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Title
Date
IN RE: NETWORKING OF RIVERS Vs. STATE
April 8, 2005
SANTOKH SINGH Vs. CHANDIGARH ADMINISTRATION
December 14, 2005
TATA TELESERVICES LTD. Vs. COMMISSIONER OF CUSTOMS
December 13, 2005
A B C INDIA LTD Vs. STATE OF ASSAM
August 4, 2005
A MAIMOONA Vs. STATE OF TAMIL NADU
December 16, 2005
A N VENKATESH Vs. STATE OF KARNATAKA
August 8, 2005
A P PUBLIC SERVICE COMMISSION Vs. KONETI VENKATESWARULU
August 30, 2005
A P S R T C Vs. REGIONAL TRANSPORT AUTHORITY
April 28, 2005
AANAIMUTHU THEVAR Vs. ALAGAMMAL
July 12, 2005
ABANI K DEBNATH Vs. STATE OF TRIPURA
November 22, 2005
ABDUL RAIS Vs. MADHYA PRADESH WAKF BOARD
January 3, 2005
ACHAL MISRA Vs. RAMA SHANKER SINGH
April 11, 2005
ADALAT PRASAD Vs. ROOPLAL JINDAL
May 28, 2005
ADIL JAMSHED FRENCHMAN Vs. SARDAR DASTUR SCHOOL TRUST
February 14, 2005
ADMINISTRATOR KAMALA NEHRU MEMORIAL HOSPITAL Vs. VINOD KUMAR
December 8, 2005
ADMINISTRATOR OF SPECIFIED UNDERTAKING OF THE U T I Vs. GARWARE POLYESTER LTD
May 9, 2005
ADRI DHARAN DAS Vs. STATE OF W B
February 21, 2005
AEON'S CONSTRUCTION PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
April 20, 2005
AGASTYAR TRUST Vs. COMMISSIONER AND SEC RETARY TO GOVT REVENUE DEPARTMENT
March 15, 2005
AHMED NOORMOHMED BHATTI Vs. STATE OF GUJARAT
March 16, 2005
AIR INDIA EMPLOYEES SELF CONTRIBUTORY SUPERNNUATION PENSION SCHEME Vs. KURIAKOSE V CHERIAN
October 3, 2005
AIR INDIA LTD Vs. VISHAL CAPOOR
September 28, 2005
AJAD SINGH Vs. CHATRA
February 14, 2005
AJAI AGARWAL Vs. HAR GOVIND PRASAD SINGHAL
November 8, 2005
AJAY KUMAR SHARMA Vs. STATE OF U P
August 29, 2005
AJENDRAPRASADJI NARENDRAPRASADJI PANDEY Vs. SWAMY K NARAYANDASJI
May 13, 2005
AJIT KUMAR NAG Vs. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD
September 19, 2005
AJMER SINGH Vs. STATE OF PUNJAB
July 22, 2005
ALKA SYNTHETICS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 6, 2005
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
April 18, 2005
ALL INDIA JUDGES ASSOCN Vs. UNION OF INDIA
April 4, 2005
ALLAHABAD JAL SANSTHAN Vs. DAYA SHANKAR RAI
May 3, 2005
ALMITRA H. PATEL Vs. UNION OF INDIA
May 6, 2005
AMAR ALCOHOLI LTD Vs. SICOM LTD
November 8, 2005
AMAR AMIT JALNA ALLOYS (P) LTD. Vs. MAHARASHTRA STATE ELECTRICITY BOARD
October 20, 2005
AMAR KUMAR SEN Vs. GITA RANI DAS
October 5, 2005
AMARENDRA KOMALAM Vs. USHA SINHA
April 7, 2005
AMARSINGH RAMJIBHAI BAROT Vs. STATE OF GUJARAT
September 19, 2005
AMBADAS SITARAM MORE Vs. MURLIDHAR DIGAMBER
April 7, 2005
AMIT KUMAR SHAW Vs. FARIDA KHATOON
April 13, 2005
AMIT PRODUCTS INDIA LTD Vs. CHIEF ENGINEER O and M CIRCLE
September 2, 2005
AMIT SINGH ALIAS CHINTU Vs. STATE OF U P
November 25, 2005
AMITA Vs. UNION OF INDIA
August 11, 2005
AMMASI ROUNDER Vs. GOVINDAMMAL
April 26, 2005
AMRENDRA KUMAR PANDEY Vs. TRIVENI SHEET GLASS WORKS LTD
August 30, 2005
AMRIT FOODS Vs. COMMISSIONER OF CENTRAL EXCISE, UTTAR PRADESH
October 26, 2005
AMTESHWAR ANAND Vs. VIRENDER MOHAN SINGH
October 7, 2005
ANAND NISHIKAWA CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 23, 2005
ANANDWARDHAN Vs. PANDURANG
January 24, 2005
ANANT CONSTRUCTION CO. Vs. GOVERNMENT LABOUR OFFICER AND INSPECTOR
October 3, 2005
ANANTLAL GHOSH Vs. STATE OF W B
September 7, 2005
ANDERSON WRIGHT AND CO Vs. AMAR NATH ROY
April 19, 2005
ANDHRA BANK Vs. OFFICIAL LIQUIDATOR
March 14, 2005
ANDHRA BANK Vs. BHANU ENGINEERING CORPORATION
April 6, 2005
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ABDUL KAREEM
August 2, 2005
ANGREJ KAUR Vs. UNION OF INDIA
May 3, 2005
ANIGLASE YOHANNAN Vs. RAMLATHA
September 23, 2005
ANIL BALUNI Vs. SURENDRA SINGH NEGI
July 14, 2005
ANIL KUMAR JHA Vs. UNION OF INDIA
March 9, 2005
ANINDITA DAS Vs. SRIJIT DAS
August 29, 2005
ANOOP SINGH Vs. K. N. GARG
November 24, 2005
ANWARI BEGUM Vs. SHER MOHAMMAD
September 19, 2005
ANWARUL HAQ Vs. STATE OF UTTAR PRADESH
April 26, 2005
ANZ GRINDLAYS BANK LTD Vs. UNION OF INDIA
November 8, 2005
ARDY INTERNATIONAL (P) LTD Vs. INSPIRATION CLOTHES & U
December 8, 2005
ARJUN MUNDA Vs. GOVERNOR OF JHARKHAND
March 14, 2005
ARJUNAN Vs. STATE
July 15, 2005
ARVIND KUMAR SAXENA Vs. BRIJ RAJ KISHORE RANGA
September 28, 2005
ARVIND MOHAN JOHARI Vs. STATE OF U P
May 4, 2005
ARVIND SUD Vs. UNION OF INDIA
October 25, 2005
ASHOK LANKA Vs. RISHI DIXIT
May 11, 2005
ASHOKA SMOKELESS COAL INDUSRIES PVT LTD Vs. UNION OF INDIA
December 12, 2005
ASHUTOSH Vs. STATE OF RAJASTHAN
August 30, 2005
ASHWANI KUMAR Vs. STATE OF UTTARANCHAL
March 10, 2005
ASHWANI KUMAR Vs. STATE OF HARYANA
January 20, 2005
ASSAM SMALL SCALE IND DEV CORP LTD Vs. J D PHARMACEUTICALS
October 7, 2005
ASSISTANT COMMISSIONER OF CUSTOMS Vs. FRANCIS ODILLO ROEZER
March 4, 2005
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF M P
April 5, 2005
ASSOCIATION OF SYNTHETIC FIBRE INDUSTRIES Vs. APOLLO TYRES LIMITED
August 22, 2005
ASSOCIATION OF SYNTHETIC FIBRE INDUSTRY Vs. J. K. INDUSTRIES LTD.
