Case Index

Title
Date
7 Vs. STATE OF GUJARAT
September 5, 2005
A C TRIVEDI Vs. CHAIRMAN and MANAGING DIRECTOR DENA BANK
January 11, 2005
A K CHAUDHARY Vs. STATE OF GUJARAT
September 9, 2005
A M OVERSEAS Vs. UNION OF INDIA
October 14, 2005
A P BHAVSAR SUPERINTENDING ENGINEER Vs. STATE OF GUJARAT
April 19, 2005
A S CORPORATION Vs. UNION OF INDIA
December 23, 2005
AAMRA DUDH UTPATHAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
April 4, 2005
ABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL MAZDOOR ASSOCIATION
December 7, 2005
ABBASBAIG HABIBBAIG MIRZA Vs. STATE OF GUJARAT
March 7, 2005
ABDUL GANI ABDUL LATIF Vs. SARIFA BEGUM
March 15, 2005
ABDUL KARIM HAJI ZAVERI Vs. DISTRICT MAGISTRATE
January 11, 2005
ABDUL KAYUM ALIAS MUFTI SAB AHMADHUSEN MANSURI Vs. STATE OF GUJARAT
July 21, 2005
ABDULKARIM ALIBHAI CHAUHAN Vs. STATE OF GUJARAT
September 7, 2005
ACCURATE TURST Vs. COMMISSIONER OF INCOME TAX
March 29, 2005
ACTION COMMITTEE FOR RESOLVINGGUJARAT SALT MANUFACTURES Vs. UNION OF INDIA
January 12, 2005
ADANI EXPORTS LIMITED Vs. MARKETING SERVICE INCORPORATED
February 8, 2005
ADANI PORT LTD Vs. STATE
April 21, 2005
AGRAWAL TEXTILES Vs. O L OF SHREE VRUNDAVAN PROCESSING MILLS PVT LTD
December 22, 2005
AHMADKHAN ALIAS BABU MOHMAD JAVEDKHAN Vs. STATE OF GUJARAT
April 21, 2005
AHMEDABAD ELECTRICITY CO LTD Vs. MUKESH JUGGALKISHORE JADAV
July 4, 2005
AHMEDABAD MUNCIPAL CORPORATION Vs. GAUTAMBHAI S PATEL
September 20, 2005
AHMEDABAD MUNICIPAL CORP Vs. ROHITBHAI RASIKLAL SHAH
September 5, 2005
AHMEDABAD MUNICIPAL CORPORATION Vs. GAURANG AND COMPNAY
March 17, 2005
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. SIRAJUDDIN MUNIRUDDIN SHAIKH
June 29, 2005
AJAB SINGH Vs. NATIONAL SEEDS CORPORATION LIMITED
February 1, 2005
AJAYKUMAR CHANDRASINH SOLANKI Vs. STATE OF GUJARAT
March 28, 2005
AJAYKUMAR PRAVINCHANDRA THAKER Vs. STATE OF GUJARAT
August 11, 2005
AKANKSHABEN Vs. STATE OF GUAJRAT
August 9, 2005
ALEMBIC LTD. Vs. UNION OF INDIA
August 26, 2005
ALFA ENGINEERING CO Vs. IBRAHIM V VORA
December 19, 2005
AMARSHIBHAI MANGABHAI DANGAR Vs. ASSISTANT GENERAL MANAGER
March 15, 2005
AMRISH DEVNARAYAN RAJPUT Vs. STATE OF GUJARAT
August 9, 2005
AMRUTLAL JAGJIVANDAS SHAH Vs. RAMNIKLAL JAGJIVANDAS SHAH
July 22, 2005
AMUL POTTERIES Vs. EMPLOEES STATE INSURANCE CORP
December 21, 2005
ANANDIBEN CHANDULAL SHAH Vs. STATE OF GUJARAT
December 1, 2005
ANANTRAI GORDHANDAS JETHWA ASSTT OPERATOR GRADE 1 Vs. GUJARAT ELECTRICITY BOARD
November 29, 2005
ANI ELASTIC INDUSTRIES THRO KANTILAL T PATEL Vs. UNION OF INDIA THRO ASST SOLICITOR GENERAL
December 16, 2005
ANJANI SYNTHETICS LTD Vs. UNION OF INDIA
February 7, 2005
ANJAR DAUDI VHORA JAMAT ANJAR NI MASJID ANJAR KACHCHH Vs. STATE OF GUJARAT
June 17, 2005
ANKIL MEMBERS ASSOCIATION Vs. VIJAYSINH JADEJA LIQUIDATOR
May 13, 2005
ANOPSINH GUMANSINH DODIYA Vs. STATE OF GUJARAT
September 12, 2005
APURVA J PAREKH Vs. ESSEN COMPUTERS LTD
January 19, 2005
ARASURI AMBAJIMATA MANDIR DEVSTHAN TRUST Vs. BAROT DEVIDAS BHURAJI
February 2, 2005
ARCOY OVERSEAS P. LTD. Vs. STATE
March 28, 2005
ARUNKUMAR SHANTILAL PUROHIT Vs. STATE OF GUJARAT
July 22, 2005
ASHA SHUKLA Vs. UNION OF INDIA
December 28, 2005
ASHIKBHAI LAXMANBHAI MENA Vs. STATE OF GUJARAT
April 13, 2005
ASHOK MOLTAJI DARJI Vs. STATE OF GUJARAT
October 24, 2005
ASHOKBHAI RAMUBHAI PATEL Vs. PANCHAYAT AND URBAN HOUSING and URBAN DEVELOPMENT DEPARTMENT
October 21, 2005
ATUL LIMITED Vs. B J DIWAN PRESIDING ARBITRATOR
June 17, 2005
AYURVEDIC OFFICER Vs. JERAMBHAI KAVABHAI VALA
May 3, 2005
B J JADAV Vs. STATE OF GUJARAT
March 31, 2005
B R SHAH Vs. GUJ IND INVESTMENT CORPN LTD
February 24, 2005
BABUBHAI @ LALO SHARIFBHAI JUNEJA (SINDHI) Vs. COMMISSIONER OF POLICE
January 11, 2005
BABUBHAI CHIMANBHAI SHAH Vs. O L OF GITA FABRICS PVT LTD
April 29, 2005
BABUBHAI KARSANBHAI RAIKA Vs. GUJARAT STATE ELECTION COMMISSIONER
September 21, 2005
BABUL PRODUCTS PVT LTD Vs. ZEN PRODUCTS
July 7, 2005
BACHIBEN TULSIDAS Vs. JAYANTILAL CHUNILAL
March 18, 2005
BACHUBHAI PATABHAI Vs. STATE
December 17, 2005
BADAHA JASHA GULACHAR Vs. DENA BANK
March 15, 2005
BALDEV P GANERIWAL Vs. STATE OF GUJARAT
July 18, 2005
BALKRUSHNA NATVARLAL BHATT Vs. VIRAMGAM MUNICIPALTIY
September 20, 2005
BALRAM GANPAT MAHAMUNKAR Vs. DY POLICE COMMISSIONER
December 15, 2005
BANK OF BARODA Vs. SAINATH SURGICALS DRESSING MFG CO PVT LTD
September 13, 2005
BANK OF BARODA Vs. MENUBHAI JIVANJI PATEL
October 18, 2005
BANK OF BARODA Vs. O L OF ASTRON DRUGS and INDUS LTD
October 10, 2005
BANKIM BIPINBHAI DESAI Vs. STATE OF GUAJRAT
August 2, 2005
BARKATBHAI V NARSINDANI Vs. PATEL FILTERS LTD
July 4, 2005
BARKHA INVESTMNT and TRADING CO Vs. COMMISSIONER OF INCOME TAX
April 13, 2005
BARKHA INVESTMNT AND TRADING CO. Vs. COMMISSIONER OF INCOME TAX
April 12, 2005
BARODA MUNICIPAL CORPORATION Vs. PURUSHOTTAMBHAI T SOLANKI
March 15, 2005
BARODA RAYON CORPORATION LTD Vs. UNION OF INDIA
October 27, 2005
BARODA TRADERS CO OPERATIVEBANK LTD Vs. MAHENDRABHAI B SHAH
December 15, 2005
BATA INDIA LIMITED Vs. S K CHAWLA
August 4, 2005
BATULBAI JAFARALI Vs. MARIYAM ABBASBHAI
August 18, 2005
BAZLEY FINVEST LIMITED Vs. STATE
July 14, 2005
BELEVIEW ASSOCIATIONS Vs. AMBALAL HIRABHAI PRAJAPATI
December 7, 2005
BETWEEN MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. LAVJIBHAI NARSANGBHAI CHAUDHARI
October 11, 2005
BHAGWANDAS BABIDAS PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 20, 2005
BHAGWANTSINHJI CHARITABLE TRUST Vs. SAURASTHRA UNIVERSITY
October 5, 2005
BHAGWATILAL G SHAH Vs. COMMISSIONER OF INCOME TAX
February 23, 2005
BHAIRAVI EXIM P LTV Vs. UNION OF INDIA
January 20, 2005
BHANJIBHAI RAJA RAVALIYA THRO. JAYANTIBHAI RAVALIYA Vs. STATE OF GUJARAT
January 11, 2005
BHARAT COOPERATIVE BANK LTD Vs. K L BARIA
January 12, 2005
BHARAT DOLATRAM BHUJWANI Vs. STATE OF GUJARAT
September 12, 2005
BHARAT INDUSTRIES Vs. STATE OF GUJARAT
April 28, 2005
BHARATBHAI MANIBHAI DHOLAKIA Vs. STATE OF GUJARAT
February 24, 2005
BHARTIYA TECHNICAL INSTITUTE Vs. STATE OF GUJARAT
September 20, 2005
BHAVESH MOHANLAL AMIN Vs. NIRMA CHEMICAL WORKS LTD
May 9, 2005
BHAVNAGAR DISTRICT CO OP BANK LTD Vs. UNION OF INDIA
April 11, 2005
BHAVNESH MOHANLAL AMIN Vs. NIRMA CHEMICAL WORKS LTD
February 9, 2005
BHEMABHAI DEVABHAI BAROT Vs. STATE OF GUJARAT
February 14, 2005
BHERUJI ESTATE Vs. O L OF SHREE AMBICA MILLS LTD
April 8, 2005
BHIKHABHAI A VANAND Vs. AMUL DAIRY ANAND
February 25, 2005
BHIKHABHAI PRAGJIBHAI PARAJAPATI Vs. STATE OF GUJARAT
July 13, 2005
BHIKHUBHAI K PATEL Vs. STATE OF GUJARAT
March 7, 2005
BHIKHUBHAI VITTHALBHAI PATEL Vs. STATE OF GUJARAT
August 11, 2005
BHIMABHAI BHANUBHAI KUNKNA Vs. STATE OF GUAJRAT
June 21, 2005
BHIMJIBHAI BHANJIBHAI GOHIL Vs. STATE OF GUJARAT
March 3, 2005
BHOGILAL C PATEL Vs. UNITED INDIA INSURANCE COMPANY LTD
February 11, 2005
BHOLABHAI CHATURBHAI PATEL Vs. STATE OF GUJARAT
September 26, 2005
BHULA UDYOG Vs. H M PATEL
September 29, 2005
BHUPAT PITHABHAI KATARIYA Vs. STATE OF GUJARAT
January 20, 2005
BHUPENDRA KANAIYALAL THAKKAR Vs. JATINBHAI HASHMUKHBHAI VAKHARIA
March 14, 2005
BILESHWAR KHAND UDYOG SAHAKARI MANDLI LTD Vs. COMMISSIONER OF INCOME TAX
September 1, 2005
BINOOD KUMAR Vs. OIL AND NATURAL GAS CORPORATION LTD
February 14, 2005
BIPINCHANDRA P PATEL Vs. MAFATLAL AMBALAL PRAJAPATI
May 13, 2005
BIRLA VXL LIMITED Vs. STATE
July 18, 2005
BOI FINANCE LIMITED Vs. ARVIN OXYGEN PRIVATE LIMITED
June 15, 2005
BRANCH MANAGER Vs. HASANBHAI NAZBUDDIN VANKAR
September 22, 2005
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. GITABEN
August 2, 2005
BRIJESHKUMAR Vs. STATE OF GUJARAT
December 7, 2005
C I T Vs. C LAJPATRAI LTD
September 13, 2005
C I T III Vs. BARODA PEOPLES CO OP BANK LTD
August 9, 2005
C T M TEXTILES MILLS Vs. YASHINBHAI V RAJPUT
April 19, 2005
C.I.T.-III Vs. BARODA PEOPLES CO-OP. BANK LTD.
