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Case Index
Title
Date
A.A.PANGE Vs. PALLAVI CONSTRUCTIONS
June 7, 1994
ANIL TRANSPORT COMPANY Vs. ANIL KUMAR HARSUKHLAL VORA
December 1, 1994
AUTO LINES, JALNA Vs. KUM.VIJAYA J.BHUTADA
November 28, 1994
C.B.SAO Vs. PRESIDENT, PANCHATARA GRUHA NIRMAN SAHAKARISANSTHA
April 6, 1994
DAWOOD UMAR TAJ Vs. ORIENTAL INSURANCE CO.LTD.
January 17, 1994
DEEPALI ENTERPRISES Vs. BRANCH MANAGER, BANK OF MAHARASHTRA
January 1, 1994
DINAJI GANGADHAR DHAGE Vs. LIFE INSURANCE CORPORATION OF INDIA
April 8, 1994
DINESH JAIN Vs. HOTEL TASHI DELEK
December 3, 1994
DIVISIONAL MANAGER, THE NEW INDIA INSURANCE CO.LTD. Vs. KISHOR S.SURANA
October 1, 1994
DNYANESHWAR A.BELKHODE Vs. SHRI SHRIKRUPA ELECTRONICS
March 18, 1994
EXECUTIVE ENGINEER, M.S.E.B. Vs. ASHOK LAXMAN JERE
January 10, 1994
FAMILY PLANNING & MEDICAL AID TRUST Vs. MANAGER, DADAR JANATA SAHKARI BANK LTD.
October 1, 1994
GOPAL NIWAS BHADUT SAHAKAR MANDAL Vs. SWASTIK JANTA SAHAKARI BANK LTD.
November 17, 1994
GOVINDRAM G.PUROHIT Vs. MAHARASHTRA STATE ELECTRICITY BOARD
February 1, 1994
HOMAI C.P.RANA Vs. MAHANAGAR TELEPHONE NIGAM LTD.
October 29, 1994
INDRAPURI EXPRESS COURIER Vs. MODERN AGENCIES
November 14, 1994
K.P.MEHWALA Vs. ARMY WELFARE HOUSING ORGANISATION
November 28, 1994
MAHADEO B.GULHANE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
November 11, 1994
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MADHAV NARAYAN TALE
October 25, 1994
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SATISH GOPALRAO GHATATE
October 6, 1994
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DODANI STEEL INDUSTRIES
May 5, 1994
MAHARASHTRA STATE ELECTRICITY BOARD Vs. KISANRAO RAMBHAUJU PULATE
October 31, 1994
MAHARASHTRA STATE LEVEL CROP INSURANCE CELL OF GENERAL INSURANCE CORPN.OF INDIA Vs. SAMBHAJIRAO W.TODMAL
January 7, 1994
N.V.DEORAS Vs. BANK OF INDIA
October 20, 1994
NARAYANAN VYANKATKRISHNAN IYENGAR Vs. SHAKTI FOODS
March 4, 1994
NARAYANRAO MAHADEO MANJREKAR Vs. SANGLI BANK LIMITED
November 7, 1994
NARAYANRAO MAHADEO MANJREKAR Vs. SANGLI BANK LIMITED
November 10, 1994
NATIONAL FORUM FOR CONSUMER EDUCATION Vs. PATEL GAS AGENCY
March 19, 1994
NATIONAL FORUM FOR CONSUMER EDUCATION, AKOLA Vs. UNION OF INDIA, DEPTT.OF RAILWAY
May 4, 1994
NITIN Vs. NEW INDIA ASSURANCE CO.LTD.
December 24, 1994
NURUDDIN KUTUBUDDIN BALATI Vs. L.N.VORA
May 10, 1994
ONKAR SHANKARRAO SHINDE Vs. FATEHPURIA CONSTRUCTIONS
October 26, 1994
PLASTIC INTERNATIONAL Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
November 11, 1994
POONAMCHAND RATHI Vs. PRESIDENT, TRANSPORT OF INDIA
October 4, 1994
PRADEEP Vs. KUSHAL AUTO PVT.LTD.
November 16, 1994
R.B.PADHYA Vs. KABIR AUTOMOBILES
October 25, 1994
RAJENDRA MANMOHAN BARTAKKE Vs. H.G.ABHYANKAR
April 18, 1994
RAMCHANDRA SHRINIVASRAO GANGAKHEDKAR Vs. KAUSALLAYABAI TRIMBAK KATHARVANE
April 7, 1994
RAMKRISHNA SANTU SONAWANE Vs. VISHWANATH NARAYAN NAGWEKAR
November 9, 1994
RANKA JEWELLERS Vs. NATIONAL INSURANCE CO.LTD.
January 13, 1994
REGIONAL MANAGER, STATE BANK OF HYDERABAD Vs. PRABIR R.BOSE
October 1, 1994
REMEX ENGINEERING PVT.LTD.BOMBAY Vs. VIJAYA BANK
June 17, 1994
RUTUDHWAJ CONSTRUCTION PVT.LTD. Vs. CHANDRAKANT T.SHARMA
October 28, 1994
SANDOZ (INDIA) LTD. Vs. VISHWANATH M.SWAMI
March 2, 1994
SATISH MOTORS Vs. NATIONAL FORUM FOR CONSUMER EDUCATION
March 22, 1994
SAU.SUNITA VASANT HEG ANAWAR Vs. MIRAJ MEDICAL CENTRE
March 25, 1994
SECRETARY, AKHIL BHARATIYA MATANG SEVA MANDAL Vs. KUM.MEGHA DATTATRAYA PARASWAR
March 9, 1994
SHAROKH ENGINEER Vs. PACKWAYS PVT.LTD.
March 8, 1994
SHIVAJI GENDEO CHAVAN Vs. CHIEF DIRECTOR, WANLESS HOSPITAL
December 3, 1994
SHIVANI SHEKHAR PARELKAR Vs. BHARAT PETROLEUM CORPORATION LTD
December 3, 1994
SUKHADARSHAN CO-OPERATIVE HOUSING SOCIETY Vs. MANAGING DIRECTOR, M/S.MANSUKHANI BUILDERS PVT.LTD.
December 3, 1994
VIJAY TRANSPORT CO. Vs. SOMNATH PAPERS
January 4, 1994
VIJAY TRANSPORT CO. Vs. SOMNATH PAPERS
April 1, 1994
VITTHALDAS AIDAN MOHTA Vs. SECRETARY, BOMBAY SUBURBAN ELECTRIC SUPPLY LTD.
May 4, 1994
YAVATMAL GRAMIN BANK Vs. SHRI BALAKRISHNA KACHARUJI DHAWANE
March 18, 1994