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Case Index
Title
Date
A A KHAN(SINCE DECEASED) Vs. GAS AUTHORITY OF INDIA LTD & ANR
May 19, 2015
A K CHATURVEDI Vs. CENTRAL BUREAU OF INVESTIGATION
August 13, 2015
A K MITRA DECEASED THR RAJNI MITRA Vs. UOI AND ORS
September 21, 2015
A K SINGH Vs. UNION OF INDIA AND ORS
December 1, 2015
A M ENTERPRISES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
February 11, 2015
A M PATHAN Vs. UNION OF INDIA AND ORS
September 17, 2015
A V SURENDER & ANR Vs. STATE OF NCT DELHI & ANR
November 2, 2015
A-1225 THENUR PACB Vs. UNION OF INDIA & ORS
March 2, 2015
A. KUMAR SHARMA Vs. CBI
February 9, 2015
A.K. BELWAL Vs. UOI AND ORS.
November 23, 2015
A.K. DEWAN Vs. UNION OF INDIA AND ORS.
May 20, 2015
A.K. MITTAL Vs. REGISTRAR, INDIAN INSTITUTE OF TECHNOLOGY AND ORS.
April 30, 2015
A.K. SAINI AND ORS. Vs. UNION OF INDIA AND ORS.
November 26, 2015
A.K. SINGH Vs. THE UNION OF INDIA AND ORS.
January 12, 2015
A.R. ABDUL GAFFAR Vs. UNION OF INDIA
January 6, 2015
A.S. CHAUDHARI (LT. COL.) Vs. UNION OF INDIA THR THE SECRETARY MINISTRY OF DEFENCE AND ORS.
January 9, 2015
A.S. KAIN AND ORS. Vs. MANAGING DIRECTOR, NATIONAL SEEDS CORPORATION LTD.
April 10, 2015
AAKASH DEEP Vs. UNION OF INDIA AND ORS.
February 20, 2015
AAKASH DEEP CHAKRAVARTI Vs. UNION OF INDIA
January 9, 2015
AALEY MOHD IQBAL AND ORS. Vs. STATE NCT OF DELHI AND ORS.
September 30, 2015
AAMIR @ JAKIR @ BUDDHA Vs. STATE NCT OF DELHI
November 20, 2015
AAMIR ASHRAF SHEIKH & ORS Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
November 6, 2015
AARJU AALAM Vs. UNIVERSITY OF DELHI AND ORS.
October 14, 2015
AARTI AGGARWAL AND ORS. Vs. MUNISH KAPILA AND ORS.
June 29, 2015
AARTI SHARMA AND ORS Vs. COMMISSIONER OF POLICE AND ORS
November 20, 2015
AAS MOHAMMAD AND ORS. Vs. STATE AND ORS.
May 7, 2015
AAS MOHAMMAD AND ORS. Vs. GNCT OF DELHI AND ORS.
February 9, 2015
AAS MOHD Vs. RENU SETH
September 28, 2015
AATIF KHAN Vs. THE STATE GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
September 2, 2015
AATISHA Vs. UNIVERSITY OF DELHI AND ORS.
October 14, 2015
ABAN EXIM PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS AND ORS.
April 22, 2015
ABDUL ALIM Vs. THE STATE OF NCT OF DELHI
March 9, 2015
ABDUL HAFIZ Vs. MOHD ZAKI
March 11, 2015
ABDUL LATIF & ORS Vs. STATE (NCT OF DELHI) & ORS
October 29, 2015
ABDUL MAZID Vs. STATE
April 17, 2015
ABDUL MUNAF KHAN Vs. CBI
October 19, 2015
ABDUL QUADIR KHAN Vs. UOI & ORS
August 27, 2015
ABDUL RASHID Vs. DELHI WAQF BOARD
August 25, 2015
ABDUL RAUF JAVED AND ORS. Vs. NEW DELHI MUNICIPAL COUNCIL
August 17, 2015
ABDUL WAHAB & ORS Vs. SARFARAZ ALI KHAN
May 15, 2015
ABDULLA Vs. STATE (GOVT. OF NCT OF DELHI)
January 30, 2015
ABHEY KUMAR JAIN Vs. SOUTH DELHI MUNICIPAL CORPORATION
January 16, 2015
ABHIJEET INFRA PVT LTD Vs. MILSTONES SWIT CHGEARS PVT LTD
February 5, 2015
ABHILASHA Vs. DEVENDER KUMAR
August 17, 2015
ABHINAV CHAUDHARY Vs. DELHI TECHNOLOGICAL UNIVERSITY
January 20, 2015
ABHINAV JINDAL AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
October 16, 2015
ABHINAV KUMAR SAXENA AND OTHERS Vs. STATE AND ANOTHER
August 31, 2015
ABHINAV MITRA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
November 27, 2015
ABHINAV OUTSOURCING PVT LTD Vs. SUDEEP JADHAV & ANR
May 6, 2015
ABHIPRA CAPITAL LTD. AND ORS. Vs. STATE AND ORS.
February 6, 2015
ABHISHEK Vs. STATE OF THE NCT OF DELHI
February 12, 2015
ABHISHEK KAPOOR AND ORS Vs. STATE NCT OF DELHI AND ANR
September 23, 2015
ABHISHEK KUMAR Vs. STATE & ORS
October 6, 2015
ABHISHEK KUMAR PANDEY AND ORS. Vs. UNION OF INDIA AND ORS.
April 29, 2015
ABHISHEK PAHWA Vs. EBACO INDIA PVT LTD & ANR
September 4, 2015
ABHISHEK SHARMA & ORS Vs. STATE & ANR
November 30, 2015
ABHISHEK SRIVASTAVA & ORS Vs. STATE OF NCT OF DELHI & ANR
December 21, 2015
ABID Vs. STATE (NCT OF DELHI)
October 20, 2015
ABID & ORS Vs. STATE (NCT OF DELHI) & ANR
December 23, 2015
ABID AND ORS. Vs. STATE (NCT OF DELHI)
September 7, 2015
ABNASH KAUR Vs. ACIT, CIRCLE 23(1)
March 17, 2015
ABRAR Vs. STATE NCT OF DELHI
May 7, 2015
ABRAR AHMAD AND ORS. Vs. THE DELHI WAQF BOARD AND ORS.
October 13, 2015
ABRP REDDY AND ORS. Vs. STATE OF NCT, NEW DELHI AND ORS.
October 29, 2015
ABULIAS JAED AND ORS. Vs. STATE AND ORS.
March 12, 2015
ACB INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 24, 2015
ACHAL SINGH Vs. UOI
February 12, 2015
ACHALA SALUJA Vs. UNION OF INDIA
March 23, 2015
ACHCHEY LAL YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
October 8, 2015
ACURA GLASS TILES ENTERPRISES Vs. S.S. RAY
January 20, 2015
ADARSH KUMAR PUNIYANI Vs. LAJWANTI PIPLANI
December 8, 2015
ADARSH VIDHYA MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 3, 2015
ADDITIONAL COMMISSIONER OF CUSTOMS Vs. VINEY JAIN
January 6, 2015
ADDITIONAL COMMISSIONER OF CUSTOMS Vs. RAM NIWAS VERMA
August 25, 2015
ADEEB BEG & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
July 8, 2015
ADESH KUMAR Vs. UNION OF INDIA
May 7, 2015
ADESH KUMAR Vs. ROOP LAL AND ORS.
June 29, 2015
ADESH KUMAR GUPTA Vs. CBI
September 2, 2015
ADIDAS INDIA MARKETING PVT. LTD. Vs. HICARE INDIA PROPERTIES PVT. LTD.
October 5, 2015
ADIL HUSSAIN Vs. AMTUL SHAMIM
April 15, 2015
ADITI UPADHYAY Vs. LALIT KUMAR AND ORS.
August 27, 2015
ADITYA @ VICKY Vs. STATE
September 17, 2015
ADITYA BIRLA NUVO LIMITED Vs. R S SALES CORPORATION
May 20, 2015
ADITYA GANAPA AND ORS. Vs. RELIGARE FINVEST LTD.
January 30, 2015
ADITYA GOEL AND ORS Vs. STATE AND ANR
August 28, 2015
ADITYA MAHAJAN Vs. SHACHI MAHAJAN
December 14, 2015
ADITYA RAO GAUTAM Vs. STATE OF NCT OF DELHI & ANR
October 14, 2015
ADITYA SANWAL & ORS; ASHUTOSH CHAMOLI & ORS; PALAK GUPTA; SARAPREMASHISH BUTOLA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
March 23, 2015
ADOBE SYSTEMS INCORPORATED AND ORS. Vs. DHARIWAL AND ORS.
July 7, 2015
ADVANCE MAGAZINE PUBLISHERS INC AND ANR. Vs. M/S JUST LIFESTYLE PVT. LTD.
July 9, 2015
ADVANCED MEDICAL SCIENCE AND EDUCATION SOCIETY Vs. MEDICAL COUNCIL OF INDIA AND ORS.
September 18, 2015
AEC SSANGYONG LTD. AND ORS. Vs. ABHISHEK KUMAR JAIN AND ORS.
April 7, 2015
AERENS ENTERTAINMENT ZONE PVT. LTD. Vs. PHOENIX ARC PVT. LTD.
April 13, 2015
AERO CLUB Vs. COMMISSIONER, TRADE & TAXES, DELHI
August 31, 2015
AERO CLUB OF INDIA PVT LTD & ANR Vs. UNION OF INDIA & ANR
September 1, 2015
AFFLE HOLDINGS PTE LIMITED Vs. SAURABH SINGH
January 22, 2015
AFROJ AJAM AND ORS. Vs. THE STATE (NCT OF DELHI)
May 20, 2015
AFSAR ALI AND ORS Vs. STATE AND ANR
August 25, 2015
AFTAB KHAN Vs. STATE (NCT OF DELHI) & ANR
November 30, 2015
AFZAL Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
December 4, 2015
AFZAL AND ORS. Vs. STATE (GOVT. OF NCT) OF DELHI AND ORS.
August 12, 2015
AGAM DAYAL Vs. UOI
April 20, 2015
AGARPARA COMPANY LTD Vs. UNION OF INDIA & ORS
November 30, 2015
AGENCE FRANCES PRESS Vs. ASST DIRCTOR OF INCOME TAX
March 23, 2015
AGGARWAL SOAP FACTORY & ORS Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPM
December 23, 2015
AGGARWAL TRADERS Vs. GOVT OF NCT OF DELHI
March 10, 2015
AGILENT TECHNOLOGIES INC AND ORS. Vs. AGILENT STEEL PVT. LTD.
April 8, 2015
AGYA RAM ARORA Vs. SURJEET MECH. TOOLS
May 14, 2015
AHESAN ABBAS AND ORS. Vs. STATE
February 27, 2015
AHLCONS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
October 12, 2015
AHMAD AND ORS. Vs. THE STATE AND ORS.
August 17, 2015
AHMED (DECD.) Vs. SETH GHANSHYAM DASS (DECD.)
April 7, 2015
AIR INDIA LTD. Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES AND ORS.
September 2, 2015
AIR INDIA LTD. Vs. GATI LTD.
July 7, 2015
AIR LIQUIDE NORTH INDIA PVT. LTD. Vs. INOX AIR PRODUCTS PVT. LTD.
January 21, 2015
AIREF ENGINEERS (P) LTD. Vs. VINOD SHETTY
March 2, 2015
AIRPORT AUTORITY OF INDIA Vs. ANKIT KUMAR AGGARWAL AND OTHERS
July 8, 2015
AIRPORTS AUTHORITY OF INDIA Vs. VIKAS SINGH
November 18, 2015
AIRWORTH TRAVEL & TOURS PVT. LTD. Vs. INTERNATIONAL AIR TRANSPORT ASSOCIATION
May 29, 2015
AISHWARYA FINANCIAL SERVICES PVT. LTD. AND ORS. Vs. FUTURE VALUE RETAIL LTD.
February 5, 2015
AJ Vs. MJ
October 16, 2015
AJAI KUMAR YADAV Vs. REGISTRAR COOPERATIVE SOCIETIES & ANR
December 18, 2015
AJAI SAXENA Vs. UNION OF INDIA
March 23, 2015
AJANTA MERCHANTS PVT. LTD. Vs. DIRECTORATE OF ENFORCEMENT
April 9, 2015
AJANTA OFFSET & PACKAGING LTD Vs. SIRROCCO PARKINSTONE INTERNATIONAL LTD
September 10, 2015
AJAT MITTAL Vs. STATE
November 5, 2015
AJAY Vs. GOVT. OF NCT DELHI AND ORS.
September 4, 2015
AJAY AHLAWAT AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
October 15, 2015
AJAY AND ORS. Vs. STATE
July 23, 2015
AJAY AND OTHERS Vs. STATE NCT OF DELHI AND ANOTHER
September 14, 2015
AJAY GAUTAM Vs. UNION OF INDIA
January 7, 2015
AJAY GUPTA Vs. ANSHU GUPTA
February 5, 2015
AJAY KUMAR Vs. STAFF SELECTION COMMISSION
January 21, 2015
AJAY KUMAR Vs. THE COMMISSIONER OF POLICE AND ORS.
August 14, 2015
AJAY KUMAR Vs. UNION OF INDIA AND ORS.
May 18, 2015
AJAY KUMAR Vs. STATE
October 5, 2015
AJAY KUMAR & ORS Vs. STATE OF NCT OF DELHI & ORS
September 18, 2015
AJAY KUMAR @ NAND KISHOR & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
July 21, 2015
AJAY KUMAR AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
October 19, 2015
AJAY KUMAR BHARDWAJ Vs. DTC AND ORS.
March 3, 2015
AJAY KUMAR MANDAL Vs. STATE
August 10, 2015
AJAY KUMAR SHAMRA Vs. DILSHAD PUBLIC SCHOOL
February 6, 2015
AJAY MACHINE TOOLS Vs. COMMISSIONER OF SERVICE TAX
November 4, 2015
AJAY MADAN Vs. STATE
September 23, 2015
AJAY MAKEN Vs. GOVT OF NCT OF DELHI AND ORS
October 9, 2015
AJAY PALL Vs. CHANDA PALL
April 20, 2015
AJAY PATHAK Vs. STATE
August 21, 2015
AJAY SHARMA AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
October 5, 2015
AJAY SURYAVANSHI AND ORS. Vs. UNION OF INDIA AND ORS.
April 22, 2015
AJAY TAYAL Vs. STATE (NCT OF DELHI)
November 26, 2015
AJEET SINGH & ORS Vs. STATE OF DELHI & ORS
July 28, 2015
AJIT KUMAR Vs. DDA
January 5, 2015
AJIT KUMAR Vs. UNION OF INDIA
July 1, 2015
AJIT KUMAR KOMATH AND ORS. Vs. UNION OF INDIA AND ORS.
November 16, 2015
AJIT KUMAR SARASWAT Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA AND ORS.
May 7, 2015
AJIT R. KAYAL Vs. CENTRAL BUREAU OF INVESTIGATION
August 13, 2015
AJIT R. KYAL Vs. CBI
February 26, 2015
AJIT SINGH Vs. CBI
June 30, 2015
AJIT SINGH Vs. UOI AND ORS
August 26, 2015
AJIT SINGH AND ORS. Vs. ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS.
July 24, 2015
AJIT SINGH RAWAT AND ANR Vs. STATE NCT OF DELHI AND ANR
September 22, 2015
AJITHKUMAR KOMATH AND ORS. Vs. UNION OF INDIA AND ORS.
October 29, 2015
AJITHKUMAR KOMATH, TARUN CHANDER CHANDOLIA AND ANOTHER Vs. UOI AND ORS.
December 4, 2015
AJMER SINGH Vs. UOI
April 13, 2015
AKARI ENTERPRISES LLC Vs. GENESIS LUXURY FASHION PVT LTD
January 16, 2015
AKASH Vs. STATE
March 24, 2015
AKASH DHAMA Vs. GOVT. OF NCT OF DELHI AND ORS.
March 12, 2015
AKASH KASHYAP Vs. LT. GOVERNOR OF DELHI AND ORS.
July 15, 2015
AKASH KUMAR AND ORS. Vs. ALL INDIA INSTITUE OF MEDICAL SCIENCES AND ORS.
August 21, 2015
AKBAR Vs. STATE (NCT OF DELHI)
October 5, 2015
AKBAR HUSSAIN Vs. JAI DEV VASHISTH
February 3, 2015
AKHAND PRATAP SINGH Vs. CBI
December 22, 2015
AKHILESH KUMAR MISHRA & ORS Vs. STATE (NCT) OF DELHI
December 11, 2015
AKIL AND ORS. Vs. STATE NCT OF DELHI
May 15, 2015
AKRAM Vs. STATE (NCT) DELHI
May 12, 2015
AKSHAT SOOD & ORS Vs. STATE & ANR
December 18, 2015
AKSHAY Vs. GOVT. OF NCT OF DELHI AND ORS.
September 10, 2015
AKSHAY KUMAR ANGRISH Vs. VINOD KUMAR ANGRISH AND ORS.
August 5, 2015
AKSHAY SINGH AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
November 23, 2015
AKSHITA KOHLI Vs. DIRECTORATE OF EDUCATION AND ORS.
July 2, 2015
AKUMS DRUGS & PHARMACEUTICALS LTD Vs. AMRA REMEDIES LTD
July 17, 2015
ALAR IMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 9, 2015
ALAR INFRASTRUCTURES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
October 14, 2015
ALI SHER Vs. STATE
September 16, 2015
ALKA BHATIA Vs. KANHIYA LAL BHATIA
March 3, 2015
ALKA KASANA Vs. INDIAN INSTITUTE OF TECHNOLOGY
August 24, 2015
ALKA SAHNI Vs. GOVT. OF NCT OF DELHI AND ORS.
February 9, 2015
ALKEM LABORATORIES LTD Vs. LALIT BOHRA
January 22, 2015
ALL GROW & INVESTMENT P. LTD. Vs. COMMISSIONER OF INCOME TAX
January 20, 2015
ALL INDIA CENTRAL UNIVERSITIES OFFICERS CONFEDERATION Vs. UNION OF INDIA
March 2, 2015
ALL INDIA EX-SERVICEMEN BANK EMPLOYEES FEDERATION Vs. CHAIRMAN STATE BANK OF INDIA
May 15, 2015
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. JITENDER KUMAR
March 17, 2015
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. RAMBIR YADAV
April 7, 2015
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. PROF KAUSHAL K VERMA
May 5, 2015
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. RUCHIKA MADAN
October 16, 2015
ALL INDIA STATE BANK BACKWARD CLASSES STAFF UNION AND ORS. Vs. UNION OF INDIA AND ORS.
March 2, 2015
ALLIANCE STRATEGIES LTD. Vs. COMMR. OF CUS. (IMPORT AND GENERAL)
May 20, 2015
ALLIED BLENDERS & DISTILLERS PVT LTD Vs. ROCK AND STORM DISTILLERIES PVT LTD
May 22, 2015
ALLURE IMPEX PVT. LTD. Vs. UNION OF INDIA AND ORS.
September 22, 2015
ALMONDZ RE-INSURANCE BROKERS PRIVATE LIMITED Vs. STATE
March 17, 2015
ALOK @ LALA Vs. STATE
August 6, 2015
ALOK KUMAR Vs. STATE
May 8, 2015
ALOK KUMAR Vs. PAWAN HANS LTD. AND ORS.
February 3, 2015
ALOK KUMAR Vs. PAWAN HANS LTD
March 4, 2015
ALOK KUMAR AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
October 9, 2015
ALOK KUMAR RANJAN Vs. STATE OF NCT DELHI & ANR
August 5, 2015
ALOK SHREWALA AND ORS. Vs. UNION OF INDIA AND ORS.
January 19, 2015
ALOKE PERIAL (HUF) AND ORS. Vs. PIYUSH RESIDENCE PVT. LTD. AND ORS.
February 18, 2015
ALPHA TIGER CYPRUS INVESTMENTS LTD. AND ORS. Vs. SHAKTI NATH AND ORS.
February 11, 2015
ALSTOM INDIA LTD. Vs. UNION OF INDIA AND ORS.
February 11, 2015
ALSTOM INDIA LTD. Vs. UNION OF INDIA AND ORS.
March 11, 2015
ALSTOM T AND D INDIA LTD. Vs. SCHNEIDER ELECTRIC INFRASTRUCTURE LTD.
June 29, 2015
AMAN Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
October 14, 2015
AMAN GOEL Vs. STATE OF NCT OF DELHI
October 12, 2015
AMAN GUPTA Vs. ASHOK KUMAR SARNA
January 6, 2015
AMAN GUPTA Vs. STATE
August 7, 2015
AMAN KUMAR HARJAI Vs. STATE
January 15, 2015
AMAN KUMAR RASTOGI Vs. STATE
August 18, 2015
AMAN MENDIRATTA & ANR Vs. STATE NCT OF DELHI AND ANR
September 29, 2015
AMANDEEP KAUR Vs. UNION OF INDIA AND ORS.
October 14, 2015
AMANDEEP SINGH Vs. UNIVERSITY OF DELHI AND ORS.
August 4, 2015
AMAR N. GUGNANI Vs. NARESH KUMAR GUGNANI
July 30, 2015
AMAR PAL SINGH Vs. STATE
March 25, 2015
AMARDEEP Vs. STATE OF DELHI
January 14, 2015
AMARDEEP AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
December 1, 2015
AMARJEET KAUR Vs. STATE OF NCT OF DELHI & ANR
November 2, 2015
AMARJEET SAHNI Vs. STATE
November 26, 2015
AMARJEET SINGH BINDRA AND ORS. Vs. PUNJAB & SIND BANK
April 22, 2015
AMARJIT SINGH Vs. RAVINDER KUMAR KANDH
January 29, 2015
AMBESH NAND KUNWAR ALIAS RATAN Vs. STATE OF NCT OF DELHI AND OTHERS
September 14, 2015
AMBICA MENGI Vs. STATE AND ORS.
October 15, 2015
AMBIKA SONI AND ORS. Vs. UNION OF INDIA AND ORS.
July 30, 2015
AME DE VERRE (P) LTD. Vs. COMMISSIONER TRADE AND TAXES
April 24, 2015
AMERICAN SCHOOL OF BOMBAY EDUCATION TRUST AND ORS. Vs. UNION OF INDIA AND ORS.
August 13, 2015
AMIR ABDUL RASHEED Vs. ABDUL HALEEM
December 16, 2015
AMIR ABIDI Vs. GOVERNMENT OF NCT OF DELHI
May 6, 2015
AMIR RAJA AND OTHERS Vs. STATE GOVT OF NCT DELHI AND OTHERS
August 31, 2015
AMIRA PURE FOODS PVT. LTD. Vs. PRECIOUS SAPPHIRES LTD. AND ORS.
October 29, 2015
AMIT Vs. THE STATE (GOVT. OF NCT) DELHI
July 2, 2015
AMIT Vs. STATE (GOVT. OF NCT) OF DELHI
September 10, 2015
AMIT Vs. UOI AND ORS.
October 7, 2015
AMIT Vs. STATE (NCT OF DELHI) & ANR
July 22, 2015
AMIT AGGARWAL Vs. STATE
September 8, 2015
AMIT AGGARWAL AND ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
December 18, 2015
AMIT AND ORS. Vs. STATE AND ORS.
November 3, 2015
AMIT BANSAL & ORS Vs. STATE AND ANR
August 25, 2015
AMIT BHALLA AND ORS. Vs. BHARAT RAO
October 14, 2015
AMIT CHAKRAPANI Vs. DAV COLLEGE MANAGING COMMITTEE
January 9, 2015
AMIT CHAUHAN AND ORS. Vs. STATE AND ORS.
July 14, 2015
AMIT CHOUDHARY Vs. UNION PUBLIC SERVICE COMMISSION
July 2, 2015
AMIT GUGLANI Vs. PUSHPA GUGLANI
September 7, 2015
AMIT GUPTA Vs. STATE
June 2, 2015
AMIT JAIN Vs. AYURVEDA HERBAL AND ORS.
April 24, 2015
AMIT JAIN AND ORS Vs. STATE AND ANR
August 14, 2015
AMIT KATYAL AND ORS. Vs. HARSH GUPTA
August 31, 2015
AMIT KUMAR Vs. STATE & ANR
July 17, 2015
AMIT KUMAR Vs. ANOOP KUMAR
November 23, 2015
AMIT KUMAR Vs. UNION OF INDIA
February 9, 2015
AMIT KUMAR Vs. GNCT OF DELHI & ORS
November 30, 2015
AMIT KUMAR & ANR Vs. DHARAM PRAKASH & ORS
October 28, 2015
AMIT KUMAR AND ORS. Vs. STATE NCT OF DELHI AND ORS.
August 11, 2015
AMIT KUMAR MALIK Vs. GOVT OF NCT OF DELHI & ORS
December 11, 2015
AMIT MAHAJAN Vs. STATE OF DELHI AND ORS.
November 27, 2015
AMIT MEHTA AND ORS. Vs. STATE AND ORS.
July 24, 2015
AMIT MITTAL AND ORS. Vs. STATE (GNCT OF DELHI) AND ORS.
November 30, 2015
AMIT NAGAR AND ORS. Vs. THE STATE AND ORS.
February 13, 2015
AMIT NAGPAL Vs. STATE (NCT OF DELHI)
July 15, 2015
AMIT PAL Vs. UNION OF INDIA AND ORS.
February 11, 2015
AMIT PAL MANNA Vs. STATE AND ORS.
April 20, 2015
AMIT RAI SOOD AND ORS. Vs. C.B.I. AND ORS.
September 17, 2015
AMIT RANADE AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
October 30, 2015
AMIT SAIGAL & ORS Vs. STATE & ANR
September 4, 2015
AMIT SHOKEEN Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR
December 21, 2015
AMIT SINGH Vs. STATE AND ANOTHER
October 5, 2015
AMIT YADAV & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
November 30, 2015
AMITABH SINGH Vs. UNION OF INDIA AND ORS.
February 11, 2015
AMITAV CHAUDHURI Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
August 4, 2015
AMIYA BHUSHAN SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY & ANR
May 20, 2015
AMJAD ALI Vs. SALMA BEGUM AND ORS.
July 23, 2015
AMKV-TECPRO Vs. GAIL (INDIA) LIMITED AND ORS.
January 30, 2015
AMLA MAZUMDAR Vs. DINESH SHAILENDER
February 27, 2015
AMMA CHANDRAVATI EDUCATIONAL & CHARITABLE TRUST AND ORS. Vs. UNION OF INDIA AND ORS.
April 8, 2015
AMOLAK SINGH AND ORS. Vs. STATE AND ORS.
October 15, 2015
AMRAPALI BASUMATARY AND ORS. Vs. UNION OF INDIA AND ORS.
December 8, 2015
AMRESH KUMAR AND ORS. Vs. SAVITA DEVI AND ORS.
January 22, 2015
AMRIK SINGH Vs. UNION OF INDIA
May 22, 2015
AMRIK SINGH AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
October 8, 2015
AMRIT KAUR Vs. RATTAN LAL
May 29, 2015
AMRIT LAL GHAI AND ORS. Vs. D.D.A. AND ORS.
October 7, 2015
AMS BUILDING MATERIALS Vs. POOJA GARG
May 21, 2015
AMULYA MYSORE Vs. NATIONAL BOARD OF EXAMINATION
May 14, 2015
AMZAD Vs. STATE OF NCT DELHI
December 9, 2015
AMZAD AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
July 21, 2015
ANAM Vs. STATE & ANR
May 5, 2015
ANAND ARYA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
October 20, 2015
ANAND CHATURVEDI Vs. PRAVESH CHATURVEDI
January 12, 2015
ANAND KRISHNA JOHARI Vs. REGISTRAR OF COMPANIES, DELHI & HARYANA AND ORS.
August 10, 2015
ANAND KUMAR Vs. EMKAY INDUSTRIES
September 30, 2015
ANAND PRAKASH Vs. PARAMJEET SINGH
October 7, 2015
ANAND SAGAR Vs. STATE
January 13, 2015
ANAND SHRIVASTAV AND ORS. Vs. KOTAK MAHINDRA BANK AND ORS.
April 20, 2015
ANAND SWAROOP ARORA Vs. STATE
December 22, 2015
ANANDA KUMAR THAKUR Vs. PWD AND ORS
September 23, 2015
ANANT RAJ AGENCIES PVT. LTD. Vs. SHRINGAR HOTELS PVT. LTD.
December 22, 2015
ANANT RAM; SAMEER NARULA Vs. RIDHIMA LAMBA
March 26, 2015
ANCA MARIA NEACSU Vs. C B I
March 12, 2015
ANEE MATHEW Vs. ST. JOHNS SCHOOL AND ORS.
April 24, 2015
ANEES AHMAD AND ORS Vs. STATE GOVT OF NCT DELHI AND ORS
August 11, 2015
ANEES AND ORS. Vs. STATE
December 9, 2015
ANGELA JAITLY Vs. KAILASH MEHNDIRATTA
March 12, 2015
ANGOORI DEVI Vs. M B TIWARI
March 13, 2015
ANGOORI DEVI Vs. STATE
January 30, 2015
ANGURI DEVI Vs. RAM CHANDER AND ORS.
February 23, 2015
ANI TECHNOLOGIES PVT. LTD. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
August 11, 2015
ANIL Vs. THE STATE NCT OF DELHI AND ORS.
September 15, 2015
ANIL AGGARWAL Vs. STATE AND ORS.
August 12, 2015
ANIL AND ORS. Vs. UNION OF INDIA AND ORS.
July 21, 2015
ANIL AND ORS. Vs. STATE
October 13, 2015
ANIL BAJAJ AND ORS. Vs. KIRAN MEHTA AND ORS.
September 14, 2015
ANIL BHATIA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
February 19, 2015
ANIL BHEL & ORS Vs. STATE & ANR
November 17, 2015
ANIL CHAUDHRY Vs. NATIONAL INSURANCE CO LTD
February 10, 2015
ANIL CHOWLA AND ORS. Vs. STATE OF (NCT) DELHI AND ORS.
November 27, 2015
ANIL DHYANI Vs. RAJESH JAJLI
February 4, 2015
ANIL DUTT AND ORS. Vs. STATE AND ORS.
October 5, 2015
ANIL DUTT SHARMA Vs. UNION OF INDIA AND ORS.
February 18, 2015
ANIL DUTT SHARMA Vs. UNION OF INDIA & ORS
September 10, 2015
ANIL GULATI Vs. PROMILA GULATI
July 21, 2015
ANIL GUPTA & ANR Vs. KEWAL SEHGAL & ORS
December 8, 2015
ANIL GUPTA AND ORS. Vs. KEWAL SEHGAL AND ORS.
October 29, 2015
ANIL JAIN AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
December 17, 2015
ANIL KUMAR Vs. GNCT OF DELHI
May 25, 2015
ANIL KUMAR Vs. STATE (GNCT OF DELHI)
November 6, 2015
ANIL KUMAR Vs. STATE GOVT OF NCT OF DELHI AND ORS
September 11, 2015
ANIL KUMAR & ORS Vs. STATE OF NCT OF DELHI & ORS
August 7, 2015
ANIL KUMAR & ORS Vs. MANAGEMENT OF M/S RICHA AND COMPANY
September 29, 2015
ANIL KUMAR & ORS Vs. STATE (NCT OF DELHI) & ORS
December 4, 2015
ANIL KUMAR AGGARWAL Vs. GOVT OF NCT & ANR
May 18, 2015
ANIL KUMAR AKARNIA Vs. UNION OF INDIA AND ORS
July 9, 2015
ANIL KUMAR ANAND Vs. UNION OF INDIA AND ORS.
November 2, 2015
ANIL KUMAR AND ORS. Vs. STATE AND ORS.
November 27, 2015
ANIL KUMAR AND ORS. Vs. GOVT. OF NCT DELHI
December 9, 2015
ANIL KUMAR AND ORS. Vs. STATE AND ORS.
July 28, 2015
ANIL KUMAR AND ORS. Vs. STATE
May 29, 2015
ANIL KUMAR CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
August 4, 2015
ANIL KUMAR GUPTA Vs. DEEPIKA VERMA
October 14, 2015
ANIL KUMAR KHANNA AND ORS. Vs. THE INDIAN TOURISM DEVELOPMENT CORPORATION LTD.
July 17, 2015
ANIL KUMAR NASA Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
February 11, 2015
ANIL KUMAR SAINI Vs. THE STATE (NCT) OF DELHI AND ORS.
October 9, 2015
ANIL KUMAR TITO Vs. STATE NCT OF DELHI
May 29, 2015
ANIL KUMAR VASHISHTHA Vs. STATE AND ORS
August 24, 2015
ANIL KUMAR VERMA Vs. STATE
April 24, 2015
ANIL MAHESHWARI Vs. LAMBDA EASTERN TELECOMMUNICATION LIMITED
October 29, 2015
ANIL NARANG Vs. MOLLY KAPOOR
November 4, 2015
ANIL PATHAK Vs. ARVIND GOYAL
February 6, 2015
ANIL SAINI Vs. VIKESH KUMAR SINGH AND ORS.
May 5, 2015
ANIL SHANDILYA Vs. B.K. GUPTA (HUF)
August 11, 2015
ANIL SHANDILYA & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
July 10, 2015
ANIL SHARMA Vs. STATE (NCT OF DELHI) & ORS
July 21, 2015
ANIL SINGH CHAUHAN Vs. STATE NCT OF DELHI AND ANR
September 16, 2015
ANIL TIMBER PRIVATE LIMITED Vs. M/S ING VYASA BANK LIMITED & ORS.
August 3, 2015
ANIRUDH ARORA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
September 1, 2015
ANISH AND ANOTHER Vs. GOVT. OF NCT OF DELHI) AND ORS
August 14, 2015
ANISUDDIN KHAN AND ANR Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 28, 2015
ANITA DEVI Vs. INDIAN OIL CORPORATION AND ORS.
July 6, 2015
ANITA DEVI AND ORS. Vs. STATE OF BIHAR AND ORS.
August 12, 2015
ANITA JAIN Vs. STATE NCT OF DELHI & ANR
December 22, 2015
ANITA KHANNA Vs. JAFFREY EXPORTS PVT LTD & ANR
December 15, 2015
ANITA SOHARU GULERIA Vs. DIRECTOR OF EDUCATION
February 25, 2015
ANJALI GUPTA Vs. BABU RAM
March 17, 2015
ANJALI KAPUR GONSALVES Vs. MADHURI KAPUR SINGH & ORS
August 25, 2015
ANJANI TECHNOPLAST LTD. Vs. THE COMMISSIONER OF CUSTOMS
October 20, 2015
ANJNA CHAUDHRY Vs. DIRECTOR GENERAL, INDO TIBETAN BORDER POLICE FORCE AND ORS.
February 9, 2015
ANJU DEVI Vs. DIRECTOR GENERAL, EMPLOYEES STATES INSURANCE CORPORATION AND ORS.
September 16, 2015
ANJUM NATH Vs. BRITISH AIRWAYS
December 22, 2015
ANKIT GUPTA AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 3, 2015
ANKIT KUMAR AGGARWAL AND ORS. Vs. AIRPORT AUTHORITY OF INDIA AND ORS.
April 9, 2015
ANKIT SETHI & ORS Vs. STATE & ANR
November 20, 2015
ANKIT TYAGI Vs. STATE (NCT OF DELHI) AND ORS.
July 9, 2015
ANKITA SAINI Vs. THE STATE (NCT OF DELHI) AND ORS.
November 6, 2015
ANKUR Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
July 29, 2015
ANKUR AGGARWAL Vs. STATE & ORS
September 29, 2015
ANKUR BHATEJA Vs. PARSVANATH DEVELOPERS LTD
May 7, 2015
ANKUR DRUGS AND PHARMA LTD. AND ORS. Vs. S.E. INVESTMENT LIMITED
February 25, 2015
ANKUR GARG AND ORS Vs. STATE AND ANR
September 28, 2015
ANKUR MADAN AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 2, 2015
ANKUR SABHARWAL AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
September 29, 2015
ANKUSH KUMAR Vs. STATE & ANR
September 30, 2015
ANNASTANCIA BHULE NDLOVU Vs. NARCOTICS CONTROL BUREAU
August 3, 2015
ANNIE NAGARAJA AND ORS. Vs. UNION OF INDIA AND ORS.
September 4, 2015
ANOJ PODDAR & ORS Vs. STATE & ANR
November 3, 2015
ANOOP NARANG AND ORS. Vs. UOI AND ORS.
September 15, 2015
ANOOP SINGH Vs. STATE (GOVT. OF NCT OF DELHI)
October 9, 2015
ANOOP SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
March 23, 2015
ANOOP TARIYAL Vs. STATE BANK OF PATIALA
May 15, 2015
ANOOP TARIYAL Vs. STATE BANK OF PATIALA & ANR
July 7, 2015
ANSAL PROPERTIES&INFRSTRUCTURE LTD Vs. COMMISSIONER OF TRADE & TAXES,DELHI
November 17, 2015
ANSHUL ARORA Vs. STATE AND ANOTHER
August 21, 2015
ANSHUL JAIN Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD
February 19, 2015
ANSHUL KUMARI Vs. RESERVE BANK OF INDIA & ANR
May 29, 2015
ANSHUL PARMAR Vs. STATE OF NCT OF DELHI & ORS
September 3, 2015
ANTEX PHARMA PVT LTD Vs. MKS PHARMA LTD
March 27, 2015
ANTEX PHARMA PVT LTD Vs. SKYMAP PHARMACEUTICALS
March 27, 2015
ANTI DISCRIMINATION CORE Vs. CENTRAL ORGANIZATION ECHS & ORS
December 11, 2015
ANU Vs. SURESH VERMA & ORS
December 17, 2015
ANU ANAND Vs. DELHI CANTONMENT BOARD
October 28, 2015
ANU ARORA Vs. THE STATE AND ORS.
June 29, 2015
ANU MANGALANI Vs. RAJIV GUPTA
May 7, 2015
ANU PRODUCTS LTD. Vs. RAJ AGRO TECH AND ORS.
June 30, 2015
ANUBHAV DHAWAN Vs. VIJAY KUMAR
May 29, 2015
ANUJ Vs. STATE
October 6, 2015
ANUJ DUDEJA AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 28, 2015
ANUJ JAIN AN ORS Vs. STATE & ANR
December 16, 2015
ANUJ SHARMA Vs. CHANCHAL VERMA AND ANR
September 29, 2015
ANUJ TYAGI Vs. STATE (GOVT OF NCT OF DELHI) AND ANR
September 30, 2015
ANUP JOSHI Vs. STATE
November 20, 2015
ANUP KUMAR GUPTA Vs. SURENDER SINGH
September 3, 2015
ANUP KUMAR GUPTA Vs. STATE (NCT OF DELHI) AND ORS.
July 1, 2015
ANUP SHARMA & ORS Vs. NAGENDRA PRASAD YADAV
November 17, 2015
ANUP SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
March 2, 2015
ANUPAM ALIAS ANNU AND ANR Vs. STATE GNCT OF DELHI AND ANR
September 21, 2015
ANUPAM THEATRES & EXHIBITORS PVT LTD Vs. KINGDOM OF I CLOTHING PVT LTD
March 20, 2015
ANUPAMA DEWAN AND ORS. Vs. VINNI DUGGAL
September 10, 2015
ANURADHA KALRA Vs. THE DELHI DEVELOPMENT AUTHORITY
June 29, 2015
ANURAG BHOWMIK Vs. STATE
October 30, 2015
ANURAG SHARMA Vs. PREM SHARMA
January 27, 2015
ANUSHKA ASHOK AND ORS. Vs. THE STATE OF NCT OF DELHI AND ORS.
October 8, 2015
ANVESH YADAV & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
December 11, 2015
AOI INTERNATIONAL PRIVATE LIMITED Vs. GRAPE CITY INDIA PRIVATE LIMITED
November 6, 2015
APEDA ASSISTANT AND STENOGRAPHER - I EMPLOYEES ASS Vs. UNION OF INDIA & ORS
September 18, 2015
APEDA ASSISTANT/STENOGRAPHER-I EMPLOYEES ASSOCIATI Vs. UNION OF INDIA & ORS
May 20, 2015
APEX BUILDSYS LTD Vs. ASSITANT PROVIDENT FUND COMMISSIONER
March 23, 2015
APEX ENCON PROJECTS PVT LTD DELHI Vs. DIRECTOR GENERAL MARRIED ACCOMMODATION PROJECT DELHI
February 24, 2015
APEX PUBLIC SCHOOL Vs. CENTRAL BOARD OF TRUSTEES, EPF ORGANISATION
May 8, 2015
APEX SAFETY GLASS PRIVATE LIMITED Vs. STATE
May 5, 2015
APEX SECURITY AND DETECTIVE FORCE PVT. LTD. Vs. CENTRAL BOARD OF TRUSTEES, EPF ORGANISATION
May 8, 2015
APOLLO GROUP INC. AND ORS. Vs. K.K. MODI INVESTMENT AND FINANCIAL SERVICES PVT. LTD. AND ORS.
August 17, 2015
APPACHES SECURITY & ALLIED SERVICES PRIVATE LTD. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
April 30, 2015
AQUAMALL WATER SOLUTIONS LIMITED Vs. COMMISSIONER OF CUSTOMS
May 27, 2015
ARAVALI INFRAPOWER LTD. AND ORS. Vs. R.B. GUPTA AND ORS.
January 27, 2015
ARAVENDRA KUMAR Vs. UNION OF INDIA AND ORS.
January 12, 2015
ARB INC. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
August 11, 2015
ARC OUTDOOR MEDIA LTD Vs. EAST DELHI MUNICIPAL CORPORATION & ANR
December 3, 2015
ARCADIA MANAGEMENT SERVICES PRIVATE LIMITED Vs. STATE
February 13, 2015
ARCADIA MANAGEMENT SERVICES PRIVATE LIMITED Vs. STATE
March 23, 2015
ARCHANA BANSAL & ORS Vs. DIRECTORATE OF EDUCATION AND ANR
March 4, 2015
ARCHANA CHUGH Vs. MANAGING COMMITTEE, RAMJAS SCHOOL
February 2, 2015
ARCHANA CHUGH AND ORS. Vs. RAMJAS SCHOOL AND ORS.
December 4, 2015
ARCHANA GUPTA Vs. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
July 14, 2015
ARESKO RESTAURANT PVT LTD Vs. NEW DELHI MUNICIPAL CORPORATION
April 10, 2015
ARIF Vs. STATE GOVT. OF NCT OF DELHI
January 22, 2015
ARIF Vs. CARDIO PRODUCTS CORPORATION AND ORS.
March 20, 2015
ARIF AND ORS. Vs. STATE
October 1, 2015
ARIF KHAN AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
August 31, 2015
ARINDAM BOSE & ANR Vs. STATE & ANR
December 10, 2015
ARISE INDIA LTD. Vs. ARUN MITTAL
April 20, 2015
ARJUN Vs. STATE NCT OF DELHI AND ORS.
August 8, 2015
ARJUN Vs. STATE OF NCT OF DELHI
November 27, 2015
ARJUN Vs. STATE NCT OF DELHI AND ANR
August 7, 2015
ARJUN CHOWDHRY Vs. STATE NCT OF DELHI
August 21, 2015
ARJUN DAIRY PVT. LTD. Vs. GOD COUNTY EDEN HOMES PVT. LTD.
May 6, 2015
ARJUN KUMAR Vs. STATE
November 26, 2015
ARJUN LAL MAKHIJA Vs. GOVERNMENT OF N C T OF DELHI & ORS
April 7, 2015
ARKESH JAIN AND ORS. Vs. ISHRAR AND ORS.
December 23, 2015
ARMOUR SECURITY (INDIA) PVT LTD Vs. JAMIA MILLIA ISLAMIA UNIVERSITY & ANR
April 15, 2015
ARMY PUBLIC SCHOOL AND ORS. Vs. SATYA CHHITAKA AND ORS.
August 25, 2015
ARMY WELFARE EDUCATION SOCIETY AND ORS. Vs. MANJU NAUTIYAL AND ORS.
October 29, 2015
ARN INFRASTRUCTURE INDIA PVT. LTD. Vs. AVATAR SINGH GILL (HUF)
October 5, 2015
AROON PURIE Vs. COMMISSIONER OF INCOME TAX
March 27, 2015
ARORA ENTERPRISES Vs. VIJAY POWER GENERATOR LTD
May 15, 2015
ARSHEERAN BAHMEECH Vs. STATE (GOVERNMENT OF NCT OF DELHI)
October 7, 2015
ARTISANS GUILD Vs. TIRUPATI CONSTWELL PVT. LTD.
March 2, 2015
ARUN Vs. STATE
December 18, 2015
ARUN A Vs. NATIONAL BOARD OF EXAMINATION
March 16, 2015
ARUN BANSAL Vs. ANIL KUMAR PURI AND ORS.
September 17, 2015
ARUN CHOUDHARY Vs. THE STATE NCT OF DELHI
April 27, 2015
ARUN GANGULI Vs. AMARESH GANGULI
October 15, 2015
ARUN INTERNATIONAL Vs. STATE OF DELHI
April 30, 2015
ARUN KHANNA Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ORS.
October 14, 2015
ARUN KUMAR Vs. UNION OF INDIA AND ORS.
January 30, 2015
ARUN KUMAR Vs. SALEEM ANSARI
March 12, 2015
ARUN KUMAR Vs. STATE
May 29, 2015
ARUN KUMAR Vs. STATE (NCT OF DELHI)
October 7, 2015
ARUN KUMAR Vs. STATE (NCT) OF DELHI
September 4, 2015
ARUN KUMAR GUPTA Vs. STATE (NCT OF DELHI)
April 7, 2015
ARUN KUMAR GURJAR AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
August 19, 2015
ARUN KUMAR JAIN AND ORS Vs. UNION OF INDIA AND ORS
November 18, 2015
ARUN KUMAR JAIN AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
February 6, 2015
ARUN KUMAR MISHRA Vs. DIRECTORATE OF ENFORCEMENT
April 9, 2015
ARUN KUMAR SINHA Vs. CEMENT CORPORATION OF INDIA
February 10, 2015
ARUN LAL Vs. THE STATE (NCT OF DELHI)
July 17, 2015
ARUN MAINI Vs. BHARAT PETROLEUM CORPORATION LTD
March 9, 2015
ARUN OSWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 17, 2015
ARUN SALUJA Vs. STATE
December 14, 2015
ARUN SHOKEEN @ ARUN & ORS Vs. STATE NCT OF DELHI AND ANR
September 29, 2015
ARUN VIJ Vs. TRILOK NATH PASRICHA
October 5, 2015
ARUNA MANGAL & ORS Vs. SUBHASH CHAND & ANR
November 24, 2015
ARVIND Vs. UNION OF INDIA AND ORS.
September 21, 2015
ARVIND AGGARWAL Vs. PUNJAB NATIONAL BANK AND ORS.
November 2, 2015
ARVIND KAUSHIK AND ORS. Vs. STATE
January 28, 2015
ARVIND KHANNA Vs. CENTRAL BUREAU OF INVESTIGATION
November 30, 2015
ARVIND KUMAR ARORA Vs. MANAGEMENT MOTHER DAIRY
February 6, 2015
ARVIND MADHOK Vs. STATE OF NCT OF DELHI AND ORS.
March 3, 2015
ARVIND SARASWAT Vs. RAKESH SHARMA
December 7, 2015
ARVINDER SINGH Vs. LAL PATHLABS PVT LTD
March 26, 2015
ARVINDER SINGH Vs. MANAGEMENT OF J.K. INDUSTRIES LTD. AND ORS.
December 2, 2015
ARVINDER SINGH Vs. MANAGEMENT OF J.K. INDUSTRIES LTD. AND ORS.
November 24, 2015
AS RAWAT & ORS Vs. GOVT OF NCT OF DELHI & ORS
September 16, 2015
ASAD KHAN Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 23, 2015
ASAD SIDDIQUI Vs. STATE
May 29, 2015
ASCENT CONSTRUCTION PVT LTD Vs. PARSVNATH BUILDWELL PVT LTD
January 7, 2015
ASCOT ESTATES PVT. LTD Vs. BON VIVANT LIFE STYLE PVT. LTD
December 10, 2015
ASCOT HOTELS AND RESORTS PVT LTD Vs. PRASHANT SHARMA AND DIKSHANT SHARMA
March 4, 2015
ASGAR Vs. STATE
March 20, 2015
ASHA DEVI & ANR Vs. STATE (NCT OF DELHI) & ANR
October 13, 2015
ASHA DEVI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD.
January 29, 2015
ASHA KHANNA AND ORS. Vs. PANKAJ KHANNA AND ORS.
January 30, 2015
ASHA RAM TYAGI Vs. UNION OF INDIA & ORS
November 23, 2015
ASHA RANI Vs. GOVT OF NCT OF DELHI & ORS
May 5, 2015
ASHA RANI Vs. STATE
November 23, 2015
ASHA RANI AND ORS. Vs. NDMC AND ORS.
July 15, 2015
ASHESH DEVENDRABHAI VYAS AND ORS. Vs. STATE OF DELHI AND ORS.
May 11, 2015
ASHIANA HOUSING LTD. Vs. TOTAL PROPERTY SOLUTIONS
September 2, 2015
ASHIM GHOSH Vs. THE CONTROLLER OF PATENTS
March 26, 2015
ASHIMA CHOPRA Vs. STATE OF NCT OF DELHI
August 14, 2015
ASHIQUE ILAHI Vs. STATE( NCT OF DELHI)
August 3, 2015
ASHISH & ORS Vs. STATE (NCT OF DELHI) & ANR
November 3, 2015
ASHISH ANAND AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
September 11, 2015
ASHISH ARORA & ORS Vs. STATE & ANR
November 27, 2015
ASHISH GOEL & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
December 4, 2015
ASHISH KUMAR Vs. HARI KISHAN
December 14, 2015
ASHISH KUMAR Vs. YOGITA
October 1, 2015
ASHISH KUMAR @ GEORGE BUSH Vs. STATE
August 6, 2015
ASHISH MANGA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
August 5, 2015
ASHISH TALGOTRA Vs. ADDL. DY. COMMISSIONER OF POLICE ARMS AND EXPLOSIVE LICENSING UNIT
November 23, 2015
ASHOK Vs. STATE (GOVT. OF NCT) OF DELHI
February 26, 2015
ASHOK Vs. STATE (GOVT. OF NCT) OF DELHI
December 9, 2015
ASHOK AGGARWAL Vs. SUSHIL KUMAR AND ORS.
February 19, 2015
ASHOK ALAGH Vs. NEELAM ALAGH AND ORS.
September 30, 2015
ASHOK AND ORS. Vs. STATE
August 19, 2015
ASHOK BAUGH Vs. KAMAL BAUGH AND ORS.
October 6, 2015
ASHOK CHAWLA Vs. STATE (NCT OF DELHI)
April 20, 2015
ASHOK DOGRA Vs. STATE
February 13, 2015
ASHOK ENGINEERING CORPORATION Vs. BHARAT HEAVY ELECTRICALS LTD
May 6, 2015
ASHOK GOEL Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
August 31, 2015
ASHOK GOEL (ARCHITECT) Vs. UNION OF INDIA AND ORS.