July 29, 2005
CASIL HEALTH PRODUCTS LIMITED Vs. STATE
July 18, 2005
CENTRUM FINANCE LIMITED Vs. PHAR EAST LABORATORIES LTD
April 15, 2005
CENTURION LABORATORIES Vs. UNION OF INDIA
September 26, 2005
CENTURY DYEING and PRINTING MILLS Vs. UNION OF INDIA
May 6, 2005
CHAIRMAN SECRETARY BHADRESHWAR CO OP HOSG SOC Vs. MAHARAJ SAMOSA CENTRE PROP BABULAL HARIRAM
August 10, 2005
CHAMANBHAI MAFABHAI JHALA Vs. STATE OF GUJARAT
April 25, 2005
CHAMPAKBHAI CHHIMUBHAI PATEL Vs. COMMISSIONER OF POLICE, SURAT
March 30, 2005
CHANASMA TALUKA SAHAKARI KHARID VECHAN SANGH LTD Vs. STATE OF GUJARAT
August 22, 2005
CHANDABIBI Vs. STATE OF GUJARAT
December 28, 2005
CHANDAN PANALAL JAISWAL Vs. STATE OF GUJARAT
April 15, 2005
CHANDRAKANT ALIAS LALO AMRATLAL SONI Vs. STATE OF GUJRAT
June 20, 2005
CHANDRAKANT D NIMAVAT Vs. STATE OF GUJARAT
February 10, 2005
CHANDRAKANT KANTILAL JOSHI Vs. EXECUTIVE ENGINEER PUBLIC HEALTH WORKS
May 10, 2005
CHANDRAKANTBHAI THAKOREBHAI PATEL Vs. J R DODIA
April 7, 2005
CHANDRESHEKHAR JAYENDRARAI CHHAYA Vs. IPCL LIMITED
April 6, 2005
CHANDUBHAI BECHARBHAI PATEL Vs. STATE OF GUJARAT
March 3, 2005
CHANDULAL KESHAVLAL SHAH Vs. STATE OF GUJARAT
December 1, 2005
CHARULATA B PATEL Vs. STATE OF GUJARAT & 3 ORS
December 28, 2005
CHARUTAR AROGYA MANDAL Vs. JUSTICE R J SHAH RETD FEE COMMITTEE MEDICAL FOR SELF FINANCED PROFESSIONAL COLLEGES
March 16, 2005
CHAUDHARI SHANKERBHAI KUBERBHAI Vs. STATE OF GUJARAT
October 26, 2005
CHELABHAI KALUBHAI UPLANA PATEL Vs. DEPUTY COLLECTOR MIDDAY MEALSSCHEME AND ELECTION OFFICER AND
July 13, 2005
CHETANBHAI BABUBHAI GOHIL Vs. UNION OF INDIA
March 25, 2005
CHETANKUMAR BHIKHUBHAI PRAJAPATI Vs. STATE OF GUJARAT
February 2, 2005
CHETANKUMAR SHANKARLAL PATEL Vs. STATE OF GUJARAT
March 16, 2005
CHHAGANBHAI BHAGABHAI CHAUHAN Vs. BANK OF INDIA
April 15, 2005
CHHAGANBHAI BHURABHAI VAGHELA-KOLI Vs. STATE
December 27, 2005
CHHAGANBHAI KALUBHAI MALI Vs. STATE OF GUJARAT
April 19, 2005
CHHAGANBHAI KALUBHAI MALI Vs. STATE OF GUJARAT
March 31, 2005
CHIEF DISTRICT HEALTH OFFICER Vs. KANTABEN B MAKWANA
December 8, 2005
CHIMANLAL CHUNILAL JADAV Vs. INSPECTOR GENERAL OF POLICE
March 18, 2005
CHIRAG ENTERPRISE Vs. UNION OF INDIA
February 17, 2005
CHIRIPAL TWISTING AND SIZING PVT. LTD. Vs. UNION OF INDIA
September 30, 2005
CINEMATOGRAPH EXHIBITORS ASSO OF GUJARAT Vs. STATE OF GUJARAT
July 4, 2005
CIT Vs. DHALL ENTERPRISES & ENGINEERS (P) LTD.
December 7, 2005
CIT Vs. VALIMKBHAI H. PATEL
July 21, 2005
COLOURTEX Vs. UNION OF INDIA
October 14, 2005
COMMISSIONER Vs. RAGINABEN K PIJKAR
March 3, 2005
COMMISSIONER OF C EX AND CUS Vs. MANISHA PHARMOPLAST PVT LTD
July 18, 2005
COMMISSIONER OF C EX AND CUSTOMS Vs. ROOP MILAN SILK MILLS (P) LTD
September 19, 2005
COMMISSIONER OF C. EX. AND CUS. Vs. GUJARAT NARMADA FERTILIZERS CO. LTD.
August 25, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BOC (INDIA) LTD
October 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BALKRISHNA TEXTILES
October 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. WEZMANN LTD
October 10, 2005
COMMISSIONER OF CENTRAL EXCISE AND AMP CUSTOMS Vs. JYOTI LTD
October 7, 2005
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. BANCO ALUMINIUM LTD.
December 12, 2005
COMMISSIONER OF CUSTOMS Vs. O.L. OF GIL HOSPITALS LTD.
July 6, 2005
COMMISSIONER OF CUSTOMS (PREVENTIVE), JAMNAGAR Vs. SHREE RAM STEEL & AMP; ROLLING INDUS
October 7, 2005
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MARUTI UDYOG LTD
January 17, 2005
COMMISSIONER OF INCOME TAX Vs. I G GANDHI SILK MILLS LTD
January 19, 2005
COMMISSIONER OF INCOME TAX Vs. PROFESSIONAL INFORMATION SYSTEMS and MANAGEMENT
January 20, 2005
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT and CHEMICAL INDUSTRIES LTD
January 12, 2005
COMMISSIONER OF INCOME TAX Vs. RUTESHBHAI K BHATT
January 12, 2005
COMMISSIONER OF INCOME TAX Vs. SUPER CAST ALLOY FOUNDRIES LTD
February 2, 2005
COMMISSIONER OF INCOME TAX Vs. HYNOUP FOOD and OIL IND PVT LTD
February 10, 2005
COMMISSIONER OF INCOME TAX Vs. GUJARAT ALKALIES and CHEMICALS LTD
February 9, 2005
COMMISSIONER OF INCOME TAX Vs. MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD
February 24, 2005
COMMISSIONER OF INCOME TAX Vs. RAYMON GLUES and CHEMICALS
February 16, 2005
COMMISSIONER OF INCOME TAX Vs. GUJARAT NARMADA VALLEY FERTILIZER CO LTD
March 10, 2005
COMMISSIONER OF INCOME TAX Vs. PRAGATI CO OP BANK LTD
June 29, 2005
COMMISSIONER OF INCOME TAX Vs. SANJAY OIL CAKE INDUST
June 22, 2005
COMMISSIONER OF INCOME TAX Vs. ALEMBIC GLASS INDUSTRIES LTD
June 17, 2005
COMMISSIONER OF INCOME TAX Vs. SACRED HEART CHURCH
July 13, 2005
COMMISSIONER OF INCOME TAX Vs. PARMANAND M PATEL
July 7, 2005
COMMISSIONER OF INCOME TAX Vs. OCEANIC SHIPPING SERVICE OF M T SUHAIL
July 8, 2005
COMMISSIONER OF INCOME TAX Vs. DAUDAYAL HOTELS PVT LTD
August 31, 2005
COMMISSIONER OF INCOME TAX Vs. NUTHERN PVT LTD
October 20, 2005
COMMISSIONER OF INCOME TAX Vs. INDIAN PETROCHEMICALS CORPN LTD
October 11, 2005
COMMISSIONER OF INCOME TAX Vs. NIJRANG SPECIFIC FAMILY TRUST
September 27, 2005
COMMISSIONER OF INCOME TAX Vs. D N DOSANI
October 5, 2005
COMMISSIONER OF INCOME TAX Vs. ZIPPERS INDIA
October 5, 2005
COMMISSIONER OF INCOME TAX Vs. BROACH TEXTILE MILLS LTD
September 22, 2005
COMMISSIONER OF INCOME TAX Vs. PRITHVIRAJ BHOORCHAND
September 15, 2005
COMMISSIONER OF INCOME TAX Vs. JAMNAGAR JILLA SAHAKARI KHARIDVECHAN SANGH LTD
December 12, 2005
COMMISSIONER OF INCOME TAX Vs. PRAJAPATI BABABHAI NATHABHAI
December 27, 2005
COMMISSIONER OF INCOME TAX Vs. NATHUBHAI H PATEL
November 24, 2005
COMMISSIONER OF INCOME TAX Vs. POLY STEELS (INDIA) LTD
February 15, 2005
COMMISSIONER OF INCOME TAX Vs. PROFESSIONAL INFORMATION SYSTEMS AND MANAGEMENT
January 19, 2005
COMMISSIONER OF INCOME TAX Vs. SACRED HEART CHURCH
July 12, 2005
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE EXPORT CORPN. LTD.
