20 MICRONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2005 |
A J KHATNANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2005 |
A P R PACKAGING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
A R GURWADA AND VIJAY PAPER PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
A R SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
A S P PVT LTD Vs. CCE
|
April 25, 2005 |
A. RAVINDRAN Vs. CCE
|
August 9, 2005 |
A.K. ENTERPRISE Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
October 3, 2005 |
A.P. SALES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
December 2, 2005 |
A.P. SOLVEX LTD. Vs. CCE
|
March 23, 2005 |
A.R. CABS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
A.S. GOPINATH Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
August 16, 2005 |
AADITHYA CHEMICALS PRIVATE LTD. Vs. CCE
|
February 14, 2005 |
AAKAR COMMUNICATION (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 2005 |
AARPEE ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 9, 2005 |
AARPEE ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 6, 2005 |
AARVEE DENIMS AND EXPORTS LTD. Vs. COMMISSIONER OF C. EX.
|
March 11, 2005 |
ABB INDUSTRIES Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
October 5, 2005 |
ABB LENZOHM SERVICE LTD Vs. COMMISSIONER OF C EX
|
September 16, 2005 |
ABB LTD. Vs. COMMISSIONER OF C. EX., KOLKATA
|
July 12, 2005 |
ABBA RUBBERS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
July 25, 2005 |
ABC PAPER Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
ABC PAPER (FORMERLY AMRIT PAPER) Vs. CCE
|
December 14, 2005 |
ABDUL MAZID AZIZ REHMATWALA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 18, 2005 |
ABDUS SABUR MOLLA Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
October 5, 2005 |
ABHISHEK ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
March 28, 2005 |
ABHISHEK INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 2005 |
ABI-SHOWATECH INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2005 |
ABILASH RUBBER PRODUCTS Vs. COMMR. OF C. EX., HYDERABAD
|
November 14, 2005 |
ACERO FABRICA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
ACQUA MINERALS LTD. Vs. COMMISSIONER OF C. EX.
|
December 13, 2005 |
ACTIS TECHNOLOGIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2005 |
ADA RANGAMANDIRA TRUST, BANGLORE Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
February 8, 2005 |
ADDISONS PAINTS AND CHEMICALS Vs. CCE
|
December 19, 2005 |
ADHUNIK CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
September 23, 2005 |
ADITI TECHNOLOGIES (PVT.) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 11, 2005 |
ADITYA CEMENTS LTD. Vs. C.C.E.
|
November 28, 2005 |
ADVANCE LAMP COMPONENTS (P) LTD. Vs. C.C.E.
|
December 20, 2005 |
ADVANI OVERLIKAN LTD. Vs. COMMISSIONER OF C. EX.
|
June 9, 2005 |
AEGIS CHEMICAL INDUS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 10, 2005 |
AERO WORLD TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
AFCONS INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
June 22, 2005 |
AFL PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 14, 2005 |
AGARWAL COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
AGARWAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, VIZAG
|
August 4, 2005 |
AGARWAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
November 29, 2005 |
AGARWAL IRON AND STEEL INDUSTRIES Vs. COMMISSIONER OF C EX
|
February 7, 2005 |
AGATE ELECTRO INSULANTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 3, 2005 |
AGROILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
AGROTECH FOODS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 11, 2005 |
AHMEDABAD UNION DYG MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 7, 2005 |
AHMEDNAGAR FORGINGS LIMITED AND SHRI S D TAKTE Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
AIR CONDITIONER COMPANY OF INDIA Vs. COMMISSIONER OF C. EX.
|
November 29, 2005 |
AJANTA COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
AJAY KALSI, PHONIX INTERNATIONAL Vs. CC
|
March 18, 2005 |
AKASHDEEP PAPERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 29, 2005 |
AKZO NOBEL COATINGS (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
January 17, 2005 |
AL-FALAH EXPORTS Vs. CCE
|
September 19, 2005 |
ALAMPALLY BROTHERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
May 11, 2005 |
ALBRIGHT AND WILSON CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2005 |
ALCOM ENTERPRISES AND HINDUSTAN Vs. CCE
|
March 15, 2005 |
ALEMBIC LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 11, 2005 |
ALEX C. JOSEPH Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 2, 2005 |
ALFA PACKAGING Vs. CCE
|
October 18, 2005 |
ALFA SPG. LTD. AND ALFA CASTING (P) Vs. C.C.E.
|
November 23, 2005 |
ALKALI MANUFACTURERS Vs. DESIGNATED AUTHORITY, MINISTRY
|
December 23, 2005 |
ALKYL AMINES CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
ALL INDIA WOMEN'S CONFERENCE Vs. CCE
|
October 13, 2005 |
ALLAHABAD GLASS WORKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
ALLIANCE ENGINEERS (PVT.) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
February 8, 2005 |
ALMEIDA BROTHERS Vs. COMMISSIONER OF C EX
|
July 29, 2005 |
ALNOORI TOBACCO PRODUCTS AND ANR. Vs. CCE
|
January 27, 2005 |
ALOK LEASING PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2005 |
ALPA RESINS AND PAINTS LTD Vs. COMMISSIONER OF C EX AND CUS
|
November 23, 2005 |
ALPHA FOAM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
ALPS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
ALSTOM PROJECTS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL
|
November 28, 2005 |
ALTHAF SHOES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2005 |
AMADALAVALASA CO-OP. SUGARS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
September 2, 2005 |
AMAR BITUMEN AND ALLIED PRODUCTS P LTD Vs. COMMISSIONER OF CEN EXCISE
|
February 17, 2005 |
AMAR COACH BUILDERS, Vs. CCE
|
February 11, 2005 |
AMAR WIRE AND ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2005 |
AMARAVATHY SRI VENKATESA PAPER MILLS LTD. Vs. COMMR. OF C. EX.
|
February 9, 2005 |
AMARSRI ENGINEERING CO. Vs. COMMR. OF C. EX., BELGAUM
|
November 28, 2005 |
AMARTARA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
AMBICA SYNTEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
December 6, 2005 |
AMBUJA CEMENT Vs. COMMISSIONER OF C. EX. & CUSTOMS, RAIPUR-I
|
June 30, 2005 |
AMCO BATTERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 14, 2005 |
AMEET INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
February 11, 2005 |
AMERICAN REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2005 |
AMET LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
November 11, 2005 |
AMIGO BRUSHES PVT LTD Vs. CCE
|
July 25, 2005 |
AMIT ENGINEERING Vs. CCE
|
November 30, 2005 |
AMIT MODI, SHRI ANUJ MALIK, SKAM Vs. CC
|
March 29, 2005 |
AMIT PACKAGING Vs. COMMISSIONER OF C. EX.
|
June 7, 2005 |
AMITASHA ENTERPRISES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 28, 2005 |
AMMARUN FOUNDRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2005 |
AMPHETRONIX LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2005 |
AMRIT VARSHA ISPAT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
AMSTRIN PHARMA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2005 |
AMSTRIN PHARMA PVT. LTD. AND Vs. CCE
|
July 28, 2005 |
ANABOND (P) LTD., DARIEN ELECTRIC Vs. CCE
|
December 30, 2005 |
ANAMALLIS ENGINEERING Vs. CCE
|
March 10, 2005 |
ANAND AGRO CHEMICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
July 6, 2005 |
ANAND BALASUBRAMANI Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 6, 2005 |
ANAND CALENDERING COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 7, 2005 |
ANAND METAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
May 12, 2005 |
ANAND POLYROTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
ANAND TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2005 |
ANAND TISSUES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
ANANT B. TIMBADIA AND CO. Vs. COMMISSIONER OF CUSTOMS
|
November 9, 2005 |
ANANT SPG. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
ANDHRA CEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
June 20, 2005 |
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 21, 2005 |
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
September 1, 2005 |
ANDHRA PETROCHEMICALS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
January 28, 2005 |
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 21, 2005 |
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
November 22, 2005 |
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
May 6, 2005 |
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 17, 2005 |
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 22, 2005 |
ANGLO FRENCH DRUGS & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., INDORE
|
April 12, 2005 |
ANI MARBLE AND GRANITE Vs. CC
|
February 9, 2005 |
ANIL CHEMICALS AND INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
October 25, 2005 |
ANIL DANG Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2005 |
ANIL HITKARI AND HITKARI FIRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
ANIL IMPEX Vs. DESIGNATED AUTHORITY
|
December 2, 2005 |
ANITA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
December 23, 2005 |
ANKIT FILAMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
ANKIT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
ANKIT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
June 9, 2005 |
ANNAPURNA INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., TIRUPATI
|
December 1, 2005 |
APAR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 25, 2005 |
APARNA PAPER PROCESSING Vs. COMMISSIONER OF C EX
|
January 28, 2005 |
APEX EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
May 17, 2005 |
APLAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2005 |
APNA COMMUNITY CHARITY CENTRE Vs. COMMISSIONER OF CUSTOMS
|
December 14, 2005 |
APOLLO TYRES LTD. AND ORS. Vs. UNION OF INDIA
|
September 9, 2005 |
APSARA POLYMERS PVT. LTD. Vs. CCE
|
July 29, 2005 |
APTE AMALGAMATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2005 |
APURVA ALUMINIUM CORPN AND PRAVIN N SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2005 |
AQUAGUARD PLASTICS AND POLYMERS PVT LTD AND SHRI G S MUNDHRA Vs. COMMISSIONER OF CENTRAL EXCISE II
|
April 15, 2005 |
ARACO CORPORATION Vs. COMMISSIONER OF C. EXCISE, BANGALORE-III
|
November 22, 2005 |
ARATI ADVERTISING SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2005 |
ARAVIND LABORATORIES Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2005 |
ARCHANA SYNTEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BELAPUR
|
February 3, 2005 |
ARDESHIR B. CURSETJEE AND SONS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 18, 2005 |
ARDH METALS AND ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2005 |
ARHAM SPINNING MILLS Vs. CCE
|
September 9, 2005 |
ARIES CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2005 |
ARIHANT INDUSTRIES LTD. Vs. CCE
|
April 4, 2005 |
ARJUNA SAHU AND SONS Vs. COMMR OF CENTRAL EXCISE
|
November 7, 2005 |
ARTI INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2005 |
ARUL MARIAMMAN TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2005 |
ARUN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
September 1, 2005 |
ARUPPUKOTTAI SHRI VIJAYALAKSHMI TEXTILE MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
ARVIND MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
ARVIND MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
ARYAMA POLYTEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2005 |
ASAHI INDIA GLASS LTD. Vs. CCE
|
July 11, 2005 |
ASEA BROWN BOVERI LTD. Vs. CCE
|
August 2, 2005 |
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
February 16, 2005 |
ASHOK IRON WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., BELGAUM
|
November 22, 2005 |
ASHOK KUMAR B SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
ASHOK LEYLAND Vs. COMMISSIONER OF CUSTOMS
|
September 16, 2005 |
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2005 |
ASHOK MAGNETICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2005 |
ASHWIN S. MEHTA Vs. COMMISSIONER OF CUSTOMS
|
September 15, 2005 |
ASIAN PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2005 |
ASIAN TECHS LTD AND GEO TECH FOUNDATION AND CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
ASIAN TECHS LTD. AND GEO-TECH Vs. CCE
|
September 12, 2005 |
ASIATIC GASES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2005 |
ASPI CASTING PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 6, 2005 |
ASSAM ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
ASSAM ASBESTOS LTD Vs. COMMISSIONER OF CUS AND C EX
|
May 27, 2005 |
ASSISTANT ENGINEER (CIVIL), MPEB Vs. COMMISSIONER OF C. EX.
|
June 9, 2005 |
ASSOCIATE MARKETING SERVICES Vs. COMMR. OF CUS. (AIRPORT)
|
September 23, 2005 |
ASSOCIATED CEMENT COMPANIES Vs. CCE
|
March 14, 2005 |
ASSOCIATED CEMENT COS. LTD. Vs. COMMISSIONER OF C. EX.
|
March 16, 2005 |
ASSOCIATED CEMENT COS. LTD. Vs. CCE
|
August 31, 2005 |
ASSOCIATED PACKAGING INDUS AND MONEETO PLATSTI FAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2005 |
ASSOCIATED PLOYMER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
ASSTT. COMMISSIONER OF C. EX., GUNTUR Vs. JOCIL LTD.
|
November 23, 2005 |
ASWM SPINNING MILLS Vs. CCE
|
August 5, 2005 |
ATHERTON ENGG. CO. (P) LTD. Vs. C.C. (AIRPORT & ADMINISTRATION), KOLKATA
|
September 22, 2005 |
ATIKA SYNTHETICS Vs. COMMISSIONER OF CUSTOMS IMPORT
|
March 3, 2005 |
ATUL COMMODITIES (P) LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2005 |
ATUL COMMODITIES P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 12, 2005 |
ATUL COMMODITIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
June 29, 2005 |
ATUL LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 20, 2005 |
ATUL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2005 |
ATUL PAINTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2005 |
ATUL TIMBER LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2005 |
AUDCO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2005 |
AUM ALUMINIUM PVT LTD Vs. COMMISSIONER OF C EX
|
July 8, 2005 |
AURO PUMPS PVT LTD AND JAYESH G DESAI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 15, 2005 |
AUROBINDO PHARMA LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
August 2, 2005 |
AUTO SHELL CASTS PVT. LTD. AND SH. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
AUTOLITE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2005 |
AUTOMATS INDIA AND ASRA AND SUDHIR MALHOTRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
AUTOMOBILE CORPORATION OF GOA LTD Vs. COMMISSIONER OF C EX
|
December 13, 2005 |
AVANI PETROCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
AVANI PETROCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2005 |
AVANTI KOPP ELECTRICALS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
|
August 30, 2005 |
AVISHKAR PROCESSING PVT LTD AND SHRI KALURAM RASTOGI Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
AWAL MANUFACTURING CO. Vs. CCE
|
January 5, 2005 |
AXION IMPEX INTERNATIONAL LTD Vs. COMMISSIONER OF C EX
|
November 14, 2005 |
AYURCHEM PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2005 |
AZTEC SOFTWARE TECHNOLOGY SERVICES LTD. Vs. C.C., BANGALORE
|
April 4, 2005 |
B AND A MULTIWALL PACKAGING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2005 |
B G VENEERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2005 |
B. DAYALAL JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 13, 2005 |
B. SATHIK Vs. COMMISSIONER OF CUSTOMS
|
November 7, 2005 |
B.E.C. FOODS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
B.P.L. MOBILE COMMUNICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2005 |
B.S. REFRIGERATORS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 7, 2005 |
BAADER SCHULZ LABORATORIES Vs. COMMISSIONER OF CUSTOMS
|
April 5, 2005 |
BACCAROSE PERFUMES AND BEAUTY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
BACCOROSE PERFUMES AND BEAUTY PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2005 |
BADDER SCHULZ LABORATORIES Vs. COMMISSIONER OF CUSTOMS
|
February 24, 2005 |
BAGWE ALLOYS PVT LTD Vs. COMMISSIONER OF C EX AND CUS
|
October 25, 2005 |
BAI JERBAI WADIA HOSPITAL FOR CHILDREN Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2005 |
BAIJNATH PLASTIC PRODUCTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
BAJAJ AUTO LTD Vs. COMMISSIONER OF CUSTOMS A C C
|
August 17, 2005 |
BAJAJ AUTO LTD Vs. CCE
|
July 22, 2005 |
BAJAJ AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2005 |
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2005 |
BAJAJ FOOD PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 2005 |
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL
|
June 23, 2005 |
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 10, 2005 |
BAKUL AROMATICS AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
BAL KISHAN SONI Vs. COMMISSIONER OF CUSTOMS
|
June 14, 2005 |
BAL PHARMA LTD. AND ANR. Vs. CCE
|
July 4, 2005 |
BALAJI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS IMPORT
|
August 18, 2005 |
BALAJI FINE CHEMICALS AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
BALKRISHNA TEXTILE MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
BALLARPUR INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
|
August 26, 2005 |
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2005 |
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
BALLARPUR INDUSTRIES LTD. Vs. CCE
|
October 25, 2005 |
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
January 13, 2005 |
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
BALU INDIA Vs. CC
|
October 13, 2005 |
BANACOMBAI TEA PLANTATION (P) Vs. COMMISSIONER OF C. EX.
|
November 8, 2005 |
BANGALORE COMMERCIAL Vs. CCE
|
August 29, 2005 |
BANIYAN AND BERRY P. LTD. Vs. C.C.E.
|
December 21, 2005 |
BANNER PHARMACAPS (INDIA) P. LTD. Vs. COMMR OF C. EX., BANGALORE
|
August 16, 2005 |
BANSAL MECHANICAL WORKS LTD Vs. COMMISSIONER OF C EX
|
February 14, 2005 |
BANSI LAL LEISURE PARKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 26, 2005 |
BAROQUE PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 29, 2005 |
BASANT RUBBER FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
BASTI SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
BATA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
BATA INDIA LTD Vs. COMMR OF CENTRAL EXCISE
|
September 28, 2005 |
BAYER INDIAN SYNTANS LTD. Vs. COMMISSIONER OF C. EX.
|
May 12, 2005 |
BBR (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 7, 2005 |
BCL SPRINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
BEARDSELL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
BEE INTERNATIONAL AND SHRI A BHARGAVA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2005 |
BEE KAY CEMENT LTD. Vs. CCE
|
June 27, 2005 |
BEE KAY CEMENT LTD. Vs. CCE
|
May 20, 2005 |
BEEKAY STEEL INDUSTRIES LTD Vs. COMMR OF CENTRAL EXCISE
|
January 27, 2005 |
BEEKAYLAN SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2005 |
BEL Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 13, 2005 |
BELL CERAMICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
BELLARY STEEL ROLLING MILLS Vs. COMMR. OF CENTRAL EXCISE, BELGAUM
|
December 9, 2005 |
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 7, 2005 |
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
June 16, 2005 |
BELLARY STEELS AND ALLOYS LTD. Vs. CCE
|
January 27, 2005 |
BEML Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
BENGAL HAMMER INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
BENGAL STEEL INDUSTRIES Vs. COMMR OF CENTRAL EXCISE
|
April 5, 2005 |
BERG TRADING PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2005 |
BERGER BECKER COATINGS PVT. Vs. CC
|
December 21, 2005 |
BERGER PAINTS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2005 |
BEST AND CO. Vs. COMMISSIONER OF CUSTOMS
|
April 11, 2005 |
BEST CALL TAXI INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 17, 2005 |
BETA COSMETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2005 |
BHAGAWATI ELECTRICAL Vs. COMMISSIONER OF CUSTOMS
|
July 5, 2005 |
BHAGAWATI ELECTRICAL ENTERPRISES Vs. COMMR. OF CUS., HYDERABAD-II
|
July 4, 2005 |
BHAGWATI SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
BHANU IVRCL ASSOCIATES Vs. COMMR. OF C. EX., HYDERABAD-I
|
August 5, 2005 |
BHARAT ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX.
|
November 21, 2005 |
BHARAT CONTAINERS (NAGPUR) PVT. Vs. COMMR. OF C. EX.
|
November 22, 2005 |
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 24, 2005 |
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
November 30, 2005 |
BHARAT FRITZ WERNER LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
June 23, 2005 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. CCE
|
June 22, 2005 |
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX.
|
June 10, 2005 |
BHARAT METAL DECORATORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
BHARAT OVERSEAS Vs. COMMISSIONER OF CUSTOMS EP
|
July 6, 2005 |
BHARAT PETROLEUM CORPN LTD Vs. CCE
|
April 21, 2005 |
BHARAT PETROLEUM CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2005 |
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL
|
July 26, 2005 |
BHARAT ROLL INDUSTRY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2005 |
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 26, 2005 |
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 14, 2005 |
BHARAT SUGAR MILLS Vs. COMMISSIONER OF C. EX., CUS. & S.T., PATNA
|
November 25, 2005 |
BHARATH DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
December 27, 2005 |
BHARTI CELLULAR LTD. Vs. CCE, NEW DELHI
|
August 1, 2005 |
BHARTI CELLULAR LTD. Vs. CCE
|
June 6, 2005 |
BHARTI INFOTEL LIMITED Vs. C.C.E.
|
July 19, 2005 |
BHARTI SURGICAL CO Vs. COMMISSIONER OF CUSTOMS
|
January 25, 2005 |
BHAVANI CIGARETTES PVT Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2005 |
BHAVANI CIGARETTES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
BHAVANI LOADERS Vs. CCE
|
August 3, 2005 |
BHAVANI TRANSFORMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 22, 2005 |
BHAVIN TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
BHAVYA ENTERPRISES (ADVERTISERS) Vs. CCE
|
May 9, 2005 |
BHILAI CEMENT Vs. CCE
|
August 5, 2005 |
BHILWARA PROCESSORS LTD. Vs. CCE
|
August 22, 2005 |
BHOGAWATI SSK LTD. Vs. COMMISSIONER OF C. EX.
|
April 13, 2005 |
BHOR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
August 22, 2005 |
BHOR STEELPGRIP TAPES LTD AND BHOR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
BHORUKA STEEL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 6, 2005 |
BHORUKA TEXTILES LTD. Vs. CCE, BELGAUM
|
August 1, 2005 |
BHUSAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
BHUSHAN STEEL AND STRIPS LTD. Vs. CCE
|
March 18, 2005 |
BIDHATA INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2005 |
BIHAR CAUSTIC AND CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2005 |
BIHAR STATE SUGAR CORPORATION LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
November 7, 2005 |
BIJOY KUMAR LOHIA Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
|
November 24, 2005 |
BIKANER STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2005 |
BILAG INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
BINANI ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
April 19, 2005 |
BINDAL TEXTILE MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 21, 2005 |
BINDDLAS DUPLUX LTD. Vs. COMMISSIONER OF C. EX.
|
November 9, 2005 |
BINJRAJKA STEEL TUBES LTD. Vs. COMMR. OF C. EX. & CUS. (A), HYDERABAD-II
|
September 28, 2005 |
BIOCHEM RESEARCH LABORATORIES Vs. CCE AND C
|
September 2, 2005 |
BIRDI STEELS Vs. CCE
|
February 9, 2005 |
BIRENDRA KUMAR SINGH Vs. C.C.
|
November 22, 2005 |
BIRLA 3M LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 18, 2005 |
BIRLA DLW LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
BIRLA ERICSSON OPTICAL LTD. Vs. CCE
|
February 3, 2005 |
BIRLA TYRES Vs. COMMISSIONER OF C EX AND CUS
|
September 28, 2005 |
BIRLA TYRES Vs. CCE
|
March 9, 2005 |
BIRLA VXL LIMITED Vs. CCE
|
December 14, 2005 |
BISLERI BEVERAGES PVT. LTD. Vs. COLLECTOR OF CENTRAL EXCISE
|
July 1, 2005 |
BISWANATH PRASAD AND SONS AGENCIES Vs. COMMR. OF CUS. AND C. EX.
|
May 30, 2005 |
BLOW PLAST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE ADJ
|
April 11, 2005 |
BLOW PLAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2005 |
BLUE CIRCLE CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
BMC ELECTROPLAST (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
July 26, 2005 |
BMF BELTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
January 25, 2005 |
BOARD OF CRICKET CONTROL IN INDIA Vs. COMMISSIONER OF C EX
|
December 23, 2005 |
BOC INDIA LTD. Vs. COMMR. OF CENTRAL EXCISE
|
October 27, 2005 |
BOMBAY BURMAH TRADING CORPN. LTD. Vs. COMMR. OF C. EX.
|
May 27, 2005 |
BOMBAY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2005 |
BOMBAY DYEING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2005 |
BOMBAY DYEING AND MFG CO LTD Vs. COMMISSIONER OF C EXCISE
|
September 2, 2005 |
BOMBAY HOSPITAL TRUST Vs. COMMISSIONER OF CUSTOMS
|
November 29, 2005 |
BOMBAY HOSPITAL TRUST Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2005 |
BOMBAY PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
BONFIGLIOLI TRANSMISSIONS P. Vs. COMMISSIONER OF C. EX.
|
July 8, 2005 |
BPL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
November 22, 2005 |
BPL LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 30, 2005 |
BPL SANYO PVT. LTD. Vs. CC
|
June 1, 2005 |
BPL SANYO UTILITIES & APPLIANCES LTD. Vs. COMMISSIONER OF CUS., COCHIN
|
February 16, 2005 |
BRAJ BIHARI PRASAD Vs. COMMISSIONER OF CUSTOMS, PATNA
|
August 12, 2005 |
BRAKES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
BRINDAVAN TEX PROCESSORS PVT. Vs. COMMR. OF C. EX.
|
October 7, 2005 |
BRINDHA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
December 23, 2005 |
BRIPRANIL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2005 |
BRIPRANIL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 17, 2005 |
BSES KERALA POWER LIMITED Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 30, 2005 |
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
July 27, 2005 |
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
BSNL. Vs. CCE
|
June 24, 2005 |
BUNTY FOODS I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2005 |
BUSINESS COMBINES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
C C AND C E Vs. VALSAD SAHAKARI KHAND UDYOG MANDLI LTD
|
September 28, 2005 |
C C P Vs. KHANBHAI ESSOOFBHAI
|
February 23, 2005 |
C J GELATINE PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
C NATWARLAL AND CO Vs. COMMISSIONER OF CUSTOMS
|
April 5, 2005 |
C R SHUKLA Vs. COMMISSIONER OF CUSTOMS
|
May 9, 2005 |
C. SRINIVAS Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
December 7, 2005 |
C.C. Vs. KERALA STATE ELECTRICITY BOARD
|
January 5, 2005 |
C.C. Vs. ALPINE INDUSTRIES LTD.
|
December 29, 2005 |
C.C. & C.E., VISAK Vs. SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD.
|
August 23, 2005 |
C.C. AND C.E. Vs. POLY TWINES
|
March 3, 2005 |
C.C.E. Vs. S.P. TOOLS PVT. LTD.
|
January 13, 2005 |
C.C.E. Vs. HIMACHAL FUTURISTIC
|
December 5, 2005 |
C.C.E. Vs. SREE LAKSHMI VENKATESWARA SPG.
|
March 28, 2005 |
C.C.E. Vs. SEIL FINANCIAL SERVICES LTD.
|
December 14, 2005 |
C.C.E. Vs. SHREE RAM TEXTILE AND PROCESSING
|
September 30, 2005 |
C.C.E. Vs. GOETZE (INDIA) LTD.
|
March 9, 2005 |
C.C.E. Vs. LENEC INSTITUTE OF
|
October 25, 2005 |
C.C.E. Vs. SHIV TEXTILE PRINTING MILLS
|
June 27, 2005 |
C.C.E. AND C. Vs. LIMCA FLAVOURS AND FRAGRANCES
|
October 27, 2005 |
C.C.E. AND C. Vs. RAVASCO TRANSMISSION AND
|
November 14, 2005 |
C.C.E., CALICUT Vs. MALABAR REGIONAL CO-OP. MILK PRODUCERS UNION LTD.
|
December 7, 2005 |
C.C.E., HYDERABAD-II Vs. NAVA DURGA TEXTILES PROCESSORS (P) LTD.
|
August 17, 2005 |
C.C.E., MANGALORE Vs. MANGALORE REFINERY AND PETROCHEMICALS LTD.
|
December 21, 2005 |
C.H. RAMARAJU Vs. CCE
|
July 6, 2005 |
CADBURY INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 20, 2005 |
CADBURY INDIA LTD. Vs. CCE
|
August 18, 2005 |
CADBURY INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2005 |
CALCUTTA CHEMICAL CO LTD Vs. COMMR OF C EX
|
February 14, 2005 |
CALCUTTA CHEMICALS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2005 |
CAMLIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2005 |
CANAAN PRESS (P) LTD. AND C. Vs. CC
|
December 14, 2005 |
CANNANORE HOME TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
July 28, 2005 |
CANNON SHIPPING CO LTD Vs. COMMISSIONER OF CUSTOMS
|
May 16, 2005 |
CARBORANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
January 25, 2005 |
CARBORANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX.
|
March 30, 2005 |
CARBORUNDUM UNIVERSAL LTD. Vs. COMMR. OF C. EX.
|
May 13, 2005 |
CARPENTER CLASSIC EXIM PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
December 27, 2005 |
CARRIER AIRCON LTD. Vs. CCE
|
January 7, 2005 |
CASTROL INDIA LTD. Vs. COMMR. OF C. EX. (APPEAL), BANGALORE
|
November 28, 2005 |
CATALYST CAPITAL SERVICES PVT LTD Vs. COMMISSIONER OF C EX
|
February 7, 2005 |
CATERPILLAR INDIA PVT. LTD. Vs. CCE
|
March 14, 2005 |
CATVISION PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2005 |
CC Vs. MOMAYA CAPACITORS
|
April 15, 2005 |
CC Vs. LOVELY OFFSET PRINTERS
|
March 10, 2005 |
CC Vs. DATA CHANDRA CONSTRUCTIONS AND
|
March 7, 2005 |
CC Vs. MOONLIGHT METAL AGENCIES
|
January 10, 2005 |
CC Vs. J.M. BOTTLINGS (P) LTD.
|
April 11, 2005 |
CC Vs. DISTRICT CONTROLLER OF STORES ICF
|
January 25, 2005 |
CC Vs. SEVEN SEAS PETROLEUM PVT. LTD. AND MGM INTERNATIONAL EXPORTS
|
March 1, 2005 |
CC Vs. ACHAL PAPER INDUSTRIES
|
April 8, 2005 |
CC Vs. ANANT SPINNING MILLS
|
December 13, 2005 |
CC Vs. AVER DIGITAL IMAGING INC.
|
May 31, 2005 |
CC (AIRPORT) Vs. COMPAGNIE GENERAL DES EAUX
|
March 9, 2005 |
CC (IMPORT) Vs. SHREE BALAJI AUTOMOBILES
|
September 6, 2005 |
CC (PREV.) Vs. SWAPAN KUMAR BISWAS
|
March 24, 2005 |
CC AND CE Vs. KISHAN SAHKARI CHINI MILLS LTD.
|
September 19, 2005 |
CC AND CE Vs. AMAR SINHJI STATIONERY INDUS. LTD. AND ORS.
|
February 7, 2005 |
CC AND CE Vs. GRASIM INDUSTRIES LTD.
|
January 17, 2005 |
CC IMPORT Vs. SURYA ROSHNI LTD
|
August 19, 2005 |
CC, NEW DELHI Vs. MARGRA INDUSTRIES LTD.
|
March 4, 2005 |
CCE Vs. MODERN STEELS LTD.
|
December 15, 2005 |
CCE Vs. G.C. ELECTRONICS
|
May 2, 2005 |
CCE Vs. GADHINGLAJ TALUKA SSK LTD.
|
November 8, 2005 |
CCE Vs. PEPSI FOODS LIMITED
|
January 6, 2005 |
CCE Vs. CHEMPLAST SANMAR LTD.
|
May 9, 2005 |
CCE Vs. CHEMPLAST SANMAR LTD.
|
February 28, 2005 |
CCE Vs. TAMIL NADU ASBESTOS & ORS.
|
March 8, 2005 |
CCE Vs. SHARDHA CASTINGS (P) LTD.
|
March 1, 2005 |
CCE Vs. STEEL AUTHORITY OF INDIA
|
January 27, 2005 |
CCE Vs. WHIRLPOOL INDIA LTD.
|
February 10, 2005 |
CCE Vs. TAMIL NADU CEMENT CORPORATION LTD.
|
January 4, 2005 |
CCE Vs. INDIA CEMENTS LTD. AND ANR.
|
January 12, 2005 |
CCE Vs. VELEO FRICTION MATERIAL INDIA PVT. LTD.
