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Case Index
Title
Date
COMMISSIONER OF CUSTOMS,AHMEDABAD Vs. M/S.ESSAR STEEL LTD.
April 13, 2015
A. PRABHAKARA REDDY AND CO. Vs. STATE OF MADHYA PRADESH AND ORS.
August 24, 2015
A.B.H. SAKKAREGOWDA Vs. STATE OF KARNATAKA
August 26, 2015
A.C. NARAYANAN Vs. STATE OF MAHARASHTRA AND ANOTHER
January 28, 2015
A.N. SACHDEVA Vs. MAHARSHI DAYANAND UNIVERSITY AND ORS
August 10, 2015
A.P. POWER COORDINATION COMMITTEE AND ORS. Vs. LANCO KONDAPALLI POWER LTD. AND ORS.
October 16, 2015
A.R. DAHIYA Vs. SEBI
November 26, 2015
A.R. VENUGOPAL Vs. JOTHEESWARAN AND ORS.
July 1, 2015
A.R.S. AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE, TRICHY
September 8, 2015
A.RAGHU Vs. GOVT. OF ANDHRA PRDESH
March 26, 2015
ABC Vs. STATE (NCT OF DELHI)
July 6, 2015
ABDUL KARIM Vs. STATE OF ASSAM
February 26, 2015
ABDUL RAZAK AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
May 15, 2015
ABDUL RAZZAQ Vs. STATE OF U.P.
March 16, 2015
ABDUL WAHEED Vs. STATE OF UTTAR PRADESH
September 1, 2015
ABHAY SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
January 19, 2015
ABHINAV SHARMA Vs. SUNIL SAMDARIA
May 15, 2015
ADANI AGRI FRESH LTD Vs. MAHABOOB SHARIF AND OTHERS
December 2, 2015
ADANI POWER LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
March 31, 2015
ADARSH KHALSA SANYKUT SAHAKARI KHETI SAMITI LTD. Vs. URMILA AGARWAL (D) THR LRS.
March 24, 2015
ADDL. DIR. GENERAL, DTE. GENERAL OF CENTRAL EXCISE Vs. KIRAN MACHINES
October 15, 2015
ADI SAIVA SIVACHARIYARGAL NALA SANGAM & ORS Vs. THE GOVERNMENT OF TAMIL NADU & ANR
December 16, 2015
AERO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
July 22, 2015
AG Vs. SHIV KUMAR YADAV
September 10, 2015
AGRICULTURAL INCOME TAX OFFICER AND ORS. Vs. GOODRICKE GROUP LTD. AND ORS.
March 25, 2015
AHMED SHAH Vs. STATE OF RAJASTHAN
January 9, 2015
AHMEDABAD MUNICIPAL CORPORATION Vs. RAJUBHAI SOMABHAI BHARWAD
July 1, 2015
AHUJASONS SHAWL WALE (P) LTD. Vs. COMMISSIONER OF CUSTOMS
March 16, 2015
AIDEK TOURISM SERVICES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
March 19, 2015
AIRPORT AUTHORITY OF INDIA Vs. COMMISSIONER OF CUSTOMS
July 15, 2015
AJAY KUMAR CHOUDHARY Vs. UNION OF INDIA (UOI) AND ORS.
February 16, 2015
AJAY RAMDAS RAMTEKE AND ORS. Vs. MAHANAGAR SUDHAR SAMITI AND ORS.
February 2, 2015
AJIT BALSE Vs. RANGA KARKERE
February 24, 2015
AJITHKUMAR P. AND ORS. Vs. REMIN K.R. AND ORS.
October 13, 2015
AKBAR Vs. ASHOK SAHU AND ORS.
February 27, 2015
AKHIL BHARTIYA VIDYARTHI PARISHAD Vs. UNION OF INDIA & ORS.
January 30, 2015
AKHILESH KUMAR SINGH Vs. RAM DAWAN AND ORS.
September 23, 2015
ALEXANDER GEORGE Vs. COMMISSIONER OF INCOME-TAX
March 20, 2015
ALI HASAN Vs. STATE OF UTTARAKHAND
December 8, 2015
ALL INDIA JUDGES ASSON. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 16, 2015
ALL KERALA ONLINE LOTTERY DEALERS ASSOCIATION Vs. STATE OF KERALA & ORS.
November 5, 2015
ALUVA JANASEVA Vs. UNION OF INDIA (UOI) AND ORS.
November 30, 2015
AMARKANT RAI Vs. STATE OF BIHAR AND ORS.
March 13, 2015
AMBICA PRASAD Vs. ALAM AND ORS.
April 8, 2015
AMBIKAPATHI AMMAL Vs. KANDASWAMY KOIL
March 10, 2015
AMBUJA CEMENT LTD. Vs. COMMISSIONER OF C. EX.
August 21, 2015
AMRUTLAL LILADHARBHAI KOTAK AND ORS. Vs. STATE OF GUJARAT
February 26, 2015
ANDAMAN TIMBER INDUSTRIES Vs. COMMISSIONER OF C. EX., KOLKATA-II
September 2, 2015
ANDHRA PRADESH INDL INFRASTRUCTURAL CORPORATION LTD Vs. SHIVANI ENGINEERING INDUSTRIES
February 25, 2015
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
May 15, 2015
ANDISAMY CHETTIAR Vs. SUBBURAJ CHETTIAR
December 8, 2015
ANDRE DE MENEZES Vs. BRENDA NAZARETH MENEZES AND ORS.
September 2, 2015
ANIL JAIN AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
January 22, 2015
ANIL JOSHI AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 9, 2015
ANIL KALRA Vs. J.D. PANDEY AND ORS.
September 29, 2015
ANILRAO KALAJERAO BABAR Vs. SANGLI DISTRICT CENTRAL COOPERATIVE BANK LTD. AND ORS.
April 7, 2015
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES & ORS.
November 18, 2015
ANIRUDH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
March 20, 2015
ANKUR STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2015
ANUPAM CHAKRABORTY AND ORS. Vs. SUPERTECH LTD. AND ORS.
February 16, 2015
ANVIL CABLES PVT. LTD. Vs. COMMNR. OF CENTRAL TAXES AND SERVICE TAX
February 6, 2015
APPAREL EXPORT PROMOTION COUNCIL Vs. COLLEGE CULTURE
July 29, 2015
ARIANE ORGACHEM PVT LTD Vs. WYETH EMPLOYEES UNION
April 29, 2015
ARJUN SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
January 13, 2015
ARSHAD Vs. STATE OF PUNJAB
September 7, 2015
ARUN BHASKAR ADARKAR Vs. MINA SRINIVASAN KRISHNAN AND ORS.
February 17, 2015
ARUNBHAI KALYANBHAI SUTARIYA Vs. NUTAN NAGRIK SAHAKARI BANK LTD. AND ORS.
March 10, 2015
ARUTLA SHANKARAIAH Vs. STATE OF ANDHRA PRADESH
August 18, 2015
ARVIND BANSAL AND ORS. Vs. STATE OF HARYANA AND ORS.
January 13, 2015
ASGER IBRAHIM AMIN Vs. LIFE INSURANCE CORPORATION OF INDIA
October 12, 2015
ASHA VERMAN Vs. MAHARAJ SINGH
March 27, 2015
ASHAPURA MINE-CHEM LTD. Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION
April 16, 2015
ASHARAM BAPU Vs. STATE OF RAJASTHAN
January 20, 2015
ASHISH GOPALDAS ALIAS GOPIKISAN LOHIYA Vs. STATE OF MAHARASHTRA
August 10, 2015
ASHISH PLASTIC INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 2015
ASHOK Vs. STATE OF MAHARASHTRA
March 11, 2015
ASHOK KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
February 17, 2015
ASHOK RANGNATH NAGAR Vs. SHRIKANT GOVINDRAO SANGVIKAR
October 27, 2015
ASHWANI KUMAR @ ASHU Vs. STATE OF PUNJAB
April 16, 2015
ASHWATHAMMA Vs. LAKSHMAMMA
February 16, 2015
ASIT KUMAR DAS Vs. J. PANDA, THE CHIEF POST MASTER GENERAL & ORS.