April 29, 2015
ASHOK JOSHI Vs. DDA
September 17, 2015
ASHOK KUMAR Vs. STATE (G.N.C.T. OF DELHI)
July 1, 2015
ASHOK KUMAR Vs. PURSHOTAM LAL VERMA
May 12, 2015
ASHOK KUMAR Vs. HINDU COLLEGE
February 10, 2015
ASHOK KUMAR Vs. STATE OF DELHI
February 20, 2015
ASHOK KUMAR Vs. GOVT OF NCT OF DELHI AND ORS
August 6, 2015
ASHOK KUMAR Vs. STATE
April 7, 2015
ASHOK KUMAR Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 23, 2015
ASHOK KUMAR Vs. KEWAL KUMAR
November 27, 2015
ASHOK KUMAR & ORS Vs. STATE & ANR
December 18, 2015
ASHOK KUMAR & ORS Vs. STATE & ORS
October 19, 2015
ASHOK KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
August 10, 2015
ASHOK KUMAR AND ORS. Vs. THE VICE CHANCELLOR RASHTIRYA SANSKRIT SANSTHAN AND ORS.
November 24, 2015
ASHOK KUMAR AND ORS. Vs. STATE AND ORS.
December 7, 2015
ASHOK KUMAR AND ORS. Vs. THE NARCOTICS CONTROL BUREAU
July 15, 2015
ASHOK KUMAR GUPTA Vs. GOVERNMENT OF NCT OF DELHI
January 28, 2015
ASHOK KUMAR GUPTA Vs. RAJESH KUMAR AND ORS.
November 3, 2015
ASHOK KUMAR LAYA Vs. TILAK RAJ SHARMA
April 8, 2015
ASHOK KUMAR PAL Vs. STATE OF NCT DELHI AND ORS.
July 31, 2015
ASHOK KUMAR TIWARI Vs. STATE OF NCT OF DELHI
September 9, 2015
ASHOK KUMAR VERMA Vs. CONTAINER CORPORATION OF INDIA
April 10, 2015
ASHOK MEHROTRA Vs. STATE BANK OF INDIA
May 26, 2015
ASHOK REKHI Vs. CHANDA BHASIN AND ORS.
April 6, 2015
ASHOK SHARMA Vs. VIJAY KUMAR GUPTA
April 30, 2015
ASHOK SINGH Vs. RADHE RAMAN
January 19, 2015
ASHOKA HOTEL Vs. GOVT. OF NCT OF DELHI AND ORS.
August 12, 2015
ASHOKA PAPER PRODUCTS Vs. GOVERNMENT OF INDIA & ORS
November 27, 2015
ASHU AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
October 14, 2015
ASHU FASHION Vs. SEEMA COLLECTION & ANR.
December 21, 2015
ASHU SHARMA Vs. STATE GOVT OF NCT OF DELHI
March 27, 2015
ASHU VERMA & ORS Vs. STATE & ANR
November 27, 2015
ASHWAL VADERAA Vs. DELHI DEVELOPMENT AUTHORITY & ANR
July 15, 2015
ASHWANI JAIN AND ORS Vs. STATE NCT OF DELHI AND ANR
August 7, 2015
ASHWANI KUMAR DUA Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LTD
May 27, 2015
ASHWANI KUMAR DUA Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LIMITED (DS
August 5, 2015
ASHWANI KUMAR KHANNA Vs. RAJESH VERMA
December 3, 2015
ASHWANI SHARMA AND ORS. Vs. STATE AND ORS.
October 20, 2015
ASIAN RUBBER INDUSTRIES Vs. VAKIL
April 29, 2015
ASIF Vs. STATE & ORS
July 20, 2015
ASIM CHOWDHURY Vs. SWAGATAM TOURS AND TRAVELS (P) LTD.
July 16, 2015
ASIM KHAN Vs. ZAHID ALI
January 22, 2015
ASLAM Vs. THE STATE (NCT OF DELHI)
April 24, 2015
ASLAM Vs. STATE NCT OF DELHI
December 2, 2015
ASLAM Vs. STATE
August 20, 2015
ASLAM Vs. STATE
April 20, 2015
ASMA AND ORS. Vs. THE STATE AND ORS.
July 31, 2015
ASPAM PETRONERGY Vs. GGM COMMERCIAL CONTAINER CORPORATION INDIA LIMITED
November 20, 2015
ASPIRE IMPEX PRIVATE LIMITED Vs. STATE
May 25, 2015
ASPIRE INVESTMENTS PVT. LTD. Vs. NEXGEN EDUSOLUTIONS PVT. LTD.
May 1, 2015
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. HI-TECH VOCATIONAL TRAINING CENTRE
September 21, 2015
ASSISTANT PROVIDENT FUND COMMISSIONER, (SOUTH) Vs. SHALOM RESTAURANT
February 6, 2015
ASSOCIATED TRADING CO. Vs. RAM VISHAL
October 20, 2015
ASSOCIATION OF AGRO IMPORTERS AND ORS. Vs. UNION OF INDIA AND ORS.
October 13, 2015
ASSOCIATION OF RADIO TAXIS Vs. UNION OF INDIA AND ORS.
October 14, 2015
ATAMBIR SINGH AND ORS. Vs. STATE OF DELHI
July 29, 2015
ATHARV DADHICH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
October 14, 2015
ATIK-UR-REHMAN AND ORS. Vs. STATE (GOVT. OF NCT DELHI) AND ORS.
November 3, 2015
ATLANTA LIMITED AND ORS. Vs. IFCI LIMITED
October 19, 2015
ATUL AGARWAL Vs. ASCENT INFRACON PVT. LTD.
February 10, 2015
ATUL AGGARWAL Vs. DRI
June 30, 2015
ATUL ANAND Vs. M M BHARDWAJ
May 22, 2015
ATUL KUMAR & ORS Vs. COMMISSIONER OF POLICE & ORS
November 18, 2015
ATUL KUMAR VERMA Vs. UNION OF INDIA AND ORS.
July 13, 2015
ATUL NATH Vs. AMAN NATH AND ORS.
October 8, 2015
ATV PROJECTS INDIA LIMITED Vs. PUNJAB NATIONAL BANK AND ORS.
April 29, 2015
AUSTICE DILAWAR @ EUSTICE DILAWAR Vs. STATE (GOVT OF NCT, DELHI)
March 18, 2015
AUTODESK INC & ANR Vs. MANOJ DAS & ANR
October 29, 2015
AVADH KAUSHIK Vs. UNION OF INDIA
July 21, 2015
AVANTIKA NEGI & ORS Vs. UNIVERSITY OF DELHI & ORS
October 14, 2015
AVDESH KUMAR Vs. STATE NCT OF DELHI
December 4, 2015
AVDESH KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI)
July 7, 2015
AVIJIT DAS Vs. UNION OF INDIA
May 27, 2015
AVINASH CHAWLA Vs. STATE & ANR
December 4, 2015
AVINASH EM PROJECTS PRIVATE LIMITED Vs. GAIL (INDIA) LIMITED
February 6, 2015
AVINASH GUPTA Vs. UNION OF INDIA AND ORS.
September 21, 2015
AVINASH KUMAR Vs. UNION OF INDIA AND ORS.
October 29, 2015
AVINASH KUMAR & ORS Vs. STATE OF NCT OF DELHI & ANR
November 20, 2015
AVINASH SHARMA ALIAS BHOLU AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ORS
September 9, 2015
AVINASH TRIPATHI AND ORS. Vs. UNION OF INDIA AND ORS.
July 6, 2015
AVIRAL PAWAR & ANR Vs. STATE OF NCT DELHI & ANR
December 21, 2015
AVISHEK SHARMA AND ORS Vs. GOVT OF NCT OF DELHI ANR
September 16, 2015
AVISHEK SINGH Vs. STATE GOVT OF NCT OF DELHI
September 16, 2015
AVNESH AND ORS. Vs. STATE OF NCT AND ORS.
October 5, 2015
AVNISH JAIN AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
May 15, 2015
AVTAR KAUR Vs. B K PRADHAN
May 29, 2015
AVTAR SINGH Vs. GURU NANAK PUBLIC SCHOOL & ORS
April 16, 2015
AVTAR SINGH AND ORS. Vs. RAJ KUMAR AND ORS.
June 30, 2015
AVTAR SINGH AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
April 28, 2015
AWADH Vs. STATE OF DELHI
March 26, 2015
AWANEESH JHA Vs. DESH RAJ
June 30, 2015
AWAS 39423 IRELAND LTD Vs. DIRECTORATE GENERAL OF CIVIL AVIATION
March 19, 2015
AXIS BANK Vs. PUNJAB NATIONAL BANK AND ORS.
March 20, 2015
AXIS ISPAT PVT. LTD. Vs. SADHNA MINES PVT. LTD.
February 9, 2015
AYAZ AHMED REHMANI Vs. STATE (GOVT OF NCT OF DELHI)
May 28, 2015
AYUSH GARG & ANR Vs. KIRORI MAL COLLEGE & ANR
August 12, 2015
AYUSHI Vs. DELHI TECHNOLOGICAL UNIVERSITY AND ORS.
July 23, 2015
AZAD Vs. SUBHASH CHAND
March 4, 2015
AZAD Vs. STATE (GOVT OF NCT OF DELHI)
November 4, 2015
AZAD SINGH Vs. STATE
March 12, 2015
AZHAR @ AZZU Vs. STATE & ANR
October 16, 2015
AZHARUDDIN AND ORS. Vs. STATE AND ORS.
October 14, 2015
AZIM Vs. SARV UP GRAMIN BANK
March 24, 2015
B K AGGARWAL Vs. GYASUDDIN AHMED
November 23, 2015
B N SONS Vs. NORTHERN RAILWAY
January 16, 2015
B P SHUKLA Vs. ATAM VISHAL CHADHA & ORS
September 1, 2015
B S CHAUDHARY Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY & ORS
October 30, 2015
B. NARAYANA PRASANNA Vs. STATE (NCT OF DELHI)
March 23, 2015
B. SRIRAM AND ORS. Vs. GOVT. OF NCT OF DELHI
November 23, 2015
B. VENKATARAMAN Vs. STATE NCT OF DELHI
February 11, 2015
B.C. UPRETI AND ORS. Vs. STATE AND ORS.
July 16, 2015
B.K. BHAGAT Vs. NEW DELHI MUNICIPAL COUNCIL
May 19, 2015
B.K. BHAGAT Vs. NEW DELHI MUNICIPAL COUNCIL
September 1, 2015
B.N. MAGON Vs. SOUTH DELHI MUNICIPAL CORPORATION
January 27, 2015
B.N.P. SINGH Vs. UNION OF INDIA AND ORS.
May 12, 2015
B.R. ARORA & ASSOCIATES (P) LTD. Vs. AIRPORT AUTHORITY OF INDIA
March 10, 2015
B.R. FIBRES (P) LTD. Vs. THE COMMISSIONER VALUE ADDED TAX
March 17, 2015
B.R.SHARMA Vs. SYNDICATE BANK & ORS
December 11, 2015
B.S. JASWAL AND ORS. Vs. UNION OF INDIA AND ORS.
November 27, 2015
B.S. OBEROI Vs. P.S. OBEROI AND ORS.
September 10, 2015
BABA (PT ) NAND KISHORE MISHRA & ORS Vs. DINESH CHANDRA TYAGI & ORS
September 22, 2015
BABA GARMENTS PVT LTD & ANR Vs. REGISTRAR OF COMPANIES
December 18, 2015
BABA JOGINDER SINGH Vs. AMANDEEP KAUR
July 9, 2015
BABITA Vs. BSES RAJDHANI POWER LIMITED AND ORS.
May 28, 2015
BABITA JAIN Vs. MAYA GARG
March 3, 2015
BABITA JOSHI Vs. DILIP RAWAT
April 21, 2015
BABITA RAWAT AND ORS. Vs. STATE AND ORS.
May 6, 2015
BABLOO Vs. STATE (NCT OF DELHI)
February 6, 2015
BABOO LAL SHARMA Vs. GOVT. OF NCT OF DELHI AND ORS.
September 18, 2015
BABU LAL Vs. STATE
January 7, 2015
BABU LAL Vs. STATE GOVT OF NCT DELHI
July 1, 2015
BABU LAL Vs. DELHI DEVELOPMENT AUTHORITY
September 3, 2015
BABU LAL Vs. MUKESH KUMAR
September 10, 2015
BABU LAL AGGARWAL Vs. STATE (NCT OF DELHI) AND ORS.
October 6, 2015
BABU LAL YADAV Vs. UNION OF INDIA
January 12, 2015
BABU MANDAL Vs. STATE OF THE NCT OF DELHI
January 13, 2015
BABU RAM Vs. STATE GOVT NCT OF DELHI AND ORS
September 2, 2015
BABU RAM OM PRAKASH Vs. PRADHAN HERBAL COMPANY
January 21, 2015
BABY HARMAN JOT KAUR Vs. SARVJEET SINGH
September 18, 2015
BACHH RAJ LOHIA AND ORS. Vs. BHANU PRATAP SINGH AND ORS.
February 12, 2015
BADARI MEHTO Vs. STATE OF NCT OF DELHI
November 19, 2015
BADARPUR THERMAL POWER STATION Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND ORS.
March 3, 2015
BADRAAN PUNJABI Vs. STATE OF NCT OF DELHI AND ORS
August 10, 2015
BADRI SAHNI Vs. STATE
April 30, 2015
BAIJ NATH SINGH Vs. VIJENDER KUMAR @ VIJAY
April 28, 2015
BAIJNATH BHAGAT Vs. STATE OF NCT OF DELHI
October 9, 2015
BAJAJ ALLIANZ GEN INSURANCE CO LTD. Vs. MEENA AND ORS.
February 20, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NASRUDDIN
May 28, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SANJEEV @ DEV
March 19, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAVINDER GOEL & ORS
April 23, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. VIRENDER AND ORS.
May 28, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. CHITRA BAHADUR KHATRI AND ORS.
March 27, 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS. Vs. SARLA KATIYAR AND ORS.
February 5, 2015
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. LAL SINGH AND ORS.
February 19, 2015
BAJAJ ALLIANZ INSURANCE CO LTD Vs. GAJRAJ
May 5, 2015
BAJAJ ALLIANZ INSURANCE COMPANY LTD. AND ORS. Vs. SUNIL KUMAR AND ORS.
May 5, 2015
BAJRANG INTERNATIONAL AND ORS. Vs. INDIAN OIL CORPORATION LTD. (IOCL) AND ORS.
September 24, 2015
BAJRANG INTERNATIONAL AND ORS. Vs. INDIAN OIL CORPORATION LTD. (IOCL) AND ORS.
November 2, 2015
BAKSHI RAM AND SONS (HUF) Vs. UNION OF INDIA AND ORS.
August 18, 2015
BAL BHARATI PUBLIC SCHOOL Vs. UNION OF INDIA AND ORS.
October 13, 2015
BAL BHARTI PUBLIC SCHOOL Vs. UNION OF INDIA AND ORS.
August 19, 2015
BAL KISHAN AND ORS. Vs. THE STATE (GOVT. OF NCT DELHI) AND ORS.
December 4, 2015
BAL KUMAR Vs. STATE AND ORS.
November 23, 2015
BAL RAM Vs. BSES RAJDHANI POWER LTD. AND ORS.
April 20, 2015
BALAJI HANDLOOM Vs. COMMISSIONER OF CUSTOMS (IMPORT) & ORS
November 23, 2015
BALAJI PRIVATE ITI Vs. DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING AND ORS.
October 8, 2015
BALAK RAM AND ORS. Vs. STATE
October 15, 2015
BALAL SHER @ BILAL SHER Vs. STATE GOVT OF NCT OF DELHI & ANR
August 18, 2015
BALBIR Vs. STATE
November 27, 2015
BALBIR CHAND Vs. STATE (NCT OF DELHI)
May 1, 2015
BALBIR SINGH Vs. UOI
January 7, 2015
BALBIR SINGH Vs. GANGA VISHAN
March 8, 2015
BALBIR SINGH Vs. GANGA VISHAN
April 8, 2015
BALBIR SINGH Vs. STATE
December 18, 2015
BALBIR SINGH AND ORS. Vs. DEEPAK KUMAR AND ORS.
July 2, 2015
BALBIR SINGH MANCHANDA Vs. HARISH KUMAR AND ORS.
September 30, 2015
BALBIR VERMA Vs. THE INDIAN INSTITUTE OF ARCHITECTS AND ORS.
July 7, 2015
BALBIR VERMA Vs. INDIAN INSTITUTE OF ARCHITECTS & ANR
September 22, 2015
BALCHANDRA S. BAKHLE AND ORS. Vs. MODELAMA EXPORTS LTD.
March 26, 2015
BALIHAR SINGH VIRK AND ORS. Vs. UOI AND ORS.
July 15, 2015
BALJEET SINGH Vs. STATE GNCTD & ORS
October 7, 2015
BALJINDER SINGH Vs. CEO, BSES YAMUNA POWER LTD
May 27, 2015
BALJINDER SINGH SRA Vs. THE HIGH COURT OF DELHI AND ORS.
August 28, 2015
BALMUKAND Vs. ANUJ KUMAR
January 21, 2015
BALMUKUND SHARMA Vs. CEMENT CORPORATION OF INDIA & ANR
August 14, 2015
BALRAM Vs. NIRMALA DEVI
November 24, 2015
BALVIR SINGH Vs. UNION OF INDIA AND ORS.
August 31, 2015
BALVIR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
May 1, 2015
BALWAN SINGH AND ORS. Vs. STATE NCT OF DELHI
July 15, 2015
BALWANT KAUR Vs. DIRECTOR OF EDUCATION
January 9, 2015
BALWANT KAUR Vs. DIRECTOR OF EDUCATION & ORS
September 10, 2015
BALWANT SINGH Vs. SANJAY MALHOTRA
March 17, 2015
BALWANT SINGH Vs. UNION OF INDIA AND ORS.
August 24, 2015
BANK OF BARODA Vs. AVM HEALTH CARE PRODUCTS PVT LTD
July 6, 2015
BANK OF INDIA Vs. HARISH CHANDER SAH
October 12, 2015
BANSAL DYE CHEM PVT. LTD. Vs. COMMISSIONER VALUE ADDED TAX, DELHI AND ORS.
September 24, 2015
BANSI AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
March 16, 2015
BANSIDHAR BARIK Vs. INDIAN COUNCIL OF PHILOSOPHICAL RESEARCH
January 14, 2015
BANWARI LAL SHARMA Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
July 13, 2015
BANYAN TREE HOLDINGS (P) LIMITED Vs. JAMSHYAD SETHNA AND ORS.
November 20, 2015
BARODA ROAD TANKERS Vs. DEPUTY GENERAL MANAGER-LPG NORTH ZONE-HINDUSTAN PETROLEUM CORPORATION LTD
January 6, 2015
BASERA REALTECH PRIVATE LIMITED; BULBUL BUILDCON PRIVATE LIMITED; DAKSH BUILDPRO PRIVATE LIMITED; DR INFRA DEVELOPERS PRIVATE LIMITED; HI-FASHION APPARELS PRIVATE LIMITED AND ORS Vs. STATE
November 2, 2015
BATA INDIA LIMITED Vs. VITAFLEX MAUCH GMBH
August 24, 2015
BATLIVALA AND KARANI Vs. DEPUTY LABOUR COMMISSIONER AND ORS.
May 13, 2015
BATOOL DAWOOD AND ORS. Vs. ADDITIONAL DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVT. OF INDIA
February 11, 2015
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
December 23, 2015
BAYER CORPORATION Vs. UNION OF INDIA & ORS
August 12, 2015
BBEL-MIPL JOINT VENTURE Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
July 7, 2015
BEDI & BEDI ASSOCIATES (REGD.) Vs. CENTRAL BOARD OF TRUSTEES
September 7, 2015
BEENA AGGARWAL & ORS Vs. DEEPAK ASWANI & ORS
July 1, 2015
BEENA ANAND Vs. ANUJ KUMAR BISHNOI & ORS
May 18, 2015
BEERAM SINGH RAJPUT Vs. STATE
December 7, 2015
BELA SHARDA Vs. STATE AND ANR
September 18, 2015
BELCOM JV Vs. MMTC LTD.
December 23, 2015
BENNETT, COLEMAN & CO. LTD. Vs. ANIL TALWAR
November 20, 2015
BHAG SINGH Vs. RANJIT KUMAR SANDHIR
April 23, 2015
BHAG SINGH SAIN Vs. UNION OF INDIA AND ORS.
September 15, 2015
BHAGAT SINGH Vs. STATE NCT OF DELHI
August 25, 2015
BHAGIRATHI GANGA EDUCATIONAL & CULTURAL SOCIETY (REGD) Vs. DELHI DEVELOPMENT AUTHORITY
January 8, 2015
BHAGWAN Vs. V.R.M. ESTATES PVT. LTD. AND ORS.
May 18, 2015
BHAGWAN DAS Vs. STATE OF DELHI
February 4, 2015
BHAGWAN DAS Vs. STATE
July 27, 2015
BHAGWAN DAS Vs. UNION OF INDIA & ORS
August 24, 2015
BHAGWAN DASS Vs. VIJENDER KUMAR AND ORS.
April 6, 2015
BHAGWAN DASS Vs. STATE
April 24, 2015
BHAGWAN DASS KHANNA JEWELLERS Vs. BHAGWAN DAS KHANNA JEWELLERS PVT. LTD. AND ORS.
July 21, 2015
BHAGWAN DEVI Vs. DEEP PUBLIC SCHOOL & ORS
March 23, 2015
BHAGWAN SAHAI Vs. STATE
January 8, 2015
BHAGWAN SINGH Vs. UNION OF INDIA
February 9, 2015
BHAGWAN SINGH VERMA Vs. RAJENDER SINGH
March 5, 2015
BHAGWANT SINGH KANWAR AND ANR Vs. RAVINDER KAUR KANWAR AND ANR
September 24, 2015
BHAI SARABJIT SINGH Vs. INDU SABHARWAL AND ORS.
October 5, 2015
BHAIYAJI GUPTA Vs. DEVENDRA CHAUDHARY, SECRETARY, DEPTT. OF PENSION AND PENSIONERS WELFARE AND ORS.
November 24, 2015
BHAJAN PURA CO-OPERATIVE URBAN THRIFT & CREDIT SOCIETY LTD. Vs. STATE GOVT. OF NCT DELHI AND ORS.
February 2, 2015
BHAKTI RAM PANDEY Vs. STATE
September 10, 2015
BHANWAR SINGH Vs. UNION OF INDIA AND ORS.
August 7, 2015
BHARAT ANEJA Vs. STATE OF NCT OF DELHI
March 20, 2015
BHARAT BHUSHAN AND ORS. Vs. KANTA DEVI AND ORS.
December 9, 2015
BHARAT BHUSHAN GUPTA Vs. VINOD KUMAR SHARMA
September 15, 2015
BHARAT BUILDTECH PVT. LTD. Vs. VRP LANDBASE PVT. LTD.
January 16, 2015
BHARAT FOILS LIMITED Vs. STATE
March 26, 2015
BHARAT HEAVY ELECTRICAL LTD. Vs. BADRI DASS ABBI AND ORS.
December 3, 2015
BHARAT HEAVY ELECTRICALS LTD Vs. BHPV OFFICERS ASSOCIATION
January 29, 2015
BHARAT HEAVY ELECTRICALS LTD. Vs. PUBLIC POWER CORPORATION S.A.
January 21, 2015
BHARAT HEAVY ELECTRICALS LTD. Vs. P.O. LABOUR COURT- VIII AND ORS.
July 17, 2015
BHARAT HOTELS LTD. Vs. COMMISSIONER OF C. EX., CUS. & S.T.
July 17, 2015
BHARAT INSULATION COMPANY Vs. SURAJ PARKASH
May 27, 2015
BHARAT LAL Vs. NARESH & ORS
September 30, 2015
BHARAT PETROLEUM CORP. LTD. Vs. UNION OF INDIA AND ORS.
November 20, 2015
BHARAT RATTAN SHAH Vs. STATE AND ORS.
September 17, 2015
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. SUSHIL KUMAR
August 12, 2015
BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. SUBHASH CHAND GUPTA
October 15, 2015
BHARAT SINGH Vs. UOI AND ORS.
October 28, 2015
BHARAT SINGH AND ORS Vs. STATE NCT OF DELHI AND ANR
October 1, 2015
BHARAT SOLVENT & CHEMICAL CORPORATION Vs. UNION OF INDIA AND ORS.
March 9, 2015
BHARTI AXA GENERAL INS CO LTD Vs. POONAM
February 13, 2015
BHARTI AXA GENERAL INSURANCE CO. LTD. AND ORS. Vs. POONAM AND ORS.
May 27, 2015
BHARTIYA FINSTOCK PRIVATE LIMITED Vs. STATE
January 28, 2015
BHARTIYA LOK SURAKSHA SANSTHAN Vs. AJAI PRATAP& ANR
January 20, 2015
BHATIA SERVICE STATION Vs. INDIAN OIL CORPORATION LTD.
August 21, 2015
BHAVYA INDUSTOSTEEL PVT. LTD. AND ORS. Vs. SHYAM SULPHER LTD.
April 16, 2015
BHAWANI PRASAD Vs. ASHA MUNDELLA
March 3, 2015
BHAWANI SHANKER TANK Vs. GOVT. OF NCT OF DELHI AND ORS.
September 8, 2015
BHAWANI VERMA Vs. UOI AND ORS.
September 4, 2015
BHEEM SINGH AND ORS. Vs. ORIENTAL BANK OF COMMERCE AND ORS.
February 4, 2015
BHIKAM CHAND AGARWAL & ANR Vs. STATE (NCT OF DELHI) & ANR
December 17, 2015
BHIM SAIN Vs. DELHI POWER COMPANY LIMITED
February 13, 2015
BHIM SEN BATRA Vs. SHREYANS BUILDWELL PVT LTD
May 19, 2015
BHIM SINGH Vs. STATE
January 22, 2015
BHIM SINGH AND ORS. Vs. RAJIV KUMAR AND ORS.
February 18, 2015
BHIM SINGH SAINI Vs. PREETI GUPTA
September 22, 2015
BHOOP SINGH Vs. UNION OF INDIA AND ORS.
October 7, 2015
BHOOP SINGH Vs. MANAGING DIRECTOR, M/S INDIAN AIRLINES LTD & OTHER
February 19, 2015
BHOOP SINGH Vs. STATE & ANR
November 4, 2015
BHOOP SINGH AND ORS. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NORTH EASTERN ELECTRIC POWER CORPORATION LTD. AND ORS.
March 19, 2015
BHOPAL KANJILAL Vs. U O I
December 23, 2015
BHRAM SINGH Vs. STATE & ANR
July 21, 2015
BHUMIKA ENTERPRISES Vs. COMMISSIONER, VALUE ADDED TAX AND ORS.
August 28, 2015
BHUPINDER KUMAR Vs. STATE
May 8, 2015
BHUPINDER KUMAR Vs. RADHA RANI AND ORS.
December 9, 2015
BHUPINDER PAL DHAMI & ORS Vs. STATE OF NCT OF DELHI & ANR
November 20, 2015
BHUPINDER SINGH Vs. PUNJAB & SIND BANK
April 22, 2015
BHURA Vs. THE STATE GOVT. OF NCT OF DELHI
March 10, 2015
BHUSHAN DAWAR AND ANR Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 9, 2015
BHUSHAN KUMAR Vs. DIRECTOR OF EDUCATION
January 28, 2015
BHUTTAN Vs. STATE
August 31, 2015
BIGTREE ENTERTAINMENT PVT. LTD. Vs. SATURDAY SUNDAY MEDIA INTERNET AND ORS.
December 21, 2015
BIHARI LAL Vs. STATE NCT OF DELHI
September 8, 2015
BIHARI LAL AGGARWAL Vs. BSES YAMUNA POWER LTD
May 21, 2015
BIJENDER Vs. STATE
February 2, 2015
BIJENDER CHAUHAN @ BIJENDER KUMAR Vs. FINANCIAL EYES(INDIA) LTD
January 27, 2015
BIJENDER CHAUHAN @ BIJENDER KUMAR Vs. FINANCIAL EYES(INDIA) LTD
February 12, 2015
BIJENDER KUMAR Vs. VIJAY KUMAR GUPTA
October 16, 2015
BIJENDER KUMAR & ORS Vs. STATE, NCT OF DELHI & ANR
July 24, 2015
BIJENDER S. Vs. UOI AND OTHERS
November 4, 2015
BIJENDER SINGH Vs. HARYANA ROADWAYS
March 9, 2015
BIJENDER SINGH Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
July 31, 2015
BIJENDER SINGH Vs. COMMISSIONER OF POLICE AND ANR
December 22, 2015
BIJENDER SINGH & ORS Vs. STATE (GOVT OF NCT OF DEHI) & ANR
November 19, 2015
BIJENDER SINGH @ RAJU PARCHA Vs. STATE OF NCT OF DELHI
August 24, 2015
BIJENDER SINGH AND ORS. Vs. STATE OF (NCT) DELHI
May 13, 2015
BIJENDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
September 1, 2015
BIKANERWALA FOODS PVT LTD Vs. MINISTRY OF TEXTILES
July 9, 2015
BIKRAM SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 27, 2015
BIKRAM SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
October 13, 2015
BIKRAM SINGH NEGI AND ORS. Vs. STATE OF DELHI (NCT) AND ORS.
March 10, 2015
BIKRAMJIT AHLUWALIA Vs. THE STATE (GOVT. OF NCT) AND ORS.
February 9, 2015
BIKRAMJIT AHLUWALIA AND ORS. Vs. SIMRAN AHLUWALIA AND ORS.
May 1, 2015
BILLA K OIL DEPOT Vs. ASSITANT COMMISSIONER (SOUTH), FOOD & SUPPLIES, DELHI
February 20, 2015
BIMLA Vs. STATE OF NCT OF DELHI AND ORS.
May 29, 2015
BIMLA CHHABRA AND ORS. Vs. UNION OF INDIA AND ORS.
March 24, 2015
BIMLA DEVI Vs. SHAMSHER SINGH
August 28, 2015
BIMLA DEVI AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
October 5, 2015
BINA CHADHA Vs. UNION OF INDIA AND ANR
September 24, 2015
BINA DEVI Vs. SURAT NIRMAL DASS
May 29, 2015
BINDAL EXPORTS & IMPORTS Vs. MANIK GUPTA
January 14, 2015
BINDU DHANWAL Vs. BALWINDER KUMAR, VICE CHAIRMAN, DDA
January 19, 2015
BINDU KAPUREA Vs. GOVERNMENT OF NCT OF DELHI
May 25, 2015
BINDU SEHGAL Vs. UOI AND ORS.
November 19, 2015
BINNY LTD Vs. GOVERNMENT OF INDIA
March 13, 2015
BINOD KUMAR BAWARI AND OTHERS Vs. CEMENT (BHARAT) LIMITED
September 24, 2015
BIOLOGICAL E LTD Vs. NATIONAL PHARAMACEUTICAL PRICING AUTHORITY
January 22, 2015
BIONDY THOKCHOM Vs. COMMISSIONER OF POLICE DELHI AND OTHERS
August 24, 2015
BIPIN JAIN Vs. ABHEY KUMAR JAIN
February 23, 2015
BIR PAL SINGH Vs. UNION OF INDIA
January 12, 2015
BIRA THOIBI AND ORS. Vs. STATE (THE NCT OF DELHI) AND ORS.
February 4, 2015
BIRENDER GOVIL Vs. MAHA GAURI BUILDERS AND ORS.
June 29, 2015
BIRJU @ MATHUR BUX Vs. STATE NCT OF DELHI
March 19, 2015
BISHNU DAS Vs. BISHWATOSH DAS AND ORS.
May 1, 2015
BISHNUPRIYA COLLEGE OF EDUCATION AND ORS. Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
May 25, 2015
BITTU @ YASIN Vs. STATE GOVT NCT OF DELHI & ANR
November 3, 2015
BLISS REFRIGERATION PVT. LTD. Vs. NASEEB ALAM
September 18, 2015
BLUE STAR LIMITED Vs. ROCKLAND HOSPITALS LIMITED
April 6, 2015
BMA COMMODITIES LTD. Vs. STATE AND ORS.
August 3, 2015
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. PRASAR BHARATI BROADCASTING CORPORATION OF INDIA
February 4, 2015
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. ARYAN SEHRAWAT AND ORS.
September 22, 2015
BONN NUTRIENTS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
November 24, 2015
BOORUGLA MEHER THEJ Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND ANR
December 10, 2015
BOOTA SINGH JOHAL Vs. UNION OF INDIA & ORS
November 30, 2015
BPTP LIMITED Vs. CPI INDIA I LIMITED
July 3, 2015
BRAHAM PRAKASH Vs. UNION OF INDIA & ORS
July 10, 2015
BRAHM DEV GUPTA Vs. CONTAINER CORPORATION OF INDIA AND ORS.
February 25, 2015
BRAHM PAL AND ORS. Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
June 30, 2015
BRAHM SINGH Vs. PRAMILA DEVI
September 11, 2015
BRAHM SINGH AND ORS. Vs. NISHA RANI
May 29, 2015
BRAHMOS AEROSPACE PVT LTD Vs. FIIT JEE LIMITED & ANR
July 1, 2015
BRAJESHWAR SEN Vs. J C DEB & ANR
December 21, 2015
BRANDS ACADEMY PVT. LTD. AND ORS. Vs. RISHU MONGA AND ORS.
December 11, 2015
BRAUN TEXTILES PROCESSOR Vs. COMMISSIONER OF CUSTOMS, AIR CARGO
November 3, 2015
BRHAM PRAKASH Vs. ASSISTANCE COMMISSIONER FOOD & SUPPLIES (EAST)
February 20, 2015
BRIDGE AND ROOF COMPANY (INDIA) LTD. Vs. M.K. SINGH
January 6, 2015
BRIDGESTONE INDIA PVT. LTD. Vs. UOI AND ORS.
September 23, 2015
BRIGADE ENTERPRISES LIMITED Vs. KAMANI TUBES LTD. AND ORS.
November 6, 2015
BRIJ BHUSHAN Vs. UNION OF INDIA AND ORS.
August 11, 2015
BRIJ KISHORE GUPTA Vs. UNION OF INDIA AND ORS.
March 11, 2015
BRIJ LAL Vs. KULDEEP KAUR
January 21, 2015
BRIJ MOHAN Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
April 17, 2015
BRIJ MOHAN Vs. MAM CHAND & ANR
August 24, 2015
BRIJ MOHAN & ORS Vs. STATE NCT OF DELHI & ANR
December 4, 2015
BRIJ RATTAN BAGRI AND ORS. Vs. UMA RANI JAIN AND ORS.
February 19, 2015
BRIJ VIVEK GUPTA (HUF) & ORS Vs. M C D
July 21, 2015
BRIJESH KUMAR Vs. STATE NCT OF DELHI
October 13, 2015
BRIJESH KUMAR GUPTA Vs. SHIKHA GUPTA
February 4, 2015
BRIJESH KUMAR SAHU Vs. CENTRAL INDUSTRIAL SECURITY FORCE AND ORS.
September 29, 2015
BRIJESH SINGH Vs. BHAI MATI DASS CO-OPERATIVE URBAN, T & C SOCIETY LTD.
December 7, 2015
BRIJESH YADAV AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
August 17, 2015
BRIJMOHAN BANSAL Vs. GOVERNMENT OF NCT ( DELHI)
November 2, 2015
BRIJWASI IMPEX PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 1, 2015
BRISTOL-MYERS SQUIBB COMPANY AND ORS. Vs. BPS REDDY AND ORS.
November 17, 2015
BRISTOL-MYERS SQUIBB COMPANY AND ORS. Vs. J.D. JOSHI AND ORS.
June 29, 2015
BSES RAJDHANI POWER LTD. Vs. RATNA BHAT
September 21, 2015
BSES YAMUNA POWER LIMITED Vs. RAJ PAL SINGH AND ORS
September 18, 2015
BSES YAMUNA POWER LTD Vs. DEEPAK SARAN
April 29, 2015
BSES YAMUNA POWER LTD. Vs. TALUPULA ENGINEERING CO.
April 29, 2015
BSES YAMUNA POWER LTD. Vs. MOHAN LAL
April 8, 2015
BSNL Vs. ASSISTANT PROVIDENT FUND COMMISIONER
March 3, 2015
BUDH PRAKASH ALIAS BALI AND ORS Vs. STATE NCT OF DELHI AND ANR
September 2, 2015
BUDH SINGH Vs. RAGHUBIR SINGH AND ORS.
September 11, 2015
BUDHA AND ORS. Vs. STATE
November 4, 2015
BUNDELA BANDHU CONSTRUCTION CO. Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LTD.
September 28, 2015
BUNDU Vs. SHAH ALAM AND ORS.
March 9, 2015
BUNTY Vs. STATE OF DELHI
January 22, 2015
BUREAU OF INDIAN STANDARDS Vs. SURESH CHANDRA GUPTA
February 24, 2015
BURGER KING CORPORATION Vs. BURGER PLACE
September 7, 2015
BURGER KING INDIA PVT LTD Vs. VISHAMBER SHEWAKRAMANI
February 11, 2015
C LAL & ORS Vs. UNION OF INDIA AND ANR
May 5, 2015
C P DHARMESH Vs. REGISTRAR COOPERATIVE SOCIETIES & ORS
September 4, 2015
C.D.M.O., INTEGRATED HEALTH SOCIETY Vs. VIKAS AND ORS.
April 23, 2015
C.I.T. AND ORS. Vs. ESCORTS LTD. AND ORS.
February 12, 2015
C.I.T. AND ORS. Vs. HONEYWELL INTERNATIONAL (INDIA) PVT. LTD. AND ORS.
May 20, 2015
C.M. GANGA RAM Vs. ANDHRA BANK
August 14, 2015
C.N.S. OFFICERS GUILD (REGD.) Vs. CHAIRMAN, AIRPORT AUTHORITY OF INDIA AND ORS.
December 23, 2015
CADET VIVEK BOORA MINOR Vs. UNION OF INDIA
May 21, 2015
CAMBRIDGE FOUNDATION SCHOOL AND ORS. Vs. V.R. SUBRAMANIAN AND ORS.
March 26, 2015
CAMPAIGN FOR PEOPLE PARTICIPATION IN DEVELOPMENT PLANNING Vs. UNION OF INDIA AND ORS.
July 14, 2015
CANARA BANK Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
March 26, 2015
CANARA BANK AND ORS. Vs. JAGDISH MITTER MAINI
June 29, 2015
CANBANK FACTORS LTD Vs. UNIWORD TELECOM LTD
March 27, 2015
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July 3, 2015
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November 18, 2015
CAPTAIN SURESH NATH JHA Vs. INSTITUTE FOR STEEL DEVELOPMENT AND GROWTH AND ORS
November 2, 2015
CAREER INSTITUTE OF MEDICAL SCIENCES AND HOSPITALS AND ORS. Vs. UNION OF INDIA AND ORS.
September 30, 2015
CARRARA MARBLES AND GRANITE INDUSTRIES Vs. SIMPLEX ENTERPRISES
November 30, 2015
CARZONRENT INDIA PVT. LTD. Vs. HERTZ INTERNATIONAL LTD.
June 30, 2015
CASTROL LIMITED AND ORS. Vs. HARSHAL MAHAJAN AND ORS.
February 6, 2015
CBI Vs. R.K. YADAV AND ORS.
December 23, 2015
CBI Vs. DHARAMBIR KHATTAR
November 5, 2015
CBI Vs. SRIOM DALAL
August 28, 2015
CCPL DEVELOPERS PVT LTD & ANR Vs. GAIL (INDIA) LIMITED
December 15, 2015
CE CONSTRUCTION LTD. AND ORS. Vs. INTERTOLL ICS INDIA (P) LTD.
April 20, 2015
CEMENT CORPORATION OF INDIA LTD. Vs. V.K. ARORA AND ORS.
August 3, 2015
CENTAUR HOTEL EMPLOYEES UNION (REGD.) AND ORS. Vs. HOTEL CORPORATION OF INDIA LTD. AND ORS.
February 11, 2015
CENTRAL BOARD OF TRUSTEES, EPF Vs. EMPLOYEES PROVIDENT FUND APPELLTE TRIBUNAL AND ORS.
September 23, 2015
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April 6, 2015
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April 17, 2015
CENTRAL BUREAU OF INVESTIGATION Vs. SEA SHELL MARKETING PVT. LTD. AND ORS.
September 30, 2015
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August 20, 2015
CENTRAL DAIRY FARM AND ORS. Vs. PACKRAFT INDIA PVT. LTD.
October 29, 2015
CENTRAL GOVT. EMPLOYEES WELFARE HOUSING ORGANISATION Vs. LANCO INFRASTRUCTURE LTD.
October 6, 2015
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November 27, 2015
CENTRLA BUREAU OF INVESTIGATION Vs. KULVINDER SINGH & ANR
July 20, 2015
CEV ENGINEERING PVT. LTD. Vs. BRIJ MOHAN PUNJ
November 23, 2015
CHADHA PAN CORNER Vs. SHANTI DEVI @ SHANTI CHHABRA
March 26, 2015
CHAGGAN SINGH ALIAS KOOKU Vs. STATE OF NCT OF DELHI
August 12, 2015
CHAIRMAN & MANAGING DIRECTOR, BHARAT SANCHAR NIGAM Vs. RAJ RANI CHOUDHARY
August 7, 2015
CHAIRMAN RAILWAY BOARD & ANR Vs. TYRIST ENTERPRISES & ANR
November 6, 2015
CHALLENGER COMPUTERS LTD. AND ORS. Vs. COMMISSIONER OF TRADE AND TAXES, DELHI AND ORS.
August 21, 2015
CHAMAN Vs. THE STATE (NCT OF DELHI)
March 20, 2015
CHAMAN LAL KEWAL KRISHAN Vs. KANTA DEVI
May 29, 2015
CHAMAN PRAKASH Vs. UNION OF INDIA AND ORS.
September 30, 2015
CHAMAN SINGH & ORS Vs. LAND ACQUISITION COLLECTOR EAST & ANR
December 15, 2015
CHAMMI BEGUM Vs. NOOR BANO
January 12, 2015
CHANCHAL CHOPRA AND ORS. Vs. SUNIL CHOPRA AND ORS.
February 23, 2015
CHANCHAL CHOPRA AND ORS. Vs. SUNIL CHOPRA AND ORS.
August 7, 2015
CHAND Vs. STATE NCT OF DELHI
December 15, 2015
CHAND AND ORS. Vs. THE STATE AND ORS.
December 4, 2015
CHAND RAM Vs. BHATERI DEVI AND ORS.
August 3, 2015
CHAND SINGH Vs. STATE OF DELHI
March 23, 2015
CHAND SINGH Vs. STATE OF DELHI
March 2, 2015
CHAND SINGH AND ORS. Vs. THE NARCOTICS CONTROL BUREAU
November 30, 2015
CHANDA Vs. RAJESH SAXENA
October 13, 2015
CHANDA VERMA AND ORS. Vs. DHEERAJ KUMAR
December 3, 2015
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January 19, 2015
CHANDARJEET KUMAR Vs. STATE
November 5, 2015
CHANDER BHAN DASS Vs. SURENDER PAL SINGH
April 6, 2015
CHANDER BHAN SINGH CHAUHAN Vs. LIEUTENANT GOVERNOR OF DELHI AND ORS.
September 7, 2015
CHANDER BHUSHAN DUBEY Vs. UNION OF INDIA & ANR.
April 13, 2015
CHANDER DEV Vs. THE STATE
March 16, 2015
CHANDER MOHAN LALL Vs. DLF HOME DEVELOPERS LTD & ANR
May 15, 2015
CHANDER MUNI Vs. COMMISSIONER OF POLICE & ORS
August 7, 2015
CHANDER PAL Vs. STATE (GOVT OF NCT) OF DELHI
July 7, 2015
CHANDER PAL Vs. STATE & ANR
July 24, 2015
CHANDER PRAKASH AND ORS. Vs. NCT OF DELHI AND ORS.
August 5, 2015
CHANDER PRAKASH SONI Vs. STATE GOVT. OF NCT OF DELHI
October 15, 2015
CHANDER SHEKHAR Vs. DELHI TRANSPORT CORPORATION & ORS
September 15, 2015
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December 7, 2015
CHANDERMA Vs. BALINDER SINGH
January 14, 2015
CHANDERWATI & ORS Vs. NATIONAL INSURANCE CO LTD & ORS
May 7, 2015
CHANDRA KANT BHAGERIA AND ORS. Vs. TEJ PAL SINGH AND ORS.
September 11, 2015
CHANDRA SHEKHAR Vs. UOI AND ORS
April 29, 2015
CHANDRA SHEKHAR Vs. GOVT OF NCT OF DELHI & ORS
November 27, 2015
CHANDRAKANT JHA Vs. STATE
April 16, 2015
CHANDRIKA PRASAD Vs. STATE
March 9, 2015
CHANPREET SINGH CHADHA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
July 28, 2015
CHAQUE JOUR OUTSOURCING SOLUTIONS PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX AND ORS.
April 7, 2015
CHARAN SINGH Vs. UNION OF INDIA AND ORS.
March 16, 2015
CHARAN SINGH Vs. BHAGMAL
March 13, 2015
CHARAN SINGH AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
April 7, 2015
CHARANJEET GABA Vs. ARJUN LAL AHUJA
March 13, 2015
CHARANJEET GUPTA @ SUYESH GUPTA & ORS Vs. STATE OF NCT OF DELHI & ANR
August 18, 2015
CHARU ROHTAGI Vs. KIRAN UPPAL & ANR
August 25, 2015
CHATTAR PAL Vs. STATE N C T OF DELHI
May 27, 2015
CHATTAR PAL Vs. STATE NCT OF DELHI
April 30, 2015
CHATTAR SINGH Vs. UNION OF INDIA AND ORS.
August 24, 2015
CHATTAR SINGH MATHAROO Vs. ASHWANI MUDGIL AND ORS.
September 16, 2015
CHAUHAN KHADYA BHANDAR Vs. GOVT OF N C T OF DELHI
February 20, 2015
CHEMICAL SYSTEMS TECHNOLOGIES (INDIA) PVT. LTD. Vs. SIMBHAOLI SUGAR MILLS LTD.
March 2, 2015
CHEMICO MANUFACTURERS (INDIA) LIMITED Vs. STATE
February 6, 2015
CHEMINVEST LIMITED Vs. COMMISSIONER OF INCOME TAX-VI
September 2, 2015
CHEMROW INDIA PVT. LTD. Vs. LAKHANI FOOTCARE PVT. LTD.
October 29, 2015
CHENNAI ENNORE PORT ROAD CO LTD Vs. RDS PROJECT LTD
April 23, 2015
CHETAN AND ORS. Vs. STATE
July 16, 2015
CHETAN ARORA & ANR Vs. STATE OF NCT OF DELHI & ANR
December 23, 2015
CHETAN KAPOOR Vs. STATE
September 11, 2015
CHETAN KUMAR Vs. UNION OF INDIA AND ORS.
July 28, 2015
CHETAN KUMAR AGARWAL & SONS PVT. LTD. AND ORS. Vs. NEW HOLLAND FIAT (INDIA) PVT. LTD.
September 15, 2015
CHETAN SAPRA Vs. DARSHANA RANI
August 5, 2015
CHETAN SHARMA @ HONEY Vs. STATE
October 19, 2015
CHETAN SINGH Vs. DISTRICT & SESSIONS JUDGE
January 14, 2015
CHETNA HARJAI Vs. VIKAS HARJAI
March 19, 2015
CHHAJU RAM & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ORS
July 22, 2015
CHHOTE Vs. STATE
May 27, 2015
CHIKTISA MULTISPECIALTY HOSPITAL Vs. UNION OF INDIA
January 28, 2015
CHITRA Vs. CENTRAL WAREHOUSING CORPORATION AND ORS.
December 3, 2015
CHOICE HOTELS INTERNATIONAL INC. Vs. M. SANJAY KUMAR AND ORS.
February 9, 2015
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. RAMBIR AND ORS.
January 22, 2015
CHOUDHARY SANJHA RAM MEMORIAL EDUCATION SOCIETY Vs. UNION OF INDIA & ORS
September 28, 2015
CHRYSCAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 27, 2015
CHURCHILL BROTHERS SPORTS CLUB PVT LTD Vs. UNION OF INDIA
January 16, 2015
CIPLA LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
November 24, 2015
CISCO SYSTEMS CAPITAL (INDIA) PVT. LTD. Vs. NEW DELHI TELE TECH PVT. LTD. AND ORS.
January 13, 2015
CIT Vs. AMIT JAIN
March 3, 2015
CIT Vs. KEI INDUSTRIES LTD.
March 13, 2015
CIT Vs. TEJ PAL SINGH KOHLI
January 12, 2015
CIT Vs. MODI XEROX INDIA LTD.
January 8, 2015
CIT Vs. METAPHOR EXPORTS P. LTD.
January 13, 2015
CIT Vs. FUNNAY TIME FINVEST LTD.
January 13, 2015
CIT Vs. AMARSON WATCH CO.
January 12, 2015
CIT Vs. CENTRAL WAREHOUSING CORPORATION
January 15, 2015
CIT Vs. TILAK RAJ ANAND
March 11, 2015
CIT Vs. ENGINEERS INDIA LTD.
February 26, 2015
CIT Vs. SRF LTD.
January 15, 2015
CIT Vs. TRANSCEIVERS INDIA LTD.
January 28, 2015
CIT Vs. BHARTI TELENET LTD.
February 3, 2015
CIT Vs. CARYAIRE EQUIPMENTS INDIA PVT. LTD.
April 15, 2015
CIT Vs. CUSHMAN AND WAKEFIELD INDIA PVT. LTD.
May 7, 2015
CIT Vs. MAITHON POWER LTD
July 21, 2015
CIT Vs. BHARAT HOTELS AND ORS.
July 24, 2015
CIT Vs. RAKAM MONEY MATTERS PVT. LTD.
October 13, 2015
CIT Vs. HCIL KALINDEE ARSSPL AND ORS.
September 23, 2015
CIT Vs. ARVINDER SINGH AND ORS.
August 24, 2015
CIT Vs. SANJAY KUMAR GARG
September 2, 2015
CIT AND ORS. Vs. ALCATEL LUCENT CANADA AND ORS.
February 27, 2015
CIT AND ORS. Vs. MORGAN SECURITIES & CREDITS PVT. LTD.
September 23, 2015
CIT CENTRE CIRCLE -22 Vs. KOHINOOR FOODS LTD.
April 20, 2015
CIT-7 Vs. RADIO TODAY BROADCASTING LTD
December 9, 2015
CIT-I Vs. MALIBU ESTATE P. LTD.
March 18, 2015
CIT-V Vs. NORTEL NETWORKS INDIA A. PVT. LTD.
February 24, 2015
CIT-VII Vs. MIS GREYSHAM & CO.
April 13, 2015
CIT-XI Vs. ZOHRA EMPORIUM
February 10, 2015
CITICORP & ANR Vs. DATA BASE COMPUTERS (P) LTD
October 29, 2015
CLASSIC ENGINEERING CO. AND ORS. Vs. THE COMMISSIONER OF SALES TAX AND ORS.
November 24, 2015
CMD, MTNL CORPORATE OFFICE AND ANR Vs. S K MALHOTRA
April 16, 2015
COBRA BEER PARTNERSHIP LTD. AND ORS. Vs. SUPERIOR INDUSTRIES LTD. AND ORS.