April 4, 2005
ATEEF NASIR MULLA Vs. STATE OF MAHARASHTRA
August 24, 2005
ATMA RAM Vs. SHAKUNTALA RANI
August 30, 2005
AYODHYA SINGH Vs. STATE OF BIHAR
February 3, 2005
B C DALAL Vs. CUSTODIAN
August 29, 2005
B LEELAVATHI Vs. HONNAMMA
May 6, 2005
B P ACHALA ANAND Vs. S APPI REDDY
February 11, 2005
B.V. STAR Vs. COMMR. OF CUSTOMS
September 23, 2005
BABBA ALIAS SHANKAR RAGHUMAN ROHIDA Vs. STATE OF MAHARASHTRA
April 18, 2005
BABUBHAI ODHAVJI PATEL Vs. STATE OF GUJARAT
October 27, 2005
BABULAL Vs. MUNICIPAL CORPN., RATLAM
July 15, 2005
BADRI LAL Vs. CHANDAN SINGH
February 3, 2005
BADRI PRASAD Vs. UNION OF INDIA
April 6, 2005
BADRI PRASAD Vs. UNION OF INDIA
May 6, 2005
BADRI RAI Vs. UNION OF INDIA
May 6, 2005
BADRILAL Vs. STATE OF M P
July 11, 2005
BAGIRATH SINGH Vs. STATE OF HARYANA
September 6, 2005
BAL PATIL Vs. UNION OF INDIA
August 8, 2005
BALAJI RICE MILL Vs. STATE OF KARNATAKA
March 31, 2005
BALAKRISHNA H SAWANT Vs. SANGLI MIRAJ and KUPWAD CITY M CORPORATION
February 23, 2005
BALASARIA CONSTRUCTION P LTD Vs. HANUMAN SEVA TRUST
November 8, 2005
BALBHADURASINH INDURASINHJI ZALA Vs. SHANKU CONCRETE PVT LTD
October 27, 2005
BALBIR SINGH Vs. STATE OF PUNJAB
March 3, 2005
BALBIR SINGH WASU Vs. LAKHBIR SINGH
February 28, 2005
BALDEV SINGH Vs. UNION OF INDIA
October 28, 2005
BALDEV SINGH BAJWA Vs. MONISH SAINI
October 5, 2005
BALI SINGH Vs. STATE OF U P
February 15, 2005
BALKAR SINGH Vs. JAGDISH KUMAR
February 22, 2005
BALWAN SINGH Vs. STATE OF HARYANA
April 27, 2005
BALWANT SINGH Vs. DARSHAN SINGH
April 26, 2005
BALWINDER SINGH Vs. ASSTT COMMR CUSTOMS AND CENTRAL EXCISE
February 22, 2005
BANARSI DASS Vs. TEEKU DUTTA
April 27, 2005
BANGALORE DEVELOPMENT AUTHORITY Vs. R HANUMAIAH
October 3, 2005
BANHISIKHA ROY NOW SENGUPTA Vs. SOMNATH ROY
July 25, 2005
BANK OF BARODA Vs. GHEMARBHAI HARJIBHAI RABARI
March 17, 2005
BANK OF INDIA Vs. AVINASH D MANDIVIKAR
September 14, 2005
BASAVARAJAPPA Vs. GURUBASAMMA
February 1, 2005
BATALA CO OP SUGAR MILLS LTD Vs. SOWARAN SINGH
October 7, 2005
BECHARA KORA MODI Vs. STATE OF WEST BENGAL
September 20, 2005
BHADEI RAI Vs. UNION OF INDIA
May 6, 2005
BHAGAWATI OXYGEN LTD Vs. HINDUSTAN COPPER LTD
April 5, 2005
BHAGWAN DASS Vs. KAMAL ABROL
May 11, 2005
BHAGWATI DEVELOPERS Vs. PEERLESS GENERAL FINANCE and INVESTMENT CO
August 9, 2005
BHARAT and COMPANY Vs. TRADE TAX OFFICER
August 17, 2005
BHARAT COKING COAL LTD. Vs. SANTOSH KUMAR SINGH
March 16, 2005
BHARAT ELECTRONICS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS
March 2, 2005
BHARAT FORGE CO LTD Vs. UTTAM MANOHAR NAKATE
January 18, 2005
BHARAT HEAVY ELECTRICALS LTD Vs. M CHANDRASEKHAR REDDY
January 25, 2005
BHARTI TELENET LTD Vs. UNION OF INDIA
March 31, 2005
BHAURAO DAGDU PARALKAR Vs. STATE OF MAHARASHTRA
August 22, 2005
BHAVNESH MOHANLAL AMIN Vs. NIRMA CHEMICALS WORKS LTD
November 7, 2005
BHAVNESH MOHANLAL AMIN Vs. NIRMA CHEMICAL WORK LTD
December 15, 2005
BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA
February 25, 2005
BHUNA CO OP SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX ROHTAK
February 11, 2005
BHUPENDRA SINGH Vs. REGIONAL JOINT DIRECTOR OF EDUCATION
December 2, 2005
BIBHUTI NATH JHA Vs. STATE OF BIHAR
February 14, 2005
BIHAR STATE ELECTRICITY BOARD Vs. PATNA ELECTRIC SUPPLY COMPANY LIMITED
November 8, 2005
BIHAR STATE HOUSING BOARD Vs. ARUN DAKSHY
August 23, 2005
BIJAY KUMAR SARAOGI Vs. STATE OF JHARKHAND
April 26, 2005
BIJENDER SINGH Vs. STATE OF HARYANA
March 28, 2005
BIKASH TALUKDAR Vs. STATE OF W. B.
March 18, 2005
BIMLA LEKHA Vs. STATE OF RAJASTHAN
March 30, 2005
BINNY LTD Vs. V SADASIVAN
August 8, 2005
BINOD KUMAR GUPTA Vs. RAM ASHRAY MAHOTO
March 31, 2005
BIRENDRA SHARMA Vs. STATE OF BIHAR
March 4, 2005
BIRLA CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2005
BISHARAT ALI RAJPUT Vs. UNION OF INDIA
March 4, 2005
BISHNA ALIAS BHISWADEB MAHATO Vs. STATE OF W B
October 28, 2005
BOARD OF CONTROL FOR CRICKET INDIA Vs. NETAJI CRICKET CLUB
January 10, 2005
BOLIN CHETIA Vs. JOGADISH BHUYAN
March 11, 2005
BOMBAY DYEING AND MANUFACTURING CO LTD Vs. BOMBAY ENVIRONMENTAL ACTION GROUP
May 11, 2005
BOMBAY ELECTRIC SUPPLY and TRANSPORT UNDERTAKING Vs. LAFFANS INDIA PVT LTD
April 21, 2005
BRAHM DUTT Vs. UNION OF INDIA
January 20, 2005
BRIJ MOHAN LAL Vs. UNION OF INDIA
March 31, 2005
BRIJ MOHAN LAL Vs. UNION OF INDIA
November 21, 2005
BRIJ PAL SHARMA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
August 18, 2005
BRITANNIA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
October 5, 2005
BUFFALO TRADERS WELFARE ASSOCIATION Vs. UNION OF INDIA
April 8, 2005
BUFFALO TRADERS WELFARE ASSON Vs. UNION OF INDIA
August 18, 2005
C ALBERT MORRIS Vs. K CHANDRASEKARAN
October 26, 2005
C K JIDHEESH Vs. UNION OF INDIA
October 27, 2005
C MOHAMMED Vs. STATE OF KERALA
November 18, 2005
C R PATIL Vs. STATE OF GUJARAT
July 22, 2005
C S KRISHNAMURTHY Vs. STATE OF KARNATAKA
March 29, 2005
C SUBRAMANYAM Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
March 1, 2005
C. KARUNAKARAN Vs. T. MEENAKSHI
October 6, 2005
CALCUTTA MUNICIPAL CORPO Vs. SHERY MERCANTILE PVT LTD
March 9, 2005
CAMLIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2005
CANARA BANK Vs. V K AWASTHY
March 31, 2005
CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA
February 25, 2005
CCE, PUNE Vs. D.B. ELECTRONICS
September 29, 2005
CENTER FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
October 6, 2005
CENTRAL BANK RETIREES ASSOCIATION Vs. UNION OF INDIA
September 1, 2005
CENTRAL BUREAU OF INVESTIGATION Vs. MUKESH PRAVINCHANDRA SHROFF
November 29, 2005
CENTRAL COALFIELDS LTD Vs. STATE OF JHARKHAND
September 1, 2005
CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD Vs. RAMU PASI
December 8, 2005
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES Vs. TAMIL NADU ELECTRICITY BOARD
October 21, 2005
CHAIRMAN LIFE INSURANCE CORPORATION Vs. RAJIV KUMAR BHASKER
July 28, 2005
CHAIRMAN M P ELECTRICITY BOARD Vs. SHIV NARAYAN
August 24, 2005
CHAIRMAN OIL AND NATURAL GAS CORPORATION LTD Vs. SHYAMAL CHANDRA BHOWMIK
November 23, 2005
CHAIRMAN STATE BANK OF INDIA Vs. H C AGARWAL
February 3, 2005
CHAIRMAN, M.P. ELECTRICITY BOARD AND OTHERS Vs. SHIV NARAYAN AND ANOTHER
October 27, 2005
CHAKRAVARTHY Vs. STATE OF TAMIL NADU
September 27, 2005
CHANDER PAL SINGH Vs. AJAY KUMAR JOSHI
October 5, 2005
CHANDRA PRAKASH AGARWAL Vs. BHAGIRATH AGARWAL
February 4, 2005
CHANNY ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2005
CHANRANJEET SINGH Vs. RAVEENDRA KAUR
October 4, 2005
CHARANJIT LAL MEHRA Vs. KAMAL SAROJ MAHAJAN
March 11, 2005
CHELLAMMAL Vs. KAILASAM
April 13, 2005
CHENNAMMAL Vs. MUNIMALAIYAN
October 19, 2005
CHERIPALLI MADAR Vs. ASSISTANT DIVISION ENGINEERS
April 26, 2005
CHIEF ENGINEER CONSTRUCTION Vs. KESHAVA RAO
March 9, 2005
CHIEF SECRETARY Vs. STUDENTS OF A P A U
January 27, 2005
CHIRANJI LAL Vs. HARI DAS
May 13, 2005
CHRISTIAN MEDICAL COLLEGE Vs. STATE OF TAMIL NADU
July 25, 2005
CHRISTOPHER BARLA Vs. BASUDEV NAIK
January 27, 2005
CHURCH OF NORTH OF INDIA Vs. LAVAJIBHAI RATANJIBHAI
May 3, 2005
CIFCO PROPERTIES PVT LTD Vs. CUSTODIAN
March 31, 2005
CLAUDE LILA PARULEKAR Vs. SAKAL PAPERS P LTD
March 18, 2005
COAL INDIA LTD. Vs. ARDHENDU BIKAS BHATTACHARJEE
April 4, 2005
COCHIN FROZEN FOOD EXPORTS (P) LTD. Vs. VANCHINAD AGENCIES
January 20, 2005
COCHIN HOTELS CO P LTD Vs. KAIRALI GRANITES
February 4, 2005
COL ANIL KAK Vs. MUNICIPAL CORPORATION INDORE
September 19, 2005
COLA INDIA LTD Vs. IMENK SOU
March 3, 2005
COLLECTOR OF CENTRAL EXCISE Vs. BESTA COSMETIC LTD
March 9, 2005
COLLECTOR OF CENTRAL EXCISE Vs. DELTON CABLES LTD
February 15, 2005
COLLECTOR OF CENTRAL EXCISE Vs. PHIL CORPORATION LTD
January 19, 2005
COLLECTOR OF CENTRAL EXCISE Vs. SHIVALIK AGRO POLY PRODUCTS LTD
April 19, 2005
COLLECTOR OF CENTRAL EXCISE BARODA Vs. BESTA COSMETICS LTD
March 9, 2005
COLLECTOR OF CENTRAL EXCISE KANPUR Vs. MATADOR FOAM
January 5, 2005
COLLECTOR OF CENTRAL EXCISE PUNE Vs. BAJAJ TEMPO LTD
February 7, 2005
COMDR SURESHWAR D SINHA Vs. U O I
August 11, 2005
COMMERCIAL TAXES OFFICER JODHPUR Vs. DERBY TEXTILES LTD
December 1, 2005
COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENT Vs. P SHANMUGAMA
January 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ESWARAN and SONS ENGINEERS LTD
January 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. VIDEOCON INTERNATIONAL LTD
January 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. I T C LTD
February 8, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. POONA BOTTLING CO LTD
February 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ACORN ENGG LTD
February 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. C M S COMPUTERS PVT LTD
February 2, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. METRO TYRES LTD
February 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SURBHI ENTERPRISES
February 2, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MARIGOLD PAINTS P LTD
March 10, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. J K DRUGS and PHARMACEUTICALS LTD
March 4, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. SUJATA TEXTILE MILLS LTD
March 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN WOOLLENS LTD
March 2, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RAMA VISION LTD
March 1, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. DUCKSOLE I LTD
February 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CIBA SPECIALITY CHEMICALS LTD
February 17, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN SAFETY GLASS WORKS LTD
February 22, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MAJESTIC AUTO LTD
April 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. PRIMELLA SANITARY PRODUCTS
April 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CARRIER AIRCON LTD
May 4, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. APOLLO TYRES LTD
May 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LTD
March 17, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HERO HONDA MOTORS LTD
April 13, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RAJIV TEXTILE INDUSTRIES
April 15, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. GRASIM INDUSTRIES LTD
April 12, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RURAL ENGG CO PVT LTD
April 13, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. UNIVERSAL LUGGAGE MANUFACTURING CO. LTD
November 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MAHARSHI AYURVEDA CORPORATION LTD
December 7, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. S KUMARS LTD
November 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MAZAGON DOCK LTD.