January 22, 2015
ASSAM PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
April 8, 2015
ASSAM SANMILITA MAHASANGHA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
July 21, 2015
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. INSPECTOR OF POLICE
February 27, 2015
ASSISTANT COMMISSIONER Vs. HINDUSTAN URBAN INFRASTRUCTURE LTD.
January 13, 2015
ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND ORS. Vs. NETLEY B ESTATE AND ORS.
March 17, 2015
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VICTORY AQUA FARM LTD.
September 4, 2015
ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA AND ORS. Vs. RADHEY SHYAM PANDEY AND ORS.
February 26, 2015
ASSIT. COMMR. OF I.T. BANGALORE Vs. MICRO LABS LTD.
December 10, 2015
AVAS AYUKT, U.P. AVAS EVAM VIKAS PARISHAD AND ORS. Vs. BHAGWAN TIWARI AND ORS.
March 20, 2015
AVASARALA TECHNOLOGIES LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX
March 30, 2015
AVENUE SUPERMARTS PVT. LTD Vs. MRS. NISCHINT BHALLA
October 8, 2015
AVENUE SUPERMARTS PVT. LTD. Vs. NISCHINT BHALLA
July 8, 2015
AVINASH KUMAR SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
February 6, 2015
B P L LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN-II COMMISSIONERATE
May 5, 2015
B. JAYARAMAN Vs. V. ANANDARAJ AND ORS.
February 4, 2015
B. RADHAKRISHNAN Vs. STATE OF TAMIL NADU
November 17, 2015
B. SRINIVASULU AND ORS. Vs. NELLORE MUNICIPAL CORPORATION AND ORS.
August 17, 2015
B.K.S. MARULASIDDAIAH AND COMPANY Vs. MADRAS PAKKU MANDY
January 8, 2015
B.S. SHESHAGIRI SETTY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 15, 2015
BABA SHIV NATH SINGH Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
September 8, 2015
BABLU KUMAR Vs. STATE OF BIHAR
July 20, 2015
BABU SINGH KUSHWAHA Vs. CBI AND ORS.
November 4, 2015
BABURAJ AND ORS. Vs. STATE OF KERALA AND ORS.
March 25, 2015
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.
January 30, 2015
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.
January 13, 2015
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.
February 20, 2015
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA AND ORS.
April 17, 2015
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA AND ORS.
August 7, 2015
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA & ORS.
July 31, 2015
BADRU RAM AND ORS. Vs. STATE OF RAJASTHAN
February 26, 2015
BAGRI SYNTHETICS PRIVATE LTD. Vs. HANUMAN PRASAD BAGRI
September 29, 2015
BAJAJ AUTO LTD. Vs. COMMISSIONER OF C. EX. & CUS., AURANGABAD
July 29, 2015
BALAJEE INGOT INDIA PVT. LTD. Vs. UNION OF INDIA
April 24, 2015
BALASAHEB ARJUN TORBOLE Vs. ADMINISTRATOR & DIVISIONAL COMMISSIONER
April 1, 2015
BALBHADRA PARASHAR Vs. STATE OF MADHYA PRADESH
December 10, 2015
BALBIR SINGH @ BALBIR AND OTHERS ETC. ETC. Vs. STATE OF HARYANA AND OTHERS ETC. ETC.
April 22, 2015
BALDEV SINGH Vs. STATE OF HARYANA
November 4, 2015
BALESHWAR DAYAL JAISWAL Vs. BANK OF INDIA & ORS
August 5, 2015
BALHAR SINGH Vs. SARWAN SINGH AND ORS.
February 26, 2015
BALJINDER PAL KAUR Vs. STATE OF PUNJAB AND ORS.
September 8, 2015
BALKAR Vs. SURRENDER
November 27, 2015
BALU @ BAL SUBRAMANIAM & ANR Vs. STATE (U.T. OF PONDICHERRY)
October 16, 2015
BALU S/O ONKAR PUND Vs. STATE OF MAHARASHTRA
February 2, 2015
BANGALORE ELECTRICITY SUPPLY CO. LTD. Vs. KONARK POWER PROJECTS LTD. AND ORS.
April 28, 2015
BANK OF SHARJAH Vs. JOPLIN OVERSEAS INVESTMENT PVT. LTD. AND ORS.
February 25, 2015
BANWARI LAL AND ORS. Vs. BALBIR SINGH
August 25, 2015
BAR COUNCIL OF INDIA Vs. AJAYINDER SANGWAN AND ORS.
November 2, 2015
BARANAGORE JUTE FACTORY PLC. AND ORS. Vs. SHREEKISHAN OMPRAKASH AND ORS.
March 12, 2015
BASANT SHARMA Vs. STATE OF BIHAR
April 6, 2015
BASAVANTAPPA Vs. IRAPPA
December 11, 2015
BASISTH NARAYAN YADAV Vs. KAILASH RAI AND ORS.
July 3, 2015
BATHINDA DEV. AUTH. Vs. IQBAL SINGH
February 26, 2015
BENGAL AMBUJA HOUSING DEVELOPMENT LTD Vs. PRAMILA SANFUI
September 18, 2015
BENNET COLEMAN AND CO. LTD. Vs. STATE OF BIHAR AND ORS.
February 10, 2015
BHADRESH BIPINBHAI SHETH Vs. STATE OF GUJARAT AND ORS.
September 1, 2015
BHANDARI UDYOG LIMITED Vs. INDUSTRIAL FACILITATION COUNCIL
February 20, 2015
BHANUBEN AND ANR. Vs. STATE OF GUJARAT
September 14, 2015
BHANUSHALI HOUSING COOPERATIVE SOCIETY LTD. Vs. MANGILAL AND ORS.
July 24, 2015
BHANWARI & ORS. Vs. STATE OF RAJASTHAN
November 3, 2015
BHARAT BHUSHAN Vs. TEJ RAM AND ORS.
September 16, 2015
BHARAT PETROLEUM CORPORATION LTD. AND ORS. Vs. SWAPNIL SINGH
September 8, 2015
BHARAT PETROLEUM CORPORATION LTD. AND ORS. Vs. MEET KALHAR
August 28, 2015
BHARAT SANCHAR NIGAM LTD. Vs. PAWAN KUMAR GUPTA
September 16, 2015
BHARGAVA AND ASSOCIATES PVT. LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 10, 2015
BHARTI AIRTEL Vs. UNION OF INDIA
May 14, 2015
BHAVANBHAI BHAYABHAI PANELLA Vs. THE STATE OF GUJARAT
February 4, 2015
BHAWAR SINGH Vs. CENTRAL BUREAU OF NARCOTICS
June 2, 2015
BHIM SINGH Vs. STATE OF UTTARAKHAND
February 11, 2015
BHOR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
September 2, 2015
BHS INDUSTRIES Vs. EXPORT CREDIT GUARANTEE CORP
July 7, 2015
BHUPAL SINGH Vs. STATE OF HARYANA
April 1, 2015
BIHAR LEGISLATIVE COUNCIL Vs. UNION OF INDIA (UOI) AND ORS.
