A R RAO Vs. RAJINDER KUMAR
|
October 11, 1994 |
A S CHATHA Vs. MALOOK SINGH
|
May 20, 1994 |
A S DALELA FOOD CORPORATION OF INDIA Vs. STATE OF HARYANA
|
May 13, 1994 |
A S PARMAR Vs. STATE OF HARYANA
|
March 30, 1994 |
AAGDISH KUMAR SINGH Vs. ISHAR SINGH @ FAQURIA
|
July 4, 1994 |
ABHA GUPTA Vs. RAKESH KUMAR GUPTA
|
September 26, 1994 |
ABLINDER CHAWLA Vs. R K GUPTA
|
March 23, 1994 |
ABNASH CHANDER Vs. ABHIMANY ANSAL
|
August 16, 1994 |
ADELIN VIJAY RAJ Vs. VIJAY RAJ
|
November 11, 1994 |
AGGARWAL & COMPANY Vs. STATE OF PUNJAB
|
May 6, 1994 |
AHUJA EMPORIUM Vs. SALES TAX TRIBUNAL
|
December 8, 1994 |
AJAY HANDA Vs. STATE OF PUNJAB
|
November 24, 1994 |
AJIT SINGH Vs. LUDHIANA IMPROVEMENT TRUST
|
October 3, 1994 |
AJIT SINGH Vs. SURINDER KAUR
|
August 22, 1994 |
AJIT SINGH Vs. FOOD CORPORATION OF INDIA
|
March 31, 1994 |
AJIT SINGH Vs. KULDEEP SINGH
|
January 5, 1994 |
AJIT SINGH Vs. STATE OF PUNJAB
|
January 25, 1994 |
AJIT SINGH Vs. MAKHAN SINGH
|
February 15, 1994 |
AJIT SINGH Vs. PUNJAB STATE
|
September 13, 1994 |
AJIT SINGH WALIA Vs. STATE OF PUNJAB
|
September 2, 1994 |
AJMAR SINGH LAKNOWAL Vs. STATE OF PUNJAB
|
April 8, 1994 |
AJMAR SINGH LAKNOWAL Vs. STATE OF PUNJAB
|
April 28, 1994 |
AJMER SINGH Vs. CHAND SINGH
|
November 29, 1994 |
AJMER SINGH Vs. PRABHA RANI
|
March 9, 1994 |
AJMER SINGH JUNIOR ENGINEER Vs. STATE OF HARYANA
|
September 1, 1994 |
ALKA VERMA Vs. MAHARISHI DAYA NAND UNIVERSITY, ROHTAK
|
February 14, 1994 |
AMAN PREET MANN Vs. STATE OF HARYANA
|
May 19, 1994 |
AMAR COLD STORAGE AND ICE FACTORY Vs. PUNJAB FINANCIAL CORPORATION
|
February 24, 1994 |
AMAR KAUR Vs. MEHAR SINGH
|
May 12, 1994 |
AMAR NATH Vs. JHANDU LAL
|
July 22, 1994 |
AMAR NATH Vs. FINANCIAL COMM
|
April 11, 1994 |
AMAR NATH (DIED) Vs. FINANCIAL COMMISSIONER, HARYANA
|
January 5, 1994 |
AMAR SINGH Vs. WARYAM SINGH
|
August 26, 1994 |
AMAR VIVEK Vs. STATE OF HARYANA
|
July 26, 1994 |
AMARJEET SINGH Vs. STATE OF HARYANA
|
December 20, 1994 |
AMARJIT KAUR Vs. STATE OF PUNJAB
|
July 25, 1994 |
AMARJIT SINGH Vs. STATE OF HARYANA
|
June 3, 1994 |
AMARJIT SINGH Vs. STATE OF PUNJAB
|
October 4, 1994 |
AMARJIT SINGH Vs. GRAM PANCHAYAT NAULAKHA
|
May 5, 1994 |
AMARJOT KAUR Vs. STATE OF PUNJAB
|
August 30, 1994 |
AMBA LAL SINGHAL Vs. CHUHAR SINGH
|
February 3, 1994 |
AMBALA URBAN ESTATE WELFARE SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 7, 1994 |
AMIR AHMAD Vs. THE STATE OF HARYANA
|
May 4, 1994 |
AMITA BAGHI Vs. TEJWINDER SINGH ALIAS TEJI
|
November 7, 1994 |
AMOLOK RAJ Vs. STATE OF PUNJAB
|
April 11, 1994 |
AMRIK CHAND Vs. KARNAIL SINGH
|
March 4, 1994 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
October 7, 1994 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
February 2, 1994 |
AMRIK SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB, DEPARTMENT OF HOME AFFAIRS & JUSTICE, HOME-III BRANCH, PUNJAB CIVIL SECRETARIAT, CHANDIGARH
|
August 24, 1994 |
AMRIK SINGH MEEKA Vs. STATE OF PUNJAB
|
October 24, 1994 |
AMRIT LAL AND COMPANY Vs. INCOME-TAX OFFICER
|
February 1, 1994 |
AMRIT LAL SHARMA Vs. STATE OF PUNJAB
|
May 24, 1994 |
AMRIT SINGH Vs. TARLOCHAN SINGH
|
June 2, 1994 |
ANAND KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
September 13, 1994 |
ANGREJ SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 15, 1994 |
ANIL KUMAR Vs. GURDIAL SINGH
|
May 18, 1994 |
ANIL KUMAR CHAWLA Vs. HOUSING BOARD
|
January 3, 1994 |
ANOKH SINGH Vs. SURJIT SINGH
|
May 18, 1994 |
ANOOP SINGH Vs. SECRETARY TO GOVERNMENT OF PUNJAB
|
July 26, 1994 |
ANTER PREET SINGH Vs. STATE OF PUNJAB
|
September 28, 1994 |
ANU SHARMA Vs. STATE OF HARYANA
|
July 14, 1994 |
ANUP Vs. STATE OF HARYANA
|
December 20, 1994 |
ANUPAM AGENCIES Vs. STATE OF PUNJAB
|
November 8, 1994 |
ANURADHA GUPTA Vs. STATE OF HARYANA
|
November 30, 1994 |
ARCHANA Vs. THE COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, NEW MEHRAULI ROAD, NEW DELHI
|
May 20, 1994 |
ARCHANA ESTATE AND CONSTRUCTION PRIVATE LIMITED Vs. ROSHAN LAL
|
October 5, 1994 |
ARMY SCHOOL Vs. INDERJEET SINGH
|
November 15, 1994 |
ARUN MALHOTRA Vs. PANJAB UNIVERSITY, CHANDIGARH THROUGH ITS REGISTRAR AND ANOTHER
|
April 26, 1994 |
ARVIND RANA Vs. HARYANA AGRICULTURE UNIVERSITY
|
February 1, 1994 |
ASHA RANI Vs. RAJ KUMAR
|
March 24, 1994 |
ASHOK KUMAR Vs. MUNICIPAL COMMITTEE
|
March 9, 1994 |
ASHOK KUMAR Vs. KAMALJIT SINGH
|
November 22, 1994 |
ASHOK KUMAR Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
|
January 12, 1994 |
ASHOK KUMAR Vs. MAHARISHI DAYA NAND COLLEGE, ROHTAK
|
April 7, 1994 |
ASHOK KUMAR Vs. PUNJAB STATE
|
July 21, 1994 |
ASHOK KUMAR Vs. STATE OF HARYANA
|
February 18, 1994 |
ASHOK KUMAR ALIAS SHOKI Vs. UNION OF INDIA
|
May 6, 1994 |
ASHOK KUMAR MALIK Vs. UNION OF INDIA
|
May 31, 1994 |
ASHOK VERMA Vs. RITESH AGRO PVT LTD
|
January 12, 1994 |
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
July 6, 1994 |
ASHWANI KUMAR Vs. STATE OF HARYANA
|
July 26, 1994 |
ASHWANI KUMAR Vs. THE STATE OF HARYANA
|
January 21, 1994 |
