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Case Index
Title
Date
A C FOOTWEAR CO Vs. DEIEM INDIA PVT LTD
September 27, 2005
A I I M S Vs. GOVERNMENT OF NCT OF DELHI
August 30, 2005
A K JAIN Vs. STATE CBI
October 5, 2005
A K SINGH Vs. UNION OF INDIA
January 14, 2005
A K TRAKRU Vs. M C D
March 4, 2005
A P JAIN Vs. FARIDABAD METAL UDYOG
July 4, 2005
A P KAPUR Vs. U O I
February 23, 2005
A R KHANNA AND SONS Vs. DDA
November 23, 2005
A.K. ASTHANA AND ANOTHER Vs. M.D. JINDAL
April 7, 2005
ABDUL KHALID Vs. STATE (NCT OF DELHI)
January 17, 2005
ABDUL MURASALIN Vs. STATE
September 16, 2005
ABDUL SALAM Vs. STATE
March 24, 2005
ABHAY CHAUHAN Vs. RACHNA SINGH
April 6, 2005
ABN AMRO BANK NV Vs. RATAN LAL VARMA and SONS
April 26, 2005
ADIDAS SALOMON AG Vs. A DHAWAN
February 22, 2005
ADIDAS SALOMON AG Vs. JAGDISH GROVER
February 22, 2005
ADITYA INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
August 24, 2005
AGGARWAL and MODI ENTERPRISES CINEMA PROJECT PVT LTD Vs. NEW DELHI MUNICIAPAL COUNCIL
August 30, 2005
AIR CONTROL AND CHEMICAL ENGINEERING CO. LTD. THROUGH SHRI B.C. JOSHI DY. GENERAL MANAGER Vs. UNION OF INDIA (UOI) THROUGH SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE,
January 11, 2005
AIR TRAVEL BUREAU LTD Vs. UNION OF INDIA
March 11, 2005
AIR VICE MARSHAL J S KUMAR Vs. GOVERNING COUNCIL OF AIR FORCE SPORTS COMPLEX
August 12, 2005
AIRPORT AUTHORITY OF INDIA Vs. PROTECTIVE CONSULTANCY AND SECURITY SERVICES P LIMITED
November 8, 2005
AIRPORTS AUTHORITY OFFICERS ASSOCIATION INDIA Vs. UNION OF INDIA
May 16, 2005
AISHWARYA TELECOM PVT LTD Vs. BHARAT SANCHAR NIGAM LIMITED
September 19, 2005
AJAY APPAN Vs. INDRAPRASTHA POWER GENERATION CORPORATION CO LTD
August 5, 2005
AJAY FOTEDAR Vs. STATE OF NCT OF DELHI
July 29, 2005
AJAY GUPATA Vs. STATE
October 22, 2005
AJAY KUMAR BHATNAGAR Vs. UNION OF INDIA
August 16, 2005
Ajay Kumar Ramineni Vs. IIT Delhi
December 7, 2005
AJAY KUMAR REMINENI Vs. INDIAN INSTITUTE OF TECHNOLOGY DELHI
August 24, 2005
AJAY SINGH Vs. DELHI POLICE PUBLIC SCHOOL
January 4, 2005
AJEET KUMAR Vs. MANAGMENT OF MS RAIL INDIA TECHNICAL AND ECONOMIC SERVICE LTD
December 6, 2005
AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 2, 2005
AJIT SINGH Vs. DIRECTORATE OF EDUCATION
February 4, 2005
AJIT SINGH Vs. RAMESH VOHRA
April 25, 2005
AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
September 5, 2005
AJIT SINGH NAYYER Vs. UNION OF INDIA
November 24, 2005
AKHIL KUMAR Vs. UNIVERSITY OF DELHI
April 29, 2005
AKHTAR PARVEZ Vs. STATE
September 28, 2005
AKIL AND JAVED Vs. STATE
September 16, 2005
AKSHAY VERMA Vs. CANARA BANK
November 10, 2005
ALACS FINANZ LTD Vs. OKSH TECHNOLOGIES
May 16, 2005
ALBAMER AND CO LTD Vs. MINERALS AND METALSTRADING CORPORATION
October 25, 2005
ALBATROSS PHARMA Vs. CIPLA LIMITED
August 23, 2005
ALBERTO CULVER COMPANY Vs. VOI FASHION STORES
January 20, 2005
ALKARMA Vs. COMMISSIOINER OF CENTRAL EXCISE
November 29, 2005
ALL INDIA CONFEDERATION OF THE BLIND Vs. GOVT OF NCT OF DELHI
August 3, 2005
All India Council for Technical Education Vs. Ombir Kaushik
December 22, 2005
ALL INDIA PNB RETIRED OFFICERS ASSOCIATION Vs. PUNJAB NATIONAL BANK
August 5, 2005
ALL INDIA SIDDHARTH INTERNATIONAL EDUCATION SOCIETY Vs. LT GOVERNOR
February 25, 2005
ALLIED SHIPPING and PACKING CO PVT LTD Vs. SECRETARY LABOUR
February 18, 2005
ALLIED SHIPPING and PACKING CO PVT LTD Vs. SECRETARY LABOUR
January 18, 2005
ALSTOM Vs. NORTH EASTERN ELECTRIC POWER CORP
November 9, 2005
AMAN SERVICES Vs. COMISSIONER OF POLICE
November 7, 2005
AMAR ALIAS BAHADUR Vs. STATE
April 8, 2005
AMAR DEEP SINGH Vs. STATE
September 30, 2005
AMAR NATH SEHGAL Vs. UNION OF INDIA
February 21, 2005
AMAR PAL Vs. MCD
December 23, 2005
AMARDEEP SINGH Vs. STATE
October 7, 2005
AMARESH GANGULI Vs. ARUN GANGULI
October 20, 2005
AMARJIT KAUR KOHLI Vs. NEETA KAPOOR
May 18, 2005
AMARWATI EXPORTS PVT LTD Vs. U O I
May 30, 2005
AMBIANCE INDIA PVT LTD Vs. NAVEEN JAIN
March 16, 2005
AMERICAN EXPRESS TRAVEL RELATED SERVICES CO INC Vs. ATN ARIHANT INTERNATIONAL LTD
July 14, 2005
AMITOSH MOITRA Vs. RAM PRAKASH
May 16, 2005
AMRIT LAL BATRA Vs. DIVAKAR PANDEY
March 16, 2005
AMRITLAL MEHTA Vs. D G OF REVENUE INT and INVEST
December 8, 2005
ANAND & ANAND Vs. COMMISSIONER OF INCOME TAX
November 18, 2005
ANAND KUMAR Vs. ANIL ARORA
September 8, 2005
ANAND PRAKASH SINGAL Vs. GOVERNMENT OF NCT OF DELHI
August 5, 2005
ANAND SHRIVASTAV Vs. UNION OF INDIA
September 8, 2005
ANANG PAL SINGH Vs. UNION OF INDIA
November 18, 2005
ANANT RAJ AGENCIES Vs. D D A
April 5, 2005
ANGAD PAUL Vs. M D JINDAL
May 31, 2005
ANIL KRISHNA TANDON Vs. STATE
November 8, 2005
ANIL KUMAR Vs. UNION OF INDIA
October 22, 2005
ANIL KUMAR Vs. STATE
July 26, 2005
ANIL KUMAR Vs. UOI
August 24, 2005
ANIL KUMAR JAIN Vs. UNION OF INDIA
May 5, 2005
ANIL RAJPAL Vs. DELHI DEVELOPMENT AUTHORITY
August 30, 2005
ANIL RAJPUT Vs. DELHI DEVLOPMENT AUTHORITY
August 24, 2005
ANIL SINGH Vs. N D M C
February 11, 2005
ANIS AHMAD Vs. HONGKONG and SHANGAI BANKING CORPN
July 15, 2005
ANITA SHARMA and SHRI HARISH KUMAR SHARMA Vs. STATE
March 22, 2005
ANJU TAKYAR Vs. H C TAKYAR
October 3, 2005
ANJUM NATH Vs. BRITISH AIRWAYS PLC
October 19, 2005
ANNMARY LUKE KOCHERY Vs. UNIVERSITY OF DELHI
December 8, 2005
ANSAL BUILDWELL LTD Vs. NORTH EASTERN INDIRA GANDHI INSTITUTE OF HEALTH and MEDICAL SCIENCE
March 2, 2005
ANSAL HOTELS LTD. Vs. MUNICIPAL CORPORATION OF DELHI
April 19, 2005
ANSAR AHMED Vs. STATE GOVT OF NCT OF DELHI
September 2, 2005
ANUJ JOHRI Vs. UNION OF INDIA
March 7, 2005
ANUP SINGH Vs. GOVT OF N C T OF DELHI
January 31, 2005
ANUPAM BHARTEEYA Vs. STATE
July 8, 2005
ANUPAM THEATRES AND EXHIBITORS P LTD Vs. BESE RAJDHANI POWER LTD
May 20, 2005
ANURAG MALIK Vs. AMIT MALIK
December 14, 2005
ANURODH CONSTRUCTIONS Vs. DELHI DEVELOPMENT AUTHORITY
August 18, 2005
APEEJAY SCHOOL Vs. GOPI CHAND
February 7, 2005
APEX BANK OF URBAN COOP BANKS OF MAHARASHTRA AND GOA LTD Vs. JT SECY COOP AUTHORITY
December 9, 2005
APPAREL EXPORT PROMOTION COUNCIL Vs. PRABHATI PATNI PROPRIETOR COMFORT FURNISHERS
December 1, 2005
ARCHANA DAYAL Vs. UNION OF INDIA
May 2, 2005
ARCHANA MATHUR Vs. BSES RAJDHANI POWER LTD
September 2, 2005
ARGHA SEN Vs. INTERRA INFORMATION TECHNOLOGIES PVT LTD
September 12, 2005
ARNIE Club Vs. NDMC
November 30, 2005
ARUN KUMAR GARG Vs. UNIVERSITY OF DELHI
May 20, 2005
ARUN KUMAR GOENKA Vs. STATE NCT OF DELHI
November 18, 2005
ARUN NIRULA Vs. VIDYA GANDHI
March 16, 2005
ARUN PRASADA Vs. UNION OF INDIA
January 25, 2005
ARUNA KENNETH Vs. MCD
October 5, 2005
ARUNESH PUNETHA Vs. BOSTON SCIENTIFIC CORPORATION
August 25, 2005
ARUNWAN THAMVARO Vs. STATE
March 24, 2005
ARVINDRA KUMAR SINGH Vs. HARDAYAL KAUR
January 31, 2005
ARYA ORPHANAGE Vs. BIMLA BEDI
March 1, 2005
ASHA ROHTAGI Vs. ERSTWHILE NEW BANK OF INDIA
April 21, 2005
ASHI P LTD Vs. UNIUN OF INDIA
September 29, 2005
ASHISH GUPTA Vs. IBP CO LTD
November 21, 2005
ASHISH KUMAR PAL Vs. STATE
March 18, 2005
ASHISH PAUL Vs. UNION OF INDIA
July 7, 2005
ASHISH VIRMANI Vs. STATE
July 4, 2005
ASHOK Vs. STATE (GOVERNMENT OF N.C.T. OF DELHI) (DELHI)
March 21, 2005
ASHOK ANAND Vs. STATE BANK OF INDIA
March 22, 2005
ASHOK HOTEL Vs. GOVT OF NCT OF DELHI
July 22, 2005
ASHOK K MITTAL Vs. G D PATHAK
November 17, 2005
ASHOK K MITTAL Vs. G D PATHAK
November 30, 2005
ASHOK KUMAR Vs. LT GOVERNOR OF DELHI
July 25, 2005
ASHOK KUMAR Vs. SLUM and JJ DEPTT MCD
August 11, 2005
ASHOK KUMAR Vs. STATE
March 30, 2005
ASHOK KUMAR Vs. STATE
February 7, 2005
ASHOK KUMAR JAIN Vs. GOVT OF NCT
August 11, 2005
ASHOK KUMAR MITTAL Vs. ASHWANI KAPOOR
May 27, 2005
ASHOK MALHOTRA Vs. UNION OF INDIA
November 18, 2005
ASHOK MALHOTRA Vs. STATE
December 20, 2005
ASHWANI GUPTA Vs. GOVERNMENT OF INDIA
January 7, 2005
ASIA PACIFIC BREWERIES LTD Vs. SUPERIOR INDUSTRIES LIMITED
November 30, 2005
ASIASOFT INDIA PVT LTD Vs. GLOBESYN TECHNOLOGIES LTD
April 27, 2005
ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND TRIBUNAL
July 27, 2005
ASWANI KUMAR AGGARWAL Vs. RAMESHWAR AGGRARWAL
October 21, 2005
ATLANTA CONSTRUCTION COMPANY Vs. AIRPORTS AUTHORITY OF INDIA
December 6, 2005
ATLAS INTERACTIVE INDIA PVT LTD Vs. BHARAT SANCHAR NIGAM LIMITED
February 17, 2005
ATTAR SINGH Vs. U O I
May 21, 2005
ATTAR SINGH and BROS Vs. UNION OF INDIA
January 10, 2005
ATUL MAINI CHOPRA Vs. ADARSH BHALLA
January 10, 2005
AUSTBULK SHIPPING SDN BHD Vs. P E C LIMITED
February 18, 2005
AUSTIN NICHOLS AND CO Vs. ARVIND BEHL DIRECTOR
December 29, 2005
AUSTIN NICHOLS and CO Vs. ARVIND BEHL
November 29, 2005
AUTOCENTRE WORKSHOP Vs. DELHI ADMINISTRATION
September 7, 2005
AVIAT CHEMICALS PVT LTD Vs. MAGNA LABORATORIES GUJARAT PVT LTD
September 29, 2005
AVINASH BHATIA Vs. STATE NCT OF DELHI
March 22, 2005
AZRA SULTANA Vs. STATE
March 3, 2005
B D SHARMA Vs. UNION OF INDIA
October 4, 2005
B K BANSAL Vs. ENFORCEMENT DIRECTORATE
September 22, 2005
B K DAWESAR Vs. K K SAPRA
May 31, 2005
B K HIRDEY MOHINI Vs. GANGA SARAIN
August 1, 2005
B K PURI Vs. PRIMA INTERNATIONAL PVT LTD
February 28, 2005
B K SHARMA Vs. UNION OF INDIA
January 28, 2005
B KRISHAN Vs. UNION OF INDIA
September 21, 2005
B L NISHAD Vs. MARSONS ELECTRICALS LTD
September 29, 2005
B M SINGH Vs. UNION OF INDIA
April 21, 2005
B N KUMAR Vs. DELHI TRANSPORT CORPORATION
January 14, 2005
B R ANAND Vs. DDA
September 1, 2005
B S CHOPRA Vs. MANGT OF KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED
November 17, 2005
B.K. GAUR Vs. DELHI TRANSCO LTD. AND ANR.