July 5, 2005
COMMISSIONER OF INCOME TAX Vs. U.K. TEXTILE
July 13, 2005
COMMISSIONER OF INCOME TAX Vs. GARDEN SILK WEAVING FACTORY
June 15, 2005
COMMISSIONER OF INCOME TAX Vs. ASHWIN VANASPATI INDUSTRIAL (P) LTD.
March 22, 2005
COMMISSIONER OF INCOME TAX Vs. GLOW TECH STEELS (P) LTD.
April 4, 2005
COMMISSIONER OF INCOME TAX Vs. RAINBOW INDUSTRIES (P) LTD.
February 23, 2005
COMMISSIONER OF INCOME TAX Vs. GUJARAT CARBON LTD.
March 14, 2005
COMMISSIONER OF INCOME TAX Vs. ARVIND JEWELLERS
July 6, 2005
COMMISSIONER OF INCOME TAX Vs. KOHINOOR FLOUR MILLS (P) LTD.
February 3, 2005
COMMISSIONER OF INCOME TAX Vs. GAEKWAD
August 31, 2005
COMMISSIONER OF INCOME TAX Vs. DINESH MILLS LTD.
January 19, 2005
COMMISSIONER OF INCOME TAX Vs. CHALTAN VIBHAG UDYOG KHAND SAHAKARI MANDLI LTD.
August 24, 2005
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE EXPORT CORPORATION
August 23, 2005
COMMISSIONER OF INCOME TAX Vs. STARLIGHT SILK MILLS (P) LTD.
August 3, 2005
COMMISSIONER OF INCOME TAX Vs. SIDRAL FOOD (P) LTD.
October 13, 2005
COMMISSIONER OF INCOME TAX Vs. MAHENDRA N. SHAH
October 20, 2005
COMMISSIONER OF INCOME TAX Vs. ZAVERCHAND GAEKWAD (P) LTD.
August 2, 2005
COMMISSIONER OF INCOME TAX Vs. STANDARD RADIATORS (P) LTD.
December 1, 2005
COMMISSIONER OF INCOME TAX Vs. UNION ELECTRIC CORPORATION
October 13, 2005
COMMISSIONER OF INCOME TAX Vs. KETAN CHEMICALS
November 23, 2005
COMMISSIONER OF INCOME TAX Vs. AMARSINGHJI MILLS LTD.
November 24, 2005
COMMISSIONER OF INCOME TAX Vs. AMBA IMPEX
December 20, 2005
COMMISSIONER OF INCOME TAX Vs. MAHENDRA R. DIVECHA
July 26, 2005
COMMISSIONER OF INCOME TAX Vs. JAYENDRA H. KHARAWALA
October 13, 2005
COMMISSIONER OF INCOME-TAX Vs. P.M. DIESEL P. LTD.
November 24, 2005
COMMISSIONER OF INCOME-TAX Vs. ROLCON ENGINEERING CO. LTD.
December 7, 2005
COMMISSIONER OF INCOME-TAX Vs. AVON FLOURS PVT. LTD.
October 4, 2005
COMMISSIONER OF INCOME-TAX Vs. S.L.M. MANEKLAL INDUSTRIES LTD.
January 12, 2005
COMMISSIONER OF INCOME-TAX Vs. JINDAS PANCHAND GANDHI
September 14, 2005
COMMISSIONER OF INCOME-TAX Vs. EXPRESS HOTEL P. LTD.
September 15, 2005
COMMISSIONER OF INCOME-TAX Vs. NIMA LTD.
July 5, 2005
COMMISSIONER OF INCOME-TAX Vs. CADILA CHEMICALS P. LTD.
July 11, 2005
COMMISSIONER OF INCOME-TAX Vs. PARMANAND M. PATEL
July 6, 2005
COMMISSIONER OF INCOME-TAX Vs. SCIENTIFIC CHEMICALS
June 21, 2005
COMMISSIONER OF INCOME-TAX Vs. GAEKWAD
February 17, 2005
COMMISSIONER OF SALES TAX Vs. DINESH SYNTEX PVT LTD
October 5, 2005
COMMISSIONER OF SALES TAX Vs. CHOKSI NAGARDAS CHAKUBHAI and SONS
October 13, 2005
COMMISSIONER OF WEALTH TAX Vs. S D JADEJA
August 10, 2005
COMMISSIONER OF WEALTH TAX Vs. CHANCHALBEN
August 4, 2005
COMMISSIONER OF WEALTH TAX Vs. R.R. PATEL BY L/H K.R. PATEL
August 10, 2005
COMMISSIONER OF WEALTH TAX Vs. SUMANKUMAR ISHWARLAL PAREKH
August 10, 2005
COMMISSSIONER OF INCOME TAX Vs. FLUID CONTROLS MFG CO
March 30, 2005
COMMITTEE MEDICAL Vs. G S F MEDICAL AND PARA MEDICAL ASSOCIATION
September 12, 2005
CORE HEALTHCARE LTD Vs. UNION OF INDIA
April 8, 2005
CORE HEALTHCARE LTD. Vs. UNION OF INDIA
September 29, 2005
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. Y M MANSURI
January 11, 2005
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MILIND KANTILAL SHAH CHARTERED ACCOUNTANT
January 1, 2005
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MILIND KANTILAL SHAH CHARTERED ACCOUNTANT
February 1, 2005
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MILLIND KANTILAL SHAH
February 14, 2005
CYANIDES AND CHEMICALS COMPNAY Vs. MANSINGH MANGALRAM VARMA
August 10, 2005
D H ANDSONS ENGINEERS Vs. STATE OF GUJARAT
April 27, 2005
D R KORAT Vs. BHAVNAGAR UNIVERSITY
March 11, 2005
D.C. PARIKH Vs. D. SHANTILAL & CO.