July 6, 2015
BIJENDRA BHAGAT Vs. STATE OF UTTARAKHAND
May 29, 2015
BIJENDRA SINGH AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
April 9, 2015
BILASPUR RAIPUR KSHETRIYA GRAMIN BANK Vs. MADANLAL TANDON
May 15, 2015
BIMLA DEVI Vs. RAJESH SINGH & ANR
December 16, 2015
BINOY Vs. STATE OF KERALA
February 13, 2015
BIOCHEM PHARMACEUTICALS IND. LTD. Vs. COMMNR. OF CENTRAL EXCISE, DAMAN, VAPI
July 31, 2015
BIPINCHANDRA GAMANLAL CHOKSHI AND ORS. Vs. STATE OF GUJARAT AND ORS.
December 10, 2015
BISHWANATH DAS Vs. STATE OF JHARKHAND
August 18, 2015
BIVASH CHANDRA DEBNATH @ BIVASH D Vs. STATE OF WEST BENGAL
April 8, 2015
BIVASH CHANDRA DEBNATH AND ORS. Vs. STATE OF WEST BENGAL
April 16, 2015
BLOCK LAND AND LAND REFORMS OFFICER Vs. AGA MD. SAMIM AND ORS.
August 11, 2015
BLUE STAR LTD. Vs. UNION OF INDIA (UOI)
July 28, 2015
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR AND ORS.
April 17, 2015
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKET ASSOCIATION OF BIHAR
January 22, 2015
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
January 7, 2015
BRIDGESTONE INDIA PVT. LTD. Vs. INDERPAL SINGH
November 24, 2015
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
November 20, 2015
BURUJUKADI LAXMAPPA AND ORS. Vs. STATE OF U.P.
February 19, 2015
C. CHAKKARAVARTHY AND ORS. Vs. M. SATYAVATHY, IAS AND ORS.
October 16, 2015
C. CHANDRASEKARAIAH Vs. STATE OF KARNATAKA
April 13, 2015
C. SEMBIAM SIVAKUMAR Vs. V. SIVACHITRA DEVI
September 15, 2015
C. SUKUMARAN Vs. STATE OF KERALA
January 29, 2015
C.C. (IMPORTS) Vs. GUJARAT RESEARCH AND MEDICAL INSTITUTE
March 12, 2015
C.C.E., MANGALORE Vs. MANGALORE REFINERY & PETROCHEMICALS LTD.
August 27, 2015
C.C.E., VISHAKHAPATNAM-III Vs. ANDHRA PRADESH PAPER MILLS LTD.
May 5, 2015
C.I.T. Vs. VEENA DEVELOPERS
April 28, 2015
C.I.T. AND ORS. Vs. AVANI EXPORTS AND ORS.
March 30, 2015
CALCUTTA STOCK EXCHANGE Vs. BLB LIMITED
December 11, 2015
CANARA BANK Vs. M. MAHESH KUMAR
May 15, 2015
CANARA BANK Vs. M MAHESH KUMAR
May 13, 2015
CAPRIHANS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 16, 2015
CAPRIHANS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
September 9, 2015
CARGILL INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, VISAKHAPATNAM
October 27, 2015
CAST METAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX.-IV, KOLKATA
October 15, 2015
CASTLETON INVESTMENT LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
September 30, 2015
CASTROL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
November 6, 2015
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. TELECOM REGULATORY AUTHORITY OF INDIA
January 30, 2015
CENTRAL BANK OF INDIA Vs. JAGBIR SINGH
April 16, 2015
CENTRAL BANK OF INDIA Vs. VIRUDHUNAGAR STEEL ROLLING MILLS LTD
December 29, 2015
CENTRAL BANK OF INDIA AND ORS. Vs. C.L. VIMLA AND ORS.
April 28, 2015
CENTRAL BUREAU OF INVESTIGATION Vs. RATHIN DANDAPAT AND ORS.
August 21, 2015
CENTRAL BUREAU OF INVESTIGATION Vs. MANINDER SINGH
August 28, 2015
CENTRAL WAREHOUSING CORPOTRATION Vs. SARPANCH, GRAM PANCHAYAT AND ORS.
August 25, 2015
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. REGISTRAR GENERAL OF THE HIGH COURT OF DELHI
December 14, 2015
CHACKOLAS SPINNING AND WEAVING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
July 16, 2015
CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA Vs. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION
January 9, 2015
CHAIRMAN & MANAGING DIRECTOR, TNHB Vs. S. SARASWATHY
May 11, 2015
CHAITANYA PRAKASH AUDICHYA Vs. C.B.I.
July 1, 2015
CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA AND ORS.
May 22, 2015
CHANDAN SINGH Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
January 12, 2015
CHANDER PRAKASH TYAGI Vs. BENARSI DAS AND ORS.
March 17, 2015
CHANDERI DEVI AND ORS. Vs. JASPAL SINGH AND ORS.
March 31, 2015
CHANDRA BABU @ MOSES Vs. STATE, INSPECTOR OF POLICE
July 7, 2015
CHANDRA KAUR Vs. STATE OF RAJASTHAN
September 8, 2015
CHANDRAKANT JAYANTILAL SUTHAR & ANR. Vs. STATE OF GUJARAT
July 28, 2015
CHARANJIT PAL JINDAL Vs. L.N. METALICS
February 24, 2015
CHARU KISHOR MEHTA Vs. JOINT CHARITY COMMISSIONER, GREATER BOMBAY REGION AND ORS.
March 12, 2015
CHARULATA BEHERA Vs. PRAVATI PARIDA
January 30, 2015
CHAUHARYA TRIPATHI AND ORS. Vs. L.I.C. OF INDIA AND ORS.
March 11, 2015
CHEBROLU ENTERPRISES Vs. ANDHRA PRADESH BACKWARD CLASS COOPERATIVE FINANCE CORPORATION LTD.
October 28, 2015
CHENNAI PROPERTIES AND INVEST. LTD. Vs. COMMNR. OF INCOME TAX
April 9, 2015
CHHATRADHARI RAM Vs. STATE OF JHARKHAND
December 15, 2015
CHIEF CONTROLLING REVENUE AUTHORITY Vs. COSTAL GUJARAT POWER LTD. AND ORS.
August 11, 2015
CHIEF ENGINEER (NAVAL WORKS) AND ORS. Vs. A.P. ASHA
October 15, 2015
CHIEF MASTER SARGEANT MASSIM. LAT. Vs. UOI
August 26, 2015
CHINA RAILWAY SHISIJU GR. CORPORATION AND ORS. Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
January 19, 2015
CHINTAMAN NAMDEV PATIL (DEAD) Vs. SUKHDEV NAMDEV PATIL & ANR
September 28, 2015
CHITRA AND ORS. Vs. STATE OF KERALA AND ORS.
August 21, 2015
CHITTARANJAN SHETTY Vs. STATE
September 16, 2015
CHOITH NANIKRAM HARCHANDANI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
November 20, 2015
CIMMCO BIRLA LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR -
April 27, 2015
CIT (CENTRAL) KANPUR AND ORS. Vs. RAJENDRA KUMAR VERMA
December 4, 2015
CITIBANK N.A. Vs. HITEN P. DALAL
August 21, 2015
COAL HANDLERS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE RANGE KOLKATA - I
May 5, 2015
COASTAL PAPER LTD. Vs. COMMNR. OF CENTRAL EXCISE, VISAKHAPATNAM
July 21, 2015
COCHIN PORT TRUST Vs. STATE OF KERALA
April 22, 2015
COCHIN SHIPYARD LTD Vs. APEEJAY SHIPPING LTD
November 6, 2015
COMMERCIAL MOTORS LTD. Vs. COMMISSIONER OF TRADE TAX U.P., LUCKNOW AND ORS.