July 28, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. IFGT REFRACTORIES LTD
August 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. S R TISSUES PVT LTD
August 5, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. MANIKGARH CEMENT LTD
August 23, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. BISLERI INTERNATIONAL PVT LTD
July 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. APEX TRADERS
July 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. ALDEC CORPORATION
September 26, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. HARI CHAND SHRI GOPAL
October 3, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. L.H. SUGAR FACTORIES LTD.
July 27, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. LLOYDS STEELS INDUSTRIES LIMITED
March 10, 2005
COMMISSIONER OF CENTRAL EXCISE ALLAHABAD Vs. GINNI FILAMENTS LTD
February 17, 2005
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD Vs. CEAT LTD
February 17, 2005
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS GUJARAT Vs. PAN PIPES
December 1, 2005
COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs. AKAY COSMETICS PVT LTD
April 1, 2005
COMMISSIONER OF CENTRAL EXCISE BOLPUR Vs. RATAN MELTING AND WIRE INDUSTRIES CALCUTTA
February 23, 2005
COMMISSIONER OF CENTRAL EXCISE CALCUTTA Vs. HINDUSTAN NATIONAL GLASS AND IND LTD
March 11, 2005
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. DUNLOP INDIA LTD
January 25, 2005
COMMISSIONER OF CENTRAL EXCISE GOA Vs. M R F LTD
January 25, 2005
COMMISSIONER OF CENTRAL EXCISE HYDRABAD Vs. SUNDER STELLS LTD
February 9, 2005
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. DABUR INDIA LTD
April 1, 2005
COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. UNIVERSAL GLASS LTD
March 11, 2005
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. CEAT LTD
January 25, 2005
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. PARLE INTERNATIONAL LTD
March 16, 2005
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. JOHNSON and JOHNSON LTD
September 22, 2005
COMMISSIONER OF CENTRAL EXCISE NAGPUR Vs. SIMPLEX MILLS CO LTD
March 1, 2005
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. SAPNA FOAM UDYOG LTD
January 5, 2005
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. HARI CHAND SHRI GOPAL
October 31, 2005
COMMISSIONER OF CENTRAL EXCISE PUNE Vs. ABHI CHEMICAL AND PHARMACEUTICALS PVT LTD
February 21, 2005
COMMISSIONER OF COLLEGIATE EDUCATION Vs. M MADHUSUDHAN REDDY
April 8, 2005
COMMISSIONER OF COSTOMS Vs. GUJARAT PERSTORP ELECTRONICS LTD
August 5, 2005
COMMISSIONER OF CUSTOMERS MUMBAI Vs. BUREAU VERITAS
February 14, 2005
COMMISSIONER OF CUSTOMS AHMEDABAD Vs. ESSAR STEEL LTD
September 28, 2005
COMMISSIONER OF CUSTOMS and CENTRAL EXCISE Vs. KUMAR COTTON MILLS PVT LTD
January 13, 2005
COMMISSIONER OF CUSTOMS IMPORTS Vs. TULLOW INDIA OPERATIONS LTD
October 28, 2005
COMMISSIONER OF INCOME TAX Vs. SHATRUSAILYA DIGVIJAYSINGH JADEJA
September 1, 2005
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH MITTAL
February 22, 2005
COMMISSIONER OF INCOME TAX Vs. B. MOHANACHANDRAN NAIR
August 8, 2005
COMMISSIONER OF INCOME TAX Vs. NAWANSHAHAR CENTRAL CO-OPERATIVE BANK LTD.
April 8, 2005
COMMISSIONER OF INCOME TAX Vs. SHARWAN KUMAR AGARWAL
February 8, 2005
COMMISSIONER OF INCOME TAX MUMBAI Vs. D P SANDU BROS CHEMBUR P LTD
January 31, 2005
COMMISSIONER OF INCOME-TAX Vs. KTC TYRES (INDIA) LTD.
September 22, 2005
COMMISSIONER OF PUBLIC INSTRUCTIONS Vs. K R VISHWANATH
August 30, 2005
COMMISSIONER OF SALES TAX Vs. SWADESHI POLYTAX LTD
September 28, 2005
COMMISSIONER OF SALES TAX DELHI Vs. SHRI KRISHNA ENGG CO
January 25, 2005
COMMISSIONER OF TAXES GUWAHATI Vs. BONGAIGAON REFINERY AND PETRO-CHEMICALS LTD
April 7, 2005
COMMISSIONER OF TRADE TAX U P Vs. KANHAI RAM THEKEDAR
April 29, 2005
COMMISSIONER OF TRADE TAX U P Vs. KAJARIA CERAMICS LTD
July 12, 2005
COMMISSIONER TRADE TAX U P Vs. NATIONAL CEREAL PRODUCT
March 7, 2005
COMMON CAUSE (A REGISTERED SOCIETY) Vs. UNION OF INDIA
December 8, 2005
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
September 28, 2005
COMMR OF INCOME TAX Vs. INSILCO LTD
August 9, 2005
COMPACK PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 7, 2005
COMPETENT AUTHORITY Vs. BARANGORE JUTE FACTORY
November 23, 2005
COMPETENT AUTHORITY Vs. BARANGORE JUTE FACTORY
November 22, 2005
CONTROLLER OF DEFENCE ACCOUNTS Vs. S BALACHANDRAN NAIR
October 21, 2005
CREF FINANCE LTD Vs. SHANTHI HOMES PVT LTD
August 23, 2005
CROMPTON GREAVES LTD. Vs. STATE OF MAHARASHTRA
April 26, 2005
D GANESH RAO PATNAIK Vs. STATE OF JHARKHAND
October 6, 2005
D S P CHENNAI Vs. K INBASAGARAN
December 7, 2005
DABUR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 1, 2005
DAILY THANTHI Vs. COMMISSIONER OF CUSTOMS
March 31, 2005
DAMODARAN PILLAI Vs. SOUTH INDIAN BANK LTD
September 8, 2005
DATTU SHAMRAO VALAKE Vs. STATE OF MAHARASHTRA
April 15, 2005
DAYANAN SWARUP Vs. STATE OF U.P. AND OTHERS
May 12, 2005
DAYANDEO GANPAT JADHAV Vs. MADHAV VITHAL BHASKAR
October 21, 2005
DCL POLYESTER LTD Vs. COLLECTOR OF CENTRAL EXCISE and CUSTOMS
February 22, 2005
DEBASHIS ROY Vs. CALCUTTA MUNICIPAL CORPORATION
February 25, 2005
DELHI DEVELOPMEMT AUTHORITY Vs. SKIPPER CONSTRUCTION
April 7, 2005
DELHI DEVELOPMENT AUTHORITY Vs. G. AKASH
February 16, 2005
DEPUTY TRANSPORT COMMISSIONER AND SECRETARY Vs. M. B. KISHORE
April 28, 2005
DESK TO DESK COURIER and CARGO FORWARDING ASSOCIATION Vs. UNION OF INDIA
July 26, 2005
DEVA SAHAYAM Vs. P SAVITHRAMMA
September 16, 2005
DEVALSAB Vs. IBRAHIMSAB F KARAJAGI
April 4, 2005
DEVENDRA KUMAR SAREWGEE Vs. PURBANCHAL ESTATES (P) LTD.
September 13, 2005
DEVINDER SINGH Vs. STATE OF PUNJAB
September 26, 2005
DEVKARAN Vs. STATE OF RAJASTHAN
March 3, 2005
DEVSALSAB Vs. IBRAHIMSAB F KARAJAGI
March 4, 2005
DHAMPUR SUGAR MILLS LTD Vs. BHOLA SINGH
February 8, 2005
DHARAM PAL Vs. HARBANS SINGH
August 12, 2005
DHARAM VEER SINGH Vs. STATE OF HARYANA
September 6, 2005
DHARAMPAL SATYAPAL Vs. COMMISSIONER OF CENTRAL EXCISE
April 21, 2005
DHARIWAL INDUSTRIES LTD Vs. M S S FOOD PRODUCTS
February 25, 2005
DHODHA HOUSE Vs. S K MAINGI
December 15, 2005
DILAWAR SINGH Vs. PARVINDER SINGH
November 8, 2005
DILIP KUMAR GHOSH Vs. CHAIRMAN
September 12, 2005
DIRECTOR GENERAL DOORDARSHAN MANDI HOUSE Vs. MANAS DEY
November 17, 2005
DIRECTOR OF EDUCATION Vs. VED PRAKASH JOSHI
July 15, 2005
DIRECTOR OF INCOME TAX Vs. JAG SHANTI CHARITABLE TRUST
November 14, 2005
DISTRICT COLLECTOR ANANTHAPUR Vs. V LAXMANNA
March 17, 2005
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SAMIR CHANDRA CHAUDHARY
July 14, 2005
DIVYASH PANDIT Vs. MANAGEMENT, N C C B M
January 11, 2005
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January 13, 2005
DUPTY COMMISSIONER OF INCOME TAX Vs. S T N TEXTILE LTD
October 25, 2005
DURGA Vs. ANIL KUMAR
March 10, 2005
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August 23, 2005
DY. REGISTRAR, COOP. SOCIETIES Vs. BUNNI LAL CHAURASIA
April 5, 2005
DYNAMIC LOGISTICS (P) LTD. Vs. ICICI BANK LTD.