March 22, 2005
D.M. ENGINEERING Vs. COMMISSIONER OF INCOME TAX
August 29, 2005
DAGINA Vs. DY C I T
January 18, 2005
DAHEDA GROUP SEVA SAHAKARI MANDLI LIMITED Vs. R D ROHIT AUTHO OFFICER and CO OPERATIVE OFFICER MARKETING
April 27, 2005
DAHOD SAHAKARI KHARID VECHAN SANGH LTD Vs. COMMISSIONER OF INCOME TAX
July 12, 2005
DALUBHAI R CHAUDHARUI Vs. DISTRICT PANCHAYAT
December 2, 2005
DANSINH AMARSINH RATHOD Vs. DIVISIONAL CONTROLLING AUTHORITY
May 3, 2005
DARABSHA SORABJI Vs. STATE OF GUJARAT
April 6, 2005
DARUSING DURGASING Vs. STATE OF GUJARAT
October 6, 2005
DASHRATHBHAI SHANKARBHAI PRAJAPATI Vs. GSRTC
September 20, 2005
DAULATBEN S PYARASAHEB Vs. SHANTILAL GOVINDJI MISTRY
August 16, 2005
DAYALABHAI RANGABHAI PATEL Vs. RANG FOREST OFFICER
May 3, 2005
DAYALABHAI RANGABHAI PATEL Vs. RANGE FOREST OFFICER
April 28, 2005
DEEP PLASTIC PRODUCTS Vs. ASSISTANT COMMISSIONER
April 29, 2005
DEEPAK MANEKLAL PATEL Vs. NATWARBHAI SOMABHAI PATEL
June 30, 2005
DEPUTY COMMISSIONER OF INCOME TAX Vs. RATAN CORPORATION
March 21, 2005
DEPUTY EXECUTIVE ENGINEER Vs. DAHYABHAI HIRABHAI
September 15, 2005
DEPUTY GENERAL MANAGER Vs. RAMESHBHAI ATMARAM VAGHELA
March 16, 2005
DESAI VISHNUBHAI FULABHAI Vs. O L OF ARBUDA MILLS
May 9, 2005
DEVARSONS PRIVATE LTD Vs. U P SINGH
October 18, 2005
DEVENDRA SOMABHAI NAIK Vs. ACCURATE TRANSHEAT PVT LTD
June 30, 2005
DEVKINANDAN BABULAL Vs. STATE OF GUJARAT
October 7, 2005
DEVLE VIJAYKUMAR NARANBHAI Vs. PRINCIPAL M G SCIENCE AND COLLEGE
April 15, 2005
DEVRAJ RAMDHAWAN Vs. ROHIT MILLS LTD
May 13, 2005
DHANJI VELJI SAVLA Vs. STATE OF GUJARAT
August 11, 2005
DHANLAXMI GARMENTS PVT LTD Vs. COMMISSIONER OF C EX & AMP; CUSTOMS
February 14, 2005
DHIREN DAVE COMPANY SECRETARY Vs. SURAT DYES
July 14, 2005
DHIREN JAYANTILAL SHAH Vs. CHETNA DHIRENBHAI SHAH
June 30, 2005
DHIRENDRA NATVARLAL SANGHPAL Vs. STATE OF GUJARAT
August 9, 2005
DHIRUBHAI CHHITLUBHAI Vs. KARSANBHAI CHHIMABHAI PATEL
February 23, 2005
DHOLKA NAGARPALIKA Vs. DASRATHBHAI R RABARI
May 3, 2005
DHRANGADHRA CHEMICAL WORKS LTD. Vs. UNION OF INDIA
September 30, 2005
DIAMOND JUBILEE BANK BACHAV SAMITI Vs. STATE OF GUJARAT
October 26, 2005
DILAJI BHARATBHAI VIHOL Vs. DEPUTY COMMISSIONER OF POLICE
December 1, 2005
DILIP A SHAH Vs. STATE OF GUJARAT
February 17, 2005
DILIPKUMAR CHIMANLAL PARIKH Vs. D SHANTILAL and CO
March 22, 2005
DILIPSINH SHAMBHUJI BIHOLA Vs. STATE OF GUJARAT
November 28, 2005
DILVARKHAN HAMIDKHAN PATHAN Vs. STATE OF GUJARAT
December 20, 2005
DINESH MAGANLAL DAXINI Vs. S M RAO FOOD INSPECTOR
August 9, 2005
DINESH R DATANIA Vs. STATE BANK OF BIKANER and JAIPUR
April 15, 2005
DINESH V MANEK Vs. BANK OF INDIA
March 16, 2005
DIPENDRA KESHAVLAL MEHTA Vs. STATE OF GUJARAT
April 4, 2005
DISTRICT DEVLOPMENT OFFICER Vs. PURSHOTTAM D KAMLI
December 20, 2005
DIVI CONTROLLER G S R T C Vs. HEIRS OF INAYATKHAN SARIFKHAN PATHAN
March 25, 2005
DIVISIONAL MANAGER RAILWAY Vs. MITABEN ARJUN BHATIYA
May 6, 2005
DIVISIONAL RAILWAY MANAGER Vs. WESTERN RAILWAY KAMDAR SANGH
April 6, 2005
DIVYA CORPORATION THROITSPROP JAYESHBHAI P BADANI Vs. STATE OF GUJARAT
October 11, 2005
DIVYAKANT NIRANJAN KADAKIA Vs. COLLECTOR
January 27, 2005
DURSINH JUGSINH RATHOD Vs. STATE OF GUJARAT
December 28, 2005
DWIJENDRA SHIRISHBHAI MANEK Vs. STATE OF GUJARAT
October 20, 2005
DY CIT Vs. MAHI VALLEY HOTELS AND RESORTS
August 31, 2005
E Y CHRISTIAN Vs. STATE OF GUJARAT
February 3, 2005
ECONOMIC TRADERS GUJ LTD Vs. UNION OF INDIA
December 21, 2005
ELECON ENGINEERING CO LTD Vs. UNION OF INDIA
March 17, 2005
ELSON PACKAGING INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
May 9, 2005
EMPLOYEE STATE INSURANCE CORPO Vs. KISHANBHAI KALABHAI S O DECD KALABHAI RAMABHAI
April 15, 2005
EMPLOYEES STATE INSURANCE SCHEME Vs. DAMJIBHAI CHAKUBHAI PATEL
January 28, 2005
ESSAR OIL LIMITED Vs. STATE
June 30, 2005
ESSAR OIL LIMITED Vs. UNITED INDIA INSURANCE COMPANY LTD
December 29, 2005
ESSAR OIL LTD. Vs. STATE
July 18, 2005
ESSAR STEEL LTD Vs. UNION OF INDIA
October 11, 2005
ESSAR STEEL LTD Vs. STATE
February 28, 2005
EVEREST OVERSEAS Vs. JAMNAGAR MUNICIPAL CORPN
December 19, 2005
EXECUTIVE ENGINEER Vs. VANSH MULSINH MOTISINH
September 22, 2005
EXECUTIVE ENGINEER Vs. YOGESH P PAREKH
April 5, 2005
EXECUTIVE ENGINEER Vs. CHETAN P OZA
June 22, 2005
EXECUTIVE ENGINEER Vs. PRAVINBHAI NATHUBHAI SHRIMALI
May 3, 2005
EXECUTIVE ENGINEER Vs. DILIPSINH C CHAVDA
July 12, 2005
EXECUTIVE ENGINEER MECHANICAL Vs. CHETAN P OZA
June 23, 2005
EXECUTIVE ENGINEER SARDAR SAROVAR NARMADA NIGAM Vs. BHAVEN CONSTRUCTION
December 29, 2005
EXPORT IMPORT BANK OF INDIA Vs. O L OF SHRI MINAL OIL and AGRO INDUSTRIES PVT LTD
September 14, 2005
EXPORT IMPORT BANK OF INDIA Vs. RAMA MULTI TECH LIMITED
March 18, 2005
FALGUNIBEN Vs. MOULESHKUMAR INDRAVADAN PATEL
March 21, 2005
FAROKH S TODYWALLA Vs. O L OF VITTA MAZDA LTD
June 14, 2005
FATEHSINH BHUPATBHAI DODIYA Vs. KAILASHBEN MAGANBHAI VASAVA
February 2, 2005
FAVORITE INDUSTRIES Vs. UNION OF INDIA
July 22, 2005
FEDERATION OF PACKAGED DRINKING WATER MANUFACTURERS Vs. UNION OF INDIA
April 15, 2005
FLOWEL ASBESTOS PRODUCTS Vs. UNION OF INDIA
March 4, 2005
G A C SHIPPING PVT LTD Vs. GUJARAT MARITIME BOARD
February 20, 2005
G S F MEDICAL AND PARA MEDICAL ASSOCIATION Vs. STATE OF GUJARAT
July 15, 2005
G S R T C Vs. KAILASHGIRI N GUSAI SHRAMYOGIC O JADAVBHAI N SOMAIYA
May 4, 2005
G S R T C Vs. DAYABHAI LAVJIBHAI ROHIT
March 7, 2005
G S R T C Vs. HAHNSRAJ MULJIBHAI PATEL
March 7, 2005
G S R T CORPN Vs. MILANDUBHAI BHAGWANDASBHAI KHICHADIYA
March 17, 2005
G T RAMEKRA Vs. REHMANBHAI I GHENCHI
June 24, 2005
GAC SHIPPING I PVT LTD Vs. GUJARAT MARITIME BOARD
February 22, 2005
GAJAJI GOPALJI JADEJA Vs. STATE OF GUJARAT
February 9, 2005
GALAXY EXPORTS Vs. UNION OF INDIA
December 16, 2005
GAMON INDIA LTD Vs. SHETH ESTATE DEVELOPERS PVT LTD
September 21, 2005
GANDHIDHAM SPINNING and MANUFACTURING CO LTD Vs. PUNJABHAI MURJIBHAI
June 20, 2005
GANESH CHHABABHAI FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
August 2, 2005
GANESH HOUSING CORPORATION LTD Vs. O L OF STEEL TUBES LTD
January 12, 2005
GANESHBHAI MANILAL MAYAVANSHI Vs. STATE OF GUJARAT
April 26, 2005
GANGAHDAR Y RAMEKAR Vs. ROHITBHAI JIVANLAL PATEL
July 25, 2005
GANPATBHAI T PRAJAPATI Vs. FOOD INSPECTOR
June 16, 2005
GARDEN SILK MILLS LTD Vs. DY COMMISSIONER OF INCOME TAX ASSESSMENT
November 30, 2005
GAUTAM DEVJIBHAI RATHOD Vs. STATE OF GUJARAT
July 26, 2005
GAUTAM HARILAL GOTECHA Vs. DCIT INV CIR
October 11, 2005
GEB Vs. ANAND AMBAVI SHAPARIA
January 24, 2005
GEB Vs. PRAVIN NANJI NATHBAVA
January 17, 2005
GEETABEN BHARATBHAI PATEL Vs. STATE OF GUJARAT
November 23, 2005
GEETABEN L RATHWA Vs. STATE OF GUJARAT
March 10, 2005
GENERAL MANAGER Vs. VAGHELA FATUJI KANAJI
September 20, 2005
GENERAL MANAGER ADC BANK Vs. ATULKUMAR M SONI
March 2, 2005
GENERAL STATIONVERY MFG CO Vs. J K PAPER LTD
June 16, 2005