|
February 15, 2005 |
CCE Vs. HOSUR INSTRUMENTS P. LTD.
|
February 1, 2005 |
CCE Vs. BHEL
|
January 27, 2005 |
CCE Vs. HINDUSTAN ZINC LIMITED
|
January 10, 2005 |
CCE Vs. NEW INDIA SURFACTANTS
|
March 30, 2005 |
CCE Vs. DHARANI SUGARS AND CHEMICALS LTD.
|
February 10, 2005 |
CCE Vs. TAFE
|
April 12, 2005 |
CCE Vs. PARSIN CHEMICALS LTD.
|
June 27, 2005 |
CCE Vs. GREAVES LTD.
|
June 17, 2005 |
CCE Vs. KALI AERATED WATER WORKS
|
April 26, 2005 |
CCE Vs. PALLAVA GRANITE INDUSTRIES
|
December 16, 2005 |
CCE Vs. PERFECT REFRACTORIES
|
February 11, 2005 |
CCE Vs. SWARAJ MAZADA LTD.
|
February 15, 2005 |
CCE Vs. SUPER CASSETTES INDUS. LTD.
|
May 10, 2005 |
CCE Vs. S.V. ELECTRONICS
|
April 28, 2005 |
CCE Vs. MODI RUBBER LTD.
|
April 27, 2005 |
CCE Vs. RELIANCE INDUSTRIES LTD.
|
January 7, 2005 |
CCE Vs. K.R. STEEL UNION LTD.
|
January 7, 2005 |
CCE Vs. BARNALA STEEL INDUSTRIES LTD.
|
January 21, 2005 |
CCE Vs. SHAM UDYOG LTD.
|
February 4, 2005 |
CCE Vs. DHILLON KOOL DRINKS AND BEVERAGES LTD.
|
January 14, 2005 |
CCE Vs. HERO CYCLES LTD.
|
January 12, 2005 |
CCE Vs. I.C. HEALTHCARE PVT. LTD.
|
March 23, 2005 |
CCE Vs. USHA ENGINEERING WORKS
|
April 21, 2005 |
CCE Vs. KOHLI INDUSTRIES
|
October 7, 2005 |
CCE Vs. ACME HEALTHCARE
|
June 6, 2005 |
CCE Vs. PHILIPS I LTD
|
June 21, 2005 |
CCE Vs. NOVA STEEL (I) LTD.
|
March 23, 2005 |
CCE Vs. ROTOMAC ELECTRICALS (P) LTD.
|
June 28, 2005 |
CCE Vs. DICKS LABORATORIES LTD.
|
July 14, 2005 |
CCE Vs. PRISM CEMENT LTD.
|
October 24, 2005 |
CCE Vs. VRIDHESHWAR SSK LTD.
|
July 13, 2005 |
CCE Vs. SANCHAR BHARTI P. LTD.
|
October 19, 2005 |
CCE Vs. ELECTROLUX VOLTAS LTD.
|
September 26, 2005 |
CCE Vs. MOTHERSON SUMI SYSTEMS LTD.
|
October 14, 2005 |
CCE Vs. GARG POLYPACKS PVT. LTD.
|
July 5, 2005 |
CCE Vs. DEVTA STEEL ROLLING MILLS
|
July 5, 2005 |
CCE Vs. WINTAB EQUIPMENTS PVT. LTD.
|
July 19, 2005 |
CCE Vs. PRABHAT CHEMICALS
|
October 26, 2005 |
CCE Vs. LIFE INSURANCE CORPN OF INDIA
|
June 26, 2005 |
CCE Vs. CHATURBHAI BAKORBHAI PATEL AND BROS
|
September 29, 2005 |
CCE Vs. INDUCTO CAST
|
November 9, 2005 |
CCE Vs. NARASUS SPINNING MILLS
|
June 23, 2005 |
CCE Vs. CAPRIHANS INDIA LTD.
|
September 22, 2005 |
CCE Vs. A.R.M. LTD.
|
July 11, 2005 |
CCE Vs. PKPN SPINNING MILLS (P) LTD.
|
June 24, 2005 |
CCE Vs. NAHAR SUGAR AND ALLIED INDUSTRIES
|
June 24, 2005 |
CCE Vs. PETPAK PVT. LTD.
|
May 24, 2005 |
CCE Vs. HEMANT PLASTICS AND CHEMICALS
|
November 8, 2005 |
CCE Vs. T.P.S. AHLUWALIA, PARTNER AND
|
December 19, 2005 |
CCE Vs. KARAN ENGINEERS (P) LTD.
|
March 14, 2005 |
CCE Vs. SUPER CASSETTES INDUS. LTD.
|
June 14, 2005 |
CCE Vs. ARBINDO PHARMA LTD. AND PV
|
December 16, 2005 |
CCE Vs. TRINITY PHARMACEUTICALS (P) LTD.
|
June 16, 2005 |
CCE Vs. A.G. INDUSTRIES PVT. LTD.
|
March 14, 2005 |
CCE Vs. TVS ELECTRONICS LTD.
|
June 30, 2005 |
CCE Vs. K.M. INDUSTRIES
|
June 20, 2005 |
CCE Vs. GTC INDUSTRIES
|
April 19, 2005 |
CCE Vs. PHILIPS (I) LTD.
|
June 30, 2005 |
CCE Vs. RAIPUR ROTOCAST LIMITED
|
December 14, 2005 |
CCE Vs. SILVER SPRING SPINNERS INDIA (P)
|
March 7, 2005 |
CCE Vs. MORGAN INDUSTRIES LTD.
|
March 8, 2005 |
CCE Vs. AGNI STEELS LTD.
|
March 8, 2005 |
CCE Vs. TEAM UPD LTD.
|
March 7, 2005 |
CCE Vs. RAJAPALAYAM MILLS LTD.
|
March 7, 2005 |
CCE Vs. MORDI TEXTILE AND PROCESSORS LTD.
|
June 6, 2005 |
CCE Vs. INNOVATIVE TECH PACK LTD.
|
March 4, 2005 |
CCE Vs. DCW LTD.
|
June 3, 2005 |
CCE Vs. DR. REDDY LABORATORIES LTD.
|
March 4, 2005 |
CCE Vs. SREE NITHYAKALYANI TEXTILES LTD.
|
June 3, 2005 |
CCE Vs. STEEL SALES CORPN.
|
December 6, 2005 |
CCE Vs. MAHINDRA AND MAHINDRA LTD.
|
September 30, 2005 |
CCE Vs. LIFELONG APPLIANCES LTD.
|
March 30, 2005 |
CCE Vs. NIRMA LTD.
|
June 2, 2005 |
CCE Vs. INDIA CEMENTS LTD.
|
June 2, 2005 |
CCE Vs. MAGNUM STEELS LTD.
|
December 9, 2005 |
CCE Vs. MODERN POLYPLEX PVT. LTD.
|
March 30, 2005 |
CCE Vs. CAPSUGEL INDIA LTD.
|
March 9, 2005 |
CCE Vs. DRUMS AND BARRELS (MADRAS) (P)
|
June 10, 2005 |
CCE Vs. KALI STEEL AND ENGINEERING
|
June 10, 2005 |
CCE Vs. TRIMURTI FRAGRANCE PVT. LTD.
|
March 11, 2005 |
CCE Vs. RISHABH VELVELLEN (P) LTD.
|
June 13, 2005 |
CCE Vs. TUTICORIN SPINNING MILLS LTD.
|
August 18, 2005 |
CCE Vs. ACC MACHINERY CO. LTD.
|
August 12, 2005 |
CCE Vs. SANCHITA STEELS
|
November 14, 2005 |
CCE Vs. TRICHY WIRES (P) LTD.
|
November 28, 2005 |
CCE Vs. JYOTI CEMENTS (P) LTD.
|
November 30, 2005 |
CCE Vs. YAMUNA BARDANA TRADERS
|
November 30, 2005 |
CCE Vs. DIAMOND INDUSTRIES
|
August 24, 2005 |
CCE Vs. A.R. ALLOYS
|
November 30, 2005 |
CCE Vs. PIONEER PLASTIC PRODUCTS
|
August 25, 2005 |
CCE Vs. RISHABH VALVELEEN LTD.
|
December 6, 2005 |
CCE Vs. ARSH CASTINGS PVT. LTD.
|
September 30, 2005 |
CCE Vs. VEMA METAL AND CONDUCTOR LTD.
|
December 6, 2005 |
CCE Vs. HARITHA IRRIGATION PRODUCTS LTD.
|
March 29, 2005 |
CCE Vs. GAJRA GEARS LTD.
|
December 2, 2005 |
CCE AND ADVANCE DETERGENT LTD. Vs. ADVANCE DETERGENT LTD. AND CCE
|
March 10, 2005 |
CCE AND CUSTOMS Vs. NILACHAL CONCRETE PRODUCTS P LTD
|
March 18, 2005 |
CCE, CHANDIGARH Vs. PREM KHALSA IRON AND STEEL ROLLING MILLS
|
May 16, 2005 |
CCE, FARIDABAD Vs. N.P.I. PACKAGING (P) LTD.
|
February 14, 2005 |
CCE, MUMBAI Vs. K.P. ELECTRICALS PVT. LTD.
|
May 4, 2005 |
CCE, VISAK-II Vs. SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD.
|
December 2, 2005 |
CCE, VISAKHAPATNAM Vs. GAUTAMI TEXTILE INDUS. & SALES COPRN.
|
January 3, 2005 |
CCEX Vs. SINAR MAS PULP AND PAPER I LTD
|
February 23, 2005 |
CCEX Vs. SUTHAM ELECTRIC LTD
|
January 20, 2005 |
CCEX Vs. SHRI AMAR SINNJI STATIONARY INDS.
|
December 20, 2005 |
CCEX Vs. DELTA ELASTOMETAL COMPOUND PVT.
|
November 14, 2005 |
CCEX, MUMBAI, CCEX, VADODARA-II Vs. B. MERARAM AND SONS, BEE BEE CROWNS
|
August 12, 2005 |
CEASA INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 11, 2005 |
CEAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2005 |
CEEAR ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2005 |
CEENIK EXPORTS LTD Vs. CC EXPORTS
|
June 1, 2005 |
CELLO THERMOWARE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2005 |
CENTAUR PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
CENTRAL OFFICE, MEWAR PALACE Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 2005 |
CENTRAL PULP MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2005 |
CENTRAL PUMP MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2005 |
CENTURY DENIM Vs. CCE
|
March 2, 2005 |
CENTURY LAMINATING CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 28, 2005 |
CENTURY TEXTILES AND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
November 9, 2005 |
CEWAT I PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
CHABBI ELECTRO-MECH INDUS. P. Vs. COMMR. OF C. EX.
|
August 22, 2005 |
CHAKIAT AGENCIES Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
June 28, 2005 |
CHAMBAL FERTILIZERS AND Vs. CCE
|
June 16, 2005 |
CHAMPDANY INDUSTRIES LTD. Vs. COMMISSIONER OF CUS. (AIRPORT), KOLKATA
|
December 20, 2005 |
CHAMUNDI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
June 22, 2005 |
CHANDAN TUBES AND METALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2005 |
CHANDAN TUBES AND METALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 24, 2005 |
CHANDANA PLASTICS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 18, 2005 |
CHANDER SHEKAR JUNEJA Vs. COMMISSIONER OF CUSTOMS (GEN)
|
July 4, 2005 |
CHANDRA KAMAL CORPORATION AND Vs. CCE
|
July 13, 2005 |
CHARAK PHARMACEUTICALS Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
February 22, 2005 |
CHARAK PHARMACEUTICALS INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 19, 2005 |
CHARMINAR BOTTLING CO. (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 27, 2005 |
CHEMATALL RAI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2005 |
CHEMCO STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
January 28, 2005 |
CHEMICO CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 5, 2005 |
CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2005 |
CHEMPLAST SANMAR LTD. Vs. CCE, SALEM
|
July 18, 2005 |
CHETNA POLYTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2005 |
CHHATTISGARH BEVERAGES PVT. LTD. Vs. CCE
|
July 20, 2005 |
CHIDAMBARAM SHIP CARE P. LTD. Vs. CCE
|
March 10, 2005 |
CHIEF ENGINEER, RANJIT SAGAR DAM Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
CHIMIQUE INDUSTRIES LTD. AND ANR. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
CHIVAS INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
June 8, 2005 |
CHOICE APPARELS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 8, 2005 |
CHOKSHI TUBE CO. LTD. Vs. COMMISSIONER OF CUSTOMS, ACC
|
September 22, 2005 |
CITANN ENGINEERS (INDIA) PVT. Vs. CCE
|
March 24, 2005 |
CLASSIC MARBLES AND BANO MARBLES Vs. COMMISSIONER OF CUSTOMS
|
January 6, 2005 |
CLOUGH ENGINEERING LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
|
October 27, 2005 |
COASTAL PAPERS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
April 27, 2005 |
COATES OF INDIA LTD Vs. COMMR OF CUSTOMS AIRPORT
|
May 31, 2005 |
COLLECTOR OF CENTRAL EXCISE Vs. K R STEEL UNION LTD
|
January 17, 2005 |
COLLECTOR OF CENTRAL EXCISE Vs. I.T.W. SIGNODE INDIA LTD.
|
June 27, 2005 |
COLLECTORS OF CUSTOMS Vs. MARGRA INDUSTRIES LTD.
|
March 24, 2005 |
COLOUR CHEM LIMITED AND USV LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2005 |
COLOUR CHEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
COMET BRASS INDUSTRIES Vs. CCE
|
May 3, 2005 |
COMMISSIONER OF C EX Vs. AISCO ENGG PVT LTD
|
October 19, 2005 |
COMMISSIONER OF C EX Vs. ADVANCE COOLING SYSTEMS PVT LTD
|
October 11, 2005 |
COMMISSIONER OF C EX Vs. UNIFLEX CABLE LTD
|
September 29, 2005 |
COMMISSIONER OF C EX Vs. POLFROST AIRCON PVT LTD
|
November 28, 2005 |
COMMISSIONER OF C EX Vs. ASHOK IRON AND STEEL FABRICATORS
|
July 5, 2005 |
COMMISSIONER OF C EX Vs. STANDARD INDUSTRIES LTD
|
July 21, 2005 |
COMMISSIONER OF C EX Vs. MAHINDRA AND MAHINDRA LTD
|
July 19, 2005 |
COMMISSIONER OF C EX Vs. UNI ABEX ALLOY PRODUCTS LTD
|
September 5, 2005 |
COMMISSIONER OF C EX Vs. G I S COTTON MILL LTD
|
August 24, 2005 |
COMMISSIONER OF C EX Vs. KINGSLAY INDUSTRIES LTD
|
April 26, 2005 |
COMMISSIONER OF C EX Vs. PRECIHOLE ENGINEERING PVT LTD
|
September 2, 2005 |
COMMISSIONER OF C EX Vs. ALEMBIC CHEMICAL WORKS LTD
|
August 26, 2005 |
COMMISSIONER OF C EX Vs. ROCKET ENGINEERING CORPORATION LTD
|
July 25, 2005 |
COMMISSIONER OF C EX Vs. GRAUER AND WEIL PVT LTD
|
October 18, 2005 |
COMMISSIONER OF C EX Vs. SUNDER METAL PVT LTD
|
November 9, 2005 |
COMMISSIONER OF C EX Vs. VISHNU DYEING AND PRINTING WORKS
|
November 23, 2005 |
COMMISSIONER OF C EX Vs. GODREJ SOAPS LTD
|
November 29, 2005 |
COMMISSIONER OF C EX Vs. R S R MOHOTA SPG AND WVG MILLS
|
September 30, 2005 |
COMMISSIONER OF C EX Vs. STERLITE INDUSTRIES I LTD
|
September 6, 2005 |
COMMISSIONER OF C EX Vs. SUVIDHA APPLIANCES PVT LTD
|
June 1, 2005 |
COMMISSIONER OF C EX AND CUS Vs. JAIN PLASTICS AND CHEMICALS LTD
|
October 28, 2005 |
COMMISSIONER OF C. EX. Vs. MADURA COATS LTD.
|
November 11, 2005 |
COMMISSIONER OF C. EX. Vs. TAMIL NADU PETRO PRODUCTS LTD.
|
August 4, 2005 |
COMMISSIONER OF C. EX. Vs. NEW JACK PRINTING WORKS (P) LTD.
|
August 5, 2005 |
COMMISSIONER OF C. EX. Vs. SRI RAMALINGA MILLS LTD.
|
October 19, 2005 |
COMMISSIONER OF C. EX. Vs. SRI GOMATHY MILLS PVT. LTD.
|
October 20, 2005 |
COMMISSIONER OF C. EX. Vs. BIRLA TYRES
|
December 23, 2005 |
COMMISSIONER OF C. EX. Vs. POUYET COMMUNICATION (I) LTD.
|
October 5, 2005 |
COMMISSIONER OF C. EX. Vs. RAPTAKOS BRETT AND CO. LTD.
|
October 25, 2005 |
COMMISSIONER OF C. EX. Vs. TAMIL NADU NEWSPRINT AND PAPER
|
October 6, 2005 |
COMMISSIONER OF C. EX. Vs. SYSTEMS AND COMPONENTS (I) P. LTD.
|
March 21, 2005 |
COMMISSIONER OF C. EX. Vs. JAIN POLYVIN (P) LTD.
|
December 26, 2005 |
COMMISSIONER OF C. EX. Vs. TIRUMALA ALLOYS AND CASTINGS (P)
|
November 8, 2005 |
COMMISSIONER OF C. EX. Vs. CHEMPLAST SANMAR LTD.
|
October 3, 2005 |
COMMISSIONER OF C. EX. Vs. SESHSAYEE PAPER AND BOARD LTD.
|
September 26, 2005 |
COMMISSIONER OF C. EX. Vs. MATSUSHITA TV AND AUDIO INDIA LTD.
|
July 4, 2005 |
COMMISSIONER OF C. EX. Vs. PRODUCT ENGINEERING INDUSTRIES
|
October 3, 2005 |
COMMISSIONER OF C. EX. Vs. HARDCASTLE AND WAUD MFG. CO. LTD.
|
October 18, 2005 |
COMMISSIONER OF C. EX. Vs. BHARAT STEEL ROLLING MILLS
|
June 22, 2005 |
COMMISSIONER OF C. EX. Vs. PRIZM PHARMACEUTICALS PVT. LTD.
|
March 30, 2005 |
COMMISSIONER OF C. EX. Vs. UNITED INDIA INSURANCE CO. LTD.
|
March 11, 2005 |
COMMISSIONER OF C. EX. Vs. SANMAR WEIGHING SYSTEMS LTD.
|
September 14, 2005 |
COMMISSIONER OF C. EX. Vs. PAHARPUR COOLING TOWERS LTD.
|
March 4, 2005 |
COMMISSIONER OF C. EX. Vs. ROTOMAC ELECTRICALS PVT. LTD.
|
September 5, 2005 |
COMMISSIONER OF C. EX. Vs. SUGAVANESWARA SPINNING MILLS (P)
|
December 9, 2005 |
COMMISSIONER OF C. EX. Vs. DHANANJAY INDUSTRIAL ENGINEERS
|
September 30, 2005 |
COMMISSIONER OF C. EX. Vs. POLYCAB INDUSTRIES PVT. LTD.
|
September 12, 2005 |
COMMISSIONER OF C. EX. Vs. SRI SRINIVASAN INDUSTRIES
|
September 12, 2005 |
COMMISSIONER OF C. EX. Vs. VIACOM ELECTRONICS PVT. LTD.
|
December 12, 2005 |
COMMISSIONER OF C. EX. Vs. BHUWALKA STEEL INDUSTRIES LTD.
|
March 11, 2005 |
COMMISSIONER OF C. EX. Vs. AMISHA ENGG. COMPANY
|
September 13, 2005 |
COMMISSIONER OF C. EX. Vs. SREE NITHYAKALYANI TEXTILES LTD.
|
March 11, 2005 |
COMMISSIONER OF C. EX. Vs. SESHASAYEE PAPER AND BOARDS LTD.
|
September 14, 2005 |
COMMISSIONER OF C. EX. Vs. INDIA CEMENTS LTD.
|
November 24, 2005 |
COMMISSIONER OF C. EX. Vs. SHREENATH PRINTS
|
August 17, 2005 |
COMMISSIONER OF C. EX. Vs. KAVERI LIME INDUSTRIES LTD.
|
August 9, 2005 |
COMMISSIONER OF C. EX. Vs. DIDAR STEEL COMPLEX (P) LTD.
|
August 10, 2005 |
COMMISSIONER OF C. EX. Vs. DHEERAJLAL A. KANSARA
|
November 24, 2005 |
COMMISSIONER OF C. EX. Vs. BRITISH MOTOR CAR CO. LTD.
|
November 30, 2005 |
COMMISSIONER OF C. EX. Vs. ROYAL CONTAINERS
|
August 23, 2005 |
COMMISSIONER OF C. EX. Vs. VISHVA VISHAL ENGINEERING LTD.
|
December 2, 2005 |
COMMISSIONER OF C. EX. Vs. KISAN SAHKARI CHINI MILLS LTD.
|
August 11, 2005 |
COMMISSIONER OF C. EX. Vs. SPECTRUM PHARMA PVT. LTD.
|
July 26, 2005 |
COMMISSIONER OF C. EX. Vs. CARBORUNDUM UNIVERSAL LTD.
|
November 7, 2005 |
COMMISSIONER OF C. EX. Vs. NARMADA FORGE PVT. LTD.
|
July 22, 2005 |
COMMISSIONER OF C. EX. Vs. CABLE CORPORATION OF (I) LTD.
|
July 25, 2005 |
COMMISSIONER OF C. EX. Vs. JALOTA TOOLS CORPORATION
|
January 14, 2005 |
COMMISSIONER OF C. EX. Vs. TIRUPATI STARCH AND CHEMICALS LTD.
|
May 17, 2005 |
COMMISSIONER OF C. EX. Vs. CHELLAPANDI MATCH WORKS
|
February 8, 2005 |
COMMISSIONER OF C. EX. Vs. G.G. DANDEKAR MACHINE WORKS LTD.
|
July 19, 2005 |
COMMISSIONER OF C. EX. Vs. SUVIDHA APPLIANCES PVT. LTD.
|
August 24, 2005 |
COMMISSIONER OF C. EX. Vs. SAPTAGIRI PACKAGING PVT. LTD.
|
November 7, 2005 |
COMMISSIONER OF C. EX. & CUS., CALICUT Vs. APOLLO TYRES LIMITED
|
February 21, 2005 |
COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. CITY TEX PVT. LTD.
|
December 2, 2005 |
COMMISSIONER OF C. EX. (APPEALS), HYDERABAD Vs. R.M. CYLINDERS PVT. LTD.
|
November 22, 2005 |
COMMISSIONER OF C. EX. AND CUS. Vs. PRADEEP KUMAR SHYAM SUKHA
|
November 29, 2005 |
COMMISSIONER OF C. EX. AND CUS. Vs. HOGANAS INDIA LTD.
|
December 8, 2005 |
COMMISSIONER OF C. EX. AND CUS. Vs. AARTI DYEING AND PRINTING MILLS
|
December 15, 2005 |
COMMISSIONER OF C. EX., BANGALORE Vs. TIKMANI STEEL COMPANY LTD.
|
May 5, 2005 |
COMMISSIONER OF C. EX., BANGALORE Vs. AIR STREAM SYSTEMS PVT. LTD.
|
July 27, 2005 |
COMMISSIONER OF C. EX., BANGALORE Vs. MYSORE CEMENT LTD.
|
December 20, 2005 |
COMMISSIONER OF C. EX., BANGALORE Vs. BREMEL RUBBER INDUSTRIES (P) LTD.
|
August 23, 2005 |
COMMISSIONER OF C. EX., BANGALORE Vs. PERRY POLYMERS PVT. LTD.
|
July 28, 2005 |
COMMISSIONER OF C. EX., BANGALORE Vs. HIMALAYA DRUG COMPANY LTD.
|
July 8, 2005 |
COMMISSIONER OF C. EX., BANGALORE-I Vs. ELECTRONIC RESEARCH LTD.
|
February 28, 2005 |
COMMISSIONER OF C. EX., BANGALORE-I Vs. VASPAR CONCEPTS (P) LTD.
|
September 30, 2005 |
COMMISSIONER OF C. EX., BANGALORE-II Vs. ASEA BROWN BOVERI LTD.
|
August 3, 2005 |
COMMISSIONER OF C. EX., BANGALORE-II Vs. MADRAS CEMENTS LTD.
|
November 16, 2005 |
COMMISSIONER OF C. EX., BANGALORE-III Vs. PRASAD FILM LABORATORIES
|
March 16, 2005 |
COMMISSIONER OF C. EX., BANGALORE-III Vs. CAMPCO
|
December 6, 2005 |
COMMISSIONER OF C. EX., BELGAUM Vs. SOUTHERN FERRO LTD.
|
December 7, 2005 |
COMMISSIONER OF C. EX., CALICUT Vs. TRINITY PHARMACEUTICALS PVT. LTD.
|
June 6, 2005 |
COMMISSIONER OF C. EX., CALICUT Vs. KELTRON COMPONENT COMPLEX LTD.
|
January 27, 2005 |
COMMISSIONER OF C. EX., CALICUT Vs. BHARATH STEELS
|
December 6, 2005 |
COMMISSIONER OF C. EX., CALICUT Vs. TIP TOP FURNITURE INDUSTRIES
|
February 23, 2005 |
COMMISSIONER OF C. EX., CALICUT Vs. STEEL INDUSTRIES KERALA LTD.
|
February 24, 2005 |
COMMISSIONER OF C. EX., CHENNAI Vs. VISVESWARAYA IRON & STEEL LTD.
|
May 3, 2005 |
COMMISSIONER OF C. EX., COCHIN Vs. PEARL FOOD PRODUCTS (P) LTD.
|
February 21, 2005 |
COMMISSIONER OF C. EX., COCHIN Vs. TRACORE PAINTS & ALLIED PRODUCTS
|
March 16, 2005 |
COMMISSIONER OF C. EX., COCHIN Vs. MODERN FOOD INDUSTRIES LTD.
|
October 24, 2005 |
COMMISSIONER OF C. EX., COCHIN Vs. TRAVANCORE COCHIN CHEMICALS LTD.
|
May 16, 2005 |
COMMISSIONER OF C. EX., COCHIN Vs. KERALA AYURVEDIC PHARMACY LTD.
|
February 24, 2005 |
COMMISSIONER OF C. EX., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
|
April 12, 2005 |
COMMISSIONER OF C. EX., GUNTUR Vs. ASIAN PEROXIDE LTD.
|
October 6, 2005 |
COMMISSIONER OF C. EX., HYDERABAD Vs. TIME TECH FORMULATIONS LTD.
|
February 8, 2005 |
COMMISSIONER OF C. EX., HYDERABAD Vs. KARAN TEXTILE INDUSTRIES (P) LTD.
|
March 11, 2005 |
COMMISSIONER OF C. EX., HYDERABAD Vs. SARACA LABORATORIES LTD.
|
December 6, 2005 |
COMMISSIONER OF C. EX., HYDERABAD Vs. SPECTRA BOTTLING CO. LTD.
|
November 24, 2005 |
COMMISSIONER OF C. EX., HYDERABAD Vs. USHA CONDUCTORS (P) LTD.
|
July 14, 2005 |
COMMISSIONER OF C. EX., HYDERABAD Vs. SANGHI POLYESTERS LTD.
|
October 18, 2005 |
COMMISSIONER OF C. EX., HYDERABAD Vs. GLOBAL BULK DRUGS & FINE
|
May 9, 2005 |
COMMISSIONER OF C. EX., HYDERABAD-I Vs. PREMIER MUSHROOM FARMS
|
June 20, 2005 |
COMMISSIONER OF C. EX., HYDERABAD-II Vs. AGARWAL INDUSTRIES LTD.
|
February 2, 2005 |
COMMISSIONER OF C. EX., HYDERABAD-III Vs. UNICORN ORGANICS LIMITED
|
February 3, 2005 |
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. TATA TELESERVICES LTD.
|
November 24, 2005 |
COMMISSIONER OF C. EX., KOLKATA-I Vs. CAMERA WORLD
|
August 25, 2005 |
COMMISSIONER OF C. EX., KOLKATA-I Vs. M.A. FINANCIAL SERVICES PVT. LTD.
|
October 25, 2005 |
COMMISSIONER OF C. EX., KOLKATA-I Vs. D.K. PARMANANDKA & CO.
|
August 25, 2005 |
COMMISSIONER OF C. EX., KOLKATA-I Vs. SATISH KUMAR GUPTA & ASSOCIATES
|
November 24, 2005 |
COMMISSIONER OF C. EX., KOLKATA-I Vs. MALANCHA PHOTOGRAPHER
|
August 4, 2005 |
COMMISSIONER OF C. EX., KOLKATA-IV Vs. S.R. METAL INDUSTRIES
|
August 31, 2005 |
COMMISSIONER OF C. EX., MANGALORE Vs. KANARA ENGINEERING CO.
|
April 27, 2005 |
COMMISSIONER OF C. EX., MANGALORE Vs. MICRO FINISH VALVES (P) LTD.
|
November 11, 2005 |
COMMISSIONER OF C. EX., MANGALORE Vs. VISWANATH KARKERA
|
November 11, 2005 |
COMMISSIONER OF C. EX., NASIK Vs. MOTOR INDUSTRIES COMPANY LTD.
|
November 18, 2005 |
COMMISSIONER OF C. EX., SILIGURI Vs. ASHA ISPAT (P) LTD.
|
October 13, 2005 |
COMMISSIONER OF C. EX., TIRUPATHI Vs. ANNAPURNA INDUSTRIES LTD.
|
December 1, 2005 |
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. DECCAN SUGARS LTD.
|
June 6, 2005 |
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. COASTAL PAPER LTD.
|
February 4, 2005 |
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. DECCAN SUGARS
|
December 2, 2005 |
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. VENKATRAM OIL INDUSTRIES LTD.
|
November 11, 2005 |
COMMISSIONER OF C. EX., VISAKHAPATNAM-I Vs. SAINT LABORATORIES
|
November 24, 2005 |
COMMISSIONER OF C. EXCISE Vs. PANYAM CEMENTS AND MINERAL
|
November 14, 2005 |
COMMISSIONER OF C. EXCISE Vs. GTN TEXTILES LTD.
|
October 14, 2005 |
COMMISSIONER OF C.EX. Vs. KESAVARDHNI PRODUCTS
|
September 23, 2005 |
COMMISSIONER OF CEN EXCISE Vs. NUFAB INDUSTRIES LTD
|
February 2, 2005 |
COMMISSIONER OF CEN EXCISE Vs. STERLITE INDUSTRIES INDIA LTD AND STERLITE INDIA LTD
|
February 4, 2005 |
COMMISSIONER OF CEN. EXCISE Vs. TELCO LTD.
|
December 5, 2005 |
COMMISSIONER OF CENTRAL Vs. GOKAK MILLS
|
November 7, 2005 |
COMMISSIONER OF CENTRAL Vs. SATAVAHANA ISPAT LTD.
|
June 27, 2005 |
COMMISSIONER OF CENTRAL Vs. IMPEL MACHINES (P) LTD.
|
November 11, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. DCW LTD.
|
November 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. FRIENDS INDUSTRIES
|
September 27, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. V.V.F. CO. LTD.
|
August 2, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. NARMADA GILATINE LTD.
|
August 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HYUNDAI UNITECH ELECTRICAL
|
August 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHARANA INDUSTRIES
|
September 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BSNL
|
December 30, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ HINDUSTAN LTD.