May 9, 2005
E I D PARRY INDIA LTD Vs. ASST COMMISSIONER OF COMMERCIAL TAXES
May 3, 2005
E PARASHURAMAN Vs. DORAISWAMY
November 18, 2005
E PARASHURAMAN Vs. V DORAISWAMI
November 10, 2005
EASTARN ELECTRO CHEMICAL INDUST Vs. COLLECTOR OF CENTRAL EXCISE INDORE
February 15, 2005
ELASU ALIAS ELAVARASAN Vs. DISTRICT COLLECTOR AND D M T N
February 18, 2005
EMPLOYEES STATE INSURANCE CORPO Vs. GNANAMBIGAI MILLS LTD
July 19, 2005
EMPLOYERS BHARAT COKING COAL LTD Vs. WORKMEN RASHTRIYA COLLIERY MAZDOOR SANGH
January 16, 2005
EMPLOYERS MANAGEMENT COLLIERY BHARAT COOKING COAL LTD Vs. BIHAR COLLIERY KAMGAR UNION
February 22, 2005
ENFORCEMENT AND IMPLEMENTATION OF DOWRY PROHIBITION Vs. STATE
May 2, 2005
EXCEL & CO. Vs. A. K. MENON
October 26, 2005
EXCON BUILDING MATERIAL MFG. CO. (P) LTD Vs. COMMISSINER OF CENTRAL EXCISE
March 3, 2005
EXECUTIVE ENGINEER Vs. LEKH RAJ
March 3, 2005
F C I Vs. SONE LAL
November 14, 2005
FAHIM KHAN Vs. STATE OF BIHAR
May 12, 2005
FATIMA RISWANA Vs. STATE REP
January 11, 2005
FLEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 4, 2005
FOOD CORPORATION OF INDIA Vs. BHANU LODH
February 24, 2005
FORUM PREVENTION OF ENVIRONMENT and SOUND POLLUTION Vs. UNION OF INDIA
July 18, 2005
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October 28, 2005
FR THOMAS MANIANKERIKALAM Vs. THOMAS J PADIYATH
April 20, 2005
G HARAGOPAL Vs. SOUTH CENTRAL RAILWAY
April 25, 2005
G M O N G C LTD Vs. SENDHABHAI VASTRAM PATEL
August 8, 2005
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August 9, 2005
G REGHUNATHAN Vs. K V VARGHESE
August 23, 2005
G SRINIVAS Vs. GOVT OF A P
September 20, 2005
G SRINIVAS GOUD Vs. STATE OF A P
October 3, 2005
G. E. POWER CONTROLS INDIA Vs. S. LAKSHMIPATHY
April 25, 2005
GAIL INDIA LTD Vs. SALES TAX OFFICER GUJARAT
February 1, 2005
GANAPATHI METALS Vs. M.S.T.C. LTD.