GHANSHYAMBHAI K SATHWARA SUCCESSOR IN INTEREST Vs. SONUBHAI BALIRAM PATIL
December 19, 2005
GIRISHBHAI KARSANBHAI VANKAR Vs. STATE OF GUJARAT
January 25, 2005
GIRISHBHAI NATVARBHAI PATEL Vs. STATE
November 25, 2005
GIRISHKUMAR NANJIBHAI NATHWANI PROPRIETOR J K PETROLEUM Vs. COLLECTOR JUNAGADH
February 9, 2005
GLOFAME COTSPIN INDUSTRIES LTD. Vs. STATE
April 15, 2005
GOBARBHAI RANCHHODBHAI SARDHARA Vs. STATE OF GUJARAT
March 15, 2005
GOPALBHAI CHATURBHAI AMIN Vs. DISTRICT MAGISTRATE
July 18, 2005
GORDHANBHAI C PATEL Vs. KALOL NAGAR PALIKA
December 5, 2005
GOVIND KARA KALA MANGARIYA Vs. STATE OF GUJARAT
August 12, 2005
GOVINDBHAI MANSING DABHI Vs. STATE OF GUJARAT
June 24, 2005
GOVINDBHAI RAMJIBHAI BHALKAR Vs. STATE OF GUJARAT
March 18, 2005
GRAM SARVAJANIK EDUCATIOTRUST JANDA Vs. STATE OF GUJARAT
March 16, 2005
GUAJRAT AMBUJA CEMENT PVT LTD Vs. U B GADHE
October 24, 2005
GUJ STATE ROAD TRANSPORT CORPN Vs. HARIBHAI K JOSHI
April 28, 2005
GUJARAT AMBUJA EXPORTS LTD. Vs. UNION OF INDIA
May 3, 2005
GUJARAT CANCER AND RESEARCH INSTITUTE Vs. UNION OF INDIA
December 23, 2005
GUJARAT CHAMBER OF COMMERCE & INDUSTRY Vs. UOI
October 10, 2005
GUJARAT ELECTRICITY BOARD Vs. THAKAR HASMUKHHAI KHELSHANKER
September 5, 2005
GUJARAT ELECTRICITY BOARD Vs. BALVANTSINH S RAHEVAR
April 21, 2005
GUJARAT HOUSING BOARD Vs. MEENAKSHIBEN BHANUSHANKAR BHATT
March 10, 2005
GUJARAT MAZDOOR SABHA Vs. COMMISSIONER OF LABOUR
February 27, 2005
GUJARAT MAZDOOR SABHA Vs. INDIAN OIL CORPORATION LTD
July 19, 2005
GUJARAT MAZDOOR SABHA Vs. COMMISSIONER OF LABOUR
July 27, 2005
GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LIMITED Vs. UNION OF INDIA
April 19, 2005
GUJARAT PIPAVAV PORT LTD Vs. STATE OF GUJARAT
September 23, 2005
GUJARAT POLLUTION CONTROL Vs. MAHENDRASINH BALDEVSINH CHAVDA
December 21, 2005
GUJARAT PRADESH PANCHAYAT PARISHAD Vs. STATE ELECTION COMMISSION
September 29, 2005
GUJARAT SHEEP and WOOL DEV CORPORATION LTD Vs. SANATKUMAR HEMSHANKER JANI
April 28, 2005
GUJARAT SHEEP and WOOL DEVELOPMENT CORPORATION LTD Vs. CHHAGANBHAI TAPUBHAI
June 14, 2005
GUJARAT SHEEP AND WOOL DEVELPMENT CORPORATION LTD Vs. GOVINDBHAI PANCHBHAI
July 19, 2005
GUJARAT STATE FERTILIZERS AND CHEMICAL LTD. Vs. COMMISSIONER OF INCOME TAX
February 1, 2005
GUJARAT STATE FINANCIAL CORPN Vs. O L OF ABC PLANT PROTECTION LTD
May 6, 2005
GUJARAT STATE MALARIA SPRAYING STAFF ASSOCIATION Vs. STATE OF GUJARAT
February 10, 2005
GUJARAT STATE ROAD TRANSPORT CORPN Vs. SOMABHAI KHATARIA VASAVA
April 13, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTIBHAI N PARMAR
April 6, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S V THAKOR
April 6, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NIRANJANBHAI P BUDHDHEV
January 12, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAVJIBHAI TAPUBHAI GOTI
May 10, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEVENDRABHAI MULVANTRAI VAIDYA
May 5, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAVJIBHAI NARANBHAI RAVNANI
April 28, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAVJIBHAI MAGANBHAI PARMAR
April 25, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VISHNUBHAI P PATEL
April 27, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ANWAR ISMAIL SURAIYA
April 27, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. WORKMEN OF GSRTC
July 20, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHAUDHARY POPATBHAI REVABHAI
July 11, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KHUMANSINH RAMSINH MAHIDA
July 6, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HANIFBHAI BAPUBHAI DASADIA
July 6, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. G I RATHWA
August 24, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KETANKUMAR NARNEDRABHAI SINGALA
August 17, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHANSKARBHAI MAIJIBHAI SANDHWA
December 6, 2005
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ABDULKADAR DAUDBHAI GHENGHEN
March 18, 2005
GUJARAT TEXTILE and GENERAL LABOUR ORGANISATION Vs. COMMISSIONER OF LABOUR
July 27, 2005
GUJARAT TOLL ROAD INVESTMENT COMPANY LIMITED Vs. Blank Name
September 13, 2005
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LTD Vs. HASMUKHBHAI LAXMANBHAI PATEL
December 8, 2005
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LTD Vs. GUJARAT JAL SAMATTI VIKAS NIGAM KAMDAR MAHA SANGH
April 15, 2005
GUJARAT WATER SUPPLY and SEWG BOARD Vs. DINESHBHAI M SOLANKI
February 18, 2005
GULABBHAI RANCHODBHAI SOLANKI Vs. STATE OF GUJARAT
March 15, 2005
GUNVANTBHAI DAHYABHAI PARMAR Vs. STATE OF GUJARAT
December 7, 2005
H C HARIKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR ONGCL
January 11, 2005
HAIRS OF AHMAD ISAK BHANA Vs. STATE OF GUJARAT
March 24, 2005
HALK FINANSAL KIRALAMA A S Vs. M V LIMA I
June 17, 2005
HAMIDABANU BALUBHAI Vs. VASANTBHAI VIRABHAI HARIJAN
May 5, 2005
HAMIDABANU BALUBHAI Vs. VASANTBHAI VIRABHAI HARIJAN
May 4, 2005
HAMIDABEN I PATEL Vs. STATE OF GUJARAT
July 28, 2005
HAMIDKHA DILAWAKHA KHOKHAR Vs. STATE OF GUJARAT
May 9, 2005
HARDLY OIL and GAS LIMITED Vs. HINDUSTRAN OIL EXPLORATION COMPANY LIMITED
July 20, 2005
HARENDRA MADANJIT DESAI Vs. SECRETARY KASTURBA VAIDYAKIYA RAHAT MANDAL
February 10, 2005
HARIJAN CHAMAR CHATURBHAI MAGANBHAI Vs. STATE OF GUJARAT
February 10, 2005
HARIJAN PUNJA MANGA Vs. COLLECTOR
June 15, 2005
HARISH BABURAM MEHRA Vs. HASHMUKHLAL CHAMBALAL SHAH
October 19, 2005
HARSHADKUMAR B VASIA Vs. GUJARAT STATE FERTILIZERS and CHEMICALS LTD
June 23, 2005
HASANKHAN GULAMHUSSAINKHAN KHANJADA Vs. STATE OF GUJARAT
January 17, 2005
HASMUKHBHAI N MAKWANA Vs. CHANDRAKANT SHANTILAL ZAVERI
December 8, 2005
HASMUKHLAL MANEKCHAND SHAH and MANHARLAL P SANGHVI Vs. SAURASHTRA UNIVERSITY
August 16, 2005
HATHIBHAI NARJIBHAI PATEL Vs. STATE OF GUJARAT
August 17, 2005
HEIRS Vs. MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL
March 24, 2005
HEMANSU NARANDAS PATEL Vs. MANIBEN DHANJIBHAI GANDHI
October 11, 2005
HEMENDRA M MANKAD Vs. SECRETARY
November 18, 2005
HETALBEN ALIAS HEENABEN Vs. STATE OF GUJARAT
July 19, 2005
HEUBACH COLOUR PVT. LTD. Vs. UNION OF INDIA
March 16, 2005
HIMANSHU MADANLAL SHAH Vs. B M POOJARI
September 22, 2005
HIMMATBHAI J KARIA Vs. STATE OF GUJARAT
September 5, 2005
HINDUSTAN TIMES LTD Vs. ASHOK VYAS
October 26, 2005
HIRABHAI MORABHAI TANDEL Vs. (THE) COMPETENT AUTHORITY SAFEMA/NDPS UNIT AND ORS.
April 6, 2005
HIRENKUMAR ALIAS SONI CHANDRAKANT SATHAM Vs. STATE OF GUJARAT
August 24, 2005
HIRUBEN BIJALBHAI HARIJAN Vs. SPECIAL SECRETORY REVENUE DEPTT
March 29, 2005
HITESH K SHAH FINANCIAL SERVICES LTD Vs. UNION OF INDIA
December 29, 2005
HITESHBHAI KANTILAL BAROT Vs. STATE ELECTION COMMISSION
September 29, 2005
HONEBLE JUSTICE R J SHAH RETD FEE ADMISSION COMMITTEE Vs. G S E MEDICAL AND PARAMEDICAL ASSOCN
September 12, 2005
HONEST INDUSTRIAL SENTINELS Vs. OFFICIAL LIQUIDATOR OF ANIK SHIP BREAKING INDUSTRIES LTD.
