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Case Index
Title
Date
A.M.DINESH KUMAR Vs. HINDUSTAN MOTORS LTD.
December 16, 1994
A.SHAMSUDDIN Vs. ASSISTANT EXECUTIVE ENGINEER, KERALA WATER AUTHORITY
November 8, 1994
ANAS BABU Vs. JOSSOP & CO.
November 11, 1994
ANDHARAYOSE Vs. MOIDEEN RAWTHER
February 3, 1994
BLUE STAR LTD. Vs. S.JAYAPRAKASH
June 9, 1994
BRANCH MANAGER, THE PEERLESS GENERAL INVESTMENT CO.LTD. Vs. C.K.THANKAMONY DEVI
March 2, 1994
C.K.BHASKARAN Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.
January 22, 1994
CHIEF DIVISIONAL MANAGER, BHARAT PETROLIUM Vs. PAUL THOMAS
January 22, 1994
CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK Vs. K.SARADAMMA
February 3, 1994
COMMISSIONER, CORPORATION OF THIRUVANANTHAPURAM Vs. M.KRISHNAN NAIR
February 7, 1994
COMMISSIONER, KOZHIKODE CORPORATION Vs. SETHUNATHAN P.POOLAKKOTTAMMAL HOUSE
September 2, 1994
DHANALEKSHMI BANK LTD. Vs. M.R.B.NAIR
July 1, 1994
DIRECTOR OF ADMISSIONS Vs. RADHA NARAYANAN M.B.B.S.
August 3, 1994
HERO HONDA MOTORS LTD. Vs. SURESH BABU
June 8, 1994
IDEAL JAWA (INDIA) LTD. Vs. C.K.KUNHIKANNAN NAMBIAR
August 8, 1994
J.F.PORATHUR Vs. PUSHPAM JOY
March 22, 1994
JUNIOR TELECOM OFFICER Vs. JULIA DAVID
August 8, 1994
K.K.RADHA Vs. G.U.SEKHAR
April 13, 1994
KUMARI JAYA Vs. NEYYATTINKARA PRIMARI CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.
July 8, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. K.A.CHALEY
February 10, 1994
LTD. Vs. K.V. BHARATHAN
February 9, 1994
M.R.B.NAIR Vs. MANAGER, DHANALAKSHMI BANK LTD.
March 24, 1994
MANAGER STATE BANK OF INDIA Vs. V.V.ABRAHAM
June 17, 1994
MANAGER, SKYPAK AGENCY Vs. K.K.KARUNAKARAN PILLAI
September 9, 1994
MANAGER, STATE BANK OF TRAVANCORE Vs. K.S.SCARIA
September 8, 1994
MANAGING DIRECTOR, BALIPATAM TILE WORKS LTD. Vs. K.V.BHARATHAN
September 2, 1994
MARUTHI UDYOG LIMITED Vs. T.V.BABU
January 21, 1994
P.M.NOUSHAD Vs. UNIVERSITY OF KERALA
July 19, 1994
P.SAVITHRI Vs. THE BRANCH MANAGER, UNITED INDIA INSURANCE CO.
June 9, 1994
P.V.ABRAHAM Vs. COPYTRON SERVICE
August 2, 1994
POST MASTER, KUMARAKOM POST OFFICE Vs. P.R.AYYAPPAN PILLAI
August 5, 1994
PRABHAKARAN NAIR N.K. Vs. BPL SANYO LTD.
March 24, 1994
QUILON RADIO SERVICE Vs. P.T.MATHEW
March 4, 1994
R.CHANDRIKA Vs. L.I.C.OF INDIA
May 2, 1994
RAHMATH PRODUCE & CO. Vs. NEW INDIA ASSURANCE CO.LTD.
November 11, 1994
REGIONAL DIRECTOR, E.S.I.CORPORATION Vs. T.I.ULAHANNAN
February 3, 1994
S.RAJU Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO.LTD.
September 8, 1994
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. N.MANI
May 4, 1994
SEEMATTI Vs. GEETHA MATHEW
March 3, 1994
STATE BANK OF TRAVANCORE Vs. S.SALAJI
September 2, 1994
SYNDICATE BANK Vs. BORROWERS
July 21, 1994
T.HAREENDRAN NAIR Vs. P.ASHOKAN
July 19, 1994
USHA RECTIFIER CORPORATION OF INDIA LTD. Vs. H.SIVARAMAN
January 13, 1994
V.R.REGHUTHAMAN Vs. KERALA AUTOMOBILES LTD.
January 22, 1994