March 4, 2005
GANAPATHY HEGDE Vs. KRISHNAKUDVA
August 29, 2005
GANGA KUMAR SRIVASTAVA Vs. STATE OF BIHAR
July 20, 2005
GANGADEEP PRATISTHAN PVT LTD Vs. MECHANO
February 23, 2005
GANGAPUR SAHAKARI S. KARKHANA LTD. Vs. UNION OF INDIA
March 2, 2005
GANGESHWAR LTD. Vs. SUGAR MILLS MAZDOOR SANGH
January 7, 2005
GANPAT SHANKAR MHATRE Vs. STATE OF MAHARASHTRA
February 4, 2005
GAYA PRASAD KAR Vs. SUBRATA KUMAR BANERJEE
October 3, 2005
GAYADIN Vs. STATE OF M P
February 10, 2005
GAYATARI DEVI Vs. SHASHI PAL SINGH
March 9, 2005
GEETA JAGDISH MANGTANI Vs. JAGDISH MANGTANI
September 20, 2005
GENERAL ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
March 10, 2005
GENERAL MANAGER HARYANA ROADWAYS Vs. RUDHAN SINGH
July 14, 2005
GENERAL RUBBER COMPANY PVT. LTD. Vs. CCE
March 2, 2005
GEORGE WILLIAMSON ASSAM LTD Vs. COMMISSIONER OF INCOME TAX
September 19, 2005
GHANASHYAM DAS Vs. STATE OF ASSAM
July 27, 2005
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SOMA DEVI
August 31, 2005
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August 10, 2005
GHODAWAT PAN MASALA PRODUCTS LTD Vs. STATE OF MAHARASHTRA
March 7, 2005
GIR PRASAD Vs. STATE OF U P
July 21, 2005
GIRDHARI Vs. UNION OF INDIA
April 7, 2005
GLENCORE INTERNATIONAL AG Vs. HINDUSTAN ZINC LTD
May 9, 2005
GLOBAL ENERGY LTD Vs. ADANI EXPORTS LTD
May 3, 2005
GOA FOUNDATION Vs. UNION OF INDIA
May 11, 2005
GOA FOUNDATION Vs. UNION OF INDIA
March 11, 2005
GODFREY PHILLIPS INDIA LTD Vs. STATE OF U P
January 20, 2005
GOPAL ZARDA UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
September 30, 2005
GOVERNMENT OF A P Vs. J B EDUCATIONAL SOCIETY
February 23, 2005
GOVERNMENT OF A. P. Vs. M. ADBUTA RAO
April 15, 2005
GOVERNMENT OF ANDHRA PRADESH Vs. KOLLUTLA OBI REDDY
August 10, 2005
GOVERNMENT OF TAMIL NADU Vs. M ANANCHU ASARI
February 1, 2005
GOVIND VAMAN PATIL Vs. STATE OF MAHARASHTRA
March 2, 2005
GOVINDARAJU Vs. MARIAMAN
February 4, 2005
GOVT OF INDIA Vs. INDIAN TOBACCO ASSOCIATION
August 23, 2005
GOVT. OF A.P. Vs. V. RANGA RAO
February 9, 2005
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January 25, 2005
GUDDI DEVI Vs. AMARNATH
January 3, 2005
GUJARAT AMBUJA CEMENT LTD Vs. UNION OF INDIA
March 17, 2005
GUJARAT CYPROMET LTD Vs. UNION OF INDIA
April 7, 2005
GUJARAT NERMADA VALLEY FERT CO LTD Vs. COLLECTOR OF EXCISE AND CUSTOMS
April 26, 2005
GUNTAIAH Vs. HAMBAMMA
July 22, 2005
GURCHARAN SINGH Vs. REGISTRAR CO OP SOC H P
September 15, 2005
GURMEET SINGH Vs. STATE OF U P
September 28, 2005
GURNAM RAM Vs. FINANCIAL COMMISSIONER CO OP
February 25, 2005
GURPAL SINGH Vs. STATE OF PUNJAB
May 10, 2005
GURPREET SINGH Vs. STATE OF PUNJAB
November 9, 2005
GURU NANAK DEV UNIVERSITY Vs. SAUMIL GARG
August 24, 2005
H AND R JOHNSON (INDIA) LTD Vs. UNION OF INDIA
February 9, 2005
H P STATE ELECTRICITY BOARD Vs. SHIV K SHARMA
January 10, 2005
HAFIZ Vs. STATE OF U P
October 4, 2005
HAJI KHAN Vs. STATE OF UTTAR PRADESH
November 23, 2005
HALDIA REFINERY CANTEEN EMPLOYEES UNION Vs. INDIAN OIL CORPORATION LTD
April 29, 2005
HANDIGAS DEALERS DISTRIBUTORS and CONSUMERS ASSOCIATION Vs. UNION OF INDIA
April 4, 2005
HANS RAJ BANGA Vs. RAM CHANDER AGGARWAL
April 29, 2005
HAR PRASAD Vs. RANVEER SINGH
February 12, 2005
HARBANS Vs. OM PRAKASH
November 10, 2005
HARBANS KAUR Vs. STATE OF HARYANA
March 1, 2005
HARI CHAND Vs. FARIDABAD COMPLEX ADMINISTRATION
April 26, 2005
HARI RAO Vs. N GOVINDACHARI
September 15, 2005
HARI SHANKAR RASTOGI Vs. SHAM MANOHAR
March 16, 2005
HARI TALKIES Vs. STATE OF J & K
January 20, 2005
HARINAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR
November 9, 2005
HARJEET SINGH Vs. AMRIK SINGH
February 11, 2005
HARJIT SINGH Vs. STATE OF PUNJAB
December 8, 2005
HARKIRAT SINGH Vs. AMRINDER SINGH
December 16, 2005
HARMOHINDER SINGH PRADHAN Vs. RANJEET SINGH TALWANDI
April 28, 2005
HARNEK SINGH Vs. CHARANJIT SINGH
November 7, 2005
HARNEK SINGH Vs. CHARNJIT SINGH
October 7, 2005
HARPREET SINGH Vs. GOVT OF NCT OF DELHI
April 4, 2005
HARSHAD CHIMAN LAL MODI Vs. D L F UNIVERSAL LTD
September 26, 2005
HARSHAD CHIMAN LAL MODI Vs. DLF UNIVERSAL
December 14, 2005
HARSHALI Vs. STATE OF MAHARASHTRA
September 26, 2005
HARWINDRA KUMAR Vs. CHIEF ENGINEER KARMIK
November 18, 2005
HARYANA SEEDS DEVELOPMENT CORPORATION LTD Vs. SADHU
February 18, 2005
HARYANA STATE CO OP LAND DEVELOPMENT BANK Vs. NEELAM
February 28, 2005
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. B K SOOD
October 26, 2005
HAZARA BRADI Vs. LOKESH DUTTA MULTANI
November 16, 2005
HEM RAJ Vs. STATE OF HARYANA
March 29, 2005
HIMADRI COKE & PETRO LTD. Vs. SONEKO DEVELOPERS (P) LTD
January 17, 2005
HIMANSHU CHANDRAVADAN DESAI Vs. STATE OF GUJARAT
November 16, 2005
HINDUSTAN COPPER LTD Vs. BANSHI LAL
December 8, 2005
HINDUSTAN LEVER LTD Vs. HINDUSTAN LEVER EMPLOYEE UNION
December 13, 2005
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DARIUS SHAPUR CHENNAI
September 20, 2005
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
August 11, 2005
HINDUSTAN ZINC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 24, 2005
HITESH VERMA Vs. STATE OF JHARKHAND
September 30, 2005
HOLIRAM BORDOLOI Vs. STATE OF ASSAM
April 8, 2005
HOMBE GOWDA EDN TRUST Vs. STATE OF KARNATAKA
December 16, 2005
HOSHILA TIWARI Vs. STATE OF BIHAR
January 19, 2005
HUDA Vs. SUNITA
January 14, 2005
HUKUM CHAND GUPTA Vs. STATE OF HARYANA
April 11, 2005
HUVAPPA IRAPPA BALLARI Vs. BASAVA
March 17, 2005
I. I. S. EMPLOYEES' HOUSE BUILDING COOP. SOCIETY LTD. Vs. STATE OF KARNATAKA
August 4, 2005
ICICI BANK Vs. MUNICAPAL CORPORATION OF GREATER BOMBAY
August 4, 2005
IDRISH BHAI DAUDBHAI Vs. STATE OF GUJARAT
January 31, 2005
IMPRESSION PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2005
IN RE: UNDER ARTICLE 317(1) OF THE CONSTITUTION OF INDIA Vs. STATE
August 5, 2005
INCOME TAX OFFICER BANGLORE Vs. INDUFLEX PRODUCTS PVT LTD
December 8, 2005
INDIA LITERACY BOARD Vs. VEENA CHATURVEDI
February 21, 2005
INDIAN CHARGE CHROME LTD Vs. UNION OF INDIA
April 1, 2005
INDIAN CITY PROPERTIES LTD Vs. MUNICIPAL COOMMISSIONER OF GREATER BOMBAY
August 5, 2005
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA
August 3, 2005
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA
March 17, 2005
INDIAN DRUGS and PHARMACEUTICALS LTD Vs. R K SHEWARAMANI
August 3, 2005
INDIAN RARE EARTHS LTD Vs. PRAMOD CHANDRA PANIGRAHI
October 4, 2005
INDORE DEVELOPMENT AUTHORITY Vs. SHRIKRISHNA OIL MILLS
April 12, 2005
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K. BHAGAVATHEESWARAN
July 29, 2005
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. ASSOCIATION OF CHARTERED CERTIFIED ACCOUNTANTS AND OTHERS
February 14, 2005
INTERNATIONAL AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2005
IQBAL Vs. HTS HOLINESS DR SYEDNA MOHAMED BURHANUDDIN SAHEB
November 22, 2005
IQBAL Vs. HAKIMUDDIN
November 22, 2005
IQBAL SINGH MARWAH Vs. MEENAKSHI MARWAH
March 11, 2005
IRIDIUM INDIA TELECOM LTD Vs. MOTOROLA INC
January 5, 2005
ISHWAR DUTT Vs. LAND ACQUISITION COLLECTOR
August 2, 2005
ISHWAR SINGH Vs. STATE OF RAJASTHAN
January 5, 2005
ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA
August 22, 2005
ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA
September 23, 2005
ISLAMIC ACEDEMY OF EDUCATION Vs. STATE OF KARNATAKA
September 16, 2005
J & K PUBLIC SERVICE COMMISSION Vs. ISRAR AHMAD
January 7, 2005
J ABDUL HAKEEM Vs. STATE OF TAMIL NADU
August 24, 2005
J H JADAV Vs. FORBES GOKAK LTD
February 11, 2005
JACOB MATHEW Vs. STATE OF PUNJAB
August 5, 2005
JAGAN SINGH Vs. STATE OF U P
February 11, 2005
JAGDISH Vs. STATE OF HARYANA
May 12, 2005
JAGDISH KUMAR Vs. STATE OF H P
November 11, 2005
JAGDISH NARAIN Vs. KRISHNA
October 4, 2005
JAGJIT SINGH Vs. STATE OF PUNJAB
January 18, 2005
JAI GOPAL SHARMA Vs. PUNJAB STATE ELECTRICITY BOARD
March 7, 2005
JAI SINGH B CHAUHAN Vs. PUNJAB NATIONAL BANK
July 20, 2005
JAIHIND ROADWAYS Vs. MAHARASHTRA RAJYA MATHADI TRANSPORT and GENERAL KAMGAR UNION
September 30, 2005
JAIPUR MUNICIPAL CORPORATION Vs. C L MISHRA
October 27, 2005
JALARAM Vs. STATE OF RAJASTHAN
November 24, 2005
JAMMU TEHSIL Vs. HAKUMAR SINGH
November 10, 2005
JAMSHED N GUZDAR Vs. STATE OF MAHARASHTRA
January 11, 2005
JANAK SINGH Vs. RAM DAS RAI
January 11, 2005
JASRAM Vs. STATE OF M P
March 1, 2005
JASWANT GIR Vs. STATE OF PUNJAB
April 5, 2005
JASWANT RAJ SONI Vs. PRAKASH MAL
September 19, 2005
JAYENDRA SARASWATHI SWAMIGAL Vs. STATE OF TAMIL NADU
January 10, 2005
JAYENDRA SARASWATHY SWAMIGAL TAMIL NADU Vs. STATE OF TAMIL NADU
October 26, 2005
JETHA RAM Vs. STATE OF RAJASTHAN
July 29, 2005
JINDAL STEEL AND POWER LTD Vs. ASHOKA ALLOY STEEL LTD
November 8, 2005
JOINT COMMISSIONER H R AND CENTRAL EXCISE ADMINISTRATION DEPARTMENT Vs. JAYARAMAN
August 26, 2005
JOINT COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENTS Vs. JAYARAMAN
October 26, 2005
JOSEPH MATHEW Vs. JOSE THOMAS
September 19, 2005
JOSEPH SEVERANCE Vs. BENNY MATHEW
September 23, 2005
K A GRACE Vs. M S LAKSHMIPATHI NAIDU
May 12, 2005
K C SHARMA Vs. DELHI STOCK EXCHANGE
April 1, 2005
K CHANNEGOWDA Vs. KARNATAKA PUBLIC SERVICE COMMISSION
October 6, 2005
K G ARUMUGHAM Vs. K A CHINNAPPAN
February 24, 2005
K GYANSAGAR Vs. GANESH GUPTA
July 11, 2005
K KALIMUTHU Vs. STATE
March 30, 2005
K KANDASAMY Vs. K P M V P CHANDRASEKARAN
April 26, 2005
K PRABHAKARAN Vs. P JAYARAJAN
January 11, 2005
K R PURUSHOTHAMAN Vs. STATE OF KERALA
October 25, 2005
K R SOORACHARI Vs. STATE OF KARNATAKA
April 13, 2005
K RAHEJA DEVELOPMENT CORPORATION Vs. STATE OF KARNATAKA
May 5, 2005
K S GAHLAWAT Vs. JAGDISH PRASAD
February 28, 2005
K S NAGAMUTHU Vs. STATE OF TAMIL NADU
November 16, 2005
K VENGADACHALAM Vs. K C PALANISAMY
August 8, 2005
K VENKATACHALA BHAT Vs. KRISHNA NAYAK
March 9, 2005
K VIDYA SAGAR Vs. STATE OF U P
July 12, 2005
K. C. P. SUGAR AND INDUSTRIES CORPN. LTD. Vs. GOVT. OF A. P.
April 21, 2005
K.S. BHATIA Vs. JEEVAN HOSPITAL
January 24, 2005
KABINI MINERALS PVT LTD Vs. STATE OF ORISSA
November 18, 2005
KAILASBHAI SHUKARAM TIWARI Vs. JOSTNA LAXMIDAS PUJARA
December 1, 2005
KAILASH Vs. NANHKU
April 6, 2005
KAILASH CHAND Vs. DHARAM DAS
May 4, 2005
KAILASH DWIVEDI Vs. STATE OF M P
February 3, 2005
KAILASH VERMA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION
January 18, 2005
KALLU AND ORS. Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
May 24, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN
January 18, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN ALIAS PAPPU YADAV
February 3, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RAJAN alias PAPPU YADAV
February 14, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN alias PAPPU YADAV
March 17, 2005
KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN alias PAPPU YADAV
July 20, 2005
KAMAL CHANDRA DAS Vs. ANJANA DAS
April 15, 2005
KAMALANANTHA Vs. STATE OF TAMIL NADU
April 8, 2005
KAMALANANTHA Vs. STATE OF TAMIL NADU
April 5, 2005
KAMALJIT KAUR Vs. PRINCE SINGH CHHABRA
March 11, 2005
KAMALJIT SINGH Vs. STATE OF PUNJAB
July 11, 2005
KAMESH PANJIYAR Vs. STATE OF BIHAR
February 1, 2005
KANCHUSTHABAM SATYANARAYANA Vs. NAMUDURI ATCHUTARAMAYYA
February 22, 2005
KANHAIYALAL KATARIA Vs. MUKUL CHATURVEDI
February 14, 2005
KANKAVALI SHIKSHAN SANSTHA Vs. M R GAVALI
December 16, 2005
KANSHI RAM Vs. STATE OF PUNJAB
July 28, 2005
KANWAR PAL SINGH GILL Vs. STATE
July 27, 2005
KAPILA HINGORANI Vs. STATE OF BIHAR
January 13, 2005
KAPRA MAZDOOR EKTA UNION Vs. MANAGEMENT OF BIRLA COTTON SPINNING AND WEAVING MILLSLTD
March 16, 2005
KARAN SINGH Vs. STATE OF U P
July 19, 2005
KARNATAKA BANK LTD. Vs. A. L. MOHAN RAO
October 26, 2005
KARNATAKA BANKLTD Vs. A L MOHAN RAO
October 26, 2005
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPEMENT CORPO LTD Vs. CAVALET INDIA LTD
March 30, 2005
KARNATAKA STATE ROAD TRANSPOART CORPO Vs. S G KOTTURAPPA
March 3, 2005
KARNIKA SAWHNEY Vs. UNION OF INDIA
April 26, 2005
KARTA RAM RAMESHWAR DASS Vs. RAM BILAS
November 23, 2005
KASTURI Vs. IYYAMPERUMAL
April 25, 2005
KASTURI Vs. IYYAMPERUMAL
February 25, 2005
KAVULURI VIVEKANANDA REDDY Vs. STATE OF A P
January 25, 2005
KEC INTERNATIONAL LTD Vs. SHANKAR LAL SHARMA
March 30, 2005
KEDAR NATH DUBEY Vs. SHEO NARAIN DUBEY
May 12, 2005
KENDRIYA VIDYALAYA SANGATHAN Vs. S C SHARMA
January 11, 2005
KENDRIYA VIDYALAYA SANGATHAN Vs. R. V. PALDE
April 11, 2005
KERALA STATE ELECTRICITY BOARD Vs. HITECH ELECTROTHERMICS AND HYDROPOWER LIMITED
August 10, 2005
KEWAL KISHAN GUPTA Vs. JAMMU AND KASHMIR SPECIAL TRIBUNAL
May 11, 2005
KHURSHEED Vs. STATE OF HARYANA
April 13, 2005
KIRLOSKAR BROTHERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
March 7, 2005
KISHAN LAL Vs. STATE OF M P
February 22, 2005
KISHAN SAHKARI CHINI MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
March 1, 2005
KISHORE Vs. STATE OF MAHARASHTRA
September 20, 2005
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November 17, 2005
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August 5, 2005
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August 4, 2005
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April 21, 2005
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March 16, 2005
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March 31, 2005
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December 8, 2005
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January 20, 2005
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March 17, 2005
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October 12, 2005
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January 28, 2005
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January 18, 2005
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January 6, 2005
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July 12, 2005
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February 22, 2005
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August 5, 2005
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November 25, 2005
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October 6, 2005
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February 18, 2005
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April 28, 2005
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April 29, 2005
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April 5, 2005
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April 8, 2005
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August 12, 2005
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August 31, 2005
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July 11, 2005
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June 22, 2005
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January 28, 2005
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January 4, 2005
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July 21, 2005
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September 27, 2005
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October 4, 2005
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April 20, 2005
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March 14, 2005
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February 4, 2005
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April 11, 2005
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August 23, 2005
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May 5, 2005
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February 11, 2005
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August 8, 2005
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December 14, 2005
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March 4, 2005
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February 24, 2005
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September 6, 2005
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January 5, 2005
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July 20, 2005
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September 16, 2005
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March 16, 2005
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May 10, 2005
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July 21, 2005
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February 22, 2005
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February 11, 2005
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August 23, 2005
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April 19, 2005
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January 20, 2005
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September 12, 2005
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May 12, 2005
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September 12, 2005
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February 22, 2005
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February 14, 2005
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March 14, 2005
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October 5, 2005
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March 2, 2005
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August 24, 2005
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February 24, 2005
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September 2, 2005
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January 28, 2005
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February 24, 2005
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September 1, 2005
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March 28, 2005
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January 12, 2005
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August 16, 2005
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August 11, 2005
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April 26, 2005
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April 28, 2005
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July 15, 2005
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April 8, 2005
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January 25, 2005
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October 21, 2005
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April 19, 2005
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January 12, 2005
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March 17, 2005
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May 6, 2005
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September 16, 2005
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March 17, 2005
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December 8, 2005
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May 11, 2005
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May 4, 2005
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February 22, 2005
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September 29, 2005
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July 15, 2005
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March 18, 2005
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January 7, 2005
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October 24, 2005
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November 29, 2005
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May 5, 2005
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November 8, 2005
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January 12, 2005
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November 29, 2005
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April 21, 2005
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May 3, 2005
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February 4, 2005
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March 3, 2005
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October 25, 2005
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February 22, 2005
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May 9, 2005
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October 28, 2005
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October 18, 2005
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December 16, 2005
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October 7, 2005
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November 7, 2005
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March 31, 2005
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July 11, 2005
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March 29, 2005
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December 6, 2005
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April 26, 2005
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July 28, 2005
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September 1, 2005
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January 12, 2005
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February 2, 2005
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November 16, 2005
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November 8, 2005
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May 3, 2005
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September 30, 2005
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October 5, 2005
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March 15, 2005
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August 17, 2005
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May 5, 2005
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August 1, 2005
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September 14, 2005
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September 2, 2005
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March 28, 2005
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July 25, 2005
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April 13, 2005
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April 18, 2005
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February 21, 2005