April 8, 2015
COL DEVENDER SINGH SOLANKI Vs. GOVT OF NCT OF DELHI
January 14, 2015
COL KARAN SINGH SOLANKI Vs. STATE & ORS
November 26, 2015
COL P K S BHATTY Vs. UOI
May 8, 2015
COL R P MENDIRATTA Vs. SANDEEP CHOUDHARY
May 12, 2015
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December 23, 2015
COLGATE PALMOLIVE COMPANY AND ORS. Vs. ANCHOR HEALTH AND BEAUTY CARE PVT. LTD.
November 19, 2015
COMET HEALTHCARE AND CONSULTING PRIVATE LIMITED AND ORS. Vs. R.G. SCIENTIFIC ENTERPRISES PRIVATE LIMITED
May 25, 2015
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July 1, 2015
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February 24, 2015
COMMISSIONER Vs. DIAMOND PROTEINS P. LTD.
April 6, 2015
COMMISSIONER OF C. EX. Vs. KUBER TOBACCO PRODUCTS (P) LTD.
January 28, 2015
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August 5, 2015
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July 2, 2015
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July 31, 2015
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May 5, 2015
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February 5, 2015
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January 28, 2015
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July 10, 2015
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December 2, 2015
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August 25, 2015
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August 3, 2015
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May 5, 2015
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April 21, 2015
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April 15, 2015
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April 30, 2015
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March 3, 2015
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February 9, 2015
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February 2, 2015
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February 5, 2015
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February 3, 2015
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February 5, 2015
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March 17, 2015
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January 19, 2015
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February 10, 2015
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January 8, 2015
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January 8, 2015
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January 19, 2015
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February 19, 2015
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April 30, 2015
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January 29, 2015
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March 13, 2015
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March 23, 2015
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March 23, 2015
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March 18, 2015
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March 11, 2015
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March 13, 2015
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April 23, 2015
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February 12, 2015
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July 20, 2015
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July 31, 2015
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July 31, 2015
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October 5, 2015
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September 23, 2015
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September 24, 2015
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August 11, 2015
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January 30, 2015
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December 3, 2015
COMMISSIONER OF INCOME TAX Vs. I.P. SUPPORT SERVICES INDIA (P.) LTD.
September 24, 2015
COMMISSIONER OF INCOME TAX Vs. VIJAY SINGH KADAN
September 14, 2015
COMMISSIONER OF INCOME TAX Vs. JCB INDIA LTD.
July 16, 2015
COMMISSIONER OF INCOME TAX Vs. KUBER SECURITIES LTD.
October 5, 2015
COMMISSIONER OF INCOME TAX Vs. COMMER. AND ASSOCIATES P. LTD.
April 7, 2015
COMMISSIONER OF INCOME TAX Vs. SHIV DHOOTI PEARLS & INVESTMENT LTD.
December 21, 2015
COMMISSIONER OF INCOME TAX Vs. SHARDA SINHA
December 22, 2015
COMMISSIONER OF INCOME TAX Vs. KEIHIN PANALFA LTD.
September 9, 2015
COMMISSIONER OF INCOME TAX Vs. SUMITOMO CORPORATION
November 16, 2015
COMMISSIONER OF INCOME TAX Vs. THE INDIAN NEWS PAPER SOCIETY
December 10, 2015
COMMISSIONER OF INCOME TAX Vs. WHIRLPOOL OF INDIA LTD.
December 22, 2015
COMMISSIONER OF INCOME TAX Vs. ASHIAN NEEDLES PVT LTD
August 24, 2015
COMMISSIONER OF INCOME TAX Vs. AIR FRANCE
November 16, 2015
COMMISSIONER OF INCOME TAX Vs. SHRI JAI SHIV SHANKAR TRADERS PVT LTD
October 14, 2015
COMMISSIONER OF INCOME TAX Vs. POOJA FORGE LTD
November 17, 2015
COMMISSIONER OF INCOME TAX (C)-I Vs. SURESH NANDA
May 27, 2015
COMMISSIONER OF INCOME TAX (C)-I Vs. MGF AUTOMOBILES LTD.
August 13, 2015
COMMISSIONER OF INCOME TAX (C)-II Vs. MICRA INDIA PVT. LTD.
January 22, 2015
COMMISSIONER OF INCOME TAX (CENTRAL)-I Vs. CHETAN GUPTA
September 15, 2015
COMMISSIONER OF INCOME TAX (CENTRAL)-III Vs. KABUL CHAWLA
August 28, 2015
COMMISSIONER OF INCOME TAX (CENTRAL)-III Vs. ANSHIKA CONSULTANTS PVT. LTD. AND ORS.
April 16, 2015
COMMISSIONER OF INCOME TAX (CENTRAL-II) Vs. SWANPNIL PROPERTIES (P) LTD.
July 28, 2015
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. BHAGWAN SHREE LAXMI NARAINDHAM TRUST
September 7, 2015
COMMISSIONER OF INCOME TAX (TDS)-I Vs. C.J. INTERNATIONAL HOTELS PVT. LTD.
February 9, 2015
COMMISSIONER OF INCOME TAX - II Vs. MULTIPLEX TRADING & INDUSTRIAL CO. LTD.
September 22, 2015
COMMISSIONER OF INCOME TAX -03 Vs. FLUCKY LEASING & FINANCE PVT LTD
December 18, 2015
COMMISSIONER OF INCOME TAX -3 Vs. FIVE VISION PROMOTERS PVT. LTD.
November 27, 2015
COMMISSIONER OF INCOME TAX -DELHI-III Vs. SHOKEEN PROPERTIES PVT. LTD.
February 18, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. ABHINANDAN INVESTMENT LTD. AND ORS.
March 20, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. RAM KISHAN KULWANT RAI CHARITABLE TRUST AND ORS.
May 14, 2015
COMMISSIONER OF INCOME TAX CENTRAL -II Vs. NAVBHARAT EXPORT
May 5, 2015
COMMISSIONER OF INCOME TAX CENTRAL-II Vs. DIVINE INFRACON PVT. LTD.
August 13, 2015
COMMISSIONER OF INCOME TAX DEL Vs. JINDAL PHOTO FILMS LTD.
July 20, 2015
COMMISSIONER OF INCOME TAX DEL AND ORS. Vs. SUPREME MOTORS LTD.
September 24, 2015
COMMISSIONER OF INCOME TAX DEL-III Vs. UNIPATCH RUBBER LTD.
January 5, 2015
COMMISSIONER OF INCOME TAX DELHI Vs. RAM GOPAL
February 9, 2015
COMMISSIONER OF INCOME TAX DELHI Vs. CHANDER PRAKASH PABREJA
February 4, 2015
COMMISSIONER OF INCOME TAX DELHI Vs. TONY ELELCTRONICS LTD.
March 5, 2015
COMMISSIONER OF INCOME TAX DELHI CENTRAL-III Vs. VISHAN DAS AND ORS.
May 21, 2015
COMMISSIONER OF INCOME TAX DELHI IV Vs. DLF UNIVERSAL LTD.
April 16, 2015
COMMISSIONER OF INCOME TAX DELHI-21 Vs. OM PRAKASH KHAITAN
July 21, 2015
COMMISSIONER OF INCOME TAX DELHI-I Vs. ABHINANDAN INVESTMENT LTD.
November 19, 2015
COMMISSIONER OF INCOME TAX DELHI-I Vs. STAINLESS INVESTMENT LTD
November 19, 2015
COMMISSIONER OF INCOME TAX DELHI-II Vs. MOTHERSON AUTO P. LTD.
April 13, 2015
COMMISSIONER OF INCOME TAX DELHI-II Vs. JINDAL EQUIPMENT LEASING & CONSULTANCY SERVICES LTD.
November 19, 2015
COMMISSIONER OF INCOME TAX DELHI-II Vs. MANSAROVER INVESTMENTS LTD
November 19, 2015
COMMISSIONER OF INCOME TAX DELHI-III Vs. SUN INVESTMENTS LTD
November 19, 2015
COMMISSIONER OF INCOME TAX DELHI-IV Vs. DAIKIN AIR-CONDITIONING INDIA PVT LTD
March 27, 2015
COMMISSIONER OF INCOME TAX DELHI-V Vs. PROVESTMENT SECURITIES PVT. LTD.
November 30, 2015
COMMISSIONER OF INCOME TAX VII Vs. KAMAL KISHORE HUF
January 6, 2015
COMMISSIONER OF INCOME TAX, DEL Vs. RAJESH VATS
July 2, 2015
COMMISSIONER OF INCOME TAX, DELHI Vs. VELOCIENT TECHNOLOGIES LTD
May 14, 2015
COMMISSIONER OF INCOME TAX, DELHI Vs. M M AQUA TECHNOLOGIES LTD
May 18, 2015
COMMISSIONER OF INCOME TAX, DELHI Vs. SONI ASSOCIATES (P) LTD.
September 8, 2015
COMMISSIONER OF INCOME TAX, DELHI Vs. SUDHIR BUDHRAJA
October 13, 2015
COMMISSIONER OF INCOME TAX, DELHI Vs. HONEY ENTERPRISES
December 8, 2015
COMMISSIONER OF INCOME TAX, DELHI AND ORS. Vs. SUMAN DHAMIJA
December 8, 2015
COMMISSIONER OF INCOME TAX, DELHI VIII Vs. MUTHOOT FINANCIERS AND ORS.
February 3, 2015
COMMISSIONER OF INCOME TAX- 8 Vs. SARDAR EXHIBITORS PVT. LTD.
July 6, 2015
COMMISSIONER OF INCOME TAX-(CENTRAL)-I Vs. ARVIND KHANNA
April 15, 2015
COMMISSIONER OF INCOME TAX--8 Vs. SAMIAH INTERNATIONAL BUILDERS P. LTD.
May 29, 2015
COMMISSIONER OF INCOME TAX-08 Vs. STUDY OVERSEAS GOLBAL PVT. LTD.
May 22, 2015
COMMISSIONER OF INCOME TAX-08 Vs. S.G. ESTATES LTD.
July 29, 2015
COMMISSIONER OF INCOME TAX-09 Vs. T.G. LEISURE AND RESORTS PVT. LTD.
July 3, 2015
COMMISSIONER OF INCOME TAX-1 Vs. ANSAL LAND MARK TOWNSHIP (P) LTD.
August 26, 2015
COMMISSIONER OF INCOME TAX-14 Vs. ANIL ARORA
May 22, 2015
COMMISSIONER OF INCOME TAX-15 Vs. RELCOM
January 16, 2015
COMMISSIONER OF INCOME TAX-20 Vs. HARJEET SHARMA
July 28, 2015
COMMISSIONER OF INCOME TAX-20 (ERSTWHILE CIT-XII) Vs. PRIYANKA SINGHANIA
September 2, 2015
COMMISSIONER OF INCOME TAX-21 Vs. RAJENDER SINGH
May 22, 2015
COMMISSIONER OF INCOME TAX-4 Vs. G & G PHARMA INDIA LTD
October 8, 2015
COMMISSIONER OF INCOME TAX-5 Vs. JCDECAUX ADVERTISING INDIA (P) LTD.
April 23, 2015
COMMISSIONER OF INCOME TAX-7 Vs. RRJ SECURITIES LTD.
October 30, 2015
COMMISSIONER OF INCOME TAX-7 Vs. PRINCETON REALTORS PRIVATE LIMITED
September 21, 2015
COMMISSIONER OF INCOME TAX-7 Vs. REFAM MANAGEMENT SERVICES (P) LTD.
November 5, 2015
COMMISSIONER OF INCOME TAX-8 Vs. SOYUZ INDUSTRIAL RESOURCES LTD.
February 27, 2015
COMMISSIONER OF INCOME TAX-8 (ERSTWHILE CIT-III) Vs. SUZUKI MOTORCYCLE INDIA LTD
February 11, 2015
COMMISSIONER OF INCOME TAX-CENTRAL-I AND ORS. Vs. INDO ARAB AIR SERVICES AND ORS.
October 20, 2015
COMMISSIONER OF INCOME TAX-I Vs. COTTON NATURALS (I) PVT LTD
March 27, 2015
COMMISSIONER OF INCOME TAX-I Vs. AAR ESS EXIM PVT. LTD.
February 5, 2015
COMMISSIONER OF INCOME TAX-I Vs. BOUGAINVILLEA MULTIPLEX ENTERTAINMENT CENTRE PVT. LTD.
January 30, 2015
COMMISSIONER OF INCOME TAX-I Vs. ACCESSION BUILDWELL (P) LTD.
April 27, 2015
COMMISSIONER OF INCOME TAX-I Vs. ACTIS ADVISORS PVT. LTD.
December 14, 2015
COMMISSIONER OF INCOME TAX-I Vs. CAIRS COMPUTER AIDED INFORMATION & SERVICES PVT LT
April 22, 2015
COMMISSIONER OF INCOME TAX-II Vs. LALIT KUMAR PODDAR
January 14, 2015
COMMISSIONER OF INCOME TAX-II Vs. JANSAMPARK ADVERTISING AND MARKETING (P) LTD
March 11, 2015
COMMISSIONER OF INCOME TAX-II Vs. MICRON STEELS PVT. LTD. AND ORS.
February 11, 2015
COMMISSIONER OF INCOME TAX-II Vs. MODI RUBBER LTD.
August 4, 2015
COMMISSIONER OF INCOME TAX-II Vs. LI & FUNG (INDIA) PVT LTD
March 11, 2015
COMMISSIONER OF INCOME TAX-II AND ORS. Vs. DELHI TRANSCO LTD.
August 6, 2015
COMMISSIONER OF INCOME TAX-III Vs. SHRI SHYAM SUNDER INFRASTRUCTURE (P) LTD.
February 4, 2015
COMMISSIONER OF INCOME TAX-III Vs. SUKARMA FINANCE LIMITED
April 15, 2015
COMMISSIONER OF INCOME TAX-III Vs. SMCC CONSTRUCTION INDIA LIMITED
July 3, 2015
COMMISSIONER OF INCOME TAX-IV Vs. DEN NETWORKS LIMITED
May 22, 2015
COMMISSIONER OF INCOME TAX-IV Vs. GRUP ISM P. LTD.
May 29, 2015
COMMISSIONER OF INCOME TAX-IV Vs. EDWARD KEVENTER (SUCCESSORS) PRIVATE LIMITED
August 20, 2015
COMMISSIONER OF INCOME TAX-IV Vs. PRITAM DAS NARANG
September 16, 2015
COMMISSIONER OF INCOME TAX-LTU Vs. POWER FINANCE CORPORATION LTD.
October 1, 2015
COMMISSIONER OF INCOME TAX-TDS Vs. MORADABAD TOLL ROAD COMPANY
February 13, 2015
COMMISSIONER OF INCOME TAX-TDS Vs. MORADABAD TOLL ROAD COMPANY
February 11, 2015
COMMISSIONER OF INCOME TAX-V Vs. RATHI GRAPHICS TECHNOLOGIES LTD.
August 6, 2015
COMMISSIONER OF INCOME TAX-V Vs. KAPIL NAGPAL
September 11, 2015
COMMISSIONER OF INCOME TAX-VI Vs. WELLWORTH CONSTRUCTION UDYOG LTD.
February 25, 2015
COMMISSIONER OF INCOME TAX-VI Vs. YUM RESTAURANTS (I) PVT LTD
January 30, 2015
COMMISSIONER OF INCOME TAX-VI Vs. TRIVENI ENGG. & INDUSTRIES LTD.
September 22, 2015
COMMISSIONER OF INCOME TAX-VI Vs. UNITECH LTD.
October 5, 2015
COMMISSIONER OF INCOME TAX-VII Vs. SANJAY CHITKARA
September 23, 2015
COMMISSIONER OF INCOME TAX-VIII Vs. H.P. GOEL
February 18, 2015
COMMISSIONER OF INCOME TAX-VIII Vs. SVP BUILDERS (INDIA) LIMITED; S V LIQUOR INDIA LIMITED
December 15, 2015
COMMISSIONER OF INCOME TAX-XI Vs. RAJ KUMAR JAIN
February 20, 2015
COMMISSIONER OF INCOME TAX-XI Vs. DLF COMMERCIAL PROJECT CORPORATION
July 15, 2015
COMMISSIONER OF INCOME TAX-XIII Vs. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED AND ORS.
February 10, 2015
COMMISSIONER OF INCOME TAX-XIII Vs. VAISH ASSOCIATES
August 11, 2015
COMMISSIONER OF INCOME TAX-XIII Vs. NOIDA MEDICARE CENTRE LTD.
August 4, 2015
COMMISSIONER OF INCOME TAX-XIV Vs. VIVEK AGGARWAL
February 19, 2015
COMMISSIONER OF INCOME TAX-XIV Vs. VIVEK AGGARWAL
February 9, 2015
COMMISSIONER OF POLICE Vs. RAM KISHAN
August 13, 2015
COMMISSIONER OF POLICE AND ORS. Vs. CONSTABLE (MOUNTED) LAXMI NARAYAN
March 3, 2015
COMMISSIONER OF S.T., NEW DELHI Vs. GLOBE GROUND INDIA PVT. LTD.
January 9, 2015
COMMISSIONER OF SERVICE TAX Vs. JAPAN AIRLINES INTERNATIONAL CO LTD
July 20, 2015
COMMISSIONER OF SERVICE TAX Vs. AMADEUS INDIA PVT. LTD.
July 14, 2015
COMMISSIONER OF SERVICE TAX Vs. GECAS SERVICES INDIA PVT. LTD.
July 14, 2015
COMMISSIONER OF SERVICE TAX Vs. JAPAN AIRLINES INTERNATIONAL CO. LTD.
August 25, 2015
COMMISSIONER OF VALUE ADDED TAX Vs. ABHISHEK ELECTRICALS
May 15, 2015
COMMISSIONER OF VAT Vs. JUPITOR EXPORTS
February 23, 2015
COMMISSIONER, NAVODAYA VIDYALAYA SAMITI AND ORS. Vs. D.C. VERMA AND ORS.
May 27, 2015
COMMISSIONER, VAT Vs. A K WOOLLEN INDUSTRIES
February 19, 2015
COMMON CAUSE Vs. SUBHASH JAIN, EX-COUNCILLOR AND ORS.
February 19, 2015
COMMON CAUSE Vs. UNION OF INDIA
December 11, 2015
COMMR. OF C. EX. Vs. AMBEECEE CONSOLIDATED ENTERPRISES (I) P. LTD.
April 13, 2015
COMMR. OF C. EX. & S.T., LTU, NEW DELHI Vs. HAVELLS INDIA LTD.
October 6, 2015
COMMR. OF CUS. (IMPORT & GENERAL) Vs. BUHARIWAL LOGISTICS
December 15, 2015
COMPACT DIAGNOSTIC PVT LTD Vs. AXIS BANK & ORS
November 19, 2015
CONSTABLE RAM KISHAN Vs. GOVT OF NCT OF DELHI & ORS
August 25, 2015
CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
September 21, 2015
COOK SURESH KUMAR Vs. UNION OF INDIA AND ORS.
February 19, 2015
COPERION IDEAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX-II
October 9, 2015
CORANTHUM BUILDERS(P) LTD Vs. RAGHUBIR SINGH & ORS
October 1, 2015
CORONATION CONSTRUCTION PVT. LTD. Vs. I.R.C.O.N. INTERNATIONAL LTD. AND ORS.
September 7, 2015
CORRTECH INTERNATIONAL PVT. LTD. Vs. GAIL INDIA LTD.
June 24, 2015
COTTAGE INDUSTRIES EXPOSITION LTD. Vs. SUBHASH CHANDER
July 9, 2015
COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION & RURAL TECHNOLOGY (CAPART) Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
January 12, 2015
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. GYAN PRAKASH AGARWAL
April 30, 2015
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND ORS. Vs. GAUHAR RAZA AND ORS.
July 15, 2015
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. RAMESH KUMAR SONI AND ORS.
November 5, 2015
COURT ON ITS OWN MOTION Vs. STATE
March 27, 2015
COURT ON ITS OWN MOTION Vs. STATE OF NCT OF DELHI
March 25, 2015
COURT ON ITS OWN MOTION Vs. DEEPAK KHOSLA
May 29, 2015
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND ORS.
May 6, 2015
COURT ON ITS OWN MOTION Vs. STATE
May 14, 2015
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
May 13, 2015
COURT ON ITS OWN MOTION Vs. RADHEY SHAM MIDDHA
January 22, 2015
COURT ON ITS OWN MOTION Vs. HUKAM SINGH
March 17, 2015
COURT ON ITS OWN MOTION Vs. SEEMA SAPRA
December 17, 2015
COURT ON ITS OWN MOTION (AIR POLLUTION IN DELHI) Vs. UNION OF INDIA AND ORS.
December 21, 2015
COVENTRY COIL-O-MATIC (HARYANA) LTD. Vs. ALCHEMIST ASSET RECONSTRUCTIONS CO. LTD. AND ORS.
May 14, 2015
CPL GAURAV BADHWAR Vs. UNION OF INDIA
February 13, 2015
CRAYONS GLOBAL FINANCE PRIVATE LIMITED AND ORS. Vs. VIMI INVESTMENTS AND FINANCE PRIVATE LIMITED
May 18, 2015
CREATION FOR CHILDREN INTERNATIONAL Vs. BPI (INDIA) PVT. LTD. AND ORS.
July 12, 2015
CREATION FOR CHILDREN INTERNATIONAL Vs. BPI (INDIA) PVT LTD & ORS
December 7, 2015
CREDENTIAL LEASING & CREDITS LTD. Vs. SHRUTI INVESTMENTS AND ORS.
June 29, 2015
CREDENTIAL LEASING & CREDITS LTD. Vs. SHRUTI INVESTMENTS AND ORS.
August 3, 2015
CROSS FIT INC. Vs. GURPREET SINGH AND ORS.
October 30, 2015
CT. (MAH.) SANTOSH KUMARI Vs. UNION OF INDIA
January 20, 2015
CT/GD RAMPHAL Vs. UNION OF INDIA AND ORS.
January 30, 2015
D D A Vs. MADHUBAN HOLIDAY INN
January 13, 2015
D D GEARS LIMITED Vs. LABOUR COMMISSIONER CUM SECRETARY (LABOUR)
March 11, 2015
D D INFOTECH & ORS Vs. STATE (NCT OF DELHI) & ANR
February 18, 2015
D G EXPORTS Vs. UNION OF INDIA
January 7, 2015
D K ENGINEERS & BUILDERS Vs. NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
March 17, 2015
D K GUPTA Vs. PUNJAB NATIONAL BANK
January 30, 2015
D K SOOD Vs. PUNJAB NATIONAL BANK
March 18, 2015
D K SOOD Vs. PUNJAB NATIONAL BANK
May 21, 2015
D S NAGESH & ANR Vs. DIRECTORATE OF TRAINING & TECHNICAL EDUCATION GOVE
March 25, 2015
D S NAGESH & ANR Vs. DIRECTORATE OF TRAINING & TECHNICAL EDUCATION & OR
July 8, 2015
D-BLOCK PANDAV NAGAR RESIDENTS WELFARE ASSOCIATION Vs. AMIT YADAV AND ORS
October 13, 2015
D.C. MEHTA Vs. UNION OF INDIA AND ORS.
August 18, 2015
D.C.M. SHRI RAM CONSOLIDATE LTD. Vs. B.K. GUPTA AND ORS.
February 10, 2015
D.D.A. Vs. R.S. SAMDARIA
January 29, 2015
D.K. JAIN Vs. COMMISSIONER OF CUSTOMS
February 3, 2015
D.N. CHAUDHARY Vs. UNION OF INDIA AND ORS.
November 18, 2015
D.S.S.S.B. AND ORS. Vs. RAJENDRA YADAV AND ORS.
April 8, 2015
D.T.C. Vs. SUKHBIR SINGH AND ORS.
May 19, 2015
D.T.C. Vs. PREM SINGH
February 9, 2015
D.T.C. Vs. KARTAR SINGH
December 15, 2015
D.T.C. Vs. P.O.I.T. NO. II AND ORS.
December 18, 2015
D.T.C. Vs. PRITAM LAL
April 20, 2015
D.T.C. Vs. RANBIR SINGH
November 19, 2015
D.T.C. AND ORS. Vs. P.O., IND. TRIBUNAL II, KKD COURT AND ORS.
July 31, 2015
DABUR (NEPAL)PVT LIMITED Vs. WOODWORTH TRADE LINKS PVT LIMITED
September 4, 2015
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November 27, 2015
DALEEP SINGH CHANDRAWAT Vs. STATE
August 3, 2015
DALEL SINGH THR LR BALWAN SINGH Vs. LACHMAN (DECEASED) THR LRS
May 19, 2015
DALIP KUMAR Vs. REGISTRAR GENERAL, NATIONAL GREEN TRIBUNAL
March 5, 2015
DALIP KUMAR Vs. OM PARKASH AND ORS.
August 13, 2015
DALIP KUMAR YADAV Vs. STATE (GOVT. OF NCT) OF DELHI
December 11, 2015
DALJIT DUTTA Vs. SUKH DEV MONGIA
November 23, 2015
DALMIA BHARAT SUGAR AND INDUSTRIES LTD Vs. COMMISSISSIONER CENTRAL EXCISE AND SERVICE TAX
March 25, 2015
DALMIA CEMENT (BHARAT) LTD. Vs. THE COMMISSIONER OF INCOME TAX
December 23, 2015
DALMIA CONSUMER CARE PVT LTD Vs. PAHARPUR 3P
September 2, 2015
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September 9, 2015
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April 15, 2015
DARCL LOGISTICS LTD Vs. SHIV-VANI OIL & GAS EXPLORATION SERVICES LTD
January 19, 2015
DARSHAN KUMAR Vs. PUNJAB NATIONAL BANK AND ORS.
February 18, 2015
DARSHAN SINGH AND ORS. Vs. SAT PAL AND ORS.
September 8, 2015
DARSHNA AND ORS. Vs. STATE AND ORS.
August 26, 2015
DASHRATH Vs. STATE
November 2, 2015
DASHRATH LAL AND ORS. Vs. DELHI VIDYUT BOARD
November 17, 2015
DASRATH Vs. UNION OF INDIA
January 27, 2015
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August 25, 2015
DASS MOTORS Vs. ANUJ GUPTA & ANR
September 30, 2015
DATA ENTERPRISES AND ORS. Vs. UNION OF INDIA AND ORS.
December 3, 2015
DAULAT RAM AND ORS. Vs. NATIONAL OPEN SCHOOL AND ORS.
November 30, 2015
DAULAT RAM GUPTA Vs. ALAKNANDA PROPERTIES P LTD
May 13, 2015
DAVENDER KUMAR SINGH Vs. GOVERNMENT OF NCT OF DELHI & ANR
August 14, 2015
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February 11, 2015
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December 14, 2015
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September 28, 2015
DAWOOD AHMAD DAR Vs. UNION OF INDIA & ANR
May 15, 2015
DAYA NAND CHANDELA Vs. STATE
January 15, 2015
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April 22, 2015
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January 19, 2015
DAYA SHANKAR GUPTA AND ORS. Vs. STATE
October 13, 2015
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August 19, 2015
DAYACHAND Vs. UNION OF INDIA AND ORS
September 1, 2015
DAYANAND AND ORS. Vs. UNION OF INDIA AND ORS.
October 5, 2015
DAYANAND KATARIA AND ORS. Vs. UNION OF INDIA AND ORS.
October 21, 2015
DAYANAND KATARIA AND ORS. Vs. UNION OF INDIA AND ORS.
October 20, 2015
DCM LIMITED Vs. JASSA RAM AND ORS.
July 2, 2015
DCM SHRIRAM CONSOLIDATED LTD. Vs. THE EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL AND ORS.
March 13, 2015
DD GEARS LTD. AND ORS. Vs. DD GEARS EMPLOYEES UNION AND ORS.
March 11, 2015
DDA Vs. CENTRAL TIMBER TRADERS
August 28, 2015
DDA Vs. PARAGON CONSTRUCTION(INDIA)PVT LTD
January 19, 2015
DDA Vs. BRAHM PRAKASH
January 12, 2015
DDA Vs. B.B.S. YADAV
May 12, 2015
DEALGOOD BUILDERS & DESIGNERS P LTD Vs. STATE
May 14, 2015
DEBASISH NAYAK Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD (DFCCIL)
February 12, 2015
DECEASED LAXMI DEVI Vs. LAL CHAND & ORS
April 8, 2015
DEDICATED INVESTMENTS PRIVATE LIMITED Vs. STATE
May 21, 2015
DEEN MOHAMMAD DEENU Vs. GOVT OF NCT OF DELHI AND ORS
November 23, 2015
DEENDAYAL @ NARESH & ORS Vs. STATE & ANR
July 2, 2015
DEENU Vs. STATE ( NCT OF DELHI)
July 2, 2015
DEEP SINGH Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA
October 30, 2015
DEEPA CHAWLA Vs. RAJIV CHAWLA
November 18, 2015
DEEPA SINGH Vs. SHARDA JOOTLA
May 21, 2015
DEEPAK Vs. STATE (NATIONAL CAPITAL TERRITORY OF DELHI)
May 20, 2015
DEEPAK Vs. STATE NCT OF DELHI AND ORS.
July 29, 2015
DEEPAK Vs. MAYA DEVI
February 10, 2015
DEEPAK Vs. STATE
April 15, 2015
DEEPAK AGGARWAL Vs. RAJ GOYAL AND ORS.
October 28, 2015
DEEPAK ANAND Vs. UNION OF INDIA AND ORS.
December 17, 2015
DEEPAK AND ORS. Vs. STATE AND ORS.
July 3, 2015
DEEPAK AND ORS. Vs. GOVT. OF NCT OF DELHI
September 18, 2015
DEEPAK BHATIA Vs. VIRENDER SINGH
September 18, 2015
DEEPAK CHAUDHARY Vs. UNION OF INDIA AND ORS.
February 12, 2015
DEEPAK DEV NATH Vs. STATE
May 26, 2015
DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LIMITED Vs. UNION OF INDIA
July 7, 2015
DEEPAK GUPTA Vs. RAGHUBIR KAUR
September 30, 2015
DEEPAK GUPTA Vs. DHANESH KUMAR AKARIA
July 24, 2015
DEEPAK K. PALTA Vs. ING VYSYS BANK LTD
December 14, 2015
DEEPAK KUMAR Vs. STATE (GOVT. OF NCT) OF DELHI
September 8, 2015
DEEPAK KUMAR Vs. STATE & ANR
November 20, 2015
DEEPAK KUMAR Vs. STATE
December 7, 2015
DEEPAK KUMAR GUPTA Vs. UNIVERSITY OF DELHI
May 20, 2015
DEEPAK MALHOTRA Vs. UNION OF INDIA AND ORS.
November 3, 2015
DEEPAK NANDA AND ORS. Vs. STATE
November 4, 2015
DEEPAK NIJHAWAN AND ORS. Vs. R.N. ABROL
December 23, 2015
DEEPAK RAJDOGRA Vs. PREET SINGH BALHARA
September 17, 2015
DEEPAK RANA AND ANOTHER Vs. RAJBIR SINGH UPPAL AND ANOTHER
May 18, 2015
DEEPAK RESORTS & HOTELS PVT. LTD. Vs. ALAKNANDA PROPERTIES PVT. LTD.
November 6, 2015
DEEPAK ROHILLA Vs. GOVT OF NCT OF DELHI & ANR
July 10, 2015
DEEPAK ROY Vs. UOI
March 18, 2015
DEEPAK SAPRA Vs. ARAN GUPTA AND ORS.
January 15, 2015
DEEPAK SEHGAL Vs. STATE OF NCT OF DELHI AND ORS
September 11, 2015
DEEPAK SETH AND ORS. Vs. UNION OF INDIA AND ORS.
January 27, 2015
DEEPAK SINGH Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
July 15, 2015
DEEPAK TREHAN AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 28, 2015
DEEPAK TYAGI Vs. THE LT. GOVERNOR NCT OF DELHI AND ORS.
December 2, 2015
DEEPAK YADAV Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
February 25, 2015
DEEPAK YADAV Vs. UNION OF INDIA AND ORS.
October 14, 2015
DEEPIKA BANSAL Vs. STATE AND ORS
November 4, 2015
DEEPIKA KUMAR Vs. MEDHAVI KUMAR AND ORS.
August 26, 2015
DEEPSHIKHA AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
May 15, 2015
DEEPU DASS @ BENGALI Vs. STATE
February 23, 2015
DEERE AND CO. AND ORS. Vs. S. HARCHARAN SINGH AND ORS.
March 5, 2015
DEFENCE PUBLIC SCHOOL Vs. N.C.T. GOVERNMENT OF DELHI AND ORS.
February 3, 2015
DEFENCE PUBLIC SCHOOL Vs. NCT GOVT OF DELHI
April 10, 2015
DELHI ADMINISTRATION Vs. NARAIN SINGH AND ORS.
December 17, 2015
DELHI ADMINISTRATION Vs. SANJAY JAIN & OTHERS
April 9, 2015
DELHI ADMINISTRATION TRHOUGH DESIGNATED OFFICER Vs. ISHWAR DASS
May 20, 2015
DELHI AUTO & GENERAL FINANCE PVT. LTD. Vs. STATE (NCT OF DELHI) AND ORS.
August 3, 2015
DELHI CHEMICAL & PHARMACEUTICALS WORKS PVT. LTD. AND ORS. Vs. HIMGIRI REALTORS PVT. LTD.
August 4, 2015
DELHI CINE GOERS COUNCIL (REGISTERED) Vs. RAMESH DAWER
February 2, 2015
DELHI CO-OPERATIVE GROUP HOUSING SOCIETY LTD. Vs. RAVINDER SINGH AND ORS.
August 12, 2015
DELHI DEVELOPMENT AUTHORITY Vs. I.J. GUPTA
September 8, 2015
DELHI DEVELOPMENT AUTHORITY Vs. SHISH PAL AND ORS.
June 30, 2015
DELHI DEVELOPMENT AUTHORITY Vs. SHER NABI CHAMAN AND ORS.
February 24, 2015
DELHI DEVELOPMENT AUTHORITY Vs. HARISH CHANDER
November 18, 2015
DELHI DEVELOPMENT AUTHORITY Vs. RAZAQ AND ORS.
November 19, 2015
DELHI DEVELOPMENT AUTHORITY Vs. SATISH STEEL TRADERS
February 2, 2015
DELHI DEVELOPMENT AUTHORITY Vs. CORPORATION BANK AND ORS.
September 30, 2015
DELHI DEVELOPMENT AUTHORITY Vs. ASSOCIATED BUILDERS
October 15, 2015
DELHI DEVELOPMENT AUTHORITY Vs. JAI BHAGWAN GUPTA
December 7, 2015
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER KUMAR
May 7, 2015
DELHI DEVELOPMENT AUTHORITY Vs. RAKESH BHATNAGAR
August 4, 2015
DELHI DEVELOPMENT AUTHORITY Vs. ARUN MISHRA
August 4, 2015
DELHI DEVELOPMENT AUTHORITY Vs. KAUSHALYA DEVI
August 24, 2015
DELHI DEVELOPMENT AUTHORITY Vs. VEER SINGH
December 18, 2015
DELHI DEVELOPMENT AUTHORITY AND ORS. Vs. COMPETITION COMMISSION OF INDIA AND ORS.
March 17, 2015
DELHI DEVELOPMENT AUTHORITY AND OTHERS Vs. SURAJ VERMA AND ANOTHER
July 8, 2015
DELHI EPDP COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
May 29, 2015
DELHI EPDP COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR, COOP SOCIETIES & ANR
August 14, 2015
DELHI GRAM VIKAS PANCHAYAT Vs. GOVT OF NCT OF DELHI
July 3, 2015
DELHI HIGH COURT Vs. MITSUBISHI ELECTRIC INDIA AND ORS.
May 14, 2015
DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED Vs. UNION OF INDIA
January 22, 2015
DELHI INTERNATIONAL AIRPORT PVT. LTD. Vs. RINKI AND ORS.
October 9, 2015
DELHI JAL BOARD Vs. V.K. DEWAN AND ORS.
August 6, 2015
DELHI JAL BOARD Vs. INDUSTRIAL TRIBUNAL II AND ORS.
August 21, 2015
DELHI JAL BOARD AND ORS. Vs. DEV RAJ KATARIA AND ORS.
December 9, 2015
DELHI METRO RAIL CORPORATION LTD. Vs. SATISH GUJRAL
July 20, 2015
DELHI NETWORK OF POSITIVE PEOPLE Vs. UNION OF INDIA
May 7, 2015
DELHI PUBLIC SCHOOL SOCIETY Vs. DPS FIROZABAD AND ORS.
September 11, 2015
DELHI SOCIETY FOR PREVENTION OF CRUELTY TO ANIMALS Vs. NAND KISHORE SHARMA
November 27, 2015
DELHI STATE CIVIL SUPPLIES CORPN. LTD. Vs. PRESIDING OFFICER AND ORS.
April 17, 2015
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. HARI PRAKASH BANSAL AND ORS.
July 21, 2015
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. HARPAL SINGH
October 8, 2015
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. MOHAN CONSTRUCTION COMPANY
September 2, 2015
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. VIJAY KUMAR
October 6, 2015
DELHI STATE INDUSTRIAL INFRASTRUCTURE & DEVELOPOMENT CORPORATION Vs. ROSHAN REAL ESTATES PVT. LTD.
May 1, 2015
DELHI STRUCTURES Vs. GULATI HOSPITALITY AND ORS.
May 6, 2015
DELHI TOURISM & TRANSPORTATION DEVELOPMENT CORPORATION LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO. III, AND ORS.
April 28, 2015
DELHI TRANSCO LIMITED ENGINEERS WELFARE ASSOCIATION (REGD) Vs. GOVERNMENT OF NCT OF DELHI
March 27, 2015
DELHI TRANSPORT CORPORATION Vs. SECURITY CUM DETECTIVE SERVICES
March 4, 2015
DELHI TRANSPORT CORPORATION Vs. KANWAR SINGH
July 24, 2015
DELHI TRANSPORT CORPORATION Vs. OM DUTT
August 14, 2015
DELHI TRANSPORT CORPORATION Vs. KARTARI DEVI AND ORS.
April 23, 2015
DELHI TRANSPORT CORPORATION Vs. VED PRAKASH
January 21, 2015
DELHI TRANSPORT CORPORATION Vs. JAI GOPAL
December 1, 2015
DELHI TRANSPORT CORPORATION Vs. RAJINDER SINGH
September 23, 2015
DELHI TRANSPORT CORPORATION Vs. DAYA RAM
October 7, 2015
DELHI TRANSPORT CORPORATION Vs. SUNIL KUMAR
October 15, 2015
DELHI TRANSPORT CORPORATION Vs. SUBHASH CHAND AND ORS.
December 18, 2015
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR AND ORS.
April 10, 2015
DELHI TRANSPORT CORPORATION Vs. COMMISSIONER SERVICE TAX
April 17, 2015
DELHI TRANSPORT CORPORATION Vs. BIR SINGH
August 18, 2015
DELHI TRANSPORT CORPORATION Vs. SURINDER SINGH AND ORS.
September 2, 2015
DELHI TRANSPORT CORPORATION Vs. KUSUM KUMARI
March 25, 2015
DELHI TRANSPORT CORPORATION Vs. RAJINDER SINGH
September 18, 2015
DELHI TRANSPORT CORPORATION Vs. RAJ PAL
December 14, 2015
DELHI TRANSPORT CORPORATION Vs. JAGDISH PRASHAD
December 23, 2015
DELHI TRANSPORT CORPORATION Vs. NAIN SINGH
October 20, 2015
DELHI TRANSPORT CORPORATION Vs. SHISH PAL SINGH
December 23, 2015
DELHI TRANSPORT CORPORATION Vs. GULAB SINGH
November 24, 2015
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR & ORS
December 16, 2015
DELHI TRANSPORT CORPORATION AND ORS. Vs. NAVJYOT SINGH AND ORS.
April 10, 2015
DELHI VOLUNTARY HOSPITAL FORUM AND ORS. Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
July 9, 2015
DELHI WASTE MANAGEMENT LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
February 20, 2015
DELITE HI-TECH FURNITURE INDUSTRIES PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
March 24, 2015
DELTA ENERGY SYSTEMS(INDIA) PVT LTD Vs. DIAC SERVICES
May 21, 2015
DELTON CABLES LIMITED Vs. UNION OF INDIA
December 3, 2015
DELUXE DENTELLES PVT LTD Vs. ISHPINDER KOCHHAR
February 2, 2015
DENEL PROPRIETARY LTD. Vs. UNION OF INDIA
April 9, 2015
DEPARTMENT OF CUSTOMS Vs. SHARAD GANDHI
March 27, 2015
DEPARTMENT OF CUSTOMS Vs. LOKESH GARG
February 4, 2015
DEPARTMENT OF TRANSPORT GOVERNMENT OF NCT OF DELHI Vs. STAR BUS SERVICES PVT. LTD.
January 13, 2015
DEPARTMENT OF TRANSPORT GOVERNMENTOF NCT OF DELHI Vs. STAR BUS SERVICES PVT LTD
February 20, 2015
DEPUTY GENERAL MANAGER TELECOM PROJECT, BSNL, JALA Vs. UNION OF INDIA & ORS
March 3, 2015
DESH RAJ Vs. UNION OF INDIA AND ORS
July 9, 2015
DESIGNCO Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
August 18, 2015
DESIGNERS GUILD UNITED Vs. SIMPLEX INFRASTRUCTURE LIMITED
January 16, 2015
DEV DUTT AND ORS. Vs. K.S. MEHRA AND ORS.
November 30, 2015
DEV INFRASTRUCTURES PVT LTD Vs. JAINCO DEVELOPERS PVT LTD
January 15, 2015
DEV NARAYAN MISHRA Vs. UNION OF INDIA AND ORS.
January 29, 2015
DEVA SINGH Vs. STATE
August 5, 2015
DEVBRATA BISWAS AND ORS. Vs. THE STATE (GOVERNMENT OF NCT OF DELHI) AND ORS.
August 4, 2015
DEVENDER BHATI Vs. CHANDER KANTA
December 21, 2015
DEVENDER GUPTA AND ORS. Vs. DELHI STATE (GOVT. OF NCT OF DELHI) AND ORS.
November 18, 2015
DEVENDER KUMAR Vs. GNCT OF DELHI
March 5, 2015
DEVENDER KUMAR Vs. KHEM CHAND
October 6, 2015
DEVENDER KUMAR Vs. CMD OF M/S DELHI TRANSCO LTD
July 21, 2015
DEVENDER SINGH AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
October 13, 2015
DEVENDRA NARAIAN Vs. UNION OF INDIA
January 6, 2015
DEVIKA BUILDERS PVT. LTD. AND ORS. Vs. NATIONAL COOPERATIVE CONSUMERS AND ORS.
May 8, 2015
DEVIKA K.R. Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 10, 2015
DEVINDER KUMAR Vs. B S E S YAMUNA POWER LTD
January 20, 2015
DEVINDER KUMAR & ANR Vs. STATE GOVT OF NCT OF DELHI & ANR
December 1, 2015
DEVINDER NATH NARULA Vs. UNION OF INDIA
July 16, 2015
DEVPAL SINGH MEENA Vs. UNION OF INDIA
May 13, 2015
DEWAN CHAND Vs. UNION OF INDIA AND ORS.
April 23, 2015
DEWAN CHAND BATRA Vs. HARISH CHAND TANDON
May 14, 2015
DHANESH CHAUDHRY Vs. S C SINGHAL & ANR
November 2, 2015
DHANI RAM Vs. STATE GOVT. OF NCT OF DELHI
September 9, 2015
DHANI RAM AND ORS. Vs. STATE
November 19, 2015
DHANNA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
March 20, 2015
DHARA SINGH MEENA Vs. GOVT. OF NCT OF DELHI AND ORS.
October 14, 2015
DHARAM NATH SHARMA Vs. STATE BANK OF INDORE AND ORS.
May 28, 2015
DHARAM PAL Vs. THE SECRETARY, GOVT. OF NCT OF DELHI
August 19, 2015
DHARAM PAL AGGAWAL Vs. UNION OF INDIA & ORS
July 14, 2015
DHARAM PAL DABAS Vs. NORTH DELHI MUNICIPAL CORPORATION (NDMC) AND ORS.
March 9, 2015
DHARAM SINGH Vs. DELHI TRANSPORT CORPORATION
April 29, 2015
DHARAM SINGH Vs. STATE (GOVT OF NCT) OF DELHI & ANR
November 2, 2015
DHARAM SINGH Vs. STATE
August 28, 2015
DHARAMBEER Vs. THE STATE (NCT OF DELHI) AND ORS.
August 5, 2015
DHARAMBIR Vs. UNION OF INDIA
January 28, 2015
DHARAMBIR Vs. STATE ( G N C T) OF DELHI
July 1, 2015
DHARAMBIR & ORS Vs. STATE & ORS
July 30, 2015
DHARAMBIR SINGH Vs. UNION OF INDIA AND ORS.
August 26, 2015
DHARAMBIR SINGH Vs. HINDUSTAN UNILEVER LTD. AND ORS.
September 15, 2015
DHARAMPAL Vs. NORTH DELHI POWER LTD
February 5, 2015
DHARAMVEER SINGH Vs. STATE GOVT OF NCT OF DELHI
February 5, 2015
DHARAMVIR Vs. JAIN COOPERATIVE BANK LTD AND ANR
September 30, 2015
DHARAMVIR & ORS Vs. STATE (NCT OF DELHI) & ANR
December 22, 2015
DHARAMVIR AND ORS. Vs. STATE NCT OF DELHI AND ORS.
August 24, 2015
DHARAMVIR DAHIYA Vs. THE AGRICULTURAL PRODUCE MARKET COMMITTEE AND ORS.
April 20, 2015
DHARAMVIR SHARMA Vs. FENA PVT. LTD.
March 2, 2015
DHARMABIR YADAV Vs. UNION OF INDIA & ORS
July 13, 2015
DHARMENDER Vs. STATE AND ORS.
November 2, 2015
DHARMENDER & ORS Vs. STATE & ANR
November 27, 2015
DHARMENDER GREWAL Vs. UNIVERSITY GRANTS COMMISSION
July 14, 2015
DHARMENDER KAPOOR Vs. RUPA BOSE & ANR.
October 13, 2015
DHARMENDER KUMAR Vs. THE STATE NCT OF DELHI AND ORS.
August 10, 2015
DHARMENDER PANDEY Vs. STATE
April 30, 2015
DHARMENDER SINGH Vs. UOI
January 6, 2015
DHARMENDER SINGH Vs. AMIT
December 7, 2015
DHARMENDRA KUMAR SHARMA Vs. STATE AND ORS.
September 22, 2015
DHARMENDRA MISHRA Vs. ECONOMIC TRANSPORT ORGANISATION
August 12, 2015
DHARMENDRA PRASAD SINGH AND ORS. Vs. THE CHAIRMAN, STATE BANK OF INDIA AND ORS.
September 11, 2015
DHARMENDRA PRASAD SINGH AND ORS. Vs. THE CHAIRMAN, STATE BANK OF INDIA AND ORS.
February 9, 2015
DHARMESH AND ANR Vs. STATE NCT OF DELHI AND ANR
August 26, 2015
DHARRAMBIR KHATTAR Vs. CENTREAL BUREAU OF INVESTIGATION
November 17, 2015
DHEERAJ MOR Vs. THE HONBLE HIGH COURT OF DELHI
February 19, 2015
DHIAN CHAND Vs. UNION OF INDIA
March 11, 2015
DHIRAJ JAIN Vs. ARUNENDRA KUMAR & ORS
December 18, 2015
DHIRAJ RANJAN Vs. UNION OF INDIA AND ORS.
August 3, 2015
DIAMOND PRODUCTS LTD Vs. FOOTMART RETAIL INDIA LTD
August 7, 2015
DIGITAL RADIO (MUMBAI) BROADCASTING LTD. AND ORS. Vs. UNION OF INDIA
July 26, 2015
DILAWAR SHARMA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
August 14, 2015
DILEEP KUMAR Vs. STATE
December 2, 2015
DILEEP KUMAR GUPTA Vs. B S E S YAMUNA POWER LIMITED AND ANR
December 23, 2015
DILEEP SINGH BISHTA AND ORS Vs. STATE NCT OF DELHI AND ANR
September 29, 2015
DILIP @ MOGLI Vs. GOVT OF NCT OF DELHI
September 21, 2015
DILIP BHASKAR Vs. THE STATE GOVT. OF NCT DELHI AND ORS.
February 27, 2015
DILIP KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
February 24, 2015
DILIP KUMAR GOEL AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 9, 2015
DILIP KUMAR PANDEY Vs. UOI
January 14, 2015
DILPREET BADWAL Vs. GURU TEGH BAHADUR INSTITUTE OF TECHNOLOGY
May 27, 2015
DILSHAD AHMAD AND OTHERS Vs. STATE GOVT OF NCT OF DELHI AND OTHERS
August 7, 2015
DILSHAD AHMED Vs. STATE
February 20, 2015
DILSHAD AND ORS. Vs. STATE AND ORS.
August 10, 2015
DILWARA LEASING AND INVESTMENT LTD Vs. ADITYA INFRADEVELOPERS PVT LTD AND ORS
December 7, 2015
DILWARA LEASING AND INVESTMENT LTD Vs. ADITYA INFRADEVELOPERS PRIVATE LTD& ORS
December 7, 2015
DIN BANDHU DAS Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
September 1, 2015
DIN DAYAL Vs. BHAGWAN DEVI
September 21, 2015
DIN DAYAL SINCE DECEASED THR. LRS. Vs. BHAGWAN DEVI
October 21, 2015
DIN DAYAL YADAV Vs. UNION OF INDIA
April 23, 2015
DINESH @ BUDH RAM Vs. STATE
October 6, 2015
DINESH AGGARWAL AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 30, 2015
DINESH AND ORS Vs. STATE AND ANR
August 13, 2015
DINESH CHAND MISHRA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
October 5, 2015
DINESH CHAND SHARMA Vs. MANAGING COMMITTEE OF RUKMANI DEVI JAIPURIA PUBLIC SCHOOL
January 19, 2015
DINESH CHANDRA Vs. UNION OF INDIA
March 24, 2015
DINESH KUMAR Vs. THE STATE OF NCT OF DELHI AND ORS.
October 16, 2015
DINESH KUMAR Vs. GULSHAN RAI CHADHA
February 26, 2015
DINESH KUMAR Vs. NARAYANI DEVI & ORS
February 18, 2015
DINESH KUMAR & ORS Vs. UNION OF INDIA & ORS
July 28, 2015
DINESH KUMAR & ORS Vs. STATE & ORS
October 7, 2015
DINESH KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
April 6, 2015
DINESH KUMAR SETHI Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
July 10, 2015
DINESH MAHAJAN AND ORS. Vs. STATE AND ORS.
December 11, 2015
DINESH SEHGAL Vs. STATE OF NCT OF DELHI & ANR
September 30, 2015
DINESH SHARMA & ORS Vs. STATE (NCT OF DELHI) & ANR
December 1, 2015
DINESH SINGH Vs. STATE NCT OF DELHI
January 30, 2015
DINESH YADAV Vs. STATE (NCT OF DELHI)
July 21, 2015
DINGAL Vs. STATE
March 13, 2015
DIPAK BHATTACHARYYA Vs. THE BANKING OMBUDSMAN AND ORS.
February 4, 2015
DIPAK KUMAR SHARMA Vs. U.O.I. AND ORS.
July 14, 2015
DIPANKAR PAUL Vs. CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD.