ASIAN GALVEN TOWERS PVT LTD Vs. STATE OF PUNJAB
|
March 7, 1994 |
ASIAN R C C PIPES, KACHA, BAZAR, AMBALA CANTT Vs. STATE OF PUNJAB
|
July 12, 1994 |
ASSA RAM Vs. STATE OF HARYANA
|
February 11, 1994 |
ASSISTANT EXCISE AND TAXATION COMMISSIONER Vs. GOPAL OIL MILLS
|
October 26, 1994 |
ASSTT COLLECTOF OF C EX AND CUSTOMS Vs. SANJEEV KUMAR
|
March 30, 1994 |
ATMA RAM Vs. STATE OF HARYANA
|
December 1, 1994 |
ATTAM PARKASH Vs. STATE OF HARYANA
|
December 5, 1994 |
ATTAR SINGH Vs. STATE OF HARYANA
|
August 5, 1994 |
AVID PHARMACEUTICALS PVT. LTD Vs. STATE OF PUNJAB
|
August 9, 1994 |
AVINASH MODGIL Vs. STATE OF PUNJAB
|
November 22, 1994 |
AVTAR KRISHAN PURI MANAGING DIRECTOR DEVI DASS GOPAL KRISHAN LIMITED Vs. R L SHARMA
|
July 26, 1994 |
AVTAR SINGH Vs. MANJIT KAUR
|
July 26, 1994 |
AVTAR SINGH Vs. AJIT SINGH ALIAS RANJIT SINGH
|
May 19, 1994 |
AVTAR SINGH Vs. ACCOUNTS OFFICER TELEPHONES REVENUE
|
December 12, 1994 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
November 15, 1994 |
AVTAR SINGH Vs. KESHO PARSHAD
|
September 26, 1994 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
September 21, 1994 |
AVTAR SINGH Vs. JAI KAUR
|
October 12, 1994 |
AVTAR SINGH Vs. STATE OF HARYANA
|
January 24, 1994 |
AVTAR SINGH BIJI Vs. UNION OF INDIA
|
November 30, 1994 |
B L DALMIA Vs. STATE OF HARYANA
|
February 10, 1994 |
B.L. BANSAL AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
December 21, 1994 |
B.R. AGGARWAL Vs. STATE OF HARYANA
|
June 2, 1994 |
BABLI SHARMA Vs. TILAK RAJ
|
July 8, 1994 |
BABU LAL AGGARWAL Vs. COMMISSIONER AND SECRETARY TO GOVT OF HARYANA LOCAL BODIES DEPARTMENT
|
January 6, 1994 |
BABU LAL SINGAL Vs. STATE OF HARYANA
|
November 8, 1994 |
BABU RAM Vs. STATE OF HARYANA
|
April 21, 1994 |
BACHAN SINGH Vs. SHER SINGH
|
February 2, 1994 |
BACHITAR SINGH Vs. STATE OF PUNJAB
|
March 31, 1994 |
BAJWA AND CO Vs. PUNJAB FINANCIAL CORPORATION
|
February 22, 1994 |
BAKHTAWAR SINGH @ TARI Vs. STATE OF PUNJAB
|
September 22, 1994 |
BAKSHI RAM Vs. STATE OF PUNJAB
|
February 14, 1994 |
BAKSHISH RAM Vs. STATE OF PUNJAB
|
December 16, 1994 |
BALA DEVI Vs. FATEH CHAND JAIN
|
April 22, 1994 |
BALBIR KAUR Vs. COLLECTOR LAND ACQUISITION COLONISATION DEPARTMENT
|
March 4, 1994 |
BALBIR KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
September 12, 1994 |
BALBIR SEN KHANNA Vs. NIRMAL CHAWLA
|
May 5, 1994 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
May 4, 1994 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
May 20, 1994 |
BALBIR SINGH Vs. AMARJIT KAUR
|
December 2, 1994 |
BALBIR SINGH Vs. STATE BANK OF INDIA
|
October 24, 1994 |
BALBIR SINGH Vs. EX-OFFICIO CHAIRMAN, BOARD OF DIRECTORS OF STATE BACK OF PATIALA
|
February 8, 1994 |
BALBIR SINGH Vs. STATE OF HARYANA
|
September 19, 1994 |
BALBIR SINGH Vs. STATE OF HARYANA
|
January 17, 1994 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
August 19, 1994 |
BALBIR SINGH RATHEE Vs. STATE OF HARYANA
|
January 31, 1994 |
BALBIR SINGH SAINI Vs. UNION OF INDIA
|
April 7, 1994 |
BALDEV SINGH Vs. STATE OF HARYANA
|
January 14, 1994 |
BALDEV SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 27, 1994 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 27, 1994 |
BALDEV SINGH Vs. UNION OF INDIA
|
May 23, 1994 |
BALDEV SINGH SANDHU Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB, CHANDIGARH
|
July 4, 1994 |
BALI SINGH VERMA Vs. STATE OF HARYANA
|
September 28, 1994 |
BALJINDER KAUR Vs. KARNAIL SINGH
|
August 11, 1994 |
BALJINDER SINGH Vs. GURCHARAN SINGH
|
November 10, 1994 |
BALJINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
August 4, 1994 |
BALJIT KAUR Vs. MOHINDER KAUR
|
May 3, 1994 |
BALJIT KAUR ALIAS RANI Vs. KULDIP SINGH
|
February 22, 1994 |
BALJIT SINGH Vs. JOT RAM
|
July 20, 1994 |
BALJIT SINGH GREWAL Vs. STATE OF PUNJAB
|
April 21, 1994 |
BALJIT VERMA Vs. MADAN LAL
|
January 6, 1994 |
BALKAR SINGH Vs. STATE OF HARYANA
|
August 4, 1994 |
BALKISHAN DASS KHANNA Vs. MRS ADARSH YAKHMI
|
February 14, 1994 |
BALLARPUR INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT
|
June 3, 1994 |
BALWAN SINGH Vs. STATE OF HARYANA
|
January 10, 1994 |
BALWAN SINGH Vs. STATE OF HARYANA
|
January 21, 1994 |
BALWANT RAI NAYYAR Vs. CENTRAL BANK OF INDIA
|
March 9, 1994 |
BALWANT SINGH Vs. CHATER SINGH
|
July 13, 1994 |
BALWANT SINGH Vs. JYOTI PARSAD
|
September 27, 1994 |
BALWANT SINGH Vs. BALWINDER KAUR
|
February 11, 1994 |
BALWANT SINGH Vs. STATE OF PUNJAB
|
December 19, 1994 |
BALWANT SINGH KATARIA Vs. STATE OF HARYANA
|
November 9, 1994 |
BALWINDER SINGH Vs. MANJIT KAUR
|
October 1, 1994 |
BALWINDER SINGH Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
August 30, 1994 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
August 19, 1994 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 22, 1994 |
BALWINDER SINGH BEDI Vs. MANJIT KAUR
|
January 10, 1994 |
BANARSI DASS Vs. PRESIDING OFFICER LABOUR COURT
|
February 4, 1994 |
BANARSI DASS Vs. STATE OF PUNJAB
|
September 1, 1994 |