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December 9, 2005
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May 9, 2005
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March 17, 2005
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March 2, 2005
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September 1, 2005
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April 4, 2005
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July 25, 2005
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April 1, 2005
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May 5, 2005
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February 28, 2005
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August 8, 2005
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November 11, 2005
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March 29, 2005
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September 29, 2005
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December 6, 2005
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April 11, 2005
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March 17, 2005
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July 18, 2005
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October 3, 2005
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April 21, 2005
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February 3, 2005
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February 4, 2005
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January 24, 2005
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September 23, 2005
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April 18, 2005
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August 11, 2005
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April 19, 2005
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January 24, 2005
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March 17, 2005
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November 8, 2005
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May 5, 2005
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February 14, 2005
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May 5, 2005
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August 12, 2005
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September 26, 2005
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October 7, 2005
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October 27, 2005
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March 4, 2005
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August 4, 2005
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August 8, 2005
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September 6, 2005
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October 6, 2005
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August 2, 2005
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April 8, 2005
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September 15, 2005
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February 24, 2005
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January 24, 2005
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August 5, 2005
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February 11, 2005
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January 4, 2005
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January 17, 2005
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April 26, 2005
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January 10, 2005
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November 9, 2005
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January 27, 2005
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November 16, 2005
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September 6, 2005
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November 8, 2005
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February 28, 2005
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August 9, 2005
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September 29, 2005
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May 9, 2005
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January 18, 2005
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April 29, 2005
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May 6, 2005
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August 1, 2005
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August 17, 2005
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November 8, 2005
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August 29, 2005
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July 29, 2005
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March 28, 2005
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January 12, 2005
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December 7, 2005
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April 8, 2005
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May 3, 2005
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December 8, 2005
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February 2, 2005
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November 23, 2005
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May 2, 2005
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August 12, 2005
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February 3, 2005
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April 20, 2005
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September 2, 2005
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April 21, 2005
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May 6, 2005
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July 22, 2005
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November 28, 2005
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August 22, 2005
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January 11, 2005
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August 25, 2005
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April 29, 2005
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October 28, 2005
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September 19, 2005
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November 17, 2005
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August 11, 2005
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February 10, 2005
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August 8, 2005
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September 19, 2005
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November 7, 2005
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April 13, 2005
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July 25, 2005
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August 4, 2005
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September 4, 2005
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March 11, 2005
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April 14, 2005
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October 6, 2005
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April 4, 2005
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January 18, 2005
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September 7, 2005
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March 28, 2005
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March 11, 2005
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November 10, 2005
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October 5, 2005
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August 10, 2005
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October 26, 2005
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October 6, 2005
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August 31, 2005
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August 22, 2005
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February 14, 2005
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April 7, 2005
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October 4, 2005
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August 12, 2005
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April 21, 2005
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April 28, 2005
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May 4, 2005
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October 7, 2005
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August 25, 2005
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November 21, 2005
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May 10, 2005
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October 26, 2005
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May 5, 2005
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September 30, 2005
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September 29, 2005
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March 9, 2005
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August 30, 2005
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August 20, 2005
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January 24, 2005
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July 12, 2005
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March 29, 2005
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February 23, 2005
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September 7, 2005
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October 27, 2005
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March 1, 2005
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September 14, 2005
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November 8, 2005
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March 3, 2005
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March 16, 2005
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January 13, 2005
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January 18, 2005
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October 7, 2005
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September 8, 2005
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August 30, 2005
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August 31, 2005
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July 25, 2005
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October 19, 2005
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October 9, 2005
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January 19, 2005
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August 16, 2005
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April 7, 2005
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September 7, 2005
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July 14, 2005
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March 4, 2005
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September 8, 2005
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September 1, 2005
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March 3, 2005
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July 18, 2005
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January 5, 2005
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August 11, 2005
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November 16, 2005
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August 4, 2005
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October 28, 2005
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November 9, 2005
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October 4, 2005
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July 28, 2005
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February 22, 2005
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July 19, 2005
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October 26, 2005
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October 21, 2005
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December 7, 2005
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March 11, 2005
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November 10, 2005
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September 20, 2005
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May 6, 2005
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February 11, 2005
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April 25, 2005
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April 18, 2005
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January 31, 2005
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May 2, 2005
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May 11, 2005
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April 26, 2005
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March 9, 2005
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December 5, 2005
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February 17, 2005
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April 21, 2005
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March 14, 2005
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October 4, 2005
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May 3, 2005
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August 2, 2005
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October 3, 2005
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August 12, 2005
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September 19, 2005
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January 28, 2005
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August 23, 2005
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September 29, 2005
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August 23, 2005
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January 20, 2005
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September 15, 2005
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February 22, 2005
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March 14, 2005
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May 13, 2005
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November 24, 2005
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November 7, 2005
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May 13, 2005
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February 21, 2005
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December 14, 2005
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July 12, 2005
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October 7, 2005
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October 4, 2005
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October 19, 2005
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September 5, 2005
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September 14, 2005
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February 17, 2005
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January 5, 2005
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January 5, 2005
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October 27, 2005
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May 5, 2005
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August 2, 2005
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August 18, 2005
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March 10, 2005
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October 5, 2005
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April 25, 2005
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April 8, 2005
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March 16, 2005
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February 9, 2005
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April 20, 2005
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February 28, 2005
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April 1, 2005
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March 7, 2005
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November 17, 2005
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April 15, 2005
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May 12, 2005
SHAHAJI Vs. EXECUTIVE ENGINEER, PWD
March 11, 2005
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November 18, 2005
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April 11, 2005
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February 4, 2005
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May 4, 2005
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October 3, 2005
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March 11, 2005
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May 6, 2005
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February 15, 2005
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July 11, 2005
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September 26, 2005
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September 1, 2005
SHENYANG MASTSUSHITA S BETTERY CO LTD Vs. EXIDE INDUSTRIES LTD
February 23, 2005
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March 18, 2005
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March 10, 2005
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August 12, 2005
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December 13, 2005
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August 31, 2005
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July 27, 2005
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December 16, 2005
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May 11, 2005
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February 4, 2005
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December 16, 2005
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September 30, 2005
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February 23, 2005
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April 21, 2005
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September 6, 2005
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September 19, 2005
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December 8, 2005
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January 28, 2005
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April 11, 2005
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October 28, 2005
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April 11, 2005
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December 16, 2005
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July 25, 2005
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February 8, 2005
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April 8, 2005
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March 30, 2005
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May 13, 2005
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August 12, 2005
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January 28, 2005
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October 7, 2005
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October 24, 2005
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May 5, 2005
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March 30, 2005
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December 13, 2005
STATE Vs. K NARASIMHACHARY
October 7, 2005
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September 26, 2005
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August 31, 2005
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September 5, 2005
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October 4, 2005
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October 28, 2005
STATE BANK OF PATIALA Vs. PHOOLPATI
March 23, 2005
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February 23, 2005
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September 15, 2005
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July 21, 2005
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March 11, 2005
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August 4, 2005
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September 27, 2005
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November 11, 2005
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January 3, 2005
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February 17, 2005
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July 25, 2005
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April 8, 2005
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January 11, 2005
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April 7, 2005
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September 29, 2005
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November 28, 2005
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October 26, 2005
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February 3, 2005
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July 18, 2005
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September 8, 2005
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August 29, 2005
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October 5, 2005
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February 7, 2005
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February 23, 2005
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May 4, 2005
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April 8, 2005
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November 17, 2005
STATE OF J AND K Vs. TREHAN INDUSTRIES (P) LTD.