July 14, 2015
DIPTI SRIVASTAVA Vs. CHAIRMAN CUM MANAGING DIRECTOR, INDIAN AIRLINES
May 20, 2015
DIRECTOR GENERAL E.S.I.C Vs. SATISH KUMAR AZAD AND ORS.
August 3, 2015
DIRECTOR GENERAL OF WORKS Vs. SUSHIL KUMAR
January 12, 2015
DIRECTOR GENERAL, C.C.R.U.M., MINISTRY OF HEALTH, GOVT. OF INDIA Vs. K.A.S. AZAMI
July 14, 2015
DIRECTOR OF INCOME TAX Vs. ERICSSON AB
May 18, 2015
DIRECTOR OF INCOME TAX Vs. LALA BHAGWAN DASS EDUCATIONAL TRUST
July 1, 2015
DIRECTOR OF INCOME TAX Vs. ERICSSON COMMUNICATIONS LTD.
September 4, 2015
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. ALL INDIA PERSONALITY ENHANCEMENT & CULTURAL CENTRE FOR SCHOLARS AIPECCS SOCIETY
October 7, 2015
DIRECTOR OF INCOME TAX AND ORS. Vs. ROYAL JORDANIAN AIRLINES AND ORS.
November 24, 2015
DIRECTOR OF INCOME TAX DELHI Vs. LUFTHANSA CARGO INDIA
May 27, 2015
DIRECTOR OF INCOME TAX I AND ORS. Vs. MITCHELL DRILLING INTERNATIONAL PVT. LTD.
September 28, 2015
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. GE PACKAGED POWER INC. AND ORS.
January 12, 2015
DIRECTORATE GENERAL OF FOREIGN TRADE Vs. MASUMI OVERSEAS PVT. LTD.
September 2, 2015
DIRECTORATE GENERAL OF HYDROCARBONS Vs. AMBIENCE EXIM (P) LTD
December 23, 2015
DIRECTORATE GENERAL OF HYDROCARBONS MINISTRY OF PETROLEUM AND NATURAL GAS Vs. AAMBIENCE EXIM (P) LTD.
July 16, 2015
DIRECTORATE OF ADULT EDUCATION Vs. BIRENDER KUMAR & ORS
July 9, 2015
DIRECTORATE OF REVENUE INTELLIGENCE Vs. GUO ZHISHENG AND ORS.
July 10, 2015
DIRECTORATE OF REVENUE INTELLIGENCE Vs. PARAMJIT SINGH GULATI
January 9, 2015
DIRECTORATE OF REVENUE INTELLIGENCE Vs. M.I. ENTERPRISES
October 16, 2015
DISCOVERY ASIA INC. Vs. ASSISTANT DIRECTOR OF INCOME TAX
November 19, 2015
DIVYA AND ORS. Vs. STATE AND ORS.
August 14, 2015
DIVYA CHOUDHARY AND ORS. Vs. GGSIP UNIVERSITY AND ORS.
November 23, 2015
DLF LIMITED Vs. SOHUM SHOPPE LIMITED AND ORS.
September 28, 2015
DMG CONSULTING PVT LIMITED Vs. TELECOMMUNICATION CONSULTANTS INDIA LIMITED
March 5, 2015
DONALDSON INDIA FILTERS SYSTEMS PVT. LTD. Vs. DCIT
January 19, 2015
DONGH LIAN KHAM AND ORS. Vs. UNION OF INDIA AND ORS.
December 21, 2015
DOW JONES & COMPANY Vs. INDIABULLS HOUSING FINANCE LTD. AND ORS.
August 13, 2015
DR. K.C. VERMA Vs. ASSTT. COMMISSIONER OF INCOME TAX
December 24, 2015
DR. MGR EDUCATIONAL AND RESEARCH INSTITUTE UNIVERSITY Vs. UNION OF INDIA AND ORS.
September 17, 2015
DR. SUBRAMANIAN SWAMY Vs. RAJU
December 18, 2015
DR.V.P.SHARMA Vs. DR. POONAM SHARMA
December 9, 2015
DREAMLAND PROMOTERS & CONSULTANTS PVT. LTD. Vs. STATE AND ORS.
January 28, 2015
DRI Vs. RAJESH SHARMA
March 24, 2015
DRIPLEX WATER ENGINEERING PVT. LTD. Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND ORS.
December 4, 2015
DROPTI DEVI Vs. RAM PYARI AND ORS.
October 5, 2015
DS RANA Vs. GOVT OF NCT DELHI
May 27, 2015
DSC LTD Vs. EARTHCON SYSTEM (I) PVT LTD
July 14, 2015
DTC Vs. MANJEET SINGH
August 31, 2015
DTC Vs. ANANT RAM
October 16, 2015
DTC Vs. MOHAR SINGH
September 9, 2015
DTC Vs. RAJENDER KUMAR
December 3, 2015
DTC Vs. MAHABIR PRASAD
January 29, 2015
DTC Vs. DTC SECURITY STAFF UNION REG.
November 27, 2015
DTC AND ORS. Vs. SURAJ MAL
July 9, 2015
DTC EMPLOYEES SUPERANNUATION (PENSION) TRUST AND ORS. Vs. U.P. CO-OP. SPINNING MILLS FEDERATION LTD. AND ORS.
March 9, 2015
DUGAR CAPITAL SERVICES PRIVATE LIMITED AND ORS. Vs. DIPANKUR CEROILS PRIVATE LIMITED
March 23, 2015
DUGAR GROWTH FUND PVT. LTD. Vs. MAHAMAYA BUILDERS PVT. LTD.
May 6, 2015
DUNLOP INDIA LTD. Vs. FORECH INDIA LIMITED
November 16, 2015
DURG PAL Vs. STATE
April 15, 2015
DURGA NAND JHA Vs. U.O.I. AND ORS.
January 12, 2015
DURGA PRECISION UDYOG Vs. SIYA RAM TIWARI
May 6, 2015
DURGA SOFTELCOM PVT LTD Vs. ARICENT TECHNOLOGIES (HOLDINGS) LTD & ORS
August 31, 2015
DURGA SOFTELECOM PVT LTD Vs. ARCENT TECHNOLOGIES (HOLDINGS) LTD
September 21, 2015
DURGESH BHARDWAJ & ORS Vs. MEENA KUMARI & ORS
April 8, 2015
DURGESH SHARMA & ORS Vs. STATE (NCT) OF DELHI & ANR
December 4, 2015
DURHA MACHINES PVT. LTD. AND ORS. Vs. STATE BANK OF PATIALA
February 23, 2015
DWARIKA PROJECTS LTD. Vs. THE ORIENTAL INSURANCE COMPANY LTD.
May 8, 2015
DWARKA COURT BAR ASSOCIATION Vs. HONBLE LT GOVERNOR OF DELHI
February 9, 2015
DWARKADHISH RESIDENTS WELFARE ASSOCIATION Vs. GOVT. OF NCT, DELHI & ORS
December 10, 2015
DY DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. RAJIV CHANANA
January 13, 2015
E Vs. M/S C
April 13, 2015
E-PROCUREMENT TECHNOLOGIES PVT. LTD. Vs. C-1, INDIA PVT. LTD. AND ORS.
April 13, 2015
EASTERN ECONOMIST LTD. Vs. UNION OF INDIA
January 9, 2015
EBBANI AGGARWAL Vs. SH MANGU SINGH & ORS
May 7, 2015
EBONY RETAIL HOLDINGS LTD. Vs. SHANTI PRAKASH GUPTA AND ORS.
February 20, 2015
ECE INDUSTRIES LTD Vs. DELHI POWER SUPPLY COMPANY LTD & ORS
November 23, 2015
ECE INDUSTRIES LTD. Vs. DELHI POWER SUPPLY COMPANY LTD. AND ORS.
November 23, 2015
EDARA GOPI CHAND Vs. UNION OF INDIA AND ORS.
October 20, 2015
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May 28, 2015
EFFICIENT FRONTIER TECHNOLOGY INDIA PRIVATE LIMITED Vs. STATE
May 8, 2015
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May 14, 2015
EICHER GOODEARTH PVT. LTD. Vs. KRISHNA MEHTA AND ORS.
June 29, 2015
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January 30, 2015
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December 16, 2015
EKTA ARORA Vs. AJAY ARORA AND ORS.
August 7, 2015
ELECTRIC INDUSTRIES THR MANISH JUNEJA Vs. E P F APPELLATE TRIBUNAL
March 17, 2015
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November 30, 2015
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July 21, 2015
EMPLOYEE PROVIDENT FUND ORGANIZATION Vs. DURABLE ELECTRICAL PVT LTD & ORS & ANR
April 16, 2015
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October 28, 2015
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February 18, 2015
EMPLOYEES STATE INSURANCE CORPORATION (ESIC) Vs. SUMER SINGH AND ORS.
February 18, 2015
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January 15, 2015
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March 25, 2015
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January 20, 2015
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July 8, 2015
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September 21, 2015
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March 17, 2015
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January 28, 2015
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March 26, 2015
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September 29, 2015
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September 7, 2015
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March 27, 2015
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September 30, 2015
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February 13, 2015
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March 13, 2015
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February 12, 2015
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March 23, 2015
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November 4, 2015
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February 3, 2015
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April 20, 2015
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January 21, 2015
EXCELLENT INVESTMENT SOLUTION Vs. STATE AND ORS.
July 3, 2015
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May 18, 2015
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March 27, 2015
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December 3, 2015
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September 15, 2015
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November 20, 2015
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November 27, 2015
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October 15, 2015
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May 5, 2015
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September 14, 2015
FAB INDIA OVERSEAS PRIVATE LTD. Vs. S.N. SHEOPURI
October 16, 2015
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September 28, 2015
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December 14, 2015
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December 18, 2015
FAKIR CHAND AND ORS Vs. UNION OF INDIA AND ORS
November 2, 2015
FAL AVAM SUBZI MANDI MASHAKHOR ASSOCIATION AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
September 9, 2015
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April 13, 2015
FARIDA BEGUM BISWAS AND ORS. Vs. UNION OF INDIA AND ORS.
September 2, 2015
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May 6, 2015
FARYAZ Vs. UNION OF INDIA AND ORS.
May 28, 2015
FAST BOOKING (I) PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX-11 (1)
September 2, 2015
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September 29, 2015
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September 18, 2015
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, VASANT KUNJ Vs. UNION OF INDIA
January 19, 2015
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July 8, 2015
FERRERO SPA Vs. V M SIDDIQ
March 24, 2015
FERROUS INFRASTRUCTURE PVT. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 21, 2015
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January 6, 2015
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March 18, 2015
FIITJEE (RANCHI CLASSES) LIMITED AND ORS. Vs. FIITJEE LIMITED
May 25, 2015
FINE PROPERTIES (P) LTD. Vs. VISHNU BHATNAGAR
February 4, 2015
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May 22, 2015
FITWELL CONSTRUCTION (P) LTD. Vs. UNION OF INDIA AND ORS.
August 3, 2015
FLAMAGAS,S A Vs. SHARAD (ALIAS RAJA)
January 9, 2015
FLASH PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA AND ORS
July 6, 2015
FLEVEL INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
September 17, 2015
FOOD CORPORATION OF INDIA Vs. U.O.I AND ORS.
August 3, 2015
FOOD CORPORATION OF INDIA Vs. INDIAN COUNCIL OF ARBITRATION AND ORS.
May 25, 2015
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March 11, 2015
FOOD CORPORATION OF INDIA Vs. GURU ARJAN DEV RICE MILLS
January 30, 2015
FOOD CORPORATION OF INDIA Vs. KAPIL KUMAR & CO. & PARTNERS
April 23, 2015
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January 30, 2015
FOOD CORPORATION OF INDIA Vs. APPELLANT AUTHORITY (CENTRAL) UNDER INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946 AND ORS.
July 22, 2015
FOOD INSPECTOR Vs. MUKESH KUMAR SAMPAT
March 24, 2015
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March 20, 2015
FOOD INSPECTOR Vs. PRAFUL KUMAR
April 9, 2015
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March 24, 2015
FOOD INSPECTOR Vs. RAJEEV BHATIA
March 20, 2015
FOOD INSPECTOR Vs. KALI CHARAN BRIJ MOHAN & ORS.
May 26, 2015
FOOD INSPECTOR Vs. DAYA RAM AND ORS.
July 7, 2015
FOOD INSPECTOR Vs. RAJENDER RATHORE & ORS
September 23, 2015
FOOD INSPECTOR Vs. VIJAY KUMAR
May 15, 2015
FOOD SAFETY & STANDARDS AUTHORITY OF INDIA Vs. DANISCO (INDIA) PVT LTD
April 22, 2015
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August 20, 2015
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February 18, 2015
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September 10, 2015
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March 3, 2015
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February 23, 2015
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January 14, 2015
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July 1, 2015
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July 29, 2015
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November 19, 2015
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May 22, 2015
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January 19, 2015
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January 28, 2015
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July 30, 2015
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January 19, 2015
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October 6, 2015
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March 26, 2015
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July 9, 2015
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February 11, 2015
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October 9, 2015
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September 7, 2015
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September 3, 2015
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August 31, 2015
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January 13, 2015
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December 7, 2015
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December 8, 2015
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May 6, 2015
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May 5, 2015
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August 25, 2015
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December 23, 2015
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May 22, 2015
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March 20, 2015
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November 23, 2015
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September 14, 2015
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July 22, 2015
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July 28, 2015
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December 18, 2015
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April 22, 2015
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December 23, 2015
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August 13, 2015
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October 14, 2015
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April 13, 2015
GAIL INDIA LIMITED Vs. AVINASH EM PROJECTS PVT. LTD.
May 1, 2015
GAJINDER LOOND Vs. ZEDAK INDUSTRIES AND ORS.
July 21, 2015
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February 27, 2015
GAMMON INDIA LIMITED Vs. DELHI METRO RAIL CORPORATION LIMITED
April 15, 2015
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July 22, 2015
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November 27, 2015
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May 7, 2015
GANESHI LAL JAIN AND ORS. Vs. UNION OF INDIA AND ORS.
March 24, 2015
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February 23, 2015
GANGES CONCAST INDUSTRIES LIMITED Vs. STATE
February 6, 2015
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May 7, 2015
GANPAT & ANR Vs. STATE & ORS
November 23, 2015
GANRAJ SUGARS PRIVATE LIMITED Vs. STATE
February 13, 2015
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May 8, 2015
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August 31, 2015
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May 22, 2015
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December 1, 2015
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October 16, 2015
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January 14, 2015
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May 29, 2015
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January 7, 2015
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August 6, 2015
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December 3, 2015
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November 4, 2015
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July 6, 2015
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May 29, 2015
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August 3, 2015
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November 4, 2015
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December 8, 2015
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February 11, 2015
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September 21, 2015
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April 22, 2015
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July 9, 2015
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July 21, 2015
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October 15, 2015
GAURI SHANKER Vs. GOVT OF N C T OF DELHI
February 20, 2015
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January 9, 2015
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December 2, 2015
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February 4, 2015
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August 13, 2015
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July 13, 2015
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August 24, 2015
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March 23, 2015
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October 28, 2015
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May 5, 2015
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February 11, 2015
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October 16, 2015
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September 14, 2015
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March 5, 2015
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January 13, 2015
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January 28, 2015
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July 28, 2015
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July 28, 2015
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November 2, 2015
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May 5, 2015
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December 21, 2015
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December 3, 2015
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December 18, 2015
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March 24, 2015
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July 21, 2015
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October 5, 2015
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August 13, 2015
GIANWATI TAXAK Vs. THE UNIVERSITY OF DELHI AND ORS.
March 5, 2015
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January 30, 2015
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December 23, 2015
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December 18, 2015
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February 11, 2015
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July 31, 2015
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April 19, 2015
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May 25, 2015
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May 12, 2015
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January 21, 2015
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November 3, 2015
GLOSSY COLOR & PAINTS PVT. LTD. AND ORS. Vs. MONA AGGARWAL AND ORS.
September 9, 2015
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February 6, 2015
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June 29, 2015
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March 17, 2015
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March 4, 2015
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January 29, 2015
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March 26, 2015
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March 26, 2015
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May 1, 2015
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May 29, 2015
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June 1, 2015
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February 26, 2015
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December 7, 2015
GOOGLE INC Vs. COMPETITION COMMISSION OF INDIA
April 27, 2015
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November 30, 2015
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October 9, 2015
GOPAL BHAGNANI Vs. RAMESH CHAND
March 11, 2015
GOPAL KRISHAN BHASIN Vs. STATE BANK OF PATIALA AND ORS.
March 25, 2015
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May 21, 2015
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December 22, 2015
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June 5, 2015
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May 25, 2015
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July 3, 2015
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March 27, 2015
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March 4, 2015
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December 8, 2015
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February 4, 2015
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July 24, 2015
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July 10, 2015
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July 16, 2015
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October 5, 2015
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August 7, 2015
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July 8, 2015
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August 31, 2015
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May 7, 2015
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April 15, 2015
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September 15, 2015
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September 29, 2015
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May 18, 2015
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September 21, 2015
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April 16, 2015
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September 17, 2015
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October 16, 2015
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September 16, 2015
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July 10, 2015
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April 13, 2015
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April 9, 2015
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April 6, 2015
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March 3, 2015
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May 27, 2015
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January 20, 2015
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May 27, 2015
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August 21, 2015
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August 20, 2015
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September 21, 2015
GROUPON, INC Vs. MOHAN RAO AND ORS.
August 24, 2015
GROVER TEX PRINTS P LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT) & ORS
November 23, 2015
GROW MORE AGRI-COMMODITIES INDIA PRIVATE LIMITED Vs. STATE
May 25, 2015
GSM (OPERATIONS) PTY LTD Vs. JAI KUMAR SETHIA
February 19, 2015
GUDDU AND ORS. Vs. STATE NCT OF DELHI
September 8, 2015
GUDIA Vs. MUKESH
January 12, 2015
GUDIYA KHATOON Vs. THE STATE (NCT OF DELHI)
November 30, 2015
GUDOO DIWAKAR & ANR Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR
November 2, 2015
GUGAN Vs. COMMISSIONER OF POLICE AND ORS.
March 27, 2015
GUJRATI KELAVANI HITWARDHAK MANDAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II
January 19, 2015
GULAB SINGH Vs. SATYENDER SINGH AND ORS.
September 2, 2015
GULAB SINGH Vs. SHER SINGH
May 5, 2015
GULAB SINGH Vs. STATE OF NCT OF DELHI AND ORS.
December 23, 2015
GULAB SINGH SRIVASTAVA Vs. SAFDARJUNG HOSPITAL & ORS
September 9, 2015
GULLU & ANR Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
December 15, 2015
GULSHAN CHAUDHARY Vs. UNION OF INDIA AND ORS.
October 5, 2015
GULSHAN JIT SINGH Vs. JASWINDER SINGH & ORS
September 16, 2015
GULSHAN KUMAR AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
August 11, 2015
GULSHAN KUMAR RANA Vs. STATE OF NCT OF DELHI AND ANR
August 10, 2015
GULSHAN RAI MONGA Vs. SANJAY MALHOTRA AND ORS.
February 4, 2015
GULSHAN SETHI AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
August 4, 2015
GULSHAN YADAV Vs. SUSHMA YADAV & ORS
November 19, 2015
GULZAR AHMAD Vs. P K GUPTA & ORS
May 7, 2015
GULZAR SINGH Vs. GURU HARKRISHAN PUBLIC SCHOOL
May 1, 2015
GUNADHAR JANA Vs. KARIM
December 3, 2015
GUNDEEP SINGH & ORS Vs. STATE (NCT OF DELHI) & ANR
November 16, 2015
GUNITA SODHI Vs. NAV AURO INVESTMENT PVT LTD
March 25, 2015
GUNJAN KUMAR Vs. VIPIN PARWANDA
April 21, 2015
GUNJAN KUMAR Vs. VIPIN PARWANDA & ANR
September 14, 2015
GUNVIR SINGH SAINI Vs. GOVT OF NCT OF DELHI
December 11, 2015
GUPTA SUBHASH & SONS Vs. DEPUTY COMMISSIONER OF CUSTOMS
August 14, 2015
GURBACHAN SINGH Vs. UNION OF INDIA AND ORS.
March 24, 2015
GURBACHAN SINGH SALUJA Vs. HONG KONG & SHANGHAI BANKING CORPORATION
February 3, 2015
GURBAKSHISH SINGH BATRA Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
February 2, 2015
GURBIR KAUR Vs. BDR BUILDERS & DEVELOPERS PVT. LTD.
August 25, 2015
GURCHARAN SINGH Vs. CUSTOMS
March 17, 2015
GURCHARAN SINGH Vs. PUNJAB AND SIND BANK
April 30, 2015
GURCHARAN SINGH Vs. SARASWATI MISHRA & ORS
April 23, 2015
GURDEEP ARORA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
October 9, 2015
GURDEEP KAUR Vs. COMMISSIONER OF CUSTOMS
September 17, 2015
GURDEEP SINGH Vs. PUNJAB & SIND BANK AND ORS.
January 16, 2015
GURDEV SINGH DHINDSA & ANR Vs. CARBON POD INDIA LIMITED & ORS
December 17, 2015
GURINDERPAL SINGH & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
October 12, 2015
GURMEET KAUR BAKASHI Vs. RAVINDER SINGH CHOUDHARY
February 3, 2015
GURMEET SINGH Vs. MANJEET SINGH
May 25, 2015
GURMEET SINGH Vs. GURDIT SINGH
January 9, 2015
GURMINDER JIT SINGH MODI AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
July 10, 2015
GURNAM KAUR AND ORS. Vs. PRITAM SINGH BHATIA AND ORS.
April 10, 2015
GURNAM SINGH AND ORS Vs. UNION OF INDIA
July 22, 2015
GURPREET SINGH Vs. GURMEET SINGH CHOPRA
December 17, 2015
GURTEJ SINGH & ORS Vs. STATE ( NCT) OF DELHI & ANR
November 6, 2015
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. MANI RASTOGI AND ORS.
August 26, 2015
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. KAMAL KANT AGARWAL
March 23, 2015
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS. Vs. SMIT RAJPUT AND ORS.
May 1, 2015
GURU HARKISHAN PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION AND ORS.
May 14, 2015
GURU HARKRISHAN PUBLIC SCHOOL Vs. DIRECTORATE OF EDUCATION
March 27, 2015
GURVINDER SINGH BHATIA Vs. CBI
October 29, 2015
GVR INFRA PROJECTS LTD. Vs. NATIIONAL HIGHWAY AUTHORITY OF INDIA AND ORS.
September 8, 2015
GYAN CHAND AND ORS. Vs. STATE
December 17, 2015
GYAN DEO MANI TRIPATHI Vs. UNIVERSITY OF DELHI
March 13, 2015
GYAN PARKASH AND ORS. Vs. STATE
February 10, 2015
GYANENDER SINGH & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
July 20, 2015
GYANWATI @ ARTI CHAUHAN & ORS Vs. STATE (NCT OF DELHI) & ANR
October 16, 2015
H K BASOYA Vs. UNION OF INDIA
May 7, 2015
H.C. UMAKANT PANDEY Vs. UNION OF INDIA AND ORS.
August 6, 2015
H.K. CHADHA Vs. BASTI SUGAR MILLS CO. LTD. AND ORS.
September 3, 2015
H.N. WADHWA Vs. PUNJAB NATIONAL BANK AND ORS.
May 14, 2015
H.P. GUPTA Vs. DELHI ADMINISTRATION AND ORS.
August 27, 2015
H.R. SIDDIQUE Vs. DIRECTOR, ENFORCEMENT DIRECTORATE
January 9, 2015
H.S. BEDI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
May 14, 2015
H.S. BEDI Vs. INDERJEET SINGH
October 16, 2015
HAIDER ALI Vs. STATE
September 10, 2015
HAJI BAJRUDDIN ALIAS HAJI BADRUDDIN AND ANOTHER Vs. STATE AND ORS
August 24, 2015
HAJI MUL @ DANISH Vs. STATE NCT OF DELHI
February 2, 2015
HAKUMAT RAI Vs. DELHI AGRICULTURAL MARKETING BOARD
April 29, 2015
HALDIRAM BHUJIAWALA Vs. ANAND KUMAR DEEPAK KUMAR
February 10, 2015
HALDIRAM BHUJIAWALA AND ORS. Vs. ANAND KUMAR DEEPAK KUMAR AND ORS.
October 19, 2015
HAMDARD LABORATORIES INDIA AND ORS. Vs. ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION)
September 18, 2015
HAMDARD NATIONAL FOUNDATION (INDIA) AND ORS. Vs. ABDUL JALIL AND ORS.
November 16, 2015
HAMIDA BEGUM Vs. LAND & BUILDING DEPARTMENT
August 6, 2015
HANDA DIARY MILK & ANR Vs. POPULAR HOSIERY MILLS & ORS
May 7, 2015
HANNY MEHTA AND ORS. Vs. THE STATE (DELHI ADMN.) AND ORS.
November 18, 2015
HANS KUMAR JAIN Vs. RENU GANDOTRA
March 3, 2015
HANS RAJ Vs. BHIM RAO AMBEDKAR COLLEGE
March 3, 2015
HANS RAJ @ SONU Vs. STATE
August 26, 2015
HANS RAJ AND ORS Vs. GOVT OF NCT OF DELHI & ORS
December 15, 2015
HANS RAJ GUPTA Vs. INDER RAJ SINGH
January 9, 2015
HANS RAJ JAIN Vs. ELECTION COMMISSION OF INDIA
March 19, 2015
HANSRAJ & ORS Vs. STATE OF DELHI & ANR
November 2, 2015
HANUMAN DASS GOEL AND ORS. Vs. POONAM CHAND GOEL AND ORS.
February 24, 2015
HANUMAN SINGH POONIA Vs. UNION OF INDIA AND ORS
September 8, 2015
HARBANS KAUR AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
February 2, 2015
HARBHAJAN SINGH Vs. UNION OF INDIA & ORS
October 16, 2015
HARBHAJAN SINGH CHOPRA AND ORS. Vs. FOUNTAINHEAD MOTELS PVT. LTD. AND ORS.
July 29, 2015
HARCHAND SINGH Vs. NARINDER KAUR & ORS
November 18, 2015
HARDEEP SINGH Vs. SAVITA
September 23, 2015
HARDEV SINGH AKOI Vs. GOVERNMENT OF NCT OF DELHI
April 6, 2015
HARDICON LTD. Vs. MADAN LAL
March 12, 2015
HARE RAM SAHU & ORS Vs. POONAM & ANR
November 20, 2015
HARENDER SINGH Vs. THE STATE (NCT OF DELHI) AND ORS.
September 4, 2015
HARGOBIND TRAVELS Vs. UNION OF INDIA & ORS
September 8, 2015
HARI CHAND SAINI Vs. DELHI METRO RAIL CORPORATION LTD (DMRC)
April 21, 2015
HARI DURGA TRAVELS Vs. COMMISSIONER OF TRADE & TAXES
May 14, 2015
HARI DUTT SHARMA Vs. DELHI JAL BOARD
October 6, 2015
HARI KANT KUKRETI AND ANR Vs. STATE
August 28, 2015
HARI KISHAN Vs. RANJEET
March 17, 2015
HARI KISHAN Vs. SCINDIA POTTERIES & SERVICES PVT. LTD.
November 24, 2015
HARI KISHAN AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
August 6, 2015
HARI OM GUPTA Vs. GOVT. OF NCT OF DELHI
November 5, 2015
HARI OM JHA Vs. STATE NCT OF DELHI ANDANOTHER
August 24, 2015
HARI PRAKASH Vs. VIPIN KUMAR AGGARWAL AND ORS.
October 30, 2015
HARI PRAKASH Vs. UNION OF INDIA & ORS
November 24, 2015
HARI PRAKASH AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
October 7, 2015
HARI RAM Vs. SHANTI DEVI AND ORS.
October 5, 2015
HARI RAM GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
January 30, 2015
HARI SARAN SHARMA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
February 20, 2015
HARI SHANKAR KUMAR Vs. STATE GOVT. OF NCT OF DELHI
October 9, 2015
HARI SINGH Vs. STATE OF NCT OF DELHI
December 11, 2015
HARI SINGH AND ORS Vs. STATE OF NCT DELHI & ANR
September 17, 2015
HARINDER DEWAN Vs. RAVI DEWAN
September 11, 2015
HARINDER NAGAR Vs. KUSUMLATA
March 27, 2015
HARIOM Vs. STATE OF NCT OF DELHI
June 10, 2015
HARIOM & ORS Vs. STATE OF NCT OF DELHI & ANR
December 1, 2015
HARISH Vs. STATE OF DELHI
July 16, 2015
HARISH ANIL VASANT Vs. COMMISSIONER OF CUSTOMS
January 30, 2015
HARISH C. RAI Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
October 5, 2015
HARISH CHAND Vs. MUKESH KUMAR AND ORS.
February 5, 2015
HARISH CHAND TANDON Vs. DARPAN TANDON AND ORS.
September 23, 2015
HARISH CHANDER Vs. DELHI DEVELOPMENT AUTHORITY
February 4, 2015
HARISH CHANDER Vs. HINDUSTAN PETROLEUM CORPORATION LTD
February 23, 2015
HARISH K BAGHEL Vs. STATE OF NCT OF DELHI & ANR
December 22, 2015
HARISH KUMAR Vs. COMMISSIONER, SOUTH DELHI MUNICIPAL CORPORATION
February 23, 2015
HARISH KUMAR BHATEJA Vs. BHAGWAN DASS
January 5, 2015
HARISH LAMBA Vs. KASHMIRI LAL
April 28, 2015
HARISH MANCHANDA AND ORS Vs. STATE AND ANOTHER
August 18, 2015
HARISH MASAND AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
June 29, 2015
HARISH RELAN Vs. KAUSHAL KUMARI RELAN AND ORS.
August 3, 2015
HARISH SHARMA & ANR Vs. STATE ( NCT OF DELHI)
November 26, 2015
HARJINDER PAL SINGH Vs. ONKAR SINGH
December 15, 2015
HARJINDER SINGH Vs. UOI AND ORS.
April 20, 2015
HARJINDER SINGH ANAND Vs. DALJEET SINGH ANAND
July 15, 2015
HARJINDER SINGH AND ORS. Vs. THE STATE OF NCT DELHI AND ORS.
October 30, 2015
HARJINDER SINGH NAMDHARI Vs. NATIONAL BUILDING CONSTRUCTION COMPANY LTD.
September 24, 2015
HARKESH (DECEASED) Vs. UNION OF INDIA
January 13, 2015
HARMEET SINGH & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
July 15, 2015
HARMEET SINGH AND ORS. Vs. STATE
August 27, 2015
HARMESH SINGH AND ORS. Vs. THE STATE NCT OF DELHI
October 14, 2015
HARMINDER SINGH KOGHAR Vs. RAMNATH EXPORTS PRIVATE LTD. AND ORS.
September 1, 2015
HARMINDER SINGH SURI Vs. AMRIK SINGH SURI
July 1, 2015
HARPAL SINGH Vs. UNION OF INDIA AND ORS.
August 31, 2015
HARPAL SINGH Vs. SONIA SINGH
July 10, 2015
HARPAL SINGH & ANR Vs. ICICI LOMBARD & ANR
April 21, 2015
HARPAL SINGH AND ORS. Vs. THE STATE AND ORS.
July 7, 2015
HARPAL SINGH AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
October 5, 2015
HARPHOOL KUMAWAT Vs. UNION OF INDIA
January 20, 2015
HARPHOOL SINGH Vs. DAROPTI & ORS
September 22, 2015
HARPIARI DEVI AND ORS. Vs. RAM KISHAN AND ORS.
March 19, 2015
HARPREET SINGH Vs. STATE (GOVT OF NCT OF DELHI)
January 14, 2015
HARPREET SINGH Vs. STATE & ORS
September 4, 2015
HARPREET SINGH KLER Vs. UNION OF INDIA AND ORS.
March 10, 2015
HARPREET SINGH MAKBKAR AND ORS. Vs. PUNJAB AND SIND BANK
August 18, 2015
HARSH AND ORS. Vs. UNION OF INDIA AND ORS.
April 16, 2015
HARSH GUPTA Vs. GOVT. OF NCT OF DELHI AND ORS.
October 5, 2015
HARSH KUMAR Vs. DAYAL SINGH COLLEGE AND ORS.
October 28, 2015
HARSHARAN SINGH Vs. SURINDER KAUR NARULA & ORS
April 21, 2015
HARVANSH PANDIT AND ORS. Vs. THE STATE AND ORS.
July 29, 2015
HARVEER SINGH & ORS Vs. STATE & ANR
August 28, 2015
HARVINDER PAL SINGH Vs. LAJ PAL SINGH AND ORS.
October 12, 2015
HARVINDER PAL SINGH AND ORS. Vs. S.K. MUKHERJEE AND ORS.
August 21, 2015
HARVINDER SINGH Vs. STATE
February 3, 2015
HARVINDER SINGH @ LALE @ HARBINDER Vs. STATE
November 5, 2015
HARVINDER SINGH RANA Vs. NATIONAL SEED CORPORATION LTD.
August 4, 2015
HARYANA PACKAIDS PVT. LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
March 4, 2015
HARYANA PANEER BHANDAR Vs. COMMISSIONER OF INCOME TAX
November 5, 2015
HARYANA ROADWAYS DELHI Vs. RAKESH KUMAR AND ORS.
April 17, 2015
HASIBUN NISHA KHATUN ALIAS HASIBUN Vs. STATE NCT OF DELHI AND ANOTHER
August 7, 2015
HASMULLAH (MOHD.) Vs. GOVT. OF NCT OF DELHI AND ANOTHER
September 2, 2015
HAV DADASO SAMPATRAO PHADTARE Vs. UNION OF INDIA
January 21, 2015
HAV PREM SINGH Vs. UOI
March 20, 2015
HAVELLS INDIA LTD Vs. AMRITANSHU KHAITAN
March 17, 2015
HAVILDAR KAILASH BABU DIXIT Vs. UOI
March 13, 2015
HAWALDAR PANDEY Vs. STATE(GOVT OF NCT OF DELHI)
December 21, 2015
HAZRAT ALI AND ORS Vs. STATE AND ANR
August 12, 2015
HAZRAT MAULANA ARSHAD MADANI AND ORS. Vs. QARI MOHAMMAD USMAN AND ORS.
April 10, 2015
HCL COMNET SYSTEMS Vs. V. RAMGOPAL
May 19, 2015
HCL INFOSYSTEM LTD Vs. UNION OF INDIA
April 21, 2015
HCL LIMITED Vs. THE COMMISSIONER OF INCOME TAX NEW DELHI
February 3, 2015
HCL TECHNOLOGIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 15, 2015
HCL TECHNOLOGIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
July 16, 2015
HDFC BANK LIMITED Vs. MOHD SHAFEEQ
July 13, 2015
HDFC BANK LTD Vs. SUDESH KUMAR
February 9, 2015
HDFC ERGO GEN INS CO LTD Vs. ANITA KOHLI
February 10, 2015
HDFC ERGO GEN INSURANCE CO LTD Vs. NIRMALA DEVI
March 3, 2015
HDFC ERGO GEN. INSURANCE CO. LTD. Vs. BABY KHUSHBU AND ORS.
March 3, 2015
HDFC ERGO GEN. INSURANCE CO. LTD. Vs. BABLU SAHANI AND ORS.
March 3, 2015
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. SAROJ AND ORS.
February 20, 2015
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. LALTA DEVI
January 12, 2015
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. AISA AND ORS.
February 18, 2015
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. MOHD. IZAJUL AND ORS.
February 18, 2015
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. BABLU SAHNI AND ORS.
April 22, 2015
HEERA SINGH Vs. THE STATE NCT OF DELHI AND ORS.
December 1, 2015
HEERAL YADAV Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY & ANR
November 23, 2015
HEJIAN SOLIDKEY PETROLEUM MACHINERY CO LTD Vs. INDIAN OIL CORPORATION LTD
July 28, 2015
HEJIAN SOLIDKEY PETROLEUM MACHINERY CO. LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
September 18, 2015
HELAMIN TECHNOLOGY HOLDING SA AND ANOTHER Vs. HARIBANSH RAI AND OTHERS
December 9, 2015
HELAMIN TECHNOLOGY HOLDING SA AND ORS. Vs. HARIBANSH RAI AND ORS.
September 12, 2015
HELP INDIAN AGAINST CORRUPTION (NGO) Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
December 2, 2015
HEM CHAND Vs. STATE (N C T OF DELHI)
March 27, 2015
HEM CHAND AND ORS Vs. STATE & ORS
July 13, 2015
HEM CHAND GARG Vs. SHREE CHAND
April 6, 2015
HEM CHAND SHARMA AND ORS. Vs. INNOVATIVE TEXTILES LTD. AND ORS.
March 26, 2015
HEM SINGH Vs. STATE (GOVT OF NCT OF DELHI)
March 5, 2015
HEMANG SINGH @ HIMANSHU SINGH & ORS Vs. STATE (NCT OF DELHI) & ORS
July 22, 2015
HEMANT Vs. STATE NCT OF DELHI
December 16, 2015
HEMANT MALVIYA Vs. CENTRAL BOARD OF SECONDARY EDUCATION (CBSE) AND ORS.
July 1, 2015
HEMANT SINGH GUSAIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANR
December 11, 2015
HENNA GEORGE Vs. UNION OF INDIA AND ORS.
November 27, 2015
HERO REALITY LIMITED Vs. BRAJESH NAGAR AND ORS.
July 13, 2015
HIGHWAY ENGINEERING CONSULTANTS Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
May 27, 2015
HILL COUNTRY PROPERTIES LIMITED Vs. UNION OF INDIA
February 9, 2015
HIM LOGISTICS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
November 2, 2015
HIMACHAL FUTURISTIC COMMUNICATIONS LTD Vs. BHARAT SANCHAR NIGAM LTD
April 17, 2015
HIMADRI DUTTA Vs. JOGINDER SINGH
May 26, 2015
HIMALAYAN INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA AND ORS.
September 21, 2015
HIMALAYAN INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA AND ORS.
August 11, 2015
HIMANK ALIAS HUNNY Vs. STATE NCT OF DELHI AND ORS
September 16, 2015
HIMANSHU Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 22, 2015
HIMANSHU @ CHINU Vs. STATE
February 6, 2015
HIMANSHU BHATT Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION AND ORS.
September 28, 2015
HIMANSHU DEV Vs. STATE (NCT OF DELHI)
July 1, 2015
HIMANSHU JAIN Vs. STATE GOVT OF NCT OF DELHI
September 14, 2015
HIMANSHU PAL Vs. UNIVERSITY OF DELHI AND ANR.
November 5, 2015
HIMANSHU PANDE Vs. UNION OF INDIA
March 23, 2015
HINDALCO INDUSTRIES LTD Vs. SUMAN LATA TUTEJA
January 29, 2015
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. IRCON INTERNATIONAL LIMITED
December 23, 2015
HINDUSTAN MOTORS LTD. Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
September 28, 2015
HINDUSTAN PETROLEUM CORPORATION LTD & ORS Vs. JYOTI RUBBER UDHYOG (INDIA) LTD
September 29, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III
August 25, 2015
HINDUSTAN PLYWOOD COMPANY Vs. RISHI AHUJA
August 24, 2015
HINDUSTAN TIMES LIMITED Vs. AITA RAM
February 23, 2015
HIRA LAL Vs. STATE
February 24, 2015
HIRA LAL Vs. DIRECTOR OF EDUCATION, GOVT. OF NCT OF DELHI AND ORS.
September 14, 2015
HIRA SINGH & ORS Vs. UNION OF INDIA & ORS
December 4, 2015
HIRA SINGH AND ORS Vs. STATE OF NCT OF DELHI & ANR
September 18, 2015
HIRANMOY CHAKRAVARTY Vs. STATE (NCT OF DELHI) & ANR
September 18, 2015
HITACHI METGLAS (INDIA) PRIVATE LIMITED Vs. STATE
March 23, 2015
HITESH ARORA & ORS Vs. STATE NCT OF DELHI & ANR
October 12, 2015
HITESH SHARMA Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
July 20, 2015
HK Vs. PK
August 27, 2015
HOLY FAMILY HOSPITAL Vs. CENTRAL INFORMATION COMMISSION
March 4, 2015
HOME CABLE NETWORK PVT. LTD. Vs. MEDIA PRO ENTERPRISE INDIA PVT. LTD. AND ORS.
May 15, 2015
HONDA CARS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX & ANR
April 21, 2015
HONDA SIEL POWER PRODUCTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 23, 2015
HONEY ENTERPRISES Vs. COMMISSIONER OF INCOME TAX, DELHI
December 8, 2015
HONEYWELL INTERNATIONAL INC. Vs. PRAVIN THORAT AND ORS.
August 24, 2015
HONGKONG & SHANGHAI Vs. UNION OF INDIA
February 3, 2015
HOSHIYAR SINGH Vs. STATE
February 9, 2015
HOSHIYARI DEVI & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
November 27, 2015
HOTEL QUEEN ROAD P. LTD. Vs. UOI AND ORS.
May 25, 2015
HOTEL RANI CASTLE Vs. E.P.F. APPELLATE TRIBUNAL AND ORS.
March 3, 2015
HOTEL TAJ PALACE Vs. JAGAT SINGH AND ORS.
November 18, 2015
HOUSING DEVELOPMENT FINANCE CORP LTD Vs. ANKIT SAXENA
January 8, 2015
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. RAVINDRA DHANKAR AND ORS.
September 14, 2015
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. SANDEEP KUMAR AND ORS.
March 11, 2015
HT MUSIC AND ENTERTAINMENT CO LTD Vs. UNION OF INDIA
March 19, 2015
HUKUM SINGH Vs. STATE (GOVT OF NCT OF DELHI)
February 4, 2015
HUMAN FUNDAMENTAL RIGHTS ASSOCIATION (REGD ) AND O Vs. UNION OF INDIA AND ORS
September 17, 2015
HUNGAMA DIGITAL MEDIA ENTERTAINMENT PVT. LTD. Vs. ADB MOBILE ENTERTAINMENT AND ORS.
August 28, 2015
HYDERABAD DUTY FREE RETAIL LIMITED Vs. UNION OF INDIA AND ORS.
March 17, 2015
HYUNDAI ROTEM COMPANY Vs. DELHI METRO RAIL CORPORATION
November 23, 2015
I D PANDEY Vs. CENTRAL INFORMATION COMMISSIONER AND ORS
September 18, 2015
I.K. SAINI Vs. DELHI POLICE AND ORS.
December 2, 2015
I.P. GROVER AND ORS. Vs. UNION OF INDIA AND ORS.
October 5, 2015
I.S. DYE STUFF INDUSTRIES LTD. Vs. UOI AND ORS.
February 9, 2015
I.T.E. INDIA PVT. LTD. Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION
January 19, 2015
I.U. KHAN Vs. UNION OF INDIA AND ORS.
October 12, 2015
IACM SMART LEARN LIMITED AND ORS. Vs. GLOBAL THINK COMPUTER
February 23, 2015
IBITOROKO MELVILE DAVIS Vs. STATE (NCT OF DELHI)
October 20, 2015
ICICI BANK LIMITED Vs. SHAKUNTLA GUPTA
August 12, 2015
ICICI BANK LIMITED Vs. PREM CHAND SHARMA
October 5, 2015
ICICI BANK LIMITED Vs. DES RAJ AND ORS.
October 5, 2015
ICICI BANK LIMITED Vs. SUNITA MITTAL
September 28, 2015
ICICI BANK LIMITED Vs. MANISH
September 30, 2015
ICICI BANK LIMITED Vs. YOGESH GROVER
September 30, 2015
ICICI BANK LIMITED Vs. NITIN SETHI AND ANR
October 5, 2015
ICICI BANK LTD Vs. SATVEER SINGH
November 6, 2015
ICICI BANK LTD Vs. RATHI SYNTEX LTD & ANR
November 6, 2015
ICICI BANK LTD Vs. RAM PRAKASH & ANR
October 30, 2015
ICICI BANK LTD Vs. SATVEER YADAV & ANR
October 30, 2015
ICICI BANK LTD Vs. RAHUL YADAV
October 30, 2015
ICICI BANK LTD Vs. TRICE INFOTECH PVT LTD & ANR
October 30, 2015
ICICI BANK LTD Vs. SHAMIM AHMED
October 30, 2015
ICICI BANK LTD Vs. MOHD RIYAZ
September 15, 2015
ICICI BANK LTD Vs. RANJULA YADAV
September 15, 2015
ICICI BANK LTD Vs. SANJAY BARUA
September 15, 2015
ICICI BANK LTD Vs. SATISH KUMAR
September 15, 2015
ICICI BANK LTD Vs. RAJ KUMAR TYAGI
September 15, 2015
ICICI BANK LTD Vs. SUNIL KUMAR
September 15, 2015
ICICI BANK LTD Vs. VIJAY KUMAR GUPTA
September 15, 2015
ICICI BANK LTD Vs. PAWAN KUMAR YADAV
December 23, 2015
ICICI BANK LTD. Vs. AMAR PAL
September 15, 2015
ICICI BANK LTD. Vs. COLLAGE ESTATES PVT. LTD. AND ORS.
September 15, 2015
ICICI BANK LTD. Vs. VISHAL BAISLA
September 15, 2015
ICICI BANK LTD. Vs. K.P. MURGESAN
November 6, 2015
ICICI BANK LTD. Vs. ASTHA KUMAR AND ORS.
November 6, 2015
ICICI BANK LTD. Vs. JITENDRA KR. SINGH AND ORS.
November 6, 2015
ICICI BANK LTD. Vs. RATHI SYNTEX LTD. AND ORS.
November 6, 2015
ICICI BANK LTD. Vs. GURDEEP SINGH
October 30, 2015
ICICI LOMBARD GENERAL INS. CO. LTD. Vs. PRAMILA AND ORS.
February 20, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAJPAL
May 26, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SH ADITYA KALRA
May 27, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAMESH CHANDRA
February 26, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. JYOTI MALHOTRA
January 8, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. AVDESH KUMAR
January 12, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ANJANA PATIAL
January 16, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. PITAMBAR YADAV
March 25, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. CHANDER PAL SINGH
March 5, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ROJIDA KHATUN & ORS
July 16, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SITA RAM GARG & ORS
January 19, 2015
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MAMTA & ORS
April 6, 2015
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. JITENDER KUMAR AND ORS.
February 24, 2015
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. KASIB AND ORS.
March 17, 2015
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SAJJAN LAL
January 12, 2015
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. RENU AND ORS.
March 12, 2015
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. LAL BABU JHA AND ORS.
February 23, 2015
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. RAM MANIK AND ORS.
January 16, 2015
ICICI LOMBARD GIC LTD Vs. VISHAL HIRA MERCHANTS PVT LTD
March 5, 2015
IDBI BANK LIMITED Vs. ESSLON SYNTHETICS LTD. AND ORS.
January 28, 2015
IDEB PROJECTS PVT LTD Vs. AIRPORTS AUTHORITY OF INDIA
May 20, 2015
IDHA IRON AND STEEL COMPANY LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
February 6, 2015
IFB INDUSTRIES LTD. Vs. UNION OF INDIA
September 10, 2015
IFCI FACTORS LTD. Vs. MAVEN INDUSTRIES LTD. AND ORS.
November 20, 2015
IFCI LIMITED Vs. S. SURENDRA AND OTHERS
August 4, 2015
IFFCO TOKIO GEN INS CO LTD Vs. SHEELA
January 27, 2015
IFFCO TOKIO GEN INS CO. LTD. Vs. MITHU SARKAR AND ORS.
February 19, 2015
IFFCO TOKIO GEN. INS. CO. LTD. Vs. SACHIN KUMAR AND ORS.
May 19, 2015
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. REEMA MEHTA
May 25, 2015
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. RAM NARESH
May 27, 2015
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SATENDRA YADAV
January 29, 2015
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. INDO RAMA SYNTHETICS LTD.
January 20, 2015
IFFO TOKIO GENERAL INSURANCE CO. LTD. Vs. PARSAN AND ORS.