August 18, 2005
IDEQUIP ENGINEERING LTD Vs. URBAN LAND TRIBUNAL AND EX OFFICIO ADDITIONAL CHIEF
August 18, 2005
IMRANBHAI MOHMADBHAI MANSURI Vs. DISTRICT MAGISTRATE COLLECTORATE
December 8, 2005
INDIAN BANK Vs. O L OF SATNAM EXPORT INDIA LTD
March 9, 2005
INDIAN DRUG MANUFACTURER'S ASSOCIATION Vs. UNION OF INDIA
August 2, 2005
INDIAN OIL CORPORATION LTD Vs. PATEL KISHORBHAI PUNJIRAM
February 25, 2005
INDIAN OIL CORPORATON LIMITED Vs. DHAYABHAI AHSHABHAI PATEL
February 9, 2005
INDRAVIJAYSINH BHIKHUBHA GOHIL Vs. STATE OF GUJARAT
October 26, 2005
INDUBEN B RAWAL Vs. SHARDA SHISHU VIHAR PRIMARY SCHOOL
June 27, 2005
INDUBHAI T VASA HUF Vs. INCOME TAX OFFICER WARD 43
March 22, 2005
INDUMATI BANSILAL SHAH Vs. ANANT GIRDHARLAL SHAH
October 28, 2005
INTERNATIONAL STEEL CORPORATION Vs. UNION OF INDIA
April 25, 2005
ISMAILBHAI RASULBHAI MANSURI Vs. MADANLAL RANGLAL ODA
August 2, 2005
IVEE INJECTAA LTD Vs. JUNAGADH VIBHAGIYA NAGRIK SAHAKARI BANK LTD
January 11, 2005
J A KHIMSURIA IMV Vs. STATE OF GUAJRAT
July 19, 2005
J J DESAI Vs. STATE OF GUJARAT
August 2, 2005
J K CORP LTD Vs. SALES TAX OFFICER
December 26, 2005
J K STEEL & AMP; ALLOYS Vs. UNION OF INDIA
June 29, 2005
J M INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
April 29, 2005
J.K. PAPER LTD. Vs. UNION OF INDIA
December 9, 2005
JABIR HUSSAIN NASIR AHMED BOGA Vs. STATE OF GUJARAT
October 25, 2005
JABIR HUSSAIN NASIR AHMED BOGA Vs. STATE OF GUJARAT
September 10, 2005
JADAV MANOHAR GULABRAO Vs. STATE OF GUJARAT
May 3, 2005
JAGDISH KALUBHAI BHAVSAR Vs. STATE
December 7, 2005
JAGDISH KUMAR VARDARAM MEENA Vs. AIRPORT AUTHORITY OF INDIA
April 25, 2005
JAGDISHBHAI B RAVOOT Vs. STATE OF GUJARAT
March 25, 2005
JAGDISHCHANDRA MAGANLAL TRIVEDI Vs. STATE BANK OF INDIA
November 16, 2005
JAGJIVAN MULCHAND CHOKSHI Vs. MANILAL MOHANLAL SONI
April 6, 2005
JAGRUTIBEN BABUBHAI SHAH PRESIDENT Vs. STATE OF GUAJRAT
July 6, 2005
JAMNADAS MEGHJI Vs. STATE OF GUJARAT
December 26, 2005
JANAKBHAI VIRJIBHAI PATEL Vs. STATE OF GUJARAT
May 3, 2005
JASMIN M PATEL Vs. GUJARAT PUBLIC SERVICE COMMISSION
February 16, 2005
JASWANTSING GURUDEVSING JAT Vs. STATE OF GUJARAT
July 19, 2005
JAWAHAR MAGHJI SINDHI BANSALI Vs. STATE OF GUJARAT
September 22, 2005
JAY AMBE HARI OM FAL AND SHAK BHAJI UTPADAKO NI SAHKARI Vs. STYATE OF GUJARAT
November 25, 2005
JAY ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
May 4, 2005
JAYABEN CHHAGAN WD O CHHAGAN NATHA Vs. UNION OF INDIA
January 27, 2005
JAYANT NICHHABHAI DESAI Vs. UCO BANK
September 7, 2005
JAYANTIBHAI NATHALAL DARJI Vs. PANCHMAHAL DISTRICT CO OPERATIVE BANK LTD
September 12, 2005
JAYANTILAL LALLUBHAI MISTRY Vs. SUPERINTENDENT CENTRAL EXCISE RANGE BILIMORA
August 5, 2005
JAYESH @ JAGDISH @ JAGO MANJIBHAI DABHI Vs. THE COMMISSIONER OF POLICE
April 6, 2005
JAYPALSINH J MANGROLA Vs. STATE OF GUJARAT
December 15, 2005
JENAJI MANAJI THAKORE Vs. STATE OF GUJARAT
February 3, 2005
JEPUR DUDH UTPADAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
July 5, 2005
JHAVERBHAI SAVJIBHAI PATEL Vs. KANCHANBEN NATHUBHAI PATEL
May 10, 2005
JHOOLA REFINERIES LTD Vs. UNION OF INDIA
December 23, 2005
JIGNESHKUMAR ALIAS PINTOO ASHOK DALWADI Vs. STATE OF GUJARAT
December 8, 2005
JINDAL SAW LTD Vs. SAUBHAGYACHAND SHAMBULAL VORA
October 7, 2005
JINDAL SAW LTD Vs. SAUBHAGYACHAND SHAMBULAL VORA
October 5, 2005
JITENBHAI KHANTILAL SHAH Vs. STATE OF GUJARAT
August 4, 2005
JITENDRA CHANDULAL DOSHI Vs. STATE OF GUJARAT
July 19, 2005
JITENDRA SHANTILAL SHUKLA Vs. BANK OF BARODA
April 25, 2005
JITENDRAKUMAR JAYANTILAL DHRUVA Vs. STATE OF GUJARAT
May 10, 2005
JITUBHAI MASTUBHAI Vs. NATVARLAL MAHIJIBHAI
March 2, 2005
JIVUBA KESHUBHA Vs. SHASHIKANT GOVINDJI TRIVEDI
December 9, 2005
JOINT COMMISSIONER OF INCOME-TAX Vs. PANCHRATNA HOTELS PVT. LTD.
September 12, 2005
JORUBHA RAGHAJI AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
August 23, 2005
JUBILEE MILLS LTD Vs. O L OF JUBILEE MILLS LTD
August 10, 2005
JUNED FARUQ HAYAT Vs. STATE OF GUJARAT
December 8, 2005
JYANTI WD O ANILKUMAR ANATRAO AMBALGEKAR Vs. BALASAHEB MARUTIRAO JADHAV
July 28, 2005
JYOTI LIMITED Vs. M H PADHIYAR
January 10, 2005
K D PATEL Vs. G S F C
September 9, 2005
K M VIN PRINCIPAL JUDGE FAMILY COURT Vs. DASHRATH DEVADA PRESIDENT
September 22, 2005
K PRATAP REDDY Vs. INSTITUTE OF RURAL MANAGEMENT ANAND SOCIETY
August 30, 2005
K. KACHARADAS PATEL SPECIFIC FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
March 1, 2005
KACHCHH JAL SANKAT NIVARAN SAMITI Vs. STATE OF GUJARAT
October 4, 2005
KAILASH IVESTMENTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
August 26, 2005
KAILASHBEN NINAMA JUNIOR LECTURER IN P and SM Vs. GUJARAT UNIVERSITY
July 20, 2005
KAILASHBEN WD O INDRAVADAN HARILAL SONI Vs. SUBHASHCHANDRA OCHHAVLAL MEHTA
March 17, 2005
KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD Vs. RAISING MANGALBHAI PARMAR
June 20, 2005
KAIRAVEE DHARMESH DAVE Vs. SURAT MUNICIPAL INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
July 11, 2005
KALUBHAI SAMJIBHAI NAKUM Vs. STATE OF GUJARAT
March 30, 2005
KAMALBENS BHALERAO Vs. STATE OF GUJARAT
October 13, 2005
KAMINIBEN MANGALDAS SHAH Vs. BHARATBHAI RASIKLAL SHAH
March 10, 2005
KAMLESH LALCHAND JAIN Vs. UNION OF INDIA
September 23, 2005
KANABHAI LAXMANBHAI KANGAD Vs. BHOGILAL GIRDHARILAL KOTAK
December 8, 2005
KANJIBHAI DAHYABHAI MALSATTAR Vs. STATE OF GUJARAT
March 10, 2005
KANTABEN BABULAL BORAD Vs. GSRTC
March 24, 2005
KANTIBHAI ISHWARBHAI PATEL Vs. CHANDRAKANT ISHWARBHAI PATEL
March 28, 2005
KANTILAL Vs. PRAGJI PARSHOTTAMS HEIR
October 4, 2005
KANUBHAI PURSOTTAMBHAI BARIYA Vs. STATE OF GUJARAT
July 5, 2005
KAPILABEN ASHOKBHAI PATEL Vs. STATE OF GUJARAT
December 13, 2005
KAUSHALBHAI RAMESHBHAI DESAI Vs. DISTRICT MAGISTRATE SURAT
March 11, 2005
KAUSHIK SHUKLAL JAIN Vs. I O C
April 7, 2005
KAY BEE TEX SPIN LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
January 24, 2005
KESHAVJI RAVJIBHAI PATEL Vs. JIVRAJ and CO
February 14, 2005
KHAMAR KAUSHIKBHAI CHOTALAL Vs. STATE OF GUAJRAT
September 19, 2005
KHASOR DHEMARBHAI KARSANBHAI Vs. DEPUTY COLLECTOR
July 15, 2005
KHEDA DIST CO OP MILK PRODUCERS UNION LTD Vs. S B PARMAR
March 9, 2005
KHIMJIBHAI SANABHAI PARMAR Vs. SEVALIA CEMENT WORKS
March 31, 2005
KHODAJI MAFATJI THAKOR Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
February 10, 2005
KIRANKUMAR RANCHHODBHAI Vs. HIRABEN WD O GANIBHAI
November 25, 2005
KIRITKUMAR K. SHROFF Vs. COMMISSIONER OF WEALTH-TAX
August 1, 2005
KISHORCHANDRA GANDULAL PETHANI Vs. STATE OF GUJARAT
March 18, 2005
KRISHNA KESHAV LABORATORIES LTD. Vs. COMMISSIONER OF INCOME TAX
January 12, 2005
KRISHNAKANT MAGANLAL BRAHMBHATT Vs. STATE OF GUJARAT
November 30, 2005
KUBER ROLLING MILL PRIVATE LIMITED Vs. STATE OF GUJARAT
December 6, 2005
LALBHAI TRADING COMPANY Vs. UNION OF INDIA
November 25, 2005
LALITKISHORE OMPRAKASH ARYA Vs. STATE
December 14, 2005
LALITKUMAR D THAKKAR Vs. CONTROLLING AUTHORITY and ASSTT LABOUR COMMISSIONER
November 18, 2005
LALLUBHAI BAPUJIBHAI PARMAR Vs. PANCHMAHAL DISTRICT PANCHAYAT
February 23, 2005
LANDT NIRO LIMITED Vs. MYSORE PAPER MILLS LTD
March 7, 2005
LAXMINAGAR CO OP HOUSING SOCIETY THRO ORGANISOR Vs. MAMLATDAR and ALT
February 9, 2005
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April 7, 2005
LIFE INSURANCE CORPO OF INDIA Vs. PRAVINBHAI TRIVEDI
September 21, 2005
LT COL RETD APN SINHA Vs. ONGC LTD
September 14, 2005
M B PARMAR Vs. STATE BANK OF INDIA
April 19, 2005
M G PADHIYAR Vs. HONBLE HIGH COURT OF GUJARAT
March 9, 2005
M JAGDAMBA DYEING and PRINTING Vs. RAMKUMAR RAMCHAL MISHRA C O SURAT SILK LABOUR UNION
September 22, 2005
M M P CHARITABLE TRUST ITS MANIAGING TRUSTEE Vs. STATE OF GUJARAT
September 14, 2005
M M VAGHELA Vs. NATIONAL TEXTILE CORPORATION GUJARAT LTD
October 20, 2005
MADHU TEXTILES AHMEDABAD LTD Vs. OFFICIAL LIQUIDATOR
April 27, 2005
MADHUBEN Vs. DIPAKBHAI DEVANI AND ORS.