August 18, 2005
BABITA RANI Vs. GOVT OF NCT OF DELHI
September 26, 2005
BABU KHAN Vs. STATE OF DELHI
November 24, 2005
BABU RAM Vs. UNION OF INDIA
November 18, 2005
BABY RUPALI Vs. RAJESH GROVER
March 11, 2005
BACCHU SINGH Vs. STATE OF DELHI
September 15, 2005
BAHADUR SINGH Vs. UNION OF INDIA
May 27, 2005
BALBIR SINGH Vs. FINANCIAL COMMISSIONER OF DELHI
March 1, 2005
BALBIR SINGH Vs. GOVERNMENT OF NCT OF DELHI
November 23, 2005
BALDEV SINGH Vs. RARE FUEL and AUTOMOBILES TECHNOLOGIES P LTD
March 24, 2005
BALDEV SINGH DHILLION Vs. UNION OF INDIA
May 26, 2005
BALDEV SINGH DHILLION Vs. U O I
May 20, 2005
BALE RAM Vs. LAND ACQUISITION COLLECTOR
May 12, 2005
BALJEET SINGH Vs. DELHI VIDYUT BOARD
May 11, 2005
BALKRISHNA RAMKARAN GOYAL Vs. UNION OF INDIA
January 28, 2005
BALWANT Vs. UNION OF INDIA
March 1, 2005
BALWANT Vs. UNION OF INDIA
March 3, 2005
BALWANT SINGH Vs. STATE
August 3, 2005
BANK OF BARODA Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
February 24, 2005
BANK OF BARODA EMPLOYEE UNION Vs. BANK OF BARODA
December 19, 2005
BANK OF MAHARASHTRA Vs. G K ENTERPRISES
May 27, 2005
BASU DEV GUPTA Vs. DIRECTOR OF EDUCATION
September 7, 2005
BEDI CONSTRUCTION CO Vs. DDA
November 10, 2005
BEEBCON ENGINEERS PVT LTD Vs. BHARAT HEAVY ELECTRICALS LTD
December 7, 2005
BELAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
December 22, 2005
BHAGIRATH SINGH Vs. UNION OF INDIA
July 22, 2005
BHAGWANT FINANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
May 5, 2005
BHAGWATI KAUR Vs. STATE
July 21, 2005
BHARAT FORGE LTD Vs. ONIL GULATI
May 31, 2005
BHARAT PRASAND NARAIN SINGH Vs. AIRPORTS AUTHORITY OF INDIA
May 16, 2005
BHARAT STARCH INDUSTRIES Vs. UNION OF INDIA (UOI)
September 30, 2005
BHARAT STEEL TUBES PVT LTD Vs. STATE
April 19, 2005
BHARTESH JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 20, 2005
BHARTI GUPTA Vs. RAIL INDIA TECHNICAL AND ECONOMICAL SERVICES LTD
August 9, 2005
BHARTI JAIN Vs. M C D
September 13, 2005
BHARTI TELEVENTURES LTD Vs. DSS ENTERPRISES PRIVATE LTD
August 17, 2005
BHARTIYA NAVINTAM TAKNEEK Vs. NATIONAL COOPERATIVE UNION OF INDIA
March 14, 2005
BHASIN ASSOCIATES Vs. N.B.C.C.
May 31, 2005
BHATINDA CHEMCIALS LTD Vs. UNION OF INDIA
September 22, 2005
BHAWANI DEVI Vs. STATE
July 25, 2005
BHAWNA MANCHANDANI Vs. SWARAN DHAWAN
April 7, 2005
BHIM SINGH Vs. KRISHAN KUMAR
February 4, 2005
BHOGI CHAUDHARY Vs. STATE
February 1, 2005
BHUPESH KUMAR GUPTA Vs. GOVT OF NCT OF DELHI
January 4, 2005
BHUSHAN STEEL and STRIPS LTD Vs. BHARTIYA LOHA UDYOG P LTD
January 13, 2005
BIKANERVALA Vs. AGGARWAL BIKANERWALA
January 31, 2005
BINA MODI Vs. UNION OF INDIA
November 18, 2005
BINU ANAND KHANNA Vs. RATAN TATA CHAIRMAN TAJ GROUP
September 1, 2005
BIOCHEM PHARMACEUTICAL Vs. STATE
May 30, 2005
BISHAN SINGH Vs. STATE
December 7, 2005
BISHAN SWAROOP SHARMA Vs. STATE
February 9, 2005
BISRAM SINGH VERMA Vs. BALMER LAWRIE
May 4, 2005
BOMBAY SNUFF P LTD Vs. UNION OF INDIA
December 8, 2005
BRAHAMPAL Vs. UOI
March 10, 2005
BRAHM SINGH Vs. STATE NCT OF DELHI
May 19, 2005
BRAHMA PRAKASH KALRA Vs. NATIONAL THERMAL POWER CORPORATION
February 9, 2005
BRETTON WOODS FINLEASE LTD Vs. MAHANAGAR TELEPHONE NIGAM
October 28, 2005
BRIJ PRAKASH GOYAL Vs. M C D
July 28, 2005
BUFFALO NETWORKS PVT LTD Vs. MANISH JAIN
February 5, 2005
BULK TRADING S A Vs. DALMIA CEMENTBHARAT LIMITED
December 1, 2005
BULK TRADING S.A. Vs. DALMIA CEMENT (BHARAT) LIMITED
December 19, 2005
BUREAU OF INDIAN STANDARDS Vs. V J K BEDI
December 22, 2005
BUSH BOAKE ALLEN INDIA LTD Vs. MEHTAJEE AND COMPANY
August 25, 2005
C B I Vs. DHARAMPAL SINGH
September 14, 2005
C D SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
December 2, 2005
CAN FIN HOMES LIMITED Vs. MITRE SPECIALISED SERVICE INDIA PVT LTD
February 11, 2005
CAPARO INDIA LTD Vs. CAPARO MARUTI LIMITED
December 5, 2005
CAPITAL FIRE ENGINEERS Vs. STATE BANK OF PATIALA
September 29, 2005
CAPITAL PUBLICITY PVT LTD Vs. NDMC
March 22, 2005
CAPRIHANS INDIA LIMITED Vs. R T PACKAGING LIMITED
December 19, 2005
CARLTON AND UNITED BREWERIES LTD Vs. HARMOHAN SINGH CHANDHOK
September 15, 2005
CASTROL LIMITED Vs. RAJAN SALES CORPORATION
September 15, 2005
CASTROL LIMITED Vs. GULSHAN KUMAR
September 23, 2005
CASTROL LTD Vs. SAMPAT LAL
February 10, 2005
CATERPILLAR INC Vs. KAILASH NICHANI
December 6, 2005
CAWNPORE SUGAR WORKS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL and FINANCIAL RECONSTRUCTION
August 16, 2005
CEEBROS HOTELS PRIVATE LIMITED Vs. UNION OF INDIA
October 7, 2005
CEMENT CORPORATION OF INDIA LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL and FINANCIAL RECONSTRUCTION
February 24, 2005
CEMENT CORPORATION OF INDIA LTD Vs. GOVT OF NCT OF DELHI
March 2, 2005
CENTRAL BANK OF INDIA Vs. RANE PARKASH
October 28, 2005
CENTRAL BOARD OF SECONDARY EDUCATION Vs. TUSHR WELFARE SOCIETY
December 9, 2005
CENTRAL WAREHOUSING CORPORATION Vs. SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE
May 5, 2005
CHAKRAPANI DUTT Vs. STATE
March 17, 2005
CHAND Vs. LAND ACQUISITION COLLECTOR
March 3, 2005
CHANDER Vs. UNION OF INDIA
July 29, 2005
CHANDER MOHAN Vs. STATE
April 12, 2005
CHANDER WATI Vs. STATE
July 18, 2005
CHANDNI CHOWK SARV VYAPAR MANDAL Vs. MUNICIPAL CORPORATION OF DELHI
October 3, 2005
CHARANJIT SINGH Vs. STATE
March 4, 2005
CHATRO DEVI Vs. UNION OF INDIA
March 3, 2005
CHETAN GOEL Vs. UNIVERSITY OF DELHI
September 26, 2005
CHHATTAR SINGH Vs. UNION OF INDIA
August 2, 2005
CHILDRENS EDUCATION TRUST OF INDIA Vs. UNION OF INDIA
August 8, 2005
CHIMANLAL MALHOTARA Vs. UNION OF INDIA
August 8, 2005
CHINAR FABRICS and FURNISHING PRIVATE LIMITED Vs. STATE BANK OF INDIA
November 17, 2005
CHINAR TRUST Vs. USHA RECTIFIER CORPORATION
March 16, 2005
CHITRA SEIVASTAVA Vs. GOVT OF NCT OF DELHI
July 7, 2005
CHUNRI CREATIONS Vs. AMRIT KAUR
April 7, 2005
CISACO TECHNOLOGIES Vs. SHRIKANTH
May 10, 2005
CISCO SYSTEMS INDIA PVT LTD Vs. UNION OF INDIA
December 8, 2005
CLARIDGES HOTEL PVT LTD Vs. SALES TAX OFFICER
November 18, 2005
COL N K YADAV Vs. UOI
May 20, 2005
Col Y L Sud Vs. Ansal Properties and Industries Ltd
November 24, 2005
COLGATE PALMOLIVE CO LIMITED Vs. PATEL
October 6, 2005
COMISSIONER OF INCOME TAX Vs. SUDHIR CHOUDHRIE
July 7, 2005
COMMISSIONER OF C EX , DELHI-I Vs. ARYA EXPORTS AND INDUSTRIES
April 5, 2005
COMMISSIONER OF C EX , DELHI-II Vs. R S INDUSTRIES
July 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PRIYADARSHINI CABLE LTD
January 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. TAYAJEE AND SONS (P) LTD.
February 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. UNIQUE LAMINATES (P) LTD.
May 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. FOOTWEAR INDIA
May 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. TRUE WOODS P LTD
November 10, 2005
COMMISSIONER OF CENTRAL EXCISE CHENNAI II Vs. CUSTOMS EXCISE and GOLD CONTROL
May 5, 2005
COMMISSIONER OF CENTRAL EXCISE DELHI I Vs. RGL CONVERTORS
May 5, 2005
COMMISSIONER OF CENTRAL EXCISE DELHI II Vs. BLUEMAX SPORT WEAR
May 5, 2005
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. DALMIA CEMENT BHARAT LTD
December 8, 2005
COMMISSIONER OF INCOME TAX Vs. J B EXPORTS LTD
December 8, 2005
COMMISSIONER OF INCOME TAX Vs. VAMCHAMPIGONS AND AGRO PRODU
November 21, 2005
COMMISSIONER OF INCOME TAX Vs. MILK FOOD LTD
November 8, 2005
COMMISSIONER OF INCOME TAX Vs. LG ELECTRONIC (INDIA) LIMITED
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. AUTO IGNITION LTD.
August 8, 2005
COMMISSIONER OF INCOME TAX Vs. RAJAN & CO.