September 11, 2015
COMMERCIAL TAXES OFFICER Vs. A INFRASTRUCTURE LTD.
November 24, 2015
COMMISSIONER CENTRAL EXCISE, MUMBAI-III Vs. EMCO LTD.
July 31, 2015
COMMISSIONER OF C. EX. Vs. ADDISONS PAINTS AND CHEMICALS LTD.
March 9, 2015
COMMISSIONER OF C. EX. Vs. VETCARE ORGANICS P. LTD.
May 8, 2015
COMMISSIONER OF C. EX. Vs. VIRAT CRANE INDUSTRIES LTD.
November 6, 2015
COMMISSIONER OF C. EX. Vs. MAHINDRA UGINE STEEL COMPANY LTD.
March 16, 2015
COMMISSIONER OF C. EX. Vs. SHREE RAJASTHAN SYNTEX LTD.
March 24, 2015
COMMISSIONER OF C. EX. Vs. ALEMBIC CHEMICAL WORKS COMPANY LTD.
March 16, 2015
COMMISSIONER OF C. EX. Vs. PITAMBER COATED PAPER LTD.
March 30, 2015
COMMISSIONER OF C. EX. Vs. ASARWA MILLS
April 10, 2015
COMMISSIONER OF C. EX. Vs. QUALITY EXPORTS & CHEMICALS
April 7, 2015
COMMISSIONER OF C. EX. Vs. HIND RECTIFIERS LTD.
July 21, 2015
COMMISSIONER OF C. EX. & CUS. Vs. MENON & MENON LTD.
August 28, 2015
COMMISSIONER OF C. EX. & CUS. Vs. ADOR WELDING LTD.
August 13, 2015
COMMISSIONER OF C. EX. & CUS. Vs. SUN PHARMACEUTICALS INDS. LTD.
October 13, 2015
COMMISSIONER OF C. EX., BANGALORE Vs. HIMALAYA DRUG COMPANY
September 9, 2015
COMMISSIONER OF C. EX., CHENNAI Vs. SAI MIRRA INNOPHARMA PVT. LTD.
November 27, 2015
COMMISSIONER OF C. EX., CHENNAI Vs. GILLETTE DIVERSIFIED OPERATIONS LTD.
November 20, 2015
COMMISSIONER OF C. EX., CHENNAI-II Vs. TEJO ENGINEERING SERVICES P. LTD.
July 29, 2015
COMMISSIONER OF C. EX., CHENNAI-III Vs. RANKA WIRES PRIVATE LTD.
July 23, 2015
COMMISSIONER OF C. EX., COCHIN Vs. ITI LTD.
April 9, 2015
COMMISSIONER OF C. EX., DAMAN Vs. SAHAJANAND TECHNOLOGIES PVT. LTD.
October 30, 2015
COMMISSIONER OF C. EX., DELHI-II Vs. BASS ELECTRONICS INDUSTRIES
August 18, 2015
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May 7, 2015
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November 19, 2015
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August 28, 2015
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September 8, 2015
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September 1, 2015
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October 9, 2015
COMMISSIONER OF C.E. MEERUT-II Vs. PRINCE GUTKA LTD. AND ORS.
July 16, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. HARIPRIYA MARINE FOOD EXPORTS
October 6, 2015
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October 6, 2015
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September 4, 2015
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May 5, 2015
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November 3, 2015
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October 16, 2015
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April 6, 2015
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August 21, 2015
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August 25, 2015
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March 10, 2015
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May 12, 2015
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April 13, 2015
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April 15, 2015
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April 8, 2015
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April 7, 2015
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April 10, 2015
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March 16, 2015
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March 10, 2015
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December 15, 2015
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October 16, 2015
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November 24, 2015
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September 2, 2015
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May 11, 2015
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October 13, 2015
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April 1, 2015
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October 16, 2015
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November 23, 2015
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October 29, 2015
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September 17, 2015
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August 13, 2015
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September 3, 2015
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November 24, 2015
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September 9, 2015
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September 29, 2015
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August 6, 2015
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July 23, 2015
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July 15, 2015
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April 13, 2015
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April 30, 2015
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September 4, 2015
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. INNOVATIVE FOODS LTD.
October 29, 2015
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. KASAT CHEMICALS P. LTD.
September 30, 2015
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. PRECOT MERIDIAN LTD.
October 8, 2015
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. ADITYA BIRLA NUVO LTD. AND ORS.
October 28, 2015
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, HYDERABAD-II Vs. ADANI EXPORTS LTD. AND ORS.
October 7, 2015
COMMISSIONER OF CENTRAL EXCISE, AURANGABAD Vs. GOODYEAR SOUTH ASIA TYRES PVT. LTD. AND ORS.
July 22, 2015
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September 16, 2015
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August 28, 2015
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. TOYOTA KIRLOSKAR MOTORS
September 30, 2015
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September 1, 2015
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July 22, 2015
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September 1, 2015
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October 27, 2015
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July 20, 2015
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September 16, 2015
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. HITKARI FIBRES LTD.
September 3, 2015
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July 1, 2015
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October 15, 2015
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May 1, 2015
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May 14, 2015
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July 21, 2015
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May 8, 2015
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August 26, 2015
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September 23, 2015
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April 27, 2015
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September 1, 2015
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August 28, 2015
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-IV Vs. FITRITE PACKERS, MUMBAI
October 7, 2015
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August 13, 2015
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August 28, 2015
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November 19, 2015
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August 19, 2015
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September 3, 2015
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September 29, 2015
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May 1, 2015
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November 18, 2015
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September 9, 2015
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September 2, 2015
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May 11, 2015
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September 1, 2015
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July 28, 2015
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March 12, 2015
COMMISSIONER OF CUS. Vs. DIASCANS (INDIA) LTD.
March 23, 2015
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August 26, 2015
COMMISSIONER OF CUS. & C. EX., U.P. Vs. S.P.L. SIDDHARTHA LTD.
September 30, 2015
COMMISSIONER OF CUS. & CENTRAL EXCISE Vs. VIJAY MINING EQUIPMENTS
October 13, 2015
COMMISSIONER OF CUS. (IMPORTS), MUMBAI Vs. BAYER CORP. SCIENCE LTD.
September 8, 2015
COMMISSIONER OF CUS. (PREVENTIVE) Vs. ESSAR OIL LTD.
August 28, 2015
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April 15, 2015
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September 24, 2015
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October 8, 2015
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August 6, 2015
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August 7, 2015
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November 4, 2015
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September 4, 2015
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April 28, 2015
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March 26, 2015
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September 8, 2015
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May 11, 2015
COMMISSIONER OF CUSTOMS (IMPORT) Vs. FINACORD CHEMICALS (P) LTD. AND ORS.
April 8, 2015
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August 7, 2015
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August 21, 2015
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October 8, 2015
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April 30, 2015
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. RELIANCE INDUSTRIES LTD.
October 6, 2015
COMMISSIONER OF CUSTOMS (SEA), CHENNAI Vs. NATIONAL LAMINATION INDUSTRIES
October 7, 2015
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October 7, 2015
COMMISSIONER OF CUSTOMS AND ORS. Vs. CONTESSA COMMERCIAL CO. LTD. AND ORS.
