Case Index

Title
Date
A K PURI Vs. DEVI DASS GOPAL KISHEN LTD
October 20, 1994
AB AHAD Vs. STATE
October 17, 1994
AB GANI LONE Vs. STATE OF J&K
March 29, 1994
AB RASHID MIR Vs. STATE OF J&K
December 19, 1994
ABDUL RASHID KEENA Vs. SAKEENA
March 29, 1994
ABIDA BEGUM Vs. UNION OF INDIA
December 23, 1994
ADMINISTRATOR JAMMU MUNICIPALITY Vs. K C HOTELS PVT LTD
March 18, 1994
ALI MOHD MIR Vs. UNION OF INDIA
November 10, 1994
ALLAH RAKHI Vs. REVENUE MINISTER, J&K
March 7, 1994
AMINA KAREEMI Vs. STATE OF J&K
October 20, 1994
ARSHID HUSSAIN Vs. ISHTIAQ AHMAD KHAN
September 6, 1994
ASHUTOSH MANGOTRA Vs. STATE
December 25, 1994
ASSADULLAH SOFI Vs. STATE OF J & K AND ANOTHER
March 29, 1994
ASSADULLAH SOFI Vs. STATE OF J&K AND OTHERS
June 29, 1994
ASSADULLAH SOFI Vs. STATE OF J&K
May 29, 1994
B A RATHER Vs. H K DUA
April 5, 1994
BADDAR DIN Vs. NARSINGH DAYAL
April 27, 1994
BADRUL JAMALI Vs. STATE
February 28, 1994
BAL KRISHEN Vs. STATE OF J AND K
July 1, 1994
BALAK RAM Vs. STATE OF J&K
July 14, 1994
BANK OF BARODA Vs. SUBHASH CHANDER DUTTA
February 17, 1994
BASHARAT IQBAL Vs. PUBLIC SERVICE COMMISSION, J&K
April 27, 1994
BOARD OF SCHOOL EDUCATION, J&K Vs. MOHD SHARIEF
November 8, 1994
CHADDER KISHORE GULHATI Vs. VIRINDER KISHORE GULHATI
November 24, 1994
CHANDER KIRAN Vs. STATE OF JAMMU AND KASHMIR
November 7, 1994
COMPETENT AUTHORITY & ANR Vs. MAHESH KUMAR RAINA & ANR
March 15, 1994
CONSERVATOR OF FOREST Vs. KHAJUR SINGH
March 15, 1994
DAVINDER SINGH Vs. STATE
March 30, 1994
DESH BANDHU DOGRA (NUTAN) Vs. STATE OF J&K & 17 ORS
March 18, 1994
DILEEP KUMAR Vs. STATE
May 9, 1994
DIVISIONAL MANAGER (SALES) Vs. M Z MANHAS
September 23, 1994
DIVISIONAL MANAGER, INSURANCE CO Vs. DINA NATH
July 1, 1994
FAYAZ AHMED MALIK Vs. STATE OF J&K
September 29, 1994
GH MOHD GANAI Vs. STATE
November 28, 1994
GH MOHD KALA Vs. STATE
August 30, 1994
GH MOHD MALLA Vs. HALIMA
May 27, 1994
GH MOHI-UD-DIN MIR (CONSTABLE) Vs. STATE OF J&K
May 11, 1994
GHULAM MOHAMMAD DAR Vs. STATE OF JAMMU AND KASHMIR
May 6, 1994
GURCHARAN LAL SAYAL Vs. STATE
December 20, 1994
GURDEEP SINGH Vs. STATE
December 13, 1994
H S RAINAL Vs. UNION OF INDIA
April 6, 1994
HABIB DAR Vs. MOHD AKBAR DAR
October 17, 1994
HABIB RATHER Vs. STATE OF J&K
November 17, 1994
HABIBULLAH DAR Vs. STATE
November 23, 1994
HABIBULLAH MIR Vs. STATE OF J&K