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE CO. LTD.
September 22, 2005
COMMISSIONER OF INCOME TAX Vs. LUNAR DIAMONDS LTD.
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. VISHWANT KUMAR
January 3, 2005
COMMISSIONER OF INCOME TAX Vs. DABUR INDIA LTD.
August 25, 2005
COMMISSIONER OF INCOME TAX Vs. HUDCO LTD.
November 17, 2005
COMMISSIONER OF INCOME TAX Vs. RAGHAV BEHL
September 21, 2005
COMMISSIONER OF INCOME TAX Vs. GINNI INTERNATIONAL LTD.
October 24, 2005
COMMISSIONER OF INCOME TAX Vs. LEGATO SYSTEMS INDIA (P) LTD.
July 12, 2005
COMMISSIONER OF INCOME TAX Vs. FOCUS ESTATES (P) LTD.
November 30, 2005
COMMISSIONER OF INCOME TAX Vs. THIRANI CHEMICALS LTD.
December 1, 2005
COMMISSIONER OF INCOME TAX Vs. BLUE BIRD ENTERPRISES (P) LTD.
December 20, 2005
COMMISSIONER OF INCOME TAX Vs. BENDA AMTEK LTD.
August 2, 2005
COMMISSIONER OF INCOME TAX Vs. USHABH METALS LTD.
August 2, 2005
COMMISSIONER OF INCOME TAX Vs. SUNITA AGGARWAL
November 16, 2005
COMMISSIONER OF INCOME TAX Vs. HITACHI LTD.
April 27, 2005
COMMISSIONER OF INCOME TAX Vs. NHK JAPAN BROADCASTING CORPN.
July 15, 2005
COMMISSIONER OF INCOME TAX Vs. VIKAS PROMOTERS (P) LTD.
January 7, 2005
COMMISSIONER OF INCOME TAX Vs. BHAI MOHAN SINGH
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. SUDHISH KUMAR
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. NORTHERN AROMATICS LTD.
February 28, 2005
COMMISSIONER OF INCOME TAX Vs. BHUSHAN DUA L/H OF LATE GULSHAN KUMAR
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. KESR KIMAM KARYALAYA
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. AKASH DEEP PROMOTORS & DEVELOPERS (P) LTD.
February 3, 2005
COMMISSIONER OF INCOME TAX Vs. DWARKADHISH FINANCIAL SERVICES
April 7, 2005
COMMISSIONER OF INCOME TAX Vs. ADITYA CHEMICALS LTD.
July 29, 2005
COMMISSIONER OF INCOME TAX Vs. D.D. KHAITAN
May 12, 2005
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CYCLES AND TUBES LTD
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. JYOTSNA HOLDING (P) LTD
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. INDO-KENYAN INDUSTRIAL ENTERPRISES
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. KUMKUM KOHLI
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. GLOBE SALES CORPORATION
January 14, 2005
COMMISSIONER OF INCOME TAX Vs. AKASH INSTITUTE (P) LTD.
November 17, 2005
COMMISSIONER OF INCOME TAX Vs. MANOJ JAIN
November 16, 2005
COMMISSIONER OF INCOME TAX Vs. DURANT REFRIGERATION (PVT.) LTD.
July 7, 2005
COMMISSIONER OF INCOME TAX Vs. DALMIA RESORTS INTERNATIONAL
November 28, 2005
COMMISSIONER OF INCOME TAX Vs. SIEL LTD.
August 16, 2005
COMMISSIONER OF INCOME TAX Vs. LALIT BHASIN
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. HCL INFO SYSTEM LTD
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. VINITEC CORPORATION PVT LTD
May 5, 2005
COMMISSIONER OF INCOME TAX Vs. MATSUSHITA ELECTRIC INDUSTRIAL CO LTD
May 12, 2005
COMMISSIONER OF INCOME TAX Vs. USHA STUD and AGRICULATURAL FARMS PVT LTD
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. MODERN SPINNERS LTD
March 3, 2005
COMMISSIONER OF INCOME TAX Vs. B R SHARMA
February 3, 2005
COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD
February 3, 2005
COMMISSIONER OF INCOME TAX Vs. KHOSLA INDAIR LTD
July 7, 2005
COMMISSIONER OF INCOME TAX DELHI Vs. MATSUSHITA ELECTRIC INDUSTRIAL CO LTD
May 19, 2005
COMMISSIONER OF INCOME TAX DELHI I Vs. AUTO LAMPS LTD
May 5, 2005
COMMISSIONER OF INCOME TAX DELHI IV Vs. EXCELLENT COMMERCIAL ENTERPRISES and INVESTMENTS LTD
May 12, 2005
COMMISSIONER OF INCOME TAX DELHI VII Vs. VISHAL AGGARWAL
May 5, 2005
COMMISSIONER OF POLICE Vs. REGIONAL SECRETARY BOARD OF SECONDARY EDUCATION
February 11, 2005
COMMISSIONER OF SALES TAX VIKAS BHAWAN NEW DELHI Vs. KHETU RAM BISHAMBAR NATH
November 18, 2005
COMMISSIONER OF THE INCOME TAX III Vs. S K G ENGINEERING PVT LTD
May 5, 2005
COMMISSIONER OF WEALTH TAX Vs. ALLIED FINANCE PVT LTD
February 3, 2005
COMMISSIONER OF WEALTH TAX Vs. D C M LTD
February 3, 2005
COMMISSIONER OF WEALTH TAX Vs. ALLIED FINANCE PVT LTD
January 6, 2005
COMMISSIONER OF WEALTH TAX Vs. SARASWATI DEVI DALMIA
January 4, 2005
COMMISSIONER OF WEALTH TAX Vs. R.K.K.R. INDUSTRIES (P) LTD.
February 3, 2005
CONTAINER CORPORATION OF INDIA Vs. D.R. SOOD OF SOOD AND SOOD
September 14, 2005
COURT ON ITS OWN MOTION Vs. P C CHOUREY
December 19, 2005
COURT ON ITS OWN MOTION Vs. HARISH ABROL
May 31, 2005
COURT ON ITS OWN MOTION Vs. PRADEEP
August 2, 2005
CRB CAPITAL MARKETS LTD Vs. BIMLA DEVI SAHNEY
May 31, 2005
CWT Vs. R.K.K.R. INDUSTRIES (P) LTD.
March 2, 2005
D D A Vs. K R BUILDERS P LTD
March 1, 2005
D D A Vs. ASHARFI DEVI
February 25, 2005
D D GEARS LTD Vs. SECRETARY LABOUR
December 19, 2005
D K GUPTA Vs. ORIENTAL BANK OF COMMERCE
November 29, 2005
D K JAIN Vs. DELHI JAL BOARD
July 6, 2005
D K JAIN Vs. UNION OF INDIA
September 27, 2005
D K SAHNI Vs. CENTRE FOR RAILWAY INFORMATION
September 26, 2005
D P KHANDELWAL Vs. MUNCIPAL CORPORATION OF DELHI
November 25, 2005
D P VERMA Vs. AIR SAHARA
September 29, 2005
D R AND CO Vs. D C B
December 9, 2005
D R BACKWIRE AND CABLE P LTD Vs. B B MURGAI
September 1, 2005
D R SRIVASTAVA Vs. DELHI DEVELOPMENT AUTHORITY
January 17, 2005
D S A ENGINEERS Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD
March 18, 2005
D S MARKETING PVT LTD Vs. SYRUS MARKETING
December 12, 2005
D S PANDEY Vs. UNION OF INDIA
May 31, 2005
D T C Vs. ISHWAR SINGH
February 14, 2005
D T C Vs. RANDHIR SINGH
February 4, 2005
DABUR INDIA LIMITED Vs. EMAMI LIMITED
November 23, 2005
DALJIT SINGH NARULA Vs. STATE
July 22, 2005
DAMAN KUMAR MALHOTRA Vs. A K MALHOTRA
October 18, 2005
DAN SINGH BAWA Vs. NDMC
March 24, 2005
DANVIR VERMA Vs. PUNJAB NATIONAL BANK
January 18, 2005
DARIKA BHATIA Vs. V L BHATIA
April 20, 2005
DARSHAN LAL Vs. DELHI DEVELOPMENT AUTHORITY
March 7, 2005
DARSHAN SINGH Vs. RAMESH CHANDER CHOPRA
July 19, 2005
DARSHAN SINGH Vs. DTC
December 23, 2005
DARYAO SINGH Vs. UNION OF INDIA
May 18, 2005
DATA ACCESS INDIA LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
December 20, 2005
DATT ENTERPRISES LTD Vs. V K DUA
March 7, 2005
DAULAT RAM Vs. UNION OF INDIA
April 28, 2005
DAVINDER KUMAR JAIN Vs. ANIL SOBHRAJ TALREJA
January 9, 2005
DAVINDER SINGH Vs. SURJIT SINGH
May 18, 2005
DAVINDER SINGH Vs. SURJIT MALHOTRA
October 19, 2005
DAVINDER SINGH Vs. SURJIT SINGH
May 29, 2005
DAYA ARORA Vs. KAPUR SINGH
September 5, 2005
DCM FINANCIAL SERVICE LTD Vs. PRAXIS CONSULTING AND INFORMATION SERVICES PVT LTD
April 19, 2005
DDA VAHAN CHALAK KARAMCHARI UNION Vs. DELHI DEVELOPMENT AUTHRITY
January 31, 2005
DECCAN FIBRE GLASS LTD Vs. UNION OF INDIA
May 5, 2005
DEEPAK Vs. STATE
May 10, 2005
DEEPAK BHATTI Vs. BHAWNA BHATTI
May 18, 2005
DEEPAK INDUSTRIES LIMITED (PROP. OF ALLENBERRY WORKS) Vs. AIRPORT AUTHORITY OF INDIA AND ANR.
January 11, 2005
DEEPAK INDUSTRIES LTD Vs. AIRPORT AUTHORITY OF INDIA
February 1, 2005
DEEPAK KUMAR Vs. STATE
July 18, 2005
DEEPAK KUMAR RAJPUT Vs. COUNCIL OF SCIENTIFIC and INDUSTRIAL RESEARCH
September 27, 2005
Delhi Book Store Vs. K S Subramaniam
August 11, 2005
DELHI DEVELOPMENT AUTHORITY Vs. M L SODHI
May 20, 2005
DELHI DEVELOPMENT AUTHORITY Vs. ASSOCIATED BUILDERS ENGINEERS AND CONTRACTORS
February 16, 2005
DELHI DEVELOPMENT AUTHORITY Vs. HINDUSTAN PREFAB LTD
April 29, 2005
DELHI DEVELOPMENT AUTHORITY Vs. SUDHIR CHANDRA AGGARWAL
May 3, 2005
DELHI DEVELOPMENT AUTHORITY Vs. ADITYA KUMAR JAJODIA
March 14, 2005
DELHI DEVELOPMENT AUTHORITY Vs. SHIVRAJ SINGH
March 11, 2005
Delhi Development Authority Vs. Prem Rani
December 22, 2005
DELHI DEVELOPMENT AUTHORITY Vs. TRILOK SINGH SAWHNEY
December 19, 2005
DELHI DEVELOPMENT AUTHORITY Vs. ASSOCIATED BUILDERS
November 11, 2005
DELHI DEVELOPMENT AUTHORITY Vs. S P BANSAL
December 13, 2005
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. VICTOR CABLE INDUSTRIES LTD
September 29, 2005
DELHI JAL BOARD Vs. RELIABLE DIESEL ENG PVT LTD
December 14, 2005
DELHI JAL BOARD Vs. RAJ KUMAR
October 28, 2005
DELHI JAL BOARD Vs. VIJAY KUMAR GOEL
October 28, 2005
DELHI JAL BOARD Vs. SUBHASH PIPES LTD.