April 1, 2005
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February 24, 2005
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October 26, 2005
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February 18, 2005
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January 18, 2005
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March 30, 2005
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October 7, 2005
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October 25, 2005
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April 21, 2005
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May 4, 2005
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April 13, 2005
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May 6, 2005
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July 11, 2005
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August 9, 2005
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July 13, 2005
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April 1, 2005
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January 20, 2005
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January 25, 2005
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February 14, 2005
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February 25, 2005
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December 7, 2005
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October 24, 2005
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October 24, 2005
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October 24, 2005
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October 24, 2005
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October 24, 2005
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October 20, 2005
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October 27, 2005
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October 6, 2005
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October 6, 2005
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October 6, 2005
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October 20, 2005
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October 20, 2005
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October 20, 2005
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October 5, 2005
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October 5, 2005
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October 5, 2005
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October 4, 2005
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October 4, 2005
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October 4, 2005
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October 6, 2005
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October 5, 2005
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October 4, 2005
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October 3, 2005
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September 29, 2005
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September 21, 2005
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July 12, 2005
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January 24, 2005
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May 13, 2005
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February 16, 2005
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July 18, 2005
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August 17, 2005
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April 4, 2005
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April 1, 2005
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March 15, 2005
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February 3, 2005
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December 7, 2005
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November 22, 2005
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December 9, 2005
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December 16, 2005
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August 11, 2005
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November 17, 2005
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April 8, 2005
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August 11, 2005
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July 25, 2005
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July 14, 2005
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August 25, 2005
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August 31, 2005
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January 18, 2005
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February 24, 2005
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March 14, 2005
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March 28, 2005
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April 12, 2005
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April 13, 2005
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May 13, 2005
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April 20, 2005
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February 23, 2005
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September 7, 2005
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August 23, 2005
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November 16, 2005
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October 4, 2005
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September 8, 2005
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October 26, 2005
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March 18, 2005
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March 16, 2005
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April 15, 2005
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April 12, 2005
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April 20, 2005
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April 20, 2005
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April 20, 2005
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May 5, 2005
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May 5, 2005
STATE OF U P Vs. HASAN ALI ALIAS CHHANNAN
March 4, 2005
STATE OF U P Vs. PAWAN KUMAR TIWARI
January 4, 2005
STATE OF U P Vs. SATISH
February 8, 2005
STATE OF U P Vs. JAWAHAR LAL BHATIA
February 3, 2005
STATE OF U P Vs. GANGA RAM
October 25, 2005
STATE OF U P Vs. CHATUR SINGH
November 17, 2005
STATE OF U P Vs. SUKHPAL SINGH BAL
September 2, 2005
STATE OF U P Vs. BRIJPAL SINGH
September 27, 2005
STATE OF U P Vs. MURLI
September 28, 2005
STATE OF U P Vs. VIJAY SHANKAR TRIPATHI
July 20, 2005
STATE OF U P Vs. RAM BACHAN TRIPATHI
August 2, 2005
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July 28, 2005
STATE OF U P Vs. NEERAJ AWASTHI
December 16, 2005
STATE OF U. P Vs. RAJYA KHANIJ VIKAS NIGAM S. S.
September 2, 2005
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April 15, 2005
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July 27, 2005
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August 31, 2005
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September 26, 2005
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March 16, 2005
STEFAB LTD Vs. CCE DELHI
September 1, 2005
SUBHADRA RANI PAL CHOUDHARY Vs. SHEIRLY WEIGAL NAIN
April 6, 2005
SUBHALAXMI FABRICS PVT LTD Vs. CHAND MAL BARADIA
March 29, 2005
SUBHASH PROJECTS AND MARKETING LTD Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LTD
October 21, 2005
SUBHASH SHAMRAO PACHUNDE Vs. STATE OF MAHARASHTRA
December 8, 2005
SUBRAMANIAN SWAMY Vs. DIRECTOR C B I
February 4, 2005
SUDESH KUMAR Vs. STATE OF HARYANA
April 19, 2005
SUDHIR G ANGUR Vs. M SANJEEV
October 27, 2005
SUJANIL CHEMO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE and CUSTOMS
February 10, 2005
SUMER Vs. STATE OF U P
August 29, 2005
SUNIL KUMAR Vs. STATE OF RAJASTHAN
January 19, 2005
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January 4, 2005
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March 17, 2005
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February 22, 2005
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March 17, 2005
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August 5, 2005
SURAM CHAND Vs. STATE OF JANDK
October 6, 2005
SURENDER KUMAR Vs. UNION OF INDIA
January 13, 2005
SURENDRA SINGH Vs. STATE OF BIHAR
January 25, 2005
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October 25, 2005
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October 25, 2005
SURESH Vs. MAHADEVAPPA SHIVAPPA DANANNAVA
February 16, 2005
SURESH CHANDRA Vs. STATE OF U P
July 21, 2005
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February 24, 2005
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February 3, 2005
SURESH SETH Vs. COMMISSIONER INDORE MUNICIPAL CORPORATION
October 6, 2005
SURINDER SINGH Vs. KAPOOR SINGH
May 3, 2005
SURINDER SINGH ALIAS SHINGARA SINGH Vs. STATE OF PUNJAB
September 6, 2005
SUSHANTA TAGORE Vs. UNION OF INDIA
March 3, 2005
SUSHIL KUMAR SHARMA Vs. UNION OF INDIA
July 19, 2005
SWAMY ATMANANDA Vs. RAMKRISHNA TAPOVANAM
April 13, 2005
SWAMY ATMANANDA Vs. SWAMI BODHANANDA
April 13, 2005
SWASTHYA RAKSHA SAMITI RATI CHOWK Vs. CHAUDH RAM HARAKH CHAND
February 22, 2005
SYED KHADIM HUSSAIN Vs. STATE OF BIHAR
January 7, 2005
T N GODAVARAMANTHIRUMULPAD Vs. UNION OF INDIA
December 16, 2005
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
April 8, 2005
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
April 1, 2005
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
September 26, 2005
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
September 16, 2005
T N GODAVARMULPAD Vs. UNION OF INDIA
August 18, 2005
T N RAJASEKAR Vs. N KASIVISWANATHAN
July 28, 2005
T STANES AND CO LTD Vs. STATE OF TAMIL NADU
January 24, 2005
T T INDUSTRIES Vs. HARJEET KAUR
January 5, 2005
T. N. CEMENTS CORPN. LTD. Vs. SECRETARY, T. N. CEMENTS CORPN. AND QUARRY THOZHILALAR
April 20, 2005
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA & ORS.