|
August 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. KONKAN GASES (P) LTD.
|
July 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUVIDHA ENGINEERING CO.
|
July 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. JET SPEED AUDIO PVT. LTD.
|
October 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. NEEDLE INDUSTRIES (INDIA) LTD.
|
June 24, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RALLIS INDIA LTD.
|
September 27, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. WIPRO LTD.
|
October 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. KEDARESHWAR S.S.K. LTD.
|
October 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MILTON POLYPLAST
|
October 11, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PHARMA MEDICO (I) PVT. LTD.
|
July 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. LEAK PROOF ENGG (I) PVT. LTD.
|
July 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BURLINGTONS' EXPORTS
|
December 23, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CHETTINAD CEMENTS PVT. LTD.
|
October 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HAWKINS COOKERS LTD.
|
October 6, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HICKSON AND DADAJI LTD.
|
October 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. STERLING ELECTRICALS MFG. CO.
|
July 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. TTK TEXTILES LTD.
|
September 27, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA GLYCOLS LTD.
|
September 27, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ANURAG BOARD AND PAPER MILLS
|
October 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SIMPLEX MILLS COMPANY
|
October 18, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. REGISTAN PVT. LTD.
|
July 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ROHA DYE CHEM LTD.
|
October 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. P AND B LABORATORIES LTD.
|
December 23, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. POOJA FERRO ALLOYS LTD.
|
September 27, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CONSUMER PLASTICS PVT. LTD.
|
October 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. COATS VIYELLA INDIA LIMITED
|
October 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MAHENDRA TEXTURISING AND TWISTING PVT LTD
|
January 31, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. THERMAX BOBCOCK AND WILCOX LTD
|
January 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MANISHA PHARMA P LTD
|
January 12, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PRAKASH COTTON MILLS
|
January 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HYDROGAS PLG I PVT LTD
|
November 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CONSUMER PLASTICS PVT LTD
|
October 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI TUBE AND CO
|
September 30, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN SEALS LTD
|
August 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. NARAYAN FOUNDRY AND ENGG WORKS
|
November 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PEARL SOAP CO
|
January 12, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT STATE FERTILIZERS AND CHEM LTD
|
December 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RINKOO PROCESSORS LTD AND MANMOHAN R GARG
|
February 24, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CANON DOMESTIC APPLIANCES
|
February 15, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PARLE BEVERAGES
|
February 11, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PRINTOTECH GLOBAL LTD.
|
December 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. EQUITY BEARING PVT LTD
|
August 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HAWKINS COOKER
|
September 16, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. NAXPAR LAB PVT LTD
|
September 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. GERMAN INK AND SHRI LILADHAR V PATEL
|
October 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. TATA REFRACTORIES LIMITED
|
February 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. DHARMAPAL SATYAPAL LTD
|
January 20, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CARBON LTD
|
January 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT GENERAL TEXTILE INDUSTRIES P LTD
|
November 8, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CHAMPDANY INDUSTRIES LTD
|
April 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BIRLA TYRES
|
February 18, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. EXIDE INDUSTRIES LTD
|
November 8, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ORBIT PARK INN PVT LTD
|
February 22, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MARIGOLD PAINTS
|
February 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HEM FABRICS PVT LTD
|
November 24, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. USV LTD
|
February 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD BATTERIES LTD
|
February 4, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SWAN MILLS LTD
|
February 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND
|
March 17, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ARYL PHARMACEUTICALS
|
April 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. AHMEDABAD STEEL CRAFT LTD
|
February 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. GEMAG ROTOPLAST AND CONTAINERS P LTD
|
November 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDO PLAST ENGINEERS
|
September 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. G R ISPAT LTD
|
August 4, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT STEEL TUBES LTD
|
July 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PRIME MACHINES COOP LTD
|
October 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SARLA POLYESTER LTD
|
September 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. EMPIRE PLASTIC LTD
|
September 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. STEELAGE INDUSTRIES LTD
|
May 30, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. EXCEL INDUSTRIES LTD
|
October 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PIC GUJARAT LTD
|
August 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. STAR INDUSTRIES
|
September 2, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PROMACT PLASTICS
|
June 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BHOR INDUSTRIES LTD
|
September 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PFIZER LTD
|
September 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDUS THECO PVT LTD
|
September 20, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MUTUAL MECAPLAST LTD
|
October 31, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. AGARWAL TRIMMINGS
|
October 13, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. V H PATEL AND CO
|
December 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. NEW INDIA METAL INDUSTRIES
|
August 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. POONA SNUFF FACTORY
|
December 22, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RAVIRAJ PLASTICS PVT LTD
|
December 12, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. DECCAN DIESAL COMPONENTS MFG CO
|
September 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNA FILAMENTS
|
June 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MOTOR INDUSTRIES CO LTD
|
July 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SIEMENS LTD
|
March 31, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. H M POLYCONTAINERS LTD
|
June 23, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD
|
July 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. JIGAR FUNDRY
|
August 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ORKAY POLYESTERS LTD
|
May 16, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. QUADRICON P LTD
|
September 16, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SKY OXYGEN CO LTD
|
August 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. AMRIT DYE CHEM INDUSTRIES
|
May 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. DHEERAJLAL A KANSARA
|
April 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT GOLDCOIN CERAMICS LTD
|
April 13, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. EBERS PHARMACEUTICALS
|
May 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. JCT ELECTRONICS LIMITED
|
June 17, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. WESTERN COAL FIELD LTD
|
January 31, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. A J INDUSTRIES
|
June 17, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ENGINEERING AND
|
December 22, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RAM SHREE STEELS PVT. LTD.
|
July 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. IDL INDUSTRIES LTD. (AT PRESENT,
|
December 22, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. DELUXE PLYWOOD (P) LTD.
|
June 27, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PRIMO PICK N PACK
|
July 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BINADAL FIBRES (P) LTD.
|
July 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. LEELA SCOTTISH LACE PVT. LTD.
|
December 22, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. K.G. DENIM LTD.
|
March 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CHOLA SPINNING MILLS (P) LTD.
|
November 8, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ARR SALES AGENCY
|
July 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. H AND R JOHNSON LTD.
|
December 15, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN DYES AND CHEMICALS
|
June 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUMAN SATELLITE
|
December 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. AGARWAL ENGINEERING WORKS
|
December 30, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BRIDGESTONE (ACC) INDIA LTD.
|
June 17, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BOC INDIA LTD.
|
September 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. TUDOR (I) LTD.
|
December 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
|
March 15, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. NRC LTD.
|
September 20, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PAALIPALAYAM SPINNING MILLS
|
September 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. AAY CEE ENGINEERING WORKS
|
December 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MODEL EXIMS
|
December 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHABNAM SYNTHETICS
|
December 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SIVANESAN AND CO.
|
September 22, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. G T C INDUSTRIES
|
April 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. AMEE PRODUCTS
|
May 24, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BRITANNIA INDUSTRIES LTD
|
January 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. UMIYA CHEM INDUSTRIES
|
March 18, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL SHREE INDUSTRIES
|
December 20, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. TOUGHALT INDIA LTD.
|
June 22, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MOTHERSON AUTO COMPONENT ENGG.
|
March 16, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. FAL INDUSTRIES LTD.
|
December 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. D.M. VORA AND CO. AND CHETAN
|
June 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. VIDEO TIME
|
December 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. TECHNOFUTURA PVT. LTD.
|
September 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. DCW LTD.
|
September 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ASEA BROWN BOVERI LTD.
|
September 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUDESH ENTERPRISES
|
November 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ESSEM PLASTIC INDUSTRIES
|
August 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. JAI FIBRES LTD.
|
August 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ASHA ISPAT (P) LTD.
|
November 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RAMU AND SONS
|
March 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CABLE CORPORATION OF INDIA LTD.
|
November 23, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHAH TEXTILE LTD.
|
August 12, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. NEERU ENTERPRISES
|
June 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. STERLITE INDUSTRIES LTD.
|
November 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT RECLAIM AND RUBBER
|
November 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HARIKRISHNA CEMENT AND
|
November 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
|
November 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHALIMAR PAINTS LTD.
|
September 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MAKERS LABORATORIES LTD. AND
|
December 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CROSSLINK SHIPBREAKERS PVT. LTD.
|
August 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. LARK CHEMICALS PVT. LTD.
|
December 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. NPI PACKAGING (P) LTD.
|
December 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CORE HEALTHCARE LTD.
|
November 30, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. VVF LIMITED
|
August 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. DOABA FASTNERS (P) LTD.
|
August 30, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. J.K. INDUSTRIES LTD.
|
December 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PRASHANT ELECTRODE
|
December 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RANBAXY LAB. LTD.
|
June 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. DECCAN CARBON PRODUCTS PVT. LTD.
|
September 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PINNACLE INDUSTRIES LTD.
|
December 6, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. PLASTART ELECTRONICS (I) LTD.
|
December 8, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. VIKRAM CEMENT
|
June 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MIL INDUSTRIES LTD.
|
March 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RICHARDSON AND CRUDDAS (1972)
|
September 6, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. L.A. INDUSTRIES
|
September 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CHHABI ELECTRICALS PVT. LTD.
|
September 30, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. LALIT ENTERPRISES
|
June 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MR. DINESH KUMAR
|
December 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. TAMIL NADU TRADE PROMOTION
|
March 4, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MANKODI ENTERPRISES
|
December 6, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. STAR PLASTICS
|
September 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ARUN KUMAR
|
September 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. KARTHIK STEELS LTD.
|
September 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RSWM LTD.
|
September 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RHONE POULENC (INDIA) LTD.
|
June 13, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MODI TYRE FACTORY
|
September 30, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK LEYLAND
|
March 11, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. VIMAL WIRE AND METAL INDUSTRIES
|
September 13, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. STANPACKS (INDIA) LTD.
|
September 12, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. KAPIL STEEL LTD.
|
March 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. OMEGA CABLES LTD.
|
June 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BEACON NEYRIC
|
June 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. LUBRIZOL INDIA PVT. LTD.
|
December 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. KHANDELWAL LAB. LTD.
|
December 12, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. JAIN IRRIGATION SYSTEM LTD.
|
December 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ECHJAY INDUSTRIES PVT. LTD.
|
December 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MARVEL INDUSTRIES LTD.
|
November 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. TAN INDIA LTD.
|
December 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. KELVIN PLASTICS PVT. LTD.
|
July 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHALIMAR PAINTS LTD.
|
July 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. LLOYD ROCK FIBRES LTD.
|
July 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. JOHNSON AND JOHNSON LTD.
|
July 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE BAJRANG STEEL INDUSTRIES
|
July 27, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LTD.
|
April 15, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. KARTHIK STEELS LTD.
|
May 4, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SAKTHI SUGARS LTD.
|
April 27, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. JAIN STEEL
|
May 13, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. GOENKA WOOLEN MILLS
|
January 20, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. HEERA LAL SABU
|
May 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. J.S. ARCHITECT PVT. LTD.
|
April 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SQUARE ENVIRO
|
May 9, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. GODREJ SOAPS LTD.
|
March 31, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SANGAM SPINNERS LTD.
|
January 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUCHITRA COMPONENTS
|
January 14, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. KINETIC MOTORS CO. LTD.
|
January 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SANABIL IMPEX (P) LTD.
|
January 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. R.F.H. METAL CASTINGS (P) LTD.
|
February 18, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT STARCH INDUSTRIES
|
February 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. DABUR INDIA LTD.
|
February 8, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. VIKRANT TYRES LTD.
|
January 6, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. VIDYUT LUBRICANTS PVT. LTD. AND
|
October 31, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. K.R.R. ENGINEERING PVT. LTD.
|
October 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE SILICONE (I) LTD.
|
July 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHS ELECTRONICS
|
February 2, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. FLOW TECH POWER
|
March 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SRINIVASA INDUSTRIES
|
May 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK LEYLAND
|
March 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CORE HEALTHCARE LTD.
|
August 12, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHAPOORJI POLLANJI AND CO. LTD.
|
April 29, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. S. GHOSH AND ASSOCIATES
|
April 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. CHOPRA BROTHERS
|
April 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. UNIWORTH LTD.
|
October 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. LML LTD.
|
October 24, 2005 |
COMMISSIONER OF CENTRAL EXCISE (APPEALS), COCHIN Vs. TORRY HARRIS SEA FOODS LIMITED
|
November 23, 2005 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. VARUN DYEING AND PRINTING MILLS PVT LTD
|
February 15, 2005 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. GUPTA STEELS PVT LTD
|
November 8, 2005 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. INDIAN SEAMLESS METAL TUBES LTD
|
September 12, 2005 |
COMMISSIONER OF CENTRAL EXCISE APPEALS Vs. MODERN TERRY TRAVELS LIMITED
|
May 17, 2005 |
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. ITC LTD.
|
February 2, 2005 |
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. SADVAIDYASALA (P) LTD.
|
April 26, 2005 |
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. RALETRONICS PVT. LTD.
|
April 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II Vs. KIRLOSKAR ELECTRIC CO. LTD.
|
December 2, 2005 |
COMMISSIONER OF CENTRAL EXCISE, BBSR-I Vs. RAJ LUBRICANTS
|
October 24, 2005 |
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. AKAY COSMETICS PVT. LTD.
|
June 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR-I Vs. MINAKSHI STEELS
|
September 8, 2005 |
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. STEEL COMPLEX LTD.
|
October 24, 2005 |
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. STEEL COMPLEX LTD.
|
April 1, 2005 |
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. AGNI STEELS LTD.
|
March 31, 2005 |
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. DURGA EXPORTS
|
September 8, 2005 |
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. APOLLO TYRES LTD.
|
February 8, 2005 |
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. KALYX PLASTI PACKS
|
February 23, 2005 |
COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. TRINITY PHARMACEUTICALS (I) PVT. LTD.
|
October 4, 2005 |
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. TELK LTD.
|
January 4, 2005 |
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. EXCEL THREAD INDUSTRIES
|
February 21, 2005 |
COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH Vs. ATCO TEA CO. (P) LTD.
|
January 18, 2005 |
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. JOCIL LTD.
|
November 16, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. STAY-ON-PAPERS (P) LTD.
|
August 22, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. VST INDUSTRIES LTD.
|
August 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. VIRCHOW LABORATORIES LTD.
|
September 12, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. ORCHID EXPORTS
|
August 31, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. SUNDER ISPAT LTD.
|
March 11, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I Vs. PENNAR INDUSTRIES LIMITED
|
January 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I Vs. AUROBINDO PHARMA LTD.
|
July 5, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II Vs. PRINCESS PRINTS
|
November 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III Vs. K.L.R. INDUSTRIES LIMITED
|
October 4, 2005 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-IV Vs. SRI INDUSTRIES LTD.
|
September 2, 2005 |
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. V. GOYAL & ASSOCIATES
|
August 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. SANGHAI & ASSOCIATES
|
August 24, 2005 |
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 20, 2005 |
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. AGARWAL BIMAL & CO.
|
August 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. SUJATA STAR TELE CLUB
|
August 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI Vs. CASTROL INDIA LTD.
|
December 28, 2005 |
COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. JINDAL ALUMINIUM LTD.
|
December 13, 2005 |
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. PAPER PACKAGING PVT. LTD.
|
August 3, 2005 |
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. TVS SUZUKI LTD.
|
December 20, 2005 |
COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. USHA MARTIN INDUSTRIES
|
November 23, 2005 |
COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. MAITHAN CERAMICS LTD.
|
November 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. LAXMI TEA CO. LTD.
|
January 17, 2005 |
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. NILACHAL FABRICS PVT. LTD.
|
January 17, 2005 |
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. SANGHI TEXTILES LTD.
|
January 19, 2005 |
COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI Vs. ITC AGRO TECH FOODS LTD.
|
October 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE, VISAK Vs. ATLANTIC SHIPPING PVT. LTD.
|
October 13, 2005 |
COMMISSIONER OF CUS AND C EX Vs. INTRICAST PVT LTD
|
July 5, 2005 |
COMMISSIONER OF CUS IMPORT Vs. ALCOBEX METALS LTD
|
September 22, 2005 |
COMMISSIONER OF CUS IMPORT Vs. CAMBATA AVIATION LTD
|
November 10, 2005 |
COMMISSIONER OF CUS P Vs. ROYAL CUSHION VINYL PRODUCTS LTD
|
December 12, 2005 |
COMMISSIONER OF CUS. Vs. LARAON ENGINEERS AND CONSULTANT
|
October 24, 2005 |
COMMISSIONER OF CUS. Vs. NATIONAL ENGINEERING INDUS. LTD.
|
August 9, 2005 |
COMMISSIONER OF CUS. Vs. RAJENDRA CHEMICALS CORPORATION
|
February 8, 2005 |
COMMISSIONER OF CUS. (AIRPORT) Vs. TRANSASIA BIO-MEDICALS LTD.
|
September 15, 2005 |
COMMISSIONER OF CUS., BANGALORE Vs. MODICOM NETWORK PVT. LTD.
|
February 22, 2005 |
COMMISSIONER OF CUS., VISAKHAPATNAM Vs. EMIRATES TRADING AGENCY
|
February 2, 2005 |
COMMISSIONER OF CUSTOMS Vs. SHARDA CASTINGS LTD.
|
February 10, 2005 |
COMMISSIONER OF CUSTOMS Vs. PLAZA LAMPS AND TUBES LTD.
|
February 17, 2005 |
COMMISSIONER OF CUSTOMS Vs. TAMIL NADU ELECTRICITY BOARD
|
October 31, 2005 |
COMMISSIONER OF CUSTOMS Vs. HABASIT IAKOTA PVT. LTD.
|
January 31, 2005 |
COMMISSIONER OF CUSTOMS Vs. NEXUS TRANSLAM INDUSTRIES
|
January 3, 2005 |
COMMISSIONER OF CUSTOMS Vs. SWAN PRESS
|
February 17, 2005 |
COMMISSIONER OF CUSTOMS Vs. SPICE COMMUNICATION LTD.
|
February 7, 2005 |
COMMISSIONER OF CUSTOMS Vs. RISHI ELECTRONICS LTD.
|
November 7, 2005 |
COMMISSIONER OF CUSTOMS Vs. BHARAT SEATS LTD.
|
November 2, 2005 |
COMMISSIONER OF CUSTOMS Vs. CHANDRA AND CO.
|
June 8, 2005 |
COMMISSIONER OF CUSTOMS Vs. YASH PHARMA CHEM PVT. LTD.
|
July 11, 2005 |
COMMISSIONER OF CUSTOMS Vs. L. RAJKUMAR
|
September 14, 2005 |
COMMISSIONER OF CUSTOMS Vs. THERMON HEAT TRACERS LTD.
|
June 14, 2005 |
COMMISSIONER OF CUSTOMS Vs. SHRUSHTI GARMENTS PVT. LTD.
|
September 14, 2005 |
COMMISSIONER OF CUSTOMS Vs. SOFTWARE PVT. LTD.
|
September 14, 2005 |
COMMISSIONER OF CUSTOMS Vs. CHENNAI GASES PVT. LTD.
|
December 15, 2005 |
COMMISSIONER OF CUSTOMS Vs. INDORAMA SYNTHETICS
|
December 16, 2005 |
COMMISSIONER OF CUSTOMS Vs. SIDD LIFE SCIENCES PVT. LTD.
|
September 21, 2005 |
COMMISSIONER OF CUSTOMS Vs. AKASH STONES INDUSTRIES LTD
|
August 19, 2005 |
COMMISSIONER OF CUSTOMS Vs. RELIANCE PETROLEUM LTD
|
July 8, 2005 |
COMMISSIONER OF CUSTOMS Vs. AMBIKA NAHAR EXPORTS
|
August 8, 2005 |
COMMISSIONER OF CUSTOMS Vs. MAGNET AND ELECTRONICS (INDIA)
|
October 27, 2005 |
COMMISSIONER OF CUSTOMS Vs. SURETEX PROPHYLACTICS (I) LTD.
|
October 25, 2005 |
COMMISSIONER OF CUSTOMS Vs. BASF STRENICS PVT. LTD.
|
July 18, 2005 |
COMMISSIONER OF CUSTOMS Vs. M.R. EXPORTS
|
October 21, 2005 |
COMMISSIONER OF CUSTOMS Vs. SHARDA IMPEX
|
October 21, 2005 |
COMMISSIONER OF CUSTOMS Vs. SUPER SPINNING MILLS LTD.
|
March 23, 2005 |
COMMISSIONER OF CUSTOMS Vs. PREM NATH KAPUR AND SONS
|
October 25, 2005 |
COMMISSIONER OF CUSTOMS Vs. KHATIMA FIBRES LTD.
|
July 6, 2005 |
COMMISSIONER OF CUSTOMS Vs. SIEMENS
|
October 10, 2005 |
COMMISSIONER OF CUSTOMS Vs. HOSUR INSTRUMENTS PVT. LTD.
|
March 22, 2005 |
COMMISSIONER OF CUSTOMS Vs. EDHAYAM FROZEN FOODS
|
July 8, 2005 |
COMMISSIONER OF CUSTOMS Vs. VIDEOCON INTERNATIONAL LTD.
|
October 17, 2005 |
COMMISSIONER OF CUSTOMS Vs. MECNAIR EXPORTS PVT LTD
|
November 18, 2005 |
COMMISSIONER OF CUSTOMS Vs. KEDIA AGGLOMERATED MARBLES LTD
|
January 13, 2005 |
COMMISSIONER OF CUSTOMS Vs. GUJARAT SMALL INDUSTRIES CORPORATION LIMITED
|
March 1, 2005 |
COMMISSIONER OF CUSTOMS Vs. VARDHAMAN METALS
|
September 21, 2005 |
COMMISSIONER OF CUSTOMS Vs. R P SONS
|
April 7, 2005 |
COMMISSIONER OF CUSTOMS Vs. R RAMALINGAM
|
March 1, 2005 |
COMMISSIONER OF CUSTOMS Vs. HARESH GOVINDBHAI PARMAR
|
May 27, 2005 |
COMMISSIONER OF CUSTOMS Vs. DIMPLE OVERSEAS AND SHRI V K GANDHI
|
July 15, 2005 |
COMMISSIONER OF CUSTOMS Vs. PICASSO EXPORTS
|
May 25, 2005 |
COMMISSIONER OF CUSTOMS Vs. S V MAZUMDAR
|
July 8, 2005 |
COMMISSIONER OF CUSTOMS Vs. RAJASTHAN TEXCHEM LTD
|
June 8, 2005 |
COMMISSIONER OF CUSTOMS Vs. RECKIT AND COLMAN OF INDIA LTD
|
April 7, 2005 |
COMMISSIONER OF CUSTOMS Vs. SAFAL MARKETING
|
October 18, 2005 |
COMMISSIONER OF CUSTOMS Vs. ARCHIES GREETINGS AND GIFTS LTD.
|
June 8, 2005 |
COMMISSIONER OF CUSTOMS Vs. UMA PARAMESWARI MILLS LTD.
|
June 9, 2005 |
COMMISSIONER OF CUSTOMS Vs. MANIPAL POWER PRESS
|
June 9, 2005 |
COMMISSIONER OF CUSTOMS Vs. NOVEL DIGITAL ELECTRONICS
|
June 10, 2005 |
COMMISSIONER OF CUSTOMS Vs. BILLIARDS POINT
|
December 12, 2005 |
COMMISSIONER OF CUSTOMS Vs. SURAJ INDUSTRIES LTD.
|
December 13, 2005 |
COMMISSIONER OF CUSTOMS Vs. COLOURTEX
|
December 6, 2005 |
COMMISSIONER OF CUSTOMS Vs. INDIAN OIL CORPORATION
|
June 6, 2005 |
COMMISSIONER OF CUSTOMS Vs. ESJAPEE IMPEX (P) LTD.
|
June 7, 2005 |
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN LEVER LTD.
|
June 8, 2005 |
COMMISSIONER OF CUSTOMS Vs. HICO ENTERPRISES
|
November 30, 2005 |
COMMISSIONER OF CUSTOMS Vs. THAKKAR SHIPPING AGENCY
|
November 28, 2005 |
COMMISSIONER OF CUSTOMS Vs. UMA MERCANTILE PVT. LTD.
|
December 27, 2005 |
COMMISSIONER OF CUSTOMS Vs. RELIANCE INDUSTRIES LTD.
|
August 8, 2005 |
COMMISSIONER OF CUSTOMS Vs. JYOTI INDUSTRIES LTD.
|
June 28, 2005 |
COMMISSIONER OF CUSTOMS (EXPORT) Vs. UNITY STEEL LTD.
|
June 24, 2005 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. BMC SPINNERS PVT. LTD.
|
October 17, 2005 |
COMMISSIONER OF CUSTOMS (P) Vs. MAHESH GOENKA
|
September 21, 2005 |
COMMISSIONER OF CUSTOMS (P) Vs. CONTINENTAL PETROLEUM
|
October 28, 2005 |
COMMISSIONER OF CUSTOMS (P), W.B. Vs. GOLAK CHANDRA KAMILLA
|
September 27, 2005 |
COMMISSIONER OF CUSTOMS (PREV.), SHILLONG Vs. SRI SANGPUIA
|
January 19, 2005 |
COMMISSIONER OF CUSTOMS (PREV.), SHILLONG Vs. RABINDRA CHANDRA PAUL
|
January 17, 2005 |
COMMISSIONER OF CUSTOMS ACC Vs. INDIA EXTRUSION
|
August 29, 2005 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. TRADE TEK CORPORATION
|
March 1, 2005 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. REMOSONS INDUSTRIES LTD
|
April 27, 2005 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. KORES INDIA LTD
|
February 18, 2005 |
COMMISSIONER OF CUSTOMS APPEALS Vs. BARDANWALA PLASTICS
|
May 13, 2005 |
COMMISSIONER OF CUSTOMS EP Vs. AHMEDNAGAR FORGINGS LTD
|
May 16, 2005 |
COMMISSIONER OF CUSTOMS EP Vs. FROST INTERNATIONAL LTD
|
June 17, 2005 |
COMMISSIONER OF CUSTOMS EXPORT Vs. V V F LTD
|
August 10, 2005 |
COMMISSIONER OF CUSTOMS GENERAL Vs. ASHRAF KOTTIKULAM
|
April 4, 2005 |
COMMISSIONER OF CUSTOMS I Vs. KRISHNA FILAMENT LTD
|
September 29, 2005 |
COMMISSIONER OF CUSTOMS IMP Vs. AGGARWAL MARBLES I P LTD
|
January 3, 2005 |
COMMISSIONER OF CUSTOMS IMPORT Vs. URVASHI INTERNATIONAL LTD
|
August 16, 2005 |
COMMISSIONER OF CUSTOMS IMPORT Vs. MEHTA H F PLASTIC PVT LTD
|
August 31, 2005 |
COMMISSIONER OF CUSTOMS IMPORT Vs. GUJARAT ALKALIES AND CHEMICALS
|
March 11, 2005 |
COMMISSIONER OF CUSTOMS IMPORTS Vs. MOHIT WORLD
|
May 5, 2005 |
COMMISSIONER OF CUSTOMS P Vs. M M RAIKHANNA
|
April 25, 2005 |
COMMISSIONER OF CUSTOMS PREV Vs. BHAGABATI DEVI GOENKA
|
March 11, 2005 |
COMMISSIONER OF CUSTOMS PREVENTIVE Vs. DEEPAK GANERIWALA PROPRIETOR OF DEEPAK ENTERPRISES
|
February 21, 2005 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. RAFFLES SOFTWARE (P) LTD.
|
May 5, 2005 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. INNOVA POLYPACK PVT. LTD.
|
November 24, 2005 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. SPICE COMMUNICATION
|
August 24, 2005 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. LARSEN & TOUBRO LTD.
|
November 28, 2005 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. JAWAHAR CHARLES MATHIAS
|
July 5, 2005 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. MAINI GRANITES LTD.
|
March 28, 2005 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. KEMWELL INTERNATIONAL LTD.
|
April 19, 2005 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. TTK PRESTIGE LTD.
|
April 27, 2005 |
COMMISSIONER OF CUSTOMS, BANGALORE Vs. MOTOR INDUSTRIES CO. LTD.
|
August 25, 2005 |
COMMISSIONER OF CUSTOMS, BELGAUM Vs. GOKAK MILLS
|
December 22, 2005 |
COMMISSIONER OF CUSTOMS, CHENNAI Vs. IBEX GALLEGHER LTD.
|
April 29, 2005 |
COMMISSIONER OF CUSTOMS, COCHIN Vs. RAJESH CHEMICALS
|
November 11, 2005 |
COMMISSIONER OF CUSTOMS, COCHIN Vs. RAGHAV ENTERPRISES
|
July 28, 2005 |
COMMISSIONER OF CUSTOMS, COCHIN Vs. AKASH TRADING CO.
|
August 18, 2005 |
COMMISSIONER OF CUSTOMS, GUNTUR Vs. HINDUSTAN TOBACCO CO.
|
July 8, 2005 |
COMMISSIONER OF CUSTOMS, GUNTUR Vs. HINDUSTAN TOBACCO CO.
|
June 16, 2005 |
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. JAY ENGINEERING WORKS LTD.
|
June 22, 2005 |
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. NAULAKHA REFRIGERATION
|
December 29, 2005 |
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. RAMANLAL INDUSTRIES
|
July 19, 2005 |
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. JAYASWALS NECO LTD.
|
June 14, 2005 |
COMMR OF C EX Vs. R K SWAMY BBDO ADVERTISING PVT LTD
|
April 15, 2005 |
COMMR OF C EX Vs. OLYMPIC SYNTHETIC SACKS PVT LTD
|
June 23, 2005 |
COMMR OF C EX Vs. HINDUSTAN COCA COLA BEVERAGES P LTD
|
January 20, 2005 |
COMMR OF C EX Vs. SHIVSHAKTI TUBES AND INDUSTRIES LTD
|
January 19, 2005 |
COMMR OF C EX Vs. VIDEOCON APPLIANCES LIMITED
|
November 9, 2005 |
COMMR OF C EX AND CUS Vs. FERRO ALLOYS CORPN LTD
|
August 19, 2005 |
COMMR OF C EX AND CUS Vs. VIMAL DETERGENT CAKES P LTD
|
September 13, 2005 |
COMMR OF C EX AND CUS Vs. CITIZEN TECHNOFAB P LTD
|
August 18, 2005 |
COMMR OF C EX AND CUS A Vs. MAHAVEER STEEL RE ROLLING MILLS
|
August 17, 2005 |
COMMR OF C EX AND CUSTOMS Vs. NILACHAL CONCRETE PRODUCTS P LTD
|
March 4, 2005 |
COMMR OF C EX AND CUSTOMS Vs. UTTAM STEEL LTD
|
August 10, 2005 |
COMMR OF CEN EXCISE Vs. PHOTO KINA
|
February 10, 2005 |
COMMR OF CENTRAL EXCISE Vs. SCAN SPONGE IRON LTD
|
June 29, 2005 |
COMMR OF CENTRAL EXCISE Vs. J K CORPORATION LTD
|
June 23, 2005 |
COMMR OF CENTRAL EXCISE Vs. INDIAN ALUMINIUM CO LTD
|
May 25, 2005 |
COMMR OF CENTRAL EXCISE Vs. COATS OF INDIA LTD
|
September 9, 2005 |
COMMR OF CUS AND C EX Vs. HAMEED KUNHIPALLY HUSSAINAR
|
April 4, 2005 |
COMMR OF CUS I Vs. LA CAST METALS AND COMPONENTS PVT LTD
|
December 16, 2005 |
COMMR OF CUS IMPORT Vs. UNIQUE PHARMACEUTICALS LABS
|
July 25, 2005 |
COMMR OF CUSTOMS PREV Vs. MD ABDUL SALAM AND SRI PRAKASH RAJ MOLLAH
|
April 27, 2005 |
COMMR. OF C. EX. Vs. BHARAT SECURITY SERVICES AND WORKERS CONT.