February 15, 2005
DELHI MUNICIPAL WORKERS UNION Vs. DELHI JAL BOARD
January 12, 2005
DELHI STATE CIVIL SUPPLIERS CORPORATION LTD Vs. BISHAN LAL
July 5, 2005
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. VIKAS PHARMA INDIA PVT LTD
February 14, 2005
DELHI TRANSPORT CORPORATION Vs. JASMER SINGH
February 22, 2005
DELHI TRANSPORT CORPORATION Vs. SARDAR SINGH
February 3, 2005
DELHI TRANSPORT CORPORATION Vs. JAGDISH CHANDER
February 3, 2005
DELHI TRANSPORT CORPORATION Vs. MEENA CHATURVEDI
April 29, 2005
DELHI TRANSPORT CORPORATION Vs. CAPITAL BODY BUILDER
September 15, 2005
DELHI TRANSPORT CORPORATION Vs. RAMPHAL
December 23, 2005
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
November 25, 2005
DELHI TRANSPORT CORPORATION INDRAPRASTHA ESTATE Vs. BAL KISHAN
September 19, 2005
DELHI VIDYUT BOARD Vs. DEVENDRA SINGH
December 16, 2005
DELKON INDIA PVT LTD Vs. GENERAL MANAGER BHARAT HEAVY ELECTRICALS LTD
May 24, 2005
DELL COMPUTER CORPN Vs. ARUN KUMAR
October 28, 2005
DENCAP ELECTRONICS (P) LTD. Vs. ADDL. DIR. GENERAL OF FOREIGN TRADE
May 27, 2005
DEPUTY COMMISSIONER OF POLICE Vs. RAVINDER SINGH
March 23, 2005
DEV SHARMA Vs. UNION OF INDIA
February 24, 2005
Devender Kandhari Vs. DDA
November 7, 2005
DEVINDER SINGH NEGI Vs. SUNIL BHANDARI
March 16, 2005
DEVKI GUPTA Vs. PRAKASH CHAND GUPTA
September 20, 2005
DHANPATI @ DHANNI & ANOTHER Vs. STATE OR DELHI
December 2, 2005
DHANWANT SINGH Vs. M C D
February 3, 2005
DHARAM PAL MALIK Vs. M C D
February 25, 2005
DHARAM SINGH Vs. MUNICIPAL CORPORATION OF DELHI
October 7, 2005
DHARAMBIR SINGH Vs. STATE
May 11, 2005
DHARMAMVEER SINGH Vs. CBI
March 4, 2005
DHARMESH KUMAR ALIAS DHARMENDRA Vs. STATE
May 10, 2005
DHEERAJ SINGH Vs. STATE
July 5, 2005
Dheeraj Singh Vs. BSES Yamuna Power Limited
November 18, 2005
DHIRENDRA SHETH ALIAS DHIRBHAI Vs. DIRECTORATE OF REVENUE INTELLIGENCE DRI NEW DELHI
May 16, 2005
DIAMOND COMIC PVT LTD Vs. RAJA POCKET BOOKS
September 16, 2005
DIGITAL FILING SYSTEM INC Vs. AKHILESH AGARWAL
January 24, 2005
DILBAGH SINGH Vs. DELHI TRANSPORT CORPORATION
August 1, 2005
DIMPEL GROVER Vs. MCD
September 22, 2005
DIRECTOR GENERAL C S I R Vs. SERAVJEET SINGH
May 20, 2005
DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS Vs. K K CHAKRAVARTY
January 28, 2005
DIRECTOR OF INCOME TAX Vs. ANDHRA EDUCATIONAL SOCIETY
April 7, 2005
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. KESHAV SOCIAL & CHARITABLE
February 3, 2005
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. DAULAT RAM EDUCATION SOCIETY
August 24, 2005
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. ALL INDIA DEAF & DUMB SOCIETY
May 26, 2005
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. INSTITUTE OF THE FRANCISCAN CLARIST
May 12, 2005
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. ARUNODYA
November 24, 2005
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. INDO SOVIET MEDICARE AND RESEARCH FOUNDATION
February 22, 2005
DIRECTORATE OF REVENUE INTELLIGENCE Vs. TEHAL SINGH AND OTHERS
October 14, 2005
DIRECTORATE OF REVENUE INTELLIGENCE Vs. KANWARJIT SINGH
March 22, 2005
DIRECTORATE OF REVENUE INTELLIGENCE Vs. ISHWAR SINGH
March 22, 2005
DIRECTORATE OF REVENUE INTELLIGENCE Vs. JAGDISH RAJ
March 22, 2005
DIRECTORATE OF REVENUE INTELLIGENCE Vs. TEHAL SINGH
September 14, 2005
DISHA Vs. UNION OF INDIA
May 31, 2005
DOUBLE DOT FINANCE LTD Vs. GOYAL MG GASES LTD
February 3, 2005
DSS ENTERPRISES PRIVATE LTD Vs. BHARTI MOBINET LIMITED
May 12, 2005
DSS MOBILE COMMUNICATIONS LTD Vs. MOTOROLA INDIA LTD
August 3, 2005
DSV CHEMICALS PVT LTD Vs. NORTHERN RESINS
August 11, 2005
DURGA DEVI Vs. VINOD KUMAR SHARMA
September 21, 2005
DURGA DEVI Vs. VINOD KUMAR
March 16, 2005
DURHA COMPONENTS P LTD Vs. M A ANSARI
February 1, 2005
EAST DELHI FRUITS and VEGETABLES THOK VIKRETA ASSOCIATION Vs. MUKHTIAR SINGH
August 12, 2005
EAST INDIA HOTELS LTD Vs. ASSESSING AUTHORITY SALES TAX
May 5, 2005
EASTERN BOOK COMPANY Vs. DEEPAK KAPOOR
December 12, 2005
EDUCATE INDIA SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL
November 8, 2005
ELMER HAVELL ELECTRICS Vs. COMMISSIONER OF INCOME TAX
May 5, 2005
ELSON COTTON MILLS LTD Vs. STATE
April 7, 2005
EMEKA OKAFOR Vs. STATE NCT DELHI
April 7, 2005
EMMSONS INTERNATIONAL LTD Vs. METAL DISTRIBUTORS UK
January 7, 2005
EMPIRE INDUSTRIES LTD Vs. WIGAN and LEIGH COLLEGE INDIA LTD
February 28, 2005
ENGINEERING and INDUSTRIAL COPORATION PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
February 28, 2005
Engineering Development Corporation Vs. MCD
September 9, 2005
ENTERTAINMENT NETWORK (INDIA) LTD Vs. UNION OF INDIA
February 28, 2005
ESCORTS HEART INSTITUTE AND RESEARCH Vs. DELHI MAZDOOR SANGTHAN REGD
October 25, 2005
ESSEL INTERNATIONAL Vs. NAV AURO INVESTMENT P LTD
July 28, 2005
EVEREST ADVERTISING PVT LTD Vs. STATE
July 13, 2005
EVEREST ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA
February 16, 2005
EX CONST DRIVER BHAGIRATH SINGH Vs. UNION OF INDIA
July 22, 2005
EX SUB INPECTOR CISF KEWAL KUMAR GOGIA Vs. UOI
December 19, 2005
EX SUD LIMITED Vs. INDIAN ALUMINIUM CABLES LTD
February 28, 2005
EXIM CONCEPT Vs. UNION OF INDIA
January 19, 2005
Exmar NV Vs. Union of India
December 22, 2005
F S VIRDI Vs. UNION OF INDIA
May 26, 2005
FEDDERS LLOYD CORPORATION LTD Vs. FEDDERS CORPORATION
April 8, 2005
Federation of Motorsports Clubs of India Vs. Motorsports Association of India
August 25, 2005
FERRO ALLOYS CORPORATION Vs. NATIONAL STEEL and GENERAL MILLS P LTD
May 2, 2005
FESTO CONTROLS PVT LTD Vs. NUMERO UNO PNEUMATICS PVT LTD
July 4, 2005
FILEX SYSTEM Vs. ROTOMAC PENS
September 28, 2005
FINNPAP FINISH PAPER MILLS ASSOCIATION Vs. STC OF INDIA LTD
March 15, 2005
FIROZ AHMED Vs. DELHI DEVELOPMENT AUTHORITY
December 15, 2005
FIROZ ALIAS SAHIL Vs. STATE
May 31, 2005
Fixopan Engineers P LTD Vs. Union of India
August 11, 2005
FOOD CORPORATION OF INDIA Vs. RAM BABU SINGHAL ENTERPRISES PVT LTD
April 7, 2005
FRANKFINN AVIATION SERVICES PVT LTD Vs. AKASH GUPTA PROPRIETOR AIR HOSTESS ACADEMY
August 10, 2005
G D SEARLE LLC Vs. MAIDEN PHARMACEUTICALS LTD
May 31, 2005
G D TEWARI Vs. DDA
April 19, 2005
G M ENTERPRISES PVT LTD Vs. SEM TIAN EXPORTS and HOTELS PVT LTD
March 11, 2005
G S MAYAWALA Vs. MOTION PICTURE ASSOCIATION
July 4, 2005
G.G. CORPORATION Vs. MRS. RAJ BHALLA
December 12, 2005
GAJENDER SOLANKI Vs. BANSO DEVI
August 31, 2005
GANESH CHAND Vs. UNION OF INDIA
May 26, 2005
GANESHI BAI Vs. UNION OF INDIA
July 21, 2005
GANGA VISHNU RAHEJA Vs. SWAMI SATYANAND DHARMARTH TRUST
May 26, 2005
GANGADHAR Vs. CUSTOMS
July 23, 2005
GARDEN VIEW MEADOWS P LTD Vs. LAND and DEVELOPMENT OFFICER and A
November 11, 2005
GAURAV SONDHI Vs. DIYA SONDHI
May 3, 2005
Gaya Parshad Vs. N D M C
December 16, 2005
GE MOTORS INDIA PVT LTD Vs. MUKESH KUMAR
September 1, 2005
GEEP BATTERIES INDIA PVT LTD Vs. GILLETTE INDIA LTD
April 7, 2005
GEETA KAPOOR Vs. UNION OF INDIA
January 11, 2005
GEETA OFFISET P LTD Vs. MANJIT KAUR
October 7, 2005
GENERAL MANAGER COMMERCIAL NORTHERN REGION INDIAN AIRLINES IGI AIRPORT NEW DELHI Vs. EXCHANGE TRAVEL SERVICES PVT LTD
February 18, 2005
GENERAL MANAGER NORTHERN RAILWAY Vs. VISHVA NATH NANGIA
February 28, 2005
GHARDA CHEMICALS LIMITED Vs. CENTRAL WAREHOUSING CORPN
February 14, 2005
GIAN KAUR SURI Vs. U O I
July 8, 2005
GLAXOSMITHKLINE PHARMACEUTICALS LTD Vs. RATHISON PHARMACEUTICAL COMPANY
March 20, 2005
GODFREY PHILIPS INDIA LTD Vs. UNION OF INDIA
November 18, 2005
GOEL ASSOCIATES Vs. JIWAN BIMA RASHTRIYA AVAS SAMITI
May 25, 2005
Golden Peakock Overseas Limited Vs. Ranjit Industries
September 29, 2005
GOODVIEW PROPERTIES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
May 20, 2005
GOPAL SINGH Vs. CBI
May 23, 2005
GOVERMENT OF NCT OF DELHI Vs. SHAKUNTALA GUPTA
September 12, 2005
GOVERNMENT OF NATION CAPITAL TERRITORY OF DELHI Vs. PREM PRAKASH
October 5, 2005
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. SOM DUTT SHARMA
February 23, 2005
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. RATTAN LAL GUPTA
February 23, 2005
GOVERNMENT OF NCT OF DELHI Vs. VIDYAWATI
December 22, 2005
GOVIND LAL SONI Vs. TEXMACO LTD
May 31, 2005
GOVIND RAM CHAPRANA AND SONS Vs. JANSATTA SHAKARI AWAS SAMITI LTD
August 25, 2005
GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. ALL INDIA CONFEDERATION OF THE BLIND
December 22, 2005
Govt of NCT of Delhi Vs. Arvind Kumar
December 22, 2005
Govt of NCT of Delhi Vs. Chaman Lal
December 12, 2005
GOVT OF NCT OF DELHI Vs. POONAM GUPTA
December 5, 2005
GOVT OF NCT OF DELHI Vs. KRISHAN SEMWAL
October 4, 2005
GOVT OF NCT OF DELHI Vs. VED PRAKASH MEHTA
September 8, 2005
GOVT OF NCT OF DELHI Vs. WORKMEN
February 24, 2005
GREATER KAILASH WELFARE ASSOCIATION Vs. MUNICIPAL CORPRORATION OF DELHI
October 18, 2005
GREAVES LIMITED Vs. SANDEEP DAWAR
August 25, 2005
GUDDU Vs. MEDICAL SUPERINTENDENT
August 30, 2005
GULIJEET SINGH KOCHAR Vs. STATE
July 5, 2005
GULJAR SINGH Vs. UNION OF INDIA
October 5, 2005
GULMARG RESTAURANT Vs. DELHI DEVELOPMENT AUTHORITY
April 8, 2005
GULSHAN S O AHMED ALI Vs. STATE
May 4, 2005
GUNJAN VERMA Vs. VICE CHANCELLOR
March 10, 2005
GURBAKSH SINGH Vs. GOVT OF NCT OF DELHI
November 7, 2005
GURPAL SINGH Vs. INDIAN AIRLINES LTD
October 4, 2005
GURU OVERSEAS P LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
April 4, 2005
GURU TEGH BAHADUR HOSPITAL Vs. KAMLESH
December 22, 2005
GYANENDER PAL Vs. STATE OF DELHI
December 14, 2005
H B CHATURVEDI Vs. STATE
October 5, 2005
H C HEM CHANDER Vs. GOVT OF NCT OF DELHI
February 8, 2005
H K GOODS TRANSPORT PVT LTD Vs. RAMESH CHANDER BAMMI
December 20, 2005
H K KAPOOR Vs. UNION OF INDIA
July 28, 2005
H P L CHAWLA Vs. MCD
November 1, 2005
H P LABELLETTE INDIA INDIA PRIVATE LTD Vs. DELHI VIDYUT BOARD
August 16, 2005
H P S CHAWLA Vs. N P S CHAWLA
September 22, 2005
H P S Chawla Vs. MCD
November 21, 2005
H P SHARMA Vs. MAHANAGAR TELEPHONE NIGAM LTD
October 3, 2005
H.B. CHATURVEDI Vs. STATE AND ANR.