December 6, 2005
MADHUBHAI GANDABHAI PATEL Vs. JOITARAM JIVIDAS PATEL
August 24, 2005
MAFATLAL ENGINEERING INDUS LTD Vs. ISHWARBHAI K MAKWANA
January 28, 2005
MAFATLAL INDUSTRIES LTD Vs. S A CHEMICALS
April 20, 2005
MAGANBHAI SHAMJIBHAI PATEL Vs. STATE OF GUJARAT
August 8, 2005
MAHAVEER GHANTAKARAN ENTERPRISES Vs. SHARAD PANDITRAV VANI
February 17, 2005
MAHAVIR EXPORTS Vs. UNION OF INDIA
October 6, 2005
MAHEBOOBSHAH ANWARSHAH FAKIR Vs. THE COMMISSIONER OF POLICE
March 14, 2005
MAHENDRA PETROCHEMICALS LTD Vs. UNION OF INDIA
December 22, 2005
MAHENDRABHAI NAGJIBHAI PATEL Vs. ILABEN MAHENDRABHAI PATEL
January 10, 2005
MAHENDRAKUMAR KHODIDAS PATEL Vs. DIRECTOR OF MUNICIPALITIES
June 23, 2005
MAHENDRAKUMAR MANILAL PATEL Vs. RAMJIBHAI DALSIBHAI CHAUDHARI
October 27, 2005
MAHENDRASINH DOLATSINH THAKOR Vs. CHAIRMAN AND MANAGING DIRECTOR
March 14, 2005
MAHESANA DIST COOP MILK PRODUCERS UNION LTD Vs. LAVJIBHAI NARSANGBHAI CHAUDHARI
October 11, 2005
MAHESH DUTT Vs. STATE OF GUJARAT
September 27, 2005
MAHESHBHAI DHAYABHAI AUD Vs. STATE OF GUJARAT
June 20, 2005
MAHESHKUMAR VIRJIBHAI TRIVEDI Vs. STATE OF GUJARAT
October 11, 2005
MALIKBHAI MURADALI LAKHANI Vs. SALMABEN MALIKBHAI LAKHANI
May 13, 2005
MAMMADIQBALGULAMHUSSAINVALMIYA Vs. STATE OF GUJARAT
October 26, 2005
MANAGER GATI CARGO MANAGEMENT SERVICES Vs. PANDEY NARENDRAKUMAR SERVICES
July 19, 2005
MANAGER, SURAT TEXTILE MARKET CO-OP.SHOPS Vs. ASHOKBHAI K PATEL
December 2, 2005
MANGUBEN WD O DHIRAJI S PARMAR Vs. BHUPTAJI R PARMAR
July 6, 2005
MANHAR T PARMAR Vs. JAMNAGAR MUNICIPAL CORPORATION
November 17, 2005
MANHARBHAI MULJIBHAI KAKADIA Vs. SHAILESHBHAI MOHANBHAI PATEL
August 26, 2005
MANIBEN WD O NARANJI KASANJI Vs. NAGIN LAKHA
July 25, 2005
MANJIBHAI VALJIBHAI GAMECHA VAGHRI Vs. STATE OF GUJARAT
April 21, 2005
MANJULABENJIVABHAISAPARIA Vs. KUMUDKUMARI JORAVARSING ZALA
October 28, 2005
MANOHAR MADHUKAR TAMBE Vs. BHAGUBHAI LILADHAR
October 20, 2005
MANSA NAGRIK SAHAKARI BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER OF GUJARAT STATE
February 21, 2005
MANSUKHBHAI LAVJIBHAI Vs. STATE OF GUJARAT
June 23, 2005
MARKETYARD COMMERCIAL CO OP BANK LTD Vs. STATE OF GUJARAT
October 5, 2005
MATHURAM CINEMA Vs. PRAVIN PRABHUDAS BRAHMBHATT
August 4, 2005
MATSUSHITA LAKHANPAL BATTERY INDIA LTD Vs. UNION OF INDIA
February 24, 2005
MAYANKKUMAR DHANSUKHLAL Vs. C RAJNIKANT and CO
August 18, 2005
MAYANKKUMAR GOPALBHAI PATEL Vs. PRINCIPAL R G SHAH SCIENCE COLLEGE
February 9, 2005
MEDICAL OFFICER PRIMARY HEALTH CENTER Vs. JIKUBHAI R SAPARIA
August 8, 2005
MEGHMANI ORGANICS LTD Vs. GOVERNMENT OF GUJARAT
April 20, 2005
MEHSANA ICE and COLD STORAGE PVT LTD Vs. COMMISSIONER OF INCOME TAX
March 15, 2005
MEHTA PRAFULCHANDRA KALIDAS Vs. PATEL CHELJIBHAI KALIDAS
September 29, 2005
MICRO FORGE INDIA LTD Vs. UNION OF INDIA
December 9, 2005
MILCENT APPLIANCES PVT LTD Vs. UNION OF INDIA
March 18, 2005
MILCENT APPLIANCES PVT LTD Vs. UNION OF INDIA
March 21, 2005
MINOR RAJUBHAI GALBABHAI THURI Vs. PRAKASHBHAI DHULABHAI PRAJAPATI AND OTHERS
January 20, 2005
MIRA SINGH S. RAJPUT Vs. NATIONAL SMALL INDUSTRIES CORPN. LTD.
January 29, 2005
MIRANDA TOOLS Vs. JAYESH M PATEL
August 18, 2005
MM SHETH Vs. AMC
December 13, 2005
MODI VASUDEV PUNAMCHAND Vs. DISTRICT JUDGE MEHSANA
April 7, 2005
MOHAMAD KAMIL AHMEDMIYA SHAIKH Vs. UNION OF INDIA
September 5, 2005
MOHANBHAI MANDUBHAI Vs. STATE OF GUJARAT
September 19, 2005
MOHANBHAI MANDUBHAI Vs. STATE OF GUJARAT
September 20, 2005
MOHANBHAI RAMJIBHAI KERATRA Vs. SURENDRANAGAR DISTRICT PANCHAYAT
July 5, 2005
MOHINIDEVI GANGARAM MALI Vs. SUBHASHCHANDRA TRYAMBAKLAL TRIVEDI
February 11, 2005
MOHIT MARKETING LTD Vs. CY CIT
April 21, 2005
MOHMED JUMERATI TOLAKMIYA Vs. ANJANI TEXTILES
April 8, 2005
MONGHIBA LAKHAJI Vs. HIRA KUNVAR MULJI
April 6, 2005
MORBI TALUKA PANCHAYAT Vs. VIKRAMSINH GAMBHIRSINH
September 22, 2005
MORI MANHARSINH AMARSANG Vs. SURENDRANAGAR JOINT NAGARPALIKA
February 25, 2005
MORVI TALUKA PANCHAYAT Vs. VIKRAMSINH GAMBHIRSINH
September 29, 2005
MUKESH HIMATLAL SHETH Vs. STATE OF GUJARAT
November 5, 2005
MUKESHBHAI N KAMDAR Vs. STATE OF GUJARAT
July 26, 2005
MUKTA METAL PRINTERS Vs. UNION OF INDIA
April 13, 2005
MUKUND GLOBAL FINANCE LTD. Vs. HAMCO MINING AND SMELTING LTD.