|
June 13, 2005 |
COMMR. OF C. EX. Vs. COIMBATORE AERO BASED CONTROL
|
September 26, 2005 |
COMMR. OF C. EX. Vs. ZANDU PHARMACEUTICAL WORKS LTD.
|
October 3, 2005 |
COMMR. OF C. EX. Vs. DAYLIGHT ELECTRONICS PVT. LTD.
|
December 2, 2005 |
COMMR. OF C. EX. Vs. VIJAYASHREE INSTAPRINT
|
September 1, 2005 |
COMMR. OF C. EX. Vs. INDU NISSAN OXO CHEM. INDUS. LTD.
|
July 26, 2005 |
COMMR. OF C. EX. Vs. GONTERMANN PEIPERS (INDIA) LTD.
|
January 3, 2005 |
COMMR. OF C. EX. Vs. LITAKA PHARMA LTD.
|
July 7, 2005 |
COMMR. OF C. EX. & CUS. (APPEALS), CALICUT Vs. MALABAR PLYWOOD WORKS
|
December 2, 2005 |
COMMR. OF C. EX. & CUS. (APPEALS), COCHIN Vs. SHREUS CONSTRUCTIONS
|
October 5, 2005 |
COMMR. OF C. EX. (APPEALS), COCHIN Vs. KERALA STATE ELECTRICITY BOARD
|
December 27, 2005 |
COMMR. OF C. EX. AND CUS. Vs. PASCHIM CHEMICAL PVT. LTD.
|
October 27, 2005 |
COMMR. OF C. EX. AND CUS. Vs. FORBES GOKAK LTD.
|
October 24, 2005 |
COMMR. OF C. EX., BANGALORE Vs. UNIVERSAL INSTRUMENTS MFG. CO. P. LTD.
|
November 2, 2005 |
COMMR. OF C. EX., BANGALORE-I Vs. SEAT METAL COMPONENTS INDIA (P.) LTD.
|
September 28, 2005 |
COMMR. OF C. EX., BELGAUM Vs. KARNATAKA CONVEYORS & SYSTEMS PVT. LTD.
|
March 14, 2005 |
COMMR. OF C. EX., CALICUT/COCHIN Vs. RUBCO SALES INTERNATIONAL P. LTD.
|
November 11, 2005 |
COMMR. OF C. EX., HYDERABAD Vs. MONTANA INTERNATIONAL LTD.
|
November 29, 2005 |
COMMR. OF C. EX., HYDERABAD-I Vs. BPL ENGINEERING LTD.
|
December 5, 2005 |
COMMR. OF C. EX., HYDERABAD-IV Vs. SREEPATHI PHARMACEUTICALS LTD.
|
October 17, 2005 |
COMMR. OF C. EX., HYDERABAD-IV Vs. VIJAYANAND TEXTILE MILLS PVT. LTD.
|
November 16, 2005 |
COMMR. OF C. EX., HYDERABAD-IV Vs. JAY ENGINEERING WORKS (UNIT SFII)
|
August 5, 2005 |
COMMR. OF C. EX., KOLKATA-I Vs. DEYS COLOUR FILM LABORATORY
|
November 24, 2005 |
COMMR. OF C. EX., MANGALORE Vs. MANJUNATH FOOD & PACKAGING P. LTD.
|
November 23, 2005 |
COMMR. OF C. EX., PATNA Vs. HINDUSTAN COCA-COLA BEVERAGE (P) LTD.
|
November 25, 2005 |
COMMR. OF C. EX., TIRUPATHI Vs. ANDHRA ASBESTOS CORPN. LTD.
|
July 1, 2005 |
COMMR. OF C. EX., TIRUPATHI Vs. CAPRICON FOOD PRODUCTS INDIA LTD.
|
November 16, 2005 |
COMMR. OF C. EX., TIRUPATI Vs. VENUGOPAL FRUIT PROCESSED INDUSTRIES LTD.
|
December 7, 2005 |
COMMR. OF C. EX., VISAKHAPATNAM-I Vs. VAMSADHARA PAPER MILLS LTD.
|
February 25, 2005 |
COMMR. OF C. EX., VISAKHAPATNAM-II Vs. COASTAL PAPERS LTD.
|
November 11, 2005 |
COMMR. OF CENTRAL EXCISE Vs. MR. P.K. SATPATHY AND BIDYASREE
|
December 20, 2005 |
COMMR. OF CENTRAL EXCISE Vs. KOLONY TEA ESTATE
|
December 21, 2005 |
COMMR. OF CUS. Vs. UDAY COMPUTERS AIDED MFG. CO. (P)
|
December 19, 2005 |
COMMR. OF CUS. Vs. SHIMNIT MACHINE TOOLS AND
|
June 17, 2005 |
COMMR. OF CUS. Vs. INDIAN MRI DIAGNOSTIC AND
|
September 26, 2005 |
COMMR. OF CUS. & C. EX. (A), GUNTUR Vs. KOVVUR CO-OP. SUGAR FACTORY LTD.
|
November 7, 2005 |
COMMR. OF CUS. & C. EX., GUNTUR Vs. VIJAYAWADA BOTTLING COMPANY LTD.
|
December 9, 2005 |
COMMR. OF CUS. (APPEALS), BANGALORE Vs. GUNASHEELA INSTITUTE OF RESEARCH IN REPRODUCTION
|
November 30, 2005 |
COMMR. OF CUS. AND C. EX. Vs. BOMBAY BURMAH TRADING CORPN. LTD.
|
August 2, 2005 |
COMMR. OF CUS., HYDERABAD Vs. BALAJI INDL. & AGRI. CASTINGS PVT. LTD.
|
May 13, 2005 |
COMMR. OF CUS., VISAKHAPATNAM Vs. SYNERGIES DOORAY AUTOMOTIVE LTD.
|
May 10, 2005 |
COMMR. OF CUS., VISAKHAPATNAM Vs. CHANDRA MARITIME (P) LTD.
|
January 20, 2005 |
COMMR. OF CUSTOMS Vs. LEXMARK INTERNATIONAL (I) PVT.
|
October 5, 2005 |
COMMR. OF CUSTOMS & C. EX. (APPEALS), CALICUT Vs. BST LIMITED
|
November 7, 2005 |
COMMR. OF CUSTOMS (APPEALS), BANGALORE Vs. ELGITHREAD (INDIA) LTD.
|
December 1, 2005 |
COMMR. OF CUSTOMS (IMPORT) Vs. LOREX INTERNATIONAL
|
July 19, 2005 |
COMPTEK LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
COMPTEK LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
CONA INDS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
CONTINENTAL COFFEE LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2005 |
CONTINENTAL CONTAINERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
CONTROLS & SCHEMATICS LTD. Vs. COMMR. OF CENTRAL EXCISE, HYDERABAD
|
June 14, 2005 |
CONTROLS AND SWITCHGEAR Vs. COMMR. OF C. EX.
|
December 9, 2005 |
CONTROLS AND SWITCHGEARS CONTRACTORS LTD. Vs. COMMR. OF C. EX.
|
February 1, 2005 |
COOKIE MAN FOODS INDIA (P) LTD. Vs. COMMISSIONER OF C. EX.
|
September 27, 2005 |
COOL DESSERTS AND SHRI NEERAJ JAIN, PARTNER Vs. CCE
|
January 10, 2005 |
COOLINE MANUFACTURERS P. LTD. Vs. CCE
|
January 3, 2005 |
CORE EMBALLAGE LTD Vs. COMMISSIONER OF CUSTOMS
|
January 6, 2005 |
COROMANDEL STEEL LIMITED Vs. COMMISSIONER OF C. EX.
|
October 27, 2005 |
CORPORATE ISPAT ALLOYS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
COSME REMEDIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 10, 2005 |
COSME REMEDIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 4, 2005 |
COUNTRY ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2005 |
CP AQUA CULTURE (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2005 |
CRAFT INTERIORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 10, 2005 |
CREATIVE DYEING AND PRINTING Vs. CCE
|
August 1, 2005 |
CRI PUMPS PVT. LTD. Vs. CC
|
January 11, 2005 |
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
CROWN DIE-CASTING CO. Vs. COMMR. OF CENTRAL EXCISE
|
December 26, 2005 |
CROWN STEEL CO. Vs. COMMISSIONER OF CUSTOMS
|
October 31, 2005 |
CRYSTAL CORPORATION Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
December 5, 2005 |
CYBELE HERBAL LABORATORIES (P) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
November 23, 2005 |
CYCLO MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
D H PATKAR AND CO Vs. COMMISSIONER OF CUSTOMS G
|
May 9, 2005 |
D J MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2005 |
D M SHAH AND CO PVT LTD Vs. COMMR OF CUSTOMS
|
March 21, 2005 |
D P JAIN AND SHRI V S JAIN Vs. COMMISSIONER OF CUSTOMS
|
January 6, 2005 |
D P SANGHVI AND SWISS APPARELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
D.R.G. LEATHER CLOTH (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
DABUR INDIA LTD. Vs. CCE
|
August 8, 2005 |
DABUR INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, PATNA
|
February 4, 2005 |
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
DAFFODILS INTERNATIONAL (P) LTD. Vs. C.C.E.
|
October 27, 2005 |
DAIKIN SHRIRAM AIR CONDITIONING Vs. CC
|
March 21, 2005 |
DAIMLER CHRYSLER I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
DALMIA CEMENTS (BHARAT) LTD. Vs. CCE
|
June 30, 2005 |
DALMIA VINYLS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 19, 2005 |
DAMINI PRINTERS (P) LTD., Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 11, 2005 |
DANKE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2005 |
DATA ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2005 |
DATAMATICS INFORMATION TECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
DAVANGERE COTTON MILLS Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 1, 2005 |
DCM BENETTON INDIA LTD. Vs. CCE
|
January 19, 2005 |
DCM ENGINEERING PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
DCM SHRIRAM CONSOLIDATED LTD. Vs. CC
|
January 10, 2005 |
DECCAN ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 14, 2005 |
DECCAN ORGANICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2005 |
DECCAN TOBACCO PROCESSORS LTD. Vs. COMMR. OF C. EX. & CUS., HYDERABAD
|
November 30, 2005 |
DECORATIVE LAMINATES (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 30, 2005 |
DEENDAYAL DIDWANIA Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2005 |
DEENDAYAL DIDWANIA Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
February 9, 2005 |
DEENDAYAL MAGASVARGIYA SAHAKARI SOOT GIRNI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2005 |
DEEP EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
January 28, 2005 |
DEEPAK CABLES (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 9, 2005 |
DEEPAK ENGINEERING (P) LTD. AND Vs. COMMISSIONER OF CENTRAL
|
November 8, 2005 |
DEEPAK FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2005 |
DEEPAK NITRITE LTD Vs. COMMISSIONER OF CUSTOMS ADJ
|
January 13, 2005 |
DELCO REMY ELECTRICALS INDIA LTD. Vs. CCE
|
April 8, 2005 |
DELL COMPUTER INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 31, 2005 |
DELTA ADHESIVE AND CHEMICALS Vs. C.C.E.
|
December 30, 2005 |
DELTA SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 21, 2005 |
DENSO KIRLOSKAR INDUS. P. LTD. Vs. COMMISSIONER OF CUS., CHENNAI
|
July 5, 2005 |
DENSO KIRLOSKAR INDUS. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 3, 2005 |
DENSO KIRLOSKAR INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
June 29, 2005 |
DEVADATTA AGENCY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 14, 2005 |
DEVI SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
DEVIDAYAL ALUMINIUM INDUSTRIES (P) LTD. Vs. CCE
|
December 7, 2005 |
DEVKRUPA SHIP BREAKING Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2005 |
DHANA EXIM Vs. COMMISSIONER OF CUSTOMS
|
August 11, 2005 |
DHANESH TEXTILE INDUSTRIES P LTD AND SUKHDEV NARANG Vs. COMMISSIONER OF CEN EXCISE
|
February 17, 2005 |
DHAR INDUSTRIES Vs. CCE
|
October 4, 2005 |
DHARIWAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
July 14, 2005 |
DHILLON KOOL DRINKS AND BEVERAGES Vs. COMMISSIONER OF C. EX.
|
July 7, 2005 |
DHIMAN INDUSTRIES STEEL ROLLING Vs. CCE
|
December 13, 2005 |
DHIRISH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 9, 2005 |
DHIRISH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 31, 2005 |
DHL WORLDWIDE EXPRESS AND MODI TELSTRA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 14, 2005 |
DHUPAR CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2005 |
DIAMBEL N V Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
April 8, 2005 |
DIAMOND CEMENTS Vs. CCE
|
February 21, 2005 |
DIAMOND MINKS BLANKET LTD. Vs. C.C., NCH, IGI AIRPORT
|
July 26, 2005 |
DIASTAR JEWELLERY LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 26, 2005 |
DIGITAL GLOBALSOFT LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 5, 2005 |
DIGITAL PRINTS & IMPRESSIONS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
May 17, 2005 |
DIMENSIONS OVERSEAS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 24, 2005 |
DIMENXON DIAMONDS LTD. Vs. COMMISSIONER OF CUSTOMS, ACC
|
August 30, 2005 |
DINA IRON AND STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2005 |
DINESH INTERNATIONAL LTD. Vs. C.C.E.
|
December 23, 2005 |
DINESH KHIMAVAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
DIPAREENA INVESTMENT PVT LTD Vs. COMMISSIONER OF C EX
|
May 9, 2005 |
DIPEN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
August 5, 2005 |
DIVGI WARNER PVT LTD Vs. CC
|
February 15, 2005 |
DIVJI WARNER PVT LTD Vs. CC
|
February 15, 2005 |
DIVYA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
November 24, 2005 |
DIWALIBEN MOHANLAL MEHTA CHARITIABLE TRUST AND KAMALA MEHTA CHARITABLE TRUST Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
April 11, 2005 |
DME COMPANY (I) PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORTS)
|
September 13, 2005 |
DOABA COACH BUILDERS AND ORS. Vs. CCE
|
February 11, 2005 |
DODHIA SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
DODSAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 8, 2005 |
DODSAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2005 |
DOLPHIN LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
|
March 30, 2005 |
DOMEBELL INVESTMENT PVT. LTD., Vs. C.C.E.
|
December 19, 2005 |
DOMODAR JAGANATH MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2005 |
DOON STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2005 |
DORNIER INDIA MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
|
May 20, 2005 |
DOYANG TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
DR. LAL PATHLAB PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 21, 2005 |
DREDGING AND CONTRACTING Vs. COMMISSIONER OF CUSTOMS
|
January 4, 2005 |
DSS MOBILE COMMUNICATION LTD. Vs. ADDL. COMMR. OF C. EX., BANGALORE
|
September 29, 2005 |
DUNLOP INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2005 |
DURA FOAM INDUSTRIES PVT LTD Vs. COMMISSIONER OF C EX
|
May 31, 2005 |
DUROFLEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 21, 2005 |
DUTRON PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2005 |
DUTRON PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
DXN HERBAL MANUFACTURING (INDIA) Vs. CCE
|
June 23, 2005 |
DXN HERBAL MFG. (INDIA) PVT. LTD. Vs. COMMR. OF C. EX.
|
December 30, 2005 |
DYNAMIC TWISTERS P LTD AND DYNAMIC POLYTEX P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
E. RANGA RAO Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2005 |
E.T.A. ENGG. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
August 16, 2005 |
EAST INDIA COMMERCIAL CO. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
August 17, 2005 |
EASTERN MEDIKIT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2005 |
EASTERN STEEL INDUSTRIES Vs. CC
|
June 27, 2005 |
EASTMAN SPINNING MILLS (P) LTD. Vs. CCE
|
December 19, 2005 |
ECLIPSE COMBUSTION PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 6, 2005 |
ECO PRODUCTS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2005 |
EICHER TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2005 |
EICHER TRACTORS LTD., SHRI V.P. Vs. C.C.E.
|
July 12, 2005 |
EID PARRY (INDIA) LTD. Vs. CC
|
March 10, 2005 |
EIMCO ELECON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
EJAZ VALIULLA Vs. COMMISSIONER OF CUSTOMS E D
|
February 7, 2005 |
EL O MATIC INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2005 |
ELASTIC ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 10, 2005 |
ELCA CARBONE LORRAINE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 28, 2005 |
ELCOT HITECH TOOL ROOM LTD. Vs. COMMISSIONER OF C. EX.
|
February 1, 2005 |
ELDEE VELVETS AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2005 |
ELECON ENGG CO LTD Vs. CCEX
|
January 14, 2005 |
ELECON ENGINEERING CO. LTD. Vs. C.C.E.
|
December 27, 2005 |
ELECON ENGINEERING COMPANY LTD. Vs. C.C.E.
|
December 26, 2005 |
ELECTRICAL AND ALLIED Vs. CCE
|
December 28, 2005 |
ELECTRO GRAPHICS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 26, 2005 |
ELECTRONIC CONTROL CORPORATION Vs. COMMISSIONER OF C. EX., COCHIN
|
July 27, 2005 |
ELECTRONIC RESEARCH PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
|
July 13, 2005 |
ELECTRONIK LAB AND MEHTA EARTHMOVERS Vs. C C P
|
January 6, 2005 |
ELECTROPNEUMATICS AND Vs. COMMR. OF C. EX.
|
November 11, 2005 |
ELECTROPNEUMATICS AND HYDRAULICS INDIA PVT LTD Vs. CCE
|
August 31, 2005 |
ELGI EQUIPMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2005 |
ELITE PLYWOOD INDUSTRIES PVT. Vs. CCE
|
July 4, 2005 |
ELLORA MECHANICAL PRODUCTS PVT. Vs. COMMR. OF C. EX.
|
March 23, 2005 |
ELLORA TIME LIMITED Vs. COMMISSIONER OF CUSTOMS
|
July 19, 2005 |
EMERSON NETWORK POWER I P LTD Vs. COMMISSIONER OF C EX
|
September 15, 2005 |
EMERSON PROCESS MANAGEMENT POWER Vs. CCE
|
September 29, 2005 |
EMKAY AUTOMOBILE INDUSTRIES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2005 |
EMPEE MARINE PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, GUNTUR
|
August 26, 2005 |
EMPIRE DYEING AND BLEACHING WORKS Vs. COMMR. OF C. EX., KOLKATA-III
|
May 24, 2005 |
EMPIRE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
EMTICI ENGINEERING LTD. Vs. COMMISSIONER OF C. EX.
|
December 27, 2005 |
ENDOSYS INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AP
|
July 19, 2005 |
ENERGY EQUIPMENT DISTRIBUTORS Vs. COMMISSIONER OF CUSTOMS
|
October 21, 2005 |
ENGELHARD ENVIRONMENTAL SYS. Vs. COMMR. OF CUS.
|
March 14, 2005 |
ENGINEERING PRODUCTS AND STEERING Vs. COMMISSIONER OF C EX
|
July 7, 2005 |
ERBIS ENGINEERING CO. LTD. Vs. CC (AIRPORT)
|
March 16, 2005 |
ERICSSON (I) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 30, 2005 |
ESCORTS LIMITED Vs. CCE
|
April 21, 2005 |
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2005 |
ESCORTS LTD. Vs. CCE
|
July 20, 2005 |
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.)
|
September 9, 2005 |
ESSEL PROPACK LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 21, 2005 |
ESSKAY JAY ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2005 |
ESTER INDUSTRIES LIMITED Vs. CCE
|
October 26, 2005 |
EURO COTSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2005 |
EURO RSCG ADVERTISING (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
September 27, 2005 |
EVEREADY INDIA TEA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
March 7, 2005 |
EVERETT I PVT LTD Vs. COMMISSIONER OF CUSTOMS P
|
March 18, 2005 |
EVERGREEN EXIM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
EVERSHINE INTERNATIONAL Vs. C.C.
|
July 6, 2005 |
EVERSHINE RUBBER INDUSTRIES Vs. COMMISSIONER OF C EX
|
January 5, 2005 |
EX. ENGR., M.P. POWER Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2005 |
EXCEL INDIA PVT. LTD. AND V.S. Vs. COMMISSIONER OF CUSTOMS
|
September 29, 2005 |
EXCEL THREAD INDUSTRY Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
June 1, 2005 |
EXFIN SHIPPING (INDIA) LIMITED Vs. COMMISSIONER OF CUSTOMS
|
September 28, 2005 |
EXIDE INDUSTRIES LTD Vs. CCE
|
May 20, 2005 |
EXPANSION FASTNER BOLT I PVT LTD Vs. COMMISSIONER OF C EX
|
March 3, 2005 |
EXPRESS HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2005 |
EXPRESS TOURS AND TRAVELS PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
EXTRUSIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2005 |
FAG PRECISION BEARING LTD Vs. COMMISSIONER OF C EX ACC
|
December 8, 2005 |
FAIRBANKS MORSE INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
January 11, 2005 |
FAIRDEAL ENTERPRISE PRIVATE LTD Vs. COMMISSIONER OF C EX
|
August 5, 2005 |
FAIYAZ SHAMIM Vs. CC
|
December 5, 2005 |
FALCON TYRES LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
December 20, 2005 |
FAMOUS TEXTILE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
FARIDA PRIME TANNERY Vs. COMMISSIONER OF CUSTOMS
|
September 28, 2005 |
FARWOOD INDUSTRIES (P) LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2005 |
FASCEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2005 |
FEATHERLITE PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 1, 2005 |
FENNER (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2005 |
FENNER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
FENOPLAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
October 6, 2005 |
FIAT INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2005 |
FIAT INDIA P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2005 |
FIAT INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2005 |
FIAT INDIA PVT LTD Vs. COMMISSIONER OF C EX
|
November 9, 2005 |
FIBRE FOILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
FIBROTEX PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
FILCO TOURS Vs. CCE
|
December 5, 2005 |
FINE AUTOMOTIVE AND INDUS. Vs. C.C.E.
|
March 14, 2005 |
FINOLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2005 |
FIRST FLIGHT COURIERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 20, 2005 |
FIRST SECURITIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 2, 2005 |
FLEX ENGG. LTD. Vs. CCE
|
November 30, 2005 |
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2005 |
FLEX INDUSTRIES LTD. Vs. CCE
|
April 12, 2005 |
FLEX O PACKAGING AND SHRI B S KHANNA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 21, 2005 |
FLURO START (P) LTD. Vs. COMMISSIONER OF CENTRAL
|
November 16, 2005 |
FMC INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
FORBES GOKAK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 5, 2005 |
FOTO MEC. COLOR LAB Vs. CCE
|
August 2, 2005 |
FREBURZ PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
FREE LOOK OUTDOOR ADVERTISING Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
December 23, 2005 |
FREIGHT AG (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 10, 2005 |
FRONTIER SHIPPING AGENCIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2005 |
FRONTIER TRADING Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2005 |
FURNANCE AND FOUNDRY EQUIPMENT CO Vs. COMMISSIONER OF C EX
|
February 17, 2005 |
FUTURA POLYSTER LTD. Vs. COMMISSIONER OF C. EX.
|
October 28, 2005 |
G AND K SHIPPING PVT LTD Vs. COMMISSIONER OF CUSTOMS GENERAL
|
March 30, 2005 |
G K W LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2005 |
G.K. WINDING WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2005 |
G.M. EXPORTS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 7, 2005 |
G.M. PENS INTERNATIONAL LTD. Vs. COMMR. OF CUS. (SEA-PORT)
|
July 18, 2005 |
G.M. TELECOM, BSNL Vs. CCE
|
October 10, 2005 |
G.P. PURI Vs. COMMISSIONER OF CUSTOMS
|
September 19, 2005 |
GAIL (INDIA) LIMITED Vs. CCE
|
August 10, 2005 |
GALAXY GARMENTS Vs. COMMR OF CUS AND CENTRAL EXCISE
|
May 9, 2005 |
GALAXY PLASTICS BOMBAY PVT LTD Vs. COMMR OF C EX AND CUS
|
October 21, 2005 |
GALAXY SANITARYWARES P LTD Vs. COMMISSIONER OF C EX
|
July 8, 2005 |
GALAXY SURFACTANTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2005 |
GANAPATHY ENGG. MANUFACTURERS P. Vs. COMMR. OF C. EX. (APPEALS)
|
September 19, 2005 |
GANDHI FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2005 |
GANESH ENTERPRISE Vs. COMMISSIONER OF CUSTOMS P
|
July 15, 2005 |
GANGESHWAR LIMITED Vs. CCE
|
December 5, 2005 |
GARDEN COTTON YARNS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2005 |
GARG AND CO. Vs. CC
|
June 17, 2005 |
GARG INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
February 9, 2005 |
GARG POLYPACK (P) LTD. Vs. C.C.E.
|
December 14, 2005 |
GARLON POLYFAB INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
November 3, 2005 |
GARMENTS CRAFT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
GAURANG GORADIA Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2005 |
GAYATRI LABORATORIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
GAYATRI LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 8, 2005 |
GAYATRI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2005 |
GE BE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 2, 2005 |
GEEKAY SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
August 17, 2005 |
GEETA VINAY IMPEX Vs. DESIGNATED AUTHORITY MINISTRY OF
|
December 2, 2005 |
GEMINI STEEL TUBES LTD. Vs. COMMISSIONER OF C. EXCISE, BANGALORE
|
September 5, 2005 |
GEMPLUS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
March 30, 2005 |
GENERAL FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
July 21, 2005 |
GENERAL MOTORS INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 11, 2005 |
GENERAL OPTICS (ASIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2005 |
GENERAL PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
|
May 25, 2005 |
GENERAL TRADE POINT Vs. CC
|
March 4, 2005 |
GENISYS INTEGRATING SYSTEMS (I) PVT. LTD. Vs. CC
|
February 16, 2005 |
GEOLOGISTICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2005 |
GEONICS I PVT LTD Vs. COMMISSIONER OF CUSTOMS SAHAR ACC
|
June 23, 2005 |
GEORGES BEVERAGES INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 23, 2005 |
GERMAN REMEDIES LIMITED Vs. CCE
|
December 27, 2005 |
GERMAN REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2005 |
GESTETNER (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 7, 2005 |
GHARDA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
GHATGE PATIL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
GHATGE PATIL INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 2005 |
GHCL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
GHODELA IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2005 |
GILLETTE INDIA LTD. AND G.S. Vs. CCE
|
August 10, 2005 |
GINI SILK MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2005 |
GINVIC STEELS (P) LTD. Vs. CCE
|
January 7, 2005 |
GIRA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2005 |
GIRDHARILAL SUGAR AND ALLIED Vs. CCE
|
August 17, 2005 |
GKN SINTER METALS LTD Vs. COMMISSIONER OF C EX
|
July 14, 2005 |
GKN SINTER METALS LTD. Vs. CCE
|
November 7, 2005 |
GKW LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
November 21, 2005 |
GLAND PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
July 21, 2005 |
GLAXO SMITHKLINE Vs. C.C.E.
|
July 6, 2005 |
GLENVIEW PLASTIC SYSTEM PVT. LTD. Vs. CCE
|
July 20, 2005 |
GLOBAL SPIN WEAVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2005 |
GLOBAL SYNTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2005 |
GLOBE CONFECTIONERY Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2005 |
GLOBE INTERNATIONAL AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
December 7, 2005 |
GLOBE PVT DETECTIVE BUREAU Vs. COMMR OF C EX
|
November 25, 2005 |
GLORY CHEMICAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
GMM PFAUNDLER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
GNA UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2005 |
GODAVARI SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
November 9, 2005 |
GODREJ AND BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2005 |
GODREJ HI CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2005 |
GODREJ INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2005 |
GOETZE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
August 22, 2005 |
GOLD PLAST Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 28, 2005 |
GOLDEN PROCESS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2005 |
GOOD YEAR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
GOODLASS NEROLAC PAINTS LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2005 |
GOODYEAR INDIA LIMITED Vs. CCE
|
October 5, 2005 |
GOODYEAR SOUTH ASIA TYRE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
GOWTAMI STEEL LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 24, 2005 |
GOYAL M G GASES PVT LTD AND MANOJ MISHRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
GOYAL MG GASES P. LTD. Vs. CCE
|
December 13, 2005 |
GOYAL MG GASES PVT. LTD. Vs. CCE
|
July 4, 2005 |
GOYAL SYNTHETICS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 6, 2005 |
GOYAL SYNTHETICS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 2, 2005 |
GRANITE INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2005 |
GRANULES INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
July 26, 2005 |
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2005 |
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
GREAT INDIA MACHINE TOOLS Vs. COMMISSIONER OF C. EX.
|
January 27, 2005 |
GREENPLY INDUS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2005 |
GREWAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2005 |
GRHAM FIRTH STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 2005 |
GTC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2005 |
GTC INDUSTRIES AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2005 |
GTN TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
|
May 9, 2005 |
GUARDIAN PLASTICOTE LTD Vs. COMMR OF CENTRAL EXCISE
|
January 25, 2005 |
GUARDIAN RUBBER PRIVATE LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
January 3, 2005 |
GUFIC PHARMA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
GUHRING INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2005 |
GUHRING INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 19, 2005 |
GUJARAT ALKALIES AND CHEMICALS Vs. COMMR. OF C. EX.
|
June 14, 2005 |
GUJARAT ALKALIES AND CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 28, 2005 |
GUJARAT AMBUJA CEMENT LTD. Vs. COMMR. OF C. EX.
|
March 28, 2005 |
GUJARAT AMBUJA CEMENTS LTD AND GAJAMBUJA CEMENT A UNIT OF GUJARAT AMBUJA CEMENTS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 12, 2005 |
GUJARAT COMPOSITE LTD Vs. COMMISSIONER OF C EX
|
October 14, 2005 |
GUJARAT GODCOIN CERAMICS LTD. Vs. CCE
|
July 8, 2005 |
GUJARAT HEAVY CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2005 |
GUJARAT NARMADA FERTILIZERS CO. Vs. COMMISSIONER OF C. EX.
|
July 12, 2005 |
GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 14, 2005 |
GUJARAT TEXTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2005 |
GUJCHEM INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 27, 2005 |
GULABCHAND SILK MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
March 8, 2005 |
GULSHANLAL F BAHEL Vs. COMMISSIONER OF CUSTOMS P
|
May 20, 2005 |
GUNAM TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2005 |
GUPTA STEEL Vs. COMMISSIONER OF CUSTOMS
|
July 14, 2005 |
GURU NANAK COLD DRINKS Vs. COMMISSIONER OF C. EX.
|
March 17, 2005 |
GURUKUL KANGRI PHARMACY Vs. COMMISSIONER OF C. EX.
|
December 21, 2005 |
H A MAFATLAL MANAGING DIRECTOR MAFATLAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2005 |
H AND R JHONSON (INDIA) LTD. Vs. DESIGNATED AUTHORITY MINISTRY OF FINANCE AND ORS.
|
May 19, 2005 |
H P C L Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
H.L. PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
H.P.L. SOCOMAC PVT. LTD. Vs. CCE
|
February 14, 2005 |
H.V. PRASAD Vs. COMMISSIONER OF CUSTOMS (AIR)
|
September 29, 2005 |
HADA TEXTILES INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
April 6, 2005 |
HALCYON LAB PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2005 |
HALDIA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
January 28, 2005 |
HALDIRAM BHUJIAWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
HALDYN GLASS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2005 |
HANDUM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 8, 2005 |
HANIL ERA TEXTILES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2005 |
HANIL ERA TEXTILES LTD Vs. CCE
|
June 15, 2005 |
HANUMAN VITAMINS FOODS LTD. Vs. COMMISSIONER OF C. EX.