May 10, 2005
HAMDARD EMPLOYEES AND GENERAL WORKERS UNION REGD DELHI and GHAZIABAD Vs. NATIONAL CAPITAL TERRITORY OF DELHI
August 30, 2005
HANMAT SINGH Vs. NODAL OFFICER
May 18, 2005
HANS ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA
December 19, 2005
HAPPY ANAND @ PRABHJOT SINGH Vs. BABY DEEPALI
December 9, 2005
HAR PRASAD ALIAS LALA Vs. STATE
March 24, 2005
HARBHAJAN SINGH AWLA Vs. MINISTRY OF FOOD AND CIVIL SUPPLIES
May 20, 2005
HARBIR SINGH Vs. STATE
November 18, 2005
HARDEV SINGH DHANOA Vs. DELHI DEVLOPMENT AUTHORITY
September 1, 2005
HARI DUTT SHARMA Vs. UNION OF INDIA
November 9, 2005
HARI MOHAN GUPTA Vs. D D A
January 24, 2005
HARI OM Vs. STATE
March 11, 2005
HARIHAR Vs. GOVT OF NCT OF DELHI STATE
December 16, 2005
HARINDER SINGH BEDI Vs. STATE
September 23, 2005
HARISH CHAND KHURANA Vs. STATE
April 20, 2005
HARISH CHANDER Vs. BHARTI
February 21, 2005
HARISH CHANDER Vs. STATE NCT OF DELHI
May 25, 2005
HARISH KUMAR Vs. UNION OF INDIA
May 4, 2005
Harminder Anand Vs. UOI
November 9, 2005
HARMINDER KAUR Vs. HARVINDER SINGH BAWEJA
August 18, 2005
HARMOHAN SINGH Vs. GURBUX SINGH
August 31, 2005
HARSH DABAS Vs. CENTRAL BOARD OF SECONDRY EDUCATION
July 12, 2005
HARSH KHURANA Vs. UNION OF INDIA
May 31, 2005
HARSH RASTOGI Vs. STATE
September 30, 2005
HARYANA ACRYLIC MANUFACTUR Vs. COMMISSIONER OF CUSTOMS ICD N
September 23, 2005
HASEEBA KHATOON Vs. RAFIQ
May 20, 2005
HAUZ RANI SEED FARM Vs. KASHMIRI
September 21, 2005
HAVILDAR A K SINGH Vs. UOI
January 14, 2005
HAWA SINGH Vs. UNION OF INDIA
May 31, 2005
HAWKINS COOKERS LTD Vs. RAKESH KUMAR MUKESH KUMAR
January 19, 2005
HBL NIFE POWER SYSTEMS LTD Vs. UNION OF INDIA
October 6, 2005
HBL NIFE POWER SYSTEMS LTD Vs. UOI
October 27, 2005
HEGEDUS LAHEL CSABA Vs. UNION OF INDIA
May 19, 2005
HEGEDUS LAHEL CSABA Vs. UNION OF INDIA
January 20, 2005
HELPAGE INDIA Vs. HELPAGE AND CHILDCARE
September 30, 2005
HERO HONDA MOTORS LTD Vs. ASSURAMJI SCOOTERS
November 29, 2005
HERO HONDA MOTORS LTD Vs. RAJ SCOOTERS
November 29, 2005
HERO HONDA MOTORS LTD Vs. LAXMIKANT PATEL
November 29, 2005
HEWA PVT LTD Vs. D D A
September 5, 2005
HILL PACKAGING LTD. Vs. STATE
April 5, 2005
HIMALAYA DRUG COMPANY Vs. SUMIT
December 5, 2005
HIND SAMACHAR LIMITED Vs. INDIAN NEWSPAPER SOCIETY
March 10, 2005
Hindustan Construction Co LTD Vs. Satluj Jal Vidyut Nigam Ltd
November 24, 2005
HINDUSTAN CONSTRUCTION CORPN LTD Vs. DELHI DEVLOPMENT AUTHORITY
November 9, 2005
HINDUSTAN ENGINEERING and INDUSTRIES LIMITED Vs. CONTAINER CORPORATION OF INDIA LIMITED
March 11, 2005
HINDUSTAN PAPER CORP LTD Vs. K K NAREDA
November 9, 2005
HINDUSTAN PENCILS Vs. VIPIN TRADINAG COMPANY
October 27, 2005
HINDUSTAN PENCILS LTD Vs. G T V MARKETING
January 24, 2005
HINDUSTAN PENCILS LTD Vs. PUMA STATIONERY LTD
September 2, 2005
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MOHINDER PAL
February 11, 2005
HINDUSTAN ROLLER SUPPLY CO Vs. STATE OF UTTER PRADESH
May 12, 2005
HINDUSTAN TIN WORKS LTD Vs. HIMALAYA INTERNATIONAL LTD
April 21, 2005
HONG KONG AND SHANGAHI BANKING CORPORATION Vs. MANAS SATPATHY
May 5, 2005
Hora Sales Agencies Vs. Quest Components P Ltd
December 20, 2005
HORI LAL S O GANGA RAM Vs. STATE NCT OF DELHI
August 31, 2005
HOTEL QUEEN ROAD P LTD Vs. HILL CREST REALTY SDN BHD
August 12, 2005
IDEAS INCORPORATED PVT LTD Vs. SECRETORY LABOUR
September 27, 2005
IN RE: SOLDIER UNITED MOTOR TPT. CO. LTD. Vs.
July 4, 2005
INDERJEET NAGPAL Vs. DIRECTORATE OF REVENUE INTELLIGENCE
March 1, 2005
INDERJIT KAUR Vs. STATE
March 19, 2005
INDIA METAL Vs. UNION OF INDIA
December 16, 2005
INDIA TOURISM DEVELOPMENT CORPN Vs. GS PANWAR
November 17, 2005
INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. POONAM RAI
December 7, 2005
INDIAN AIRLINES Vs. UNION OF INDIA
August 25, 2005
Indian Institute of Public Opinion Pvt LTD Vs. Gopal Krishnan
September 8, 2005
INDIAN RENEWABLE ENERGY DEVLOPMENT AGENCY Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
November 18, 2005
INDIAN TOURISM DEVELOPMENT CORPORATION LTD Vs. ANIL KUMAR KHANNA
October 20, 2005
INDIRA UPPAL Vs. J N UPPAL
January 17, 2005
INDO POLYCOATS (P) LTD Vs. CIT
November 24, 2005
INDOEUROPA TRADING CO PVT LTD Vs. P O LABOUR
May 23, 2005
INDRA DEO PASWAN Vs. UNION OF INDIA
November 28, 2005
INDRA DHALL Vs. ARUNESHWAR GUPTA
May 11, 2005
INDRADHANUSH T V PVT LTD Vs. NATIONAL FILM DEVELOPMENT CORPORATION
August 8, 2005
Indradhanush T V Pvt LTD Vs. National Film Development Corporation
September 8, 2005
INFOSYS TECHNOLOGIES LIMITED Vs. K T I INFOSYS LIMITED
September 5, 2005
INFOSYS TECHNOLOGIES LIMITED Vs. AKHIL GUPTA AND ORS.
November 21, 2005
INFOSYS TECHNOLOGIES LTD Vs. ACCESS INFOSYS
September 16, 2005
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD. Vs. SANTOSH BAWEJA
November 10, 2005
INJECTO LTD Vs. CONTROLLER OF AID ACCOUNT
February 10, 2005
INSPECTOR RAJENDER SAINI Vs. STATE
March 21, 2005
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. UNION OF INDIA
August 5, 2005
INTEL CORPORATION Vs. RETD ADMIRAL B R VASANT
August 25, 2005
INTEL CORPORATION Vs. NARESH NARULA
October 25, 2005
INTERDS ADVERTISING PRIVATE LTD Vs. MODI SPINNING AND WEAVING MILLS CO LTD
September 15, 2005
INTERNATIONAL AIRPORT A I OFFICERS ASSO Vs. UNION OF INDIA
September 9, 2005
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May 5, 2005
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April 28, 2005
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July 12, 2005
INTERNATIONAL METRO CIVIL CONTRACTORS Vs. R K VERMA
November 18, 2005
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November 24, 2005
INTERNATIONAL TRACTORS LTD Vs. PUNJAB TRACTORS LIMITED
July 28, 2005
INTERTOLL ICS CECONS O and M COMPANY P LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
December 15, 2005
IQBAL HUSSAIN Vs. MCD
September 22, 2005
IQUBAL CONSTRUCTION CO Vs. GAS AUTHORITY OF INDIA LTD
September 20, 2005
IRFAN KHAN Vs. STATE
March 18, 2005
ISHWAR CHANDRA DUTTA Vs. UNION OF INDIA
December 12, 2005
ISM AIRPORT TECHNIQUES Vs. AIRPORT AUTHORITY OF INDIA
October 27, 2005
ITE INDIA PRIVATE LTD Vs. MUKESH SHARMA
December 20, 2005
J B DADACHANJI Vs. RAVINDER NARAIN
January 27, 2005
J C DEY Vs. UNION OF INDIA
December 12, 2005
J C SINDHWANI Vs. UNION OF INDIA
October 7, 2005
J K Bhartiya Vs. UOI
December 5, 2005
J K GOEL Vs. DELHI DEVELOPMENT AUTHORITY
February 14, 2005
J L GUGNANI Vs. N D M C
November 21, 2005
J P THAKUR Vs. STATE NCT OF DELHI
February 16, 2005
J PRATAP REDDY Vs. UNION OF INDIA
November 28, 2005
J R GUPTA Vs. DELHI DEVLOPMENT AUTHORITY
November 7, 2005
J R SHARMA OVERSEAS LTD Vs. ABNER PHARMACEUTICALS LTD
January 12, 2005
J S JAMWAL Vs. UOI
May 16, 2005
JACKSON and COMPANY Vs. UNION OF INDIA
April 7, 2005
JAGAN NATH ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
November 21, 2005
JAGAT RAM TREHAN AND SONS Vs. DDA
October 27, 2005
JAGAT SINGH Vs. DSIDC LTD
March 10, 2005
JAGATJIT INDUSTIES LTD Vs. CONTROLLER GENERAL OF PATENTS DESIGNS
September 13, 2005
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October 6, 2005
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May 20, 2005
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May 19, 2005
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November 7, 2005
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July 28, 2005
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July 7, 2005
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April 6, 2005
JAGPREET SINGH Vs. A P SINGH INTELLIGENCE OFFICER
November 8, 2005
JAI PRAKASH @ J.P Vs. STATE
January 12, 2005
JAI SINGH Vs. UNION OF INDIA
March 7, 2005
JAI SINSH Vs. NCT OF DELHI
April 21, 2005
JAIN BROTHERS Vs. UNION OF INDIA
March 3, 2005
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February 9, 2005
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October 20, 2005
JAIPRAKASH HYUNDAI CONSORTIUM Vs. SATLUJ JAL VIDYUT NIGAM LTD
February 25, 2005
JAIPUR GOLDEN TRANSPORT CO P LTD Vs. MUNICIPAL CORPORATION OF DELHI
September 5, 2005
JAISU SHIPPING CO PVT LTD Vs. IRANIN OFFSHORE ENGG AND CONST CO
October 21, 2005
JAIVIR TYAGI Vs. UNION OF INDIA
October 27, 2005
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August 25, 2005
JASHBIR SINGH Vs. DIRECTOR INMAS
May 12, 2005
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October 6, 2005
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November 14, 2005
JASWANTI Vs. STATE
May 16, 2005
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February 11, 2005
JAVED AHMED MUNSHI Vs. STATE
September 20, 2005
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May 25, 2005
Jayanita Export P LTD Vs. MCD
November 18, 2005
JAYPEE REWA PLANT Vs. UNION OF INDIA
November 30, 2005
JEET SINGH Vs. DELHI POWER SUPPLY COMPANY LTD
January 7, 2005
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February 28, 2005
JINDAL DYECHEM INDUSTRIES PVT LTD Vs. SALES TAX OFFICER ENFORCEMENT
July 7, 2005
JINDAL POLYSTER LIMITED Vs. RAHUL JAURA
October 18, 2005
JINDAL STAINLESS LTD Vs. UNION OF INDIA
November 18, 2005
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February 3, 2005
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December 5, 2005
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December 20, 2005
JOGENDER SHARMA Vs. DELHI ADMINISTRATION
January 17, 2005
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March 4, 2005
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January 25, 2005
JOSOKA INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
November 18, 2005
JUGAL KISHORE DAWER Vs. D R I
March 9, 2005
JUGENDER SHARMA Vs. SECRETARY DELHI ADMINISTRATION GOVT OF NATIONAL
April 15, 2005
JVG LEASING SECURITIES AND FINANCE LTD Vs. STATE
November 25, 2005
JWALA SINGH Vs. U O I
May 31, 2005
K C CHOPRA Vs. RAKESH MEHTA
May 10, 2005
K K ARORA Vs. UNION OF INDIA
May 31, 2005
K K MODI Vs. UNION OF INDIA
November 18, 2005
K M SHARMA Vs. STATE BANK OF INDIA
November 10, 2005
K S BAKSHI Vs. P M MATHRANI
October 27, 2005
K S MATHEW Vs. UNION OF INDIA
July 28, 2005
K.M.A. CATERERS Vs. INDIAN RAILWAY CATERING AND CO.
