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Case Index
Title
Date
EMPLOYEES PROVIDENT FUND ORGANISATION, PATTOM Vs. FATHUMMA KUNJU
October 15, 2005
FRANCH EXPRESS & ANR Vs. K K THOMAS
August 9, 2005
GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
August 30, 2005
POST MASTER Vs. P PURUSHOTHAMAN
August 31, 2005
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SARADHA
May 7, 2005
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. NALINI
August 27, 2005
T V SUNDRAM IYENGAR & SONS LIMITED Vs. T P ABDUL JABBAR
June 15, 2005
TATA FINANCE LIMITED Vs. A T GEORGEKUTTY
July 18, 2005
THOMAS AUGUSTINE Vs. UNITED INDIA INSURANCE COMPANY LIMITED
June 23, 2005
VIJAYA BANK, MAIN BRANCH, THIRUVANANTHAPURAM Vs. V GILBERT
August 19, 2005