BANK OF BARODA Vs. S M TRADERS
|
March 3, 1994 |
BANS GOPAL Vs. STATE OF HARYANA
|
January 5, 1994 |
BANSI LAL CLARANCE Vs. UNITED CHURCH OF NORTHERN INDIA TRUST ASSOCIATION
|
September 9, 1994 |
BANT SINGH Vs. KULDEEP SINGH
|
October 27, 1994 |
BANTA SINGH Vs. UNION OF INDIA
|
February 11, 1994 |
BANTA SINGH Vs. HAKAM SINGH
|
February 28, 1994 |
BANZARI, SMT Vs. S H O , P S SADAR, LUDHIANA
|
December 8, 1994 |
BASANT KAUR Vs. SANJIV KUMAR BASSI
|
March 31, 1994 |
BATA INDIA LTD Vs. ANUPAMA RUBBER PVT LTD
|
March 23, 1994 |
BAWA COTTON GILLING Vs. STATE BANK OF PATIALA
|
January 10, 1994 |
BEDI RICE MILLS Vs. STATE OF PUNJAB
|
April 25, 1994 |
BHAG SINGH Vs. NEK SINGH
|
July 8, 1994 |
BHAGWAN SINGH Vs. TEJA SINGH ALIAS TEJA RAM
|
January 6, 1994 |
BHAGWAN SINGH Vs. HAMIR SINGH
|
January 25, 1994 |
BHAGWANT KAUR Vs. STATE OF HARYANA
|
November 15, 1994 |
BHAGYA WATI JAIN Vs. GENERAL PUBLIC
|
February 2, 1994 |
BHAI JASBIR SINGH Vs. STATE OF PUNJAB
|
May 20, 1994 |
BHAJAN SINGH Vs. STATE OF PUNJAB
|
July 21, 1994 |
BHAJAN SINGH @ HARBHAJAN SINGH Vs. STATE OF HARYANA
|
May 20, 1994 |
BHARAT SINGH Vs. STATE OF HARYANA
|
August 12, 1994 |
BHARPUR SINGH Vs. STATE OF PUNJAB
|
September 9, 1994 |
BHARTU Vs. STATE OF HARYANA
|
December 21, 1994 |
BHIKARI Vs. BODLA
|
December 15, 1994 |
BHIKKU RAM S/O SH LALJI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-
|
November 28, 1994 |
BHOJ RAJ MALHOTRA Vs. PARVEEN KUMAR
|
November 30, 1994 |
BHOLA RAM Vs. STATE OF HARYANA
|
June 1, 1994 |
BHOLA SINGH Vs. STATE OF PUNJAB
|
February 24, 1994 |
BHUP SINGH Vs. STATE OF HARYANA
|
January 25, 1994 |
BHUPINDER KAUR Vs. MOHINDER SINGH
|
March 31, 1994 |
BHUPINDER PAL Vs. STATE OF PUNJAB
|
November 22, 1994 |
BHUPINDER SINGH Vs. STATE OF HARYANA
|
February 10, 1994 |
BHURA SINGH Vs. STATE OF PUNJAB
|
January 5, 1994 |
BIJENDER SINGH ETC Vs. STATE OF HARYANA ETC
|
July 13, 1994 |
BIKKAR SINGH Vs. LAND ACQUISITION TRIBUNAL IMPROVEMENT TRUST
|
October 12, 1994 |
BIMLA PREMI Vs. STATE OF HARYANA
|
February 22, 1994 |
BIR DEVINDER SINGH Vs. MANGAT RAM
|
December 5, 1994 |
BIR SINGH KADIAN Vs. STATE OF HARYANA
|
April 26, 1994 |
BOARD OF MANAGEMENT AMBALA KURUKSHETRA GRAMIN BANK Vs. RAM PAL
|
February 2, 1994 |
BRAHMA Vs. STATE OF HARYANA
|
February 11, 1994 |
BRAHMA NAND EX. CONSTABLE Vs. THE STATE OF HARYANA AND ORS.
|
November 24, 1994 |
BRIJ BHUSHAN SINGAL Vs. CBI
|
September 2, 1994 |
BRIJ MOHAN Vs. STATE OF HARYANA
|
February 10, 1994 |
BRIJ MOHINDRA Vs. STATE OF PUNJAB
|
December 20, 1994 |
BRIJ WATI Vs. GENERAL PUBLIC
|
March 7, 1994 |
BRIJINDER BIR SINGH Vs. VINOD ALIAS PARMINDER
|
May 6, 1994 |
BRIJLAL Vs. STATE OF PUNJAB
|
September 23, 1994 |
BUTA SINGH Vs. STATE OF PUNJAB
|
December 13, 1994 |
BUTA SINGH Vs. GURMEET SINGH
|
March 2, 1994 |
BUTA SINGH Vs. STATE OF PUNJAB
|
November 13, 1994 |
C.S. KRISHNAMURTHY Vs. STATE OF PUNJAB
|
September 16, 1994 |
CAPT J S GOSAL Vs. ESTATE OFFICER URBAN ESTATES
|
May 6, 1994 |
CAPT KANWALJIT SINGH Vs. UNION OF INDIA
|
January 27, 1994 |
CAPT. J.S. CHAUHAN Vs. GOVERNMENT OF HARYANA
|
April 21, 1994 |
CHAIRMAN MANAGING COMMITTEE, ARMY SCHOOL, HOSHIARPUR & JALANDAR CANTT Vs. INDERJEET SING AND ANOTHER
|
November 15, 1994 |
CHAMAN LAL Vs. STATE OF PUNJAB
|
March 4, 1994 |
CHAMBEL SINGH INSPECTOR FOOD AND SUPPLIES DEPARTMENT Vs. STATE OF HARYANA
|
September 23, 1994 |
CHAMKAUR SINGH Vs. STATE OF PUNJAB
|
December 21, 1994 |
CHANAN SINGH Vs. VEK PARKASH GOEL
|
May 18, 1994 |
CHANDAN SINGH Vs. STATE OF HARYANA
|
October 15, 1994 |
CHANDER BHAN Vs. COLLECTOR GURGAON
|
December 15, 1994 |
CHANDER KANTA Vs. STATE OF PUNJAB
|
July 12, 1994 |
CHANDER PAL Vs. STATE OF HARYANA
|
November 11, 1994 |
CHANDER PARKASH Vs. STATE OF HARYANA
|
January 5, 1994 |
CHANDER SAIN S O SH BULBUL RAM Vs. STATE OF HARYANA
|
September 28, 1994 |
CHANDU LAL Vs. NIRMALA DEVI
|
March 30, 1994 |
CHARAN DASS Vs. STATE OF PUNJAB
|
July 19, 1994 |
CHARAN KAUR Vs. UJAGAR SINGH
|
March 23, 1994 |
CHARAN PAL KAUR Vs. STATE OF PUNJAB
|
May 29, 1994 |
CHARANJIT KAUR Vs. NACHHATTAR SINGH
|
September 9, 1994 |
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
September 20, 1994 |
CHARANJIT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY
|
May 18, 1994 |
CHHAJU RAM Vs. STATE BANK OF INDIA
|
February 8, 1994 |
CHHITAR Vs. GEETA DEVI
|
September 16, 1994 |
CHHOTI Vs. STATE OF HARYANA
|
December 19, 1994 |
CHHOTU Vs. BIJENDER KUMAR ETC
|
February 8, 1994 |
CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
February 3, 1994 |
CHIEF ENGINEER IRRIGATION DEPARTMENT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
January 31, 1994 |
CHIEF SECRETARY, PUNJAB, CHANDIGARH Vs. HAZURA SINGH
|
April 27, 1994 |
CHOPRA R P Vs. STATE OF PUNJAB
|
April 8, 1994 |
CITIZENS WELFARE COUNCIL Vs. STATE OF PUNJAB
|
April 11, 1994 |
COMMISSIONER OF INCOME TAX Vs. P N BERI
|
March 15, 1994 |
COMMISSIONER OF INCOME TAX Vs. A.P. AGGARWAL
|
July 8, 1994 |
COMMISSIONER OF INCOME TAX Vs. PANKAJ MUNJAL FAMILY TRUST.