|
June 28, 2005 |
HARA INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
August 30, 2005 |
HARDCASTLE AND WAUD MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
HARDWARE TRADING CORPORATION Vs. COMMR. OF CUS.
|
December 1, 2005 |
HARESH B RAGHANI Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
February 16, 2005 |
HARI KRISHNA STEEL CORPORATION Vs. CCE
|
November 11, 2005 |
HARI SHANKAR AND SONS Vs. COMMISSIONER OF CUSTOMS
|
August 4, 2005 |
HARIDAS AGRAWAL AND SONS Vs. COMMISSIONER OF CUSTOMS
|
September 23, 2005 |
HARIDASS AGGARWAL & SONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 9, 2005 |
HARISH SILK MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 28, 2005 |
HARIYANA STEEL CO DELHI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2005 |
HARMAN FINOCHEM LTD Vs. COMMISSIONER OF CUSTOMS I
|
March 16, 2005 |
HARPAR PHARMACEUTICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
October 6, 2005 |
HARRISONS MALAYALAM LTD. Vs. COMMR. OF C. EX (APPEALS), COIMBATORE
|
December 7, 2005 |
HARSH SILK MILLS AND SHRI HEMANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2005 |
HARVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2005 |
HARYANA SHEET GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2005 |
HAZEL MERCANTILE LTD Vs. COMMISSIONER OF CUSTOMS
|
September 23, 2005 |
HCL INFOSYSTEM LTD. Vs. CCE
|
May 2, 2005 |
HCL LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2005 |
HEAT SHRINK TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
HEEMA PROCESSORS AND DHARMESHBHAI LAVANGWALA Vs. CCEX
|
January 20, 2005 |
HEINZ INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
HERBICURE PRIVATE LIMITED Vs. COMMR. OF CENTRAL EXCISE
|
November 25, 2005 |
HERO CYCLE LTD. Vs. CC
|
December 5, 2005 |
HERO CYCLES LTD. Vs. CCE
|
June 20, 2005 |
HETERO LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 7, 2005 |
HETRO DRUGS LTD. Vs. CCE
|
August 26, 2005 |
HEWLETT PACKARD Vs. CCE
|
May 10, 2005 |
HEWLETT PACKARD INDIA LTD., SHRI Vs. CCE
|
June 30, 2005 |
HEWLETT PACKARD INDIA P. LTD. Vs. COMMR. OF CUS. (I AND G)
|
July 4, 2005 |
HEXACOM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2005 |
HI TECH TIMES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2005 |
HICO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
September 20, 2005 |
HILLARI COMPUTER EXPORTS P. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
July 14, 2005 |
HIMACHAL FUTURISTIC COMMUNICATIONS LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2005 |
HIMALAYA DRUG COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
June 3, 2005 |
HIMALAYA DRUG COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
October 7, 2005 |
HIMALAYA DRUG COMPANY & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
January 31, 2005 |
HIMALAYAN PIPE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
October 5, 2005 |
HIMATSINGKA SEIDE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 24, 2005 |
HIMSON TEXTILES ENGG INDUS P LTD Vs. COMMR OF C EX
|
August 29, 2005 |
HIMSON TEXTILES ENGINEERING INDUSTRIES PVT LTD Vs. COMMISIONER OF CENTRAL EXCISE
|
July 25, 2005 |
HIND LAMPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2005 |
HIND SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2005 |
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 27, 2005 |
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
June 7, 2005 |
HINDALCO INDUSTRIES LTD. Vs. CCE
|
April 12, 2005 |
HINDUSTAN AERONAUTICS LIMITED Vs. COLLECTOR OF CUSTOMS
|
July 30, 2005 |
HINDUSTAN APPLIANCES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2005 |
HINDUSTAN BIOLOGICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2005 |
HINDUSTAN CABLES LTD. Vs. C.C.E
|
December 15, 2005 |
HINDUSTAN CHEMICALS Vs. CCE
|
February 18, 2005 |
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. COMMR OF C EX
|
July 12, 2005 |
HINDUSTAN COCO COLA BEVERAGES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2005 |
HINDUSTAN CONSTRUCTION CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 20, 2005 |
HINDUSTAN COPPER LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
|
October 3, 2005 |
HINDUSTAN LEVER LIMITED AND SNEH Vs. CCE
|
October 26, 2005 |
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2005 |
HINDUSTAN LEVER LTD Vs. CCE
|
March 13, 2005 |
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.
|
July 1, 2005 |
HINDUSTAN LEVER LTD. Vs. COMMISSIONER, CENTRAL EXCISE
|
December 23, 2005 |
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.
|
September 1, 2005 |
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2005 |
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2005 |
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
HINDUSTAN MOTORS LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2005 |
HINDUSTAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2005 |
HINDUSTAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
June 28, 2005 |
HINDUSTAN PETROLEUM CORPN. LTD. Vs. CCE
|
March 4, 2005 |
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
|
February 28, 2005 |
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
June 16, 2005 |
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., GUNTUR
|
July 18, 2005 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2005 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., GUNTUR
|
March 17, 2005 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., GUNTUR
|
April 26, 2005 |
HINDUSTAN STRUCTURALS Vs. CCE
|
July 15, 2005 |
HINDUSTAN TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2005 |
HINDUSTAN ZINC LIMITED Vs. CCE
|
December 20, 2005 |
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX.
|
June 7, 2005 |
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2005 |
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2005 |
HINDUSTHAN SEALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2005 |
HITENDRA KUMAR U GADECHA Vs. COMMISSIONER OF CUSTOMS
|
March 3, 2005 |
HMT LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
October 21, 2005 |
HOMA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2005 |
HOME CARE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
HOME CARE (INDIA) PVT. LTD. Vs. CCE
|
August 24, 2005 |
HOOGHLY ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
HOSUR COIR FOAMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
HOTEL MELA PLAZA Vs. CCE
|
January 20, 2005 |
HOTLINE CPT LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 27, 2005 |
HUKUM AQUA MINERALS (P) LTD. Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
|
October 7, 2005 |
HUTCHISON ESSAR SOUTH LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 6, 2005 |
HUTCHISON MAX TELECOM LTD. Vs. COMMISSIONER OF C. EX.
|
December 7, 2005 |
HUTCHISON TELECOM LTD. Vs. COMMISSIONER OF C. EX.
|
June 28, 2005 |
HVAC SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 12, 2005 |
HYD AIR ENGG PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
April 13, 2005 |
HYDERABAD ELECTRODES Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 22, 2005 |
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
May 30, 2005 |
HYUNDAI HEAVY INDUSTRIES CO LTD Vs. COMMR OF CUS IMPORT
|
December 22, 2005 |
HYUNDAI HEAVY INDUSTRIES CO LTD AND K Y SONG Vs. COMMISSIONER OF CUSTOMS I
|
December 13, 2005 |
HYUNDAI UNITECH ELECTRICAL TRANSMISSION LTD Vs. C C E
|
July 12, 2005 |
I FLEX SOLUTIONS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 4, 2005 |
I P C L Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2005 |
I.T.C. BHADRACHALAM PAPERBOARDS Vs. C.C. AND C.E.
|
November 29, 2005 |
I.T.C. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI
|
August 12, 2005 |
I.T.C. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 13, 2005 |
I2 TECHNOLOGIES SOFTWARE PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
August 23, 2005 |
IBEX GALLAGHER PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 8, 2005 |
IBEX GALLAGHER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
January 17, 2005 |
IBP CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 26, 2005 |
ICHALKARANJI MACHINE CENTRE PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2005 |
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2005 |
ICOMM TELE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
January 18, 2005 |
IMPERIAL EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 9, 2005 |
IN RE: I.G. PETROCHEMICALS LTD. Vs. UNKNOWN
|
December 1, 2005 |
INDABRATOR LTD Vs. COMMISSIONER OF C EX
|
September 2, 2005 |
INDAG RUBBER LTD. Vs. CCE
|
January 3, 2005 |
INDAL HYDRO EXTRUSIONS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
December 7, 2005 |
INDER JAISINGHANI AND JAI SINGH WIRES PVT LTD Vs. CCE
|
February 21, 2005 |
INDIA CEMENTS Vs. CCE
|
February 17, 2005 |
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2005 |
INDIA CEMENTS LTD. Vs. CCE
|
July 19, 2005 |
INDIA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
December 6, 2005 |
INDIA CEMENTS LTD. Vs. CCE
|
July 6, 2005 |
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2005 |
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2005 |
INDIA COLOUR LAB Vs. CCE
|
December 19, 2005 |
INDIA CONTAINERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2005 |
INDIA GLYCOLS LIMITED Vs. CCE
|
August 25, 2005 |
INDIA PISTONS LTD. Vs. COMMISSIONER OF C. EX.
|
July 1, 2005 |
INDIA PISTONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2005 |
INDIA SUGARS AND REFINERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 24, 2005 |
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CUS. & C. EX., COCHIN
|
February 24, 2005 |
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 14, 2005 |
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 6, 2005 |
INDIAN FARMER FERTILIZERS CO-OPERATIVE LTD. (IFFCO) Vs. CC
|
April 4, 2005 |
INDIAN FARMERS FERTILIZER Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2005 |
INDIAN INSTITUTE OF PETROLEUM Vs. COMMISSIONER OF C. EX.
|
July 11, 2005 |
INDIAN OIL CORPN. LTD. Vs. CCE
|
October 19, 2005 |
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF C EX
|
June 30, 2005 |
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 11, 2005 |
INDIAN OIL CORPORATION LTD Vs. CCE
|
March 1, 2005 |
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
November 23, 2005 |
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
November 7, 2005 |
INDIAN ORGANIC CHEMICALS LTD. Vs. CCE
|
June 15, 2005 |
INDIAN PETROCHEMICAL CORPN AND INDIAN OIL CORPORATION LTD Vs. C C E
|
April 26, 2005 |
INDIAN PETROCHEMICAL CORPN. LTD. Vs. COMMISSIONER OF C. EX.
|
November 11, 2005 |
INDIAN PETROCHEMICALS CORPN. Vs. COMMR. OF C. EX.
|
August 23, 2005 |
INDIAN PLYWOOD MANUFACTURING CO. Vs. COMMR. OF C. EX.
|
August 29, 2005 |
INDIAN RAYON AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
INDIAN TELEPHONE INDUS. LTD. Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
|
November 10, 2005 |
INDICA CHEMICAL INDUS. (P) LTD. Vs. C.C.E.
|
November 30, 2005 |
INDICA CHEMICAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
February 23, 2005 |
INDIRA GANDHI SSG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2005 |
INDO COSMESI PVT. LTD. Vs. CC
|
December 7, 2005 |
INDO RAMA SYNTHETICS INDIA LTD Vs. COMMISSIONER OF C EX
|
June 6, 2005 |
INDO SWISS EMBROIDERY INDS AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2005 |
INDORAMA SYNTHETICS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2005 |
INDSIL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2005 |
INDUS COATING PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 5, 2005 |
INDUS COMMUNICATION Vs. COMMISSIONER OF C. EX.
|
December 5, 2005 |
INDUS COMMUNICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
INDUS IND MEDIA COMMUNICATIONS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 9, 2005 |
INDUSTRIAL ADHESIVE TAPES INDUSTRIES AND SHRI JAGDISHCHANDRA K AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2005 |
INDUSTRIAL ARMY Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2005 |
INGERSOLL RAND (INDIA) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 16, 2005 |
INMA INTERNATIONAL SECURITY Vs. C.C.E.
|
November 7, 2005 |
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX. (APPEALS)
|
September 1, 2005 |
INSTITUTE OF BANKING PERSONNEL SELECTION Vs. CST
|
September 8, 2005 |
INTEGRA HINDUSTAN CONTROL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
February 21, 2005 |
INTERACH BUILDING PRODUCTS (P) LTD. Vs. COMMR. OF C. EX.
|
January 17, 2005 |
INTERDRIL ASIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2005 |
INTERNATIONAL AMUSEMENT LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
December 7, 2005 |
INTERNATIONAL CLEARING AND Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2005 |
INTERNATIONAL COMBUSTION INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2005 |
INTERNATIONAL SHIPPING CORPORATION Vs. COMMR. OF CUSTOMS, VIZAG
|
May 13, 2005 |
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
INTRAPORT INDIA LIMITED Vs. COMMISSIONER OF CUS., IGI
|
December 21, 2005 |
INVENTA ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 7, 2005 |
IPCL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2005 |
IQBAL VALIMOHAMED SORATHIA Vs. COMMISSIONER OF CUS
|
August 22, 2005 |
IRCON INTERNATIONAL LIMITED Vs. COMMISSIONER OF C. EX.
|
July 28, 2005 |
IRON SCRAP AND PROCESSING WORKS Vs. COMMR OF SERVICE TAX
|
November 14, 2005 |
ISI BARS LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
June 10, 2005 |
ISIBARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
ISPAT INDS LTD Vs. CCEX
|
March 11, 2005 |
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
ISPAT INDUSTRIES LTD Vs. CCEX
|
August 9, 2005 |
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2005 |
ISPAT METALLICS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 11, 2005 |
ISPAT METALLICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2005 |
ITC LTD Vs. COMMR OF CUSTOMS
|
June 20, 2005 |
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2005 |
ITEL INDUSTRIES Vs. CCE
|
March 28, 2005 |
ITI LIMITED Vs. COMMISSIONER OF C. EXCISE
|
June 2, 2005 |
ITI LTD. Vs. CC
|
March 3, 2005 |
ITW INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
October 18, 2005 |
J AND J ENTERPRISES Vs. CCE
|
March 17, 2005 |
J I GANDHI SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2005 |
J K CEMENT WORKS Vs. COMMISSIONER OF CUSTOMS
|
April 26, 2005 |
J K PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2005 |
J K STEEL AND ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
J M BAXI AND CO Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2005 |
J M INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
June 3, 2005 |
J M TEX P LTD Vs. COMMISSIONER OF CUSTOMS E P
|
January 7, 2005 |
J R SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2005 |
J S KNITTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 11, 2005 |
J. MITRA AND CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2005 |
J.C.T. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
J.J. PACKAGERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
J.K. INDUS. LTD. Vs. CCE
|
June 14, 2005 |
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2005 |
J.K. PAPER LIMITED Vs. CCE
|
March 16, 2005 |
J.K. PHARMA AND SHRI RAMESH PATEL Vs. COMMISSIONER OF CENTRAL
|
June 16, 2005 |
J.K. SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
J.V. STRIPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2005 |
JAGAJOTHI SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2005 |
JAGANNATH FERRO CASTING Vs. COMMR OF CENTRAL EXCISE
|
November 7, 2005 |
JAGANNATH PREMNATH Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2005 |
JAGANNATH STEEL (P) LTD. Vs. C.C.E
|
December 20, 2005 |
JAGANNATH STEEL (P) LTD. Vs. CCE
|
December 7, 2005 |
JAGDISH MEHTA AND HARESHWAR PACKAGING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
JAGDISH SHANKER TRIVEDI Vs. COMMISSIONER OF CUSTOMS
|
July 27, 2005 |
JAGDISH TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
JAI AMBE TEXTILES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 1, 2005 |
JAI BHARAT TANNERS Vs. COMMISSIONER OF CUSTOMS
|
September 21, 2005 |
JAI CORPORATION LTD Vs. COMMISSIONER OF CUS AND C EX
|
April 19, 2005 |
JAI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
August 31, 2005 |
JAI RAJ ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-IV
|
April 28, 2005 |
JAI RAJ ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 25, 2005 |
JAI SHREE AGRO INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2005 |
JAIN IRRIGATION SYSTEMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
JAIN PLASPACK (P) LTD., MR. MANOJ Vs. CCE
|
August 3, 2005 |
JAIN TRADING CO AND MODI AND MODI ENGINEERING Vs. CCE
|
May 17, 2005 |
JAISWAL EQUIPMENTS AND HOLDINGS Vs. COMMR. OF C. EX.
|
March 16, 2005 |
JAISWAL STEEL ENTERPRISES PVT. Vs. C.C.E.
|
June 9, 2005 |
JALANDHAR Vs. RANJITGARH SALES (P) LTD.
|
December 7, 2005 |
JAMSHRI RANJITSINGHJI Vs. COMMISSIONER OF CUSTOMS
|
July 1, 2005 |
JANDIAL SHOE FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2005 |
JANTAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2005 |
JASWANT STEEL ROLLING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2005 |
JASWANT STEEL ROLLING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
JASWINDER SINGH Vs. COMMISSIONER OF CUSTOMS
|
July 26, 2005 |
JAY BEE INDUSTRIES AND SPL Vs. CCE
|
August 18, 2005 |
JAY GOGA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 3, 2005 |
JAY SHREE TEA AND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
August 23, 2005 |
JAYA DIAGNOSTIC & RESEARCH CENTRE LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
November 8, 2005 |
JAYASWAL NECO LTD Vs. COMMISSIONER OF CUSTOMS
|
April 1, 2005 |
JAYASWALS NECO LTD Vs. COMMISSIONER OF CUSTOMS
|
August 18, 2005 |
JAYDEEP SINGH REVUBHA VAGHELA Vs. COMMISSIONER OF CUSTOMS
|
August 12, 2005 |
JBM SUGARS LTD. Vs. CCE
|
December 19, 2005 |
JCT LTD. Vs. CCE
|
March 13, 2005 |
JCT LTD. Vs. CCE
|
April 12, 2005 |
JEET RAM ENTERPRISES, HI-TECH Vs. C.C.E.
|
December 2, 2005 |
JEM INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2005 |
JER RING GEARS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 15, 2005 |
JERRY VARGHESE CONSTRUCTION PVT. Vs. COMMISSIONER OF C. EX.
|
June 23, 2005 |
JET SPEED AUDIO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
JET SPEED AUDIO PVT. LTD. AND ORS. Vs. CCE, MUMBAI V
|
September 2, 2005 |
JHUNJARJI INVESTMENT PVT LTD Vs. COMMISSIONER OF C EX
|
March 4, 2005 |
JIFCON TOOLS PVT LTD Vs. COMMISSIONER OF C EX
|
September 12, 2005 |
JIND TEXTILES LTD. Vs. CCE
|
September 19, 2005 |
JINDAL STEEL AND POWER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2005 |
JINDAL STRIPS LTD. Vs. DESIGNATED AUTHORITY
|
March 14, 2005 |
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 14, 2005 |
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
December 2, 2005 |
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 15, 2005 |
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 5, 2005 |
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
November 28, 2005 |
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
September 28, 2005 |
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
April 18, 2005 |
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
April 19, 2005 |
JINDAL VIJAYANAGAR STEELS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
January 11, 2005 |
JINDAL VIJAYNAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
December 6, 2005 |
JOCIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
March 30, 2005 |
JOG ENGINEERING LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
|
August 4, 2005 |
JOHARILAL AGARWALA SALES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., PATNA
|
August 4, 2005 |
JOHARILAL AGARWALA SALES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., PATNA
|
April 29, 2005 |
JOHNSON AND JOHNSON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2005 |
JOSHI THOSAR ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2005 |
JUBILANT ORGANOSYS LIMITED Vs. COMMISSIONER OF C. EX.
|
August 18, 2005 |
JUMBO BAG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2005 |
JUPITER SEA AND AIR SERVICES Vs. CCE
|
June 15, 2005 |
K C D CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2005 |
K C D CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
K E M HOSPITAL Vs. COMMISSIONER OF CUSTOMS
|
January 7, 2005 |
K G ETANE AND ASSOCIATES Vs. CCEX
|
January 4, 2005 |
K K JAIN Vs. COMMISSIONER OF CUSTOMS
|
October 5, 2005 |
K. RAM KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
K.C. JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
K.C.D. CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
May 12, 2005 |
K.D. EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2005 |
K.G. DENIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2005 |
K.L. STRIPS LTD. Vs. C.C.E.
|
November 29, 2005 |
KABADI CHICKNAGUSA & SONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 26, 2005 |
KAGAZ PRINT-N-PACK (INDIA) LTD. Vs. C.C.E.
|
November 30, 2005 |
KAILASH AUTO BUILDERS LTD. Vs. CCE
|
January 19, 2005 |
KAILASH RAJPUT Vs. COMMR OF CUS SAHAR AIRPORT
|
September 21, 2005 |
KAILASH SOAP PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE
|
December 21, 2005 |
KAKDA IMPEX INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2005 |
KALPATARU POWER TRANSMISSION Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
KALYAN AGRO INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 18, 2005 |
KALYANI BRAKES LTD Vs. COMMISSIONER OF C EX AND CUS
|
April 28, 2005 |
KALYANI FERROUS INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 15, 2005 |
KALYANI SHARP INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
KAMALA MEHTA CHARITABLE TRUST Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
October 14, 2005 |
KANCHAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2005 |
KANORIA CHEMICALS AND INDS. LTD. Vs. CCE
|
September 8, 2005 |
KANORIA CHEMICALS AND INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
KANPUR DETERGENTS AND CHEMICALS Vs. CCE
|
August 16, 2005 |
KAPPAC PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2005 |
KARAM CHAND THAPAR & BROS. (C.S.) LTD. Vs. COMMR. OF C. EX. & CUS., RANCHI
|
August 18, 2005 |
KARAM CHAND THAPAR & BROS. (CS) LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
March 23, 2005 |
KARAMVEER ELECTRONICS LTD. Vs. COMMISSIONER OF C. EXCISE
|
October 4, 2005 |
KARBALA TRUST Vs. COMMR. OF C. EX., TRIVANDRUM
|
November 11, 2005 |
KARIM ISSA KHER Vs. COMMISSIONER OF CUSTOMS P
|
January 3, 2005 |
KARNATAKA ANTIBIOTICS & PHARMA. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
January 6, 2005 |
KARNATAKA CEMENT PIPES FACTORY Vs. COMMR. OF C. EX., BELGAUM
|
October 20, 2005 |
KARNATAKA SOAPS & DETERGENTS LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
August 24, 2005 |
KARNATAKA SOAPS & DETERGENTS LTD. Vs. C.C.E., MYSORE/BANGALORE
|
June 1, 2005 |
KARNATAKA SOAPS & DETERGENTS LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
April 12, 2005 |
KARNATAKA STATE AGRO CORPN. PRODUCTS LTD. Vs. C.C.E., BANGALORE
|
July 4, 2005 |
KARTIK DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
KARWA EXPORT PVT. LTD. Vs. COMMR. OF CUS. AND C. EX.
|
August 18, 2005 |
KATRALA PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE
|
February 28, 2005 |
KAY BEE ALUM PVT. LTD. Vs. CCE
|
December 16, 2005 |
KCP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
July 8, 2005 |
KEDARNATH SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 7, 2005 |
KEDIA OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
November 24, 2005 |
KEDIA VANASPATI LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
August 5, 2005 |
KEERTHI PVC PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 25, 2005 |
KELLOGG INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2005 |
KEMWELL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
July 8, 2005 |
KEMWELL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
February 16, 2005 |
KERALA ELECTRICAL & ALLIED ENGG. CO. LTD. Vs. C.C.E., TRIVANDRUM
|
July 22, 2005 |
KERALA HORTICULTURE DEVELOPMENT PROGRAMME Vs. CC, COCHIN
|
February 24, 2005 |
KERALA STATE ELECTRICITY BOARD Vs. C.C.E., THIRUVANANTHAPURAM
|
February 23, 2005 |
KERALA STATE ELECTRONICS DEVT. CORPN. LTD. Vs. CCE
|
January 19, 2005 |
KERALA STATE SCIENCE & TECHNOLOGY MUSEUM Vs. COMMR. OF CUS., KOCHI
|
June 14, 2005 |
KERSI KAPADIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
KESORAM CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
January 6, 2005 |
KEVEEYAM COMPANY Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 21, 2005 |
KEVIN INTOTECH PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
October 4, 2005 |
KEYA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
December 28, 2005 |
KHANDELWAL CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2005 |
KHATAU MAKANJI SPINNING AND Vs. COMMISSIONER OF CENTRAL
|
June 3, 2005 |
KHATEMA FIBRES LTD. Vs. COMMR. OF CUS., ICD
|
July 5, 2005 |
KHURANA PAPER MILLS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
February 17, 2005 |
KHUSHAL FERTILIZER (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2005 |
KILBURN ENGG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
KILBURN ENGG. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2005 |
KINETIC MOTOR CO. LTD. Vs. CCE
|
October 18, 2005 |
KIRAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 7, 2005 |
KIRLOSKAR BROS LTD Vs. COMMISSIONER OF CUSTOMS I
|
January 31, 2005 |
KIRLOSKAR BROTHERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
KIRLOSKAR ELECTRIC CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 25, 2005 |
KIRLOSKAR FERROUS INDUS. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
July 20, 2005 |
KIRTI TRADING CO Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2005 |
KISAN SAHKARI CHINI MILLS LTD. Vs. CCE
|
March 4, 2005 |
KISAN SAHKARI CHINNI MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
February 2, 2005 |
KISHORE KUMAR Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 11, 2005 |
KITCHEN GRACE Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2005 |
KLIN-O-PACK Vs. CCE
|
July 12, 2005 |
KLRF TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
KOCH RAJES C.D. INDUSTRIES PVT. Vs. COMMISSIONER OF C. EX.
|
July 21, 2005 |
KODAK INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
April 29, 2005 |
KOELEMAN INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 26, 2005 |
KOHINOOR TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2005 |
KOLETY GUM INDS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
KOMAL STRAW BOARD AND MILL BOARD INDS. Vs. COMMR. OF C. EX.
|
February 21, 2005 |
KONIA TRADING CO. Vs. COMMISSIONER OF CUSTOMS
|
July 6, 2005 |
KOPARAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2005 |
KOPRAN LIMITED AND SHRI N. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
KOPRAN LTD Vs. CCE
|
April 5, 2005 |
KOPRAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2005 |
KOPRAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2005 |
KOTHARI FILAMENTS Vs. COMMISSIONER OF CUSTOMS
|
May 26, 2005 |
KOTHARI FILAMENTS Vs. COMMISSIONER OF CUSTOMS
|
September 15, 2005 |
KOTHARI PHYTO CHEMICALS Vs. COMMISSIONER OF C. EX.
|
November 7, 2005 |
KOTHARI PHYTOCHEMICALS Vs. COMMR. OF C. EX.
|
March 11, 2005 |
KOTHARI SHAH TEXTURISERS P. LTD. Vs. CCE
|
November 11, 2005 |
KOTHARI SUGARS AND CHEMICALS Vs. DESIGNATED AUTHORITY
|
August 4, 2005 |
KOTHARI SUGARS AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
KOZY SILKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
|
August 26, 2005 |
KRANTI SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
KRIPA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 4, 2005 |
KRIPA SHANKAR SRIVASTAVA AND SINGH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS PREV
|
January 4, 2005 |
KRISHNA INDUSTRIAL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
February 9, 2005 |
KRISHNA STEEL INDUS LTD Vs. COMMISSIONER OF C EX
|
August 16, 2005 |
KUBER (INTERNATIONAL) Vs. CCE
|
July 1, 2005 |
KUKAR SONS (INDO-FRENCH) EXPORTS Vs. COMMR. OF CUS.
|
August 17, 2005 |
KULCIP MEDICINES (P) LTD. Vs. CCE
|
June 29, 2005 |
KULDIP SINGH GILL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2005 |
KUMAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
October 4, 2005 |
KUMARAN IMPLEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
February 22, 2005 |
KUNAL TRAVELS (CARGO) Vs. COMMISSIONER OF CUS. (IMPORT)
|
June 7, 2005 |
KUNDALIA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
KUNDAN INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
August 24, 2005 |
KUNDIL ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
KUNJOOS FINE FOODS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 17, 2005 |
KURESH LAILA Vs. COMMISSIONER OF CUSTOMS
|
July 29, 2005 |
KUSUM ALLOYS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 9, 2005 |
KUSUM ELECTRICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
May 25, 2005 |
KUSUMGAR FINSTOCKS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
KWALITY BISCUITS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
December 2, 2005 |
L AND T KOMATSU LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2005 |
L AND T LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2005 |
L D TEXTILES INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 8, 2005 |
L.D. TEXTILE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
October 18, 2005 |
L.G. POLYMERS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
November 23, 2005 |
L.H. SUGAR FACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 16, 2005 |
LA GRANDE PROJECTS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
July 18, 2005 |
LA GRANDE PROJECTS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
LABORATORIES DAFFODIL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2005 |
LAKHANPAL NATIONAL LTD. Vs. COMMR. OF C. EX.
|
August 29, 2005 |
LAKSHMI AUTOMATIC LOOM WORKS LTD. Vs. COMMR. OF C. EX.
|
November 25, 2005 |
LAKSHMI CEMENT Vs. C.C.E.
|
July 6, 2005 |
LAKSHMI MACHINE WORKS LTD. Vs. CC, CHENNAI
|
June 10, 2005 |
LAKSHMI MACHINE WORKS LTD. Vs. CCE
|
February 14, 2005 |
LAKSHMI PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2005 |
LAKSHMI PRECISION TOOLS LTD. Vs. COMMISSIONER OF C. EX.
|
November 21, 2005 |
LAKSHMI SPINNERS(P) LTD. Vs. CCE
|
March 14, 2005 |
LAKSHMI WIRE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2005 |
LAKSMI MACHINE WORKS Vs. CCE
|
January 25, 2005 |
LAL MINING ENGG WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2005 |
LAN ESENDA LTD AND ANUP SAXENA Vs. COMMISSIONER OF CUSTOMS
|
April 26, 2005 |
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 28, 2005 |
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
August 4, 2005 |
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2005 |
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2005 |
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
LAV KUSH TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2005 |
LAXMI COLOR PVT. LTD. Vs. CCE
|
February 7, 2005 |
LE DESIGNCO Vs. COMMISSIONER OF CUSTOMS
|
October 13, 2005 |
LEADER ELECTRICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 10, 2005 |
LEADER VALVES LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2005 |
LINCOLN HELIOS (INDIA) LTD. Vs. COMMR. OF C. EX. (APPEALS)
|
October 21, 2005 |
LINCOLN HELIOS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE (STC)
|
September 26, 2005 |
LINEAR TECHNOLOGIES INDIA PVT. LTD. Vs. DESIGNATED AUTHORITY
|
July 22, 2005 |
LIPI MARKETING Vs. CC, (SEA)
|
March 7, 2005 |
LIQUIDATOR GOVT OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 2005 |
LKP MERCHANT FINANCING LTD Vs. CC
|
September 28, 2005 |
LLOYDS METALS AND ENGINEERS LTD Vs. COMMISSIONER OF C EX
|
June 6, 2005 |
LLOYDS STEEL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2005 |
LLOYDS STEEL INDUSTRIES Vs. CCE
|
August 17, 2005 |
LLOYDS STEEL INDUSTRIES LTD AND M L AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2005 |
LMJ INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
July 12, 2005 |
LMP GUJARAT AGRO EXPORT LTD Vs. COMMISSIONER OF CEN EXCISE
|
May 24, 2005 |
LOCKWOOD INDUSTRIAL AND Vs. COMMISSIONER OF C. EX.
|
September 22, 2005 |
LODHIA EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
February 10, 2005 |
LOHIA BRASS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 13, 2005 |
LOK NATH PRASAD GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2005 |
LOKHANDWALA HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
LORD VISHWAKARMA HEAT EXCHANGERS Vs. COMMR. OF C. EX.