May 20, 2015
IISCO OFFICERS ASSOCIATION Vs. STEEL AUTHORITY OF INDIA LTD
March 18, 2015
IKLAKH Vs. STATE
January 27, 2015
IKRAR Vs. STATE GOVT OF NCT OF DELHI
November 5, 2015
IMPACT ENTERPRISES Vs. UNION BANK OF INDIA
December 22, 2015
IMRAN ALI Vs. UNION OF INDIA
January 14, 2015
IMRAN AND ORS. Vs. STATE
April 22, 2015
IMRAN HUSSAIN AND ORS Vs. STATE NCT OF DELHI AND ORS
September 8, 2015
IN RE: ALL INDIA FILM CORPORATION PRIVATE LIMITED AND ORS. Vs. STATE
April 29, 2015
IN RE: ALL INDIA FILM CORPORATION PRIVATE LIMITED AND ORS. Vs. STATE
October 5, 2015
IN RE: ALLIED TRADEMART PRIVATE LIMITED AND ORS. Vs. STATE
April 23, 2015
IN RE: AMERICAN EXPRESS FOREIGN EXCHANGE SERVICES INDIA LIMITED AND ORS. Vs. STATE
May 5, 2015
IN RE: ANM FINCAP PRIVATE LIMITED AND ORS. Vs. STATE
November 2, 2015
IN RE: APEX SAFETY GLASS PRIVATE LIMITED AND ORS. Vs. STATE
October 5, 2015
IN RE: ATLANTIC VISION PRIVATE LIMITED AND ORS. Vs. STATE
November 2, 2015
IN RE: AVALOKITESHVAR VALINV LIMITED AND ORS. Vs. STATE
April 16, 2015
IN RE: B-CORE SOFTWARE PVT. LTD. Vs. STATE
May 7, 2015
IN RE: BANK STREET SECURITIES PRIVATE LIMITED AND ORS. Vs. STATE
November 2, 2015
IN RE: BANKEY BIHARI MARKETING PRIVATE LIMITED AND ORS. Vs. STATE
September 21, 2015
IN RE: BASERA REALTECH PRIVATE LIMITED AND ORS. Vs. STATE
November 2, 2015
IN RE: BGK COMMODITIES PRIVATE LIMITED AND ORS. Vs. STATE
September 21, 2015
IN RE: BHARTI INFOTEL PRIVATE LIMITED Vs. STATE
November 2, 2015
IN RE: BOOM INVESTMENTS PRIVATE LIMITED AND ORS. Vs. STATE
November 6, 2015
IN RE: BRISTOL ENTERPRISES PRIVATE LIMITED AND ORS. Vs. STATE
November 16, 2015
IN RE: C. A. PROCESS INDUSTRIES PRIVATE LIMITED AND ORS. Vs. STATE
January 28, 2015
IN RE: CAPITAL 18 FINCAP PVT. LTD. Vs. STATE
July 17, 2015
IN RE: CENTURION INFRASTRUCTURE PRIVATE LIMITED AND ORS. Vs. STATE
November 16, 2015
IN RE: CENTURY SEEDS PRIVATE LIMITED AND ORS. Vs. STATE
May 5, 2015
IN RE: CHANDPUR ENTERPRISES LIMITED AND ORS. Vs. STATE
September 11, 2015
IN RE: CHEMICO MANUFACTURERS (INDIA) LIMITED AND ORS. Vs. STATE
September 11, 2015
IN RE: COMPANIES ACT, 1956 & THE COMPANIES ACT, 2013 Vs. STATE
April 16, 2015
IN RE: COURT ON ITS OWN MOTION Vs. STATE
November 6, 2015
IN RE: COURT ON ITS OWN MOTION Vs. OBSESSION NAAZ (FIRM)
January 22, 2015
IN RE: DAYCO ENGINE SYSTEMS PRIVATE LIMITED AND ORS. Vs. STATE
October 5, 2015
IN RE: DCM ENGINEERING LIMITED AND ORS. Vs. STATE
September 1, 2015
IN RE: DLF CITY DEVELOPERS PRIVATE LIMITED AND ORS. Vs. STATE
September 9, 2015
IN RE: DOLPHIN HOLDINGS PRIVATE LIMITED AND ORS. Vs. STATE
September 11, 2015
IN RE: EROS RESORTS AND HOTELS LIMITED AND ORS. Vs. STATE
May 5, 2015
IN RE: FELIX SOFTWARE SOLUTIONS PRIVATE LIMITED AND ORS. Vs. STATE
July 27, 2015
IN RE: FIL INDIA BUSINESS SERVICES PRIVATE LIMITED AND ORS. Vs. STATE
April 16, 2015
IN RE: FIL INDIA BUSINESS SERVICES PRIVATE LIMITED AND ORS. Vs. STATE
September 21, 2015
IN RE: GANRAJ SUGARS PRIVATE LIMITED AND ORS. Vs. STATE
July 27, 2015
IN RE: GENUINE ENTERPRISES PRIVATE LIMITED AND ORS. Vs. STATE
May 5, 2015
IN RE: INC RESEARCH CDS SERVICES PRIVATE LIMITED AND ORS. Vs. STATE
August 18, 2015
IN RE: JAISINGH WIRES PRIVATE LIMITED AND ORS. Vs. STATE
September 11, 2015
IN RE: LETTUCE ENTERTAIN YOU LIMITED AND ORS. Vs. STATE
November 6, 2015
IN RE: LIFELONG FINISHING ACADEMY PRIVATE LIMITED AND ORS. Vs. STATE
September 21, 2015
IN RE: MAGIC TRADELINK PRIVATE LIMITED AND ORS. Vs. STATE
September 9, 2015
IN RE: MAHARANIE TRADERS PRIVATE LIMITED AND ORS. Vs. STATE
November 6, 2015
IN RE: MAPSA LOGISTICS PRIVATE LIMITED AND ORS. Vs. STATE
September 21, 2015
IN RE: MOUNT ECHO BUILDWELL PRIVATE LIMITED AND ORS. Vs. STATE
May 5, 2015
IN RE: N.V. RESORTS PRIVATE LIMITED AND ORS. Vs. STATE
August 18, 2015
IN RE: NAVEEN IMPORT PRIVATE LIMITED AND ORS. Vs. STATE
July 21, 2015
IN RE: NEC INDUSTRIAL PROJECTS LIMITED AND ORS. Vs. STATE
September 9, 2015
IN RE: NIIT LIMITED AND ORS. Vs. STATE
May 8, 2015
IN RE: OM JEE SNACKS PRIVATE LIMITED AND ORS. Vs. STATE
September 11, 2015
IN RE: ONE STAR REALTY PRIVATE LIMITED AND ORS. Vs. STATE
October 5, 2015
IN RE: P.R. KUMAR CORPORATE SERVICES PRIVATE LIMITED AND ORS. Vs. STATE
September 21, 2015
IN RE: PARASABHA CONSTRUCTION PRIVATE LIMITED AND ORS. Vs. STATE
September 1, 2015
IN RE: PILANI SOFT LABS PRIVATE LIMITED AND ORS. Vs. STATE
May 5, 2015
IN RE: PURIFLAIR INDIA PRIVATE LIMITED Vs. STATE
September 28, 2015
IN RE: RAJENDRA RAVINDRA PRINTERS PRIVATE LIMITED AND ORS. Vs. STATE
May 5, 2015
IN RE: RAMPGREEN SOLUTIONS PRIVATE LIMITED Vs. STATE
March 17, 2015
IN RE: RELIGARE CAPITAL MARKETS LIMITED Vs. STATE
March 23, 2015
IN RE: RPS VIKAS CASTINGS PRIVATE LIMITED AND ORS. Vs. STATE
May 8, 2015
IN RE: SAI PRECIOUS GEMS AND JEWEL AND ORS. Vs. STATE
April 8, 2015
IN RE: SHIVA AGRO PRIVATE LIMITED AND ORS. Vs. STATE
May 5, 2015
IN RE: SHIVRAJ EXIM PVT. LTD. AND ORS. Vs. STATE
April 16, 2015
IN RE: SKYWAY VENTURES LIMITED AND ORS. Vs. STATE
August 18, 2015
IN RE: SPECTRUM REALTY PRIVATE LIMITED AND ORS. Vs. STATE
September 21, 2015
IN RE: SPRINGER EDITORIAL SERVICES PRIVATE LIMITED Vs. STATE
September 28, 2015
IN RE: SUNSHINE GLOBAL AGRO LIMITED AND ORS. Vs. STATE
August 18, 2015
IN RE: UNICOMMERCE ESOLUTIONS PVT. LTD. AND ORS. Vs. STATE
October 20, 2015
IN RE: ZF COMPONENTS INVESTMENT PRIVATE LIMITED AND ORS. Vs. STATE
September 21, 2015
INDEPENDENT NEWS SERVICES PVT LTD(INDIA TV) Vs. CRAZI MOBAPPS
February 26, 2015
INDER DEV YADAV Vs. GOVT. OF NCT AND ORS.
September 16, 2015
INDER KUMAR GUPTA Vs. SUMER CHAND GUPTA
May 29, 2015
INDER KUMAR LAMBA Vs. VEENA SETHI & ORS
November 24, 2015
INDER KUMAR SHARMA Vs. THE GENERAL MANAGER, NORTHERN RAILWAY BARODA HOUSE AND ORS.
September 3, 2015
INDER MOHAN ARORA Vs. PAWAN KUMAR JAIN
September 9, 2015
INDER SINGH Vs. UNDER SECRETARY, MINISTRY OF HOME AFFAIRS
January 12, 2015
INDER SINGH ALIAS INDAL Vs. STATE AND ANR
September 29, 2015
INDER SINGH AND ORS. Vs. STATE OF DELHI
November 27, 2015
INDERJEET Vs. MANAGEMENT OF ANU ENTERPRSIES AND ORS.
November 5, 2015
INDERJEET Vs. UNION OF INDIA AND ORS
September 9, 2015
INDERJEET SINGH Vs. STATE NCT OF DELHI
March 5, 2015
INDERJIT MEHTA Vs. UNION OF INDIA AND ORS.
September 1, 2015
INDERJIT NARULA AND ORS. Vs. ROHIT DUA AND ORS.
January 28, 2015
INDERPEET SINGH CHAWLA AND ORS Vs. STATE AND ANR
September 8, 2015
INDERPREET KAUR Vs. HDFC BANK AND ANR
August 13, 2015
INDIA CARES Vs. SOUTH DELHI MUNICIPAL CORPORATION
February 5, 2015
INDIA EXPORT HOUSE (P) LTD. Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE AND ORS.
September 10, 2015
INDIA INFOLINE & ORS Vs. STATE & ANR
August 3, 2015
INDIA TRADE PROMOTION ORGANIZATION Vs. DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS)
January 22, 2015
INDIAN ASSOCIATION FOR SOCIAL PSYCHIATRY Vs. UNION OF INDIA AND ORS.
April 15, 2015
INDIAN ASSOCIATION FOR SOCIAL PSYCHIATRY Vs. UNION OF INDIA & AND ANOTHER
April 15, 2015
INDIAN BANK Vs. REXIMA EXPORTS PVT. LTD. AND ORS.
May 18, 2015
INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS. Vs. AMAR SINGH AND ORS.
May 15, 2015
INDIAN INSTITUTE OF TECHNOLOGY (IIT) KHARAGPUR Vs. CENTRAL VIGILANCE COMMISSION (CVC) AND ORS.
August 7, 2015
INDIAN MICRO ELECTRONICS (P) LTD. Vs. CHANDRA INDUSTRIES AND ORS.
June 30, 2015
INDIAN NAVIGATION CO. Vs. WORKS THR. ENGINEERING WORKERS LAL JHANDA UNION
August 7, 2015
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
March 12, 2015
INDIAN OIL CORPORATION LTD. Vs. SANJEEV KUMAR
January 6, 2015
INDIAN OIL CORPORATION LTD. Vs. AIR LIQUIDE GLOBAL E&C SOLUTIONS (INDIA) PVT. LTD.
April 22, 2015
INDIAN OIL CORPORATION LTD. Vs. KAPIL BAGRI
August 10, 2015
INDIAN OIL CORPORATION LTD. Vs. RADHEY SHYAM
September 15, 2015
INDIAN OVERSEAS BANK Vs. RAJAT SHARMA
May 25, 2015
INDIAN OVERSEAS BANK Vs. ALL INDIA BANK DEPOSIT COLLECTORS FEDERATION & ANR
November 27, 2015
INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD (IRCTC) Vs. SRINATHJI CATERERS
January 27, 2015
INDIAN RAILWAY FINANCE CO. LTD. AND ORS. Vs. YATENDER KUMAR SHARMA AND ORS.
September 10, 2015
INDIAN RED CROSS SOCIETY Vs. SHIVANI ADHIKARI
September 3, 2015
INDIAN TRADE PROMOTION ORGANIZATION Vs. ANIL KUMAR KHANNA
August 3, 2015
INDIRA DEY Vs. UNION OF INDIA AND ORS.
September 24, 2015
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. PRESIDENCY EDUCATIONAL TRUST
May 27, 2015
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. UNION OF INDIA AND ORS.
August 5, 2015
INDIRA SETH AND ANR. Vs. VIKAS MADAN AND ANR.
August 24, 2015
INDO ALUSYS INDUSTRIES LTD. Vs. GNCT OF DELHI AND ORS.
August 12, 2015
INDOSOLAR LTD Vs. UNION OF INDIA
July 3, 2015
INDRAJIT GHOSH Vs. THE REGISTRAR, JAWAHARLAL NEHRU UNIVERSITY AND ORS.
March 12, 2015
INDRAPRASTHA POWER GENERATION CO. LTD. Vs. FAHEEM BAIG
January 9, 2015
INDU Vs. MODEST KETKI CGHS LTD & ANR
September 22, 2015
INDUS COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
June 29, 2015
INDUSTRIA DE DISENO TEXTILE SA Vs. ORIENTAL CUISINES PVT. LTD. AND ORS.
May 19, 2015
INDUSTRIES (INDIA) LTD. Vs. STATE & ANR.
October 16, 2015
INFO EDGE (INDIA) LTD. Vs. RAKESH KALIA
December 15, 2015
ING VYSYA BANK LTD. Vs. INDERJIT SINGH AND ORS.
October 16, 2015
INLAND ROAD TRANSPORT PVT. LTD. Vs. UNION OF INDIA AND ORS.
February 12, 2015
INNOVATIVE REALTORS PVT LTD Vs. SUSHMA SACHDEVA
October 19, 2015
INNOVOLT INC. Vs. KEVIN POWER SOLUTIONS LTD.
November 23, 2015
INSPECTOR (MAHILA) RAVINA Vs. UOI AND ORS.
August 6, 2015
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ANR Vs. OM PRAKASH VERMA & ORS
May 5, 2015
INSTITUTE OF GEOINFORMATICS (P) LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
May 19, 2015
INSTITUTE OF INTERNATIONAL EXCELLENCE AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
July 17, 2015
INSTITUTE OF PUBLIC HEALTH Vs. UNION OF INDIA AND ORS.
May 1, 2015
INSTITUTE OF RURAL DEVELOPMENT AND SOCIAL CONSCIOU Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
October 29, 2015
INTEGRATED WASTE MANAGEMENT AND URBAN SERVICES COMPANY (TAMIL NADU) LIMITED Vs. STATE
January 28, 2015
INTER ALLIANCE CONSULTANTS PRIVATE LIMITED Vs. STATE
January 28, 2015
INTER IKEA SYSTEMS B V Vs. QUESS CORP LIMITED
November 4, 2015
INTERLUDE TECHNOLOGIES Vs. POPULAR ENTERTAINMENT NETWORK LTD. AND ORS.
November 23, 2015
INTERNATIONAL HISPACOL S.A. Vs. CASTMASTER ENTERPRISE PVT. LTD.
February 18, 2015
INTERNATIONAL METRO CIVIL CONTRACTORS Vs. COMMISSIONER OF TRADE & TAXES, DELHI
March 27, 2015
INTERNATIONAL TRACTORS LTD. AND ORS. Vs. PUNJAB TRACTORS LTD. AND ORS.
September 8, 2015
IP SUPPORT SERVICES (INDIA) PVT LTD ; LECOANET HEMANT INDIA PVT LTD Vs. MILLENNIUM PLAZA LIMITED
July 15, 2015
IP UNITY COMMUNICATIONS LIMITED Vs. STATE
May 25, 2015
IQBAL Vs. STATE OF NCT OF DELHI & ANR
September 18, 2015
IQBAL @ BUNTY Vs. STATE
October 15, 2015
IQBAL GAZI Vs. STATE
January 9, 2015
IQBAL SINGH Vs. SUBHASH CHAND
January 27, 2015
IQBAL SINGH Vs. SANJAY GUPTA & ANR
April 23, 2015
IQRAR AHMED Vs. ALLAUDDIN
April 15, 2015
IRCON INTERNATIONAL LTD. Vs. UNION OF INDIA AND ORS.
July 6, 2015
IRCON INTERNATIONAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 15, 2015
IRFAN BADSHAH Vs. STATE
March 24, 2015
IRFANA AND ANOTHER Vs. AYYUB KHAN
December 14, 2015
IRSHAD AHMED Vs. STATE NCT OF DELHI
December 11, 2015
ISHA Vs. BALBIR SINGH AND ORS.
January 15, 2015
ISHAK KHAN Vs. HAZRAT ALI AND ORS.
September 9, 2015
ISHAN EDUCATION RESEARCH SOCIETY AND ORS. Vs. NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTIONS AND ORS.
July 2, 2015
ISHMANI AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 2, 2015
ISHTIYAQ AHMED Vs. DELHI DEVELOPMENT AUTHORITY & ORS
April 8, 2015
ISHWAR SAINI Vs. VIDEOCON INDUSTRIES LTD. AND ORS.
September 14, 2015
ISHWAR SINGH ALIAS ISHWAR BHALLA AND ORS Vs. STATE AND ANR
December 4, 2015
ISHWAR SINGH SHARMA Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
December 1, 2015
ISHWAR SINGH SHARMA Vs. BHARAT PETROLEUM CORPORATION LTD & ANR
December 1, 2015
ISTIKHAR AHMAD AND ORS. Vs. STATE AND ORS.
October 16, 2015
ITD-ITD CEM JV Vs. COMMISSIONER OF TRADE AND TAXES
May 14, 2015
ITI LTD Vs. BHARAT PHOTO CIRCUITS LTD
September 18, 2015
J C CONSTRUCTION Vs. NATIONAL BUILDING CONSTRUCTIONS CORPORATION LTD
March 18, 2015
J C T HIND Vs. UOI
February 5, 2015
J K DASS GUPTA Vs. SUDHIR CHAUDARY
October 28, 2015
J K MITTAL Vs. GOVERNMENT OF NCT OF DELHI & ORS
September 9, 2015
J K TRAVELS Vs. UOI
January 19, 2015
J L CHAUDHARY Vs. NORTH DELHI MUNICIPAL CORPORATION
October 28, 2015
J P SHRIVASTAVA Vs. UNIVERSITY OF DELHI & ANR
November 17, 2015
J S DESIGNERS LTD Vs. REGIONAL P F COMMISSIONER-II
March 20, 2015
J S TOMAR Vs. GOVT OF NCT OF DELHI AND ORS
August 19, 2015
J TECH COMMUNICATION INDIA PRIVATE LIMITED Vs. STATE
May 18, 2015
J. KHUSHALANI Vs. BADARPUR THERMAL POWER STATION AND ORS.
May 5, 2015
J.J. LAL Vs. UNION OF INDIA & ORS
December 23, 2015
J.P. SINGH Vs. SUKHBIR SINGH
November 27, 2015
J.P. SINGH AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
November 23, 2015
J.S. TOMAR Vs. UOI AND ORS.
March 26, 2015
JACOB PULIYEL Vs. UNION OF INDIA AND ORS.
October 14, 2015
JAG PERVESH SINGH Vs. MANJEET KAUR
December 15, 2015
JAGAN NATH SYAL Vs. COMMISSIONER OF GIFT TAX
July 20, 2015
JAGAT CINEMA Vs. UNION OF INDIA
March 20, 2015
JAGBIR SINGH Vs. JAI SINGH & ANR
December 18, 2015
JAGBIR SINGH Vs. STATE & ANR
November 2, 2015
JAGBIR SINGH AND ANR. Vs. DHARAMVIR AND ORS.
April 8, 2015
JAGBIR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 6, 2015
JAGDEO SINGH Vs. THE STATE AND ORS.
February 11, 2015
JAGDEV SINGH SETHI Vs. KANWALJIT SINGH SETHI
December 9, 2015
JAGDISH Vs. NARENDER & ORS (IFFCO TOKIO GENERAL INS CO LTD )
July 16, 2015
JAGDISH AMBEDKAR Vs. UNION OF INDIA AND ORS.
January 30, 2015
JAGDISH CHAND Vs. FOOD CORPORATION OF INDIA & ORS
December 16, 2015
JAGDISH CHAND GUPTA Vs. UNION OF INDIA
July 20, 2015
JAGDISH GUPTA Vs. STATE (GOVT. OF NCT OF DELHI)
September 28, 2015
JAGDISH PRASAD Vs. STATE AND ORS.
February 27, 2015
JAGDISH PRASAD Vs. STATE
March 3, 2015
JAGDISH PRASAD Vs. DELHI DEVELOPMENT AUTHORITY
May 20, 2015
JAGDISH PRASAD Vs. DELHI MEDICAL COUNCIL
May 18, 2015
JAGDISH PRASAD AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
April 15, 2015
JAGDISH SHARMA Vs. THE HONKONG AND SHANGHAI BANKING CORPORATION LTD.
December 16, 2015
JAGE RAM AND ORS. Vs. STATE OF DELHI
April 15, 2015
JAGESH CHANDRA MISHRA Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES
January 21, 2015
JAGJEET SINGH Vs. STATE (NCT OF DELHI)
April 6, 2015
JAGJIT SINGH OBEROI Vs. RANJEET KAUR AND ORS.
July 9, 2015
JAGJIWAN CO-OPP. GROUP HOUSING SOCIETY LTD. Vs. UNION OF INDIA AND ORS.
July 7, 2015
JAGMINDER SINGH AND ORS. Vs. STATE NCT OF DELHI AND ORS.
July 21, 2015
JAGMOHAN KHERA Vs. GOPAL KRISHAN KHERA
June 29, 2015
JAGMOHAN MALHOTRA Vs. ADESH KUMAR & ORS
May 20, 2015
JAGMOHAN SINGH KOCHHAR Vs. SATWANT SINGH KOCHHAR
October 15, 2015
JAGPREET KAUR GANDHI Vs. UNION OF INDIA AND ORS.
January 28, 2015
JAGRAN PRAKASHAN LIMITED Vs. UNION OF INDIA
March 12, 2015
JAGRAN PRAKASHAN LIMITED AND ORS. Vs. UNION OF INDIA
November 17, 2015
JAGRITI PLASTICS LTD. AND ORS. Vs. COMMISSIONER OF TRADE & TAXES
October 1, 2015
JAGSON INTERNATIONAL LTD Vs. OIL & NATURAL GAS CORPORATION LTD
July 13, 2015
JAH DEVELOPERS PRIVATE LIMITED Vs. UNION OF INDIA
January 5, 2015
JAHANGIR ALAM Vs. STATE
January 20, 2015
JAI BALAJI SECURITY SERVICES (REGD.) Vs. A.P.F.C.DELHI (NORTH)
December 16, 2015
JAI BHAGWAN Vs. STATE (GOVT. OF NCT DELHI) AND ORS.
November 5, 2015
JAI BHAGWAN & ORS Vs. LT GOVERNOR OF DELHI & ORS
September 15, 2015
JAI BHAGWAN NANDAL Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR
December 4, 2015
JAI BHAGWAN YADAV AND ORS. Vs. UNION OF INDIA AND ORS.
December 15, 2015
JAI DUTT Vs. GOVT OF NCT OF DELHI & ANR
November 2, 2015
JAI KISHAN Vs. THE STATE GOVT. OF NCT OF DELHI
August 13, 2015
JAI KISHAN @ KISHAN @ JYOTI Vs. STATE
August 7, 2015
JAI KISHORE Vs. STATE
August 3, 2015
JAI KUMAR & ORS Vs. STATE, GOVT OF NCT OF DELHI & ANR
October 6, 2015
JAI KUNWAR Vs. DHARAM DEVI
August 10, 2015
JAI MOAL KURIAN @ DR JAI SUNNY GEORGE Vs. CENTRAL BOARD OF SECONDARY EDUCATION
December 10, 2015
JAI NARAIN Vs. COLLECTOR (NORTH WEST)
January 6, 2015
JAI NARAIN AND ORS. Vs. NAGENDER AND ORS.
March 25, 2015
JAI PRAKASH Vs. SCHOOL MANAGEMENT OF ITL PUBLIC SCHOOL AND ORS.
July 28, 2015
JAI PRAKASH AND ANR Vs. STATE AND ORS
September 17, 2015
JAI PRAKASH PANDEY Vs. PRABHAWATI AND ORS.
October 14, 2015
JAI PRAKASH SINGH Vs. STATE OF DELHI (NCT)
July 6, 2015
JAI VIR SINGH Vs. DELHI TRANSPORT CORPORATION
August 11, 2015
JAIBEER SINGH Vs. JAI BHAGWAN SINGH
August 31, 2015
JAIBHARAT TEXTILE & REAL ESTATE LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
November 5, 2015
JAIBHARAT TEXTILE AND REAL ESTATE LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
January 16, 2015
JAIBHARAT TEXTILE AND REAL ESTATE LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
December 17, 2015
JAIDEEP SETH Vs. URMILA SETH AND ORS.
December 1, 2015
JAIMALA Vs. STATE (GOVT OF NCT OF DELHI)& ANR
December 18, 2015
JAIMEET KAUR MEHAR Vs. UNION OF INDIA AND ORS.
September 21, 2015
JAINTIA HIGHWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
January 6, 2015
JAIPAL SINGH Vs. STATE
September 10, 2015
JAISHREE Vs. STATE, GOVT. OF NCT OF DELHI AND ORS.
November 20, 2015
JAMIA HAMDARD Vs. SOUTH DELHI MUNICIPAL CORPORATION
March 20, 2015
JAMIA HAMDARD (DEEMED UNIVERSITY) AND ORS. Vs. UNION OF INDIA AND ORS.
June 12, 2015
JAMIA HAMDARD (DEEMED UNIVERSITY) AND ORS. Vs. UNION OF INDIA AND ORS.
August 20, 2015
JAMIA MILLIA ISLAMIA Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
August 13, 2015
JAMNA DATWANI Vs. KISHIN DATWANI & ORS
July 23, 2015
JAMSHED ANSARI Vs. UNION OF INDIA
March 27, 2015
JAMUNA SINGH Vs. SANGRAM SINGH
October 6, 2015
JANG BAHADUR SINGH GUJRAL Vs. COMMISSIONER OF CUSTOMS
January 30, 2015
JANG SINGH Vs. UOI AND ORS.
March 19, 2015
JANGYA NARAYAN MISHRA Vs. STATE
August 6, 2015
JANNAT KHAN Vs. RANBIR SIGH VIJAYRAN
December 15, 2015
JARDEN CONSUMER SOLUTIONS OF INDIA (P) LTD Vs. RAHUL MEHTA
January 27, 2015
JARDINE FARMS PVT. LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
April 6, 2015
JASBIR KAUR AND ORS. Vs. STATE
May 22, 2015
JASBIR SINGH Vs. Y.S. COOPER CAMBATA AVIATION PVT. LTD.
October 14, 2015
JASBIR SINGH Vs. STATE AND OTHERS
August 19, 2015
JASBIR SINGH Vs. SURJEET KAUR & ORS
November 27, 2015
JASBIR SINGH AND ORS. Vs. STATE
July 16, 2015
JASBIR SINGH LAMBA AND ORS. Vs. PHOOLWATI AND ORS.
July 31, 2015
JASBIR SINGH PANJA LABANA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
December 11, 2015
JASBIR SINGH PANJA LABANA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
November 12, 2015
JASMINE KAUR CHAWLA Vs. STATE
November 16, 2015
JASPER INFOTECH PVT LTD Vs. DEEPAK ANAND & ORS
December 23, 2015
JASVINDER SINGH AND ANR Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 28, 2015
JASWANT ALIAS KALE AND ORS. Vs. STATE (GOVT. OF NCT) OF DELHI
November 24, 2015
JASWANT SANGWAN AND ORS Vs. GOVT OF NCT OF DELHI AND ANR
September 16, 2015
JASWANT SINGH Vs. UNION OF INDIA
January 5, 2015
JASWANT SINGH Vs. STATE (GNCT OF DELHI)
September 11, 2015
JASWINDER SINGH Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
August 11, 2015
JATIN DHILLON & ANR Vs. VIGNESHWARA DEVELOPPERS
October 20, 2015
JAVED Vs. NAZRIN PARVEEN AND ORS.
December 18, 2015
JAVED ALI Vs. STATE
May 25, 2015
JAWAHAR CHIT (P) LTD Vs. RITIKA CHAUDHARY
January 5, 2015
JAWAHAR LAL NEHRU UNIVERSITY Vs. DASHRATH AND ORS.
May 19, 2015
JAWAHAR LAL UPADHYAY Vs. UNION OF INDIA & ANR
December 7, 2015
JAWAHAR NAGAR INDUSTRIAL WELFARE SOCIETY Vs. B S E S YAMUNA POWER LTD AND ORS
December 9, 2015
JAY PRATAP SINGH Vs. UNION OF INDIA AND ORS.
February 11, 2015
JAY SHANKAR PANDEY Vs. RAJYA SABHA SECRETARIATE
December 16, 2015
JAYANT KUMAR TREHAN Vs. HDFC BANK LTD.
February 25, 2015
JAYASWAL NECO INDUSTRIES LTD Vs. SARDA ENERGY AND MINERALS LTD
February 24, 2015
JAYASWAL NECO INDUSTRIES LTD. Vs. UOI AND ORS.
March 5, 2015
JAYDEEP SINGH Vs. UNION OF INDIA
March 11, 2015
JAYGEE HOSPITALITY SERVICES PRIVATE LIMITED Vs. PVR LIMITED
January 22, 2015
JAYJEET SINGH Vs. STATE
March 10, 2015
JCB INDIA LIMITED AND ORS. Vs. THE COMPETITION COMMISSION OF INDIA AND ORS.
October 5, 2015
JCL INFRA LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
March 17, 2015
JEET RAM Vs. UNION OF INDIA
January 7, 2015
JEETU SAINI Vs. STATE, N.C.T. OF DELHI
May 20, 2015
JET LITE (INDIA) LTD. AND ORS. Vs. COMMISSIONER OF INCOME TAX-XVI AND ORS.
November 4, 2015
JHALANI TOOL (I) LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, FARIDABAD
September 17, 2015
JHAMMAN LAL Vs. TARA CHAND SHARMA
July 2, 2015
JHAMMAN LAL (DECEASED) ,HARISH KAPOOR Vs. AJAY KUMAR & ORS
April 6, 2015
JHANG BIRADARI HOUSING RESIDENTS SOCIETY Vs. BHARAT BHUSHAN SACHDEVA AND ORS.
February 4, 2015
JHANG BIRADARI HOUSING RESIDENTS SOCIETY Vs. BHARAT BHUSHAN SACHDEVA AND ORS.
August 24, 2015
JHANG BIRADARI HOUSING RESIDENTS SOCIETY Vs. BHARAT BHUSHAN SACHDEVA & ORS.
August 13, 2015
JHANSI ORAI TOLLWAY PVT. LTD. Vs. UNION OF INDIA AND ORS.
October 9, 2015
JHARNA BANERJEE Vs. UNION OF INDIA
January 8, 2015
JIA LAL MALHOTRA & CO Vs. UNION OF INDIA
February 10, 2015
JINDAL STEEL & POWER LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
February 11, 2015
JINDAL STEEL AND POWER LIMITED Vs. SAP INDIA PVT. LTD.
June 29, 2015
JISAN AND ORS. Vs. STATE
July 21, 2015
JITENDER Vs. STATE (NCT OF DELHI)
January 15, 2015
JITENDER Vs. STATE (G.N.C.T. OF DELHI)
April 7, 2015
JITENDER Vs. STATE (NCT OF DELHI)
August 11, 2015
JITENDER @ JITU & ORS Vs. STATE OF DELHI & ORS
November 17, 2015
JITENDER @ RAJA & ORS Vs. STATE & ANR
November 27, 2015
JITENDER AHUJA Vs. STATE AND ORS.
October 5, 2015
JITENDER AND ORS Vs. STATE NCT OF DELHI AND ANR
September 14, 2015
JITENDER BANSAL Vs. STATE & ANR
October 5, 2015
JITENDER CHAWLA AND ORS. Vs. CHOUDHARY CEMENT AGENCY AND ORS.
September 22, 2015
JITENDER GAUR AND ORS. Vs. THE STATE AND ORS.
April 9, 2015
JITENDER KUMAR CHURAMANI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
March 2, 2015
JITENDER TALWAR AND ORS. Vs. STATE AND ORS.
April 9, 2015
JITENDER YADAV Vs. INDRA GANDHI NATIONAL OPEN UNIVERSITY
February 27, 2015
JITENDER YADAV Vs. UNION OF INDIA AND ORS.
August 24, 2015
JITENDRA MOHAN GULATI Vs. HIRA LAL SINGH
April 8, 2015
JITENDRA MOHAN SINGH Vs. BHARAT HEAVY ELECTRICALS LTD.
September 21, 2015
JITENDRA NATH SINGH Vs. UNION OF INDIA AND ORS.
February 2, 2015
JITENDRA PAL AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
November 6, 2015
JITENDRA SINGH CHAHAR Vs. UNION OF INDIA AND ORS
August 12, 2015
JIVA INSTITUTE OF VEDIC SCIENCE & CULTURE AND ORS. Vs. THE INDIAN HOTELS COMPANY LIMITED AND ORS.
December 4, 2015
JIWAN INDUSTRIES PVT. LTD. Vs. ANUPAM PRODUCTS LTD. AND ORS.
February 26, 2015
JIYAUL AND ORS. Vs. STATE
September 16, 2015
JOGESHWAR AND ORS. Vs. STATE AND ORS.
October 12, 2015
JOGINDER KHURANA Vs. RAJINDER BHATIA
August 12, 2015
JOGINDER PAL BHATIA AND ORS. Vs. STATE
April 15, 2015
JOGINDER SINGH Vs. DWARKA PRASAD
May 27, 2015
JOGINDER SINGH & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
November 4, 2015
JOGINDER SINGH AND ORS. Vs. STATE (GOVT. OF NCT DELHI) AND ORS.
July 6, 2015
JOGINDER SINGH BAGGA Vs. UNION OF INDIA AND ORS.
October 14, 2015
JOGINDER SINGH LOGANI Vs. STATE (CBI)
September 4, 2015
JOGINDER SINGH SETHI Vs. STATE (GOVT. OF NCT OF DELHI)
February 13, 2015
JOGINIDER SINGH AND ORS. Vs. C. B. I. AND ORS.
November 30, 2015
JOHN NAGAR Vs. HANS NAGAR AND ORS.
February 4, 2015
JOHNSON & JOHNSON Vs. LUPIN LIMITED AND ORS.
February 27, 2015
JOHNSON & JOHNSON LTD. Vs. WEIGHTS & MEASURES DEPARTMENT AND ORS.
November 20, 2015
JOHNSON MATTHEY INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 30, 2015
JOHNSON WATCH COMPANY PVT LTD Vs. DIRECTORATE OF REVENUE INTELLIGENCE
April 23, 2015
JOINT INVESTMENTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
February 25, 2015
JOLLY VIDEOTRONICS Vs. SATISH THAPAR AND ORS.
July 8, 2015
JOTINDER SHARMA Vs. SEEMA CHOWDHARY & ANR
August 14, 2015
JOULE INFRASTRUCTURE PRIVATE LTD & ANR Vs. INDIAN OVERSEAS BANK & ANR
September 2, 2015
JRD STOCK BROKERS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
March 4, 2015
JSL MEDIA LTD. Vs. ADVERT COMMUNICATIONS PVT. LTD.
November 4, 2015
JUDGE ROAD LINES Vs. DEPUTY GENERAL MANAGER-LPG NORTH ZONE INDIAN OIL CORPORATION AND ORS.
September 21, 2015
JUGAL KISHORE Vs. LIEUTENANT GOVERNOR, DELHI AND ORS.
August 25, 2015
JUGAL KISHORE KHANNA AND ORS. Vs. THE SWATANTRA HOUSE BUILDING SOCIETY LTD.
August 3, 2015
JUGJEEV SARNA Vs. STATE
February 18, 2015
JUSTICE U.N. BACHAWAT (RTD.) AND ORS. Vs. CHIEF POST MASTER GENERAL AND ORS.
June 30, 2015
JUTE INVESTMENT COMPANY LTD. AND ORS. Vs. IDBI CAPITAL MARKET SERVICES LIMITED AND ORS.
November 16, 2015
JYOTI Vs. STATE AND ORS.
February 4, 2015
JYOTI PRADEEP BHAT & ORS Vs. STATE OF NCT OF DELHI
October 15, 2015
JYOTI SATEEJA Vs. INTERNATIONAL COMMITTEE OF THE RED CROSS AND ORS.
March 9, 2015
JYOTSNA SHARMA Vs. UNIVERSITY OF DELHI & ORS
February 9, 2015
K C SHARMA Vs. YAMUNA POWER LIMITED
March 18, 2015
K K BHARDWAJ Vs. NEELAM NAGPAL
March 24, 2015
K K SPUN PIPE PVT LTD Vs. BRIJ GOPAL CONSTRUCTION COMPANY PVT LTD
January 8, 2015
K L CHHABRA Vs. ASSISTANT GENERAL MANAGER, PUNJAB NATIONAL BANK
July 21, 2015
K L MANHAS Vs. UNION OF INDIA AND ORS
September 11, 2015
K R CHITRA Vs. SUPREME COURT LEGAL SERVICES COMMITTEE & ANR
September 30, 2015
K S AHLUWALIA & ORS Vs. UNION OF INDIA & ORS
May 19, 2015
K S MEENA Vs. NCT OF DELHI
January 22, 2015
K V R MURTHY Vs. DHARAMWATI DEVI
April 15, 2015
K. BANGARU NAIDU AND ORS. Vs. MINISTRY OF HOME AFFAIRS AND ORS.
December 7, 2015
K. DHANALAKSHMI Vs. THE CENTRAL BUREAU OF INVESTIGATION
April 20, 2015
K. LALITHA Vs. GOVT. OF NCT OF DELHI AND ORS.
August 28, 2015
K. PUGAZHENDI AND ORS. Vs. AMBUJA BHUSHAN JAISWAL
October 15, 2015
K. PUGAZHENDI AND ORS. Vs. AMBUJA BHUSHAN JAISWAL
October 20, 2015
K.K. SHARMA Vs. CITI BANK AND ORS.
September 21, 2015
K.K. VERMA AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
April 27, 2015
K.L. CHHABRA Vs. THE ASSISTANT GENERAL MANAGER, PUNJAB NATIONAL BANK
July 21, 2015
K.M. CAPITAL LTD. AND ORS. Vs. REGISTRAR OF COMPANIES AND ORS.
April 17, 2015
K.M. TOMAR Vs. STATE BANK OF INDIA AND ORS.
November 6, 2015
K.P. SHARMA Vs. UNION OF INDIA AND ORS.
September 14, 2015
K.S. BHATNAGAR Vs. STATE AND ORS.
February 6, 2015
K.V. KULKARNI Vs. BANK OF INDIA AND ORS.
July 14, 2015
KAILASH Vs. STATE
December 1, 2015
KAILASH CHAND Vs. DTC
February 2, 2015
KAILASH CHAND Vs. GANESH
September 29, 2015
KAILASH CHAND GUPTA & ORS Vs. STATE (NCT OF DELHI) & ANR
October 9, 2015
KAILASH CHAWLA Vs. COMMISSIONER OF SERVICE TAX
November 6, 2015
KAJAL JAIN Vs. BANARSIDAS CHANDIWALA INSTITUTE OF PROFESSIONAL STUDIES AND ORS.
May 26, 2015
KAJAL MAHANTA Vs. UNION OF INDIA AND ORS.
July 21, 2015
KALAWATI @ CHANDER KALA Vs. GOVT OF NCT OF DELHI
February 18, 2015
KALAWATI DEVI AND ORS. Vs. ANIL KUMAR AND ORS.
February 26, 2015
KALEEQ AHMAD Vs. GOVT OF NCT OF DELHI & ANR
October 16, 2015
KALI RAM & ORS Vs. STATE & ANR
December 4, 2015
KALICHARAN AND ORS. Vs. STATE NCT OF DELHI AND ORS.
April 30, 2015
KALLU MAL Vs. BABU RAM AND OTHERS
September 24, 2015
KALMART SYSTEMS (M) SDN BHD Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD.
March 4, 2015
KALPANA DEVI Vs. SUDAMA SINGH AND ORS.
November 24, 2015
KALPANA MEHDIRATTA Vs. AIR FORCE BAL BHARATI SCHOOL AND ORS.
April 8, 2015
KALPANA THAKUR AND ORS. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
September 17, 2015
KALPTARU AGRO LTD. Vs. SEBI
September 23, 2015
KAMAL Vs. STATE GOVT OF NCT OF DELHI
December 14, 2015
KAMAL Vs. STATE OF NCT (DELHI)
November 2, 2015
KAMAL BAJAJ Vs. THE STATE AND ORS.
November 27, 2015
KAMAL BUDHIRAJA AND ORS. Vs. STATE OF NCT DELHI AND ORS.
November 16, 2015
KAMAL CONSTRUCTION CO. Vs. DELHI DEVELOPMENT AUTHORITY
September 30, 2015
KAMAL DEEP SINGH & ORS Vs. STATE & ANR
August 3, 2015
KAMAL GHANSALA Vs. AMIT KUMAR
February 19, 2015
KAMAL GHANSHYAMDAS BHATIA Vs. RELIGARE FINVEST LTD
February 11, 2015
KAMAL GUPTA Vs. STATE (GOVT. OF NCT OF DELHI)
October 6, 2015
KAMAL KANT AND COMPANY LLP Vs. RAASHEE FRAGRANCES INDIA PVT. LTD.
November 4, 2015
KAMAL KISHOR Vs. ADDL. DCP-I NORTH WEST DISTT. DELHI AND ORS.
July 23, 2015
KAMAL KISHORE @ KP & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
November 5, 2015
KAMAL KISHORE AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
August 5, 2015
KAMAL KUMAR GROVER Vs. SETHANI INDERMANI JATIA CHARITABLE TRUST
April 21, 2015
KAMAL MITRA CHENOY AND ORS. Vs. DUNLOP INDIA LTD. AND ORS.
March 18, 2015
KAMAL NARAYAN KAUL Vs. GOVT. OF NCT OF DELHI AND ORS.
March 9, 2015
KAMAL PURI Vs. STATE & ANR
December 16, 2015
KAMAL SARDANA & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
November 2, 2015
KAMAL SINGH CHAUHAN & ANR Vs. STATE (NCT OF DELHI) & ANR
December 15, 2015
KAMAL SRIVASTAVA & ORS Vs. STATE (NCT OF DELHI) & ANR
July 31, 2015
KAMAL TABREZ & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
November 27, 2015
KAMINI Vs. NEW INDIA ASS CO LTD
February 9, 2015
KAMINI & ANR Vs. STATE (GOVT OF NCT OF DELHI) & ORS
November 4, 2015
KAMLA Vs. STATE GOVT. OF NCT OF DELHI
November 17, 2015
KAMLA B TEKCHANDANI Vs. NARINDER KAUR
July 6, 2015
KAMLA DEVI Vs. UNION OF INDIA AND ORS.
February 3, 2015
KAMLA DEVI Vs. PARVATI TAAK AND OTHERS
December 22, 2015
KAMLA DEVI MEMORIAL EDUCATIONAL WELFARE AND CHARITABLE SOCIETY Vs. UOI AND ORS.
February 2, 2015
KAMLA SINGH Vs. P K GUPTA
April 9, 2015
KAMLESH Vs. DILBAGH SINGH AND ORS
April 29, 2015
KAMLESH Vs. STATE OF NCT OF DELHI
November 2, 2015
KAMLESH Vs. TAJUDDIN KHAN
April 20, 2015
KAMLESH & ORS Vs. STATE
November 24, 2015
KAMLESH CHAND Vs. RAJINDER SINGH AHLAWAT
May 19, 2015
KAMLESH GOPAL Vs. UNION OF INDIA
May 20, 2015
KAMLESH GUPTA & ANR Vs. BUDHU & ANR
December 1, 2015
KAMLESH KAUR SHERMA AND ORS. Vs. HEMANSHU MALHOTRA AND ORS.
April 30, 2015
KAMLESH KUMAR AND ORS. Vs. STATE OF DELHI
April 13, 2015
KAMLESH KUMARI Vs. S MANMOHAN SINGH
February 3, 2015
KAMLESH KUMARI AND ORS. Vs. ROHTAS GOYAL AND ORS.
October 5, 2015
KAMLESH KUMARI AND ORS. Vs. ROHTAS GOYAL AND ORS.
October 29, 2015
KAMLESH MALHOTRA Vs. UNION OF INDIA
May 22, 2015
KAMLESH PRATAP SINGH Vs. UNITED BANK OF INDIA
May 5, 2015
KAMLESH SONI Vs. NARESH KUMAR DUGGAL
March 23, 2015
KAMLESH SONI Vs. NARESH KUMAR DUGGAL
March 25, 2015
KAMRAN ZAFAR KHAN Vs. STATE OF NCT OF DELHI & ANR
July 30, 2015
KAMRUDDIN @ GUDDA Vs. STATE
September 7, 2015
KANACHUR ISLAMIC EDUCATION TRUST (R) Vs. THE MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
September 1, 2015
KANCHAN Vs. FEROZ KHAN GHAZI AND ORS.
April 6, 2015
KANCHAN BATHEJA Vs. PRAMOD BATHEJA AND ORS.
March 17, 2015
KANGRA ADARSH COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. GOVT. OF NCT OF DELHI
January 15, 2015
KANHAIYA Vs. STATE
November 20, 2015
KANHAIYA AND ORS. Vs. STATE AND ORS.
February 24, 2015
KANHAIYA AND ORS. Vs. STATE AND ORS.
September 18, 2015
KANHIYA LAL SHARMA & ORS Vs. STATE (NCT OF DELHI) & ORS
July 31, 2015
KANIJAN AND ORS. Vs. UNION OF INDIA AND ORS.
April 21, 2015
KANISHK KAPOOR & ANR Vs. STATE & ANR
May 26, 2015
KANSAL WOOLEN AND HOSIERY MILLS PVT. LTD. Vs. USHA SINGH AND ORS.
March 24, 2015
KANTA DEVI Vs. SARVODAYA KANYA VIDYALAYA
May 18, 2015
KANTA GUPTA AND ORS. Vs. UNION OF INDIA AND ORS.
August 18, 2015
KANTA RANI Vs. KISHAN LAL
February 23, 2015
KANUNGO MEDIA PVT LTD Vs. RGV FILM FACTORY & ORS
July 20, 2015
KANWAL JEET SINGH Vs. STATE (GOVT OF NCT OF DELHI)
February 24, 2015
KANWAL KRISHAN RAMPAL & ANR Vs. STATE (NCT OF DELHI) & ANR
December 11, 2015
KANWAL SIBAL Vs. NEW DELHI MUNICIPAL COUNCIL
May 27, 2015
KANWAR PAL Vs. SHAKUNTALA AND ORS.
January 29, 2015
KANWAR SINGH SAINI Vs. YUSUF AND ORS.
March 26, 2015
KAPIL DEV Vs. UNION OF INDIA
December 21, 2015
KAPIL KAPOOR AND ANOTHER Vs. STATE GOVT OF NCT OF DELHI AND ANR
August 26, 2015
KAPIL RAJ BANSAL & ORS Vs. STATE ( NCT OF DELHI) & ANR
November 16, 2015
KAPILA BHATNAGAR Vs. AJAY GIROTRA
October 6, 2015
KAPIS IMPESX PVT LTD Vs. VIPIN KOHLI & ANR
September 4, 2015
KARAN Vs. STATE
February 19, 2015
KARAN Vs. STATE (NCT OF DELHI)
November 6, 2015
KARAN AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
July 7, 2015
KARAN CHOPRA Vs. MEENAKSHI KHANNA
February 10, 2015
KARAN KHANNA Vs. THE STATE (NCT OF DELHI) AND ORS.
November 20, 2015
KARAN NATH Vs. MINAKSHI NATH
February 9, 2015
KARAN PAL AND ORS Vs. STATE OF NCT OF DELHI AND ANR
September 7, 2015
KARAN SINGH Vs. STATE
May 13, 2015
KARAN SINGH AND ORS. Vs. STATE
April 30, 2015
KARANVEER SINGH Vs. NCT OF DELHI AND ORS.
September 22, 2015
KARIMUDDIN & ORS Vs. STATE OF NCT DELHI & ANR
July 23, 2015
KARTAR SINGH Vs. D.D.A.
July 3, 2015
KARTIK PANDIT & ORS Vs. STATE (NCT OF DELHI) & ANR
December 2, 2015
KARTIK SAWHNEY Vs. UNION OF INDIA
April 30, 2015
KARUN RAJ NARANG AND ORS. Vs. EASTERN MEDIKIT LTD.
November 17, 2015
KARUNA CHHATWAL Vs. GOVERNMENT OF NCT DELHI
December 30, 2015
KARUNA GUPTA (SENIOR CITIZEN) Vs. BALVINDER KUMAR, VICE CHAIRMAN, DDA
January 6, 2015
KASHI NATH SHUKLA & ORS Vs. STATE (NCT OF DELHI) & ANR
November 17, 2015
KASHI VISHWANATH STEELS LTD. Vs. KYS MANUFACTURER AND EXPORTER PVT. LTD.
May 20, 2015
KASHMIRI LAL BHUTANI Vs. ARVIND KUMAR ADUKIA
February 12, 2015
KASHMIRI LAL SURINDER KUMAR Vs. VEER BHAN RAMESH KUMAR & ORS
July 7, 2015
KASHUDHAN KUTIR UDYOG Vs. HINDUSTAN UNILEVER LTD.
October 14, 2015
KASIF Vs. STATE
July 30, 2015
KASTURI CHOUDHURY Vs. JANKI DEVI MEMORIAL COLLEGE AND ORS.
April 7, 2015
KATARY TEA ESTATE Vs. UNION OF INDIA
February 20, 2015
KATHURIA PUBLIC SCHOOL AND ORS. Vs. UNION OF INDIA AND ORS.
April 28, 2015
KAUSHALYA DEVI Vs. UNION OF INDIA
March 16, 2015
KAUSHALYA DEVI AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
September 15, 2015
KAVI ARORA AND ORS. Vs. THE REGISTRAR OF COMPANIES AND ORS.
September 17, 2015
KAVI GHEI & ANR Vs. SAFFRON REFCON PVT LTD & ORS
April 7, 2015
KAVITA Vs. SANDEEP AND ORS.
September 8, 2015
KAVITA GOSAIN Vs. LT GOVERNOR OF DELHI & ORS
April 21, 2015
KAVITA KACKER Vs. MUKESH KUMAR & ANR
October 12, 2015
KB WATTS Vs. VIPIN KALRA
May 15, 2015
KDS CORPORATION PVT. LTD. AND ORS. Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS.
April 7, 2015
KEASHAV SINGH Vs. DIRECTOR GENERAL, BSF
January 28, 2015
KEDIA (AGENCIES) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
September 7, 2015
KELA DEVI AND ORS Vs. STATE AND ORS
October 5, 2015
KERNEL SYSTEMS PRIVATE LIMITED Vs. STATE
May 5, 2015
KESARI NANDAN KAUSHIK Vs. SIRIKISHAN AND ORS.
September 9, 2015
KESHAV DUTT AND ORS. Vs. DELHI TOURISM & TRANSPORT DEVELOPMENT CORPORATION LIMITED AND ORS.
April 7, 2015
KESHAV KUMAR SINGH & ANR Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
December 11, 2015
KEVENTER AGRO LIMITED Vs. KALYAN VYAPAR PVT. LTD. AND ORS.
November 30, 2015
KEWAL KRISHAN ARORA Vs. UNION OF INDIA
August 20, 2015
KEYENCE CORPORATION Vs. VACHHANI JALPA PANKAJ
June 29, 2015
KHACHERU RAM Vs. STATE
November 2, 2015
KHALID Vs. STATE
May 14, 2015
KHALID IMAM Vs. UNION OF INDIA AND ORS.
September 1, 2015
KHALID IMAM Vs. UNION OF INDIA & ORS
September 8, 2015
KHANNA STORE Vs. GOVT OF N C T OF DELHI
February 20, 2015
KHEM CHAND AND ORS. Vs. UNION OF INDIA AND ORS.
September 23, 2015
KHEM SINGH Vs. RAKESH ARORA
November 27, 2015
KHOOB SINGH Vs. STATE AND ORS.
September 7, 2015
KHUBAIB AZAM AND OTHERS Vs. STATE GOVT OF NCT DELHI AND OTHERS
August 31, 2015
KHUSHI COAL TRANSPORT PVT LTD Vs. UNION OF INDIA
January 15, 2015
KHUSHI MOHD Vs. LAND & BUILDING DEPARTMENT & ANR
December 15, 2015
KHUSHWANT SINGH AND ORS. Vs. HINDUSTAN PETROLEUM CORP. LTD. AND ORS.
November 23, 2015
KIMAN DASS AND ORS. Vs. STATE AND ORS.
July 13, 2015
KING POINT ENTERPRISES CO. LTD. Vs. ALI ASGAR AND ORS.
February 24, 2015
KIRAN Vs. STATE
October 14, 2015
KIRAN ARORA Vs. THE REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.
December 1, 2015
KIRAN DEWAN AND ORS Vs. STATE NCT OF DELHI AND ORS
September 10, 2015
KIRAN SINGH Vs. CISF
April 27, 2015
KIRIT FILMS PVT. LTD. AND ORS. Vs. EAGLE THEATERS AND ORS.
March 10, 2015
KIRLOSKAR CONSTRUCTIONS AND ENGINEERS LTD Vs. INDIAN OIL CORPORATION LTD
January 22, 2015
KIRTIKA MUKESH BURA Vs. JAGJIT SINGH
March 23, 2015
KISHAN Vs. STATE
July 17, 2015
KISHAN AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
February 20, 2015
KISHAN CHAND Vs. MEERA
December 17, 2015
KISHAN CHAND AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
October 6, 2015
KISHAN CHAND SAINI Vs. DELHI DEVELOPMENT AUTHORITY
September 16, 2015
KISHAN LAL Vs. STATE (NCT OF DELHI)
March 2, 2015
KISHAN MAL MOHNOT (SINCE DECEASED) Vs. UNION OF INDIA AND ORS.