|
November 23, 1994 |
COMMISSIONER OF INCOME-TAX Vs. D M BRICKS INDUSTRIES
|
February 3, 1994 |
COMMISSIONER OF INCOME-TAX Vs. CHUNI LAL
|
April 21, 1994 |
COMMISSIONER OF INCOME-TAX Vs. VINOD KUMAR BHATIA
|
July 12, 1994 |
COMMISSIONER OF INCOME-TAX Vs. LAKSHMI PRINTING CO
|
September 30, 1994 |
COMMISSIONER OF SURTAX/INCOME-TAX Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED
|
February 7, 1994 |
CONSTABLE AMRIK SINGH Vs. THE STATE OF PUNJAB
|
February 3, 1994 |
CONSTABLE OM PARKASH Vs. STATE OF HARYANA
|
February 16, 1994 |
COURT ON ITS OUN MOTION Vs. N S KANWAR
|
August 18, 1994 |
COURT ON ITS OWN MOTION Vs. SH N S KANWAR
|
August 18, 1994 |
COURT ON ITS OWN MOTION Vs. M S KAUSHIK
|
September 6, 1994 |
COURT ON ITS OWN MOTION Vs. SANJAY
|
October 27, 1994 |
COURT ON ITS OWN MOTION Vs. RURAL COLLEGE OF EDUCATION
|
July 9, 1994 |
COURT ON ITS OWN MOTION Vs. KULDEEP SINGH BURRA, ADVOCATE
|
July 15, 1994 |
COURTS ON ITS OWN MOTION Vs. RURAL COLLEGE OF EDUCATION
|
July 8, 1994 |
D.N. CHATURVEDI Vs. STATE OF PUNJAB
|
January 12, 1994 |
D.P. GOEL Vs. SURINDER GUPTA
|
February 3, 1994 |
DAIJIT SINGH RAJPUT Vs. RAM NIWAS JINDAL
|
April 27, 1994 |
DALBIR SINGH Vs. STATE OF HARYANA
|
July 12, 1994 |
DALBIR SINGH Vs. STATE OF PUNJAB
|
December 14, 1994 |
DALER SINGH Vs. STATE OF HARYANA
|
January 6, 1994 |
DALIP KAUR Vs. STATE OF PUNJAB
|
July 15, 1994 |
DALIP SINGH Vs. FOOD CORPORATION OF INDIA
|
May 6, 1994 |
DALIP SINGH Vs. KRISHNA KINRA
|
March 25, 1994 |
DALIP SINGH BISHNOI Vs. STATE OF HARYANA
|
January 21, 1994 |
DALJEET AND CO P LTD Vs. STATE OF PUNJAB
|
May 18, 1994 |
DALJIT KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 20, 1994 |
DALJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 1994 |
DALJIT SINGH RAJPUT Vs. STATE OF PUNJAB
|
June 17, 1994 |
DANAT KAUR ALIAS SANT KAUR Vs. HARBANS KAUR
|
April 19, 1994 |
DARBARA SINGH Vs. STATE OF PUNJAB
|
May 4, 1994 |
DARBARA SINGH Vs. GURDEEP SINGH
|
August 2, 1994 |
DAROPADI DEVI Vs. DAULAT RAM
|
November 19, 1994 |
DARSHAN LAL Vs. STATE OF HARYANA
|
December 19, 1994 |
DARSHAN SINGH Vs. UNION TERRITORY NEW DELHI
|
June 3, 1994 |
DARSHAN SINGH Vs. GURDEV SINGH
|
March 2, 1994 |
DARSHAN SINGH Vs. STATE OF HARYANA
|
October 24, 1994 |
DARSHANJIT KAUR Vs. FINANCIAL COMMISSIONER PLANNING
|
February 23, 1994 |
DASU Vs. STATE OF HARYANA
|
December 16, 1994 |
DAWASGIR Vs. STATE OF HARYANA
|
January 10, 1994 |
DAYA NAND Vs. STATE OF HARYANA
|
October 25, 1994 |
DAYA NAND Vs. D C GURGAON
|
October 25, 1994 |
DAYA NAND COLLEGE FOR WOMEN Vs. STATE OF HARYANA
|
August 26, 1994 |
DEEDAR SINGH Vs. STATE OF HARYANA THROUGH I G PRISONS, MANIMAJRA, HARYANA
|
December 1, 1994 |
DEEP CHAND Vs. STATE OF HARYANA
|
October 31, 1994 |
DEEPAK GUDWANI Vs. UNION OF INDIA
|
October 3, 1994 |
DERA SULLAR, TEHSIL AND DISTRICT PATIALA Vs. STATE OF PUNJAB
|
January 14, 1994 |
DES RAJ Vs. CHANAN MAL NEWAR
|
November 2, 1994 |
DEV DUTT Vs. STATE TRANSPORT COMMISSIONER, HARYANA
|
February 18, 1994 |
DEV RAJ Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 21, 1994 |
DEV RAJ MITTAL Vs. VIDYA SAGAR
|
March 21, 1994 |
DEV RAJ SALWAN Vs. CHIEF ENGINEER, PUBLIC HEALTH
|
May 5, 1994 |
DEV RAJ SHARMA Vs. STATE OF HARYANA
|
January 3, 1994 |
DEVINDER KUMAR Vs. HARYANA ROADWAYS
|
July 4, 1994 |
DEVINDER SINGH Vs. STATE OF PUNJAB
|
September 9, 1994 |
DEWAN CHAND Vs. SH DARSHAN LAL
|
April 28, 1994 |
DEWAN SINGH Vs. OM PARKASH
|
October 2, 1994 |
DHAN KAUR ALIAS DANO Vs. MAJOR SINGH
|
March 29, 1994 |
DHAN RAJ Vs. RAJESH
|
January 21, 1994 |
DHAN SINGH S I Vs. STATE OF HARYANA
|
May 5, 1994 |
DHANI RAM Vs. STATE OF HARYANA
|
December 9, 1994 |
DHARA SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
|
January 24, 1994 |
DHARAM CHAND Vs. STATE OF HARYANA
|
May 6, 1994 |
DHARAM PAL Vs. STATE OF PUNJAB
|
February 9, 1994 |
DHARAM PAL Vs. STATE OF HARYANA
|
December 13, 1994 |
DHARAM PAL Vs. STATE OF HARYANA
|
December 1, 1994 |
DHARAM SINGH Vs. HARYANA TOURISM CORP LTD CHD
|
February 7, 1994 |
DHARAM SINGH EX-CONSTABLE Vs. STATE OF PUNJAB
|
January 14, 1994 |
DHARAM VIR KALRA Vs. RAVINDER KUMAR
|
November 23, 1994 |
DHARAMA S/O JABBAR Vs. STATE OF HARYANA
|
November 24, 1994 |
DHARAMPAL SINGH Vs. STATE OF PUNJAB
|
November 28, 1994 |
DHARAMPAL SINGH Vs. STATE OF PUNJAB
|
October 27, 1994 |
DIAMOND CEMENTS UNIT OF MYSORE CEMENT LTD Vs. STATE OF HARYANA
|
November 28, 1994 |
DIGAMBER SINGH Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER
|
August 3, 1994 |
DILBAG SINGH Vs. STATE OF U.T., CHANDIGARH
|
August 25, 1994 |
DILBAG SINGH Vs. STATE OF HARYANA
|
March 29, 1994 |
DILDAR SINGH Vs. STATE OF PUNJAB
|
April 27, 1994 |
DIN DAYAL JATANA Vs. SOBH RAJ ALIAS SHOBA RAM
|
May 16, 1994 |
DINESH CHAND GARG Vs. DEPUTY COMMISSIONER YAMUNANAGAR
|
February 2, 1994 |
DINESH KUMAR Vs. THE STATE OF HARYANA
|
July 7, 1994 |
DINESH KUMAR SHARMA Vs. STATE OF HARYANA
|
January 20, 1994 |
DIRECTOR, STATE TRANSPORT, PB Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH
|
November 28, 1994 |
DOCTOR NAND LAL WALECHA Vs. STATE OF HARYANA
|
April 6, 1994 |
DR. DALBIR SINGH BAKSHI Vs. DR. HIMMAT SINGH ANEJA
|
May 9, 1994 |
DR. DIWAN CHAND Vs. STATE OF PUNJAB
|
May 18, 1994 |
DR. HARKIRAT SINGH Vs. STATE OF PUNJAB
|
January 13, 1994 |
DR. KASTURI MOHAN BATRA Vs. THE MAHARASHI DAYANAND UNIVERSITY AND OTHERS
|
February 10, 1994 |
DR. KHEM RAJ TULI Vs. STATE OF PUNJAB
|
April 8, 1994 |
DR. LALIT KUMAR SHARMA Vs. STATE OF HARYANA
|
July 12, 1994 |
DR. R.C. SHARMA Vs. BOARD OF GOVERNORS AND OTHERS
|
April 12, 1994 |
DR. S.K. MAHESHWARI Vs. CCS HARYANA AGRICULTURAL UNIVERSITY
|
April 11, 1994 |
DR. SUSHMA SHARMA Vs. STATE OF HARYANA AND ANOTHER.
|
March 21, 1994 |
DULI CHAND GUPTA Vs. CHANDIGARH HOUSING BOARD
|
March 4, 1994 |
EAST INDIA COTTON CO. Vs. HAR. STATE BOARD FOR PREVENTION & CONTROL
|
August 31, 1994 |
EAST INDIA COTTON MANF CO. LTD. Vs. HAR.STATE BOARD FOR PREVENTION & CONTROL OF WATER POLLUTION
|
August 26, 1994 |
EICHER GOODEARTH LTD Vs. STATE OF HARYANA ETC
|
May 2, 1994 |
ESCORTS TRACTOR LIMITED Vs. SALES TAX TRIBUNAL
|
September 5, 1994 |
EX Vs. UNION OF INDIA
|
April 29, 1994 |
EX CAPT P S GILL Vs. CHANDIGARH ADMN
|
February 15, 1994 |
EX. Vs. UNION OF INDIA AND ORS.