October 1, 2015
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October 7, 2015
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September 29, 2015
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September 2, 2015
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May 7, 2015
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May 11, 2015
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September 23, 2015
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September 9, 2015
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November 24, 2015
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August 13, 2015
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May 8, 2015
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September 29, 2015
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July 31, 2015
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August 7, 2015
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September 29, 2015
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October 30, 2015
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October 13, 2015
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July 31, 2015
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March 19, 2015
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July 24, 2015
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April 10, 2015
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November 3, 2015
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August 6, 2015
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November 4, 2015
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April 15, 2015
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April 15, 2015
COMMISSIONER, CENTRAL EXCISE & CUSTOMS, KERALA Vs. LARSEN & TOUBRO LTD
August 20, 2015
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April 23, 2015
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September 17, 2015
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March 6, 2015
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May 12, 2015
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March 11, 2015
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April 1, 2015
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March 9, 2015
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March 19, 2015
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March 25, 2015
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March 13, 2015
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April 9, 2015
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March 20, 2015
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August 13, 2015
COMMNR. OF CUSTOMS Vs. ARYAN ELECTRONICS
April 29, 2015
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March 27, 2015
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August 6, 2015
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July 28, 2015
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May 1, 2015
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August 5, 2015
COMMON CAUSE Vs. UNION OF INDIA (UOI)
May 13, 2015
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July 6, 2015
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September 7, 2015
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December 7, 2015
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January 12, 2015
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March 13, 2015
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October 29, 2015
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August 7, 2015
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April 20, 2015
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September 30, 2015
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March 20, 2015
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August 7, 2015
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August 28, 2015
COMPETENT AUTOMOBILES CO. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
February 26, 2015
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September 2, 2015
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February 4, 2015
CONTROL PRINT LIMITED Vs. NARCOTICS CONTROL BUREAU
April 16, 2015
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April 27, 2015
CRICKET ASSOCIATION OF BIHAR Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS.
October 5, 2015
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April 27, 2015
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March 10, 2015
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July 29, 2015
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July 23, 2015
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November 27, 2015
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March 31, 2015
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August 12, 2015
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October 7, 2015
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March 25, 2015
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October 7, 2015
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September 23, 2015
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March 23, 2015
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March 10, 2015
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May 1, 2015
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October 7, 2015
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February 2, 2015
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March 24, 2015
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July 21, 2015
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September 28, 2015
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March 17, 2015
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January 21, 2015
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November 27, 2015
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April 15, 2015
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July 1, 2015
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September 7, 2015
DEPUTY COMMISSIONER OF INCOME TAX Vs. BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD.
March 30, 2015
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April 17, 2015
DEVENDRA MOHAN Vs. STATE OF U P
November 4, 2015
DEVI MULTIPLEX Vs. STATE OF GUJARAT
May 13, 2015
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May 14, 2015
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September 22, 2015
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April 8, 2015
DHANURDHAR SAHOO Vs. DIVISIONAL MANAGER
October 27, 2015
DHANVI TRADING & INVESTMENT PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
May 15, 2015
DHARAM CHAND Vs. CHAIRMAN, NEW DELHI MUNICIPAL COUNCIL AND ORS.
July 29, 2015
DHARAMPAL SATYAPAL LTD Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI
May 14, 2015
DHIRENDRA KUMAR @ DHIROO Vs. STATE OF UTTARAKHAND
February 26, 2015
DHOLE GOVIND SAHEBRAO Vs. UNION OF INDIA
March 26, 2015
DHROPADABAI Vs. M/S. TECHNOCRAFT TOOLINGS
February 19, 2015
DHROPADABAI AND ORS. Vs. TECHNOCRAFT TOOLINGS
March 19, 2015
DHULABHAI GOKULDAS DRARJI Vs. STATE OF GUJARAT
February 11, 2015
DIAMOND INVESTMENT Vs. INCOME TAX OFFICER, MUMBAI
August 24, 2015
DILBAG SINGH AND ORS. Vs. RAVINDER KAUR AND ORS.
July 9, 2015
DILBAG SINGH AND ORS. Vs. RAVINDER KAUR AND ORS.
September 7, 2015
DILIP K BASU Vs. STATE OF WEST BENGAL
July 24, 2015
DILIP KUMAR MONDAL Vs. STATE OF WEST BENGAL
January 14, 2015
DILIP KUMAR SHARMA Vs. ANKAM NAGESWARA RAO AND ORS.
March 17, 2015
DILLIP J. GIYANANI Vs. STATE OF MAHARASHTRA
September 7, 2015
DILUBHAI HADABHAI VANK Vs. STATE OF GUJARAT
January 6, 2015
DINESH LAL Vs. STATE OF UTTARAKHAND
October 6, 2015
DIPANKAR SADHU Vs. STATE OF WEST BENGAL
April 15, 2015
DIRECTOR (THRISUL PROJECT) DRDO, A.P. Vs. P.B. VARALAKSHMI AND ORS.
August 28, 2015
DIRECTOR GENERAL OF FOREIGN TRADE AND ORS. Vs. KANAK EXPORTS AND ORS.
October 27, 2015
DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) PUNE AND ORS. Vs. SPACEWOOD FURNISHERS PVT. LTD. AND ORS.
May 13, 2015
DIWAN SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
January 5, 2015
DOONGER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 29, 2015
DR. JANET JEYAPAUL Vs. SRM UNIVERSITY & ORS
December 15, 2015
DR. NTR UNIVERSITY OF HEALTH SCIENCES Vs. L. PRAKASAM REDDY
December 8, 2015
DR. RAM LAKHAN SINGH Vs. STATE GOVERNMENT OF UTTAR PRADESH
November 17, 2015
DR. REDDYS LABORATORIES Vs. COMMISSIONER OF CUSTOMS
September 2, 2015
DR. SANDEEP S/O. SADASHIVRAO KANSURKAR Vs. UNION OF INDIA
October 27, 2015
DSC-VIACON VENTURES PVT. LTD. Vs. LAL MANOHAR PANDEY AND ORS.
August 27, 2015
DULU DEVI Vs. STATE OF ASSAM AND ORS.
October 9, 2015
EDARA HARIBABU Vs. TULLURI VENKATA NARASIMHAM & ORS
September 15, 2015
EDWARD Vs. INSPECTOR OF POLICE, AANDIMADAM POLICE STATION
March 11, 2015
EKAASHIRA AGRITECH PVT. LTD. Vs. NATIONAL INVESTOR FORUM AND ORS.
April 21, 2015
ELECTION COMMISSION OF INDIA AND ORS. Vs. BAJRANG BAHADUR SINGH AND ORS.
April 9, 2015
ELEKTRON LIGHTING SYSTEMS PVT. LTD. Vs. SHAH INVESTMENTS FINANCIAL DEVELOPMENTS
November 20, 2015
ELKACHENU KISTAMMA AND ORS. Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
April 7, 2015
ENGINEERING WORKERS ASSOCIATION Vs. RADIUM CREATION LIMITED
October 14, 2015
ESCORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, FARIDABAD
April 29, 2015
ESHWARAPPA Vs. STATE OF KARNATAKA
July 24, 2015
ESSAR TELEHOLDINGS LTD Vs. CENTRAL BUREAU OF INVESTIGATION
September 29, 2015
EXCEL DEALCOMM PRIVATE LIMITED Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED
April 1, 2015
EXCISE AND TAXATION COMMISSIONER CHANDIGARH AND ORS. Vs. BHARAT CONSTRUCTION CORPORATION
April 16, 2015
EXECUTIVE ENG. CSD AND ORS. Vs. UMESH MAHUR
March 18, 2015
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January 19, 2015
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January 7, 2015
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July 13, 2015
FAHIM AHMAD Vs. UNITED INDIA INSURANCE CO.LTD.