May 25, 2015
KISMAT ALI Vs. STATE AND ORS.
December 2, 2015
KITSON ENTERPRISES PRIVATE LIMITED Vs. STATE
March 23, 2015
KLEN & MARSHALLS MANUFACTURERS AND EXPORTERS LTD. Vs. POWER GRID CORPORATION INDIA LTD. AND ORS.
September 9, 2015
KMJ LAND DEVELOPERS INDIA LTD. Vs. KARAN REALTECH PVT. LTD. AND ORS.
October 13, 2015
KMS CARGO SERVICES Vs. SKY 2C FREIGHT SYSTEMS INDIA PVT. LTD. AND ORS.
December 23, 2015
KODAK INDIA PVT LTD Vs. ARS GRAPHICS
April 17, 2015
KOHLAPUR ZILHASHETKARIINKARI SOOT GIRNI LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 9, 2015
KOTAK MAHINDRA BANK LTD Vs. CANARA BANK
February 20, 2015
KOTAK MAHINDRA BANK LTD Vs. ANUJ KUMAR TYAGI
December 17, 2015
KOTAK MAHINDRA PRIME LTD Vs. TATTVA REALTORS PRIVATE LIMITED & ORS
July 6, 2015
KOTAK MAHINDRA PRIME LTD. Vs. KAMAL CHAUHAN AND ORS.
December 23, 2015
KRANTI KUMAR PARAKH Vs. ANNRAJ NARAIN DASS AND ORS.
June 30, 2015
KRBL LTD. Vs. LAL MAHAL LTD. AND ORS.
February 23, 2015
KRBL LTD. Vs. LAL MAHAL LTD. AND ORS.
December 1, 2015
KRISHAK BHARAT Vs. UNION OF INDIA AND ORS.
August 7, 2015
KRISHAK BHARATI COOP. LTD. Vs. COMMISSIONER OF INCOME TAX
April 6, 2015
KRISHAN Vs. STATE
February 3, 2015
KRISHAN Vs. DELHI TRANSPORT CORPORATION
February 20, 2015
KRISHAN & ORS Vs. MANAGEMENT OF AIR FORCE (SCHOOL)
July 29, 2015
KRISHAN GOPAL AGRAWAL AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
May 12, 2015
KRISHAN GOPAL AND ORS. Vs. UNION OF INDIA AND ORS.
February 18, 2015
KRISHAN GOPAL AND ORS. Vs. ONGC AND ORS.
October 12, 2015
KRISHAN ISTWAL AND ORS Vs. STATE NCT OF DELHI AND ANR
August 26, 2015
KRISHAN KANT GUPTA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
July 6, 2015
KRISHAN KUMAR Vs. STATE BANK OF INDIA AND ORS.
February 10, 2015
KRISHAN KUMAR & KRISHANPAL & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
July 22, 2015
KRISHAN KUMAR AGGARWAL Vs. SUDHERSHANA TAYAL
November 6, 2015
KRISHAN KUMAR AND ORS. Vs. STATE
August 6, 2015
KRISHAN KUMAR KASHYAP Vs. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND ORS.
February 23, 2015
KRISHAN KUMAR KATHURIA Vs. INDER KUMAR KATHURIA
April 13, 2015
KRISHAN KUMAR VATS Vs. BSES YAMUNA POWER LTD. AND ORS.
February 6, 2015
KRISHAN LAL Vs. D.D.A.
August 14, 2015
KRISHAN LAL Vs. MANJU
March 4, 2015
KRISHAN LAL & ANR Vs. STATE OF NCT OF DELHI & ANR
November 17, 2015
KRISHAN LAL ARORA Vs. GURBACHAN SINGH AND ORS.
August 14, 2015
KRISHEN K SETH Vs. UNION OF INDIA
January 19, 2015
KRISHNA Vs. STATE (GOVT. OF NCT) OF DELHI
February 6, 2015
KRISHNA Vs. STATE
July 24, 2015
KRISHNA AHLUWALIA & ORS Vs. NARENDER SINGH BEDI & ORS
April 8, 2015
KRISHNA DEVI AND OTHERS Vs. STATE GOVT OF NCT OF DELHI AND ANR
August 20, 2015
KRISHNA KANT DUBEY Vs. UNION OF INDIA & ORS
October 1, 2015
KRISHNA KESHAV LABORATORIES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 11, 2015
KRISHNA RAJAURIA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
March 18, 2015
KRITIKA MISHRA Vs. MINISTRY OF SCIENCE & TECHNOLOGY & ANR
September 15, 2015
KRNAL AGRICULTURAL INDUSTRIES LTD Vs. PRINCE INDUSTRIES
February 5, 2015
KROWN AGRO FOODS PVT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE
March 27, 2015
KSHITIJ MITTRA & ORS Vs. SAKSHI GHAI MITTRA & ORS
October 28, 2015
KSHITIZ DIWAKAR Vs. DELHI UNIVERSITY AND ORS.
April 15, 2015
KUBER DUTT SHARMA Vs. STATE AND ORS.
May 12, 2015
KULBHUSHAN DANIA Vs. ASHOK KUMAR DANIA AND ORS.
May 21, 2015
KULBHUSHAN DANIA Vs. ASHOK KUMAR DANIA AND ORS.
September 10, 2015
KULBHUSHAN KHOSLA Vs. COMMISSIONER OF INCOME TAX
December 14, 2015
KULBHUSHAN RAI BAJAJ Vs. A J S BUILDERS LTD & ANR
September 1, 2015
KULDEEP & ORS Vs. STATE & ORS
December 4, 2015
KULDEEP KAUR Vs. STATE (NCT OF GOVT. OF DELHI) AND ORS.
October 13, 2015
KULDEEP KUMAR Vs. STATE OF DELHI & ANR
September 23, 2015
KULDEEP KUMAR AND ORS. Vs. COMMISSIONER OF POLICE AND ORS.
August 13, 2015
KULDEEP MEHTA AND ANR Vs. STATE & ANR
July 27, 2015
KULDEEP RAWAT & ORS Vs. STATE & ANR
December 18, 2015
KULDEEP SINGH & ORS Vs. S D M (KALKAJI) & ORS
July 20, 2015
KULDEEP SOBTI Vs. PAHWA BUILDTECH PVT. LTD. AND ORS.
April 30, 2015
KULDIP KAUR Vs. SURINDER KAUR
February 5, 2015
KULDIP KAUR Vs. SURINDER KAUR & ANR
November 6, 2015
KULDIP SINGH Vs. BANARASI DASS
September 4, 2015
KULDIP SINGH Vs. SAVITRI DEVI AND ORS.
October 29, 2015
KULRAWAT SINGH Vs. UOI AND ORS.
January 6, 2015
KULWANT Vs. STATE
October 15, 2015
KULWANT SINGH Vs. MANOJ WADHWA
May 25, 2015
KULWANT SINGH AND ORS. Vs. MAHARANI BAGH RESIDENTS WELFARE AND ORS.
September 15, 2015
KUMAR ALUMINIUM LTD Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD
January 29, 2015
KUMAR APURVA Vs. VALUEFIRST DIGITAL MEDIA PVT. LTD.
March 23, 2015
KUMAR PAL Vs. STATE
August 12, 2015
KUMAR PAL Vs. STATE
December 16, 2015
KUMAR SAUMITRA AND ORS. Vs. STATE AND ORS.
October 13, 2015
KUMAR SAURABH Vs. UNIVERSITY OF DELHI AND ORS.
December 7, 2015
KUMARI SELJA AND ORS. Vs. UNION OF INDIA AND ORS.
September 7, 2015
KUMARI SUSHILA YADAV Vs. ATUL CHAUDHARY
April 29, 2015
KUMER SINGH Vs. UNION OF INDIA
January 22, 2015
KUNDAN & SONS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II
March 3, 2015
KUNDAN HOUSE FLAT OWNRS WELFARE ASSOCIATION(REGD) Vs. GURUCHARAN SINGH BHASIN & ANR
May 26, 2015
KUNDAN SINGH Vs. THE STATE
November 24, 2015
KUNJAN SAINI & ANR Vs. STATE OF NCT DELHI
September 22, 2015
KUSHAL INFRAPROJECT INDUSTRIES (INDIA) LTD. Vs. STATE AND ORS.
October 16, 2015
KUSHAL INFRAPROJECTS INDUSTRIES (INDIA) LIMITED Vs. RAM KARAN
March 13, 2015
KUSHAL KHURANA AND ORS. Vs. STATE AND ORS.
July 28, 2015
KUSHAL RAJORA Vs. STATE & ANR
August 4, 2015
KUSUM Vs. RELIANCE GEN INS CO LTD
February 24, 2015
KUSUM KUMRIA AND ORS. Vs. PHARMA VENTURE (INDIA) PVT. LTD. AND ORS.
October 20, 2015
KUSUM SHARMA Vs. MAHINDER KUMAR SHARMA
January 14, 2015
L & T FINANCE LIMITED Vs. OBER CONSTRUCTION ENTERPRISES PVT LTD
January 13, 2015
L & T FINANCE LIMITED Vs. SHREE BRICKS UDYOG
January 13, 2015
L & T FINANCE LIMITED Vs. OM CONSTRUCTIONS
January 13, 2015
L J PRIVATE ITI & ANR Vs. DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING & ORS
October 20, 2015
L OREAL Vs. SIGMA ENTERPRISES AND ORS.
November 6, 2015
L.N. KHEMKA AND ORS. Vs. IFCI LIMITED AND ORS.
March 11, 2015
L.S. MONGA KARTA OF L.S. MONGA & SONS HUF Vs. HARVIK BROTHERS
May 29, 2015
LADO Vs. NANNU RAM
May 20, 2015
LAGUNA FARMS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
December 1, 2015
LAHMEYER HOLDING GMBH Vs. DEPUTY DIRECTOR OF INCOME TAX
May 19, 2015
LAJJAWATI Vs. UNION OF INDIA
January 12, 2015
LAJPAT RAI Vs. D D A
March 23, 2015
LAKHAN AND ORS Vs. STATE AND ANR
September 29, 2015
LAKHANI FOOTWEAR LIMITED Vs. UOI
January 19, 2015
LAKHANI RUBBER WORKS Vs. UOI
January 19, 2015
LAKHBIR SINGH Vs. ARUN KHANNA
July 23, 2015
LAKHI CHAND PASWAN Vs. STATE (NCT OF DELHI)
January 27, 2015
LAKHWINDER P. SINGH Vs. V. SOMASUNDARAN, SECRETARY, UNION OF INDIA, MINISTRY OF WOMEN AND CHILD DEVELOPMENT, THR. STANDING COUNSEL AND OTHERS
October 9, 2015
LAKHWINDER SINGH Vs. THE FOOD CORPORATION OF INDIA AND ORS.
March 12, 2015
LAL BAHADUR GAUR Vs. SHRESTHPRIYA FINANCE & INVESTMENT LTD
December 11, 2015
LAL CHAND Vs. MAYA DEVI
February 4, 2015
LAL MANI AND ORS. Vs. STATE AND ORS.
November 6, 2015
LAL SINGH Vs. DELHI TRANSPORT CORPORATION
April 8, 2015
LALA DIWAN CHAND TRUST Vs. NEW DELHI MUNICIPAL COUNCIL
January 19, 2015
LALIT JAIN AND ORS. Vs. UNION OF INDIA AND ORS.
July 13, 2015
LALIT KAPUR Vs. VINOD KUMAR KAPUR & ORS
August 12, 2015
LALIT KHURANA & ANR Vs. STATE & ORS
July 22, 2015
LALIT KUMAR Vs. NAGESHWAR PANDEY
May 27, 2015
LALIT KUMAR Vs. MURLIDHAR SHYAM SUNDER
January 29, 2015
LALIT KUMAR Vs. STATE NCT OF DELHI
January 19, 2015
LALIT KUMAR ARYA AND ORS. Vs. PRABHAT ZARDA FACTORY INTERNATIONAL (NOIDA) AND ORS.
November 2, 2015
LALIT KUMAR CHOUDHARY; ABHISHEK YADAV Vs. UNION OF INDIA
March 2, 2015
LALIT KUMAR KAIN & ORS Vs. STATE NCT OF DELHI & ORS
December 18, 2015
LALIT MOHAN GUPTA Vs. STATE OF DELHI AND & ANR
December 21, 2015
LALIT PRASAD Vs. THE MANAGING DIRECTOR, FOOD CORPORATION OF INDIA
April 13, 2015
LALITA Vs. NORTH MUNICIPAL CORPORATION OF DELHI
March 27, 2015
LALITA AND ORS. Vs. THE DIRECTORATE OF EDUCATION AND ORS.
March 3, 2015
LALLAN SHAH Vs. BAJRANG GOYAL
May 5, 2015
LALMON MISHRA Vs. UNION OF INDIA AND ORS.
July 29, 2015
LALTA PRASAD Vs. STATE
December 7, 2015
LALU @ SUNDER Vs. STATE OF NCT DELHI & ORS
November 17, 2015
LANCO INFRATECH LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
January 19, 2015
LANCOME PARFUMS ET BEAUTE AND CIE Vs. NAVIN AND ORS.
January 27, 2015
LARK LABORATORIES (INDIA) LTD. Vs. COMMISSIONER, TRADE & TAXES, DELHI AND ORS.
September 30, 2015
LARSEN AND TOUBRO LTD. (L&T) Vs. LACHMI NARAIN TRADES AND ORS.
August 31, 2015
LATA AND ORS. Vs. GOVT. OF NCT OF DELHI
July 14, 2015
LATA SHARMA Vs. K.R. SAINI AND ORS.
October 16, 2015
LATE PREM RAJ CHAUDHARY Vs. BABU RAM AND ORS.
August 27, 2015
LATOOR SINGH Vs. STATE OF NCT OF DELHI
March 17, 2015
LAV KUSH Vs. STATE
August 20, 2015
LAVERANA GMBH & CO. KG Vs. MAC PERSONAL CARE PVT. LTD. AND ORS.
February 19, 2015
LAVLESH KUMAR Vs. STATE
October 6, 2015
LAXMAN PRASAD GUPTA & ANR Vs. JASPAL SINGH
December 8, 2015
LAXMAN SINGH RAWAT AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
December 4, 2015
LAXMAN SINGH, CISF Vs. UNION OF INDIA
March 23, 2015
LAXMI JAIN Vs. STATE (NCT OF DELHI)
September 21, 2015
LAXMI NARAYAN & ANR Vs. GOVT OF NCT, DELHI & ANR
December 11, 2015
LAXMI NARAYAN GUPTA Vs. STATE
May 14, 2015
LAXMI TRADING CORPORATION Vs. PEC LTD
May 29, 2015
LEADING POINT POWERTRONICS PRIVATE LIMITED Vs. STATE
May 21, 2015
LEAYAN GLOBAL PVT. LTD. Vs. BHAVYA
April 8, 2015
LEELADHAR KACHROO Vs. STATE & ANR
December 18, 2015
LEENA TUTEJA Vs. UNION OF INDIA
March 25, 2015
LEKH RAJ SHARMA Vs. YASH PAL GUPTA
June 30, 2015
LIC HOUSING FINANCE LIMITED Vs. MAHESH MITTAL & ORS
July 20, 2015
LIFE INSURANCE CORP OF INDIA Vs. OP DHINGRA
December 11, 2015
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. R.K. MAHAJAN AND ORS.
November 27, 2015
LIFELONG FINISHING ACADEMY PRIVATE LIMITED Vs. STATE
February 6, 2015
LILLY ICOS LLC. Vs. AJANTA PHARMA LIMITED
August 11, 2015
LINDA EASTWOOD Vs. UNION OF INDIA AND ORS.
December 23, 2015
LION SERVICES LTD. Vs. DLF PROJECTS LTD.
February 10, 2015
LIQUIDATOR POLYMERLAND INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 19, 2015
LIQUIDE AIR(NORTH) INDIA PVT LTD Vs. INOX PRODUCTS AIR(PVT) LTD
January 21, 2015
LIVING MEDIA INDIA LTD. Vs. STV ENTERPRISES LTD.
April 20, 2015
LIYAQAT ALI Vs. NCT OF DELHI & ORS
October 8, 2015
LNJ FINANCIAL SERVICES LIMITED AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
April 20, 2015
LOK NATH Vs. GOVT. OF NCT OF DELHI AND ORS.
October 7, 2015
LOKENDER KUMAR TYAGI Vs. UNION OF INDIA AND ORS.
December 9, 2015
LOKENDER PAL Vs. UOI AND ORS.
October 5, 2015
LOKESH Vs. STATE, NCT OF DELHI & ANR
July 24, 2015
LOKESH GOYAL & ORS Vs. SAKSHAM GOYAL
September 10, 2015
LOKESH KHANNA Vs. STATE
November 6, 2015
LOKESH MISHRA Vs. STATE OF NCT OF DELHI
August 25, 2015
LOOM CRAFTS FURNITURE INDIA PVT LTD Vs. MT & T RENTALS LTD
December 8, 2015
LOOM CRAFTS FURNITURE INDIA PVT. LTD. Vs. MT & T RENTALS LTD.
August 12, 2015
LORD BUDDHA SIKSHA PRATISTHAN AND ORS. Vs. UNION OF INDIA AND ORS.
September 30, 2015
LORD KRISHNA TEXTILE MILLS/ NATIONAL TEXTILE CORPORATION LTD Vs. RAMPAL SINGH; KAMRUJAMA; YASHPAL; GHANSHYAM
April 17, 2015
LOUIS VUITTON MALLETIER Vs. MANOJ KHURANA AND ORS.
August 20, 2015
LOVE KUMAR Vs. STATE OF DELHI
March 24, 2015
LRS INSTITUTE OF TUBERCULOSIS & ALLIED DISEASES Vs. BABU LAL
August 20, 2015
LT COL (RETD ) N S GULIA Vs. GENERAL SECRETARY, INDIAN EX-SERVICES LEAGUE
January 29, 2015
LT COL SK AHLUWALIA Vs. UNION OF INDIA
April 7, 2015
LT COL VIJAY SINGH Vs. UOI AND ANR
August 13, 2015
LT R P YADAV Vs. UNION OF INDIA & ANR
February 19, 2015
LT. COL. A.S. CHAUDHARI Vs. UNION OF INDIA
January 9, 2015
LUCKNOW MEDICAL AGENCIES Vs. MOHAN SINGH
January 30, 2015
LUDHIANA IMPROVEMENT TRUST Vs. MAPLETREE PROPERTY & INFRASTRUCTURE PVT. LTD. AND ORS.
July 17, 2015
LUMINOUS POWER TECHNOLOGY PVT. LTD. Vs. VINAY AGGARWAL
February 2, 2015
LUV MALHOTRA AND ORS. Vs. UNION OF INDIA AND ORS.
January 27, 2015
M ARUMUGAM AND ANR Vs. VIMAL AGENCY AND ORS
November 2, 2015
M B MUGHAL Vs. REGISTRAR OF COOPERATIVE SOCIETIES & ANR
August 3, 2015
M C GUPTA Vs. RAMESH CHANDRA GUPTA
January 6, 2015
M L BHUYAN Vs. UNION OF INDIA
March 23, 2015
M L KARIR Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
March 13, 2015
M LACHHMANDAS AND CO Vs. UOI
January 16, 2015
M M KASHYAP Vs. SUREKHA KASHYAP
December 15, 2015
M R BHANGALYA Vs. UNION OF INDIA
March 3, 2015
M R UNIYAL Vs. MGMT OF CEMENT CORP OF INDIA & ANR
November 24, 2015
M S ADIL Vs. SYNDICATE BANKS
March 11, 2015
M VADIVELU Vs. RAJKISHAN & CO
February 3, 2015
M VELAYUDHAN NAIR Vs. UNION OF INDIA
May 18, 2015
M. MURUGESAN Vs. BHARAT HEAVY ELECTRICALS LTD. AND ORS.
May 6, 2015
M.C. GOYAL Vs. SARDAR MEHAR SINGH
January 30, 2015
M.C.D. Vs. RAJNI SHARMA AND ORS.
March 2, 2015
M.C.D. Vs. SURENDER KUMAR AND ORS.
November 30, 2015
M.K. BHANDARI Vs. CHETAN TANWAR
August 7, 2015
M.K. SAINI Vs. INDRAPRASTHA POWER GENERATION CO. LTD. (IPGCL)
April 7, 2015
M.L. BANSAL Vs. PUNJAB NATIONAL BANK
January 16, 2015
M.L. MEENA Vs. STATE (CBI)
April 7, 2015
M.M. SHAWL Vs. STATE (GOVT. OF NCT) DELHI AND ORS.
November 27, 2015
M.P. GOENKA Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
January 14, 2015
M.P. NAURIYAL Vs. DELHI DEVELOPMENT AUTHORITY
March 10, 2015
M.R. TUNDWAL Vs. UNION OF INDIA AND ORS.
May 12, 2015
M.S. FRANK Vs. DELHI UNIVERSITY AND ORS.
July 17, 2015
M.S. SHOES EAST LTD. Vs. PRESSMAN LTD.
January 8, 2015
M.S.T. SHAHEEN AND ORS Vs. FATIMA BEGUM
November 23, 2015
M/S CITI BANK Vs. COMMISSIONER OF SALES TAX
December 14, 2015
M/S IMS MERCANTILES PVT. LTD Vs. UNION OF INDIA AND ORS
December 11, 2015
MAA BACCHAN DEVI TEACHERS TRAINING COLLEGE AND ANR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
October 29, 2015
MAAN SINGH Vs. STATE
March 5, 2015
MAAN SINGH Vs. STATE
August 11, 2015
MAAN SINGH AND ORS. Vs. ANUPAM BHUSHAN
July 20, 2015
MADAN LAL Vs. STATE AND ORS.
October 5, 2015
MADAN LAL Vs. STATE (NCT OF DELHI) AND ORS.
April 7, 2015
MADAN LAL AND ORS. Vs. STATE NCT OF DELHI AND ORS.
October 1, 2015
MADAN MOHAN Vs. UNION OF INDIA & ORS
July 28, 2015
MADAN MOHAN TIWARI Vs. UNION OF INDIA AND ORS.
August 10, 2015
MADAN SINGH Vs. STATE
November 18, 2015
MADHO SINGH CHAUHAN Vs. RITA
December 3, 2015
MADHU Vs. RANBIR SINGH DABAS
May 29, 2015
MADHU Vs. STATE AND ORS.
August 25, 2015
MADHU BALA & ORS Vs. STATE
October 16, 2015
MADHU GHANSHYAM HINGORANI Vs. STATE AND ORS.
November 26, 2015
MADHU GUPTA Vs. MUKESH BANSAL
October 19, 2015
MADHU MANAK TALA Vs. MOHD HANIF
May 20, 2015
MADHU OBEROI Vs. SATINDER MEHTA (NEW DECEASED)
January 19, 2015
MADHU RANI Vs. STATE (GOVT OF NCT OF DELHI) & ANR
December 22, 2015
MADHU SUDAN SINGH Vs. UNION OF INDIA AND ORS.
November 18, 2015
MADHU TRANSPORT COMPANY PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
June 29, 2015
MADHUKAR ARENJA Vs. SUNIL BHATIA
October 7, 2015
MADHUKAR ARENJA Vs. SUNIL BHATIA
July 10, 2015
MADHUR COURIER SERVICE Vs. UNION OF INDIA AND ORS.
December 3, 2015
MADHUR ESHWAR RAO BASUDE AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
December 17, 2015
MADHUR KISHORE BHATNAGAR Vs. STATE
March 27, 2015
MADHURIMA CHANDRA AND ORS. Vs. ANSUN ELECTRONICS PVT. LTD. AND ORS.
February 3, 2015
MADHUSUDAN CORPORATE ADVISORS PRIVATE LIMITED Vs. STATE
March 17, 2015
MADHVI ARORA Vs. STATE (NCT OF DELHI) AND ORS.
September 22, 2015
MADHVI GUPTA Vs. GOVT OF NCT
May 14, 2015
MADHVI GUPTA Vs. SNEHA RAJPAL
November 30, 2015
MAGNUM BUILDERS & DEVELOPERS Vs. UOI
March 26, 2015
MAHABIR PRASAD AGGARWAL Vs. GOPAL KRISHAN PURI
March 27, 2015
MAHABIR SINGH Vs. PRABHA GAUTAM
August 27, 2015
MAHADEV NAAG AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
March 23, 2015
MAHADEV PRASAD KHANNA Vs. UNION OF INDIA
January 12, 2015
MAHALAKSHMI CABLE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 4, 2015
MAHAMEDHA URBAN COOPERATIVE BANK LTD Vs. DELHI STATE COOPERATIVE BANK LTD
April 30, 2015
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. FUJITSHU INDIA PRIVATE LIMITED
February 20, 2015
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. MOHD SHER BAHADUR
August 24, 2015
MAHANAGAR TELEPHONE NIGAM LTD. Vs. HCL INFOTECH LTD.
May 19, 2015
MAHANAND Vs. UNION OF INDIA & ORS
August 27, 2015
MAHARAJA AGARSEN MODEL SCHOOL Vs. SUMAN ABBI AND ORS.
November 26, 2015
MAHARAJA AGRASEN MODEL SCHOOL Vs. WORKMEN THROUGH VYAPAR TATHA UDHYOG KARAMCHARI SANGH
January 27, 2015
MAHARASHTRA HYBRID SEED CO. Vs. UNION OF INDIA
January 9, 2015
MAHAVIR PARASAD AND ORS. Vs. STATE OF (NCT) DELHI AND ORS.
November 27, 2015
MAHAVIR PRASAD Vs. VED BHARAT KAPOOR
January 9, 2015
MAHAVIR PRASAD Vs. DEVINDER KUMAR SHARMA
January 30, 2015
MAHAVIR PRASAD Vs. STATE & ORS
August 13, 2015
MAHAVIR PRASAD & ORS Vs. STATE OF DELHI & ORS
July 21, 2015
MAHAVIR SINGH Vs. STATE OF NCT DELHI AND ORS.
August 7, 2015
MAHAVIR YADAV Vs. STATE
October 5, 2015
MAHBOOB ALI Vs. DELHI DEVELOPMENT AUTHORITY
September 21, 2015
MAHENDER JAIN AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (IMPORT AND GENERAL)
March 20, 2015
MAHENDER KAUSHIK & ANOTHER Vs. STATE OF DELHI
August 3, 2015
MAHENDER KAUSHIK AND ORS. Vs. STATE OF DELHI
November 24, 2015
MAHENDER KUMAR Vs. STATE ( GOVT OF NCT DELHI)
October 30, 2015
MAHENDER KUMAR VERMA AND ORS Vs. STATE GOVT NCT OF DELHI AND ANR
September 23, 2015
MAHENDER SINGH Vs. CHANDA CHAWLA
April 24, 2015
MAHENDER SINGH Vs. STATE
October 14, 2015
MAHENDER SINGH Vs. LT. GOVERNOR OF DELHI AND ORS.
August 25, 2015
MAHENDRA SINSINWAR AND ORS. Vs. UNION OF INDIA AND ORS.
May 1, 2015
MAHESH Vs. STATE
August 7, 2015
MAHESH Vs. STATE (GOVT OF NCT OF DELHI)
January 12, 2015
MAHESH BATRA AND ORS. Vs. STATE OF NCT OF DELHI
February 10, 2015
MAHESH CHAND Vs. STATE & ANR
December 21, 2015
MAHESH CHANDER JOSHI Vs. MAHKARWATI AND ORS.
September 2, 2015
MAHESH CHANDRA GURANI Vs. TATA POWER DELHI DIST. LTD.
September 23, 2015
MAHESH DUTT Vs. RAMJAS FOUNDATION
April 6, 2015
MAHESH MAHESHWARI AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
September 17, 2015
MAHESH SHARMA Vs. UNION OF INDIA
April 13, 2015
MAHESH SINGH YADAV AND ORS Vs. STATE AND ANR
September 18, 2015
MAHINDER KAUR AND ORS. Vs. PAMELA MANMOHAN SINGH AND ORS.
May 29, 2015
MAHINDER NAGPAL Vs. UOI AND ORS.
April 27, 2015
MAHINDER SINGH Vs. MURTI DEVI & ORS
July 3, 2015
MAHINDRA & MAHINDRA LTD Vs. UNION OF INDIA
March 27, 2015
MAHIPAL AND ORS. Vs. STATE OF DELHI
October 19, 2015
MAHIPAL SINGH Vs. UNION OF INDIA
August 4, 2015
MAHIPAL SINGH Vs. NATIONAL SEEDS CORPORATION
July 31, 2015
MAHIPAL SINGH Vs. STATE
April 20, 2015
MAHMOOD Vs. STATE NCT OF DELHI AND ANOTHER
August 28, 2015
MAINA DEVI Vs. RATI RAM
November 30, 2015
MAINA DEVI Vs. RATI RAM AND ORS.
January 8, 2015
MAINUDDIN Vs. THE STATE (NCT OF DELHI)
April 17, 2015
MAJ AJIT SINGH RATHI & ANR Vs. VIJAY LAXMI & ANR
May 19, 2015
MAJOR GENERAL R P MUND Vs. UNION OF INDIA AND ORS
September 30, 2015
MAKHAN SINGH AND OTHERS Vs. STATE AND ANOTHER
September 1, 2015
MAKHNI KAUR Vs. THE DELHI URBAN SHELTER IMPROVEMENT BOARD (DUSIB)
November 23, 2015
MAKISUDDIN & ANR Vs. MOHALLA & PANCHAYAT GHAR & ORS
September 28, 2015
MALA Vs. STATE
February 23, 2015
MALKEET SINGH & ORS Vs. UNION OF INDIA & ORS
September 11, 2015
MALKEET SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
August 31, 2015
MALLA REDDY INSTITUTE OF MEDICAL SCIENCES AND ORS. Vs. UNION OF INDIA AND ORS.
September 29, 2015
MALLA REDDY MEDICAL COLLEGE FOR WOMEN AND ORS. Vs. UNION OF INDIA AND ORS.
September 30, 2015
MALLO MAL MALHOTRA Vs. SURESH KUMAR
May 7, 2015
MALTI CHAUHAN Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
December 4, 2015
MALTI GAUTAM Vs. UNION OF INDIA AND ORS
September 21, 2015
MALTI GAUTAM Vs. UNION OF INDIA AND ANR
August 19, 2015
MAMRAM PROJECTS PRIVATE LIMITED Vs. STATE
March 17, 2015
MAMTA ANAND Vs. RAVINDER KAUR
October 19, 2015
MAMTA BEN Vs. UNION OF INDIA AND ORS.
May 6, 2015
MAMTA YADAV Vs. STATE NCT OF DELHI AND ANR
September 17, 2015
MAN MOHAN AND ORS. Vs. STATE (GNCT OF DELHI)
December 14, 2015
MAN SINGH THAPA Vs. STATE
July 17, 2015
MANAGEMENT MUNICIPAL CORP OF DELHI Vs. WORKMEN THR GENERAL MAZDOOR UNION
December 11, 2015
MANAGEMENT OF ASHOK HOTEL Vs. WORKMEN OF ASHOKA HOTEL & ORS
August 7, 2015
MANAGEMENT OF CPWD Vs. ABDUL GAFFAR & ORS
December 10, 2015
MANAGEMENT OF HINDUSTAN TIMES LTD. Vs. AITA RAM AND ORS.
September 14, 2015
MANAGEMENT OF M/S AMALGAMATED COMPONENTS (P) LTD. Vs. SHRI RADHEY SHYAM SHARMA
October 29, 2015
MANAGEMENT OF SURAJ CINEMA Vs. PRESIDING OFFICER (LABOUR COURT NO. 7) AND ORS.
April 16, 2015
MANAGING COMMITTEE NATIONAL PUBLIC SCHOOL Vs. GOVT OF NCT OF DELHI
January 19, 2015
MANAK DEVI Vs. SHEELA DEVI (D)
August 17, 2015
MANDEEP & ORS Vs. STATE (NCT) OF DELHI
December 14, 2015
MANDEEP SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ANR.
May 7, 2015
MANDEEP SINGH AND ORS. Vs. THE DIRECTORATE OF REVENUE INTELLIGENCE
November 3, 2015
MANEESH PHARMACEUTICALS LTD Vs. UNION OF INDIA
March 3, 2015
MANGAT RAI Vs. ESPERANTO MEDIA & ORS
November 30, 2015
MANGAT RAI SHARMA Vs. INDIAN BANK
April 6, 2015
MANGAT RAM Vs. GOVT. OF NCT OF DELHI AND ORS.
August 4, 2015
MANGE RAM GUPTA Vs. STATE (GOVT OF NCT) & ANR
April 20, 2015
MANGTU RAM Vs. GOVT. OF NCT OF DELHI AND ORS.
August 26, 2015
MANI BUDHANKAR Vs. UNION OF INDIA AND ORS.
July 13, 2015
MANI KAMAT Vs. STATE GOVT. OF NCT OF DELHI
July 28, 2015
MANI LAL Vs. MATCHLESS INDUSTRIES OF INDIA
November 18, 2015
MANIK CHAND Vs. GNCT OF DELHI
April 28, 2015
MANINDER SINGH Vs. STATE AND ORS.
April 22, 2015
MANIRAM SHARMA Vs. CENTRAL INFORMATION COMMISSION
April 27, 2015
MANISH Vs. STATE
May 14, 2015
MANISH Vs. STATE
October 1, 2015
MANISH & CO. Vs. DEVENDER KUMAR MISHRA
August 14, 2015
MANISH @ MANNI Vs. STATE NCT OF DELHI
September 3, 2015
MANISH AND ORS. Vs. STATE AND ORS.
December 15, 2015
MANISH DAK Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
May 28, 2015
MANISH GHAI Vs. STATE
October 9, 2015
MANISH KUMAR Vs. STATE (NCT OF DELHI) AND ORS.
March 3, 2015
MANISH KUMAR Vs. CHAMAN LAL AND ORS.
December 11, 2015
MANISH KUMAR Vs. PROMOD KUMAR & ANR
November 24, 2015
MANISH KUMAR KHANNA Vs. THE HONBLE DELHI HIGH COURT AND ORS.
February 27, 2015
MANISH KUMAR KWATRA & ORS Vs. STATE (GOVT OF NCT OF DELHI ) & ANR
December 2, 2015
MANISH KUMAR TRIPATHI & ORS Vs. STATE ( NCT OF DELHI) & ANR
November 20, 2015
MANISH SETHI AND ORS. Vs. SALIMUDDIN AND ORS.
September 23, 2015
MANISH TEHLAN Vs. STATE (GOVT OF NCT OF DELHI)
February 18, 2015
MANISHA SHARMA Vs. COMMISSIONER OF DELHI POLICE
November 3, 2015
MANJEET SINGH KOHLI Vs. MIRAJUDDIN & ANR
August 6, 2015
MANJIT KAUR & ANR Vs. NETRA PAL
September 9, 2015
MANJIT RAI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
October 7, 2015
MANJIT SINGH Vs. VANI JAIN
February 24, 2015
MANJIT SINGH Vs. STATE OF PUNJAB
September 21, 2015
MANJIT SINGH BHATI Vs. STATE (NCT OF DELHI)
May 15, 2015
MANJU & ORS Vs. STATE & ORS
September 16, 2015
MANJU ANAND AND ORS. Vs. GEETA CHOPRA AND ORS.
November 4, 2015
MANJU BAHRGAVA Vs. KAMLESH GUPTA
November 5, 2015
MANJU BALA Vs. LT GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI A
November 3, 2015
MANJU BHARGAVA Vs. GOVT OF NCT OF DELHI
July 15, 2015
MANJU DEVI Vs. PARTAP SINGH
February 23, 2015
MANJU GUPTA Vs. PRATAP SINGH
May 22, 2015
MANJU LATA GUPTA Vs. UNION OF INDIA AND ORS.
March 13, 2015
MANJU MEHRA & ANR Vs. DEV PRATAP SEONIE & ORS
May 19, 2015
MANJU SHARMA Vs. UNION OF INDIA AND ORS
November 3, 2015
MANJU SHARMA @ MAYA DEVI Vs. KALAWATI
January 12, 2015
MANJUNATH Vs. D R I, NOIDA, U P
November 20, 2015
MANKHANCHING TOMBING Vs. DIRECTORATE OF REVENUE INTELLIGENCE
April 28, 2015
MANKIND PHARMA LTD Vs. SANJEEV KUMAR AGGARWAL
January 16, 2015
MANKIND PHARMA LTD. Vs. CADILA PHARMACEUTICALS LTD. AND ORS
January 22, 2015
MANMEET SINGH ALAG & ORS Vs. STATE OF NCT OF DELHI & ANR
December 7, 2015
MANMOHAN AND ORS Vs. STATE AND ANR
September 28, 2015
MANOHAR LAL Vs. GOVT OF NCT OF DELHI
March 10, 2015
MANOHAR LAL Vs. UNION OF INDIA
February 24, 2015
MANOHAR LAL AND ORS. Vs. THE REGISTRAR, CO-OP. GROUP HOUSING SOCIETY AND ORS.
May 5, 2015
MANOHAR LAL SHARMA Vs. REGISTRAR GENERAL, SUPREME COURT OF INDIA
March 10, 2015
MANOHAR LAL SHARMA Vs. UNION OF INDIA AND ORS.
December 17, 2015
MANOHAR LAL SHARMA Vs. UNION OF INDIA AND ORS.
September 17, 2015
MANOHAR SINGH Vs. NATIONAL THERMAL POWER CORPORATION LTD.
April 16, 2015
MANOJ Vs. STATE
April 24, 2015
MANOJ Vs. BARFI DEVI AND ORS.
September 3, 2015
MANOJ Vs. STATE (NCT) DELHI
March 12, 2015
MANOJ Vs. STATE
October 15, 2015
MANOJ Vs. STATE (GOVT OF NCT OF DELHI) & ANR
October 1, 2015
MANOJ Vs. SARITA DEVI
September 16, 2015
MANOJ & ORS Vs. STATE ( NCT OF DELHI) & ANR
October 5, 2015
MANOJ @ KRISHNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
December 1, 2015
MANOJ AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 9, 2015
MANOJ BAJPAI Vs. STATE OF DELHI
May 21, 2015
MANOJ GUPTA Vs. STATE & ANR
December 18, 2015
MANOJ JAIN Vs. SURINDER KUMAR JAIN AND ORS.
July 7, 2015
MANOJ JAIN Vs. ANAND KUMAR JAIN AND ORS.
July 7, 2015
MANOJ KUMAR Vs. UNION OF INDIA AND ORS.
January 27, 2015
MANOJ KUMAR Vs. THE STATE OF NCT OF DELHI
February 27, 2015
MANOJ KUMAR Vs. DIRECTOR OF REVENUE INTELLIGENCE
March 3, 2015
MANOJ KUMAR Vs. RAJINDER SINGH SAWHNEY AND ORS.
April 16, 2015
MANOJ KUMAR Vs. O.P. JOSHI
November 3, 2015
MANOJ KUMAR Vs. R.K. SINGH
September 14, 2015
MANOJ KUMAR Vs. THE STATE (NCT) OF DELHI AND ORS.
November 19, 2015
MANOJ KUMAR Vs. UNION OF INDIA & ORS
September 16, 2015
MANOJ KUMAR AGARWAL Vs. CBI
May 11, 2015
MANOJ KUMAR AND ORS. Vs. STATE
August 5, 2015
MANOJ KUMAR AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
August 12, 2015
MANOJ KUMAR AND ORS. Vs. THE STATE AND ORS.
December 21, 2015
MANOJ KUMAR KANOJIA Vs. STATE OF DELHI & ANR
December 18, 2015
MANOJ KUMAR RANA Vs. SPORTS AUTHORITY OF INDIA
September 16, 2015
MANOJ KUMAR YADAV Vs. GOVT. OF NCT OF DELHI AND ORS.
November 20, 2015
MANOJ MALHOTRA Vs. UNIVERSITY OF DELHI
May 5, 2015
MANOJ SEHGAL AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
March 4, 2015
MANOJ TOMAR Vs. NEENA KHATTER AND ORS.
October 13, 2015
MANPOWER CO-OPERATIVE GROUP HOUSING SOCIETY Vs. OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES
June 24, 2015
MANPREET BAKSHI & ORS Vs. STATE ( DELHI ADMINISTRATION) & ANR
November 2, 2015
MANPREET SINGH Vs. LAND ACQUISITION COLLECTOR & ORS
October 6, 2015
MANPREET SINGH & ANR Vs. STATE OF NCT OF DELHI & ANR
November 4, 2015
MANSHER SINGH GHUMAN Vs. STATE OF NCT OF DELHI
December 22, 2015
MANU ENTERPRISES & ANR Vs. RAM PRATAP GOEL
July 13, 2015
MANU KUMAR AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY
January 20, 2015
MANU NARANG & ANR Vs. THE LT. GOVERNOR, GOVERNMENT NATIONAL CAPITAL TERRITORY OF DELHI AND ORS
December 23, 2015
MANU SINGH Vs. STATE OF NCT OF DELHI AND ORS.
September 3, 2015
MANU SRIVASTAVA AND ORS. Vs. STATE AND ORS.
November 2, 2015
MANUSHI SANGATHAN Vs. GOVT. OF DELHI AND ORS.
August 20, 2015
MANUSHI SANGATHAN, DELHI Vs. GOVT. OF DELHI AND ORS.
September 2, 2015
MANZOOR-UL-HAQ Vs. GOVT OF NCT OF DELHI & ORS
October 6, 2015
MAPLE SOLUTIONS LTD Vs. BANK OF INDIA
April 27, 2015
MAPSA TAPES PRIVATE LTD. Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
May 6, 2015
MARGUERITE CHAWLA Vs. KIRAN ABNASHI CHAWLA AND ORS.
October 5, 2015
MARICO LTD. AND ORS. Vs. STATE OF DELHI AND ORS.
January 27, 2015
MARINERS BUILDCON INDIA LTD Vs. K V MAKKAR CONTRACTS
January 15, 2015
MAROOF AND ORS. Vs. STATE
May 12, 2015
MARUTI SUZUKI INDIA LTD Vs. COMMISSIONER OF INCOME TAX
December 11, 2015
MASHBRA INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
April 16, 2015
MASIH UL MULK HAKIM AJMAL KHAN Vs. GOVT. OF NCT OF DELHI AND ORS.
May 1, 2015
MASOOM AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
April 9, 2015
MASROOF AHMAD AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
September 1, 2015
MASROOR AKHTAR @ GUDDU Vs. STATE
October 20, 2015
MASS ESTATE (P) LTD. Vs. LT. GOVERNOR OF DELHI AND ORS.
May 18, 2015
MASTER ARHAM(MINOR) & ANR Vs. ABHINAV JAIN
April 10, 2015
MASTER DAVINDER SINGH Vs. MINISTRY OF SPORTS & YOUTH AFFAIRS, GOVT OF INDIA
July 20, 2015
MASTER NEELANSH SHARMA Vs. RAMJAS SCHOOL AND ORS.
August 17, 2015
MASTER RAJAT MANN Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
May 7, 2015
MASTER RIGVED AND ORS. Vs. JAGBIR AND ORS.
May 27, 2015
MASTER SHIVRAJ SINGH Vs. GOVT OF NCT OF DELHI & ORS
July 9, 2015
MASTER SUBIN BABU Vs. GOVT. OF NCT OF DELHI AND ORS.
August 31, 2015
MASTER TARNPREET SINGH VIRK Vs. UNION OF INDIA
January 5, 2015
MASUMI OVERSEAS PVT. LTD. Vs. DIRECTORATE GENERAL OF FOREIGN TRADE
April 15, 2015
MATA SANTOSH DEVI PRIVATE ITI Vs. DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING AND
October 20, 2015
MATA VAISHNO FINSEC (P) LTD. Vs. SHAILENDER
February 12, 2015
MATANG SINGH Vs. CBI
June 5, 2015
MAUSAM ALI Vs. STATE (DELHI ADMN )
November 18, 2015
MAXGROW PTE LTD. Vs. CHEMINOVA INDUSTRIES (P.) LTD.
April 29, 2015
MAYA DEVI Vs. RAFEEQA KHATOON
February 24, 2015
MAYA DEVI AND ORS. Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
July 14, 2015
MAYA DEVI INSTITUTE OF ADVANCED EDUCATION PVT. ITI Vs. C.E.O., NATIONAL ACCREDITATION BOARD FOR EDUCATION & TRAINING, QUALITY COUNCIL OF INDIA AND ORS.
August 27, 2015
MAYA JAIN Vs. YASH CHHABRA
April 27, 2015
MAYANK BATHEJA Vs. STATE (NCT OF DELHI) AND ORS.
December 4, 2015
MAYAR INFRASTRUCTURE DEVELOPMENT PVT LTD Vs. APFC, DELHI
March 17, 2015
MAYO INTERNATIONAL SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 13, 2015
MAYUR RECREATIONAL & DEV. LTD. Vs. CIT
February 13, 2015
MBL INFRASTRUCTURES LTD. Vs. TELECOMMUNICATION CONSULTANTS INDIA LTD.
January 16, 2015
MBS IT INSTITUTE PRIVATE LIMITED Vs. STATE
May 18, 2015
MC-ROTEM-MELCO CONSORTIUM Vs. M/S DELHI METRO RAIL CORPORATION LIMITED
January 5, 2015
MCD Vs. BHARAT BHUSHAN JAIN
May 11, 2015
MCD GENERAL MAZDOOR UNION Vs. UNION OF INDIA
April 8, 2015
MCD GENERAL MAZDOOR UNION Vs. MCD
March 10, 2015
MD ARIF Vs. STATE
October 1, 2015
MD EARUL HOQUE & ORS Vs. UNION OF INDIA & ORS
April 23, 2015
MD IKRAM Vs. STATE GOVT OF NCT DELHI & ANR
October 30, 2015
MD PANAULLAH Vs. STATE OF DELHI
May 6, 2015
MD ZIAUL HAQUE AND ORS Vs. PK TRIPATHI AND ORS
September 10, 2015
MECHANICAL DEPARTMENT PRIMARY CO-OPERATIVE BANK Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS
December 15, 2015
MEDICAL COUNCIL OF INDIA Vs. AMMA CHANDRAVATI EDUCATIONAL AND CHARITABLE TRUST
May 5, 2015
MEDICAL COUNCIL OF INDIA Vs. JAMIA HAMDARD (DEEMED UNIVERSITY) AND ORS.
September 22, 2015
MEDICITI INSTITUTE OF MEDICAL SCIENCES (MIMS) AND ORS. Vs. UNION OF INDIA AND ORS.
August 13, 2015
MEENA ADVERTISERS Vs. DELHI METRO RAIL CORPORATION LTD.
July 16, 2015
MEENA CHAUDHARY Vs. BSES RAJDHANI POWER LIMITED AND ORS.
May 12, 2015
MEENA DEVI Vs. SHIV PRASAD
January 16, 2015
MEENA SHARMA Vs. RAJIV KUMAR; DHARAM PAL
March 3, 2015
MEENAKSHI GAUTHAM Vs. P.K. PRADHAN AND ORS.
September 2, 2015
MEENU AGGARWAL Vs. SDMC
April 15, 2015
MEENU AND ORS. Vs. INTEGRATED DISTRICT HEALTH SOCIETY AND ORS.
January 28, 2015
MEENU GUPTA Vs. UNION OF INDIA
December 9, 2015
MEENU SHOKEEN AND ORS. Vs. DIRECTOR OF EDUCATION AND ORS.
December 22, 2015
MEENU UPADHYAY Vs. KANWAR PAL SINGH
February 25, 2015
MEERA DHINGRA Vs. DEEPAK KAPOOR
February 25, 2015
MEETA DEVI & ORS Vs. GOVT OF NCT OF DELHI & ANR
October 30, 2015
MEGA CABS (P.) LTD. Vs. UNION OF INDIA
May 22, 2015
MEGHRAJ MEMORIAL EDUCATIONAL AND SOCIAL WELFARE TR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
October 29, 2015
MEHAR CHAND SHARMA Vs. MANJEET SINGH KOHLI AND ORS.
October 1, 2015
MEHAR SINGH Vs. NATIONAL SEED CORPORATION LIMITED
April 8, 2015
MEHAR SINGH Vs. CEMENT MANUFACTURES ASSOCIATION
September 10, 2015
MEHBOOB ALAM Vs. KHUSHAL SINGH
October 20, 2015
MEHBOOB HASAN Vs. STATE (GOVT OF NCT OF DELHI)
February 19, 2015
MEHDUL Vs. STATE (NCT OF DELHI)
December 10, 2015
MEHFOOZ KHAN Vs. STATE (NCT OF DELHI) AND ORS.
January 21, 2015
MEI POWER PVT LTD Vs. M M T C LIMITED
December 8, 2015
MELA RAM AGGARWAL Vs. INDU DEVI
August 13, 2015
MERCK SHARP & DOHME CORPORATION AND ORS. Vs. GLENMARK PHARMACEUTICALS LTD.
October 7, 2015
MERCK SHARP AND DOHME CORPORATION Vs. GLENMARK PHARMACEUTICALS
March 20, 2015
MERCURY ESTATES Vs. COMMISSIONER OF SERVICE TAX, DELHI
September 15, 2015
MERINO INDUSTRIES LTD Vs. SUNTOUCH LAMINATE PVT LTD
October 30, 2015
METROPOLITAN SOCIAL ART & CULTURAL SOCIETY Vs. DELHI STATE GOVERNMENT AND ORS.
August 17, 2015
METSO MINERALS (INDIA) PVT. LTD. Vs. SHIVGIRI ASSOCIATES AND ORS.
November 5, 2015
MGR HOLDING (P) LTD. Vs. LOIL OVERSEAS FOODS LTD. AND ORS.
September 9, 2015
MGS (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
July 20, 2015
MICROMAX MEDIA PVT. LTD. Vs. INGRAM MICRO INDIA PVT. LTD. AND ORS.
November 23, 2015
MICROSOFT CORPORATION & ANR Vs. MAHESH K SHIVAKANTH & ORS
November 6, 2015
MICROSOFT CORPORATION & ORS Vs. SATISH PARAKH & ORS
September 2, 2015
MICROSOFT CORPORATION AND ANR Vs. KETAN AND ANR
May 19, 2015
MICROSOFT CORPORATION AND ANR Vs. NILESH AND ANR
May 18, 2015
MICROSOFT CORPORATION AND ORS. Vs. DEEPAK AND ORS.
February 23, 2015
MICROSOFT CORPORATION AND ORS. Vs. AMRITBIR SINGH
February 18, 2015
MICROSOFT CORPORATION AND ORS. Vs. SUSHEEL KUMAR AND ORS.
September 23, 2015
MICROSOFT CORPORATION AND ORS. Vs. AJEL TECHNOLOGIES PVT. LTD. AND ORS.
October 28, 2015
MICROSOFT CORPORATION AND ORS. Vs. SUJAN KUMAR AND ORS.
December 23, 2015
MIDAS HYGIENE INDUSTRIES PVT LTD Vs. SUDHIR BHATIA
November 4, 2015
MIDAS HYGIENE INDUSTRIES PVT. LTD. Vs. SUDHIR BHATIA
April 11, 2015
MIDAS TOUCH INVESTORS ASSOCIATION Vs. UNION OF INDIA
December 17, 2015
MILIND MADHUKAR BHUSARI Vs. UNION OF INDIA & ORS
November 4, 2015
MILLENNIUM PLAZA LTD. AND ORS. Vs. LECOANET HEMANT INDIA PVT. LTD. AND ORS.