|
November 10, 1994 |
EXE ENGR CANAL LINING AREAS DVN Vs. SURJIT RAJ STORE CHOWKIDAR
|
January 14, 1994 |
FAKIR CHAND Vs. BHAGWAN DASS
|
July 8, 1994 |
FAQIR CHAND Vs. STATE OF PUNJAB
|
January 7, 1994 |
FARID PAPER MILLS P LTD Vs. PUNJAB FINANCIAL CORPORATION
|
May 17, 1994 |
FARIDABAD RUBBER SOLES PRIVATE LIMITED IN LIQN Vs. S L CHOPRA
|
June 3, 1994 |
FARSI DEVI Vs. STATE OF PUNJAB
|
November 8, 1994 |
FATEH CHAND Vs. NAIB SINGH
|
November 22, 1994 |
FATEH SON OF KANHIYA Vs. GRAM PANCHAYAT
|
March 3, 1994 |
FOOD CORPORATION OF INDIA Vs. REKHA SINGHAL
|
March 29, 1994 |
G K BHANDARI Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
|
December 6, 1994 |
G.S. RANDHAWA Vs. STATE OF PUNJAB
|
October 4, 1994 |
GABLES INDIA PVT LTD Vs. STATE OF PUNJAB
|
July 18, 1994 |
GANGA BISHAN Vs. STATE OF HARYANA
|
February 23, 1994 |
GAURI SHANKAR Vs. JAGMOHAN SEKHSARI PARTNER OF ASHOK ENTERPRISES
|
February 8, 1994 |
GAYUR AHMED Vs. STATE OF PUNJAB
|
November 10, 1994 |
GENERAL FINANCE CO Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
May 6, 1994 |
GENERAL MANAGER Vs. BRAHAM DASS
|
September 27, 1994 |
GHAN SHYAM Vs. STATE OF HARYANA
|
December 20, 1994 |
GHULLA SINGH Vs. SECRETARY, GOVERNMENT OF PUNJAB
|
September 21, 1994 |
GIAN CHAND Vs. STATE OF PUNJAB
|
February 14, 1994 |
GIAN CHAND Vs. BALBIR KUMAR ETC
|
March 10, 1994 |
GIAN CHAND SHARMA Vs. STATE OF PUNJAB
|
February 18, 1994 |
GIAN CHAND WALIA Vs. STATE OF HARYANA
|
January 17, 1994 |
GIANI HARJIT SINGH Vs. PARAMJIT KAUR
|
December 9, 1994 |
GIANI HIMMAT SINGH RAMTA Vs. HARNIRANJAN SINGH
|
March 24, 1994 |
GIRDHARI LAL BANSAL Vs. STATE OF HARYANA
|
April 8, 1994 |
Gobind Singh Vs. Krishna Devi
|
November 23, 1994 |
GOINDWAL STEELS LTD Vs. STATE OF PUNJAB
|
September 28, 1994 |
GOOLU Vs. GOVERNMENT OF HARYANA
|
April 6, 1994 |
GOPI RAM Vs. STATE OF PUNJAB
|
January 6, 1994 |
GORA SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES
|
February 8, 1994 |
GORLI Vs. NAVNEET KUMAR
|
July 6, 1994 |
GOVERNMENT FOOD INSPECTOR Vs. HANUMAN SINGH
|
April 27, 1994 |
GRAM PANCHAYAT Vs. SURAT SINGH
|
August 24, 1994 |
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
January 13, 1994 |
GRAM PANCHAYAT KATHEMAJRA Vs. UNION OF INDIA
|
September 21, 1994 |
GRAM PANCHAYAT KHIALA Vs. JOINT DIRECTOR PANCHKULA COMMISSIONER
|
January 20, 1994 |
GRAM PANCHAYAT MAJAHADPUR TEH & DISTT KAPURTHALA Vs. ADDITIONAL DIRECTOR, CONSOLIDATION, PUNJAB
|
February 2, 1994 |
GRAM PANCHAYAT OF VILLAGE SAHIB NAGAR ALIAS THERI Vs. STATE OF PUNJAB
|
January 27, 1994 |
GRAM PANCHAYAT VILLAGE JOKE-HARI-HAR Vs. UNION OF INDIA
|
March 23, 1994 |
GRAM PANCHAYAT, GUDHA Vs. STATE OF HARYANA
|
September 6, 1994 |
GROVER IRON STORE Vs. PIARA LAL
|
July 13, 1994 |
GUDDI DEVI Vs. STATE ELECTION COMMISSIONER HARYANA
|
December 20, 1994 |
GUGAN RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
|
February 1, 1994 |
GUJJAR SINGH Vs. KAUR SINGH
|
July 7, 1994 |
GULAM RASUL Vs. STATE OF PUNJAB
|
August 26, 1994 |
GULSHAN LAL AUL Vs. STATE OF PUNJAB
|
March 24, 1994 |
GULSHAN RAI Vs. DARSHAN LAL
|
August 18, 1994 |
GULZAR SINGH Vs. RANI ALIAS RAJ RANI
|
May 30, 1994 |
GULZAR SINGH KHOKHAR Vs. STATE OF PUNJAB
|
September 2, 1994 |
GURBACHAN SINGH Vs. S K TUTEJA
|
September 9, 1994 |
GURBACHAN SINGH Vs. STATE OF HARYANA
|
January 10, 1994 |
GURBAX SINGH Vs. STATE OF PUNJAB
|
March 30, 1994 |
GURBAX SINGH Vs. STATE OF HARYANA
|
July 8, 1994 |
GURBUX SINGH Vs. SUBEDAR SARWAN SINGH
|
June 3, 1994 |
GURCHANT SINGH Vs. STATE OF PUNJAB
|
July 22, 1994 |
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
January 6, 1994 |
GURCHARAN SINGH Vs. RAGHBIR CYCLES PVT LTD
|
April 19, 1994 |
GURDASPUR CENTRAL CO Vs. PRESIDING OFFICER AND ANOTHER
|
August 24, 1994 |
GURDEEP SINGH Vs. PUNJAB STATE
|
March 4, 1994 |
GURDEEP SINGH Vs. BALWINDER KAUR
|
December 14, 1994 |
GURDEEP SINGH Vs. STATE OF HARYANA
|
January 21, 1994 |
GURDEV SINGH Vs. STATE OF PUNJAB
|
July 28, 1994 |
GURDEV SINGH Vs. PUNJAB STATE
|
September 9, 1994 |
GURDIAL SINGH Vs. GENERAL PUBLIC
|
February 16, 1994 |
GURDIAL SINGH Vs. KARTAR SINGH
|
February 14, 1994 |
GURDIAL SINGH Vs. THE DIRECTOR GENERAL OF PRISONS
|
January 14, 1994 |
GURDIAL SINGH Vs. STATE OF PUNJAB
|
January 25, 1994 |
GURDIAL SINGH VIRK Vs. STATE OF PUNJAB
|
February 8, 1994 |
GURDIP KAUR Vs. BALBIR SINGH
|
December 1, 1994 |
GURMESH BISHNOI Vs. STATE OF HARYANA
|
December 20, 1994 |
GURMINDER SINGH Vs. BATALA CO-OPERATIVE SUGAR MILLS LTD
|
December 14, 1994 |
GURNAM SINGH Vs. STATE OF PUNJAB
|
March 2, 1994 |
GURNAM SINGH Vs. UNION OF INDIA
|
April 19, 1994 |
GURNAM SINGH Vs. STATE OF HARYANA
|
September 5, 1994 |
GURTEJ SINGH Vs. STATE OF PUNJAB
|
November 23, 1994 |
GURU NANAK EDUCATIONAL SCIENTIFIC AND CULTURAL SOCIETY Vs. HARBANS LAL AND BROTHERS
|
November 23, 1994 |
GURVINDER SINGH ALIAS TONI Vs. STATE OF PUNJAB AND 2 ORS
|
December 15, 1994 |
HAKAM DEV Vs. TEK CHAND
|
August 23, 1994 |
HAKIM SINGH SARPANCH Vs. STATE OF PUNJAB
|
March 28, 1994 |
HAMIR SINGH Vs. BHAG SINGH