December 14, 2005
KAILASH CHAND GUPTA Vs. STATE
January 25, 2005
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January 31, 2005
KALYAN CHANDRA GOYAL AND CO Vs. DDA
October 27, 2005
KAMAL CHAND JAIN Vs. INCOME TAX OFFICER
May 5, 2005
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September 8, 2005
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September 16, 2005
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August 4, 2005
KAMLA JAIN Vs. STATE
January 4, 2005
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September 19, 2005
KANHA CREDIT and HOLDING PVT LTD Vs. JANACIM ELETRONICS
February 4, 2005
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September 19, 2005
KANSHI NATH Vs. STATE
September 9, 2005
KANTA Vs. M T N L
July 22, 2005
KANTA DEVI MITTAL Vs. UNION OF INDIA
April 21, 2005
KANWAL KISHORE MANCHANDA Vs. S D TECHNICAL SERVICES PVT LTD
April 8, 2005
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November 7, 2005
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May 12, 2005
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March 4, 2005
KAPIL DEV Vs. STATE
May 24, 2005
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November 17, 2005
KARAM CHAND Vs. STATE
December 16, 2005
KARAMCHAND APPLIANCES PVT LTD Vs. SH ADHIKARI BROTHERS
May 23, 2005
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July 25, 2005
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August 22, 2005
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August 2, 2005
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November 24, 2005
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July 22, 2005
KATIKEYA INDIA PVT LTD Vs. UNION OF INDIA
February 14, 2005
KAYCEE ELECTRICALS Vs. UNION OF INDIA
May 19, 2005
KEHAR SINGH Vs. STATE
February 21, 2005
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March 17, 2005
KERUP ENGINEERING CO LTD Vs. BHARAT HEAVY ELECTRONICALS LTD
November 25, 2005
KHATRI COOPERATIVE URBAN BANK LTD Vs. DELHI DEVELOPMENT AUTHORITY
September 15, 2005
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January 27, 2005
KILLICK NIXON LTD Vs. UNION OF INDIA
September 21, 2005
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August 17, 2005
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March 2, 2005
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August 23, 2005
KOHINOOR CREATIONS Vs. SYNDICATE BANK
May 26, 2005
KOLA SHIPPING LIMITED Vs. SHAKTI BHOG FOODS LIMITED
September 28, 2005
KONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. TRIPAT CHOUDHURY
December 19, 2005
KONINKLIJKE PHILIPS ELECTRONICS NV Vs. KANTA ARORA
May 23, 2005
KRISHAK BHARTI CO OPERATIVE LTD Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
October 28, 2005
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January 20, 2005
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February 15, 2005
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September 27, 2005
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March 14, 2005
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August 12, 2005
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September 1, 2005
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April 28, 2005
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November 11, 2005
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December 14, 2005
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September 22, 2005
KULBHUSHAN SHARMA Vs. STATE
August 4, 2005
KULDEEP KAPOOR Vs. SUSANTA SENGUPTA
December 8, 2005
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February 18, 2005
KULDIP GANDOTRA Vs. UNION OF INDIA
October 7, 2005
KULDIP KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
May 23, 2005
KUNDAL LAL Vs. INDIAN RED CROSS SOCIETY
March 16, 2005
KURUP ENGINEERING COMPANY PVT LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD
July 26, 2005
KUSUM MALIK Vs. STATE
February 28, 2005
KUTUB PROPERTIES PRIVATE LTD Vs. C L CONSTRUCTION COMPANY
January 19, 2005
L K JAIN Vs. STATE
September 16, 2005
L T OVERSEAS LTD Vs. GURUJI TRADING CO
September 7, 2005
LAKHI RAM Vs. MUNCIPAL CORPORATION OF DELHI
October 26, 2005
LAKSHMI CHAND Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
July 6, 2005
LAL BAHADUR Vs. STATE
July 13, 2005
LAL MOHD Vs. STATE
January 19, 2005
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July 5, 2005
LALIT SHARMA Vs. MANAGING COMMITTE RUKMANI DEVI JAIPUR PUBLIC SCHOOL
November 7, 2005
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September 19, 2005
LALTECH ENGG PROJECTS PVT LTD Vs. INDIAN OIL CORPORATION LTD
September 1, 2005
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February 21, 2005
LARSEN and TOUBRO LTD Vs. K S BAIDWAN
July 5, 2005
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March 21, 2005
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May 31, 2005
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March 7, 2005
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March 3, 2005
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June 8, 2005
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March 14, 2005
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September 29, 2005
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April 28, 2005
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July 15, 2005
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August 5, 2005
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January 13, 2005
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May 31, 2005
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January 10, 2005
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September 22, 2005
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May 23, 2005
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March 4, 2005
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March 11, 2005
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March 22, 2005
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February 22, 2005
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November 7, 2005
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April 4, 2005
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November 17, 2005
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January 12, 2005
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July 7, 2005
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July 14, 2005
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July 21, 2005
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March 3, 2005
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September 26, 2005
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May 30, 2005
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July 28, 2005
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April 15, 2005
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May 5, 2005
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February 21, 2005
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March 16, 2005
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June 6, 2005
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November 9, 2005
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May 31, 2005
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November 8, 2005
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April 8, 2005
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November 25, 2005
MAGMA (INDIA) AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
July 20, 2005
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December 20, 2005
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May 9, 2005
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December 6, 2005
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February 25, 2005
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February 14, 2005
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December 20, 2005
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September 29, 2005
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April 20, 2005
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February 8, 2005
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February 3, 2005
MAHENDRA MODI Vs. STATE OF U P
January 14, 2005
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January 20, 2005
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April 21, 2005
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January 19, 2005
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March 27, 2005
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April 4, 2005
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February 3, 2005
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February 15, 2005
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May 10, 2005
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January 13, 2005
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January 3, 2005
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February 7, 2005
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November 24, 2005
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May 26, 2005
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March 3, 2005
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March 1, 2005
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December 5, 2005
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September 16, 2005
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March 9, 2005
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November 16, 2005
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December 20, 2005
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May 10, 2005
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December 7, 2005
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May 2, 2005
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February 21, 2005
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May 13, 2005
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May 19, 2005
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March 4, 2005
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August 3, 2005
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November 17, 2005
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May 27, 2005
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December 8, 2005
Marsons Electricals LTD Vs. Union of India
September 29, 2005
MASHREQ BANK Vs. NAVIN KHILNANI
November 9, 2005
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January 27, 2005
MCD Vs. ANJALI DEVI JAJODIA EDUCATION FOUNDATION
December 5, 2005
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March 3, 2005
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July 6, 2005
MGT. OF MAHARAJA WEARS Vs. NAIPAL SINGH AND ANR.
February 14, 2005
MIC EELCTRONIC LIMITED Vs. UNION OF INDIA
July 22, 2005
MICROSOFT CORPORATION Vs. YOGESH PAPAT
February 22, 2005
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February 7, 2005
MISUKI EXPORTS PVT LTD Vs. STERLING INDIA
August 24, 2005
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March 24, 2005
Mittal Roadways India Vs. Union of India
December 13, 2005
MODERN DIES Vs. SYMPHONY COMFPRTS SYSTEMS LTD
October 7, 2005
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December 1, 2005
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November 21, 2005
MODI RUBBER LTD. Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
June 8, 2005
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July 15, 2005
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March 2, 2005
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May 23, 2005
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September 12, 2005
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September 27, 2005
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May 16, 2005
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May 12, 2005
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March 23, 2005
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March 24, 2005
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August 3, 2005
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November 21, 2005
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May 5, 2005
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May 16, 2005
MONICA GOGIA Vs. STATE
February 16, 2005
MONO CAPS INDIA Vs. STATE BANK OF INDIA
November 7, 2005
MOTHER DAIRY FOODS and PROCESSING LTD Vs. ZEE TELEFILMS LTD
January 24, 2005
MOTI LAL JAIN Vs. MUKHTIAR SINGH
February 7, 2005
MOTORPRESSE INTERNATIONAL Vs. MISTRALE PUBLISHING PVT LTD
March 11, 2005
MOUNT ABU EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
September 7, 2005
MRIDULA PRIYADARSHANI Vs. UNIVERSITY OF DELHI
May 24, 2005
MUKESH GUPTA Vs. SUSHMA VASISHTHA
December 16, 2005
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December 12, 2005
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June 6, 2005
MUKUT LAL DUGGAL Vs. UNITED INDIA INSURANCE CO LTD
January 7, 2005
MULAKH RAJ WADHAYA RAM WEST PATEL NAGAR NEW DELHI Vs. SHASHI RANI
February 23, 2005
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January 11, 2005
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January 17, 2005
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January 17, 2005
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January 17, 2005
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January 25, 2005
MUNICIPAL CORPORATION OF DELHI Vs. BEGH RAJ
January 27, 2005
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February 4, 2005
MUNICIPAL CORPORATION OF DELHI Vs. SUNIL KUMAR JAIN
February 1, 2005
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March 4, 2005
MUNICIPAL CORPORATION OF DELHI Vs. SATISH KUMAR
March 7, 2005
MUNICIPAL CORPORATION OF DELHI Vs. RAKESH BROTHERS
April 28, 2005
MUNICIPAL CORPORATION OF DELHI Vs. INDIAN OIL CORPORATION LTD
July 26, 2005
MUNICIPAL CORPORATION OF FARIDABAD Vs. STATE
May 20, 2005
MUNNA KUMAR Vs. STATE
May 4, 2005
MUSIC BROADCAST PRIVATE LTD Vs. UNION OF INDIA
February 1, 2005
N A KARNIK Vs. SYNDICATE BANK
March 2, 2005
N D M C Vs. RAJENDER
February 1, 2005
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May 17, 2005
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February 22, 2005
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March 11, 2005
N R SHARMA Vs. BHAGAT SINGH COLLEGE
May 19, 2005
N RANGA RAO Vs. ANIL GARG
December 2, 2005
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July 20, 2005
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November 30, 2005
NAHATA LTD Vs. RAAMRAJ KALA MANDIR
February 7, 2005
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October 21, 2005
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October 21, 2005
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October 28, 2005
Narain Singh Vs. Consolidation Officer
December 14, 2005
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February 4, 2005
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August 18, 2005
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May 16, 2005
NARENDER JAIN Vs. UNION BANK OF INDIA
March 4, 2005
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March 3, 2005
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September 22, 2005
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January 17, 2005
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September 28, 2005
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December 13, 2005
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March 14, 2005
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March 23, 2005
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April 4, 2005
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July 14, 2005
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December 9, 2005
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May 24, 2005
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May 4, 2005
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July 7, 2005
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May 31, 2005
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May 20, 2005
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July 5, 2005
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November 7, 2005
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December 15, 2005
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March 4, 2005
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May 24, 2005
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September 14, 2005
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February 15, 2005
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October 7, 2005
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October 1, 2005
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November 7, 2005
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September 21, 2005
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March 22, 2005
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September 29, 2005
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March 10, 2005
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January 15, 2005
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April 6, 2005
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May 26, 2005
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December 19, 2005
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February 18, 2005
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December 15, 2005
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December 9, 2005