September 12, 2005
MUKUNDKUMAR TRIKAMBHAI CHAUHAN Vs. STATE OF GUAJRAT
September 9, 2005
MULABHAI N CHAVDA Vs. UNION OF INDIA
April 28, 2005
MUNICIPAL CORP OF AHMEDABAD Vs. TRIBHOVANDAS R PATEL
August 31, 2005
MUNIRKHAN M. PATHAN & OTHERS Vs. TARLIKABEN WD/O. SAMIE M. TRIPATHI & OTHERS
April 13, 2005
MURLIDHAR LAHORIMAL Vs. COMMISSIONER OF INCOME TAX
November 14, 2005
N B KAZI Vs. HIGH COURT OF GUJARAT
November 23, 2005
N B SURTI FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
October 6, 2005
N G VAGHELA Vs. STATE OF GUJARAT
September 15, 2005
NAGESHWAR VIDHYA TRUST Vs. PANKAJBHAI HARISHCHANDRA JANI
May 5, 2005
NAGJIBHAI SHANKARBHAI PATEL Vs. STATE OF GUJARAT
September 9, 2005
NALINI K DAVE Vs. GOVT OF GUJARAT
May 13, 2005
NANDHUBEN JIVANAVALA Vs. THE STATE OF GUJARAT & 3 OTHERS
July 6, 2005
NARANBHAI R PATEL Vs. O L OF G S T C
March 29, 2005
NARAYAN S MOHITE Vs. STATE
December 22, 2005
NARESH GOVINDBHAI PATEL Vs. STATE OF GUJARAT
April 8, 2005
NARMADA ALUMINIUM INDUSTRIES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECO
April 25, 2005
NAROTTAM NARANDAS PATEL Vs. A B GOR
April 6, 2005
NARUBHA GHEMARSINH DARBAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
October 11, 2005
NASIMBANU Vs. RAMJIBHAI BACHUBHAI AHIR
February 11, 2005
NASIMBANU WD O SIRAJUDDIN AMRUDDIN KAZI Vs. RAMJIBHAI BACHUBHAI AHIR
February 1, 2005
NATHALAL MOHANLAL PANDYA Vs. DY COLLECTOR and COMPETENT OFFICER AMRELI
April 5, 2005
NATIONAL DAIRY DEVELOPMENT BOARD Vs. ARVIND M GANDHI
December 7, 2005
NATIONAL INSURANCE CO LTD Vs. JUVANSANGBHAI MANSANGBHAI MORI
August 8, 2005
NATIONAL TEXTILE CORPORATION GUJARAT LTD Vs. GIRISHKUMAR G ROHIT
April 6, 2005
NATWARLAL PITAMBARDAR PATEL Vs. A B TRIVEDI
March 17, 2005
NAVINKUMAR Vs. STATE
December 26, 2005
NAVPAD TEXTILE INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)
September 19, 2005
NEON LABORATORIES LTD Vs. MEDICAL TECHNOLOGIES LTD
December 19, 2005
NEW COOL WELL INTERNATIONAL Vs. UNION OF INDIA
June 27, 2005
NEW INDIA ASSURANCE CO LTD Vs. JIVRAM JETHA BAMBHANIA
August 2, 2005
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February 8, 2005
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February 2, 2005
NEW INDIA ASSURANCE CO LTD Vs. BANUBEN SIKANDARBHAI SHAIKH
February 24, 2005
NEW JAGAT TEXTILE MILLS PVT LTD Vs. COMMISSIONER OF INCOME TAX
March 24, 2005
NILESH MANSUKHLAL TOLIYA Vs. STATE OF GUJARAT
December 9, 2005
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October 14, 2005
NIRANJAN D BHATT Vs. STATE OF GUJARAT
November 23, 2005
NIRMAN TEXTILE MILLS P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
January 10, 2005
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December 12, 2005
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July 25, 2005
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May 5, 2005
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June 30, 2005
O L OF ABAD MFG and CALICO PRINTING MILLS LTD Vs. I D B I
August 17, 2005
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July 18, 2005
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August 23, 2005
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March 11, 2005
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September 15, 2005
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July 15, 2005
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August 12, 2005
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July 18, 2005
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December 1, 2005
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May 12, 2005
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September 27, 2005
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October 11, 2005
ONGC LABOUR UNION Vs. UNION OF INDIA
July 26, 2005
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July 26, 2005
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March 25, 2005
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March 9, 2005
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March 15, 2005
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August 8, 2005
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May 13, 2005
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December 15, 2005
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October 26, 2005
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June 29, 2005
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August 9, 2005
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September 13, 2005
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April 20, 2005
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April 19, 2005
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June 22, 2005
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March 25, 2005
PARIKH BROS Vs. A C I T
March 22, 2005
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April 5, 2005
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February 28, 2005
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September 7, 2005
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March 28, 2005
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March 25, 2005
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October 28, 2005
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November 14, 2005
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April 7, 2005
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October 27, 2005
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April 1, 2005
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April 25, 2005
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February 10, 2005
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February 21, 2005
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April 13, 2005
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July 28, 2005
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November 18, 2005
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May 12, 2005
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April 20, 2005
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March 10, 2005
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February 18, 2005
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March 30, 2005
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April 27, 2005
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October 21, 2005
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October 21, 2005
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August 16, 2005
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October 25, 2005
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June 16, 2005
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September 16, 2005
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October 3, 2005
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May 4, 2005
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August 2, 2005
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August 26, 2005
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March 17, 2005
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April 15, 2005
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May 3, 2005
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May 6, 2005
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November 21, 2005
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July 11, 2005
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December 7, 2005
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September 7, 2005
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December 26, 2005
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March 29, 2005
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October 11, 2005
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March 9, 2005
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June 17, 2005
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December 12, 2005
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March 25, 2005
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April 21, 2005
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January 20, 2005
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July 4, 2005
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December 21, 2005
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September 21, 2005
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March 3, 2005
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August 31, 2005
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March 16, 2005
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February 18, 2005
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July 4, 2005
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March 23, 2005
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March 15, 2005
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January 12, 2005
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June 12, 2005
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September 7, 2005
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March 17, 2005
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August 31, 2005
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March 29, 2005
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January 11, 2005
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July 25, 2005
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June 22, 2005
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December 9, 2005
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June 24, 2005
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February 20, 2005
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January 20, 2005
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November 15, 2005
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August 3, 2005
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September 27, 2005
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February 24, 2005
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September 2, 2005
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February 17, 2005
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June 20, 2005
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April 27, 2005
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October 11, 2005
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July 25, 2005
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July 21, 2005
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July 14, 2005
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July 1, 2005
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September 28, 2005
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December 1, 2005
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March 3, 2005
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February 21, 2005
RASHMIKANT C PATEL Vs. JOINT CHARITY COMMISSIONER
May 23, 2005
RASHTRIYA MAZDOOR UNION Vs. HINDUSTAN PETROLEUM CORPORATION LTD
May 13, 2005
RASIKLAL A DAVE Vs. NARMADABEN
August 18, 2005
RAVINDRA PARK CO OPERATIVE HOUSING SOCIETY Vs. MAMLATDAR
February 10, 2005
REGIONAL DIRECTOR ESI CORPORATION Vs. O L OF PRASAD MILLS LTD
August 4, 2005
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April 29, 2005
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August 31, 2005
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August 31, 2005
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August 26, 2005
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December 6, 2005
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February 16, 2005
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February 25, 2005
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August 31, 2005
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September 29, 2005
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July 22, 2005
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April 5, 2005
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May 11, 2005
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February 9, 2005
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February 25, 2005
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December 12, 2005
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February 22, 2005
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November 23, 2005
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April 27, 2005
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April 29, 2005
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July 18, 2005
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September 27, 2005
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March 4, 2005
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January 30, 2005
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February 22, 2005
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February 16, 2005
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October 3, 2005
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April 4, 2005
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April 15, 2005
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June 29, 2005
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August 10, 2005
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February 18, 2005
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May 6, 2005
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August 25, 2005
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September 7, 2005
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June 15, 2005
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April 8, 2005
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July 20, 2005
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May 13, 2005
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August 31, 2005
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August 22, 2005
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July 4, 2005
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May 13, 2005
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January 18, 2005
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December 6, 2005
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April 25, 2005
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July 14, 2005
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January 3, 2005
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August 17, 2005
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April 6, 2005
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June 22, 2005
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September 15, 2005
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January 31, 2005
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November 30, 2005
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October 10, 2005
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November 22, 2005
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August 12, 2005
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July 22, 2005
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March 14, 2005
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April 8, 2005
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June 20, 2005
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November 30, 2005
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December 9, 2005
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September 6, 2005
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January 28, 2005
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September 30, 2005
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November 30, 2005
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October 19, 2005
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October 20, 2005
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December 8, 2005
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December 1, 2005
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April 28, 2005
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January 24, 2005
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November 29, 2005
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May 10, 2005
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January 13, 2005
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March 23, 2005
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November 24, 2005
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December 16, 2005
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July 27, 2005
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July 21, 2005
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July 14, 2005
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July 7, 2005
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August 10, 2005
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August 23, 2005
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August 31, 2005
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August 24, 2005
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August 30, 2005
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May 7, 2005
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May 6, 2005
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June 22, 2005
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June 22, 2005
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June 16, 2005
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June 15, 2005
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June 30, 2005
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July 6, 2005
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March 9, 2005
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March 30, 2005
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April 13, 2005
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April 21, 2005
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April 19, 2005
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January 17, 2005
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January 27, 2005
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January 25, 2005
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February 17, 2005
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March 2, 2005
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February 22, 2005
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December 14, 2005
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December 19, 2005
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December 23, 2005
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September 1, 2005
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November 16, 2005
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November 14, 2005
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November 15, 2005
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October 20, 2005
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November 27, 2005
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December 1, 2005
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September 29, 2005
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September 29, 2005
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October 6, 2005
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September 6, 2005
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September 5, 2005
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September 10, 2005
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September 12, 2005
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September 16, 2005
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September 20, 2005
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September 16, 2005
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July 5, 2005
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September 13, 2005
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August 12, 2005
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April 25, 2005
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January 29, 2005
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December 1, 2005
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April 19, 2005
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October 6, 2005
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April 27, 2005
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May 9, 2005
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May 12, 2005
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September 27, 2005
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July 18, 2005
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February 3, 2005
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April 6, 2005
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January 18, 2005
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December 21, 2005
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June 23, 2005
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May 13, 2005
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March 10, 2005
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February 7, 2005
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April 27, 2005
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February 22, 2005
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December 9, 2005
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April 19, 2005
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October 13, 2005
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May 11, 2005
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October 18, 2005
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March 1, 2005
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August 4, 2005
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July 1, 2005
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June 29, 2005
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October 11, 2005
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February 23, 2005
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December 28, 2005
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February 15, 2005
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January 17, 2005
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September 6, 2005
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June 29, 2005
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August 29, 2005
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August 23, 2005
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August 23, 2005
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February 28, 2005
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February 22, 2005
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December 14, 2005
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November 21, 2005
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September 29, 2005
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February 23, 2005
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August 17, 2005
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September 5, 2005
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October 20, 2005
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December 23, 2005
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March 23, 2005
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September 19, 2005
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July 13, 2005
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December 12, 2005
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December 22, 2005
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March 16, 2005
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February 7, 2005
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April 13, 2005
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December 2, 2005
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February 8, 2005
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August 25, 2005
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August 18, 2005
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June 23, 2005
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January 18, 2005
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March 29, 2005
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April 20, 2005
VARUN FILAMENTS PVT LTD Vs. ADDL DIR GENERAL, DTE GENERAL OF EXCISE
September 16, 2005
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September 6, 2005
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December 29, 2005
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December 22, 2005
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August 22, 2005
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September 7, 2005
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February 21, 2005
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February 21, 2005
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August 8, 2005
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July 15, 2005
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December 19, 2005
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June 22, 2005
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November 30, 2005
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July 11, 2005
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July 4, 2005
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October 4, 2005
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October 27, 2005
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December 15, 2005
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March 15, 2005
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September 21, 2005
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September 19, 2005
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March 29, 2005
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December 8, 2005
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March 11, 2005
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May 11, 2005
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October 20, 2005
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July 20, 2005
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July 21, 2005
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March 2, 2005
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March 3, 2005
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November 17, 2005
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March 2, 2005