March 25, 2015
FAIRGROWTH FINANCIAL SERVICES LTD Vs. CUSTODIAN
August 10, 2015
FARUK ILAHI TAMBOLI AND ORS. Vs. B.S. SHANKARRAO KOKATE AND ORS.
October 14, 2015
FATEHJI & COMPANY AND ORS. Vs. L.M. NAGPAL AND ORS.
April 24, 2015
FEROZ KHAN Vs. STATE OF A.P.
December 16, 2015
FIBRE BOARDS (P) LTD., BANGALORE Vs. COMMISSIONER OF INCOME TAX, BANGALORE
August 11, 2015
FIREMAN GHULAM MUSTAFA Vs. STATE OF UTTARANCHAL
August 25, 2015
FOOD CORPORATION OF INDIA Vs. SANKAR GHOSH
July 8, 2015
FORESHORE CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. PRAVEEN D DESAI
April 8, 2015
FORTIS HOSPITAL LTD. Vs. COMMISSIONER OF CUSTOMS
March 24, 2015
FOUNDATION FOR MEDIA PROFESSIONALS Vs. UNION OF INDIA (UOI)
July 9, 2015
GAJRA GEARS LTD. Vs. COMMNR. CUSTOMS & CENTRAL EXCISE
May 7, 2015
GALI JANARDHAN REDDY Vs. THE STATE OF A.P.
January 20, 2015
GANGA BAI Vs. STATE OF RAJASTHAN
September 30, 2015
GANGA DHAR KALITA Vs. THE STATE OF ASSAM AND ORS.
April 13, 2015
GAURAV KUMAR Vs. STATE OF HARYANA
April 6, 2015
GAURI SHANKAR PD. RAI Vs. SAJAL CHAKROBORTY AND ORS.
April 9, 2015
GAURI SHANKER Vs. STATE OF RAJASTHAN
April 16, 2015
GAUTAM KUNDU Vs. MANOJ KUMAR
December 16, 2015
GERSON DA CUNHA Vs. COMMISSIONER OF CUSTOMS
April 22, 2015
GHUDUSAB AND ORS. Vs. GHUDUSAB IMAMSAB BURDI AND ORS.
August 20, 2015
GHUSABHAI RAISANGBHAI CHORASIYA Vs. STATE OF GUJARAT
February 18, 2015
GIAN CHAND AND OTHERS Vs. GURBLABH SINGH AND OTHERS
December 15, 2015
GIRIDHAR G. YADALAM Vs. COMMISSIONER OF WEALTH TAX & ANR.
July 24, 2015
GIRISHCHANDRA MANUBHAI PATEL Vs. VEDICA PROCON PRIVATE LIMITED AND ORS.
August 13, 2015
GLENMARK PHARMACEUTICALS LTD. Vs. MERCK SHARP AND DOHME CORPORATION AND ORS.
May 15, 2015
GMG ENGINEERING INDUSTRIES Vs. ISSA GREEN POWER SOLUTION
May 15, 2015
GMMCO LIMITED Vs. ECOVINAL INTERNATIONAL PRIVATE LIMITED
January 30, 2015
GMR ENERGY LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
October 27, 2015
GODREJ & BOYCE MANUFACTURING CO. LTD. Vs. STATE OF MAHARASHTRA
January 21, 2015
GOLAM BISWAS Vs. UNION OF INDIA (UOI) AND ORS.
June 3, 2015
GOLBAR HUSSAIN & ORS Vs. STATE OF ASSAM
April 28, 2015
GOVERNMENT MOHINDRA INSTT.OF INFORMATION TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
August 10, 2015
GOVERNMENT OF ANDHRA PRADESH Vs. PRATAP KARAN AND OTHERS
October 9, 2015
GOVT OF NCT OF DELHI Vs. JAGJIT SINGH
February 27, 2015
GRAH RAKSHAK, HOME GUARDS WEL ASSO Vs. STATE OF H P
March 11, 2015
GREATER NOIDA IND. DEV. AUTH. AND ORS. Vs. ANAND KUMAR
August 20, 2015
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. PRAMOD AND ORS.
February 3, 2015
GREAVES LTD. Vs. COMMISSIONER OF C. EX. & CUS., AURANGABAD
August 6, 2015
GUJARAT BOROSIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 4, 2015
GUJARAT MINERAL DEV. CORPN. Vs. RAM SANG BHAILALBHAI AND ORS.
February 26, 2015
GULSHER MOHD. Vs. STATE OF HIMACHAL PRADESH
October 7, 2015
GUPTA STEEL Vs. COMMISSIONER OF CUSTOMS
September 2, 2015
GURCHARAN SINGH Vs. STATE OF PUNJAB
November 2, 2015
GURDAS SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 1, 2015
GURJANT SINGH Vs. STATE OF PUNJAB
July 24, 2015
GURJIT SINGH ALIAS GORA Vs. STATE OF HARYANA
March 10, 2015
GURMINDER SINGH Vs. AMARJIT KAUR AND ORS.
September 24, 2015
GURMIT SINGH & ANR Vs. STATE OF PUNJAB
September 30, 2015
GURNAM SINGH Vs. SUPDT. OF CUSTOMS (PREVENTIVE)
March 18, 2015
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November 6, 2015
GVK INDUSTRIES LTD. AND ORS. Vs. THE INCOME TAX OFFICER AND ORS.
February 18, 2015
H. LAKSHMAIAH REDDY AND ORS. Vs. L. VENKATESH REDDY
April 17, 2015
H.L. GULATI Vs. UNION OF INDIA (UOI) AND ORS.
February 26, 2015
H.L. KHANNA Vs. STATE OF RAJASTHAN
September 15, 2015
H.S. SIDHU Vs. DEVENDRA BAPNA AND ORS.
September 9, 2015
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October 12, 2015
HABASIT LAKOKA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
May 8, 2015
HABEEB KHAN GAURAN Vs. STATE OF RAJASTHAN
January 16, 2015
HANUMAPPA CHANNAPPA HULLUR Vs. SHIVAMARUTHAPPA PARAPPA KALLI AND ORS.
August 21, 2015
HARI NARAYAN BANSAL Vs. DADA DEV MANDIR PRABANDHAK SABHA (BARAH GAON) PALAM
November 3, 2015
HARI SHANKERS Vs. STATE OF UTTAR PRADESH
April 28, 2015
HARI SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 2, 2015
HARIHAR PRASAD PADARHA Vs. KANHA WILDERNESS LTD.
August 14, 2015
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March 10, 2015
HARSARUP PANWAR Vs. STATE OF DELHI
August 19, 2015
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. SANJAY KUMAR
July 9, 2015
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. SANJAY KUMAR
September 7, 2015
HARYANA WAKF BOARD Vs. RAJENDER KUMAR
September 28, 2015
HC PRADEEP KUMAR RAI Vs. DINESH KUMAR PANDEY
May 11, 2015
HCL LIMITED Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
July 21, 2015
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April 7, 2015
HEMANTA MONDAL AND ORS. Vs. GANESH CHANDRA NASKAR
September 23, 2015
HERO CYCLES (P) LTD. Vs. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA
November 5, 2015
HIGH COURT OF ANDHRA PRADESH Vs. NIRMALA K.R. DAYAVATHI AND ORS.
February 11, 2015
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April 29, 2015
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March 11, 2015
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May 13, 2015
HIRALAL SHAW Vs. GANGA SHAW
September 15, 2015
HITEN PRASAN DALAL Vs. CENTRAL BUREAU OF INVESTIGATION
July 23, 2015
HMT WATCHES LTD. Vs. M.A. ABIDA
March 19, 2015
HOLOSTICK INDIA LTD. Vs. COMMNR. OF CENTRAL EXCISE
March 30, 2015
HPL SOCOMAC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2015
HUAWEI TECHNOLOGIES COMPANY LTD. Vs. STERLITE TECHNOLOGIES LTD.