July 15, 2015
MIND NEXGENTECH LTD Vs. GREEN MAX SYSTEMS
January 8, 2015
MINISTRY OF DEFENCE, GOVERNMENT OF INDIA Vs. CENREX SP. Z.O.O AND ORS.
December 8, 2015
MINISTRY OF INFORMATION AND BROADCASTING Vs. ASSOCIATION OF RADIO OPERATORS OF INDIA AND ORS.
November 30, 2015
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS GOVERNMENT OF INDIA Vs. DSC VENTURES PVT LTD
March 3, 2015
MINTU MANDAL Vs. STATE
August 20, 2015
MINU KASHYAP Vs. SHRI LAL BAHADUR SHASTRI RASHTRIYA SANSKRIT VIDYAPEETH
January 16, 2015
MIR SINGH & ORS Vs. GOVT OF NCT & ORS
July 13, 2015
MIRZA INTERNATIONAL LTD Vs. PAULS FOOT PRINTS
October 29, 2015
MIRZA ISLAM BAIG AND ORS. Vs. STATE AND ORS.
July 17, 2015
MISHIRA RAKESH VISHWAMBHAR Vs. UNION OF INDIA AND ORS.
September 21, 2015
MISRA AUTOMATICS PVT LTD Vs. SATHYA MOORTHY
November 17, 2015
MITHLESH Vs. STATE NCT OF DELHI
September 24, 2015
MITHLESH KUMAR KUSHWAHA Vs. STATE
September 21, 2015
MITHLESH SINGHAL Vs. GOVT OF NCT OF DELHI AND ORS
November 30, 2015
MITHU RAI Vs. STATE
February 10, 2015
MITISH BIRDI Vs. STATE AND ORS.
October 16, 2015
MITRA GUHA BUILDERS (INDIA) CO. Vs. AIR FORCE NAVAL HOUSING BOARD AND ORS.
March 17, 2015
MITSUBISHI ELECTRIC INDIA PVT. LTD. Vs. ANUP MITTAL
May 14, 2015
MMTC LIMITED Vs. TRANSAMMONIA AG. ZURICH
March 11, 2015
MMTC LTD. Vs. ANGLO AMERICAN METALLURGICAL COAL PTY. LTD.
July 10, 2015
MOBINTECO LIMITED Vs. STATE
March 3, 2015
MODELAMA EXPORTS LTD Vs. TRIMURTI EXPORTS
March 26, 2015
MODERN COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
October 20, 2015
MODERN INDUSTRIES Vs. EXECUTIVE DIRECTOR RAILWAY STORES
May 26, 2015
MODERN LAMINATORS PVT. LTD. Vs. HANUMAN HOSIERY MILLS
October 1, 2015
MODI ALKALIES CHEMICALS LTD. Vs. SHIVA PAPER MILLS LTD.
April 8, 2015
MODI TELECOMUNICATION LTD. Vs. UOI
November 26, 2015
MODISON METAL LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 23, 2015
MOHAMMAD AMAJAD Vs. SARAH AMAJAD @ SONIA DHIR
January 29, 2015
MOHAMMAD ASLAM Vs. GULISTA
January 29, 2015
MOHAMMAD YUNUS KHAN Vs. STATE & ORS.
May 18, 2015
MOHAMMAD YUSUF & ORS Vs. PROF S K SOPORI & ANR
July 16, 2015
MOHAMMED FAROOK Vs. DELHI METRO RAIL CORPORATION & ORS
May 13, 2015
MOHAN Vs. STATE (GOVT OF NCT, DELHI)
October 28, 2015
MOHAN ALWANI Vs. DIRECTOR, ENFORCEMENT DIRECTORATE AND ORS.
May 6, 2015
MOHAN BATRA Vs. THE STATE AND ORS.
November 4, 2015
MOHAN DEI AND ORS. Vs. STATE
April 20, 2015
MOHAN ENERGY CORPORATION LTD. AND ORS. Vs. STATE AND ORS.
October 7, 2015
MOHAN GUPTA Vs. B K NAGPAL & ANR
September 2, 2015
MOHAN KUKREJA AND ORS. Vs. STATE AND ORS.
December 3, 2015
MOHAN LAL Vs. GOVT OF N C T OF DELHI
February 20, 2015
MOHAN LAL CHANDAN AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
August 11, 2015
MOHAN LAL MEHTA AND ORS. Vs. STATE AND ORS.
October 9, 2015
MOHAN LAL SHARMA AND ORS. Vs. STATE AND ORS.
December 21, 2015
MOHAN LAL SHARMA AND OTHERS Vs. STATE AND OTHERS
November 2, 2015
MOHAN MADAN Vs. SHEEL GULATI
August 19, 2015
MOHAN MURTI Vs. DEUTACHE RANCO
February 27, 2015
MOHAN NAIR Vs. RAJIV GUPTA AND ORS.
May 1, 2015
MOHAN NARAYANAN Vs. FEDERAL MOGUL GOETZE INDIA LTD
April 29, 2015
MOHAN OVERSEAS LTD. Vs. RAM KUMAR SHARMA
August 26, 2015
MOHAN S. LAKHANI Vs. INCOME TAX OFFICER AND ORS.
February 11, 2015
MOHAN SINGH MARKET AND ORS. Vs. UNION OF INDIA AND ORS.
November 19, 2015
MOHD AALIM AND ORS Vs. STATE NCT OF DELHI AND ORS
September 16, 2015
MOHD ABRAR Vs. PREM CHAND @ PREM SINGH
January 13, 2015
MOHD AKHTAR AND OTHERS Vs. STATE AND ANOTHER
August 17, 2015
MOHD AKMAL KHAN Vs. STATE OF NCT OF DELHI & ANR
December 18, 2015
MOHD ALI Vs. STATE (NATIONAL CAPITAL TERRITORY OF DELHI)
October 19, 2015
MOHD AMZAD @ BHOLU & ORS Vs. STATE ( NCT OF DELHI) & ANR
July 21, 2015
MOHD ANEES AND ANR Vs. STATE
December 9, 2015
MOHD ANISH Vs. STATE (NCT) DELHI
October 19, 2015
MOHD AQUEEL Vs. STATE & ANR
April 8, 2015
MOHD ARIF Vs. DND BUILDCON
May 18, 2015
MOHD ARIF Vs. DND BUILDCON & ORS
May 7, 2015
MOHD ARIF AND ORS Vs. STATE NCT OF DELHI AND ANR
August 24, 2015
MOHD ARIF SEIKH Vs. STATE
February 13, 2015
MOHD ASHRAF AND OTHERS Vs. STATE GOVT OF NCT OF DELHI AND ANOTHER
August 27, 2015
MOHD ASIF & ANR Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANR
October 28, 2015
MOHD ASLAM Vs. STATE GOVT OF NCT OF DELHI
October 30, 2015
MOHD ASLAM Vs. RAMESH THAKUR
December 18, 2015
MOHD DANISH & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
October 7, 2015
MOHD FAIZAN ALIAS POPI AND OTHERS Vs. STATE GOVT OF NCT OF DELHI AND ANOTHER
August 27, 2015
MOHD FARMAN & ORS Vs. STATE & ANR
December 11, 2015
MOHD FOZAIB Vs. UNION OF INDIA & ANR
February 19, 2015
MOHD GUDDU SHAH Vs. STATE NCT OF DELHI
September 21, 2015
MOHD HUSSAIN Vs. STATE
February 2, 2015
MOHD IDRIS Vs. SADAT ALI KHAN
April 20, 2015
MOHD ILYAS Vs. MOHD ATIQ
August 13, 2015
MOHD IRFAN & ORS Vs. STATE NCT OF DELHI & ORS
July 15, 2015
MOHD IRFAN & ORS Vs. STATE & ANR
October 30, 2015
MOHD IRFAN & ORS Vs. STATE (NCT OF DELHI) & ANR
November 30, 2015
MOHD ISMAIL Vs. ASS MECHANICAL ENGINEERING CO
March 23, 2015
MOHD JAFFAR ALI @ BABA Vs. STATE (GOVT OF NCT OF DELHI)
February 27, 2015
MOHD MAROOF @ IBRAHIM & ORS Vs. STATE
May 12, 2015
MOHD MEHBOOB ALAM Vs. STATE (GOVT OF NCT) DELHI
July 17, 2015
MOHD MOIN @ MUNNA Vs. STATE ( NCT OF DELHI)
December 2, 2015
MOHD NAFEES QURESHI AND ANR Vs. STATE OF NCT OF DELHI AND ANR
September 4, 2015
MOHD NASIM AND ORS Vs. STATE NCT OF DELHI AND ORS
September 24, 2015
MOHD RAIZ (RAIZ AHMED) Vs. STATE OF NCT OF DELHI & ORS
October 20, 2015
MOHD RIYAZ Vs. STATE
September 10, 2015
MOHD ROZWAN AND ORS Vs. STATE OF NCT OF DELHI AND ORS
September 9, 2015
MOHD SAAD Vs. JAMIA MILLIA ISLAMIA & ORS
July 9, 2015
MOHD SABIR Vs. STATE
October 8, 2015
MOHD SAIDAB @ AJAJ Vs. STATE
September 1, 2015
MOHD SALAUDDIN Vs. STATE
March 20, 2015
MOHD SALIM @ REHMATULLAH Vs. UNION OF INDIA & ANR
December 23, 2015
MOHD SAMI Vs. STATE OF NCT OF DELHI AND ANR
September 11, 2015
MOHD SARFARAJ Vs. STATE
April 24, 2015
MOHD SHAHDAT & ORS Vs. STATE & ANR
October 16, 2015
MOHD SHAHID ALIAS SHAHID KHAN AND ORS Vs. STATE GOVT OF NCT OF DELHI AND ANR
September 7, 2015
MOHD SHAHNAWAZ ZAHEER Vs. GOVERNMENT OF NCT OF DELHI
April 29, 2015
MOHD SUBAN & ANR Vs. D D A & ANR
December 14, 2015
MOHD SWALEHEEN Vs. GOVT OF NCT OF DELHI
August 26, 2015
MOHD UMAR & ORS Vs. STATE & ANR
November 24, 2015
MOHD USMAN Vs. STATE
February 13, 2015
MOHD USMAN AND ORS Vs. STATE AND ORS
August 24, 2015
MOHD YUNUS Vs. JAI BHAGWAN SHARMA
May 29, 2015
MOHD ZAHID & ORS Vs. STATE & ANR
December 9, 2015
MOHD ZAKI & ORS Vs. STATE & ANR
December 11, 2015
MOHD. HAROON Vs. JAMIA HAMDARD UNIVERSITY AND ORS.
March 20, 2015
MOHINDER KUMAR JAIN Vs. UOI & ORS
September 11, 2015
MOHINDER KUMAR MEHRA Vs. ROOP RANI MEHRA
March 10, 2015
MOHINDER PAL SINGH Vs. KAMALPREET KAUR LAMBA AND ORS.
February 21, 2015
MOHINDER PAL SINGH Vs. STATE (NCT OF DELHI) AND ORS.
March 3, 2015
MOHINI Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
September 14, 2015
MOHIT Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
July 7, 2015
MOHIT CHOPRA Vs. ANIL ANAND
November 27, 2015
MOHIT DHAWAN AND ORS. Vs. STATE AND ORS.
May 5, 2015
MOHIT GUPTA Vs. REGIONAL PASSPORT OFFICE, GOVT. OF INDIA, MINISTRY OF EXTERNAL AFFAIRS
September 23, 2015
MOHIT KAPOOR & ORS Vs. STATE OF NCT OF DELHI
November 24, 2015
MOHIT KUMAR Vs. VIMAL DHASMANA
February 2, 2015
MOHIT KUMAR Vs. QUALITY PRINTERS PVT LTD & ORS
August 26, 2015
MOHIT MEHTA Vs. NAYANIKA THAKUR
December 7, 2015
MOHIT OVERSEAS Vs. COMMISSIONER OF CUSTOMS & ANR
February 6, 2015
MOHIT TIWARI Vs. KRISHAN PAL
March 25, 2015
MOHIT YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
October 9, 2015
MOHSIN AND ANR Vs. STATE AND ORS
September 2, 2015
MONA DEVI Vs. NEW DELHI MUNICIPAL COUNCIL
March 12, 2015
MONALISA JOSHI Vs. UNION OF INDIA
January 20, 2015
MONIKA AGGARWAL Vs. STATE & ANR
May 29, 2015
MONIKA ARORA Vs. KAMLA ARORA & ORS
January 20, 2015
MONIKA CHADHA Vs. STATE (GOVT OF NCT OF DELHI) AND ORS.
March 23, 2015
MONNET ISPAT & ENERGY LTD Vs. SARDA ENERGY & MINERALS LTD
June 5, 2015
MONNET ISPAT AND ENERGY LIMITED Vs. ROHAN SANGHVI
November 4, 2015
MONTBLANC SIMPLO GMBH Vs. CHUNNI LAL HAZARI LAL & ORS
April 30, 2015
MONTREAUX RESORTS P. LTD. Vs. SONIA KHOSLA
January 13, 2015
MONTREAUX RESORTS PVT LTD Vs. SONIA KHOSLA
August 19, 2015
MONTY SEHGAL Vs. STATE
September 15, 2015
MONU KUMAR Vs. STATE & ANR
December 11, 2015
MONU KUMAR @ MONU Vs. GOVT OF NCT OF DELHI
January 7, 2015
MOOL CHAND Vs. DY DIRECTOR DDA & ANR
November 30, 2015
MOOL CHAND KHAIRATI RAM TRUST Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
July 27, 2015
MOOL RAJ TYAGI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
October 7, 2015
MORGAN INDUSTRIES LIMITED Vs. E P F APPELLATE TRIBUNAL
March 20, 2015
MORPH INFORMATION TECHNOLOGIES PVT LTD Vs. GAURAV KAPOOR
December 18, 2015
MOTHER DAIRY Vs. ARVIND KUMAR ARORA
February 6, 2015
MOTHER DAIRY FOOD PROCESSING LTD. Vs. MOTHER DAIRY FOOD PROCESSING EMPLOYEES UNION AND ORS.
February 11, 2015
MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD. Vs. SRI VINAYAKA MILK PRODUCTS
July 15, 2015
MOTHER DAIRY FRUIT AND VEGETABLE PRIVATE LIMITED Vs. HATIM ALI AND ORS.
February 2, 2015
MOTI MAHAL DELUX-II Vs. KIRAN DUTTA
January 9, 2015
MOTOROLA INC. AND ORS. Vs. MOTOROLA AUTO INDIA PVT. LTD. AND ORS.
November 6, 2015
MOUNT CARMEL SCHOOL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
August 20, 2015
MRF LIMITED Vs. COMMISSIONER OF TRADE AND TAXES
May 14, 2015
MRIDULA DEVI Vs. UNION OF INDIA AND ORS.
January 30, 2015
MS DELHI TOURIST BUS SERVICE Vs. DAYAL SINGH
October 28, 2015
MS FARHA QURESHI Vs. STATE NCT OF DELHI AND ANOTHER
December 11, 2015
MST. SHAHEEN & ORS Vs. FATIMA BEGUM
November 23, 2015
MTNL AND ORS. Vs. JASBIR SINGH
May 29, 2015
MUDDI Vs. JAMILA BEGUM & ORS
September 24, 2015
MUHAMMAD KHAN AND ORS. Vs. BISHAN CHAND AND ORS.
February 27, 2015
MUKESH Vs. DEVKI NANDAN JOSHI
March 17, 2015
MUKESH Vs. STATE OF NCT OF DELHI
September 23, 2015
MUKESH Vs. UNION OF INDIA & ORS
August 28, 2015
MUKESH & ORS Vs. G N C T D & ANR
December 7, 2015
MUKESH & ORS Vs. STATE & ANR
December 4, 2015
MUKESH @ JASWANT Vs. STATE OF DELHI & ANR
July 28, 2015
MUKESH AGGARWAL Vs. ATUL GUPTA
January 14, 2015
MUKESH AGGARWAL Vs. ATUL GUPTA
January 30, 2015
MUKESH AND ORS. Vs. STATE AND ORS.
April 17, 2015
MUKESH BHARGAVA AND ORS. Vs. OFFICIAL LIQUIDATOR AND ORS.
November 24, 2015
MUKESH CHANDRA TIWARI Vs. UNION OF INDIA AND ORS.
September 15, 2015
MUKESH GULATI Vs. SURAJ PRAKASH CHAUHAN AND ORS.
November 6, 2015
MUKESH KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
February 11, 2015
MUKESH KUMAR Vs. STATE
August 17, 2015
MUKESH KUMAR Vs. ADMINISTRATOR
May 21, 2015
MUKESH KUMAR Vs. THE ADMINISTRATOR (NZRE)
July 16, 2015
MUKESH KUMAR Vs. STATE
February 2, 2015
MUKESH KUMAR Vs. GOVT OF NCT OF DELHI
February 10, 2015
MUKESH KUMAR Vs. UNION OF INDIA & ORS
September 16, 2015
MUKESH KUMAR Vs. UNION OF INDIA & ORS
August 24, 2015
MUKESH KUMAR Vs. RANJANA ARORA
November 5, 2015
MUKESH KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
December 1, 2015
MUKESH KUMAR GUPTA Vs. SURENDRA KUMAR GUPTA
July 7, 2015
MUKESH KUMAR PRASAD Vs. STATE
June 3, 2015
MUKESH LATA Vs. UNION PUBLIC SERVICE COMMISSION & ANR
September 28, 2015
MUKESH RAO AND ORS. Vs. UNION OF INDIA AND ORS.
February 20, 2015
MUKESH SHARMA Vs. SATBIR SINGH
August 21, 2015
MUKESH TOKAS Vs. STATE & ANR
November 2, 2015
MUKHTIAR SINGH Vs. THE CHIEF ENGINEER (I&F) IRRIGATION AND FLOOD CONTROL DEPARTMENT AND ORS.
July 13, 2015
MUKHTIYAR SINGH @ BABLOO Vs. STATE
August 11, 2015
MUKUL GUPTA Vs. MANAGEMENT DEVELOPMENT INSTITUTE AND ORS.
February 20, 2015
MUKUL GUPTA Vs. MANAGEMENT DEVELOPMENT INSTITUTE
January 27, 2015
MUKUL MISHRA Vs. DELHI ELECTRICITY REGULATORY COMMISSION AND ORS.
December 23, 2015
MULTANI PROPERTIES AND INVESTMENTS COMPANY PRIVATE LIMITED Vs. H THIRTY SIX ENTERPRISES PRIVATE LIMITED
November 2, 2015
MULTITECH CONSTRUCTION CO. Vs. GOVT. OF NCT OF DELHI
February 5, 2015
MUNCH FOOD PRODUCTS LTD Vs. S K SHEORAN
January 19, 2015
MUNESHWAR LAL Vs. UNION OF INDIA AND ORS.
September 14, 2015
MUNICIPAL CORPORATION OF DELHI Vs. SADHNA GROVER
March 18, 2015
MUNICIPAL CORPORATION OF DELHI Vs. BHARAT OVERSEAS P. LTD. AND ORS.
July 9, 2015
MUNICIPAL CORPORATION OF DELHI Vs. RAM MILAN
December 7, 2015
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN KUMAR
November 27, 2015
MUNICIPAL CORPORATION OF DELHI Vs. RISHI PAL SINGH
October 6, 2015
MUNICIPAL CORPORATION OF DELHI Vs. WORKMEN, VIRENDER KUMAR AND ORS.
October 7, 2015
MUNISH SHARMA & ORS Vs. LALIT SHARMA & ORS
July 3, 2015
MUNNA LAL Vs. CENTRAL PUBLIC WORKS DEPARTMENT
March 11, 2015
MUNNA LAL Vs. UNION OF INDIA & ORS
August 24, 2015
MUNNA LAL AND ORS. Vs. STATE
November 30, 2015
MUNNI @ MUNIJA Vs. STATE
November 18, 2015
MUNNI BEGUM Vs. JAGBIR SINGH YADAV AND ORS.
February 5, 2015
MUNNI DEVI Vs. ASHA SHARMA & ANR
October 13, 2015
MURARI LAL Vs. D.C.M. LTD. AND ORS.
July 7, 2015
MURARI LAL Vs. MADAN LAL MOONDRA
June 30, 2015
MURTI DEVI Vs. STATE
July 16, 2015
MUSHIR AHMED AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
October 5, 2015
MUZAFFAR ALI Vs. STATE
July 7, 2015
MUZAMMIL QURESHI Vs. STATE (GOVT OF NCT OF DELHI)
December 22, 2015
MUZZAFFAR ALI ALIAS SUKKA Vs. STATE GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
July 6, 2015
MVL INDUSTRIES LIMITED AND ORS. Vs. IFCI FACTORS LIMITED
October 7, 2015
MYNAH DESIGNS Vs. NAUSHAD
October 13, 2015
N K TRIPATHI Vs. GOVT OF NCT OF DELHI
April 10, 2015
N M INDUSTRIES PVT LTD Vs. YES BANK LIMITED & ORS
May 20, 2015
N M JAIN Vs. VIJAYA BANK
March 20, 2015
N S ASSOCIATES PVT LTD Vs. NATIONAL BUILDING CONSTRUCTIONS LIMITED
March 25, 2015
N S RANA Vs. HINDUSTAN PETROLIEUM CORPORATION LTD
August 4, 2015
N. BHARDWAJA Vs. UNION OF INDIA AND ORS.
March 26, 2015
N. GNANASAMBANDAN Vs. STATE OF NCT OF DELHI AND ORS.
March 18, 2015
N. JAGANNATHAN Vs. PUNJAB NATIONAL BANK
March 11, 2015
N. RAJASHEKAR Vs. UNION OF INDIA AND ORS.
October 14, 2015
N. SIVA KRISHNA Vs. NATIONAL BOARD OF EXAMINATION AND ORS.
April 24, 2015
N.C. SUNDAR SINGH Vs. UOI AND ORS.
September 30, 2015
N.K. JAIN Vs. A. RANGARAJ AND ORS.
November 26, 2015
N.K. SECURITIES AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
August 11, 2015
N.M. JAIN Vs. K.P. HEGDE AND ORS.
February 27, 2015
N.R. PARASHAR Vs. MANAGING COMMITTEE CAMBRIDGE SCHOOL SRINIWASPURI AND ORS.
February 11, 2015
N.S. MITTAL AND ORS. Vs. ERICSSON INDIA PRIVATE LIMITED
March 26, 2015
N.V. MARKETING PVT. LTD. Vs. UNION OF INDIA
September 9, 2015
NABCO BATTERIES Vs. COMMISSIONER OF CENTRAL EXCISE
May 27, 2015
NADEEM Vs. THE STATE NCT OF DELHI
May 14, 2015
NADEEM & ORS Vs. ANJUM & ANR
October 16, 2015
NADEEM AKHTAR & ORS Vs. STATE & ORS
August 4, 2015
NADEEM AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
November 23, 2015
NAFEES QURESHI AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
September 4, 2015
NAFIS KHAN Vs. STATE
August 10, 2015
NAGINA & ORS Vs. PULTA RAM & ORS
April 15, 2015
NAGPAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
April 21, 2015
NAIB SUB (CLK/SD) ARAVENDRA KUMAR Vs. UNION OF INDIA AND ORS
December 1, 2015
NAIK NAVEEN KUMAR Vs. UOI
February 27, 2015
NAIK SATYA NARAIN AND ORS. Vs. STATE AND ORS.
December 4, 2015
NAIPAL SINGH Vs. O P KAIM
December 21, 2015
NAKUL BENIWAL Vs. STATE NCT OF DELHI AND ANOTHER
August 26, 2015
NAMISH @ NEMESH KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
November 27, 2015
NAMITA MALLIK Vs. NISHANT KUMAR
March 24, 2015
NANAK CHAND Vs. NEW DELHI MUNICIPAL COUNCIL
September 11, 2015
NANAK CHAND Vs. THE STATE
November 19, 2015
NANAK CHAND Vs. GOVT OF NCT OF DELHI
August 6, 2015
NANAK CHAND Vs. STATE NCT OF DELHI AND ANR
November 30, 2015
NAND KISHORE DECD Vs. YASHPAL BHATIA
January 8, 2015
NAND KISHORE KALRA Vs. HARISH MATHUR
August 5, 2015
NAND KISHORE MISHRA AND ORS. Vs. DINESH CHANDRA TYAGI AND ORS.
September 22, 2015
NAND KISHORE SAINI Vs. GAJ RAJ SINGH
February 4, 2015
NAND LAL Vs. PADAM SHARMA
May 19, 2015
NANDAN Vs. STATE
July 27, 2015
NANDAN MISHRA Vs. UNIVERSITY OF DELHI
May 12, 2015
NANDITA NARAIN Vs. DELHI UNIVERSITY
January 9, 2015
NANDU SAHANI Vs. STATE (GOVT. OF NCT)
March 4, 2015
NAR SINGH PRASAD ROY Vs. UNION OF INDIA AND ORS.
August 5, 2015
NARAINS INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA
January 13, 2015
NARAYAN KUMAR Vs. STATE AND ORS.
July 3, 2015
NARAYAN PARWAL Vs. UNION OF INDIA AND ORS.
August 19, 2015
NARCOTICS CONTROL BUREAU Vs. NTHADISENG JOSEPHINA BULAYA AND ORS.
February 24, 2015
NARCOTICS CONTROL BUREAU Vs. BELLA MALOI
May 15, 2015
NARENDAR SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
November 30, 2015
NARENDER KUMAR Vs. STATE
January 14, 2015
NARENDER KUMAR ABBOTT Vs. UNION OF INDIA AND ORS.
September 23, 2015
NARENDER KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
July 13, 2015
NARENDER PAL AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
August 7, 2015
NARENDER PAL ARORA Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
July 1, 2015
NARENDER PRAKASH KOHLI Vs. UOI
May 8, 2015
NARENDER SINGH Vs. PUBLIC GRIEVANCES COMMISSION
May 26, 2015
NARENDER SINGH Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
October 16, 2015
NARENDER SINGH Vs. GNCT OF DELHI AND ORS
December 16, 2015
NARENDER SINGH AND ORS. Vs. STATE (NCT) OF DELHI AND ORS.
November 27, 2015
NARENDER SINGH RANA Vs. DIRECTOR, NEHRU MEMORIAL MUSEUM & LIBRARY
February 2, 2015
NARESH @ TINKOO Vs. STATE (GOVT OF NCT), DELHI
July 7, 2015
NARESH AND ORS. Vs. STATE
July 30, 2015
NARESH BAHUGUNA Vs. LALITA BAHUGUNA & ORS
March 23, 2015
NARESH BHAI Vs. UNION OF INDIA & ORS
July 20, 2015
NARESH DAHIYA Vs. UOI AND ORS.
December 21, 2015
NARESH GAUTAM Vs. STATE
February 9, 2015
NARESH GOEL AND ORS Vs. STATE NCT OF DELHI AND ANR
September 28, 2015
NARESH GUPTA AND ORS. Vs. UNION OF INDIA AND ORS.
April 10, 2015
NARESH JAIN & ORS Vs. STATE OF NCT OF DELHI
July 13, 2015
NARESH KOHLI Vs. LILLIPUT KIDSWEAR LTD & ANR
July 7, 2015
NARESH KUMAR Vs. HIROSHI MANIWA AND ORS.
November 5, 2015
NARESH KUMAR & ORS Vs. STATE GOVERNMENT OF NCT OF DELHI & ANR
August 4, 2015
NARESH KUMAR AND ORS. Vs. THE DISTRICT AND SESSIONS JUDGE AND ORS.
July 9, 2015
NARESH KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
September 3, 2015
NARESH KUMAR AND ORS. Vs. STATE OF DELHI
September 29, 2015
NARESH KUMAR BANSAL Vs. DEVENDER KUMAR SHARMA
October 19, 2015
NARESH KUMAR ETC Vs. SATENDER KUMAR ETC
May 6, 2015
NARESH KUMAR LAMBA Vs. STATE & ORS
September 14, 2015
NARESH KUMAR SHARMA Vs. UNION OF INDIA
January 21, 2015
NARESH KUMAR SINGHAL & ORS Vs. STATE OF NCT DELHI & ANR
December 1, 2015
NARESH KUMAR SODHI Vs. HARI RAM CHAURASIA
February 24, 2015
NARESH KUMAR YADAV Vs. UNION OF INDIA
January 27, 2015
NARESH THARAD Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
January 20, 2015
NARINDER KAUR OBEROI AND ORS. Vs. STATE AND ORS.
March 4, 2015
NARINDER KUMAR KHANNA Vs. GENERAL INSURANCE CORPORATION OF INDIA
February 2, 2015
NARINDER SINGH AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
August 28, 2015
NARINDERJIT SINGH LAMBA & ORS Vs. STATE (NCT OF DELHI) & ANR
October 20, 2015
NAROTTAM KUMAR JHA Vs. UNION OF INDIA
February 18, 2015
NAROTTAM SINGH BAKSHI Vs. CORPORATE PERSONNEL MANAGER ENGINEER INDIA LTD
February 4, 2015
NARPAT SINGH & ORS Vs. STATE NCT OF DELHI AND ANR
September 10, 2015
NASEEB Vs. STATE OF NCT OF DELHI
March 23, 2015
NASEEM AKHTAR & ORS Vs. STATE NCT OF DELHI & ORS
July 15, 2015
NASHRULLA Vs. STATE (NCT OF DELHI)
July 9, 2015
NASIM Vs. STATE
May 5, 2015
NASIR Vs. GOVT. OF NCT OF DELHI AND ORS.
October 13, 2015
NASIR Vs. STATE
November 18, 2015
NATHIA AND ORS. Vs. IMTIAZ AND ORS.
February 9, 2015
NATHIMAL GUPTA Vs. INDERPRASTHA POWER GENERATION CO LTD
August 17, 2015
NATHU RAM Vs. RAJ BHUSHAN GUPTA
November 4, 2015
NATHU RAM Vs. STATE (GOVT. OF NCT OF DELHI)
November 17, 2015
NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERA Vs. ALIMENTA SA
April 16, 2015
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
December 3, 2015
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
December 2, 2015
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED Vs. INDIAN RAILWAYS CONSTRUCTION COMPANY LTD.
September 14, 2015
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD Vs. MOALA JAMIR
February 20, 2015
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD Vs. PRADEEP CHOPRA
July 21, 2015
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD. Vs. HARJINDER SINGH NAMDHARI
April 15, 2015
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD. Vs. INDIAN COUNCIL FOR HISTORICAL RESEARCH AND ORS.
September 22, 2015
NATIONAL COUNCIL OF SCIENCE MUSEUMS Vs. BRIDGE AND ROOF COMPANY (INDIA) LTD
January 30, 2015
NATIONAL FERTILIZERS LIMITED Vs. ASHOK KUMAR AHLUWALIA
July 28, 2015
NATIONAL FRONT OF INDIAN TRADE UNIONS (DHN) Vs. UNION OF INDIA AND ORS.
January 28, 2015
NATIONAL HIGHWAY AUGHORITY OF INDIA Vs. ITD-SDV (JV)
December 1, 2015
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. PRAKASH ATLANTA JV
August 7, 2015
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED
December 7, 2015
NATIONAL HIGHWAYS AUTHORITY INDIA (NHAI) Vs. YOU ONE-MAHARIA (JV) & ORS F+
November 4, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURAL ENGINEERS PVT LTD
January 16, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. D.S. TOLL ROAD LTD. AND ORS.
February 26, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. LUCKNOW VARANASI TOLLWAYS PVT. LTD.
February 27, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NCC-VEE
March 10, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD.
August 11, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PRAKASH-ATLANTA JV
August 12, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SUNWAY CONSTRUCTION SDN BHD
July 17, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PROGRESSIVE CONSTRUCTIONS LTD.
March 4, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
June 29, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. KNR-PATEL (JV)
April 27, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
April 21, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL STRUCTURE ENGINEERS LTD. AND ORS.
May 22, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BUMI HIWAY (M) SDN BHD
March 25, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SRICON INFRASTRUCTURE PVT. LIMITED
October 1, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO LTD
May 14, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SSANGYONG ENGINEERING & CONSTRUCTION CO LTD
January 19, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AFCONS INFRASTRUCTURE LTD & AFCONS PAULING (INDIA) LTD
January 28, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL SUNCON (JV)
January 9, 2015
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
November 18, 2015
NATIONAL INSTITUTE OF ELECTRONIC AND INFORMATION T Vs. DELHI SC/ST/OBC MINORITIES, HANDICAPPED FINANCIAL
September 11, 2015
NATIONAL INSURANCE CO LTD Vs. NITASHA RANI
April 28, 2015
NATIONAL INSURANCE CO LTD Vs. PRAKASH CHAND
January 9, 2015
NATIONAL INSURANCE CO LTD Vs. GEETA DEVI
January 21, 2015
NATIONAL INSURANCE CO LTD Vs. MASTER RAVI KUMAR
February 26, 2015
NATIONAL INSURANCE CO LTD Vs. HOSHIAR SINGH
February 11, 2015
NATIONAL INSURANCE CO LTD Vs. MANOJ KUMAR
March 19, 2015
NATIONAL INSURANCE CO LTD Vs. DHAN LAXMI
March 10, 2015
NATIONAL INSURANCE CO LTD Vs. SUMITRA SOHNI
February 18, 2015
NATIONAL INSURANCE CO LTD Vs. PRAKASHO DEVI
March 17, 2015
NATIONAL INSURANCE CO LTD Vs. DINESH TIWARI & ORS
February 13, 2015
NATIONAL INSURANCE CO LTD Vs. SHASHI GOEL & ORS
February 13, 2015
NATIONAL INSURANCE CO LTD Vs. SANT BAKSH AND ORS
January 22, 2015
NATIONAL INSURANCE CO LTD Vs. TINKU @ ANIL KUMAR & ORS
April 15, 2015
NATIONAL INSURANCE CO LTD Vs. GYATRI DEVI & ORS
April 13, 2015
NATIONAL INSURANCE CO LTD Vs. GEETA DEVI & ORS
April 15, 2015
NATIONAL INSURANCE CO LTD Vs. RAJNI & ORS
November 18, 2015
NATIONAL INSURANCE CO LTD Vs. BABU LAL & ANR
October 29, 2015
NATIONAL INSURANCE CO LTD. Vs. SALMA FARHEEN AND ORS.
February 20, 2015
NATIONAL INSURANCE CO. LTD. Vs. PREM AND ORS.
January 16, 2015
NATIONAL INSURANCE CO. LTD. Vs. RANJANA DEVI AND ORS.
January 15, 2015
NATIONAL INSURANCE CO. LTD. Vs. SAVITA SHARMA AND ORS.
May 7, 2015
NATIONAL INSURANCE CO. LTD. Vs. KRIPA SHANKAR SHARMA AND ORS.
January 20, 2015
NATIONAL INSURANCE CO. LTD. Vs. RAMESH KUMARI AND ORS.
December 7, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. SHANTI DEVI AND ORS.
February 18, 2015
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. CHINAR ROADLINES
April 17, 2015
NATIONAL INSURANCE COMPANY Vs. HARPAL SINGH @ HARPHOOL SINGH
May 26, 2015
NATIONAL INSURANCE COMPANY Vs. RAJNI AND ORS.
January 29, 2015
NATIONAL INSURANCE COMPANY LTD Vs. SALIM
May 26, 2015
NATIONAL INSURANCE COMPANY LTD Vs. VAKIL PASWAN
February 24, 2015
NATIONAL INSURANCE COMPANY LTD Vs. MAMTA GUPTA
February 11, 2015
NATIONAL INSURANCE COMPANY LTD Vs. NIRMALA @ NIRMAL
February 11, 2015
NATIONAL INSURANCE COMPANY LTD Vs. DEEPAK JINDAL & ORS
December 1, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. ONKAR SINGH AND ORS.
April 23, 2015
NATIONAL INSURANCE COMPANY LTD. Vs. SHABANA AND ORS.
February 26, 2015
NATIONAL INVESTOR FORUM REGD. Vs. GOLDEN FORESTS INDIA LTD.
January 8, 2015
NATIONAL PETROLEUM CONSTRUCTION COMPANY AND ORS. Vs. DIRECTOR OF INCOME TAX AND ORS.
September 28, 2015
NATIONAL PROJECTS CONSTRUCTION Vs. P.O., INDUSTRIAL TRIBUNAL AND ORS.
November 5, 2015
NATIONAL RESEARCH DEVELOPMENT CORPORATION (NRDC) Vs. ENJAYES SPICES & CHEMICAL OIL LTD. AND ORS.
May 26, 2015
NATUROL BIOCHEMICAL AND FOODS LIMITED Vs. BOARD FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION
May 26, 2015
NATWAR RATERIA Vs. CBI
February 20, 2015
NAUSHAD Vs. STATE (NCT OF DELHI)
April 16, 2015
NAV CHETNA KALYAN SAMITI Vs. GOVT. OF NCT OF DELHI AND ORS.
November 30, 2015
NAVAL SINGH Vs. GOVT OF NCT OF DELHI
February 10, 2015
NAVAL SONI Vs. SURINDER SONI
March 9, 2015
NAVDEEP KOLI Vs. SUDHA
October 7, 2015
NAVDEEP SINGH @ NAVDEEP GAHLAWAT & ANR Vs. STATE ( GOVT OF NCT DELHI) & ANR
November 20, 2015
NAVEEN Vs. GOVT OF NCT OF DELHI
April 13, 2015
NAVEEN & ORS Vs. STATE & ANR
October 16, 2015
NAVEEN CHAND LAL CHAND BHATIA Vs. KHUSHBU NAVEEN CHAND BHATIA AND ORS.
June 30, 2015
NAVEEN CHANDER Vs. STATE (NCT OF DELHI) AND ORS.
March 10, 2015
NAVEEN DABAS AND ORS. Vs. STATE
February 27, 2015
NAVEEN DAGAR Vs. STATE (GOVT OF NCT OF DELHI)
December 2, 2015
NAVEEN DAHIYA Vs. GNCT OF DELHI AND ORS.
February 11, 2015
NAVEEN GAHLOT & ORS Vs. STATE (NCT OF DELHI) & ANR
November 30, 2015
NAVEEN GARG Vs. RAJRANI GARG AND ORS.
August 19, 2015
NAVEEN GOEL Vs. STATE NCT OF DELHI AND ANOTHER
August 21, 2015
NAVEEN GUPTA & ORS Vs. STATE & ANR
July 3, 2015
NAVEEN JINDAL Vs. ZEE MEDIA CORPORATION LTD
March 5, 2015
NAVEEN KUMAR Vs. CHAIRMAN, DELHI TRANSPORT CORPORATION
September 4, 2015
NAVEEN KUMAR & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
October 20, 2015
NAVEEN KUMAR @ PANKAJ Vs. STATE GOVT OF NCT OF DELHI & ANR
December 15, 2015
NAVEEN KUMAR SHARMA & ORS Vs. STATE & ANR
December 4, 2015
NAVEEN MALHOTRA Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 25, 2015
NAVEEN MALHOTRA AND ANOTHER Vs. STATE AND ANR
August 10, 2015
NAVEEN NANGIA Vs. CHITRA GAUBA NANGIA
May 28, 2015
NAVEEN RANA Vs. STATE
September 23, 2015
NAVEEN SAGGI Vs. PREM LATA VERMA
July 6, 2015
NAVEEN SINGHAL Vs. RAGHUBIR SARAN AMIT KUMAR & ANR
August 24, 2015
NAVEEN TANDON & ANR Vs. STATE GOVT OF NCT OF DELHI & ANR
November 27, 2015
NAVEESH TEJPAL ALIAS KITTU TEJPAL Vs. KUNWAR ALIAS MINTY TEJPAL AND ORS.
April 10, 2015
NAVSANSAD VIHAR CGHS LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
July 20, 2015
NAWAB @ BABLU AND ORS Vs. STATE OF NCT OF DELHI AND ANR
September 30, 2015
NAWAB ALI Vs. RUKHSANA & ORS
December 14, 2015
NAYASYLEE TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 4, 2015
NDMC AND ORS. Vs. BRIJ MOHAN SHARMA AND ORS.
June 29, 2015
NEELAM AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
August 6, 2015
NEELAM IMPORTS AND ORS. Vs. UNION OF INDIA AND ORS.
April 16, 2015
NEELAM KAPUR Vs. DIRECTOR OF EDUCATION AND ORS.
September 3, 2015
NEELAM KUMARI Vs. THE PERSONNEL MANAGER, CENTRAL WAREHOUSING CORPORATION
July 14, 2015
NEELAM NAGPAL AND ANR Vs. SYNDICATE BANK AND ORS
September 1, 2015
NEELAM SHARMA Vs. UNION OF INDIA
September 11, 2015
NEELAM SIBAL Vs. STATE (NCT OF DELHI) AND ORS.
October 13, 2015
NEELIMA BAGARIA Vs. STANDARD CHARTERED BANK AND ORS.
December 3, 2015
NEENA MOHINI WILLIAMS AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
May 5, 2015
NEENA NARANG Vs. UNION OF INDIA & ORS
October 6, 2015
NEERA MAHAJAN Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
July 7, 2015
NEERA SINGH Vs. J M FINANCE ASSET RECONSTRUCTION & ORS
December 1, 2015
NEERAJ Vs. STATE AND ORS.
August 4, 2015
NEERAJ Vs. STATE
March 25, 2015
NEERAJ AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI)
February 24, 2015
NEERAJ BAHL AND ORS Vs. STATE AND ANR
August 7, 2015
NEERAJ KUMAR Vs. SURAJ PRAKASH
March 12, 2015
NEERAJ KUMAR Vs. DELHI POLICE
March 10, 2015
NEERAJ KUMAR AND ORS Vs. STATE AND ORS
October 6, 2015
NEERAJ SHUKLA Vs. FRANKFINN AVIATION SERVICES (P) LTD
January 30, 2015
NEERAJ SOOD AND ORS. Vs. STATE OF DELHI AND ORS.
December 8, 2015
NEERAJ VAID Vs. INDIAN OVERSEAS BANK
January 30, 2015
NEERAV J. SHAH AND ORS. Vs. STATE AND ORS.
March 23, 2015
NEERJA BHARGAVA Vs. STATE OF NCT DELHI AND ORS.
September 28, 2015
NEERU AHUJA Vs. DAV COLLEGE MANAGING COMMITTEE
May 27, 2015
NEETA GUPTA Vs. THE COMMISSIONER OF POLICE AND ORS
November 4, 2015
NEETI BAGH WELFARE ASSOCIATION (REGD.) Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
August 26, 2015
NEETU ALIAS SAKSHI SHARMA AND ORS Vs. STATE OF NCT OF DELHI AND ANR
September 11, 2015
NEETU SINGH AND ORS. Vs. RAJEEV SAUMITRA
November 4, 2015
NEETU THAKUR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 23, 2015
NEHA GUPTA Vs. UNIVERSITY OF DELHI
March 17, 2015
NEHA JAIN & ANR Vs. GUNMALA DEVI JAIN & ANR
July 30, 2015
NEK RAM Vs. STATE OF N.C.T. OF DELHI
March 17, 2015
NEM SINGH Vs. STATE
September 7, 2015
NEO URBAN Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
August 11, 2015
NEPAL SINGH Vs. UPENDER SINGH
August 13, 2015
NERAJ KUMAR SINGH Vs. UNION OF INDIA
February 25, 2015
NETRA PAL Vs. BHOLE SHANKAR
May 6, 2015
NETRAPAL Vs. NCB
September 9, 2015
NEW AGE ADVERTISING & PRINTERS Vs. RAJINDER KUMAR
January 14, 2015
NEW DELHI INSTITUTE OF MANAGEMENT STUDIES Vs. DELHI MAHILA SAMARJ TRUST
May 19, 2015
NEW DELHI MUNICIPAL COUNCIL Vs. BUDH RAM
September 4, 2015
NEW DELHI MUNICIPAL COUNCIL Vs. PROMINENT HOTELS LIMITED
September 11, 2015
NEW DELHI MUNICIPAL COUNCIL Vs. MAN CHAND
January 30, 2015
NEW DELHI MUNICIPAL COUNCIL Vs. PURAN
January 27, 2015
NEW DELHI MUNICIPAL COUNCIL Vs. KANWAL SIBAL & ORS
August 18, 2015
NEW DELHI MUNICIPAL COUNCIL AND ORS. Vs. SHATRUGHAN PRASAD TIWARI
July 15, 2015
NEW DELHI TELE TECH PVT. LTD. Vs. CISCO SYSTEMS CAPITAL (INDIA) PVT. LTD.
January 12, 2015
NEW DELHI TELEVISION LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
March 24, 2015
NEW INDIA ASSURANCE CO LTD Vs. RUBY RANI
March 18, 2015
NEW INDIA ASSURANCE CO LTD Vs. SUNNY
March 18, 2015
NEW INDIA ASSURANCE CO LTD Vs. NIRMALA DEVI
May 26, 2015
NEW INDIA ASSURANCE CO LTD Vs. MOHD HASIM & ORS
May 7, 2015
NEW INDIA ASSURANCE CO LTD Vs. NEELAM SHARMA & ANR
April 28, 2015
NEW INDIA ASSURANCE CO LTD Vs. MAHENAZ
January 15, 2015
NEW INDIA ASSURANCE CO LTD Vs. RENU GUPTA
January 12, 2015
NEW INDIA ASSURANCE CO LTD Vs. DEEPAK AGGARWAL
January 29, 2015
NEW INDIA ASSURANCE CO LTD Vs. AMRIT SINGH
January 13, 2015
NEW INDIA ASSURANCE CO LTD Vs. RAJ KUMARI SHARMA
January 13, 2015
NEW INDIA ASSURANCE CO LTD Vs. CHAND TARA BEGUM
February 11, 2015
NEW INDIA ASSURANCE CO LTD Vs. POONAM
January 12, 2015
NEW INDIA ASSURANCE CO LTD Vs. SANJEEV KUMAR KAPUR
March 20, 2015
NEW INDIA ASSURANCE CO LTD Vs. SHER SINGH
March 2, 2015
NEW INDIA ASSURANCE CO LTD Vs. POOJA
January 21, 2015
NEW INDIA ASSURANCE CO LTD Vs. CHANDER SHEKHAR
January 12, 2015
NEW INDIA ASSURANCE CO LTD Vs. SHANTI
January 8, 2015
NEW INDIA ASSURANCE CO LTD Vs. NUTAN DEVI
January 22, 2015
NEW INDIA ASSURANCE CO LTD Vs. TRILOK SINGH @ TRILOKI & ORS
April 6, 2015
NEW INDIA ASSURANCE CO LTD Vs. HAJRA KHATOON & ORS
April 15, 2015
NEW INDIA ASSURANCE CO LTD Vs. POORNANAND & ORS
April 23, 2015
NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMAR & ORS
March 27, 2015
NEW INDIA ASSURANCE CO LTD Vs. NARESH & ORS
January 13, 2015
NEW INDIA ASSURANCE CO LTD Vs. RAM LAL SAHU & ORS
August 19, 2015
NEW INDIA ASSURANCE CO LTD Vs. TARANDEEP SINGH ANAND
December 18, 2015
NEW INDIA ASSURANCE CO LTD Vs. DHOORA RAM & ORS
December 17, 2015
NEW INDIA ASSURANCE CO LTD AND ORS Vs. DEVNATH THAKUR & ORS
April 22, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SUNITA AND ORS.
January 13, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. PAROSI DAS AND ORS.
January 20, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. PREM RANI AND ORS.
March 18, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. MUKESH KUMAR AND ORS.
February 18, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. RAJ KUMAR AND ORS.
September 1, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. NARESH KUMAR AND ORS.
March 27, 2015
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. NARENDER SINGH
September 30, 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HARSH MISHRA AND ORS.
June 29, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. HARMEET KAUR
January 15, 2015
NEW INDIA ASSURANCE COMPANY LTD Vs. LAXMI DEVI @ LACHHO DEVI AND ORS
April 13, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. SHAKUNTALA DEVI AND ORS.
August 6, 2015
NEW INDIA ASSURANE CO LTD Vs. ANIL KAUSHIK
February 26, 2015
NEW INDIA ASSURANE CO LTD Vs. ARTI DEVI & ORS
February 26, 2015
NEW INDIA COLOUR CO. LTD. Vs. HANUNG TOYS AND TEXTILES LTD. AND ORS.
April 27, 2015
NEW INDIA INS CO LTD Vs. BIMLESH
March 5, 2015
NEW INDIA SANITARY WORKS Vs. KHURSHID AHMED AND ORS.
December 22, 2015
NEXGEN EDUSOLUTIONS PVT. LTD. Vs. ASPIRE INVESTMENTS PVT. LTD.
September 30, 2015
NEXUS DESIGN PROJECT PVT LTD Vs. TRAVEL FOODS SERVICES (DELHI TERMINAL 3) PVT LTD
February 27, 2015
NHPC LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LTD
May 28, 2015
NIAGARA HOTELS AND BUILDERS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
March 25, 2015
NIAZ AHMAD Vs. INDCAP LEASING AND FINANCE PVT. LTD.
April 24, 2015
NICE CHARITABLE & WELFARE SOCIETY Vs. BSES RAJDHANI POWER LTD & ORS
April 24, 2015
NIDHI GOYAL Vs. FACULTY OF MEDICAL SCIENCES, UNIVERSITY OF DELHI
March 19, 2015
NIKHIL KUNDRA & ORS Vs. STATE OF DELHI & ORS
August 12, 2015
NIKHIL VIG & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
September 2, 2015
NIMBUS COMMUNICATIONS LTD. Vs. PRASAR BHARTI AND ORS.
April 6, 2015
NINA KHANNA Vs. NARAYAN PARWAL
January 8, 2015
NIPUN MALHOTRA Vs. GOVERNMENT OF DELHI NCT
December 23, 2015
NIRAJ CHANDRA Vs. DAV COLLEGE MANAGING COMMITTEE AND ORS.
August 12, 2015
NIRANKAR RASTOGI Vs. JOINT COMMISSIONER OF POLICE AND ORS.
September 18, 2015
NIRMAL FIBRES (P) LTD Vs. NORTHERN RAILWAYS & ANR
May 1, 2015
NIRMAL GUPTA Vs. YOGESH SETHI
March 18, 2015
NIRMAL KASHYAP Vs. STATE OF MADHYA PRADESH & ORS
July 21, 2015
NIRMAL KASHYAP Vs. STATE OF M P & ORS
April 24, 2015
NIRMAL KAUR Vs. SURJIT KAUR AND ORS.
November 4, 2015
NIRMAL KUMAR Vs. TOMMY HILFIGER LICENSING LLC AND ORS.
January 9, 2015
NIRMAL KUMARI SACHDEVA Vs. RACHNA KHANNA AND ORS.
July 20, 2015
NIRMALA DEVI Vs. DIRECTORATE OF EDUCATION AND ORS.
May 18, 2015
NIRMALA JAIN AND ORS. Vs. G.S. BATRA AND ORS.
March 27, 2015
NIRMALA TOMY Vs. GOVT. OF NCT OF DELHI AND ORS.
January 7, 2015
NIRMALA VERMA Vs. BALJINDER SINGH
February 26, 2015
NISAR AHMED Vs. AGYAPAL SINGH
February 11, 2015
NISCHINT CHADHA AND ORS Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
August 25, 2015
NISCHINTAPUR TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 27, 2015
NISHA Vs. GOVERNMENT OF NCT OF DELHI & ORS
September 21, 2015
NISHA GOEL AND ORS. Vs. NCT OF DELHI AND ORS.