|
November 7, 1994 |
HAMIR SINGH Vs. BHAGWAN SINGH
|
January 25, 1994 |
HANS RAJ MAHAJAN AND SONS P LTD Vs. COLLECTOR LAND ACQUISITION INDUSTRIES DEPTT
|
August 3, 1994 |
HANUMAN DASS Vs. HANS RAJ
|
February 4, 1994 |
HAPPY KUMAR Vs. SHIAM SUNDER
|
May 9, 1994 |
HARBANS KAUR Vs. JOGINDER SINGH
|
November 9, 1994 |
HARBANS LAL Vs. DISTRICT MAGISTRATE
|
November 22, 1994 |
HARBANS LAL Vs. STATE OF HARYANA
|
March 1, 1994 |
HARBANS SINGH Vs. STATE OF PUNJAB
|
November 8, 1994 |
HARBANS SINGH Vs. STATE OF PUNJAB
|
January 10, 1994 |
HARBANS SINGH KHIPAL Vs. STATE OF PUNJAB
|
September 30, 1994 |
HARBAX SINGH Vs. STATE OF PUNJAB
|
November 25, 1994 |
HARBHAJAN KAUR Vs. STATE OF PUNJAB
|
February 8, 1994 |
HARBHAJAN SINGH Vs. SECRETARY GOVERNMENT OF PUNJAB TRANSPORT DEPARTMENT
|
March 8, 1994 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
October 10, 1994 |
HARBILAS RAI BANSAL Vs. UNION OF INDIA
|
April 28, 1994 |
HARCHAND KAUR Vs. HARINDER SINGH
|
January 21, 1994 |
HARCHAND SINGH Vs. STATE OF PUNJAB
|
April 25, 1994 |
HARCHARAN SINGH Vs. PUNJAB STATE TUBEWELL CORPORATION
|
March 31, 1994 |
HARCHARAN SINGH Vs. STATE OF PUNJAB
|
July 8, 1994 |
HARDEEP KAUR Vs. STATE OF PUNJAB
|
August 17, 1994 |
HARDEEP SINGH Vs. PUNJAB TOURISM DEVELOPMENT LTD
|
August 18, 1994 |
HARDEV SINGH Vs. STATE OF PUNJAB
|
January 10, 1994 |
HARDEV SINGH Vs. STATE OF HARYANA
|
September 20, 1994 |
HARDIP SINGH Vs. UNION OF INDIA
|
August 31, 1994 |
HARDIT SINGH Vs. UNION OF INDIA
|
August 31, 1994 |
HARDIT SINGH Vs. STATE OF PUNJAB
|
March 2, 1994 |
HARI RAM SINGLA Vs. STATE OF HARYANA
|
February 18, 1994 |
HARI SINGH Vs. THE FOOD CORPORATION OF INDIA
|
January 17, 1994 |
HARINDER SINGH Vs. MOHINDER SINGH
|
July 5, 1994 |
HARISH AGGARWAL Vs. BANK OF INDIA
|
April 22, 1994 |
HARISH CHAND Vs. STATE OF HARYANA
|
January 4, 1994 |
HARISH KUMAR Vs. STATE OF PUNJAB
|
December 15, 1994 |
HARISH KUMAR VIRJA Vs. STATE OF HARYANA
|
February 2, 1994 |
HARJINDER KAUR Vs. STATE OF PUNJAB
|
February 24, 1994 |
HARJINDER SINGH Vs. STATE OF HARYANA ETC
|
February 21, 1994 |
HARJINDER SINGH ALIAS BHOOLU Vs. STATE OF PUNJAB
|
August 22, 1994 |
HARJIT SINGH Vs. UNION OF INDIA
|
May 16, 1994 |
HARMAN BAWA P LTD Vs. STATE OF PUNJAB
|
September 28, 1994 |
HARMINDER SINGH Vs. STATE OF PUNJAB
|
December 13, 1994 |
HARNAM SINGH Vs. STATE OF PUNJAB
|
January 18, 1994 |
HARPAL SINGH Vs. RAVINDER KAUR
|
January 24, 1994 |
HARPAL SINGH KASHYAP Vs. SHAKUNTALA
|
October 6, 1994 |
HARPHOOL SINGH Vs. INCOME-TAX SETTLEMENT COMMISSION
|
September 30, 1994 |
HARPHUL Vs. HARYANA FINANCIAL CORPORATION
|
January 4, 1994 |
HARPREET KAUR Vs. PUNJAB SCHOOL EDUCATION BOARD, MOHALI
|
November 25, 1994 |
HARWINDER MANN Vs. GURPAL SINGH MANN
|
July 14, 1994 |
HARYANA CONCRETE PRODUCTS LTD Vs. STATE OF HARYANA
|
May 18, 1994 |
HARYANA ELECTRO STEEL LIMITED IN LIQUIDATION Vs. HARYANA FINANCIAL CORPORATION CHANDIGARH
|
June 2, 1994 |
HARYANA HANDLOOM WEAVERS APEX COOPERATIVE SOCIETY LTD PANIPAT (KARNAL) Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
September 1, 1994 |
HARYANA HOTELS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
March 31, 1994 |
HARYANA HOUSING BOARD Vs. HARYANA HOUSING BOARDS EMPLOYEES UNION
|
July 27, 1994 |
HARYANA STATE BIOLOGISTS ASSOCIATION Vs. STATE OF HARYANA
|
February 18, 1994 |
HARYANA STATE ELECTRICITY BOARD Vs. KARTAR SINGH
|
January 21, 1994 |
HARYANA STATE FEDERATION OF CONSUMERS CO-OP WHOLESALE STORES LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES, HARYANA
|
September 9, 1994 |
HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
April 7, 1994 |
HARYANA STATE SOCIAL WELFARE ADVISORY BOARD Vs. SUDESH KUMARI SHARMA
|
October 5, 1994 |
HARYANA VANASPATI AND GENERAL MILLS Vs. STATE OF HARYANA
|
July 15, 1994 |
HASAMUDDIN Vs. SECRETARY TO GOVERNMENT PUNJAB
|
October 5, 1994 |
HASSAN KHAN AND ORS. Vs. STATE OF HARYANA
|
August 4, 1994 |
HAZARA SINGH Vs. FINANCIAL COMMISSIONER
|
December 13, 1994 |
HEM CHANDER Vs. STATE OF HARYANA
|
September 30, 1994 |
HEM RAJ Vs. RAMESH KUMAR KHOSLA
|
August 23, 1994 |
HENNA EXPORT CORPORATION Vs. RAKESH MATHUR INSPECTOR ANTI-EVASION CENTRAL EXCISE COLLECTORATE
|
September 2, 1994 |
HIMAT RAI NAGPAL Vs. STATE OF HARYANA
|
January 27, 1994 |
HINDU EDUCATION SOCIETY REGD Vs. SHYAM SUNDER PASRIJA
|
November 15, 1994 |
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE OF HARYANA
|
August 17, 1994 |
HIRA LAL Vs. STATE OF HARYANA
|
March 4, 1994 |
HIRA LAL Vs. UNION TERRITORY
|
February 15, 1994 |
HIRA LAL GUPTA Vs. STATE OF HARYANA
|
May 20, 1994 |
HOSHIARPUR AZAD TRANSPORT CO LTD Vs. SUTLEJ LAND FINANCE PVT LTD
|
September 21, 1994 |
HUKAM SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
July 29, 1994 |
HUNTA RAM Vs. MOHAN SINGH
|
March 9, 1994 |
I D KAUSHIK Vs. STATE OF HARYANA
|
October 12, 1994 |
I M SHARMA Vs. UCO BANK, HEAD OFFICE CALCUTTA
|
July 29, 1994 |
INDER MOHINI Vs. STATE OF PUNJAB
|
August 26, 1994 |
INDER SINGH Vs. MANAGING DIRECTOR, PUNJAB STATE CIVIL SUPPLIES CORP.