September 4, 2015
HYDER CONSULTING (UK) LTD. Vs. GOVERNOR, STATE OF ORISSA
March 12, 2015
HYMAD PASHA Vs. STATE OF A.P.
February 25, 2015
I. ISMAIL Vs. K. SHAMEEM RANI AND ORS.
October 30, 2015
I.C. TEXTILES LIMITED Vs. THE STATE OF GUJARAT AND ORS.
August 27, 2015
ICICI BANK LTD. Vs. MAHARAJ KRISHAN DATTA AND ORS.
August 3, 2015
IN RE: PRAJWALA (VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS) Vs. STATE
March 13, 2015
INDER CHAND AND ORS. Vs. MOTILAL AND ORS.
July 24, 2015
INDER SINGH Vs. STATE OF RAJASTHAN
January 6, 2015
INDIAN BANK Vs. MANILAL GOVINDJI KHONA
February 3, 2015
INDIAN BANK Vs. BASHEER M. PICHA AND ORS.
September 18, 2015
INDIAN HOTEL & RESTAURANT ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
November 26, 2015
INDIAN HOTEL & RESTAURANT ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 15, 2015
INDIAN INSTT. OF PLANNING & MGMT. Vs. AK & I ADVERTISING PVT.LTD.
November 24, 2015
INDIAN OIL CORPORATION LTD Vs. A.P. INDUSTRIAL INFRASTRUCTURE CORPORATION
December 9, 2015
INDIAN OIL CORPORATION LTD. Vs. NILOUFER SIDDIQUI
December 1, 2015
INDIAN OIL CORPORATION LTD. AND ORS. Vs. ARTI DEVI DANGI AND ORS.
October 14, 2015
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July 1, 2015
INDIAN RARE EARTHS LTD Vs. UNIQUE BUILDERS LTD
August 5, 2015
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September 11, 2015
INDRA DALAL Vs. STATE OF HARYANA
May 29, 2015
INDRA VIJAY ALOK Vs. STATE OF MADHYA PRADESH
August 31, 2015
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April 28, 2015
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February 6, 2015
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January 9, 2015
ING VYSYA BANK LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 12, 2015
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April 13, 2015
INTERNATIONAL ADVANCED RESEARCH CENTRE FOR POWDER METALLURGY AND NEW MATERIALS (ARCI) AND ORS. Vs. NIMRA CERGLASS TECHNICS (P) LTD. AND ORS.
September 22, 2015
IQBAL Vs. STATE OF UTTAR PRADESH
May 6, 2015
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April 15, 2015
J. THANSIAMA Vs. STATE OF MIZORAM
September 8, 2015
JAGDISH CHAND SHARMA Vs. NARAIN SINGH SAINI AND ORS.
May 1, 2015
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October 6, 2015
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January 28, 2015
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August 20, 2015
JAGTAR SINGH Vs. STATE OF HARYANA
June 19, 2015
JAI MAHAL HOTELS PVT. LTD Vs. RAJKUMAR DEVRAJ
September 23, 2015
JAIPAL AND ORS. Vs. STATE OF U.P. AND ORS.
October 30, 2015
JAISWAL PLASTIC TUBES LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
March 25, 2015
JAKIR HUSSEIN Vs. SABIR AND ORS.
February 18, 2015
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April 10, 2015
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August 4, 2015
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September 21, 2015
JASBIR SINGH @ JAVRI @ JABBAR SINGH Vs. STATE OF HARYANA
April 6, 2015
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January 13, 2015
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August 4, 2015
JAT SABHA ZILA MEERUT AND ORS. Vs. RAM SINGH AND ORS.
July 21, 2015
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November 24, 2015
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August 6, 2015
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March 13, 2015
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November 30, 2015
JELES EDUCATION SOCIETY AND ORS. Vs. R.T. BHITALE
September 30, 2015
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April 1, 2015
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March 10, 2015
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February 3, 2015
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February 2, 2015
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September 16, 2015
JODHAN Vs. STATE OF M P
April 8, 2015
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July 15, 2015
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July 6, 2015
JOHNSON ALEXANDER Vs. STATE BY C.B.I., A.C.B.
February 26, 2015
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May 14, 2015
JOY Vs. MANI
August 14, 2015
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October 27, 2015
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January 13, 2015
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November 6, 2015
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August 3, 2015
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October 15, 2015
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August 11, 2015
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. U.O.I. & ANR
July 20, 2015
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November 24, 2015
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October 27, 2015
JYOTI KAPOOR Vs. THE BOMBAY FILM COMPANY AND ORS.
July 20, 2015
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March 17, 2015
K ANBAZHAGAN Vs. STATE OF KARNATAKA
April 27, 2015
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April 15, 2015
K K KUDA Vs. CHIEF ENFORCEMENT OFFICER, ENFORCEMENT DIRECTORATE
January 6, 2015
K K SHARMA Vs. HIGH COURT OF DELHI
January 22, 2015
K R C D (I) PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
April 23, 2015
K RADHIKA Vs. T RAJYA LAXMI
May 5, 2015
K. DEVAKIMMA AND ORS. Vs. TIRUMALA TIRUPATI DEVASTHANAMS AND ORS.
April 23, 2015
K. MALLESH Vs. K. NARENDER AND ORS.
October 15, 2015
K. MOHANA PILLAI Vs. THE SECRETARY TO THE GOVT. RURAL DEV. DEP.
February 9, 2015
K. NANJAPPA Vs. R.A. HAMEED AND ORS.
September 2, 2015
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September 8, 2015
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October 15, 2015
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December 16, 2015
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August 12, 2015
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May 15, 2015
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September 16, 2015
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February 10, 2015
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March 25, 2015
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May 14, 2015
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November 24, 2015
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September 28, 2015
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February 26, 2015
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January 12, 2015
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August 11, 2015
K.S. RAVINDRAN Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.
May 6, 2015
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November 24, 2015
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January 14, 2015
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January 20, 2015
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January 9, 2015
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February 9, 2015
KAITAN CONSULTANTS LIMITED Vs. SULATA DE AND ORS.
September 2, 2015
KAJOMA KUMARI Vs. THE UNION OF INDIA (UOI)
December 16, 2015
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May 13, 2015
KALKAJI MANDIR VIKRETA SANGATHAN-II AND ORS. Vs. PIYUSH JOSHI AND ORS.
September 17, 2015
KALKAJI MANDIR VIKRETA SANGATHAN-II AND ORS. Vs. PIYUSH JOSHI AND ORS.
October 28, 2015
KALKAJI MANDIR VIKRETA SANGATHAN-II AND ORS. Vs. PIYUSH JOSHI AND ORS.
December 15, 2015
KALLAPPA MALLAPPA KAMBLE Vs. STATE OF KARNATAKA
February 12, 2015
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March 10, 2015
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August 12, 2015
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March 11, 2015
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October 16, 2015
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October 28, 2015
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January 12, 2015
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March 25, 2015
KAMLA KANT DUBEY Vs. STATE OF U.P.
July 1, 2015
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February 10, 2015
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October 27, 2015
KAMLESH KUMARI AND ORS. Vs. STATE OF U.P. AND ORS.
May 1, 2015
KAMLESH SINGH @ KAMLESH KUMAR Vs. STATE OF U.P. & ANR.
November 4, 2015
KANACHUR ISLAMIC EDUCATION TRUST (R) Vs. UNION OF INDIA (UOI) AND ORS.