February 23, 1994
HAKIM DIN Vs. CHATROO
December 2, 1994
HANS RAJ SHARMA Vs. STATE OF J&K
March 30, 1994
HIRA SINGH Vs. CUSTODIAN EVACUEE PROPERTY
March 30, 1994
INDER PRAKASH Vs. STATE OF J&K
April 7, 1994
IRSHADA GAZI Vs. STATE
August 30, 1994
J S SANDHU Vs. UNION OF INDIA
October 28, 1994
J&K BANK LTD Vs. MOTI LAL WATTAL
October 20, 1994
JALIL ANDRABI Vs. STATE
October 17, 1994
JAMMU ISPAT (PVT ) LTD Vs. STATE OF J&K
December 9, 1994
JEET KUMAR Vs. STATE
November 11, 1994
K MIRNALNI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NHPC LTD
May 9, 1994
KASHMIR SINGH Vs. STATE
June 2, 1994
KHADI VILLAGE AND INDUSTRIES BOARD, J&K Vs. MOHD AMIN
December 26, 1994
KHAIR DIN Vs. STATE OF J&K
April 22, 1994
KIRAN DEVI Vs. KARTAR CHAND
June 30, 1994
KRISHAN GOPAL Vs. BOARD OF SCHOOL EDUCATION, J&K
July 12, 1994
KULDIP KHUDA Vs. MASUD AHMAD CHOUDHARY
April 5, 1994
MADALSA BARGOTRA Vs. STATE OF J&K
September 23, 1994
MAKHAN LAL KOUL Vs. PRABHA KAUL
May 3, 1994
MANAGING DIRECTOR, S R T C Vs. VEERTA RANI
May 30, 1994
MANDIR RADHA KRISHEN Vs. TIRATH RAM
October 20, 1994
MANJIT JOHL Vs. DEWAN MODERN BREWERIES LIMITED
March 1, 1994
MANMOHAN SHARMA Vs. STATE
January 25, 1994
MANZOOR AHMAD RATHER Vs. SHAMEEMA AKTHER
March 29, 1994
MAQBOOL HUSSAIN SHAH Vs. STATE OF J&K & ORS
August 2, 1994
MAQBOOL HUSSAIN SHAH Vs. STATE
February 8, 1994
MAQSOODA Vs. STATE
August 4, 1994
MASOODA Vs. STATE
October 4, 1994
MEGHA ENTERPRISES Vs. STATE FB
August 30, 1994
MEGHA ENTERPRISES AND ETC. Vs. STATE & ORS.
March 30, 1994
MOHAMMAD NASIR Vs. STATE
June 2, 1994
MOHAMMAD RAJAB BAIGH Vs. GHULAM MOHD BHAT
August 10, 1994
MOHD AFZAL Vs. STATE OF J&K
March 16, 1994
MOHD ASHRAF SOFI Vs. STATE
December 23, 1994
MOHD DIN Vs. AB RASHID MIR
June 2, 1994
MOHD IBRAHIM KHAN Vs. STATE
October 4, 1994
MOHD MAQBOOL Vs. STATE OF J&K
April 26, 1994
MOHD MAQBOOL DAR Vs. STATE OF J&K
May 16, 1994
MOHD SHAFI Vs. AB RASHID
July 14, 1994
MOHD SHAFI SUMBALI Vs. UNIVERSITY OF KASHMIR
May 3, 1994
MOHINDER SINGH Vs. STATE OF J AND K
April 6, 1994
MUKHTIAR SINGH Vs. STATE
November 11, 1994
MUSHTAQ AHMAD AHANGER Vs. STATE
August 30, 1994
NAHIDA NAZIR NAHVI Vs. STATE
April 18, 1994
NATIONAL INSURANCE CO LTD Vs. FAQIR CHAND
April 25, 1994
NAZIR AHMAD DAR Vs. STATE
August 9, 1994
NEW INDIA ASSURANCE CO LTD Vs. PRESIDENT, SHRI GURDWARA CHARAN KAMAL ASTHAN