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December 14, 2005
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January 20, 2005
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March 18, 2005
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October 24, 2005
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September 16, 2005
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July 4, 2005
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July 27, 2005
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January 11, 2005
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March 10, 2005
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May 26, 2005
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September 26, 2005
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February 4, 2005
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December 5, 2005
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December 22, 2005
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December 22, 2005
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March 19, 2005
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May 5, 2005
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June 22, 2005
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February 18, 2005
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December 5, 2005
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March 11, 2005
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October 21, 2005
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March 7, 2005
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November 25, 2005
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November 25, 2005
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March 4, 2005
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March 7, 2005
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March 10, 2005
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November 23, 2005
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November 8, 2005
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October 21, 2005
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March 2, 2005
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November 18, 2005
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August 30, 2005
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December 7, 2005
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December 15, 2005
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December 8, 2005
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July 20, 2005
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January 11, 2005
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August 25, 2005
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July 28, 2005
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October 27, 2005
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July 25, 2005
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December 14, 2005
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February 3, 2005
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May 20, 2005
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May 25, 2005
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July 8, 2005
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March 24, 2005
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November 22, 2005
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May 19, 2005
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December 22, 2005
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July 22, 2005
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July 7, 2005
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March 24, 2005
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March 10, 2005
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September 30, 2005
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September 12, 2005
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March 10, 2005
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September 5, 2005
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November 24, 2005
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May 17, 2005
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October 6, 2005
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December 20, 2005
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November 11, 2005
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December 2, 2005
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January 4, 2005
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January 18, 2005
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September 27, 2005
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July 19, 2005
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November 9, 2005
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January 31, 2005
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January 12, 2005
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April 7, 2005
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December 6, 2005
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February 3, 2005
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December 7, 2005
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January 4, 2005
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August 22, 2005
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May 31, 2005
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January 13, 2005
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May 18, 2005
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November 17, 2005
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January 24, 2005
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January 4, 2005
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February 17, 2005
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March 4, 2005
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July 8, 2005
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November 30, 2005
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February 9, 2005
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December 22, 2005
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May 5, 2005
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March 10, 2005
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July 28, 2005
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July 26, 2005
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May 31, 2005
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July 5, 2005
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March 7, 2005
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July 28, 2005
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October 5, 2005
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May 13, 2005
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January 6, 2005
ROMI SHARMA Vs. EIH LTD
November 19, 2005
RUKMANI AND SONS Vs. TEHRI HYDRO DEVLOPMENT CORPORATION
September 29, 2005
RUPAK MUDGAL Vs. STATE
September 30, 2005
S ASHRAJ HASNAIN RIZVI Vs. EMBASSY OF ISLAMIC REPUBLIC OF IRAN
July 14, 2005
S B SINGHAL Vs. UOI
October 26, 2005
S C AGARWAL Vs. UNION OF INDIA
March 4, 2005
S C Chemicals Vs. UNION OF INDIA
December 8, 2005
S C GUPTA Vs. N C T OF DELHI
May 5, 2005
S C KHOSLA Vs. STATE BANK OF INDIA
July 15, 2005
S D JOSHI Vs. UNION OF INDIA
January 14, 2005
S D SIDDHIQUI Vs. UNIVERSITY OF DELHI
October 5, 2005
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November 19, 2005
S DARSHAN SINGH Vs. S DIDAR SINGH
December 8, 2005
S DARSHAN SINGH Vs. S DIDAR SINGH
January 8, 2005
S GURUBACHAN SINGH Vs. MUNCIPAL CORPORATION OF DELHI
September 1, 2005
S K GUPTA Vs. AVTAR SINGH BEDI
May 24, 2005
S K KANOJIA Vs. BUREAU OF INDIAN STANDARDS
May 31, 2005
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May 19, 2005
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January 19, 2005
S K RAHI Vs. BUREAU OF INDIAN STANDARDS
May 31, 2005
S K RUNGTA Vs. MUNICIPAL CORPORATION OF DELHI
October 21, 2005
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April 21, 2005
S L RAINA Vs. SUNIL BHATT
May 9, 2005
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October 20, 2005
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July 12, 2005
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January 23, 2005
S M WAHI Vs. REETA WAHI
May 31, 2005
S N BHALLA Vs. SOLDIER UNITED MOTOR TPT CO LTD
July 4, 2005
S P CHOPRA Vs. CHOPRA GEMS
March 11, 2005
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March 24, 2005
S P PANDEY Vs. M C D
August 1, 2005
S P THUKRAL Vs. DELHI DEVELOPMENT AUTHORITY
August 11, 2005
S R GROVER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 12, 2005
S S BAKSHI Vs. P M MATHRANI
March 16, 2005
S S CHOWDHARY Vs. MUNICIPAL CORPORATION OF DELHI
January 10, 2005
S S INTERNATIONAL Vs. UNION OF INDIA
July 13, 2005
S SHANDIL Vs. D A V COLLEGE MANAGING COMMITTEE
October 7, 2005
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December 19, 2005
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November 18, 2005
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September 29, 2005
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January 18, 2005
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November 8, 2005
SAI ENGINEERS Vs. IMCC AD
September 1, 2005
SALAHUDDIN AHMED SIDDIQUI Vs. CHAIRMAN GOVERNING BODY
May 26, 2005
SALEEM @ SAFIQ @ GUCHHAN Vs. STATE
July 5, 2005
SAMPANGI RAM Vs. N C T OF DELHI
November 25, 2005
SAMRIDHI DEVI Vs. UNION OF INDIA
November 7, 2005
SAMSAR BEGUM Vs. SURESH
March 17, 2005
SANDEEP GARG Vs. COMMISSIONER OF CUSTOMS
May 13, 2005
SANDEEP KUMAR Vs. STATE
March 21, 2005
SANGAM IRON AND STEEL COMPANY Vs. DELHI DEVLOPMENT AUTHORITY
September 27, 2005
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March 22, 2005
SANJAY BANSAL Vs. RAKESH K AHLAWAT
January 24, 2005
SANJAY BHARGAVA Vs. STATE
November 17, 2005
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December 1, 2005
SANJAY JAIN Vs. STATE OF DELHI
April 20, 2005
SANJAY KUMAR RANA Vs. INDUST. FINANCE CORP. OF (I) LTD
December 23, 2005
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April 25, 2005
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January 14, 2005
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December 8, 2005
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August 17, 2005
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December 8, 2005
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November 29, 2005
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January 15, 2005
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February 3, 2005
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March 10, 2005
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October 27, 2005
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September 19, 2005
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February 17, 2005
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May 27, 2005
SANT RAM SODHI Vs. LT GOVERNOR
March 14, 2005
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July 12, 2005
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May 3, 2005
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July 20, 2005
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November 29, 2005
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January 18, 2005
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April 8, 2005
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November 14, 2005
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November 18, 2005
SARLA DEVI JAIN Vs. UNION OF INDIA
July 7, 2005
SAROJ BALA Vs. RAJIVE STOCK BROKERS LTD
March 11, 2005
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November 22, 2005
Sarovar Park Plaza Hotels and Resorts Pvt LTD Vs. World Park Hotels India Ltd
September 29, 2005
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January 28, 2005
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February 22, 2005
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February 17, 2005
SARWARI BEGUM Vs. ADDL. COMMISSIONER OF CUSTOMS
July 26, 2005
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February 16, 2005
SATBIR Vs. UNION OF INDIA
September 2, 2005
SATBIR YADAV Vs. MUNICIPAL CORPORATION OF DELHI
March 24, 2005
SATINDER PAL SINGH Vs. JOGINDER SETHI
July 6, 2005
SATISH CHANDER SABHARWAL Vs. STATE
July 19, 2005
SATISH KUMAR Vs. UNION OF INDIA
December 2, 2005
SATPAL SINGH Vs. UNION OF INDIA
January 10, 2005
SATYA PAL Vs. DELHI SUBORDINATE SERVICE SELECTION BOARD
July 18, 2005
SATYA PRAKASH Vs. GOVT OF N C T OF DELHI
February 17, 2005
SATYAVIR SINGH Vs. DELHI TRANSPORT CORPORATION
August 22, 2005
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April 21, 2005
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May 30, 2005
SAVITRI DEVI Vs. UNION OF INDIA
October 5, 2005
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August 22, 2005
SEAGRAM INDIA PVT LTD Vs. JAGATJIT INDUSTRIES LTD
November 29, 2005
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December 15, 2005
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December 22, 2005
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July 21, 2005
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July 28, 2005
SELECT IMPEX LTD Vs. UNION OF INDIA
September 16, 2005
SELVEL ADVERTISING PVT LTD Vs. GLOBSYN TECHNOLOGIES LTD
October 10, 2005
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December 8, 2005
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September 5, 2005
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March 4, 2005
SH PREM NATH NARULA Vs. SYNDICATE BANK
March 2, 2005
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March 24, 2005
SH SYED ASHRAF Vs. STATE
November 23, 2005
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August 29, 2005
SHADI LAL Vs. ANITA AND STATE
March 15, 2005
SHAHID ATIQ L/H OF LATE S.H. ATIQUER REHMAN Vs. COMMISSIONER OF INCOME TAX
November 22, 2005
SHAILESH KUMAR Vs. UNION OF INDIA
September 7, 2005
SHAIYARA Vs. STATE
January 30, 2005
SHAKUNTALA EXPORT HOUSE PVT LTD Vs. P O LABOUR COURT
February 4, 2005
SHAMBHU PRASAD NAWANI Vs. UNION OF INDIA
November 17, 2005
SHAMMY Vs. LT GOVERNOR DELHI
February 17, 2005
SHANKAR TRADING CO. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL
March 22, 2005
SHARADA RANI Vs. GANGA RAM GUPTA
December 12, 2005
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January 15, 2005
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May 12, 2005
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May 13, 2005
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July 15, 2005
SHASHI PAL SHARMA Vs. GOVT OF NCT OF DELHI
December 13, 2005
SHAUKAT ALI Vs. STATE
May 11, 2005
SHEELA DEVI Vs. COMMISSIONER OF POLICE
July 6, 2005
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September 6, 2005
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February 28, 2005
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October 24, 2005
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December 15, 2005
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March 7, 2005
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February 24, 2005
SHIVALIK RASAYAN LTD Vs. PESTO CHEM INDIA LTD
July 14, 2005
Shmey Singh Vs. Union of India
November 16, 2005
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February 10, 2005
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September 5, 2005
SHREE KRISHNA AGRO INDUSTRIES Vs. NORTH DELHI POWER LTD.
June 5, 2005
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February 14, 2005
SHRI NIWAS Vs. STATE
March 4, 2005
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March 22, 2005
SHRIKANT SOMANI Vs. RAM KUMAR AGGARWAL
February 10, 2005
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July 29, 2005
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December 14, 2005
SHYAM LAL Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD
December 14, 2005
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August 31, 2005
SHYAM SUNDER MALIK Vs. GEETIKA MALIK
August 29, 2005
SIEMENS LIMITED Vs. K K GUPTA
October 21, 2005
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September 5, 2005
SITA RAM AGGARWAL Vs. CUSTOMS
January 19, 2005
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July 13, 2005
SLIKWAYS TRAVELS PVT LTD Vs. STATE
December 2, 2005
SMI ELECTROWIRE PVT LTD Vs. UNION OF INDIA
August 10, 2005
SMITA PAUL Vs. PRINCIPAL ST ANTHONYS SENIOR SECONDARY SCHOOL
November 25, 2005
SMITHKLINE BEECHAM CONSUMER HEALTHCARE GMABH Vs. G D RATHORE
October 7, 2005
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October 28, 2005
SMT. SWARAN KAUR AND ANR. Vs. DDA
May 9, 2005
SNOWHITE APPARELS LTD Vs. K S A TECHNOPAK I LTD
April 26, 2005
SOBAN SINGH Vs. N D M C
October 7, 2005
SOHAN LAL Vs. STATE
July 25, 2005
SOHAN SINGH Vs. STATE NCT OF DELHI
February 10, 2005
SOLDIERS UNITED MOTOR TRANSPORT COMPANY PVT LTD Vs. OFFICIAL LIQUIDATOR
September 30, 2005
SOM PAL Vs. STATE
July 6, 2005
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October 22, 2005
SOMA DEVI JAIN Vs. UNION OF INDIA
November 28, 2005
SONA KOYO STEERING SYSTEMS LIMITED Vs. SHONKH TECHNOLOGIES INTEL LIMITED
November 17, 2005
SONIA JASPAL Vs. STATE COUNSEL FOR EDUCATION RESEARCH and TRAINING
February 24, 2005
SONU Vs. M C D
March 17, 2005
SONY INDIA LTD Vs. COMMISSIONER OF INCOME TAX DELHI III
May 12, 2005
SPL SIDDHARTHA Vs. UNION OF INDIA (UOI) AND ORS.