September 30, 2015
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February 4, 2015
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February 4, 2015
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January 13, 2015
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November 3, 2015
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October 13, 2015
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February 26, 2015
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April 17, 2015
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April 7, 2015
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December 15, 2015
OPG SECURITIES PRIVATE LTD. Vs. S.E.B.I. & ANR.
December 4, 2015
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May 24, 2015
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February 2, 2015
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March 30, 2015
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September 17, 2015
P AND B LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
May 5, 2015
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March 27, 2015
P V GURU RAJ REDDY Vs. P NEERADHA REDDY
February 13, 2015
P. LAXMINARAYAN REDDY Vs. THE CHIEF COMMISSIONER OF CENTRAL EXCISE BANGALORE
February 13, 2015
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April 9, 2015
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September 14, 2015
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September 9, 2015
P. SUSEELA AND ORS. Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
March 16, 2015
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July 15, 2015
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April 1, 2015
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March 18, 2015
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April 7, 2015
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August 31, 2015
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July 21, 2015
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March 23, 2015
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November 5, 2015
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October 13, 2015
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August 3, 2015
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August 21, 2015
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December 7, 2015
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November 6, 2015
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March 23, 2015
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January 28, 2015
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January 21, 2015
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March 18, 2015
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March 11, 2015
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November 17, 2015
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December 2, 2015
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January 16, 2015
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April 10, 2015
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May 15, 2015
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July 30, 2015
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December 8, 2015
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December 29, 2015
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January 6, 2015
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July 1, 2015
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April 22, 2015
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January 6, 2015
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May 14, 2015
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September 8, 2015
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July 22, 2015
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July 16, 2015
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March 11, 2015
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August 18, 2015
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July 15, 2015
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September 17, 2015
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October 29, 2015
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July 29, 2015
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July 21, 2015
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July 23, 2015
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December 9, 2015
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October 16, 2015
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March 19, 2015
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September 11, 2015
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December 29, 2015
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September 3, 2015
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April 15, 2015
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May 1, 2015
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April 10, 2015
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October 16, 2015
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February 17, 2015
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November 2, 2015
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December 16, 2015
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May 29, 2015
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March 10, 2015
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December 9, 2015
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March 19, 2015
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November 4, 2015
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March 19, 2015
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November 19, 2015
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February 6, 2015
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October 1, 2015
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November 27, 2015
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March 27, 2015
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August 20, 2015
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November 18, 2015
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July 15, 2015
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October 6, 2015
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August 25, 2015
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January 27, 2015
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December 2, 2015
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May 8, 2015
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April 28, 2015
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March 25, 2015
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March 24, 2015
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July 1, 2015
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March 16, 2015
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January 12, 2015
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August 27, 2015
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March 16, 2015
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January 28, 2015
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February 26, 2015
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January 12, 2015
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April 7, 2015
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January 7, 2015
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March 10, 2015
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July 1, 2015
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September 7, 2015
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August 18, 2015
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January 30, 2015
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October 9, 2015
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May 12, 2015
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March 10, 2015
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February 26, 2015
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April 22, 2015
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April 23, 2015
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November 20, 2015
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April 10, 2015
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July 28, 2015
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September 21, 2015
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May 14, 2015
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October 26, 2015
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May 13, 2015
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July 29, 2015
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January 14, 2015
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September 30, 2015
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February 26, 2015
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February 6, 2015
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September 24, 2015
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December 16, 2015
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October 7, 2015
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December 1, 2015
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October 16, 2015
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November 6, 2015
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July 23, 2015
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March 13, 2015
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October 1, 2015
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October 8, 2015
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November 26, 2015
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September 24, 2015
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September 30, 2015
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August 7, 2015
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December 8, 2015
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September 18, 2015
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March 17, 2015
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October 15, 2015
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February 27, 2015
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May 15, 2015
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February 24, 2015
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August 28, 2015
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March 16, 2015
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December 10, 2015
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March 23, 2015
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September 8, 2015
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February 6, 2015
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February 2, 2015
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December 14, 2015
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July 31, 2015
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April 21, 2015
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May 14, 2015
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August 18, 2015
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March 27, 2015
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May 15, 2015
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September 23, 2015
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January 13, 2015
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August 26, 2015
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February 17, 2015
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January 28, 2015
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October 15, 2015
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October 15, 2015
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January 15, 2015
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December 8, 2015
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March 26, 2015
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March 26, 2015
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December 16, 2015
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December 9, 2015
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January 28, 2015
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October 15, 2015
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July 14, 2015
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March 10, 2015
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February 12, 2015
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October 15, 2015
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February 20, 2015
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September 9, 2015
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July 1, 2015
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November 3, 2015
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May 7, 2015
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May 8, 2015
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February 18, 2015
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February 3, 2015
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January 20, 2015
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April 7, 2015
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March 13, 2015
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March 9, 2015
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October 30, 2015
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March 27, 2015
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September 14, 2015
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January 29, 2015
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September 1, 2015
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September 2, 2015
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September 22, 2015
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April 1, 2015
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April 24, 2015
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September 16, 2015
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March 27, 2015
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March 25, 2015
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February 26, 2015
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February 13, 2015
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January 6, 2015
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January 5, 2015
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January 6, 2015
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May 8, 2015
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May 12, 2015
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May 7, 2015
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July 29, 2015
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July 2, 2015
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December 2, 2015
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March 11, 2015
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July 24, 2015
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July 23, 2015
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November 24, 2015
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August 19, 2015
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April 28, 2015
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July 24, 2015
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October 15, 2015
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October 16, 2015
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February 12, 2015
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September 22, 2015
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November 20, 2015
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July 24, 2015
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January 13, 2015
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February 17, 2015
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November 2, 2015
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September 28, 2015
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October 28, 2015
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October 15, 2015
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August 26, 2015
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October 14, 2015
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September 17, 2015
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July 23, 2015
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August 13, 2015
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November 4, 2015
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April 28, 2015
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April 10, 2015
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July 28, 2015
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July 1, 2015
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March 10, 2015
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March 10, 2015
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September 8, 2015
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August 25, 2015
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August 12, 2015
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March 26, 2015
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August 13, 2015
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October 16, 2015
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January 30, 2015
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January 30, 2015
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July 28, 2015
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December 2, 2015
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March 17, 2015
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September 8, 2015
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September 16, 2015
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January 13, 2015
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October 6, 2015
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December 7, 2015
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July 13, 2015
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March 10, 2015
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August 4, 2015
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January 14, 2015
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March 17, 2015
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August 21, 2015
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April 16, 2015
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May 27, 2015
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January 12, 2015
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November 26, 2015
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February 5, 2015
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February 4, 2015
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February 24, 2015
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January 8, 2015
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January 21, 2015
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April 7, 2015
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April 24, 2015
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September 8, 2015
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January 8, 2015
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April 28, 2015
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March 19, 2015
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March 27, 2015
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September 21, 2015
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November 16, 2015
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February 4, 2015
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November 6, 2015
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April 8, 2015
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January 13, 2015
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April 15, 2015
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May 6, 2015
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February 18, 2015
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November 4, 2015
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April 24, 2015
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January 20, 2015
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February 16, 2015
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January 28, 2015
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August 18, 2015
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April 16, 2015
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October 12, 2015
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November 30, 2015
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January 12, 2015
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July 29, 2015
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July 21, 2015
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July 28, 2015
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July 30, 2015
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April 9, 2015
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October 9, 2015
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October 8, 2015
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December 10, 2015
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April 9, 2015
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January 27, 2015
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November 16, 2015
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May 6, 2015
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July 2, 2015