February 28, 1994
NOOR HUSSAIN Vs. FINANCIAL COMMISSIONER
March 17, 1994
OM PRAKASH NARGOTRA Vs. UNION OF INDIA
October 28, 1994
ORIENTAL INSURANCE CO Vs. ZARIFA
July 14, 1994
PARVEEN KUMAR Vs. STATE
November 15, 1994
PASHORI LAL Vs. STATE
May 4, 1994
PAYAL SAWHNEY Vs. MEENAKSHI SURI FB
March 17, 1994
PUNJAB & SIND BANK Vs. AKASH TIMBER TRADERS
December 6, 1994
PUPPY Vs. STATE
March 7, 1994
PURAN SINGH Vs. STATE
March 30, 1994
RAHUL ENTERPRISES Vs. STATE OF JAMMU AND KASHMIR
November 28, 1994
RAJAN KUMAR Vs. STATE
May 9, 1994
S HAKUMAT SINGH Vs. STATE
August 2, 1994
S M IQBAL Vs. FIRDOUS AHMAD SHAH
July 5, 1994
S. MOHINDAR SINGH Vs. HONBLE THE PRIME MINISTER
April 18, 1994
SANJAY KUMAR Vs. STATE OF JAMMU AND KASHMIR
February 24, 1994
SANSAR CHAND Vs. BHARAT SINGH
April 5, 1994
SHABNAM LONE Vs. STATE
July 12, 1994
SHADI BAN Vs. STATE
February 28, 1994
SHAMSHER SINGH Vs. STATE
June 2, 1994
SHANKER SHAH ISHAR DASS Vs. G N NAGASH
September 23, 1994
SHIV RANI AND ORS. Vs. J & K BANK LTD AND ORS.
May 11, 1994
SHIVA GUN FACTORY Vs. DHARAM CHAND
April 27, 1994
SOM NATH Vs. ACCOUNTANT GENERAL
August 24, 1994
SONAULLAH PARRAY Vs. STATE OF J&K
August 5, 1994
STATE Vs. S QAMAR ALI
April 5, 1994
STATE OF J AND K Vs. JOGINDER KUMAR
October 28, 1994
STATE OF J&K Vs. AAR BEE OIL MILLS
March 16, 1994
STATE OF JAMMU AND KASHMIR Vs. SAT PAUL
February 10, 1994
STATE OF JAMMU and KASHMIR Vs. DARSHAN SINGH
June 2, 1994
STATE OF JAMMU AND KASHMIR Vs. MANI RAM
March 15, 1994
SUBORDINATE JUDICIAL PROCESS SERVERS WELFARE ASSOCIATION, J&K Vs. STATE OF J&K
August 30, 1994
SUDERSHAN SINGH Vs. SANTOKH SINGH
February 3, 1994
SUKESH CHANDER KHAJURIA Vs. STATE
February 14, 1994
SURESH KUMAR Vs. STATE
February 2, 1994
SYED AQEEL HUSSAIN Vs. B S JASWAL
June 2, 1994
SYED KARMA SHAH Vs. STATE
April 26, 1994
THE SEWA COMMITTEE, BARIDARAN AND OTHERS Vs. THE STATE OF JAMMU AND KASHMIR AND OTHERS
March 17, 1994
UNION OF INDIA Vs. RAM SEWAK PATHAK
January 27, 1994
UNION OF INDIA Vs. PRESIDENT, DIVISIONAL FORUM
October 24, 1994
UNION OF INDIA Vs. K S BHAYEE
January 27, 1994
UNION OF INDIA & ORS Vs. C L SEHGAL
March 15, 1994
YASHPAL SAWHNEY Vs. GANDOTRA TRADERS
September 9, 1994
YOG RAJ Vs. MAKUND LAL
August 22, 1994
ZAFFARAN OIL MILLS PVT LTD Vs. STATE OF J&K
November 28, 1994