February 11, 2005
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA & ORS
February 18, 2005
TAIYAB KHAN Vs. STATE OF BIHAR
November 23, 2005
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S RAJAPRIYA
April 20, 2005
TARA CHAND JAIN Vs. GANGA RAM HOSPITAL
December 15, 2005
TASHI DELEK GAMING SOLUTIONS LTD Vs. STATE OF KARNATAKA
December 8, 2005
TATA CHEMICALS LTD Vs. STATE OF GUJARAT
October 5, 2005
TATA IRON AND STEEL CO LTD Vs. STATE OF JHARKHAND
March 30, 2005
TATA IRON AND STEEL CO LTD Vs. COLLECTOR OF CENTRAL EXCISE PATNA
March 2, 2005
TCI FINANCE LTD Vs. CALCUTTA MEDICAL CENTRE LTD
September 26, 2005
TECHNIP SA Vs. SMS HOLDING PVT LTD
May 11, 2005
THAMANNA SHIVALINGAPPA TELI Vs. STATE OF KARNATAKA
March 14, 2005
THANKACHAN Vs. STATE OF KERALA
August 24, 2005
TIRATH KUMAR ALIAS RAJ RANI Vs. STATE OF HARYANA
October 4, 2005
TRANSMISSION CORPORATION OF AP LTD Vs. LANCO KONDAPALLI POWER PVT LTD
December 15, 2005
TRILOKI NATH Vs. STATE OF U P
October 28, 2005
TRIVENI GLASS LTD Vs. UNION OF INDIA
February 22, 2005
U P MADHYAMIK SHIKSHA PARISHAD Vs. RAJ KUMAR AGNIHOTRI
April 21, 2005
U P PARENTS ASSOCIATION Vs. S K BHARGAVA
February 22, 2005
U P S C Vs. K RAJAIAH
May 3, 2005
U P S E B Vs. SANT KABIR SAHAKARI KATAI MILLS LTD
September 19, 2005
U P S R T C Vs. MAHENDRA NATH TIWARI
November 11, 2005
U P S R T C Vs. IMTIZ HUSSAIN
December 12, 2005
U P STATE BRASSWARE CORPORATION LTD Vs. UDAI NARAIN PANDEY
December 8, 2005
U P STATE ROAD TRANSPORT CORPORATION Vs. OMADITYA VERMA
July 15, 2005
U P STATE ROAD TRANSPORT CORPORATION Vs. OMADITYA VERMA
April 5, 2005
U P STATE SPINNING CO LTD Vs. R S PANDEY
September 26, 2005
U P STATE TEXTILE CORPORATION LTD Vs. P C CHATURVEDI
October 3, 2005
U PALANIAPPAN Vs. SUB INSPECTOR OF POLICE
March 14, 2005
U. P. STATE ELECTRICITY BOARD Vs. DHARMENDRA KUMAR BAJPAI
September 1, 2005
U. P. STATE ELECTRICITY BOARD Vs. NATWAR SINGH
April 26, 2005
UDAY SHANKAR TRIYAR Vs. RAM KALEWAR PRASAD SINGH
November 10, 2005
UMABAI Vs. NILKANTH DHONDIBA CHAVAN
April 13, 2005
UMARO SINGH Vs. PUNJABI UNIVERSITY PATIALA
December 6, 2005
UMESH KAMAT Vs. STATE OF BIHAR
January 13, 2005
UMESH KORGA BHANDARI Vs. MAHANAGAR TELEPHONE NIGAM LTD
August 8, 2005
UNION OF INDIA Vs. ESSEL MINING and INDUSTRIES LTD
August 9, 2005
UNION OF INDIA Vs. NARENDER SINGH
July 29, 2005
UNION OF INDIA Vs. KAMLA DEVI
July 22, 2005
UNION OF INDIA Vs. GAGAN KUMAR
July 27, 2005
UNION OF INDIA Vs. JOSEPH P CHERIAN
September 26, 2005
UNION OF INDIA Vs. PRAMOD GUPTA
September 7, 2005
UNION OF INDIA Vs. KRIMPEX SYNTHETICS LTD
August 24, 2005
UNION OF INDIA Vs. MAJOR SINGH
November 30, 2005
UNION OF INDIA Vs. DATTA LINGA TOSHATWAD
November 11, 2005
UNION OF INDIA Vs. MAJOR BAHADUR SINGH
November 22, 2005
UNION OF INDIA Vs. SUDEEP KUMAR MOHANTY
March 30, 2005
UNION OF INDIA Vs. PURNANDU BISWAS
October 7, 2005
UNION OF INDIA Vs. GULAM MOHD BHAT
October 20, 2005
UNION OF INDIA Vs. V RAMAKRISHNAN
October 7, 2005
UNION OF INDIA Vs. ABDUL MOMIN
October 7, 2005
UNION OF INDIA Vs. SATISH KUMAR
October 25, 2005
UNION OF INDIA Vs. HARINDER PAL SINGH
October 26, 2005
UNION OF INDIA Vs. RAJA MOHAMMAD AMIR MOHAMMAD KHAN
October 21, 2005
UNION OF INDIA Vs. ASHOK KUMAR
October 18, 2005
UNION OF INDIA Vs. BRAJ NANDAN SINGH
October 19, 2005
UNION OF INDIA Vs. UPPER GANGES SUGAR and INDUSTRIES LTD
January 5, 2005
UNION OF INDIA Vs. DRAUPADI BEHARA
January 3, 2005
UNION OF INDIA Vs. JITENDRASINH M PARMAR
March 2, 2005
UNION OF INDIA Vs. TECCO TRICHY ENTINEERS AND CONTRACTORS
March 16, 2005
UNION OF INDIA Vs. STATE
May 2, 2005
UNION OF INDIA Vs. INDIAN JUTE MILLS ASSOCIATIONS
May 5, 2005
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July 20, 2005
UNION OF INDIA Vs. SOMANI FERRO ALLOYS LTD
December 1, 2005
UNION OF INDIAN Vs. R C TOBACCO PVT LTD
September 19, 2005
UNION PUBLIC SERVICE COMMISSION Vs. P. HARIKUMAR
March 30, 2005
UNIT TRUST OF INDIA Vs. RAVINDER KUMAR SHUKLA
September 19, 2005
UNIVERSITY OF KERALA Vs. COUNCIL, PRINCIPALS, COLLEGES, KERALA
December 12, 2005
URMILA Vs. RAJU
January 6, 2005
USHA BELTRON LTD Vs. STATE OF PUNJAB
April 27, 2005
UTTAR PRADESH STATE EMPLOYEES CONFEDERATION Vs. PRINCIPAL SECRETARY
January 12, 2005
UTTARANCHAL FOREST DEVELOPMENT CORPN. Vs. K. B. SINGH
May 13, 2005
V D CHAUDHARY Vs. STATE OF U P
September 1, 2005
V HUCHESWARAN Vs. MADRAS HARDWARE MART
October 18, 2005
V M JABBAR Vs. DHANALAKSHMI BANK LTD
April 21, 2005
V M SALGAOCAR Vs. BOARD OF TRUSTEES OF PORT OF MORMUGAO
March 31, 2005
V RADHAKRISHNA REDDY Vs. STATE OF A P
January 11, 2005
V RAMANA Vs. APSRTC
September 5, 2005
V SUBRAMANI Vs. STATE OF TAMIL NADU
March 3, 2005
VADILAL CHEMICALS LTD Vs. STATE OF A P
August 2, 2005
VAIJAYANTI Vs. STATE OF MAHARASHTRA
September 22, 2005
VALLIKANNU Vs. R SINGAPERUMAL
May 6, 2005
VASANT TUKARAM PAWAR Vs. STATE OF MAHARASHTRA
April 15, 2005
VASANTHI Vs. STATE OF A P
May 4, 2005
VIJAL SINGH Vs. STATE OF U P
July 26, 2005
VIJAY SHEKHAR Vs. UNION OF INDIA
September 5, 2005
VIJAYA RAO Vs. STATE OF RAJASTHAN
July 29, 2005
VIJAYAKUMAR Vs. STATE
May 13, 2005
VIKASH AGARWAL Vs. STATE OF U P
February 23, 2005
VIKRAM CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2005
VIKRAM TRACTORS Vs. ESCORTS LTD
April 25, 2005
VILUBEN JHALEJAR CONTRACTOR Vs. STATE OF GUJARAT
April 13, 2005
VINAY SOLVENT EXTRACTION INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 20, 2005
VINAYAKA DEV IDAGUNJI Vs. SHIVARAM
July 28, 2005
VINEET KUMAR MATHUR Vs. UNION OF INDIA
April 27, 2005
VISHNU ALIAS UNDRYA Vs. STATE OF MAHARASHTRA
November 24, 2005
VISHNU DUTT Vs. STATE OF RAJASTHAN
December 15, 2005
VISHWANATHA ACHARI Vs. KANAKASABAPATHY
July 26, 2005
VITHALBHAI PVT LTD Vs. UNION OF INDIA
March 11, 2005
VIVEK AUTOMOBILES LIMITED Vs. INDIAN INC.
October 28, 2005
VIVEKA NAND SETHI Vs. CHAIRMAN J and K BANK LTD
May 3, 2005
W P I L LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2005
WASIM AHMED SAEED Vs. UNION OF INDIA
March 4, 2005
WELSET ENGINEERS Vs. VIKAS AUTO INDUSTRIES
August 17, 2005
WESTERN INDIA PLYWOODS LTD Vs. COLLECTOR OF CUSTOMS
October 7, 2005
WORKWELL ENGG CO Vs. COLLECTOR OF CENTRAL EXCISE
April 20, 2005
XEN, CENTRAL WORKSHOP Vs. CCE
February 7, 2005
XEROX MODICORP LTD Vs. STATE OF KARNATAKA
August 24, 2005
YAMUNA NAGAR IMPROVEMENT TRUST Vs. KHARIATI LAL
April 11, 2005
YASHPAL Vs. STATE OF CHHATTISGARH
February 11, 2005
YOGANAND VISHWASRAO PATIL Vs. STATE OF MAHARASHTRA
March 31, 2005
ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT
January 10, 2005
ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT
February 21, 2005
ZAKARIUS LAKRA Vs. UNION OF INDIA
February 16, 2005
ZEE TELEFILMS LTD Vs. UNION OF INDIA
February 2, 2005
ZOROASTRIAN CO OPERATIVE HOUSING SOCIETY LTD Vs. DISTRICT REGISTRAR CO OPERATIVE SOCIETIES
April 15, 2005