|
June 27, 2005 |
LOVELY FOOD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
November 14, 2005 |
LUBRICARE RELAYS PVT. LTD. AND Vs. CCE
|
November 7, 2005 |
LUBRIZOL (INDIA) PVT. LTD. Vs. DESIGNATED AUTHORITY
|
July 28, 2005 |
LUCAS TVS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2005 |
LUCKY EXPORTS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 13, 2005 |
LUFTHANSA CARGO INDIA Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 16, 2005 |
LUMAN AUTO LIGHT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2005 |
M AND B FOOTWEAR (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
M J DOSHI Vs. COMMISSIONER OF CUSTOMS IMPORT
|
November 11, 2005 |
M J PHARMACEUTICALS Vs. CCE
|
May 11, 2005 |
M N SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2005 |
M. MADHURI Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 9, 2005 |
M. RAMACHANDRA RAO Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
February 10, 2005 |
M.B. ENTERPRISE Vs. COMMISSIONER OF CUSTOMS
|
September 21, 2005 |
M.F. TOOLS AND ENGINEERING (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
M.G. ELECTRONICS Vs. CCE
|
June 27, 2005 |
M.M. RUBBER CO. LTD. Vs. COMMISSIONER OF C. EX.
|
December 30, 2005 |
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 30, 2005 |
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 5, 2005 |
M.N.A. MOHAMED SULTAN AND SONS Vs. COMMISSIONER OF C. EX.
|
June 28, 2005 |
M.S. METAL CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 13, 2005 |
M.S. RAMAIAH MEDICAL TEACHING HOSPITAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 25, 2005 |
MAA KARNI TRADERS Vs. COMMISSIONER OF CUSTOMS, PATNA
|
April 29, 2005 |
MACO PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 16, 2005 |
MADANAPALLE SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
|
June 1, 2005 |
MADHUKAR SSK LTD AND D H BAROLE Vs. CCE
|
June 2, 2005 |
MADHUSUDAN INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2005 |
MADHYA BHARAT PAPERS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
December 21, 2005 |
MADRAS ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2005 |
MADRAS ALUMINIUM COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
MADRAS CEMENTS LTD. Vs. CCE
|
December 7, 2005 |
MADRAS CEMENTS LTD. Vs. CCE, MADURAI
|
March 9, 2005 |
MADRAS CEMENTS LTD. Vs. CCE
|
December 2, 2005 |
MADRAS REFINERIES LTD., CHENNAI PETROLEUM CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2005 |
MADRAS SPINNERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
February 25, 2005 |
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI
|
August 5, 2005 |
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI
|
July 11, 2005 |
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
|
June 3, 2005 |
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2005 |
MAESTRO MOTORS LTD. Vs. C.C.
|
November 17, 2005 |
MAG FINISHERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 2, 2005 |
MAGNA ELECTRO CASTINGS LTD. Vs. COMMISSIONER OF C. EX.
|
June 9, 2005 |
MAGNA LABORATORIES GUJARAT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2005 |
MAGNAM PAPER LTD. Vs. CCE
|
March 18, 2005 |
MAGNET INDUSTRIES CAL P LTD Vs. COMMISSIONER OF C EX
|
November 8, 2005 |
MAGUS METALS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
February 25, 2005 |
MAGUS METALS (P) LTD. Vs. COMMISSIONER OF CUS., HYDERABAD/CHENNAI
|
April 4, 2005 |
MAHA GUJARAT IRON AND STEEL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2005 |
MAHABIR STEEL ROLLING MILLS Vs. CCE
|
June 7, 2005 |
MAHABIR STEELS TUBES Vs. CCE
|
July 28, 2005 |
MAHALAKSHMI JEWELLERY LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 25, 2005 |
MAHAPRAVU MOULDING WORKS Vs. COMMISSIONER OF C EX
|
November 9, 2005 |
MAHARASHTRA DISTILLERIES LTD. Vs. COMMISSIONER OF CUS.
|
September 15, 2005 |
MAHARASHTRA STATE ELECTRICITY Vs. COMMR. OF C. EX.
|
August 31, 2005 |
MAHARSHI ALLOYS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
November 18, 2005 |
MAHARSHI COMMERCE LTD. Vs. COMMR. OF C. EX., BANGALORE
|
October 3, 2005 |
MAHATMA GANDHI INSTITUTE OF TECH. Vs. COMMR. OF CUS., HYDERABAD
|
January 12, 2005 |
MAHAVIR VANASPATI COMPANY Vs. CCE
|
June 2, 2005 |
MAHENDRA H PATEL Vs. COMMISSIONER OF CUSTOMS
|
June 13, 2005 |
MAHESHARI UDYOG Vs. COMMR. OF CENTRAL EXCISE
|
December 21, 2005 |
MAHESWARI DYE CHEM. AND ORS. Vs. CCE
|
May 20, 2005 |
MAHINDRA AND MAHINDRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
MAHINDRA AND MAHINDRA LTD Vs. CCE
|
March 30, 2005 |
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF C EX
|
October 5, 2005 |
MAHINDRA AND MAHINDRA LTD Vs. CCEX
|
January 19, 2005 |
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CEN EXCISE
|
January 12, 2005 |
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
|
July 11, 2005 |
MAHINDRA AND MAHINDRA LTD. Vs. CCE [ALONGWITH APPEAL NO.
|
November 18, 2005 |
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
|
November 22, 2005 |
MAHINDRA UGINE STEEL CO. LTD. Vs. COMMISSIONER OF CUSTOMS, AIRPORT
|
July 7, 2005 |
MAHRISHI ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
October 26, 2005 |
MAINI INDUSTRIAL CONSULTANTS Vs. COMMR. OF C. EX., BANGALORE
|
October 13, 2005 |
MAJESTIC AUTO LTD. Vs. C.C.E.
|
November 17, 2005 |
MAJESTIC AUTO LTD. AND SHRI PANKAJ MUNAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
MALABAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 19, 2005 |
MALANAD CO-OPERATIVE TEA FACTORY Vs. COMMISSIONER OF C. EX., COCHIN
|
February 23, 2005 |
MALHOTRA IMPEX Vs. COMMISSIONER OF CUSTOMS
|
October 14, 2005 |
MALLIKA SAREE PROCESSING Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
|
October 18, 2005 |
MALWA FASTNERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 13, 2005 |
MALWA FASTNERS PVT. LTD. Vs. CCE
|
March 10, 2005 |
MAN INDUSTRIES I LIMITED Vs. COMMISSIONER OF CUSTOMS
|
February 14, 2005 |
MANGALORE REFINERY & PETROCHEM. LTD. Vs. COMMR. OF CUS., MANGALORE
|
February 14, 2005 |
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. COMMR. OF CUS., CHENNAI
|
May 6, 2005 |
MANIYAR PLAST LTD AND SREEKANT S MANIYAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
MANJARA SHETKARI S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2005 |
MANMOHAN GUPTA AND ACTIS Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
July 7, 2005 |
MANMOHAN GUPTA AND ACTIS TECHNOLOGIES P LTD Vs. COMMISSIONER OF CUSTOMS IMPORT AIR CORGO COMPLEX
|
February 23, 2005 |
MANOHAR DEEPCHAND PUNJABI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 19, 2005 |
MANSURPUR SUGAR MILLS LTD. Vs. CCE
|
August 9, 2005 |
MARATHWADA CANCER HOSPITAL Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
March 16, 2005 |
MARIGOLD COATINGS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
MARINA SHOES LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 27, 2005 |
MARQUE IMPEX Vs. COMMISSIONER OF CUSTOMS (EXP.)
|
July 15, 2005 |
MARSHALL RADIO Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 6, 2005 |
MARSHIL EXPORTS Vs. CC APPEALS
|
July 22, 2005 |
MARTIN AND HARRIS LABORATORIES Vs. COMMISSIONER OF C. EX.
|
March 17, 2005 |
MARUTHI DETECTIVE & SECURITY AGENCY Vs. COMMR. OF C. EX., BELGAUM
|
December 2, 2005 |
MARUTI COTTEX LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 1, 2005 |
MARUTI TRANSPORT AND ORS. Vs. CCE
|
May 16, 2005 |
MARUTI UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
MARVELOUS CREATIONS Vs. C.C.
|
December 5, 2005 |
MASTUSHITA TV. AND AUDIO INDIA LTD. Vs. CCE
|
March 2, 2005 |
MATHBROS ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2005 |
MATIGARA ROLLING MILLS P LIMITED Vs. COMMISSIONER OF C EX
|
March 3, 2005 |
MATSA SECURITY SERVICES I P LTD Vs. COMMISSIONER OF C EX
|
November 25, 2005 |
MATTEL TOYS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 15, 2005 |
MAU-AIMA SAHAKARI KATAI MILLS Vs. COMMR. OF C. EX.
|
September 22, 2005 |
MAX INDIA LTD. (MAXMET DIVISION) Vs. COMMISSIONER OF C. EX.
|
August 16, 2005 |
MAYURAKSHI COTTON MILLS 1990 LTD Vs. COMMR OF CENTRAL EXCISE
|
November 9, 2005 |
MCDOWELL AND CO. LTD. Vs. CCE
|
June 20, 2005 |
MCNALLY BHARAT ENGG CO LTD Vs. COMMR OF CENTRAL EXCISE
|
May 31, 2005 |
MCNALLY BHARAT ENGINEERING CO. LTD. Vs. COMMR. OF C. EX., GUNTUR
|
September 8, 2005 |
MD ATAUR RAHAMAN Vs. COMMISSIONER OF CUSTOMS PREV
|
February 11, 2005 |
MEDICO PACKERS PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2005 |
MEDLEY PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
MEDOPHARM Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
MEDOPHARM Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
MEDOPHARMA Vs. CC
|
June 9, 2005 |
MEDREICH STERILAB LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 25, 2005 |
MEENAKSHI VILASA COMPANY (P) LTD. Vs. COMMR. OF C. EX.
|
March 9, 2005 |
MEGABYTES INTERNATIONAL PTE. Vs. COMMR. OF CUS.
|
June 15, 2005 |
MEGHA SILK MILLS, MARVEL FASHION, Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2005 |
MEHTA PHARMACEUTICALS P. LTD. Vs. COMMISSIONER OF C. EX.
|
June 15, 2005 |
MEHUL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
MERCANTILE AND INDUS DEVELOPMENT CO LTD Vs. COMMR OF C EX
|
July 25, 2005 |
MESH TRANS GEARS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 7, 2005 |
MET TRADE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
METAL PLAST EXIM (INDIA) PVT. LTD. AND ANSA POLYMERS LTD. Vs. CC
|
February 9, 2005 |
METHODS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 28, 2005 |
METRO AND METRO Vs. CC
|
November 29, 2005 |
METROPOLIS LABORATORY Vs. COMMISSIONER OF CUSTOMS APPEALS AIR PORT
|
January 10, 2005 |
METZELER AUTOMOTIVE PROFILES Vs. CCE
|
March 22, 2005 |
MICROLAND Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 8, 2005 |
MICROPURE PARENTERALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
MIDEAST INTEGRATED STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2005 |
MILTON POLYPLAS I PVT LTD Vs. COMMR OF C EX
|
August 9, 2005 |
MINEX METALLURGICAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
MINMA ELECTRONICS P LTD AND SHRI R M NICHANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2005 |
MIRA SILK MILLS AND SURESH CHAND AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2005 |
MIRAJ PRODUCTS PVT. LTD. Vs. C.C.E.
|
November 25, 2005 |
MISUKI EXPORTS PVT. LTD. Vs. COMMR. OF CUS. (EXPORTS-SEAPORT)
|
October 18, 2005 |
MITRA STEEL AND ALLOYS PVT. LTD. Vs. CCE
|
August 12, 2005 |
MITSUBA SICAL INDIA LTD. Vs. CC
|
August 12, 2005 |
MITTAL TEXO FAB PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
MNS EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 8, 2005 |
MODELLA STEEL AND ALLOYS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 7, 2005 |
MODERN COMMUNICATION AND Vs. C.C.E.
|
June 2, 2005 |
MODERN DENIM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2005 |
MODERN ENGG WORKS AND R A FURTADO Vs. CCE
|
January 10, 2005 |
MODERN INDUSTRIAL ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
July 18, 2005 |
MODI ALKALIES AND CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
April 12, 2005 |
MODI INDUSTRIES AND NILESH DINESH MODI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 4, 2005 |
MODI TYRE FACTORY Vs. CCE
|
July 4, 2005 |
MODI XEROX FINANCIAL SERVICES LTD. Vs. CCE
|
March 3, 2005 |
MODIPON FIBRES LTD. Vs. COMMISSIONER OF CUSTOMS, NCH
|
October 31, 2005 |
MODISON LIMITED Vs. CCE
|
November 8, 2005 |
MODREN INDUSTRIES Vs. CCE
|
March 31, 2005 |
MOHAMMED ASLAM KAPADIA Vs. COMMISSIONER OF CUSTOMS ADJUDICATION
|
May 19, 2005 |
MOHAMMED YASEEN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 21, 2005 |
MOHAN ALUMINIUM (P) LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
October 21, 2005 |
MOHD. GUJNABI Vs. CC
|
March 16, 2005 |
MOHIT LAMBA Vs. COMMISSIONER OF CUSTOMS IMPORT
|
January 19, 2005 |
MOIZ TAYEBALI LOKHANDWALA Vs. COMMISSIONER OF CUSTOMS
|
September 20, 2005 |
MOLEX (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 8, 2005 |
MONARCH (I) PVT. LTD. Vs. COMMISSIONER OF C. EXCISE, KOLKATA-V
|
September 5, 2005 |
MONSANTO MANUFACTURERS PVT. LTD. Vs. COMMR. OF C. EX.
|
September 7, 2005 |
MONTRONIX INC. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 15, 2005 |
MORARJEE GOCULDAS SPG AND WVG CO LTD Vs. COMMR OF CUS
|
June 13, 2005 |
MORARJEE GOCULDAS SPG. AND WVG. MILLS CO. LTD. Vs. CCE
|
October 26, 2005 |
MORARJI GOKULDAS SPG AND WVG MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
February 15, 2005 |
MOSER BAER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
MOTHER DAIRY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2005 |
MOTHER LAND LABORATORIES Vs. COMMISSIONER OF C. EX.
|
January 6, 2005 |
MOTHERSON PUDENZ WICKMANN LTD. Vs. COMMISSIONER OF C. EX.
|
December 30, 2005 |
MOTHERSON PUDENZ WICKMANN LTD. Vs. COMMISSIONER OF C. EX.
|
September 21, 2005 |
MOTHERSON SUMI SYSTEM LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 6, 2005 |
MOTI BISCUITS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2005 |
MOTI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2005 |
MOTI SINGH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
August 25, 2005 |
MOTILAL NEHRU NATIONAL INSTITUTE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2005 |
MOTOR INDUSTRIES COMPANY LTD. Vs. COMMISSIONER OF C. EX.
|
October 25, 2005 |
MOTOR INDUSTRIES COMPANY LTD. Vs. COMMISSIONER OF CUS., CHENNAI
|
June 17, 2005 |
MOTOROLA INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
September 1, 2005 |
MOTOROLA INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 15, 2005 |
MR. SANJEEV MALIK, DIRECTOR, MR. Vs. CCE
|
December 13, 2005 |
MRF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
MSE TRADING CO. Vs. COMMISSIONER OF CUSTOMS
|
June 7, 2005 |
MSEB POLE FACTORY Vs. COMMISSIONER OF C EX
|
May 9, 2005 |
MTV NETWORKS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 25, 2005 |
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
August 5, 2005 |
MUKESH DYE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
MUKESH K. AGGARWAL Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2005 |
MUKUL MEHTA Vs. COMMISSIONER OF CUSTOMS
|
September 30, 2005 |
MULTIMEDIA FRONTIERS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2005 |
MURKUMBI MANUFACTURING Vs. COMMISSIONER OF C. EX., BELGAUM
|
January 25, 2005 |
MURLI AGRO PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2005 |
MUSLIM EDUCATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
MYSORE CALCIDES AND CHEMICALS Vs. COMMR. OF C. EX.
|
October 4, 2005 |
MYSORE PAPER MILLS LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
MYSORE SALES INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 10, 2005 |
N D METAL INDUSTRIES LTD AND RAJESHWARI COPPER PRODUCTS Vs. COMMISSIONER OF CUSTOMS JCH
|
January 13, 2005 |
N R AGARWAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2005 |
N.I. SYSTEMS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 24, 2005 |
N.K. ENTERPRISES AND VENKATESH Vs. CC
|
March 24, 2005 |
NAGA LIMITED Vs. CCE
|
February 14, 2005 |
NAGARJUNA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 3, 2005 |
NAGPUR TRANSWELL POWER PVT LTD Vs. COMMISSIONER OF C EX
|
September 26, 2005 |
NAHAR SPINNING MILLS LTD. Vs. CCE
|
July 12, 2005 |
NAHAR SPINNING MILLS LTD. Vs. C.C.E.
|
March 16, 2005 |
NAIR COAL SERVICES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
NAMDANG TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
NAND KISHORE Vs. COMMR. OF CUSTOMS
|
December 27, 2005 |
NARAYAN CHANDRA KAR Vs. COMMISSIONER OF CUSTOMS, SHILLONG
|
January 20, 2005 |
NARAYAN KRISHNA SPINNERS LTD. Vs. CCE
|
July 8, 2005 |
NARENDRA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
NARESH KUMAR GOEL Vs. COMMISSIONER OF CUSTOMS
|
September 8, 2005 |
NARIMAN POINT CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
July 20, 2005 |
NARINDER NAGPAL AND JATINDER NAGPAL Vs. COMMISSIONER OF CUSTOMS APPEALS
|
January 17, 2005 |
NARMADA MACPLAST DRIP IRRIGATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
NATCO PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 16, 2005 |
NATIONAL ALUMINIUM LTD. Vs. C.C.E., BHUBANESWAR -I
|
March 4, 2005 |
NATIONAL CEMENT CORPORATION Vs. CCE
|
March 11, 2005 |
NATIONAL FERTILIZERS LTD. Vs. CCE
|
August 1, 2005 |
NATIONAL LEATHER CLOTH MFG CO Vs. COMMISSIONER OF C EX
|
October 18, 2005 |
NATIONAL ORGANIC CHEMICAL INDIA LTD Vs. COMMR OF CUS
|
March 28, 2005 |
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2005 |
NATIONAL PEROXIDE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2005 |
NATIONAL STEELS Vs. C.C.E.
|
November 28, 2005 |
NATIONAL TOUCH AND TUBES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2005 |
NATWAR PARIKH INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
September 6, 2005 |
NAVBHARAT EXPLOSIVE CO. LTD. Vs. COMMR. OF CENTRAL EXCISE
|
April 11, 2005 |
NAVKAR WIRES PVT. LTD. Vs. COMMR. OF C. EX. AND CUS.
|
September 29, 2005 |
NAZERATH METALS AND METAL LINK Vs. COMMISSIONER OF CUSTOMS
|
March 31, 2005 |
NCC BLUE WATER PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
September 27, 2005 |
NCL INDS LTD AND CC Vs. CC AND NCL INDS LTD
|
March 24, 2005 |
NEER EXTRUSIONS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
NEHA INERCONTINENTAL (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 8, 2005 |
NEHA INTERNATIONAL (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2005 |
NELTON INDIA Vs. COMMISSIONER OF C EX AND CUS
|
November 23, 2005 |
NEON LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2005 |
NEPTUNE EQUIPMENTS PVT. LTD., Vs. COMMISSIONER OF CENTRAL
|
October 21, 2005 |
NEPTUNE TRADE LINKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 4, 2005 |
NEW ERA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2005 |
NEW INDUSTRIAL SECURITY FORCE Vs. CCE
|
September 27, 2005 |
NEW SHARROCK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
NEW SHORROCK MILLS Vs. COMMISSIONER OF C EX AND CUS
|
June 3, 2005 |
NEW SHORROCK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
NEXT FASHION CREATORS PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
September 6, 2005 |
NEXUS COMPUTERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 18, 2005 |
NEYCER INDIA LTD. Vs. CCE
|
March 1, 2005 |
NICE PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2005 |
NIDHI POLYESTER LTD. Vs. COMMISSIONER OF C. EX.
|
September 19, 2005 |
NIGHAR FASHIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2005 |
NIKHARKA DYG. AND PTG. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2005 |
NILKAMAL PLASTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2005 |
NILON MACHINE TOOLS Vs. COMMISSIONER OF CUS. AND C. EX.
|
July 25, 2005 |
NIPPON POLYMERS P. LTD. AND DUTRON Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
NIRLON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2005 |
NIRMA ARCHITECTS AND VALUERS Vs. CCE
|
October 25, 2005 |
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2005 |
NITCO TILES LTD. Vs. DESIGNATED AUTHORITY
|
November 25, 2005 |
NITCO TILES LTD. Vs. DESIGNATED AUTHORITY, MINISTRY
|
December 9, 2005 |
NITINBHAI J PATEL AND P P PATEL AND CO Vs. COMMISSIONER OF CEN EXCISE
|
May 5, 2005 |
NIZAM SUGARS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
December 12, 2005 |
NMS BABU Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
October 25, 2005 |
NOBLE ASSET CO LTD Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
August 19, 2005 |
NOBLE DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 18, 2005 |
NOEL AGRITECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
November 11, 2005 |
NOIDA MEDICARE CENTRE LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2005 |
NOKIA INDIA P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 24, 2005 |
NORTH EAST PURE DRINKS PVT LTD Vs. CCE
|
January 17, 2005 |
NORTH EAST PURE DRINKS PVT LTD Vs. COMMISSIONER OF C EX
|
January 19, 2005 |
NORTH EASTERN TUBES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, GUWAHATI
|
January 18, 2005 |
NORTHERN PLASTICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 30, 2005 |
NORTHERN RAILWAYS MECHANICAL WORKS Vs. C.C.E.
|
February 21, 2005 |
NOVACARE DRUG SPECIALITIES P. Vs. COMMISSIONER OF C. EX.
|
August 19, 2005 |
NOVEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
June 20, 2005 |
NOVELL SOFTWARE DEVELOPMENT (I) LTD. Vs. COMMISSIONER OF CUS., BANG.
|
September 28, 2005 |
NOWROSJEE WADIA AND SONS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 14, 2005 |
NRB BEARINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2005 |
NRC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
NRC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2005 |
NRC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
NUTRINE SWEETS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
June 30, 2005 |
OBOI LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
OEN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
March 21, 2005 |
OFFICE DEVICES, KOLKATA AND Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2005 |
OK PLAY INDIA LTD. Vs. CCE
|
March 16, 2005 |
OLYMPIC ZIPPER LTD. Vs. COMMISSIONER OF CUSTOMS AND C. EX.
|
November 30, 2005 |
OM TEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
OMEGA PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2005 |
ONKAR TRAVELS (P.) LTD. Vs. COMMISSIONER OF C. EX.
|
November 29, 2005 |
OPTEL TELECOMMUNICATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2005 |
ORIENT PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2005 |
ORIENT PRESS LTD. Vs. CCE
|
December 2, 2005 |
ORIENTAL INSURANCE CO. LTD. Vs. COMMISSIONER OF C. EX.
|
February 11, 2005 |
ORION INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2005 |
ORION SYSTEMS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 30, 2005 |
OSMAN JUSAB JASRAYA AND ABDUL RAJAK OSMAN JASRAYA Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2005 |
OSWAL PAPER AND ALLIED INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
June 20, 2005 |
OUDH SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
OVERLAND AGENCY Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
October 4, 2005 |
OVERLAND AGENCY Vs. COMMISSIONER OF CUSTOM PREV
|
May 4, 2005 |
OVERSEAS TRADING CORPN. Vs. COMMISSIONER OF CUSTOMS
|
August 24, 2005 |
OVERSEAS TRADING CORPORATION AND Vs. CC
|
August 3, 2005 |
OWEN BROCKWAY (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2005 |
P & G HYGIENE & HEALTH CARE LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
October 7, 2005 |
P K BISWAL Vs. COMMISSIONER OF CUSTOMS
|
March 30, 2005 |
P R TRIVEDI S C SONI AND V B PATEL Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2005 |
P.C.C. POLEFACTORY MPEB Vs. CCE
|
November 30, 2005 |
P.G.R. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2005 |
P.V. MALHOTRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
P.V. UKKRU INTERNATIONAL TRADE Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 21, 2005 |
PACIFIC EXPORT Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2005 |
PACK POINT Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2005 |
PACKARD INDUSTRIES Vs. COMMISSIONER OF C. EX., COCHIN
|
November 7, 2005 |
PADMAVATHY PANEL BOARDS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 11, 2005 |
PADMINI POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 24, 2005 |
PAHARPUR COOLING TOWERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2005 |
PAHARPUR-3P Vs. CCE
|
June 16, 2005 |
PAITHAN SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
PALAK LASER VIDEO CLUB Vs. COMMISSIONER OF CUSTOMS
|
March 30, 2005 |
PALANI ANDAVAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2005 |
PALLIPALAYAM SPINNERS LTD. Vs. COMMISSIONER OF C. EX.
|
April 13, 2005 |
PAM PHARMA AND ALLIED MACHINERY Vs. COMMR. OF C. EX.
|
September 13, 2005 |
PANALPINA WORLD TRANSPORT (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
December 9, 2005 |
PANETRICAL ENGG Vs. CCE
|
March 11, 2005 |
PANIKULAM ELECTRONIC SYSTEM Vs. COMMISSIONER OF C. EX., COCHIN
|
September 8, 2005 |
PANIKULAM ELECTRONIC SYSTEMS Vs. CCE
|
February 28, 2005 |
PANKAJ KUMAR DAGARIA Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2005 |
PANKAJ STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
PANKAJAKASTHURI HERBALS INDIA (P) LTD. Vs. C.C.E., THIRUVANANTHAPURAM
|
August 17, 2005 |
PAPER PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
PARABOLIC DRUGS LTD. Vs. CCE
|
December 26, 2005 |
PARAG SHETH Vs. COMMISSIONER OF CUSTOMS
|
May 9, 2005 |
PARAGON PRINTERS Vs. CCE
|
August 29, 2005 |
PARAGON STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
August 31, 2005 |
PARANJAPE AUTO CAST PVT. LTD. Vs. CCE
|
February 2, 2005 |
PARAS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
December 21, 2005 |
PARESH BHANAJI NANDA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
April 8, 2005 |
PARK IMPEX INC. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 7, 2005 |
PARK NONWOVEN PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2005 |
PARLE PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
June 17, 2005 |
PARO FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 25, 2005 |
PARUL CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
September 30, 2005 |
PARVATHI TIME CENTRE Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2005 |
PASHUPATI FABRICS LIMITED Vs. COMMISSIONER OF C. EX.
|
March 16, 2005 |
PASONDIA STEEL PROFILES LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2005 |
PATALIPUTRA STEEL P LTD Vs. COMMR OF C EX AND CUS
|
January 5, 2005 |
PATEL AMBALAL HARGOVANLAL AND CO Vs. COMMISSIONER OF C EX
|
April 7, 2005 |
PATRIOT FREIGHT LOGISTICS SYSTEM Vs. COMMR. OF CUS. (EXPORTS)
|
March 8, 2005 |
PATRON (INDIA) ENTERPRISES Vs. COMMISSIONER OF C. EX., PATNA
|
November 23, 2005 |
PATVOLK DIVISION OF FORBES GOKAK LTD AND V S N L Vs. COMMISSIONER OF CUSTOMS
|
February 28, 2005 |
PAUL ABRAO AGENCIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
June 13, 2005 |
PAULSON POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
PAWAN CARGO FORWARDERS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 13, 2005 |
PDM IMPEX Vs. COMMISSIONER OF CUSTOMS P
|
April 28, 2005 |
PEARL SOAP CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2005 |
PEDDER ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
PEE VEE TEXTILE LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 14, 2005 |
PEEKAY STEEL CASTINGS (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., CALICUT
|
February 25, 2005 |
PEEKAY STEEL CASTINGS (P) LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
May 18, 2005 |
PENGUIN ELECTRONICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2005 |
PENINSULA POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 23, 2005 |
PENNAR INDUSTRIES LTD AND MR CH ANANTHA REDDY Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
PENNAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
April 20, 2005 |
PENNZOIL QUAKAR STATE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
PENTA DAWHA AUTO PARTS LTD. Vs. COMMISSIONER OF C. EX.
|
March 23, 2005 |
PEPPERL + FUCHS (INDIA) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 30, 2005 |
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONR OF CENTRAL EXCISE
|
May 12, 2005 |
PEPSICO INDIA HOLDINGS PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
September 8, 2005 |
PERFECT CHEMICAL WARES Vs. C.C.E.
|
December 9, 2005 |
PERFECT THREAD MILLS LTD. AND S.P. Vs. CCE
|
March 28, 2005 |
PET PLASTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
PETERPLAST SYNTHETICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2005 |
PETROFAC INTERNATIONAL LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), COCHIN
|
October 5, 2005 |
PFIZER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2005 |
PHARMACIA INDIA PVT. LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 27, 2005 |
PHENOWELD POLYMER PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
PHILIPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2005 |
PHILLIPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2005 |
PHOEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2005 |
PHOENIX INTERNATIONAL LTD. Vs. CC
|
March 18, 2005 |
PHOENIX INTERNATIONAL LTD. Vs. CCE
|
March 30, 2005 |
PHONIX APPLIANCES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 18, 2005 |
PICASSO OVERSEAS Vs. CCE ADJUDICATION
|
April 19, 2005 |
PICCASO HOME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
PILLAR INDUCTION INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2005 |
PIONEER ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2005 |
PIONEER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
PIONEER PROFILES INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
PIRAMAL SPG. AND WVG. MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2005 |
PITTI LAMINATIONS LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
April 11, 2005 |
PLASTIC DUNIYA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2005 |
PLASTO FLEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2005 |
PNP CASTINGS (P) LTD. Vs. CCE
|
August 12, 2005 |
POLAR FAN INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
January 6, 2005 |
POLYCAB CABLES PVT LTD Vs. CCE
|
June 6, 2005 |
POLYSPIN LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2005 |
POND S (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
PONNI SUGARS AND CHEMICALS LTD. Vs. CCE
|
June 16, 2005 |
POOJA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2005 |
POOJA TEX PRINTS P LTD AND SHRI MAHENDRA KUMAR AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2005 |
POPULAR GASES Vs. COMMISSIONER OF C. EX., CALICUT
|
August 29, 2005 |
PRABHA D. KANNAN Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
December 13, 2005 |
PRABHAT PLASTIC INDUSTRIES Vs. CCE
|
April 29, 2005 |
PRACHI POLY PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
PRADEEP BAHUBHAI BHANUSHALI Vs. COLLECTOR OF CUSTOMS
|
February 28, 2005 |
PRADEEP DRUG CO. LTD. Vs. COMMISSIONER OF C. EX.
|
August 24, 2005 |
PRADEEP SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
July 15, 2005 |
PRAGATI CONCRETE UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 2005 |
PRAGNYA SOFTWARE SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 28, 2005 |
PRAKASH B BAGRECHA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2005 |
PRAKASH B. BAGRECHA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2005 |
PRAKASH DISTILLERY AND CHEM CO PVT LTD Vs. COMMR OF C EX
|
February 16, 2005 |
PRAKASH SPINNING MILLS Vs. COMMISSIONER OF C. EX.