July 9, 2015
NISHA JAIN Vs. STATE
March 17, 2015
NISHA PRIYA BHATIA Vs. SHASHI PRABHA AND ORS.
November 2, 2015
NISHA SHARMA AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
August 26, 2015
NISHANT JAIN Vs. SHEFALI JAIN
May 20, 2015
NISHAR AHMAD & ORS Vs. STATE ( NCT ) OF DEHI & ANR
October 13, 2015
NITCO ROADWAYS PVT. LTD. AND ORS. Vs. MOHAN SINGH RAWAT AND ORS.
October 15, 2015
NITESH NOX AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
November 3, 2015
NITIN CHANDRA Vs. SARDAR GURDEEP SINGH
September 18, 2015
NITIN GARG Vs. SARASWATI STEEL & ORS
September 29, 2015
NITIN JAIN Vs. GEETA RAHEJA
October 15, 2015
NITIN KUMAR Vs. STAFF SELECTION COMMISSION
July 9, 2015
NITIN KUMAR Vs. STATE
April 6, 2015
NITIN KUMAR AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
July 20, 2015
NITIN KUMAR AND ORS. Vs. STATE AND ORS.
October 16, 2015
NITU RANI Vs. STATE ( NCT OF DELHI) & ORS
November 24, 2015
NIWAS GUPTA@CHEENI Vs. ARVIND KUMAR AGGARWAL
January 22, 2015
NIZAMUDDIN Vs. RAMZANI
February 20, 2015
NIZAMUDDIN & ORS Vs. STATE GOVT OF NCT OF DELHI & ORS
December 18, 2015
NODDY AUTO PVT LTD Vs. HONDA CARS INDIA LTD
March 27, 2015
NOIDA MINT EMPLOYEES UNION AND ORS. Vs. UNION OF INDIA AND ORS.
February 2, 2015
NOIDA SECURITY PRINTERS PVT LTD Vs. AGGARWAL MERCHANTS PVT LTD & ORS
August 6, 2015
NON-APPLICANT/TRANSFEROR COMPANY Vs. STATE
May 25, 2015
NOOR MOHD & ORS Vs. STATE ( NCT OF DELHI) & ANR
October 29, 2015
NOORJADI KHATOON Vs. PINTU YADAV
May 29, 2015
NORDIC INTERTRADE Vs. STEEL AUTHORITY OF INDIA LTD.
April 21, 2015
NORTH DELHI MUNICIPAL CORPORATIN AND ORS. Vs. ONIKA MEHROTRA AND ORS.
July 14, 2015
NORTH DELHI MUNICIPAL CORPORATION Vs. ASHOK KUMAR JAIN
April 16, 2015
NORTH DELHI MUNICIPAL CORPORATION Vs. DEVI DUTT SHARMA
August 18, 2015
NORTH DELHI MUNICIPAL CORPORATION Vs. ASHOK KUMA JAIN
April 16, 2015
NORTH DELHI POWER LTD Vs. VEENA RANI AC
March 27, 2015
NORTH DELHI POWER LTD Vs. RAVINDER SINGH
October 12, 2015
NORTH DELHI POWER LTD. Vs. SAROVER HOSPITAL AND ORS.
February 25, 2015
NORTHERN COALFIELDS LIMITED Vs. D.B. GOSWAMI AND ORS.
February 11, 2015
NORTHERN RAILWAY Vs. PIONEER PUBLICITY CORPORATION PVT. LTD. AND ORS.
September 1, 2015
NOVARTIS A.G. AND ORS. Vs. CIPLA LTD.
November 27, 2015
NOVARTIS AG Vs. CIPLA LTD
January 9, 2015
NOVARTIS AG AND ORS. Vs. INTAS PHARMACEUTICALS LTD.
April 24, 2015
NOVATEUR ELECTRICAL AND DIGITAL SYSTEMS Vs. UNION OF INDIA
March 18, 2015
NRP PROJECTS PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
May 6, 2015
NTPC Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
July 6, 2015
NTPC LTD Vs. PATEL ENGINEERING LTD
February 21, 2015
NTPC LTD. Vs. PATEL ENGINEERING LTD.
April 24, 2015
NU-RUBBER PRODUCTS PRIVATE LIMITED Vs. STATE
May 25, 2015
NUGENT ESTATES LTD. Vs. MS SHOES EAST LTD.
September 1, 2015
NUPUR ENTERPRISES AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
April 17, 2015
NURUDDIN AND ORS. Vs. STATE
March 4, 2015
NUTAN Vs. STATE GOVT OF NCT OF DELHI & ORS
November 6, 2015
OBSURGE BIOTECH LTD Vs. GOODMAN GILMANS LIFE SCIENCES PVT LTD
February 6, 2015
OBSURGE BIOTECH LTD. Vs. GOODMAN GILMANS LIFE
August 18, 2015
OIL & NATURAL GAS CORPORATION LTD Vs. AMTEK GEOPHYSICAL PVT LTD
August 25, 2015
OK PLAY INDIA LIMITED Vs. PRADEEP TAYAL
April 15, 2015
OM Vs. THE MANGT. OF CHHOTU RAM EDUCATIONAL TRUST
August 12, 2015
OM CARRYING CORPORATION Vs. TILAK NARANG AND ORS.
December 9, 2015
OM DAIRY Vs. PUSHPA SINGHAL
March 13, 2015
OM KANWAR Vs. DELHI TRANSPORT CORPORATION
September 23, 2015
OM KRISHAN SEHRAWAT & ORS Vs. STATE (NCT OF DELHI) & ANR
July 22, 2015
OM PAL Vs. STATE ( NCT OF DELHI)
December 2, 2015
OM PARKASH Vs. BSES RAJDHANI POWER LTD
January 6, 2015
OM PARKASH Vs. STATE
February 10, 2015
OM PRAKASH Vs. UNION OF INDIA AND ORS.
March 10, 2015
OM PRAKASH Vs. UOI
March 5, 2015
OM PRAKASH Vs. UNION OF INDIA AND ORS.
April 22, 2015
OM PRAKASH Vs. GURDEV SINGH
May 20, 2015
OM PRAKASH Vs. INSPECTOR GENERAL/N.S.
January 12, 2015
OM PRAKASH Vs. UNION OF INDIA AND ORS
January 12, 2015
OM PRAKASH Vs. STATE (GOVT OF NCT OF DELHI) & ANR
November 27, 2015
OM PRAKASH & ORS Vs. STATE ( GOVT OF NCT OF DELHI) & ORS
December 4, 2015
OM PRAKASH & ORS Vs. PREM SINGH
December 8, 2015
OM PRAKASH & ORS Vs. UNION OF INDIA & ORS
December 15, 2015
OM PRAKASH & ORS Vs. STATE ( NCT OF DELHI ) & ANR
December 16, 2015
OM PRAKASH AND ORS. Vs. STATE AND ORS.
August 7, 2015
OM PRAKASH AND ORS. Vs. DELHI JAL BOARD
October 7, 2015
OM PRAKASH AND ORS. Vs. BIRBAL SINGH AND ORS.
November 3, 2015
OM PRAKASH BHATNAGAR Vs. UNION OF INDIA AND ORS.
November 23, 2015
OM PRAKASH MAKHIJA Vs. MANOHAR LAL
July 21, 2015
OM PRAKASH SHARMA Vs. ONIDA SAVAK LTD
July 6, 2015
OM PRAKASH SHARMA Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
October 7, 2015
OM PRAKASH SHARMA Vs. BANK OF INDIA AND ANR.
April 16, 2015
OM PRAKASH SHARMA & ORS Vs. STATE & ANR
December 18, 2015
OM RAJ Vs. UNION OF INDIA
March 13, 2015
OM SARAN GUPTA Vs. NISHI GUPTA
March 9, 2015
OM SHIVAY ENTERPRISES Vs. THE CHIEF COMMISSIONER OF CUSTOMS AND ORS.
February 2, 2015
OM WATI Vs. RESERVE BANK OF INDIA
March 3, 2015
OMBIR SINGH Vs. STATE
December 4, 2015
OMCE JORDAN Vs. SUDARSHAN OVERSEAS LTD & ORS
October 29, 2015
OMESH CHANDER KASHYAP Vs. UNION OF INDIA
December 9, 2015
OMVATI Vs. STATE OF NCT OF DELHI AND ANR
August 21, 2015
OMWATI Vs. ASHOK KUMAR ARORA & ORS
October 29, 2015
OMWAY BUILD ESTATE PRIVATE LIMITED AND ORS. Vs. RAVI SHARMA AND ORS.
July 8, 2015
ONIKA MEHROTRA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
April 27, 2015
ONIL SADH Vs. FEDERAL BANK LTD. AND ORS.
November 6, 2015
ONKAR SHARMA Vs. DISCIPLINARY AUTHORITY-CUM- DY GENERAL MANAGER, PUNJAB NATIONAL BANK
January 15, 2015
OPAQUE INFRASTRUCTURE PVT LTD Vs. MILLENNIUM REALTECH PVT LTD
August 20, 2015
OPAQUE INFRASTRUCTURE PVT. LIMITED Vs. UNION OF INDIA AND ORS.
March 17, 2015
OPAQUE INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA AND ORS.
March 26, 2015
ORACLE INDIA PRIVATE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 9, 2015
ORACLE SYSTEMS CORPORATION Vs. ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 2(1), INTERNATIONAL TAXATION, NEW DELHI
October 8, 2015
ORIENTAL INSRURANCE CO LTD Vs. SANGEETA
February 9, 2015
ORIENTAL INSURANCE CO LTD Vs. PARVATI DEVI
May 28, 2015
ORIENTAL INSURANCE CO LTD Vs. GARGI SINGH
May 6, 2015
ORIENTAL INSURANCE CO LTD Vs. AKILA
March 13, 2015
ORIENTAL INSURANCE CO LTD Vs. BALRAJ SINGH
March 26, 2015
ORIENTAL INSURANCE CO LTD Vs. KUNAL SADH
January 8, 2015
ORIENTAL INSURANCE CO LTD Vs. RAHUL SHARMA
January 27, 2015
ORIENTAL INSURANCE CO LTD Vs. OCEANIC SOLVENT INDUSTRIES LTD
January 28, 2015
ORIENTAL INSURANCE CO LTD Vs. ASHOK KUMAR VALECHA
January 28, 2015
ORIENTAL INSURANCE CO LTD Vs. MUKESH KUMAR AND ORS
January 21, 2015
ORIENTAL INSURANCE CO LTD Vs. POONAM & ORS
January 19, 2015
ORIENTAL INSURANCE CO LTD Vs. KANTA DEVI & ANR
July 17, 2015
ORIENTAL INSURANCE CO LTD Vs. MANURA & ORS
February 20, 2015
ORIENTAL INSURANCE CO LTD Vs. WARISH AHMED & ORS
February 20, 2015
ORIENTAL INSURANCE CO LTD Vs. BIJENDER SINGH & ORS
April 10, 2015
ORIENTAL INSURANCE CO LTD Vs. POOJA SHARMA & ORS
August 14, 2015
ORIENTAL INSURANCE CO LTD Vs. SAMEENA KHATOON & ORS
April 22, 2015
ORIENTAL INSURANCE CO LTD Vs. ZARINA KHATOON & ORS
April 22, 2015
ORIENTAL INSURANCE CO LTD Vs. SANTOSH KUMAR SINGH & ORS
September 30, 2015
ORIENTAL INSURANCE CO. LTD. Vs. KAILA DEVI AND ORS.
March 18, 2015
ORIENTAL INSURANCE CO. LTD. Vs. B.N. VENKAMMA AND ORS.
February 19, 2015
ORIENTAL INSURANCE CO. LTD. Vs. SINADHU DEVI AND ORS.
February 19, 2015
ORIENTAL INSURANCE CO. LTD. Vs. M.K. SHARMA AND ORS.
January 12, 2015
ORIENTAL INSURANCE CO. LTD. Vs. GANESH CHAURASIA AND ORS.
May 6, 2015
ORIENTAL INSURANCE CO. LTD. Vs. KESHAV NAND SHARMA AND ORS.
March 2, 2015
ORIENTAL INSURANCE CO. LTD. Vs. PRIDHI SINGH AND ORS.
July 28, 2015
ORIENTAL INSURANCE CO. LTD. Vs. SHAKUNTALA DEVI AND ORS.
August 4, 2015
ORIENTAL INSURANCE CO. LTD. Vs. BASANT AND ORS.
March 26, 2015
ORIENTAL INSURANCE CO. LTD. Vs. JITENDER AND ORS.
June 29, 2015
ORIENTAL INSURANCE CO. LTD. Vs. BIJENDER SINGH AND ORS.
December 8, 2015
ORIENTAL INSURANCE CO. LTD. Vs. SUDHIR KUMAR JHA AND ORS.
December 9, 2015
ORIENTAL INSURANCE COMPANY Vs. COMMISSIONER OF INCOME TAX
September 15, 2015
ORIENTAL INSURANCE COMPANY AND ORS. Vs. BABITA DEVI AND ORS.
January 19, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. ABHISHEK YADAV
March 13, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. GURDAYAL SINGH
March 18, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. MOHD IDRISH
May 27, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. MEERA DEVI
January 19, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. STATE
March 10, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. KASHMIR SINGH
January 13, 2015
ORIENTAL INSURANCE COMPANY LTD Vs. NARESH KUMAR & ORS
April 22, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. SUDA AND ORS.
February 26, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. TIMAL
January 14, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. ROSHAN LAL AND ORS.
April 21, 2015
ORIENTAL SERVICES PVT LTD Vs. STATE OF NCT OF DELHI & ORS
October 13, 2015
ORIENTAL SERVICES PVT. LTD. Vs. STATE OF NCT OF DELHI AND ORS.
October 13, 2015
ORIX AUTO INFRASTRUCTURE SERVICES LTD. Vs. COMMISSIONER, DVAT AND ORS.
February 5, 2015
OSS TECHNOLOGIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 2, 2015
OSWAL AGRO MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
January 12, 2015
OUTDOOR ASSOCIATES Vs. SOUTH DELHI MUNICIPAL CORPORATION
August 6, 2015
OXFORD MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA AND ORS.
September 21, 2015
OXFORD MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA AND ORS.
September 30, 2015
OZONE SPA PRIVATE LIMITED Vs. PURE FITNESS AND ORS.
July 29, 2015
P & R OVERSEAS PVT. LTD. AND ORS. Vs. AUTHORIZED OFFICER, ORIENTAL BANK OF COMMERCE AND ORS.
February 23, 2015
P K CHATURVEDI Vs. UNION OF INDIA & ORS
October 8, 2015
P K MOHANDAS Vs. UNION OF INDIA
May 20, 2015
P K S BHATTY Vs. UOI
March 9, 2015
P K SURESH Vs. ASHCON BUILDERS (P) LTD
May 7, 2015
P P SINGH Vs. STATE
February 3, 2015
P. PRADHA SARADHI Vs. UNIVERSITY OF DELHI
March 12, 2015
P.C. BANDIVADEKAR Vs. STATE (NCT) OF DELHI AND ORS.
April 15, 2015
P.C. DHINGON Vs. C.B.I.
April 24, 2015
P.C. GARG Vs. UNION OF INDIA AND ORS.
October 13, 2015
P.C. JEWELLER (EXPORT) Vs. COMMISSIONER OF CUSTOMS EXPORT
March 25, 2015
P.C. SHEKHAR Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
July 29, 2015
P.K. KULSHRESTHA Vs. SARVESH PATNI AND ORS.
February 10, 2015
P.K. MUDGIL Vs. UNION OF INDIA AND ORS.
October 15, 2015
P.L. VERMA AND ORS. Vs. UOI AND ORS.
October 8, 2015
P.N. SALUJA Vs. STATE BANK OF INDIA
November 2, 2015
P.N. SHUKLA Vs. UNION OF INDIA AND ORS.
September 29, 2015
P.P. MALHOTRA AND ORS. Vs. REGISTRAR CO-OPERATIVE SOCIETY PARLIAMENT STREET NEW DELHI AND ORS.
September 10, 2015
P.R. COMMISSIONER OF INCOME TAX (CENTRAL-II) AND ORS. Vs. AAKASH AROGYA MANDIR PVT. LTD. AND ORS.
July 28, 2015
P.R. COMMISSIONER OF INCOME TAX-09 Vs. TUPPERWARE INDIA PVT. LTD.
August 10, 2015
P.S. BHARDWAJ Vs. MUNNA LAL GUPTA
October 19, 2015
P.S. DABAS AND ORS. Vs. LT. GOVERNOR AND ORS.
August 31, 2015
P.S. PATHRUDU Vs. UNION OF INDIA AND ORS.
March 27, 2015
P.S. SHARMA AND ORS. Vs. STATE AND ORS.
July 14, 2015
P.S. SHETTY Vs. CENTRAL BUREAU OF INVESTIGATION
September 29, 2015
PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO) Vs. COMMISSIONER SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
August 19, 2015
PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO) Vs. UNION OF INDIA
March 25, 2015
PACKBILL ENTERPRISES Vs. DINESH KUMAR MISHRA @ PAPPU
May 25, 2015
PACKRAFT INDIA PVT. LTD. Vs. CENTRAL DAIRY FARM AND ORS.
May 19, 2015
PADMINI HINDUPUR Vs. ABHIJIT S BELLUR
February 24, 2015
PAHLAD Vs. STATE
July 15, 2015
PAITRICK CLUB Vs. D.D.A. AND ANOTHER
December 8, 2015
PAL NEWS MEDIA (P) LTD. AND ORS. Vs. SUPER CASSETTES INDUSTRIES LTD.
April 9, 2015
PAL RADIATOR AND OIL COLLER Vs. RAKESH KUMAR
May 20, 2015
PALAM COLONY MARKET ASSOCIATION Vs. ASHOK KUMAR NIGAM AND OTHERS
September 14, 2015
PALLAVI BHATT Vs. UNION OF INDIA
January 20, 2015
PALLAVI SHARMA Vs. COLLEGE OF VOCATIONAL STUDIES AND ORS.
July 10, 2015
PALLAVI SHARMA Vs. COLLEGE OF VOCATIONAL STUDIES & ANR
July 6, 2015
PALLAVI SINHA AND ORS. Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
May 6, 2015
PALOGIX INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA MINISTRY OF RAILWAY
April 15, 2015
PAMINDER GUJRAL Vs. KIRNAJIT GUJRAL
July 6, 2015
PAMMI AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI)
July 21, 2015
PAN INDIA MOTORS PVT. LTD. AND ANR. Vs. STATE AND ANR.
April 15, 2015
PANCHAM HOTELS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
May 11, 2015
PANCHAYATI AKHARA NAYA UDASEEN Vs. UNION OF INDIA AND ORS.
December 8, 2015
PANCHSHIL INFRASTRUCTURE HOLDINGS PVT. LTD. Vs. UOI AND ORS.
July 15, 2015
PANCHSHILA COOPERATIVE HOUSE BUILDING SOCIETY LIMITED & ORS. Vs. STATE (GOVT) OF NCT OF DELHI & ORS.
July 17, 2015
PANCHSHILA COOPERATIVE HOUSE BUILDING SOCIETY LIMITED AND ORS. Vs. STATE (GOVT.) OF NCT OF DELHI AND ORS.
July 28, 2015
PANINIYA SANSKRIT COLLEGE TRUST Vs. UNION OF INDIA & ORS
August 26, 2015
PANJWANI PACKAGING LTD. AND ORS. Vs. ALLAHABAD BANK
February 25, 2015
PANKAJ AGARWAL & ORS Vs. GOVT OF NCT OF DELHI & ANR
July 9, 2015
PANKAJ BAJAJ AND ORS. Vs. STATE NCT OF DELHI AND ORS.
September 23, 2015
PANKAJ BALI Vs. MAYA PROPERTIES PVT. LTD. AND ORS.
October 29, 2015
PANKAJ BHARDWAJ AND ORS. Vs. STATE AND ORS.
December 4, 2015
PANKAJ BHATIA Vs. S AJEET SINGH & ORS
October 28, 2015
PANKAJ BUTALIA Vs. CENTRAL BOARD OF FILM CERTIFICATION AND ORS.
May 25, 2015
PANKAJ GAHLOT AND ORS. Vs. STATE AND ORS.
November 27, 2015
PANKAJ GARG Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
October 13, 2015
PANKAJ GAUTAM Vs. STATE
December 11, 2015
PANKAJ GOEL AND ORS Vs. GOVT NCT OF DELHI & ANR
November 24, 2015
PANKAJ JAISWAL & ORS Vs. STATE AND ANOTHER
July 14, 2015
PANKAJ KUMAR SHUKLA Vs. UNION OF INDIA AND ORS.
May 29, 2015
PANKAJ MURGAI Vs. STATE & ANR
August 4, 2015
PANKAJ PRAKASH Vs. THE STATE AND ORS.
September 11, 2015
PANKAJ SHARMA Vs. STATE (N.C.T. OF DELHI) AND ORS.
November 27, 2015
PANKAJ VERMA Vs. BRANDHOUSE RETAILS LTD.
May 18, 2015
PAPPU Vs. SANJAY
February 18, 2015
PAPPU RAM AND ORS. Vs. STATE AND ORS.
August 6, 2015
PAPPU RAMASARE CHOURASIYA Vs. RELIGARE FINVEST LTD
July 6, 2015
PAPPU SINGH Vs. STATE GOVT OF NCT OF DELHI
July 15, 2015
PARA MEDICAL STAFF WELFARE ASSOCIATION OF MCD Vs. NORTH DELHI MUNICIPAL CORPORATION (NDMC) & ORS
September 2, 2015
PARAMETRIC TECHNOLOGY CORPORATION & ANR Vs. M D PRABHU & ANR
December 17, 2015
PARAMJEET SINGH @ PAMMA & ORS Vs. STATE (NCT OF DELHI) & ANR
December 22, 2015
PARAMJEET SINGH KHURANA Vs. PUNJAB AND SIND BANK
February 23, 2015
PARAMJIT SINGH ALIAS BANTY AND ORS Vs. STATE OF NCT OF DELHI AND ANR
August 18, 2015
PARAMOUNT RESIDENCY PRIVATE LIMITED AND ORS. Vs. PARAMOUNT PROPBUILD PRIVATE LIMITED
May 18, 2015
PARAMVIR SINGH AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND ANOTHER
November 6, 2015
PARAS BUILDTECH INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 18, 2015
PARAS JAIN Vs. INSTITUTE OF COMPANIES SECRETARIES OF INDIA
July 10, 2015
PARAS RAM AND ORS. Vs. OM PRAKASH AND ORS.
October 14, 2015
PARAS RAM SHARMA Vs. GOVT OF NCT OF DELHI
March 17, 2015
PARASRAM INDUSTRIES PVT LTD Vs. INCOME TAX OFFICER WARD 8(3) & ANR
December 11, 2015
PARDEEP KUMAR AGARWAL & ORS Vs. STATE & ORS
September 28, 2015
PARMA NAND YADAV Vs. UNION OF INDIA
February 12, 2015
PARMAL Vs. UNION OF INDIA
January 19, 2015
PARMANAND Vs. STATE AND ANOTHER
August 4, 2015
PARMANAND Vs. STATE AND ORS
August 4, 2015
PARMANAND ADVANI Vs. RAIL VIKAS NIGAM LTD.
January 20, 2015
PARMOD KUMAR Vs. THE STATE
September 23, 2015
PARMOD KUMAR DHAILWAL Vs. GNCT OF DELHI
May 26, 2015
PARSURAM PANDEY Vs. STATE OF DELHI
November 18, 2015
PARTHO BHATTACHARYA Vs. LD PRESEDING OFFICER, DEBT RECOVERY TRIBUNAL III
September 9, 2015
PARUL GOEL AND ORS Vs. STATE NCT OF DELHI AND ANR
September 23, 2015
PARUL GUPTA Vs. SIDHARTHA SAREEN AND ORS.
October 20, 2015
PARUL HOMOEO LABORATORY PVT. LTD. Vs. ROYAL GROUP
August 14, 2015
PARVEEN AND ORS. Vs. STATE NCT OF DELHI AND ORS.
September 29, 2015
PARVEEN GABA Vs. STATE
July 22, 2015
PARVEEN JAIN Vs. STATE AND ORS.
August 27, 2015
PARVEEN KUMAR BENIWAL Vs. GOVT. OF NCT OF DELHI AND ORS.
April 29, 2015
PARVEEN TOBACCO CO. Vs. COMMISSIONER OF CENTRAL EXCISE
November 3, 2015
PARVENDER KUMAR & ORS Vs. GOVT OF NCT OF DELHI & ANR
August 4, 2015
PARVIN KUMAR & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
August 18, 2015
PARVINDER Vs. STATE
April 20, 2015
PARWEEN Vs. STATE
February 3, 2015
PATNA WATER SUPPLY DISTRIBUTION NETWORKS PVT. LTD. Vs. UNITED BANK OF INDIA AND ORS.
February 27, 2015
PAVAN CHAWLA AND ANR Vs. ALAPE KAUR AND ORS
May 5, 2015
PAVAN DATTA Vs. STATE
September 8, 2015
PAVIK LIFESTYLE PVT LTD Vs. MADHVI SINGH & ANR
April 21, 2015
PAWAN CHADHA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
November 3, 2015
PAWAN GULIANI & ORS Vs. UNION OF INDIA & ORS
October 1, 2015
PAWAN KUMAR Vs. PARAMJIT SINGH GILL
March 25, 2015
PAWAN KUMAR Vs. DELHI TRANSPORT CORPORATION
January 16, 2015
PAWAN KUMAR Vs. UNION OF INDIA
January 15, 2015
PAWAN KUMAR Vs. CHAIRMAN, NTRO & ORS
October 8, 2015
PAWAN KUMAR Vs. GOVERNMENT OF NCT OF DELHI & ANR
August 25, 2015
PAWAN KUMAR SEN Vs. CENTRAL WAREHOUSING CORPORATION
October 29, 2015
PAWAN KUMAR SETH Vs. CUSTODIAN OF ENEMY PROPETY OF INDIA AND ORS
January 16, 2015
PAWAN SINGH Vs. STATE AND ORS.
February 4, 2015
PCL INTER TECH LENHYDRO CONSORTIUM (JV) Vs. THDC INDIA LTD
September 17, 2015
PCL-SUNCON (JV) Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
November 2, 2015
PCP INTERNATIONAL LIMITED Vs. LANCO INFRATECH LIMITED
July 17, 2015
PEOPLE FOR ANIMALS Vs. MOHAZZIM AND ORS.
May 15, 2015
PEPSI FOODS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 19, 2015
PEPSICO INC & ANR Vs. JAGDAMBA FOOD & ANR
December 23, 2015
PEPSICO INC. AND ORS. Vs. VOMARA DISTRIBUTORS AND ORS.
January 7, 2015
PEPSICO, INC. AND ORS. Vs. CR ASSOCIATES AND ORS.
August 26, 2015
PES INSTALLATIONS PVT LTD Vs. UNION OF INDIA
March 27, 2015
PES INSTALLATIONS PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
April 17, 2015
PEYYETI MURALI KRISHNA KUMAR & ANR Vs. PRAJESH DAGAR & ANR
December 16, 2015
PFIZER PRODUCTS INC. AND ORS. Vs. SEEKO BIOTICS
July 17, 2015
PFIZER PRODUCTS, INC Vs. LIFELINE MEDICOS & ORS
December 14, 2015
PHILCO OVERSEAS LIMITED Vs. STATE
May 8, 2015
PHILIPS INDIA LTD Vs. SANT KRIPA APPLIANCES PVT LTD
September 4, 2015
PHILIPS INDIA PVT. LTD. Vs. SHREE SANT KRIPA APPLIANCES PVT. LTD.
January 19, 2015
PHOENIX INDUSTRIES LTD. AND ORS. Vs. RAM SINGH BHANDARI
April 7, 2015
PHONOGRAPHIC PERFORMANCE LTD. Vs. UOI
January 9, 2015
PHONOGRAPHIC PERFORMANCE LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
April 8, 2015
PHOOL KUMAR Vs. MAHINDRA AND MAHINDRA
August 17, 2015
PHOOL KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
April 13, 2015
PHOOL SINGH Vs. STATE
April 29, 2015
PHOOLWATI Vs. NATHO DEVI
January 12, 2015
PINKI AND ORS. Vs. STATE
October 14, 2015
PINKI CHOPRA Vs. GULSHAN BIR KAUR (SINCE DECEASED)
January 8, 2015
PINKI RANI AND ORS. Vs. STATE
January 8, 2015
PINTOO BISWAS AND ORS. Vs. STATE
December 11, 2015
PIYARE LAL AND ORS. Vs. PAWAN KUMAR
November 3, 2015
PLANNERS INDIA INFRASTRUCTURE PVT. LTD. Vs. BANSAL SALES CORPORATION
November 17, 2015
PLAYWELL IMPEX (P) LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
October 9, 2015
PNB HOUSING FINANCE LIMITED Vs. USHA RANI
March 11, 2015
POOJA DUTT GUPTA Vs. STATE ( NCT OF DELHI)
December 1, 2015
POOJA KAPOOR Vs. ARN INFRASTRUCTURE INDIA LTD
February 20, 2015
POOJA KHANNA Vs. STATE
September 23, 2015
POOJA KHEMKA AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY
September 23, 2015
POOJA SHARMA Vs. STATE (NCT OF DELHI) & ANR
February 4, 2015
POONAM & ORS Vs. UNION OF INDIA (MINISTRY OF RAILWAYS)
October 29, 2015
POONAM BABBAR AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
September 11, 2015
POONAM GOLA Vs. THE STATE (NCT OF DELHI) AND ORS.
May 26, 2015
POONAM KHANNA Vs. LAV KUMAR KAULE
April 28, 2015
POONAM KHURANA AND ORS. Vs. VED PARKASH KHURANA AND ORS.
August 17, 2015
POONAM SHARMA Vs. NIPUL SHARMA
December 8, 2015
POONNAMMA VISHWANATHAN Vs. MOOLCHAND KHAIRATI RAM HOSPITAL AND ORS.
December 21, 2015
POORAN LAL SHARMA Vs. KARAN KUMAR AND ORS.
February 13, 2015
POWER GRID CORPN. OF (I) LTD. Vs. RPG TRANSMISSION LTD.
July 1, 2015
POWER GRID CORPORATION OF INDIA LTD. Vs. IVRCL LIMITED
May 22, 2015
POWERLITE ELECTRICALS INDIA P LTD Vs. COMMISSIONER TRADE AND TAXES DELHI
March 23, 2015
PPI ENTERPRISES PRIVATE LIMITED AND ORS. Vs. REGISTRAR OF COMPANIES
December 1, 2015
PR COMMISSIONER OF INCOME TAX-06 Vs. MC DONALDS INDIA (P) LTD
November 5, 2015
PR. CIT Vs. CITI FINANCIAL CONSUMER FINANCE INDIA LTD.
September 28, 2015
PR. CIT-1 Vs. ATLANTA CAPITAL PVT. LTD.
September 21, 2015
PR. COMMISSIONER OF INCOME TAX Vs. E-FUNDS INTERNATIONAL INDIA PVT. LTD.
October 6, 2015
PR. COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR BANSAL
July 29, 2015
PR. COMMISSIONER OF INCOME TAX Vs. CONSOLIDATED FINVEST & HOLDINGS PVT. LTD.
August 19, 2015
PR. COMMISSIONER OF INCOME TAX - 10(2) AND ORS. Vs. GROZ ENGINEERING TOOLS PVT. LTD.
September 4, 2015
PR. COMMISSIONER OF INCOME TAX -5 Vs. JKD CAPITAL & FINLEASE LTD.
October 13, 2015
PR. COMMISSIONER OF INCOME TAX DELHI-2 Vs. BHARTI OVERSEAS PVT. LTD.
December 17, 2015
PR. COMMISSIONER OF INCOME TAX, DELHI-2 NEW DELHI Vs. CITI FINANCIAL CONSUMER FINANCE INDIA PVT. LTD.
July 17, 2015
PR. COMMISSIONER OF INCOME TAX-03 Vs. FLUCKY LEASING & FINANCE PVT. LTD.
December 18, 2015
PR. COMMISSIONER OF INCOME TAX-06 Vs. MATRIX CELLULAR (INTERNATIONAL) SERVICES P. LTD.
July 12, 2015
PR. COMMISSIONER OF INCOME TAX-06 Vs. MATCHLESS GLASS SERVICES PVT. LTD
December 18, 2015
PR. COMMISSIONER OF INCOME TAX-06 Vs. NIKKI DRUGS & CHEMICALS PVT. LTD.
December 3, 2015
PR. COMMISSIONER OF INCOME TAX-08 Vs. SHRI JAI SHIV SHANKAR TRADERS PVT. LTD.
October 14, 2015
PR. COMMISSIONER OF INCOME TAX-09 Vs. TOLL GLOBAL FORWARDING INDIA PVT. LTD.
December 10, 2015
PR. COMMISSIONER OF INCOME TAX-18 Vs. SILVER LINE
November 4, 2015
PR. COMMISSIONER OF INCOME TAX-21 Vs. OM PRAKASH AGGARWAL
July 29, 2015
PR. COMMISSIONER OF INCOME TAX-3 Vs. FORTUNE TECHNOCOMPS (P) LIMITED
May 20, 2015
PR. COMMISSIONER OF INCOME TAX-3 Vs. FORTUNE POLYMERS INDUSTRIES PVT. LTD.
July 13, 2015
PR. COMMISSIONER OF INCOME TAX-4 Vs. G & G PHARMA INDIA LTD.
October 8, 2015
PR. COMMISSIONER OF INCOME TAX-5 Vs. JINDAL SAW LTD.
July 29, 2015
PRABHASH CHAND JAIN Vs. STATE & ANR
August 4, 2015
PRABHAT KUSHAWAHA AND ORS. Vs. STATE AND ORS.
February 13, 2015
PRABHATAM ADVERTISEMENT PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI (SOUTH ZONE) NEW DELHI
August 28, 2015
PRABHATO DEVI (SINCE DECEASED) Vs. NARESH KUMAR
October 6, 2015
PRABHJEET SINGH Vs. BHUPINDER SINGH
August 26, 2015
PRABHU DAYAL AGGARWAL AND ORS. Vs. UNION OF INDIA AND ORS.
February 2, 2015
PRABHU DAYAL DANDRIYAL Vs. UNION OF INDIA AND ORS.
December 17, 2015
PRABHU DAYAL GUPTA Vs. JOY ALUKKAS TRADERS INDIA P LTD
December 11, 2015
PRABHU DAYAL RANGWALA AND ORS. Vs. COMMISSIONER OF INCOME TAX
January 20, 2015
PRABHU DAYAL TRILOK CHAND Vs. THE ORIENTAL INSURANCE CO. LTD.
January 6, 2015
PRABHUDAYAL BATRA Vs. SHREYANS BUILDWELL PVT. LTD.
March 10, 2015
PRACHAR CONSTRUCTIONS PRIVATE LIMITED Vs. STATE
May 25, 2015
PRADEEP Vs. THE STATE NCT OF DELHI
August 21, 2015
PRADEEP Vs. STATE NCT OF DELHI
December 1, 2015
PRADEEP & ORS Vs. STATE (NCT OF DELHI) & ANR
November 19, 2015
PRADEEP AND ORS. Vs. STATE (N.C.T. OF DELHI) AND ORS.
May 5, 2015
PRADEEP KAUR Vs. H S KHURANA
March 11, 2015
PRADEEP KHANNA Vs. RENU KHETARPAL
April 10, 2015
PRADEEP KUMAR Vs. STATE AND ANR
September 9, 2015
PRADEEP KUMAR & ORS Vs. STATE AND ANR
August 25, 2015
PRADEEP KUMAR AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
February 24, 2015
PRADEEP KUMAR AND ORS. Vs. THE STATE GOVT. OF NCT OF DELHI AND ORS.
October 7, 2015
PRADEEP KUMAR GATHANIA Vs. STATE
March 27, 2015
PRADEEP KUMAR PRAHARAJ Vs. SUDERSHAN PATRA
December 16, 2015
PRADEEP PALIWAL Vs. STATE
December 23, 2015
PRADEEP PASWAN Vs. STATE (GOVT OF NCT) DELHI
April 28, 2015
PRADEEP SINGH AHLUWALIA Vs. SECRETARY, MINISTRY OF TOURISM AND ORS.
September 22, 2015
PRADEEP SINGH JADON Vs. UNION OF INDIA & ANR
February 2, 2015
PRADIP BURMAN Vs. INCOME TAX OFFICE
December 2, 2015
PRADIP GHOSH Vs. STATE GOVT OF NCT OF DELHI
December 10, 2015
PRADNYA NAGAR AND ORS. Vs. ROHIT NAGAR AND ORS.
September 10, 2015
PRAHLAD MAHTO Vs. STATE OF NCT OF DELHI
October 16, 2015
PRAKASH CHANDRA MISHRA Vs. GNCT OF DELHI AND ORS.
February 20, 2015
PRAKASH CHANDRA SINGH Vs. UNION OF INDIA AND ORS.
October 6, 2015
PRAKASH G. TAHILRAMANI Vs. DDA
May 18, 2015
PRAKASH HOSPITAL PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II
January 19, 2015
PRAKASH KEDIA Vs. UNION OF INDIA
February 19, 2015
PRAKASH SINGH AND ORS Vs. STATE
August 24, 2015
PRAMEET NARULA Vs. SANJEEV KUMAR CHOUDHARY
November 3, 2015
PRAMILLA DEVI Vs. BRAHM SINGH
February 12, 2015
PRAMOD KUMAR Vs. UNION OF INDIA
February 6, 2015
PRAMOD KUMAR Vs. R C JAIN
February 2, 2015
PRAMOD KUMAR SINGH Vs. UNION OF INDIA
January 22, 2015
PRAMOD RAMJEE SAHARE Vs. UNION OF INDIA
January 6, 2015
PRAN KUMAR KAUL Vs. INDIAN OVERSEAS BANK AND ORS.
April 28, 2015
PRAN KUMAR KAUL Vs. INDIAN OVERSEAS BANK AND ORS.
July 10, 2015
PRAN MEHRA Vs. COMPETITION COMMISSION OF INDIA
February 26, 2015
PRANAB GOBINDA BHAUMIK Vs. CHANDU YADAV AND ORS.
August 28, 2015
PRANAV AND ORS. Vs. THE STATE OF NCT OF DELHI
December 18, 2015
PRANIDHI COMMERCE PVT. LTD. Vs. RELIGARE FINVEST LTD.
January 20, 2015
PRASHANT KUMAR SINGH Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR
July 20, 2015
PRASHANT MAHESHWARI & ORS Vs. STATE NCT OF DELHI & ANR
November 4, 2015
PRASHANT OJHA Vs. SHALU OJHA
April 6, 2015
PRASHEEL BHARADWAJ Vs. REGISTRAR COOP. SOCIETIES AND ORS.
October 1, 2015
PRATAP SINGH Vs. UNION OF INDIA AND ORS
July 9, 2015
PRATEEK Vs. UNION OF INDIA AND ANR
December 16, 2015
PRATEEK SEJWAL Vs. STATE ( NCT OF DELHI) & ANR
October 12, 2015
PRATEEK SHRIVASTAV Vs. AMRIT CHADHA AND ORS.
December 8, 2015
PRATIMA SRIVASTAVA Vs. STATE OF NCT OF DELHI AND ORS.
July 21, 2015
PRAVEEN Vs. STATE
May 14, 2015
PRAVEEN AND ORS. Vs. STATE
November 30, 2015
PRAVEEN ARORA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
August 18, 2015
PRAVEEN ARYA Vs. PADMINI SINGLA AND ORS.
August 11, 2015
PRAVEEN JAIN Vs. LAND ACQUISITION COLLECTOR (NORTH)
January 19, 2015
PRAVEEN KHOLI Vs. KOMAL
March 13, 2015
PRAVEEN KOHLI Vs. KOMAL @ KAMLESH
May 20, 2015
PRAVEEN KUMAR Vs. UNION OF INDIA
January 14, 2015
PRAVEEN KUMAR Vs. SHOBHA DEVI & ANR
August 11, 2015
PRAVEEN KUMAR Vs. MINISTRY OF RAILWAY & ORS
November 17, 2015
PRAVEEN KUMAR @ KANHAIYA Vs. STATE
April 27, 2015
PRAVEEN KUMAR AND ORS. Vs. STATE AND ORS.
July 14, 2015
PRAVEEN MAHAJAN Vs. REGISTRAR COOPERATIVE SOCIETIES
May 7, 2015
PRAVEEN SHARMA Vs. JAI PRAKASH SHARMA
May 18, 2015
PRAVEEN SHRIVASTAVA Vs. ALLAHABAD BANK
September 16, 2015
PRAVESH JUGRAN & ANR Vs. SHARANG JAIN & ANR
October 16, 2015
PRAVESH MIGLANI Vs. PUNAM ANAND KUMAR
March 18, 2015
PRECISE ESTATES PVT LTD Vs. UNION OF INDIA
January 13, 2015
PREDEEP KUMAR VERMA Vs. APARNA MEHRA AND ORS.
January 21, 2015
PREETI CHANDRA Vs. KAUTAN KRAFT AND ORS.
February 4, 2015
PREETI WADHWAN AND ORS. Vs. STATE
September 7, 2015
PREETINDER SINGH THAPAR Vs. HARDEEP SINGH THAPAR AND ORS.
November 4, 2015
PREM Vs. ARYA SAMAJ SAKET
February 26, 2015
PREM CHAND Vs. UNION OF INDIA AND ORS.
April 7, 2015
PREM CHAND Vs. RAKESH GARG
March 4, 2015
PREM CHAND INDRIYAS Vs. CALMANT KOTI AND ORS.
October 15, 2015
PREM CHAND RANA & ANR Vs. RAMESH CHANDER & ANR
October 19, 2015
PREM CHAND SHARMA AND ORS. Vs. RAM GOPAL
April 7, 2015
PREM KUMAR Vs. UNION OF INDIA AND ORS.
February 9, 2015
PREM KUMAR BANSAL Vs. AMBRISH GARG
April 13, 2015
PREM KUMAR GUPTA Vs. BANK OF INDIA AND ORS.
March 9, 2015
PREM LATA Vs. CENTRAL INFORMATION COMMISSION AND ORS.
February 27, 2015
PREM LATA SONI AND ORS. Vs. RAJENDER SONI
September 7, 2015
PREM MARDI Vs. UNION OF INDIA AND ORS.
September 16, 2015
PREM NARAIN SHARMA Vs. MEHAR CHAND (DECEASED)
January 15, 2015
PREM SHARMA & ANR Vs. UNION OF INDIA & ORS
April 21, 2015
PREM SINGH Vs. MUNICIPAL CORPORATION OF DELHI
March 13, 2015
PREM SINGH Vs. STATE (NCT OF DELHI)
September 15, 2015
PREM SINGH Vs. GENERAL MANAGER, NORTHERN RAILWAY AND ORS
August 21, 2015
PREM SINGH (HAV) Vs. UOI AND OTHERS
March 20, 2015
PREM WATI SAINI Vs. SURESH CHAND SAINI
January 27, 2015
PREMADHAR MEMORIAL CHARITABLE TRUST Vs. UNION OF INDIA AND ORS.
September 1, 2015
PREMWATI Vs. THE LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI AND ORS.
July 14, 2015
PREMWATI Vs. BHAGWATI DEVI
August 28, 2015
PRESIDENCY KID LEATHER PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
March 3, 2015
PRESTIGE FOODS LTD Vs. STC OF INDIA
April 13, 2015
PRIME MINISTERS NATIONAL RELIEF FUND Vs. ASEEM TAKYAR
November 19, 2015
PRIMO CONSTRUCTION CO. Vs. ENERGO ENGINEERING PROJECTS LTD. AND ORS.
September 18, 2015
PRINCE KUMAR Vs. INSTITUTE OF COMPANY SECRET ARIES OF INDIA
February 3, 2015
PRINCE VASHISTA Vs. STATE ( NCT OF DELHI) & ORS
December 18, 2015
PRINCIPAL COMMISSIONER OF CUSTOM Vs. RISO INDIA PVT. LTD.
October 7, 2015
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CONTROL AND SWITCHGEAR CONTRACTORS LTD.
August 24, 2015
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KURELE PAPER MILLS P. LTD.
July 6, 2015
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA SHIPYARD LIMITED
August 25, 2015
PRINCIPAL COMMISSIONER OF INCOME TAX - 21 Vs. UNIVERSAL PRECISION SCREWS
October 6, 2015
PRINCIPAL COMMISSIONER OF SERVICE TAX DELHI-II Vs. TOPS SECURITY LTD.
December 5, 2015
PRIT PAL SINGH Vs. RAMESH KUMAR DORA
April 23, 2015
PRITAM KAUR Vs. UNION OF INDIA AND ORS.
April 13, 2015
PRITAM SINGH Vs. REGISTRAR OF FIRM AND SOCIETY AND ANR
April 9, 2015
PRITAM SINGH Vs. SANJAY SHARMA & ANR
April 23, 2015
PRITAM SINGH AND ORS. Vs. STATE AND ORS.
August 14, 2015
PRITAM SINGH BHATTI Vs. STATE
October 12, 2015
PRITESH KUMAR SINGH Vs. PEEPEE PUBLISHERS & DISTRIBUTORS (P) LTD. AND ORS.
July 23, 2015
PRITHIPAL SINGH Vs. AVTAR SINGH WALIA
November 26, 2015
PRITI SHARMA Vs. THE GOVERNMENT OF NCT OF DELHI AND ORS.
August 6, 2015
PRITI SHARMA Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
March 25, 2015
PRITPAL SINGH GULATI AND ORS. Vs. JAI GAJANAN ENTERPRISES PVT. LTD. AND ORS.
September 2, 2015
PRIYA PARAMESWARAN PILLAI Vs. UNION OF INDIA
March 12, 2015
PRIYA SHARMA Vs. EAST DELHI MUNICIPAL CORPORATION & ORS
July 9, 2015
PRIYA SWAMI Vs. STATE
January 15, 2015
PRIYANEET KAUR AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
February 23, 2015
PRIYANKA Vs. STATE
May 20, 2015
PRIYANKA KATHURIA Vs. STATE OF DELHI AND ORS
August 17, 2015
PRIYANKA OVERSEAS (P) LTD. AND ORS. Vs. STATE OF NCT DELHI AND ORS.
February 5, 2015
PRO COMMISSIONER OF INCOME TAX Vs. VIJAY CONDUCTORS INDIA PVT. LTD. AND ORS.
September 29, 2015
PROEL S P A Vs. PINE CREEK TECH INC
February 27, 2015
PROF D K SENGUPTA Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
January 27, 2015
PROF R CHANDRA Vs. GNCT OF DELHI & ORS
September 23, 2015
PROFESSOR J P SHRIVASTAVA Vs. UNIVERSTIY OF DELHI AND ANR
April 10, 2015
PROGRESSIVE ESTATES & PROMOTERS PVT. LTD. Vs. COMMR. OF S.T.
August 5, 2015
PROGRESSIVE FINLEASE LTD. Vs. USHA SRIVASTAVA
October 5, 2015
PROGRESSIVE SHELTERS PVT LTD & ORS Vs. STATE
July 22, 2015
PROMILA GULATI Vs. ANIL GULATI
February 12, 2015
PROMILA NANDA Vs. STATE NCT OF DELHI
September 16, 2015
PROMINENT HOTELS PVT. LTD. AND ORS. Vs. STATE
June 5, 2015
PSB PROPERTIES PRIVATE LIMITED Vs. STATE
May 25, 2015
PSB REALTORS PRIVATE LIMITED Vs. STATE
March 26, 2015
PUBLIC WORKS DEPARTMENT Vs. ASHOK KUMAR
May 15, 2015
PULSE REALTY PRIVATE LIMITED Vs. STATE
March 17, 2015
PUMA SE & ANR Vs. FOOTWEAR (KLICK) INDIA PVT LTD & ORS
November 3, 2015
PUNEET @ TITU Vs. STATE OF DELHI
December 21, 2015
PUNEET AND ORS. Vs. THE STATE AND ORS.
August 19, 2015
PUNEET BANSAL AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
April 17, 2015
PUNEET BHATIA AND ORS. Vs. KARISHMA BHATIA AND ORS.
November 30, 2015
PUNEET GUPTA Vs. RUCHIKA GUPTA
December 9, 2015
PUNEET JAIN & ORS Vs. STATE (NCT OF DELHI) & ANR
September 9, 2015
PUNEET KOHLI Vs. BEANT SINGH
November 26, 2015
PUNEET OBEROI Vs. NUPUR SAINI & ANR
September 4, 2015
PUNEET SINGH Vs. MODERN SCHOOL AND ORS.
August 18, 2015
PUNITA MAKKAR Vs. STATE
November 30, 2015
PUNJ LLOYD LTD Vs. GVK POWER (GOINDWAL SAHIB) LTD
April 21, 2015
PUNJAB & SIND BANK Vs. NAND LAL PHATNANI AND ORS.
October 9, 2015
PUNJAB & SIND BANK Vs. NARAIN DASS AGENCIES (SOUTH) AND ORS.
July 15, 2015
PUNJAB & SIND BANK Vs. RAMANJIT KAUR
February 5, 2015
PUNJAB & SIND BANK Vs. AVIN LIGHT INDUSTRIES PVT LTD & ORS
July 10, 2015
PUNJAB AND SIND BANK Vs. MMTC LIMITED AND ORS.
November 27, 2015
PUNJAB NATIONAL BANK Vs. KOHINOOR FOODS LIMITED
February 13, 2015
PUNJAB NATIONAL BANK Vs. ARTI SHARMA
January 20, 2015
PUNJAB NATIONAL BANK Vs. BSES RAJDHANI POWER LTD.
November 23, 2015
PUNJAB NATIONAL BANK & ANR Vs. H N WADHWA
July 3, 2015
PUNJAB NATIONAL BANK AND ORS. Vs. KINGFISHER AIRLINES LIMITED AND ORS.
December 17, 2015
PUNJAB STATE POWER CORPORATION LIMITED Vs. CEYLON BISCUITS PVT. LTD. AND ORS.
March 2, 2015
PUNJAB STATE TRANSMISSION CORPORATION LTD Vs. UNION OF INDIA
March 9, 2015
PUNJAB STORES Vs. CHIEF EXECUTIVE OFFICER, FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND ORS.
November 6, 2015
PUNJABI ACADEMY Vs. E P F APPELLATE TRIBUNAL
March 17, 2015
PUR POLYURETHANE PRODUCTS PVT. LTD. AND ORS. Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ORS.
September 10, 2015
PURAN Vs. STATE
January 15, 2015
PURAN CHAND Vs. PAWAN KUMAR AND ORS.
April 29, 2015
PURAN CHAND Vs. RAJ KUMAR AND ORS.
December 1, 2015
PURAN CHAND AND ORS Vs. STATE NCT OF DELHI AND ANR
September 11, 2015
PURAN CHAND DHARMARTH Vs. UNION OF INDIA
September 29, 2015
PURAN CHAND NEHLANI & ORS Vs. STATE & ANR
July 16, 2015
PURAN CHAND SHARMA Vs. STATE (GOVT. OF NCT OF DELHI)
September 22, 2015
PURI CONSTRUCTION P LTD Vs. LARSEN AND TOUBRO LTD
April 30, 2015
PURNA NAND Vs. UNION OF INDIA
January 19, 2015
PURSHOTTAM DASS Vs. M L VOHRA
December 21, 2015
PUSHPA