May 26, 2005
SPLS SIDHARTHA LTD Vs. UNION OF INDIA
November 7, 2005
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July 27, 2005
Sqn Ldr B M Shukla Vs. Delhi Development Authority
November 25, 2005
SQN LDR SHKUL TYAGI Vs. UNION OF INDIA
December 14, 2005
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May 31, 2005
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April 11, 2005
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August 23, 2005
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May 23, 2005
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September 22, 2005
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December 16, 2005
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April 25, 2005
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February 23, 2005
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December 7, 2005
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December 8, 2005
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November 7, 2005
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November 21, 2005
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September 27, 2005
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May 25, 2005
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May 18, 2005
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August 2, 2005
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July 15, 2005
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May 10, 2005
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May 9, 2005
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March 4, 2005
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February 25, 2005
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February 23, 2005
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February 23, 2005
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February 23, 2005
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February 23, 2005
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February 23, 2005
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February 23, 2005
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February 23, 2005
STATE Vs. DAYAL DASS
February 25, 2005
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May 20, 2005
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May 23, 2005
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February 11, 2005
STEEL AUTO INDUSTRIES Vs. NAT BUILDING CONST CORPN LTD
November 9, 2005
SUBHASH Vs. STATE OF DELHI
November 25, 2005
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December 12, 2005
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February 3, 2005
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April 6, 2005
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January 4, 2005
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February 21, 2005
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August 31, 2005
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April 21, 2005
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July 8, 2005
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July 28, 2005
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August 10, 2005
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May 31, 2005
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December 7, 2005
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February 9, 2005
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November 25, 2005
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February 28, 2005
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July 29, 2005
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August 25, 2005
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August 31, 2005
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March 3, 2005
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January 20, 2005
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July 23, 2005
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September 5, 2005
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July 18, 2005
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February 8, 2005
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July 23, 2005
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May 10, 2005
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June 27, 2005
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February 17, 2005
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March 10, 2005
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August 7, 2005
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July 8, 2005
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March 24, 2005
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March 24, 2005
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October 28, 2005
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January 28, 2005
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September 22, 2005
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January 10, 2005
SUPRA ENTERPRISE Vs. BYGGING INDIA LIMITED
December 1, 2005
SURAJ DEV S O NANKESAR Vs. STATE
March 11, 2005
SURAJ PAL SINGH Vs. PRESIDING OFFICER
September 9, 2005
SURENDER Vs. COMMISSIONER and SECRETARY NCT
September 9, 2005
SURENDER KUMAR Vs. COMMISSIONER OF POLICE
July 25, 2005
SURENDER PATRICK LALL Vs. STATE
March 11, 2005
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February 10, 2005
SURESH Vs. STATE
December 2, 2005
Suresh Jindal Vs. BSES Rajdhani Power Ltd
December 14, 2005
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January 4, 2005
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July 28, 2005
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April 28, 2005
Sureshwar Dayal Seth Vs. L AND DO
November 14, 2005
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November 24, 2005
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October 5, 2005
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September 29, 2005
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October 27, 2005
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December 20, 2005
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May 31, 2005
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April 20, 2005
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November 29, 2005
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February 22, 2005
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November 9, 2005
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May 3, 2005
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December 5, 2005
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December 20, 2005
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September 5, 2005
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August 18, 2005
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August 18, 2005
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February 10, 2005
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July 8, 2005
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November 16, 2005
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May 18, 2005
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June 8, 2005
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May 31, 2005
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December 6, 2005
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January 12, 2005
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March 16, 2005
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October 20, 2005
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October 7, 2005
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September 29, 2005
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May 12, 2005
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April 13, 2005
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January 17, 2005
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November 29, 2005
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January 20, 2005
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May 30, 2005
TCIL BELLOSOUTH LTD Vs. UNION BANK OF INDIA
October 27, 2005
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March 3, 2005
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March 16, 2005
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December 23, 2005
TEXON UK LTD Vs. AGRA LEATHER BOARD PVT LTD
March 24, 2005
THAKUR SINGH RAWAT Vs. K S JAISWAL
August 11, 2005
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March 3, 2005
TILAK RAJ JAGGI Vs. PRIYA RANI
September 28, 2005
TIME INCORPORATED Vs. LOKESH SRIVASTAVA
January 3, 2005
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November 7, 2005
TITAN INDUSTRIES Vs. NITIN P JAIN
December 6, 2005
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February 24, 2005
TRINA ENGINEERING COMPANY P LTD Vs. SECRETARY LABOUR
July 26, 2005
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February 28, 2005
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January 20, 2005
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July 14, 2005
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September 8, 2005
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August 8, 2005
U O I Vs. REKHA LAL
April 20, 2005
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January 27, 2005
UCO BANK Vs. KALICHARAN AND SONS
July 15, 2005
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March 4, 2005
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March 4, 2005
UIKAM INVESTMENT & FINANCE Vs. COMMISSIONER OF INCOME TAX
February 14, 2005
UMESH GUPTA Vs. STATE
August 4, 2005
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November 7, 2005
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November 8, 2005
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November 14, 2005
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November 21, 2005
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December 7, 2005
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December 12, 2005
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December 9, 2005
UNION OF INDIA Vs. SUCHITA STEELS INDIA
November 29, 2005
UNION OF INDIA Vs. PRADEEP VINOD CONSTRUCTION CO
November 30, 2005
UNION OF INDIA Vs. UGC CLASS I OFFICERS ASSOCIATION
November 29, 2005
UNION OF INDIA Vs. PROF P N BHAT
December 1, 2005
UNION OF INDIA Vs. G K K PILLAI
December 22, 2005
UNION OF INDIA Vs. D.P. SHARMA
October 5, 2005
UNION OF INDIA Vs. B S ENGINEERING WORKS CO
March 7, 2005
UNION OF INDIA Vs. KESHO RAM
April 13, 2005
UNION OF INDIA Vs. B S ENGINEERING WORKS CO
April 7, 2005
UNION OF INDIA Vs. SHEELA RANI
January 28, 2005
UNION OF INDIA Vs. VINAY KUMAR AGARWAL
January 7, 2005
UNION OF INDIA Vs. ALL INDIA CPWD OFFICE STAFF ASSOCIATION
February 24, 2005
UNION OF INDIA Vs. BAKSHI STEEL LIMITED
July 28, 2005
UNION OF INDIA Vs. JAGADISH SARAN
August 10, 2005
UNION OF INDIA Vs. R R INDUSTRIES
May 19, 2005
UNION OF INDIA Vs. JAGDISH SARAN
August 23, 2005
UNION OF INDIA Vs. KRISHAN KUMAR MADHOK
August 25, 2005
UNION OF INDIA Vs. ABN AMRO BANK
September 21, 2005
UNION OF INDIA Vs. BIRBAL ARORA
September 21, 2005
Union of India Vs. Stelco Engineers
September 29, 2005
UNION OF INDIA AND OTHERS Vs. PREM KUMAR LIHALA
September 6, 2005
UNITED DISTILLERS AND VINTNERS Vs. KHODAY BREWERIES LIMITED
September 16, 2005
UNITED INDIA INSURANCE CO LTD Vs. PHOOL KAUR
February 15, 2005
UNITED TELECOM LTD Vs. M T N L
May 26, 2005
UOI Vs. RAM PHAL SINGH RANA
March 16, 2005
UPPAL ENG CO PVT LTD Vs. CIMMCO BIRLA LTD
July 8, 2005
USHA ANAND Vs. DIOR INTERNATIONAL
August 22, 2005
USHA ARYA Vs. SPS INTERNATIONAL LTD.
August 25, 2005
USHA CHOWDHARY Vs. VEENA CHOWDHARY
May 16, 2005
USHA DRAGER PVT LTD Vs. DRAEGERWERK AKTIENGESELLSCHAFT
January 20, 2005
USHA INTERNATIONAL LIMITED Vs. UNITED INDIA INSURANCE CO LTD
September 2, 2005
USHA RANI JAIN Vs. NIRULAS CORNER HOUSE PVT. LTD
August 8, 2005
V K AGRAWAL Vs. UNIVERSITY OF DELHI
November 28, 2005
V K AGRAWAL Vs. UNIVERSITY OF DELHI
November 18, 2005
V K BHUTIANI Vs. CENTRAL BUREAU OF INV
April 20, 2005
V K JAGDHARI Vs. UNION OF INDIA
October 7, 2005
V K SABHARWAL Vs. N P T I
November 28, 2005
V K SAYAL Vs. BHARAT HEAVY ELECTRICALS LIMITED
May 11, 2005
V K SHARMA Vs. UOI
October 6, 2005
V K THUKRAL Vs. LALIT
August 18, 2005
V M J ENTERPRISES Vs. BINDAL AGRO CHEMICALS LTD
February 9, 2005
V S MURTHY Vs. STATE
May 31, 2005
V.K. JAIN Vs. COMMISSIONER OF INCOME TAX
February 3, 2005
VARUN ASSOCIATES Vs. ARMY WELFARE HOUSING ORGANISATION
July 28, 2005
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March 3, 2005
VDCS ENTERPRISES Vs. UNION OF INDIA
November 16, 2005
VED PRAKASH Vs. GOVERNOR, NCT
April 4, 2005
Ved Prakash Vs. Ashok Mehta
September 29, 2005
VED PRAKASH AND O S GAUTAM Vs. FOOD CORPORATION OF INDIA
September 7, 2005
VED PRAKASH YADAV Vs. STATE
September 30, 2005
Veena Enterprises LTD Vs. Greater Noida Industrial Development Authority
August 25, 2005
VEENA ENTERPRISES LTD. Vs. GREATER INDIA INDUSTRIAL DEVELOPMENT AUTHORITY
September 1, 2005
VEENA JHA Vs. GOVT OF NCT OF DELHI
December 2, 2005
VEENA SHARMA Vs. MANAGER AIR FORCE SCHOOL PALAM
August 22, 2005
VICTOR CABLES INDUSTRIES LIMITED Vs. DELHI VIDYUT BOARD
September 29, 2005
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February 1, 2005
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September 16, 2005
VIJAY BUDHRAJA Vs. R.K. SANDHU, DEPUTY COMMISSIONER OF INCOME TAX
January 24, 2005
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January 10, 2005
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October 28, 2005
VIJAY K SALUJA Vs. NEW DELHI MUNICIPAL COMMITTEE
April 13, 2005
VIJAY KUMAR Vs. STATE
March 24, 2005
VIJAY KUMAR Vs. STATE
February 4, 2005
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June 7, 2005
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December 15, 2005
VIJAY KUMAR LUTHRA Vs. STATE
July 19, 2005
Vijay Sagar Vs. Sunder Lal Sagar
August 25, 2005
VIJAY WIRE and STEEL CO Vs. UNION OF INDIA
February 25, 2005
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May 4, 2005
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February 24, 2005
VIKAS SINGH Vs. STATE
July 12, 2005
VIKRAM MALIK Vs. STATE
February 10, 2005
VIMLA DEVI Vs. CHANDER KRISHAN GUPTA
July 22, 2005
VINAY KUMAR Vs. COMMISSIONER OF POLICE
April 5, 2005
VINOD Vs. STATE NCT DELHI
May 30, 2005
VINOD JATAV Vs. STATE NCT OF THE DELHI
May 26, 2005
VINOD KUMAR Vs. MUNCIPAL CORPORATION OF DELHI
October 25, 2005
VINOD KUMAR Vs. S K SRIVASTAVA INTELLIGENCE OFFICER
November 17, 2005
VINOD KUMAR GUPTA Vs. COMMISSIONER OF CUSTOM
September 1, 2005
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September 20, 2005
VINOD KUMAR MALIK Vs. STATE BANK OF INDIA
February 25, 2005
VIPLAV SHARMA Vs. UNION OF INDIA
May 23, 2005
VIPUL KUMAR MITTAL Vs. VARISHTHA LEASINGI LTD
July 13, 2005
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February 28, 2005
VIRENDER SINGH Vs. COMMISSIONER OF POLICE
September 19, 2005
VISHAL YADAV Vs. STATE OF DELHI
January 4, 2005
VISHNU PROMOTERS PVT LTD Vs. SUSHILA SINGHAL
May 18, 2005
VLS FINANCE LTD Vs. SUNAIR HOTELS LTD
December 16, 2005
VOGEL MEDIAL INTERNATIONAL GMBH Vs. JASU SHAN
October 5, 2005
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August 31, 2005
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August 30, 2005
WELL PROTECT MANPOWER SERVICE PVT LTD Vs. D D A
January 28, 2005
WERNLI MONIKA BARBARA Vs. STATE
May 23, 2005
WILLARD INDIA LTD Vs. STATE
April 8, 2005
WIN MEDICARE PVT LTD Vs. K PHARMACEUTICALS WORK
November 9, 2005
WIN MEDICARE PVT LTD Vs. MCLAREN BIOTECH P LTD
December 8, 2005
WIPRA FINACE LTD Vs. SRG INFOTECH LTD
December 5, 2005
WOODS Vs. STATE
May 17, 2005
WORKMEN AS Vs. WINGS WEAR PVT LTD
February 9, 2005
WORLD WIDE FUND FOR NATURE INDIA Vs. UNION OF INDIA
July 20, 2005
YAD RAM Vs. UNION OF INDIA
February 14, 2005
YASHBIR SHARMA Vs. SULAKSHNA LAL
February 25, 2005
YASHBIR SHARMA Vs. SUDESH SHARMA
February 25, 2005
YOGESH SARAF Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORP UP LTD
September 29, 2005
YORK KNITWEAR LTD Vs. ASSTT COLLECTOR OF CUSTOMS
February 3, 2005
YUM RESTAURANTS INDIA PVT LTD Vs. COMMISSIONE R OF INCOME TAX DELHI
May 12, 2005
YUV RAJNARAIN GORWANEY Vs. STATE
November 18, 2005
YUVNEET KUMAR Vs. M C D
January 31, 2005
Z U SIDDIQUI Vs. BAL KISHAN KAPOOR
May 18, 2005
ZENITH FASHION MAKERS PVT LTD Vs. ULTIMATE FASHION MAKERS LTD
May 30, 2005
ZIFF DAVIS INC Vs. J K JAIN
December 5, 2005