|
June 27, 2005 |
PRAKASH TEXTILES GUJ LTD Vs. CCEX
|
March 24, 2005 |
PRATAP RAJASTHAN SPL STEEL Vs. CCE
|
August 12, 2005 |
PRATAP SINGH AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
PRAXAIR INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EX
|
January 16, 2005 |
PRAXAIR INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
January 6, 2005 |
PRECISION RUBBER INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
PRECISION STAMPING Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2005 |
PRECOT MILLS LTD. Vs. CCE, COIMBATORE
|
August 31, 2005 |
PRECOT MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
March 18, 2005 |
PREET SECURITY SERVICE Vs. C AND CCE
|
November 7, 2005 |
PREM HEAVY ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2005 |
PREMIER AUTOMOBILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2005 |
PREMIER INSTRUMENTS & CONTROLS Vs. CCE
|
March 10, 2005 |
PREMIER INSTRUMENTS AND CONTROLS Vs. COMMR. OF CENTRAL EXCISE
|
March 11, 2005 |
PREMIER INSTRUMENTS AND CONTROLS Vs. COMMR. OF C. EX.
|
September 8, 2005 |
PREMIER IRRIGATION EQUIPMENT Vs. COMMR. OF C. EX.
|
March 9, 2005 |
PREMIER MUSHROOM FARMS Vs. CCE
|
March 10, 2005 |
PRESS FAB PRECISION COMPONENTS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 2, 2005 |
PRESTIGE PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, TRIVANDRUM
|
February 22, 2005 |
PRIDE FORAMER Vs. COMMISSIONER OF CUSTOMS
|
September 5, 2005 |
PRIME FORWARDERS Vs. COMMISSIONER OF CUSTOMS
|
December 14, 2005 |
PRIME POLY WEAVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
PRINCE GUTKA LTD. Vs. CCE
|
March 4, 2005 |
PRISM CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2005 |
PRISM CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
PRITAM SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2005 |
PRIYADARSHINI FABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
PRIYADARSHINI SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX.
|
August 12, 2005 |
PRIYANKA OVERSEAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2005 |
PROCESS PUMPS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
August 1, 2005 |
PROCTER & GAMBLE HYGIENE & HEALTH CARE LTD. Vs. CCE, HYDERABAD
|
April 11, 2005 |
PROCTER AND GAMBLE HYGINE AND Vs. COMMISSIONER OF CUSTOMS
|
July 18, 2005 |
PROCTOR AND GAMBLE AND SHRI ASHISH SURVE Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
PROFITEX PVT LTD AND M S SUNDARAM Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 17, 2005 |
PROTEC LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 28, 2005 |
PROTECH APPLIANCES PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
February 22, 2005 |
PSI DATA SYSTEMS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 9, 2005 |
PSL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2005 |
PSL LTD AND SHRI F S NEGI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
PSL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2005 |
PT POLY SINDA EKA PARKASA Vs. DESIGNATED AUTHORITY/MINISTRY
|
June 14, 2005 |
PT POLYSINDO EKA PARKASA Vs. DESIGNATED AUTHORITY
|
March 28, 2005 |
PUDUMJEE PULP AND PAPER MILLS AND S R PRABHUNE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2005 |
PUDUMJEE PULP AND PAPER MILLS LTD. Vs. COMMR. OF C. EX.
|
November 22, 2005 |
PUNJAB ALKALIES AND CHEMICALS Vs. CCE
|
August 4, 2005 |
PUNJAB CHEMI-PLANTS LTD., AVON Vs. C.C.E.
|
December 26, 2005 |
PUNJAB COMMUNICATION LTD. Vs. COMMISSIONER OF C. EX.
|
December 19, 2005 |
PUNJAB GENERAL MANUFACTURING Vs. CCE
|
August 11, 2005 |
PURE DRINKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2005 |
PURLE NAGESHWARA RAO Vs. COMMISSIONER OF C. EX., GUNTUR
|
October 7, 2005 |
PUROSHATTAM C THACKER Vs. CC KANDLA AND CC MUMBAI
|
April 8, 2005 |
PUSHPAMAN FORGINGS Vs. CCE
|
May 3, 2005 |
PUSHPAMAN FORGINGS Vs. CCE
|
July 8, 2005 |
QUALITY SPRING AND ENGINEERING CO NOW QUALITY SPRING AND ENGINEERING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2005 |
R B AGARWALLA AND CO PVT LTD Vs. COMMISSIONER OF C EX AND CUS
|
November 9, 2005 |
R I GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
R K PATEL AND CO Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 8, 2005 |
R K PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2005 |
R S R MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
R. STAHL PVT. LTD. Vs. CC
|
March 10, 2005 |
R.B. JODHAMAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
R.C. PROJECTS & SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 6, 2005 |
R.C.F. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 12, 2005 |
R.G. PLASTICS & PACKAGING (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD-I/IV
|
February 18, 2005 |
R.M. DHARIWAL (HUF) Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2005 |
R.N. LAL & BROTHERS Vs. COMMR. OF CUS. (PREV.), WB, KOLKATA
|
October 6, 2005 |
R.P.G. LIFE SCIENCES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2005 |
R.S. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2005 |
RAAM TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
May 19, 2005 |
RACAL SURVEY OVERSEAS LTD Vs. COMMISSIONER OF CUS IMPORT
|
May 20, 2005 |
RADHESHYAM KANORIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2005 |
RADHEY SHYAM RATANLAL AND AJAY Vs. CC
|
July 12, 2005 |
RAFIQUE MALLICK Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
RAGHUVAR (INDIA) LTD. Vs. CCE
|
December 6, 2005 |
RAJ AND SAN DEEPS LIMITED Vs. CCE
|
March 7, 2005 |
RAJ ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2005 |
RAJ KUMAR JAISWAL Vs. COMMISSIONER OF CUSTOMS PREV
|
April 12, 2005 |
RAJA FORGINGS AND GEARS (P) LTD. Vs. CCE
|
June 13, 2005 |
RAJA RAJESHWARI INTL. POLYMERS (P) LTD. Vs. C.C.E., BANGALORE-III
|
January 20, 2005 |
RAJALAKSHMI TEXTILE PROCESSORS Vs. COMMISSIONER OF C. EX.
|
July 11, 2005 |
RAJAN VIRJI AND SONS Vs. COMMISSIONER OF CUSTOMS GENERAL
|
August 23, 2005 |
RAJAPALAYAM CEMENT AND CHEMICALS LTD. Vs. CCE
|
April 6, 2005 |
RAJASHREE CEMENT Vs. CCE
|
March 31, 2005 |
RAJASHREE PACKAGERS Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
August 16, 2005 |
RAJASTHAN FOILS PVT. LTD. Vs. C.C.E.
|
December 29, 2005 |
RAJASTHAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2005 |
RAJDHANI SEEDS CORPORATION Vs. COMMR. OF CUS.
|
December 22, 2005 |
RAJENDRA KUMAR MOHTA Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
RAJESH GADE Vs. COMMISSIONER OF CUSTOMS ADJ
|
May 20, 2005 |
RAJESH INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
July 7, 2005 |
RAJESH KRISHNA KUMAR VADKE Vs. COMMISSIONER OF CUSTOMS
|
August 18, 2005 |
RAJESH KUMAR SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
June 21, 2005 |
RAJMAHAL HOTEL Vs. COMMISSIONER OF CENTRAL EXICSE
|
September 20, 2005 |
RAJU FABRICS AND SHRI SANJAY B GOYAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
RALLIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
RALLIS INDIA LTD Vs. C C EX
|
January 10, 2005 |
RALLIWOLF LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
RAM AVATAR RATHI Vs. COMMISSIONER OF CUSTOMS, SHILLONG
|
January 18, 2005 |
RAM KARAN MAHTO Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2005 |
RAM KRISHNA TRAVELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 12, 2005 |
RAM POLYFIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
November 14, 2005 |
RAM S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
RAM VESSEL SCRAP PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
RAMA NEWSPRINT AND PAPERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
RAMACHANDRA ART SILK YARN TRADING Vs. CC (IMPORTS)
|
October 11, 2005 |
RAMAYAN IMPEX Vs. COMMISSIONER OF CUSTOMS
|
August 31, 2005 |
RAMCHANDRA CARPET PALACE Vs. COMMISSIONER OF CUSTOMS P
|
September 20, 2005 |
RAMCO GRANITES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 3, 2005 |
RAMCO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 18, 2005 |
RAMESH HARIDAS ASHAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2005 |
RAMESH KUMAR BANSAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2005 |
RAMESHKUMAR RAJESHKUMAR AND CO AND RAJENDRA KUMAR CHOUDHARY Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
RAMKUMAR MILLS PRIVATE LTD. Vs. C.C.E.
|
January 31, 2005 |
RAMMAICA (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
RAMPLY (INDIA) LTD. Vs. CCE
|
July 26, 2005 |
RAMPUR ENGINEERING CO. LTD. Vs. CCE
|
September 15, 2005 |
RANA UDYOG PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
March 18, 2005 |
RANE BRAKE LININGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2005 |
RANE NASTECH LTD. Vs. CC
|
March 10, 2005 |
RANE NSK STEERING SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2005 |
RANI PLASTIC PIPES INDUSTRIES Vs. CCE
|
June 1, 2005 |
RANISATI PROCESSORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2005 |
RAO INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 5, 2005 |
RAO INSULATING CO. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
March 31, 2005 |
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. COMMR OF C EX
|
November 9, 2005 |
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
July 5, 2005 |
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
August 3, 2005 |
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 25, 2005 |
RASHTRIYA ISPAT NIGAM LTD. Vs. CCE
|
May 5, 2005 |
RASHTROUDYOG LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
February 17, 2005 |
RASILABEN H. RATHOD Vs. COMMR. OF CUS. (PREV.)
|
September 30, 2005 |
RASOI LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-VII
|
September 20, 2005 |
RATHI ISPAT LTD. Vs. C.C.E.
|
December 12, 2005 |
RATHI ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
RATINDER PAL SINGH BHATIA Vs. COMMISSIONER OF CUSTOMS
|
July 4, 2005 |
RAVI DIVECHA Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
November 25, 2005 |
RAVI TIMBER AND ALLIED PRODUCTS PVT LTD Vs. COMMR OF CENTRAL EXCISE
|
November 9, 2005 |
RAYALASEEMA PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II
|
December 7, 2005 |
RAYMOND LIMITED Vs. CCE
|
November 11, 2005 |
RAYMOND LIMITED Vs. COMMISSIONER OF CEN EXCISE
|
March 23, 2005 |
RAYMOND LIMITED Vs. CCE AND C
|
May 10, 2005 |
RAYMOND LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 8, 2005 |
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2005 |
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
RAYMOND LTD Vs. COMMISSIONER OF CEN EXCISE
|
April 4, 2005 |
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
RAYMOND LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 1, 2005 |
RAYMOND LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
|
June 20, 2005 |
RDG SYSTEM & SOFTWARE (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
May 19, 2005 |
REAL FOOD PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 4, 2005 |
RECKITT & COLMAN OF INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 7, 2005 |
RECRON SYNTHETICS LTD. Vs. CCE
|
March 30, 2005 |
REHAN EXPORT AND SAHRAN K MULLA Vs. COMMISSIONER OF CUSTOMS APPEALS
|
May 20, 2005 |
REKHA OVERSEAS Vs. COMMISSIONER OF CUSTOMS
|
August 8, 2005 |
RELIANCE ESTATE AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
RELIANCE INDUSTRIES LTD. Vs. CCE
|
September 9, 2005 |
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
October 31, 2005 |
REMIDEX PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
July 1, 2005 |
RESHA WIRES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 1, 2005 |
REX ADVERTISERS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
November 29, 2005 |
REXELLO CASTORS PVT LTD Vs. COMMISSIONER OF C EX
|
November 2, 2005 |
RIGA SUGAR CO. LTD. Vs. COMMR. OF C. EX. & CUS., PATNA
|
December 27, 2005 |
RINKLE FLORAL CREATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 21, 2005 |
RIOBEN INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 29, 2005 |
RISHI ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 28, 2005 |
RISHI POLYMACH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 21, 2005 |
RITESH TRADE FIN LTD Vs. COMMR OF CENTRAL EXCISE
|
May 17, 2005 |
RITTAL INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 16, 2005 |
RIVAA TEXTILE INDS. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
December 20, 2005 |
ROCKET ENGINEERING CORPORATION Vs. COMMISSIONER OF C. EX.
|
June 8, 2005 |
ROCKWOOL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
March 24, 2005 |
ROLEX INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
October 13, 2005 |
ROLLATAINERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2005 |
ROMA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2005 |
RONUK MANUFACTURING COMPANY Vs. COMMISSIONER OF C. EX.
|
June 7, 2005 |
ROOFIT INDUSTRIES LTD. Vs. CCE
|
February 25, 2005 |
ROOP RUBBER MILLS PVT. LTD. Vs. CCE
|
June 9, 2005 |
ROOTS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2005 |
ROSA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2005 |
ROYALE IMPEX Vs. COMMISSIONER OF CUSTOMS
|
March 15, 2005 |
RUBFILA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 13, 2005 |
RUBFILA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 17, 2005 |
RUBY MILLS LTD Vs. COMMISSIONER OF CUSTOMS
|
August 22, 2005 |
RUCHI HEALTH FOODS LTD. Vs. CCE
|
September 19, 2005 |
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
August 4, 2005 |
RUPA AND CO. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
RUSS PRECISION PRODUCTS Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 11, 2005 |
S & S INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II
|
February 22, 2005 |
S A S INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
April 21, 2005 |
S AND S EXPORTS INC. Vs. COMMISSIONER OF CUSTOMS
|
October 29, 2005 |
S K RE ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2005 |
S R ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2005 |
S R SPRINGS PVT LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
November 9, 2005 |
S V M CS INLAKS AND BUDHRANI HOSPITAL AND PROPOSED RESEARCH CENTRE Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
S. DURAIAPPA Vs. CC
|
September 13, 2005 |
S. SURYA FOOD AND AGRO LTD. Vs. COMMISSIONER OF C. EX.
|
October 17, 2005 |
S.A. IVY PUMPS (P) LTD. Vs. CCE
|
February 25, 2005 |
S.B. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
December 20, 2005 |
S.B. PACKAGING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2005 |
S.B. PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2005 |
S.J.K. STEEL PLANT LTD. Vs. COMMISSIONER OF CUSTOMS, TIRUPATHI
|
July 27, 2005 |
S.M. TELESYS LTD. Vs. C.C.E.
|
October 13, 2005 |
S.M.M. STEEL RE-ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
August 30, 2005 |
S.M.R. COTTON MILLS (P) LTD. Vs. CCE
|
June 27, 2005 |
S.N. RAMASUBBIAH Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
October 20, 2005 |
S.R. PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2005 |
S.R.F. LTD. Vs. CCE
|
April 6, 2005 |
S.S. ALLOYS PRODUCTS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
S.S. PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2005 |
S.V. BUSINESS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
S.V. BUSINESS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 7, 2005 |
S.V. SETHURAJ, PROPRIETOR Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2005 |
SAAHIL TRENDS Vs. COMMISSIONER OF CUSTOMS (PREV.)
|
January 31, 2005 |
SAF YEAST CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2005 |
SAFEX EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2005 |
SAGAR IMPEX Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
June 13, 2005 |
SAGAR TWISTERS Vs. CCE
|
May 6, 2005 |
SAGARIKA ACOUSTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2005 |
SAHARA INDIA TV NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2005 |
SAI ADITYA HOTELS & SUPER MARKETS (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 8, 2005 |
SAI FREIGHT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
December 5, 2005 |
SAI SULPHONATES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
August 5, 2005 |
SAIBABA SURFACTANT P. LTD., SHRI Vs. CCE
|
December 14, 2005 |
SAIFUDDIN ABDUL KADIR COLOMBOWALA Vs. COMMISSIONER OF CUSTOMS IMPORT
|
February 7, 2005 |
SAIL Vs. COMMISSIONER OF CUSTOMS
|
February 9, 2005 |
SAIL Vs. COMMR. OF CUSTOMS
|
December 20, 2005 |
SAINATH CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
June 24, 2005 |
SAKTHI SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
SALEM CO-OPERATIVE SUGAR MILLS Vs. COMMR. OF C. EX.
|
September 13, 2005 |
SALEM STARCH AND MANUFACTURERS' Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
SALVI CHEMICALS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2005 |
SAMANTA ORGANICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2005 |
SAME ENGINES INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 4, 2005 |
SAMSARA SHIPPING (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 17, 2005 |
SAMSON RUBBER INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2005 |
SAMSUNG ELECTRONICS CO. LIMITED AND SAMSUNG INDIA ELECTRONICS LTD. Vs. CCE
|
April 12, 2005 |
SAMTEL COLOUR LTD. Vs. CCE
|
April 25, 2005 |
SANDUR LAMINATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 19, 2005 |
SANGAM STRUCTURALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2005 |
SANGAMITRA SERVICES AGENCY Vs. COMMR. OF C. EX.
|
November 28, 2005 |
SANGANERIA CO P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
SANGHI INDUSTRIES LTD. Vs. C.C. (EXPORTS PROMOTION), MUMBAI
|
November 25, 2005 |
SANGHI ORGANIZATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
SANGHI POLYESTERS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 12, 2005 |
SANGHI SPINNERS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI-II
|
February 14, 2005 |
SANGKO PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2005 |
SANJAY FOUNDERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2005 |
SANJAY ZARDA FACTORY Vs. CCE
|
January 31, 2005 |
SANJEEV WOOLLEN MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2005 |
SANJEEV WOOLLEN MILLS AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
October 6, 2005 |
SANJU SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2005 |
SANKET FOOD PRODUCT PVT. LTD. AND Vs. CCE
|
July 22, 2005 |
SANKET FOOD PRODUCTS PVT. LTD. AND Vs. C.C.E.
|
July 4, 2005 |
SANOBAR TRAVELS Vs. COMMISSIONER OF C EX APPEALS
|
December 21, 2005 |
SANT VALVES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
July 25, 2005 |
SANTOGEN SILK MILLS Vs. COMMISSIONER OF C EX AND CUS
|
October 28, 2005 |
SAP INDIA SYSTEM, APPLICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2005 |
SAP INDIA SYSTEMS APPLICATIONS Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 2, 2005 |
SAPTHAGIRI CEMENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 12, 2005 |
SARASWATI ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
SARIKA PAINTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2005 |
SAROJ METAL WORKS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
SARVANA ALLOY STEELS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 26, 2005 |
SARVODAYA ADVERTISING AGENCY Vs. COMMISSIONER OF C. EX.
|
October 31, 2005 |
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 18, 2005 |
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 27, 2005 |
SARYA SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2005 |
SATPUDA TAPI PARISAR SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2005 |
SATPUSHP STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2005 |
SATYENDER SINGH Vs. COMMISSIONER OF CUSTOMS, ICD
|
November 14, 2005 |
SAWANT FOOD PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2005 |
SAYEED AHAMED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 3, 2005 |
SCHENCK JENSON AND NICHOLSON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2005 |
SCHLAFHORST ENGG I LTD Vs. COMMISSIONER OF CUSTOMS APPEALS
|
March 9, 2005 |
SCHLUMBERGER ASIA SERVICES LTD Vs. COMMR OF CUSTOMS ADJ
|
September 9, 2005 |
SCORPIO ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EXCISE
|
June 24, 2005 |
SEAGRAM MANUFACTURING LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 29, 2005 |
SEAGULL COOLING PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 12, 2005 |
SEAHORSE INDUSTRIES LTD AND ANR. Vs. CCE
|
January 12, 2005 |
SEBASTIAN CHOKKATTU Vs. COMMISSIONER OF CUSTOMS, KOCHI
|
June 14, 2005 |
SEBASTIAN CHOKKATTU Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
August 31, 2005 |
SECURITY AND PERSONNEL SERVICES Vs. COMMR. OF C. EX.
|
December 13, 2005 |
SECURITY AND PROTECTIVE Vs. COMMR. OF C. EX.
|
November 30, 2005 |
SEGU MOHAMMED HANAS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 28, 2005 |
SEIKO BRUSHWARE (INDIA) Vs. CC
|
February 22, 2005 |
SENIOR EXECUTIVE ENGINEER, Vs. CCE
|
September 29, 2005 |
SENTHIL ENGINEERING CO. Vs. CCE
|
March 7, 2005 |
SERENE LABS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2005 |
SESHASAYEE PAPER AND BOARDS LTD. Vs. CCE
|
April 27, 2005 |
SEVEN SEAS CARPET Vs. COMMISSIONER OF CUSTOMS
|
December 13, 2005 |
SH. HARI SHANKAR AND SH. VIJAI Vs. CC
|
June 7, 2005 |
SH. T.V. SHANMUGAM Vs. COMMISSIONER OF CUSTOMS
|
December 30, 2005 |
SHAFIQUR REHAMAN Vs. CCE
|
February 2, 2005 |
SHAH STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2005 |
SHAIKH MOHAMMED AZAM Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
August 22, 2005 |
SHALAKA V RANE Vs. COMMISSIONER OF CUSTOMS
|
August 10, 2005 |
SHALIMAR PAPER MILLS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
May 9, 2005 |
SHANGRILA LATEX INDUSTRIES PVT LTD AND SHRI SANJAY MUNSHI Vs. CCE
|
October 21, 2005 |
SHANKER LAL SOMANI Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2005 |
SHANTI AUTO (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 2, 2005 |
SHARAD CHANDRA Vs. CC
|
October 28, 2005 |
SHARDA FORGINGS AND STAMPING P. Vs. COMMISSIONER OF C. EX.
|
November 28, 2005 |
SHARDA TEXTILE MILLS INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2005 |
SHEELA DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2005 |
SHEELA FOAM PVT. LTD. Vs. CCE
|
March 18, 2005 |
SHEKHAR MEHTA AND JEWEL TECH INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AIR PORT
|
January 12, 2005 |
SHELLYA PLASTICS INDUS. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 4, 2005 |
SHERWANI INDUSTRIAL SYNDICATE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
SHETALA AGENCIES PVT. LTD. Vs. COMMISSIONER OF CUS.
|
September 23, 2005 |
SHILP GRAVURES LTD. Vs. CC, MUMBAI
|
July 13, 2005 |
SHILPA SHARES AND SECURITIES Vs. CCE
|
April 18, 2005 |
SHIMNIT INFRASTRUCTURES LTD AND MAXELL RECORDING MEDIA ENERGY I PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 7, 2005 |
SHIMNIT INFRASTRUCTURES LTD AND MAXELL RECORDING MEDIA ENERGY I PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2005 |
SHIRPUR SHETKARI SSK LTD Vs. COMMISSIONER OF C EX
|
July 21, 2005 |
SHITAL INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2005 |
SHIVA ALLOYS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, ICD
|
December 13, 2005 |
SHIVA ANALYTICALS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
June 22, 2005 |
SHIVA STEEL ROLLING MILLS Vs. COMMISSIONER OF C EX
|
January 7, 2005 |
SHIVAGRICO IMPLEMENTS LIMITED Vs. CCE
|
December 12, 2005 |
SHIVKRIPA ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
SHIVRATAN ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
SHREE AMBIKA SUGARS LTD. Vs. CCE
|
April 6, 2005 |
SHREE GANESH AGENCIES Vs. CC
|
June 9, 2005 |
SHREE GANESHAM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 19, 2005 |
SHREE KRISHNA MINERALS Vs. COMMR. OF C. EX., HYDERABAD-I
|
July 8, 2005 |
SHREE PRAKASH TEXTILES (GUJ.) Vs. CCEX.
|
March 24, 2005 |
SHREE RAJASTHAN SYNTEX LIMITED Vs. CCE
|
March 30, 2005 |
SHREE SAGARMATHA DISTRIBUTORS (P) LTD. Vs. COMMR. OF CUS., BANGALORE
|
February 4, 2005 |
SHREE VENKATESH STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2005 |
SHREENATH ORGOCHEM PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 26, 2005 |
SHREYANS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
May 4, 2005 |
SHRI ASHISH GUPTA Vs. CCE
|
December 9, 2005 |
SHRI BAJRANG ISPAT AND PLYWOOD Vs. COMMR. OF C. EX.
|
August 17, 2005 |
SHRI DALIP KUMAR JAISWAL Vs. C.C.E.
|
October 27, 2005 |
SHRI DENISH MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2005 |
SHRI IMTIYAZ IQBAL POTHIAWALA AND Vs. COMMISSIONER OF CUSTOMS
|
June 3, 2005 |
SHRI KANHAIYA LAL PURSWANI, SHRI Vs. CC
|
June 14, 2005 |
SHRI MOTILAL @ MOHANLAL KHATRI, Vs. CC
|
June 14, 2005 |
SHRI P. RAMASAMY AND SONAL VYAPAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2005 |
SHRI PAWAN KUMAR SHARMA AND SHRI Vs. COMMISSIONER OF CUSTOMS
|
June 15, 2005 |
SHRI PRAVIN V. GADA AND SHRI Vs. COMMISSIONER OF CUSTOMS
|
October 25, 2005 |
SHRI RAJESH HARILAL GANDHI AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
SHRI RAM RUBBER PRODUCTS Vs. COMMR. OF CENTRAL EXCISE
|
November 22, 2005 |
SHRI RAM SARAN MUKESH KUMAR, SHRI Vs. CC
|
October 24, 2005 |
SHRI RAVI JAGOTA, MANAGING Vs. CC
|
December 5, 2005 |
SHRI SATHYAPAL REDDY, PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
|
November 21, 2005 |
SHRI SATISH GUPTA, DIRECTOR AND Vs. CC
|
November 21, 2005 |
SHRI SHAKTI LPG LIMITED Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
|
February 21, 2005 |
SHRI SHAMBHU GOYAL Vs. C.C.E.
|
October 25, 2005 |
SHRI SUDHANSHU MITTAL, CHIRAG Vs. CCE
|
September 19, 2005 |
SHRI SUKHVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2005 |
SHRI T.S. KAMALAKANNAN, Vs. COMMISSIONER OF CUSTOMS
|
December 13, 2005 |
SHRI TEJ KARAN SETHIA Vs. CC
|
December 5, 2005 |
SHRI VIJAY HEMANDAS JAVA Vs. CC (AIRPORT)
|
September 9, 2005 |
SHRIRAM METALS AND ALLOYS PVT. Vs. COMMISSIONER OF CUSTOMS
|
October 26, 2005 |
SHUBH TIMB STEEL LIMITED Vs. CCE
|
September 14, 2005 |
SHYAM AFINWALE Vs. COMMISSIONER OF CUSTOMS
|
October 26, 2005 |
SHYAM FORGINGS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
SIDDAGANGA CEMENTS (P) LTD. Vs. COMMISSIONER OF C. EXCISE
|
June 7, 2005 |
SIDDHARTHA TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2005 |
SIDDHO MAL PAPER CONVERSION CO. Vs. COMMR. OF C. EX.
|
April 20, 2005 |
SIDHARTHA METAL COATING LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 11, 2005 |
SIDHMUKH FLEXIBLE PACKAGING (P) LTD. Vs. CCE
|
April 11, 2005 |
SIEGIL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2005 |
SIEMENS LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
July 5, 2005 |
SIEMENS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 6, 2005 |
SIGMA ALDRICH FOREIGN HOLDING CO. Vs. COMMR. OF CUS., BANGALORE
|
July 28, 2005 |
SILCO AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
October 4, 2005 |
SILICATE INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2005 |
SILTAP CHEMICALS Vs. CCE, VADODARA
|
June 14, 2005 |
SILVASA INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
SILVASSA WOODEN DRUMS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
SILVER WING INVESTMENT AND TRADING CO P LTD Vs. CC IMPORT
|
August 19, 2005 |
SIMAC GROUP (INDIA) PVT. LTD. Vs. CCE
|
February 2, 2005 |
SIMBHAOLI SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2005 |
SIMPLEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
SIMPLEX INDUSTRIES LTD. Vs. CCE
|
December 6, 2005 |
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2005 |
SIMPLEX MILLS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2005 |
SIMPLEX MILLS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2005 |
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 6, 2005 |
SINGAM MARK AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2005 |
SINGH SCRAP PROCESSING PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
June 21, 2005 |
SINGH SCRAP PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
SIPOREX INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 2, 2005 |
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 3, 2005 |
SIVA HYGENIC PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 8, 2005 |
SIVAMANI AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2005 |
SJK STEEL CORPORATION LTD. Vs. C.C. & C.E. (APPEALS), HYDERABAD
|
December 8, 2005 |
SKM EGG PRODUCTS EXPORT (INDIA) Vs. COMMR. OF C. EX.
|
September 14, 2005 |
SLOVAK INDIA TRADING CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 9, 2005 |
SMI ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
SMZS CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
SNEH SILICATE INDS. LTD. Vs. CCE
|
June 14, 2005 |
SOFTESULE PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 19, 2005 |
SOFTWARE TECHNOLOGY PARK Vs. COMMISSIONER OF C. EX., TRIVANDRUM
|
April 18, 2005 |
SOGO COMPUTERS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 1, 2005 |
SOMAIYA SHIPPING CLEARING PVT. LTD., SHRIKANT SOMAIYA, SUNDAY EXPORTS AND R.I. GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
SOMESH PAPER TUBES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 14, 2005 |
SOMESHWARA CEMENTS & CHEM. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
March 24, 2005 |
SONAL VYAPAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
SONALKAR MACHINE MFG. CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
December 8, 2005 |
SONI IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
September 27, 2005 |
SONY IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
September 5, 2005 |
SONY MUSIC ENTERTAINMENT PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
September 2, 2005 |
SOUTHERN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 23, 2005 |
SOUTHERN PRESSURE CASTINGS Vs. COMMISSIONER OF C. EX.
|
June 27, 2005 |
SOUTHERN REFINERIES LTD. Vs. COMMISSIONER OF C. EX., TRIVANDRUM
|
October 14, 2005 |
SOUTHERN REFINERIES LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 22, 2005 |
SOUTHERN SALES & SERVICES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 26, 2005 |
SPACE TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
SPBL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2005 |
SPEB ADHESIVES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2005 |
SPEEDFAM INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
September 13, 2005 |
SPIC AND SPAN SECURITY AND ALLIED SERVICE (I) P. LTD. Vs. C.C.E.
|
April 27, 2005 |
SPIC ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2005 |
SPIC-SMO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
SPICE TELECOM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 20, 2005 |
SPREAD COATING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
SPRING MERCHANDISERS Vs. COMMR OF CUS IMPORT
|
September 13, 2005 |
SPS STEEL ROLLING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
SREE ANANTA KUMAR MILLS LTD. Vs. CCE
|
December 5, 2005 |
SREE GANESAR TEXTILE MILLS LTD. Vs. COMMR. OF C. EX., BANGALORE-II
|
August 8, 2005 |
SREE KUMAR TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 15, 2005 |
SREE RAMAKRISHNA CATTLE FEED Vs. CCE
|
August 12, 2005 |
SREENIDHI POLYMERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 7, 2005 |
SREENIDHI POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
February 25, 2005 |
SREEVATSA TUBES PVT. LTD. Vs. CCE
|
May 3, 2005 |
SRF LTD. Vs. CCE
|
February 15, 2005 |
SRF LTD. Vs. CCE
|
July 11, 2005 |
SRI ANJANEYA COTTON MILLS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
April 5, 2005 |
SRI GANESH PRASAD Vs. COMMR OF CUSTOMS
|
June 29, 2005 |
SRI KALAIVANI SPINNERS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
June 2, 2005 |
SRI LAXMI STEEL RE-ROLLING MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 17, 2005 |
SRI MATHAVALAKSHIMI MILLS LTD. Vs. CCE
|
December 6, 2005 |
SRI MULAM CLUB Vs. COMMISSIONER OF C. EX., THIRUVANTHAPURAM
|
May 11, 2005 |
SRI PAPPU KUMAR Vs. COMMR. OF CUSTOMS
|
December 21, 2005 |
SRI PRAVEEN GARG Vs. COMMR OF CUSTOMS PREV
|
November 22, 2005 |
SRI RABI DUTTA Vs. COMMISSIONER OF CUSTOMS PREV
|
December 30, 2005 |
SRI RAM NIWAS SINGH AND SRI SANJEEV Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2005 |
SRI RAMA STEEL RE-ROLLING MILLS (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
November 17, 2005 |
SRI RAMDAS MOTOR TRANSPORT LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
March 24, 2005 |
SRI SANJAY KUMAR Vs. COMMR. OF CUSTOMS
|
September 27, 2005 |
SRI SANJAY KUMAR Vs. COMMR. OF CUSTOMS
|
June 29, 2005 |
SRI SAYEE AGENCIES Vs. CCE
|
July 18, 2005 |
SRI SELVAKUMAR TEXTILES Vs. COMMISSIONER OF C. EX.