|
May 10, 1994 |
INDER SINGH Vs. STATE OF PUNJAB
|
May 4, 1994 |
INDER SINGH SON OF KISHNA Vs. STATE OF HARYANA
|
January 5, 1994 |
INDERJEET KHURANA Vs. STATE OF HARYANA
|
December 16, 1994 |
INDERJEET SINGH Vs. STATE OF PUNJAB
|
July 19, 1994 |
INDERJIT KAUR Vs. DISTRICT AND SESSIONS JUDGE, PATIALA AND OTHERS
|
September 5, 1994 |
INDERJIT KAUR Vs. CHIEF SECRETARY TO GOVERNMENT PUNJAB
|
November 21, 1994 |
INDERJIT KAUSHIK Vs. STATE OF PUNJAB
|
May 18, 1994 |
INDIAN EX-SERVICES LEAGUE Vs. STATE OF PUNJAB
|
September 26, 1994 |
INDIAN OIL CORPORATION Vs. STATE OF PUNJAB
|
January 3, 1994 |
INDIAN OIL CORPORATION LIMITED Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY JALANDHAR-I
|
September 1, 1994 |
INDIRA Vs. BALBIR SINGH
|
August 17, 1994 |
INDO AMERICAN HYBRID SEEDS Vs. CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION CHANDIGARH ADMINISTRATION CHANDIGARH
|
November 25, 1994 |
INDRA ARORA Vs. STATE OF PUNJAB
|
July 25, 1994 |
INDU BALA Vs. STATE OF HARYANA
|
April 18, 1994 |
INSPECTOR RAM LUBHAYA BAGGA Vs. STATE OF PUNJAB
|
September 2, 1994 |
INSPECTORATE STAFF UNION FOOD AND SUPPLIES DEPTT Vs. STATE OF PUNJAB
|
January 5, 1994 |
IQBAL SINGH Vs. STATE OF PUNJAB
|
January 21, 1994 |
ISHAM SINGH Vs. STATE OF HARYANA ETC
|
April 4, 1994 |
ISHAR SINGH Vs. STATE OF PUNJAB
|
January 1, 1994 |
ISHAR SINGH Vs. STATE OF PUNJAB
|
February 7, 1994 |
ISHWAR DAYAL Vs. SHANTI DEVI
|
March 7, 1994 |
J D RATRA Vs. PRESIDING OFFICER
|
September 12, 1994 |
J.S. SANGHERA Vs. STATE OF PUNJAB
|
April 28, 1994 |
JACQUELINE KAPOOR Vs. SURINDER PAL KAPOOR
|
May 20, 1994 |
JAG MOHAN SINGH Vs. STATE OF HARYANA
|
July 12, 1994 |
JAGAN NATH Vs. RAM SARAN
|
February 15, 1994 |
JAGAN NATH Vs. STATE OF HARYANA
|
November 21, 1994 |
JAGAT RAM Vs. STATE OF PUNJAB
|
February 18, 1994 |
JAGAT SINGH Vs. HARYANA STATE
|
November 17, 1994 |
JAGAT SINGH Vs. STATE OF HARYANA
|
October 5, 1994 |
JAGBIR SINGH ALIAS LILU Vs. STATE OF HARYANA
|
February 11, 1994 |
JAGDEV SINGH Vs. PUNJABI UNIVERSITY, PATIALA
|
January 11, 1994 |
JAGDISH CHAND Vs. LABOUR COMMISSIONER
|
October 5, 1994 |
JAGDISH CHANDER Vs. THE STATE OF HARYANA
|
May 6, 1994 |
JAGDISH CHANDER Vs. PUNJAB STATE
|
March 31, 1994 |
JAGDISH CHANDER TOOR Vs. SHASHI KALA
|
May 19, 1994 |
JAGDISH KUMAR, ASSISTANT FOOD & SUPPLIES OFFICER Vs. STATE OF PUNJAB
|
July 5, 1994 |
JAGDISH LAL Vs. LEENA ALIAS BABY
|
April 28, 1994 |
JAGDISH RAI Vs. STATE OF PUNJAB
|
February 8, 1994 |
JAGDISH SINGH Vs. BHARAT SINGH
|
November 28, 1994 |
JAGGA SINGH Vs. HARPAL SINGH
|
August 8, 1994 |
JAGIR KAUR Vs. STATE OF PUNJAB
|
December 6, 1994 |
JAGIR SINGH Vs. STATE OF PUNJAB
|
February 17, 1994 |
JAGIR SINGH Vs. STATE OF PUNJAB
|
January 4, 1994 |
JAGIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
May 2, 1994 |
JAGJIT KAPOOR Vs. STATE OF PUNJAB
|
September 6, 1994 |
JAGJIT SINGH Vs. STATE OF PUNJAB
|
January 14, 1994 |
JAGJIT SINGH Vs. MOHINDER PAL
|
January 13, 1994 |
JAGJIT SINGH Vs. STATE OF PUNJAB
|
March 4, 1994 |
JAGJIT SINGH Vs. STATE OF PUNJAB
|
May 25, 1994 |
JAGMOHAN SINGH Vs. PREM KUMAR PARAS DAS
|
November 22, 1994 |
JAGRAJ SINGH Vs. THE STATE OF PUNJAB
|
August 3, 1994 |
JAGRAON CO-OPERATIVE SUGAR MILLS LTD Vs. STATE OF PUNJAB
|
February 16, 1994 |
JAGROOP SINGH Vs. BHAJNA
|
March 21, 1994 |
JAGTAR SINGH Vs. STATE OF PUNJAB
|
January 12, 1994 |
JAGVIR SINGH Vs. DILAWAR SINGH
|
September 13, 1994 |
JAGWANTI DEVI WIDOW Vs. PARAMJIT SINGH
|
May 4, 1994 |
JAI GOPAL KHANNA Vs. J K ENGINEERING WORKS INDL AREA JALANDHAR
|
July 18, 1994 |
JAI PARKASH BHARDWAJ Vs. UNION OF INDIA
|
January 12, 1994 |
JAI PRAKASH Vs. STATE OF HARYANA
|
December 13, 1994 |
JAI RAM Vs. COLLECTOR YAMUNNAGAR
|
October 27, 1994 |
JAIMAL Vs. HARYANA STATE
|
January 5, 1994 |
JAIN STEEL INDUSTRIES Vs. STATE OF PUNJAB
|
November 21, 1994 |
JALANDHAR CENTRAL COOPERATIVE BANKS EMPLOYEES Vs. STATE OF PUNJAB
|
March 4, 1994 |
JALANDHAR GARDEN COLONY COOP SOCIETY LTD Vs. PUNJAB WAKF BOARD
|
August 26, 1994 |
JAMIET SINGH Vs. THE DISTRICT & SESSIONS JUDGE, AMRITSAR
|
October 26, 1994 |
JAMIL KHAN Vs. STATE OF HARYANA
|
November 21, 1994 |
JANAK RAJ RANA Vs. ABHIMANYU SINGH
|
June 2, 1994 |
JANG SINGH Vs. JAI SINGH
|
May 4, 1994 |
JANG SINGH Vs. STATE OF PUNJAB
|
December 14, 1994 |
JANGIR SINGH Vs. SUBEG SINGH
|
March 24, 1994 |
JARMAN SINGH Vs. FINANCIAL COMMISSIONER APPEALS
|
December 13, 1994 |
JARNAIL SINGH Vs. STATE OF HARYANA
|
August 24, 1994 |
JASBIR KAUR Vs. STATE OF PUNJAB
|
December 14, 1994 |
JASBIR SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
September 15, 1994 |
JASBIR SINGH Vs. STATE OF HARYANA
|
October 6, 1994 |
JASBIR SINGH SANDHU Vs. STATE OF PUNJAB
|
November 14, 1994 |
JASJIT SINGH Vs. CHARANJIT KAUR
|
April 11, 1994 |
JASJIT TRANSPORT COMPANY (REGD ) AMRITSAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB
|
April 7, 1994 |
JASKARAN SINGH Vs. STATE OF PUNJAB
|
October 24, 1994 |
JASMER SINGH Vs. STATE OF PUNJAB
|
February 9, 1994 |
JASPAL KAUR Vs. STATE OF PUNJAB
|
September 6, 1994 |
JASPAL SINGH Vs. SARDUL SINGH
|
March 29, 1994 |
JASPAL SINGH Vs. STATE OF HARYANA
|
December 20, 1994 |
JASPAL SINGH Vs. STATE OF HARYANA
|
January 11, 1994 |
JASSA SINGH S O SH SURAIN SINGH Vs. STATE OF PUNJAB
|
November 8, 1994 |
JASSI Vs. STATE OF HARYANA
|
December 14, 1994 |
JASVIR INDER SINGH Vs. NATHU
|