|
June 22, 2005 |
SRI VENKATESH ENTERPRISES Vs. CC
|
March 1, 2005 |
SRI VENKATESWARA CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2005 |
SRI VISHAAKA FABRICS Vs. COMMISSIONER OF C. EX.
|
December 27, 2005 |
SRI. VISHNU PROCESS Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 23, 2005 |
SRIDHAR PAINTS CO. P. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
|
November 30, 2005 |
SRIGANGANAGAR BOTTLING CO. Vs. CC
|
August 1, 2005 |
SRIKANTH SACHETS (P) LTD. Vs. CCE
|
January 6, 2005 |
SRINIVASA STEEL ROLLING MILLS Vs. COMMR. OF C. EX.
|
August 23, 2005 |
SRM SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2005 |
ST-CMS ELECTRIC CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 10, 2005 |
STAK CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
STANDARD DRUMS AND BARREL L PATEL A M PATEL AND G PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2005 |
STANDARD INDUSTRIES Vs. CCE
|
August 24, 2005 |
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2005 |
STANDARD INDUSTRIES LTD Vs. CCEX
|
December 21, 2005 |
STANDARD ISPAT LTD Vs. COMMR OF CENTRAL EXCISE
|
April 19, 2005 |
STANDARD PENCILS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 5, 2005 |
STANDARD RADIATOR PVT LTD Vs. COMMISSIONER OF C EX
|
June 17, 2005 |
STANLEY INDUS. (INDIA) LTD. AND Vs. C.C.
|
November 28, 2005 |
STANLUBES AND SPECIALITIES INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2005 |
STAR DRUGS AND RESEARCH LABS LTD. Vs. COMMISSIONER OF C. EX.
|
March 11, 2005 |
STATE BANK OF INDIA Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
November 29, 2005 |
STEEL AND FENCE CORPORATION Vs. COMMR. OF CENTRAL EXCISE
|
December 21, 2005 |
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2005 |
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
March 4, 2005 |
STEEL AUTHORITY OF INDIA LTD. Vs. CCE
|
November 29, 2005 |
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
October 4, 2005 |
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
|
January 18, 2005 |
STEELCO GUJARAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2005 |
STEELCO GUJARAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2005 |
STELFAST INDIA P. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 19, 2005 |
STERICAT GUTSTRINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2005 |
STERLITE INDS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
STERLITE INDUSTRIES (I) LTD. Vs. COMMISSIONER OF C. EX.
|
November 30, 2005 |
STERLITE INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
STERLITE INDUSTRIES INDIA LTD Vs. CCE
|
January 14, 2005 |
STERLITE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2005 |
STERLITE INDUSTRIES LTD. Vs. CCE
|
July 4, 2005 |
STERLITE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2005 |
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 17, 2005 |
STI PRODUCTS INDIA LTD. Vs. CCE
|
June 23, 2005 |
STRATEGEM MEDIA PVT LTD Vs. COMMISSIONER OF C EX
|
December 6, 2005 |
STUDIOLINE INTERIOR SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
November 25, 2005 |
STUMPP SCHEULE & SOMAPPA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 6, 2005 |
STUMPP SCHEULE & SOMAPPA LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
March 17, 2005 |
STUMPP, SCHUELE & SOMAPPA LTD. Vs. COMMR. OF CUS. (EXPORTS), CHENNAI
|
August 1, 2005 |
STYLEMAN Vs. COMMISSIONER OF CUSTOMS
|
December 29, 2005 |
SU VI PHARMACEUTICALS AND CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
July 6, 2005 |
SUBHASH PROJECTS AND MARKETING LTD. Vs. COMMR. OF C. EX., BANGALORE
|
December 7, 2005 |
SUCHITA STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
SUDARSANAM SPINNING MILLS Vs. COMMISSIONER OF C. EX.
|
December 2, 2005 |
SUDARSHAN STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
SUDHIR ENGINEERING COMPANY Vs. CCE
|
May 6, 2005 |
SUESSEN ASIA LTD Vs. COMMISSIONER OF CUS
|
September 21, 2005 |
SUHITA ETHNIC MARKETING SERVICES Vs. COMMR. OF C. EX.
|
June 20, 2005 |
SUHRID DEY Vs. COMMISSIONER OF CUSTOMS PREV
|
March 3, 2005 |
SUJANA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
August 30, 2005 |
SUJAYA PIPES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
February 24, 2005 |
SUKINDA CHROMITE MINES OF TISCO LTD. Vs. COMMR. OF C. EX., BUBANESWAR-I
|
December 23, 2005 |
SULOCHANA COTTON SPINNING MILLS Vs. COMMR. OF C. EX.
|
November 24, 2005 |
SUMIT ZARDA PVT. LTD. Vs. CCE
|
February 21, 2005 |
SUMITOMO ELECTRIC HARDMETAL Vs. CC
|
December 12, 2005 |
SUN FOOD TECH Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
SUN PHARMACEUTICALS INDUSTRIES LTD. Vs. CCE
|
May 24, 2005 |
SUNBEL ALLOYS COMPANY OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
SUNDARAM BRAKE LININGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
SUNDARAM TEXTILES LTD. Vs. COMMISSIONER OF C. EX.
|
November 25, 2005 |
SUNDEEP AURORA Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
|
July 18, 2005 |
SUNDEK INDIA LTD. Vs. CC
|
July 5, 2005 |
SUNDER ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
July 8, 2005 |
SUNDER STEELS LTD. Vs. COMMISSIONER OF C. EXCISE
|
October 10, 2005 |
SUNFLAG IRON AND STEEL CO. LTD. Vs. CCE
|
July 5, 2005 |
SUNIL KUMAR SHAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
May 2, 2005 |
SUNINT AUTO PVT. LTD. Vs. CC
|
February 17, 2005 |
SUNITA IMPEX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
December 19, 2005 |
SUNLAND METAL RECYCLING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
January 7, 2005 |
SUNNY TEXTILES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 13, 2005 |
SUNPAC INDIA PVT. LTD. Vs. CCE
|
December 16, 2005 |
SUNRISE ZINC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2005 |
SUPARNA CHEMICAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
SUPER POLYPLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
May 9, 2005 |
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
March 28, 2005 |
SUPER STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2005 |
SUPERPACK Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2005 |
SUPRABHA PROTECTIVE PRODUCTS Vs. COMMISSIONER OF C. EX.
|
November 8, 2005 |
SUPRABHA PROTECTIVE PRODUCTS P LTD Vs. COMMISSIONER OF C EX
|
November 23, 2005 |
SUPRAJITH ENGINEERING INDS. AND ANR. Vs. CCE
|
April 7, 2005 |
SUPREME ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2005 |
SUPREME INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2005 |
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2005 |
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
July 26, 2005 |
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2005 |
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2005 |
SUPREME MARBLE AND GRANITES LTD. Vs. CCE
|
November 14, 2005 |
SUPREME PETROLEUM AND PRAKASH G. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
SURANA STEELS LIMITED Vs. COMMISSIONER OF CENTRAL
|
November 24, 2005 |
SURENDRA SPRING P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2005 |
SURESH G KEWALRAMANI AND JAISU SHIPPING CO PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 15, 2005 |
SURI AND CO. Vs. CCE
|
August 15, 2005 |
SURYA FINVEST P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2005 |
SURYA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
March 23, 2005 |
SURYA PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
SURYALAKSHMI COTTON MILLS LTD Vs. COMMISSIONER OF C EX
|
September 20, 2005 |
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
|
June 6, 2005 |
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMR. OF CUS. & C. EX., BHOPAL
|
August 24, 2005 |
SUSHIL MALIK Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2005 |
SUTHAM NYLOCOTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2005 |
SUVARNA AQUA FARM & EXPORTS LTD. Vs. COMMISSIONER OF CUS., GUNTUR
|
May 6, 2005 |
SUZUKI SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2005 |
SWADESHI POLYTEX LTD. Vs. CCE
|
January 10, 2005 |
SWAJIT ENGINEERING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
SWARAJ MAZDA LTD. Vs. CCE
|
February 7, 2005 |
SWELORE ENGG. PVT. LTD. Vs. C.C.E.
|
October 24, 2005 |
SYED IBRAHIM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 4, 2005 |
SYNTHETIC POLYMERS Vs. COMMISSIONER OF CUSTOMS
|
June 8, 2005 |
SYSTEMATIC STEEL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
T. HARI BALAKRISHNAN Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
September 8, 2005 |
T. SUMEDHA Vs. COMMISSIONER OF CUSTOMS, TIRUPATHI
|
December 29, 2005 |
T.N. CO-OP. MILK PRODUCER'S Vs. CCE
|
December 27, 2005 |
T.P. RAJMOHAN Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2005 |
T.P.I. INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2005 |
T.T.K. HEALTHCARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
T.T.K. PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
T.T.K.-LIG LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2005 |
TAB INDIA GRANITES P. LTD. Vs. COMMISSIONER OF C. EX.
|
December 30, 2005 |
TABLETS INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2005 |
TAFE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2005 |
TAHER ALI INDUS. & PROJECTS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
|
September 6, 2005 |
TAJ LANDS END PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2005 |
TAL MANUFACTURING SOLUTIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
TALASH PLASTOPACKS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
February 23, 2005 |
TALFORGE PVT. LTD. Vs. CCE
|
December 6, 2005 |
TAMARAI MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 3, 2005 |
TAMBRAPARANI COATINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
TAMIL NADU NEWSPRINT AND PAPERS Vs. COMMR. OF C. EX.
|
November 30, 2005 |
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. CCE
|
February 16, 2005 |
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2005 |
TAMIL NADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
January 28, 2005 |
TAMIL NADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
June 29, 2005 |
TAMIL NADU TRDE PROMOTION Vs. CCE
|
March 4, 2005 |
TAMIL TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
TAMILNADU HOSPITAL LTD. AND EAST COAST HOSPITALS LTD. Vs. CC
|
January 28, 2005 |
TAMILNADU NEWSPRINT AND PAPERS Vs. COMMISSIONER OF C. EX.
|
March 11, 2005 |
TAN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
TANIR BAVI POWER COMPANY PVT. LTD. Vs. CC
|
March 29, 2005 |
TANMED PHARMACEUTICALS Vs. COMMISSIONER OF C. EX.
|
August 11, 2005 |
TAPI TEXTILES PVT LTD AND SHRI KAMAL LALCHAND CHUG Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2005 |
TARAPUR COATINGS AND ADHESIVES LTD Vs. COMMISSIONER OF C EX
|
July 11, 2005 |
TARINI POLYTEX P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2005 |
TATA ADVANCED MATERIALS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
May 20, 2005 |
TATA COFFEE LTD. Vs. COMMISSIONER OF CENTRAL
|
June 21, 2005 |
TATA CONSULTANCY SERVICES Vs. COMMISSIONER OF CUS. (AIRPORT)
|
December 15, 2005 |
TATA ELECTRONIC DEVELOPMENT Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 13, 2005 |
TATA ENGINEERING AND LOCOMOTIVE Vs. COMMR. OF C. EX.
|
March 21, 2005 |
TATA HYDRO ELECTRIC POWER SUPPLY CO LTD Vs. COMMR OF C EX
|
September 28, 2005 |
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
TATA IRON AND STEEL CO. LTD., DR. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 30, 2005 |
TATA JOHNSON CONTROLS AUTOMATIVE Vs. COMMR. OF C. EX.
|
December 23, 2005 |
TATA MOTORS LTD Vs. COMMR OF CUSTOMS AND CENTRAL EXCISE
|
November 10, 2005 |
TATA MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2005 |
TATA MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2005 |
TATA MOTORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2005 |
TATA REFRACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II
|
August 4, 2005 |
TATA RYERSON LTD. Vs. COMMR. OF CENTRAL EXCISE
|
November 25, 2005 |
TATA SSL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2005 |
TATA STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 24, 2005 |
TATA TEA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 6, 2005 |
TCP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
TECHNI BHARATHI LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
February 23, 2005 |
TECHNOCRAT SYSTEM Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2005 |
TECUMSEH PRODUCTS INDIA (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD-IV
|
June 23, 2005 |
TEHRI PULP AND PAPER LTD. Vs. COMMISSIONER OF C. EX.
|
August 29, 2005 |
TEJO ENGINEERING SERVICES PVT. Vs. COMMISSIONER OF C. EX.
|
March 22, 2005 |
TELCO LTD. Vs. CCE
|
July 6, 2005 |
TELCO LTD. Vs. CCE
|
April 29, 2005 |
TELEPHONE CABLES LTD. Vs. COMMISSIONER OF C. EX.
|
November 21, 2005 |
TETRA PAK I LTD AND SHRI KUMAR IYER Vs. COMMISSIONER OF CUSTOMS
|
April 1, 2005 |
TEXAS INSTRUMENTS INDIA PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 6, 2005 |
TEXCOMASH EXPORT Vs. COMMISSIONER OF CUSTOMS
|
March 15, 2005 |
TEXMO INDUSTRIES Vs. CCE
|
March 7, 2005 |
TEXPHOS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2005 |
TFL QUINN INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
|
July 4, 2005 |
THANDAVA CO-OPERATIVE SUGARS LTD. Vs. C.C.E., VISAKHAPATNAM
|
December 2, 2005 |
THE ASSOCIATED CEMENT COMPANIES LTD. Vs. C.C.E.
|
January 5, 2005 |
THERMOFLEX CABLE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2005 |
THIRD MEMBER ON REFERENCE : SHRI S.S. KANG, VICE-PRESIDENT Vs. K.G. DENIM LTD.
|
July 26, 2005 |
THIRU AROORAN SUGARS LTD. Vs. CCE
|
June 20, 2005 |
THYSSENKRUPP INDUSTRIES INDIA PVT. LTD. Vs. CCE, VISAKHAPATNAM
|
August 4, 2005 |
TIGRANIA METAL AND STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2005 |
TIJIYA PVT LTD Vs. CCE
|
January 7, 2005 |
TIK-LIG LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 2, 2005 |
TIKI TAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 18, 2005 |
TIMES INTERNATIONALS Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
July 29, 2005 |
TIP TOP PLASTIC INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 27, 2005 |
TIPS INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 18, 2005 |
TIRUPATI CIGARETTES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
TIRUPUR COTTON SPINNING AND WEAVING MILLS LTD. Vs. CCE
|
April 25, 2005 |
TIT TEXTILES LTD. Vs. CCE
|
February 10, 2005 |
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
September 1, 2005 |
TITAWI SUGAR COMPLEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2005 |
TODI RUBBER INDUSTRIES P LTD Vs. COMMISSIONER OF C EX
|
February 4, 2005 |
TOGETHER TEXTILE MILLS INDIA P. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2005 |
TOPAIM PROPERTIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 20, 2005 |
TORSION PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
July 21, 2005 |
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF C. EX., AURANGABAD
|
February 28, 2005 |
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
|
March 30, 2005 |
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. CC
|
December 7, 2005 |
TOYOTA KIRLOSKAR MOTORS PVT. LTD. Vs. CCE
|
June 22, 2005 |
TRAC AIR CONDITIONING SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., BANG.-II
|
September 1, 2005 |
TRACTOR AND FARM EQUIP. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
February 4, 2005 |
TRADEWELL PRODUCTS CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2005 |
TRANS (INDIA) SHIPPING PVT. LTD. Vs. COMMR. OF C. EX.
|
June 16, 2005 |
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF CUS., COCHIN
|
May 3, 2005 |
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX., COCHIN
|
May 12, 2005 |
TRANSPORT AND JAYKISHAN BALA Vs. CCEX
|
March 16, 2005 |
TRANSPORT SOLUTION GROUP Vs. COMMISSIONER OF C EX
|
November 25, 2005 |
TRANSWEIGH I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2005 |
TRF LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2005 |
TRICHY DISTILLERIES AND CHEMICALS LTD. Vs. CCE
|
May 4, 2005 |
TRICHY STEEL ROLLING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 23, 2005 |
TRICO PROCESS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
TRINI IMPEX Vs. CCEX
|
February 10, 2005 |
TRINITY FORWARDERS Vs. COMMISSIONER OF CUSTOMS
|
June 3, 2005 |
TRIPATHI RUBBER INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
September 14, 2005 |
TRITON COMMUNICATION PVT LTD Vs. COMMISSIONER OF C EX
|
July 12, 2005 |
TRIVENI ENGG. AND INDUS. LTD. Vs. CCE
|
March 17, 2005 |
TRIVENI ENGG. AND INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
June 13, 2005 |
TRIVENI GLASS LIMITED Vs. CCE
|
June 17, 2005 |
TRIVENI GLASS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
TRUPATI STRUCTURALS LTD. Vs. CCE
|
December 22, 2005 |
TRUWOODS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 14, 2005 |
TRUWOODS PVT. LTD. AND SHRI SANJIV AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2005 |
TTK PRESTIGE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 4, 2005 |
TTK TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2005 |
TUFTWEEN PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
TULSI CLEARING AND FORWARDING PVT LTD Vs. COMMR OF CUS GEN
|
December 20, 2005 |
TULSYAN NEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 4, 2005 |
TUMKUR DIST. CO-OP. MILK PRODUCERS SOCIETIES UNION LTD. Vs. CCE, BANGALORE-I
|
November 22, 2005 |
TURBO ENERGY LTD. Vs. CCE
|
May 3, 2005 |
TVS ELECTRONICS LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 25, 2005 |
TYCO SUBMARINE SYSTEMS LTD AND V S N L Vs. COMMISSIONER OF CUSTOMS
|
February 28, 2005 |
U S ENTERPRISES Vs. COMMISSIONER OF C EX AND CUS
|
December 30, 2005 |
U.P. TWIGA FIBERGLASS LTD. Vs. CCE
|
February 14, 2005 |
UDAAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
UDYAM POLY PLAST PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2005 |
ULTRA TECH CEMCO LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 5, 2005 |
ULTRAPACK Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 1, 2005 |
UMAJI OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2005 |
UNI DERITEND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2005 |
UNI DERITEND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2005 |
UNI PRODUCTS (I) LTD. Vs. CCE
|
September 30, 2005 |
UNIK TRADERS Vs. CHIEF COMMISSIONER OF CUSTOMS, CHENNAI
|
January 12, 2005 |
UNIMARK REMEDIES LTD Vs. COMMSSIONER OF CENTRAL EXCISE
|
June 13, 2005 |
UNIMIN INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 28, 2005 |
UNIPON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2005 |
UNISON ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2005 |
UNISON METAL LTD. Vs. CCE
|
September 5, 2005 |
UNITED COURIER Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2005 |
UNITED METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
UNITED TELECOM LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 13, 2005 |
UNITRON LIMITED Vs. CCE
|
January 13, 2005 |
UNITY INDUSTRIES, SONIC, SOTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
UNITY PAINTS AND CHEMICAL CO P LTD Vs. C C EX
|
December 30, 2005 |
UNIVERSAL ABRASIVES AND MINERALS Vs. COMMR. OF CUS.
|
October 26, 2005 |
UNIVERSAL DYEING AND PRINTING Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2005 |
UNIVERSAL FERRO & ALLIED CHEMICALS LTD. Vs. COMMR. OF C. EX.
|
October 21, 2005 |
UNIVERSAL FERRO AND ALLIED CHEMICALS LTD. Vs. COMMR. OF C. EX.
|
January 18, 2005 |
UNIVERSAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2005 |
UNROYAL TEXTILES INDUSTRIES LTD. Vs. C.C. (AIR CARGO)
|
February 24, 2005 |
UPASENA AMARASURYA Vs. CC
|
March 4, 2005 |
UPENDRA SONI AND SHRI BAL KRISHAN Vs. CC
|
June 14, 2005 |
URALS HEAVY MACHINE BUILDING Vs. DESIGNATED AUTHORITY/MINISTRY
|
August 12, 2005 |
USHA BRECO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2005 |
USHA RE ROLLING MILLS PVT LTD AND P T PATEL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 13, 2005 |
USHMA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2005 |
USV LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2005 |
USV LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
UTILITY ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 1, 2005 |
UTKAL ALLOYS P LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
April 28, 2005 |
UTTAM STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2005 |
V I PATIL AND ESSEL PROPACK LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 28, 2005 |
V L CABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS APPEALS
|
May 17, 2005 |
V M PRINTS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 28, 2005 |
V M S EXPORTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2005 |
V T DOLWANI Vs. CCEX
|
May 17, 2005 |
V. GOVINDARAJ Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 21, 2005 |
V.B. BHATIA AND CO. Vs. COMMISSIONER OF CUS. (GENERAL)
|
September 30, 2005 |
V.B. INFORMATION SYSTEMS Vs. CCE
|
June 15, 2005 |
V.G. PAPER AND BOARDS LTD. Vs. CCE
|
March 18, 2005 |
V.S. INDUSTRIES Vs. CCE
|
June 10, 2005 |
VAKIL DODHAI THAKUR Vs. COMMISSIONER OF CUSTOMS P
|
August 9, 2005 |
VALSON DYEING BLEACHING AND PRINTING WORKS Vs. COMMR OF C EX
|
October 24, 2005 |
VALSON SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2005 |
VAM ORGANIC CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
August 1, 2005 |
VAMAN PHARMA PRIVATE LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
November 22, 2005 |
VANATI ORGANICS LTD Vs. COMMISSIONER OF C EX
|
July 18, 2005 |
VANDANA DYEING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
VARANASI CHAIN INDUSTRIES AND Vs. CCE
|
November 29, 2005 |
VARDHMAN ACRYLICS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
October 25, 2005 |
VARDHMAN SPINNING AND GENERAL Vs. COMMR. OF C. EX. (APPEALS)
|
August 4, 2005 |
VASANT AJMERA Vs. COMMISSIONER OF CUSTOMS PREV
|
July 12, 2005 |
VASANTHA PLASTICS Vs. CCE
|
January 19, 2005 |
VASAVADATTA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
November 28, 2005 |
VASAVADATTA CEMENT Vs. COMMISSIONER OF C. EX. & CUS., BELGAUM
|
November 25, 2005 |
VAZIR POLYMERS LTD. Vs. COMMISSIONER OF C. EX.
|
September 26, 2005 |
VBC INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
February 14, 2005 |
VBC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
August 24, 2005 |
VDO INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
March 29, 2005 |
VECRON INDUS LTD Vs. COMMISSIONER OF CUS IMPORTS
|
September 21, 2005 |
VEEJAY LAKSHMI ENGG. WORKS LTD. Vs. COMMISSIONER OF C. EX.
|
June 21, 2005 |
VELMURUGAN ENGINEERING Vs. COMMISSIONER OF C. EX.
|
March 11, 2005 |
VENKATARAYA POWER LTD. Vs. COMMISSIONER OF CUS. (APPEALS), MUMBAI
|
February 23, 2005 |
VENKATESHWARA ESSENCE & CHEMICALS (P) LTD. Vs. C.C.E., BANGALORE
|
October 6, 2005 |
VENKATESHWARA SILK MILLS Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 20, 2005 |
VENKATESWARA CANS PVT LTD Vs. CCE
|
July 11, 2005 |
VENUS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
October 25, 2005 |
VENUS REMEDIES LTD. Vs. CCE
|
November 30, 2005 |
VERIFONE INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 8, 2005 |
VIACOM ELECTRONICS PVT. LTD. Vs. C.C.E.
|
December 20, 2005 |
VIBHUTHI EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
July 20, 2005 |
VICTORY PRESS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 13, 2005 |
VIDARBHA VENEER INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 5, 2005 |
VIDEOCON INTERNATIONAL LTD AND SHRI V N RAMACHANDRAN Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
March 10, 2005 |
VIDYA LAMINATES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2005 |
VIDYALAKSHMI MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
VIDYUT UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
VIGNESH ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
VIJAY PROFILE CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2005 |
VIJAY TRADERS Vs. CC
|
March 15, 2005 |
VIJAYA CONSULTANTS Vs. COMMR. (APPEALS) OF C. EX. & CUS., GUNTUR
|
November 25, 2005 |
VIJAYANAND ROADLINES LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 10, 2005 |
VIJAYJYOT SEATS PVT LTD Vs. CCEX AND CUS
|
February 8, 2005 |
VIJIROM CHEM. PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
August 18, 2005 |
VIJYAJYOT SEATS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
VIKAS AUTOMATIC FASTENERS PVT LTD Vs. COMMISSIONER OF C EX
|
July 4, 2005 |
VIKAS SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2005 |
VIKAS SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
July 1, 2005 |
VIKASH TUBES AND METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2005 |
VIKASWOOD WORKS Vs. COMMISSIONER OF CUSTOMS
|
December 5, 2005 |
VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 6, 2005 |
VIKRANT TYRES LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2005 |
VIMAL KUMAR DHALL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
VIMLA WOOD CRAFT P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
VINAR SYSTEM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
VINAR SYSTEM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
May 31, 2005 |
VINAY EXPORTS Vs. COMMISSIONER OF CUSTOMS PREV
|
January 7, 2005 |
VINAY SINGH KUSHWAHA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
VINAYAGA BODY BUILDING Vs. COMMR. OF C. EX.
|
September 22, 2005 |
VINAYAK ENTERPRISES Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
December 20, 2005 |
VINDHYA CAST COATERS LTD Vs. CCE
|
March 30, 2005 |
VINDHYA STEELS Vs. COMMR. OF CENTRAL EXCISE
|
October 4, 2005 |
VINITEC ELECTRONICS (P) LTD. Vs. C.C.E.
|
December 1, 2005 |
VINOD KUMAR DUGAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2005 |
VIP INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS E P
|
August 4, 2005 |
VIP INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2005 |
VIPRAS CASTING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2005 |
VIPUL A SHAH Vs. COMMISSIONER OF CUSTOMS P
|
May 11, 2005 |
VIRMATIBEN RAJANIKAND SHAH Vs. COMMISSIONER OF C EX
|
September 8, 2005 |
VISHAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2005 |
VISHNU SUGAR MILLS LTD. Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, PATNA
|
November 25, 2005 |
VISHNU TRADERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2005 |
VISHWAKARMA ALLOYS LTD. Vs. CCE, LUDHIANA
|
April 28, 2005 |
VISTEON AUTOMOTIVE SYSTEMS INDIA Vs. COMMR. OF C. EX.
|
December 26, 2005 |
VISWANADHA INSTITUTE OF TECH. OF Vs. COMMR. OF CUS., ICD
|
December 15, 2005 |
VITA SOAPS AND SPECIALITIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 9, 2005 |
VIVEK BULB INDUSTRIES PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE
|
August 17, 2005 |
VIVHUTI EXPORTS Vs. CC
|
July 19, 2005 |
VIVIDH TRADERS Vs. COMMISSIONER OF CUSTOMS
|
June 16, 2005 |
VIZAG SHIPPING & METAL PROCESSORS LTD. Vs. C.C., VISAKHAPATNAM
|
July 12, 2005 |
VOLANT TEXTILE MILLS LTD Vs. CCE
|
September 22, 2005 |
VOLTAS LIMITED Vs. CCE
|
August 1, 2005 |
VOLTAS LTD. Vs. CCE
|
September 20, 2005 |
VOLTAS LTD. Vs. COMMISSIONER OF C. EX.
|
December 28, 2005 |
VOLTAS LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), HYDERABAD
|
October 7, 2005 |
VOLTAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
March 28, 2005 |
VOLTAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 8, 2005 |
VOLVO INDIA LIMITED Vs. CCE
|
January 4, 2005 |
VOLVO INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 17, 2005 |
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
|
January 27, 2005 |
VST TILLERS & TRACTORS LTD. Vs. COMMR. OF C. EX., BANGALORE
|
May 9, 2005 |
VULCAN INDUSTRIAL ENGG. CO. PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2005 |
VXL INSTRUMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 11, 2005 |
WADHWA INFRACORE STEEL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
WALIA ENGG ASSOCIATES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
WAMAN INDUSTRIAL CHEMICALS LTD AND Vs. CCE
|
July 8, 2005 |
WARTSILA INDIA LTD Vs. CC
|
August 3, 2005 |
WATERBASE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 16, 2005 |
WATERBASE LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
December 1, 2005 |
WEIKFIELD PRODUCTS CO I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2005 |
WEIZMANN LTD. AND COX AND KINGS TRAVELS AND FINANCE LTD. Vs. CC (P)
|
August 12, 2005 |
WELCOME HOTEL Vs. COMMISSIONER OF CUS AND C EX
|
October 28, 2005 |
WELLBERT PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
|
March 3, 2005 |
WELSPUN GUJARAT STATE ROHRAN LTD. Vs. COMMR. OF C. EX.
|
August 5, 2005 |
WEP PERIPHERALS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 11, 2005 |
WEST COAST PAPER MILLS LTD. Vs. COMMR. OF C. EX., BANGALORE/MANGALORE
|
July 6, 2005 |
WESTERN COALFIELDS LTD. Vs. CCE
|
August 8, 2005 |
WHEEL & AXLE PLANT Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
March 18, 2005 |
WHIRLPOOL OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
September 22, 2005 |
WHIRLPOOL OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2005 |
WIDIA (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 9, 2005 |
WILWAY FORT INDIAN LTD. Vs. CCE
|
February 3, 2005 |
WIN PIPES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 14, 2005 |
WINTECH INC. Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2005 |
WIPRO GE MEDICAL SYSTEMS LTD. Vs. CC
|
June 21, 2005 |
WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
September 30, 2005 |
WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
July 14, 2005 |
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
May 17, 2005 |
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 26, 2005 |
WIPRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2005 |
WOMAN INDUSTRIAL CHEMICALS LTD. Vs. CCE, MUMBAI-VII
|
July 28, 2005 |
WOODMEN INDUSTRIES LTD Vs. CCE
|
May 17, 2005 |
WOOL WORTH INDIA LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
July 14, 2005 |
XPRO INDIA LIMITED Vs. CC IMPORT NCH
|
August 31, 2005 |
YALE INTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
YAMAHA MOTORS (INDIA) PVT. LIMITED Vs. CCE
|
April 12, 2005 |
YAMUNA PRASAD SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
August 18, 2005 |
YANGIR SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
June 8, 2005 |
YASH METALICS P LTD Vs. CCEX
|
January 13, 2005 |
YES GARMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2005 |
YOGESH ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2005 |
YOJANA COURIERS (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., TRIVANDRUM
|
July 27, 2005 |
YOKOGAWA BLUE STAR LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
January 31, 2005 |
YOKOGAWA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
|
March 31, 2005 |
ZAKARIA STEEL ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 5, 2005 |
ZAKI ANWAR Vs. COMMISSIONER OF CUSTOMS
|
October 20, 2005 |
ZANDU PHARMACEUTICALS WORKS LTD. Vs. CCE, THANE
|
April 5, 2005 |
ZEE TELEFILMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 2005 |
ZENITH LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 13, 2005 |
ZENITH TINS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2005 |
ZINAL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
September 30, 2005 |
ZUARI CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
November 28, 2005 |