March 30, 1994 |
JASWANT SINGH Vs. STATE OF HARYANA
|
March 24, 1994 |
JASWANT SINGH Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
|
May 19, 1994 |
JASWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 24, 1994 |
JASWINDER KUMAR Vs. SHIVALIK COLLEGE, NAYA NANGAL DISTRICT ROPAR
|
May 7, 1994 |
JASWINDER SINGH Vs. STATE OF HARYANA
|
August 19, 1994 |
JAT SINGH Vs. STATE OF PUNJAB
|
January 6, 1994 |
JATI SINGH Vs. GRAM SABHA, DALUANA
|
November 9, 1994 |
JATINDER KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
December 20, 1994 |
JATINDER PODDAR Vs. PREM NATH SHARMA
|
July 8, 1994 |
JATINDERBIR SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION & HOLDINGS
|
November 24, 1994 |
JAY SHREE AGRO INDUSTRIES PVT. LTD. Vs. STATE OF HARYANA
|
September 15, 1994 |
JEET KUMAR Vs. RAMA KUMARI
|
September 6, 1994 |
JEO MIRZA Vs. STATE OF PUNJAB
|
November 22, 1994 |
JINDAL STEEL CORPORATION Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY
|
January 20, 1994 |
JITENDER KUMAR VERMA Vs. STATE OF HARYANA
|
May 30, 1994 |
JIWANI Vs. JAI LAL
|
September 8, 1994 |
JOGINDER KAUR Vs. STATE OF PUNJAB
|
May 3, 1994 |
JOGINDER NATH MAHAJAN Vs. PUNJAB HOUSING DEVELOPMENT BOARD
|
March 31, 1994 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
March 24, 1994 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 27, 1994 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
November 8, 1994 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
December 12, 1994 |
JOGINDER SINGH Vs. STATE OF HARYANA
|
August 4, 1994 |
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT OF PUNJAB
|
March 9, 1994 |
JOGINDER SINGH Vs. MANGAL SINGH
|
September 15, 1994 |
JOGINDER SINGH Vs. TARSEM LAL
|
November 29, 1994 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 16, 1994 |
JOGINDER SINGH BHATTI Vs. STATE OF PUNJAB AND OTHERS
|
November 10, 1994 |
JORA Vs. STATE OF HARYANA
|
December 8, 1994 |
JORKI ANDEWALI CO-OP AGRICULTURE SERVICE SOCIETY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA
|
January 21, 1994 |
JUGRAJ SINGH Vs. LABH SINGH
|
May 31, 1994 |
K C GUPTA Vs. STATE OF HARYANA
|
September 21, 1994 |
K G VERMA Vs. UNION TERRITORY OF CHANDIGARH
|
February 4, 1994 |
K L BHARDWAJ Vs. P S E B
|
November 24, 1994 |
K L KOHLI Vs. STATE OF HARYANA
|
February 11, 1994 |
K N NAUHRIA Vs. STATE BANK OF INDIA
|
March 15, 1994 |
K.B. MALIK Vs. STATE OF HARYANA
|
June 2, 1994 |
KABAL SINGH Vs. MOHINDER KAUR
|
June 1, 1994 |
KABUL SINGH Vs. BALJINDER KAUR
|
May 27, 1994 |
KABUL SINGH SABHARWAL Vs. STATE OF PUNJAB
|
March 7, 1994 |
KAILA NATH Vs. MALKIAT SINGH
|
November 29, 1994 |
KAILASH DEVI AND ANR. Vs. SARWAN KUMAR AND ORS.
|
May 26, 1994 |
KAILASH WATI Vs. GURBACHAN SINGH
|
November 11, 1994 |
KAITHAL COOPERATIVE SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
October 24, 1994 |
KAKA SINGH Vs. STATE OF PUNJAB
|
November 15, 1994 |
KAKA SINGH @ KARAM SINGH Vs. STATE OF PUNJAB
|
August 22, 1994 |
KAKU Vs. STATE OF HARYANA
|
September 5, 1994 |
KALA RAM Vs. STATE OF PUNJAB
|
September 14, 1994 |
KALA SINGH Vs. STATE OF PUNJAB
|
August 30, 1994 |
KALKAJI COMPRESSORS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
July 5, 1994 |
KALUK SINGH Vs. STATE OF PUNJAB
|
July 13, 1994 |
KAMALJEET KAUR Vs. HARYANA SCHOOL EDUCATION BOARD
|
November 24, 1994 |
KAMALJOT KAUR Vs. THE STATE OF PUNJAB
|
January 21, 1994 |
KAMALUDIN ALIAS KAMAL Vs. MANGAL DAS
|
January 10, 1994 |
KAMLA DEVI Vs. THE STATE OF PUNJAB
|
January 13, 1994 |
KAMLA JAIN Vs. STATE OF HARYANA
|
April 8, 1994 |
KAMLESH Vs. STATE OF HARYANA
|
July 29, 1994 |
KAMLESH RANI Vs. STATE OF PUNJAB
|
February 14, 1994 |
KAMRU Vs. STATE OF HARYANA
|
May 4, 1994 |
KANCHAN BALA ALIAS ANJANA Vs. RAM LAL
|
April 29, 1994 |
KANWAR SINGH DHAMI Vs. STATE OF PUNJAB
|
November 1, 1994 |
KANWARJIT SINGH Vs. UNION OF INDIA
|
April 27, 1994 |
KANWARJIT SINGH Vs. PRITAM KAUR
|
October 11, 1994 |
KAPIL MEHRA Vs. SANJEEV JAIN
|
February 3, 1994 |
KARAM CHAND Vs. STATE
|
May 13, 1994 |
KARAM CHAND Vs. STATE TRANSPORT CONTROLLER
|
July 8, 1994 |
KARAM KAUR Vs. STATE OF PUNJAB
|
July 18, 1994 |
KARAM SINGH Vs. STATE OF HARYANA
|
January 4, 1994 |
KARAM SINGH Vs. STATE OF PUNJAB
|
November 9, 1994 |
KARAMBIR Vs. STATE OF HARYANA
|
March 31, 1994 |
KARAMVIR Vs. STATE OF HARYANA
|
January 7, 1994 |
KARNAIL SINGH Vs. RISAL SINGH
|
January 17, 1994 |
KARNAIL SINGH Vs. STATE OF PUNJAB
|
November 23, 1994 |
KARNAL CENTRAL COOPERATIVE BANK LTD Vs. STATE OF HARYANA
|
January 10, 1994 |
KARNAL CENTRAL COOPERATIVE SOCIETIES BANK LTD Vs. STATE OF HARYANA
|
August 19, 1994 |
KARTAR KAUR Vs. STATE OF PUNJAB
|
August 3, 1994 |
KARTAR SINGH Vs. STATE OF PUNJAB
|
June 2, 1994 |
KARTAR SINGH Vs. STATE OF HARYANA
|
September 5, 1994 |
KARTAR SINGH Vs. STATE OF HARYANA
|
November 14, 1994 |
KASHMIR KAUR Vs. STATE OF PUNJAB
|
November 14, 1994 |
KASHMIRI LAL Vs. PRESIDENT MUNICIPAL COMMITTEE
|
February 9, 1994 |
KASHMIRI LAL Vs. STATE OF PUNJAB
|
February 11, 1994 |
KESAR SINGH Vs. STATE OF PUNJAB
|
May 6, 1994 |
KESHWA NAND Vs. BHAG SINGH
|
February 17, 1994 |
KESHWA NAND MUNICIPAL COMMISSIONER Vs. TEJWANT SINGH
|
October 6, 1994 |
KEWAL KRISHAN Vs. UNION OF INDIA
|
November 30, 1994 |
KEWAL KRISHAN Vs. PUNJAB NATIONAL BANK
|
January 6, 1994 |
KEWAL SINGH Vs. STATE OF PUNJAB
|
July 12, 1994 |
KEWAL SONS Vs. SAJJAN KAUR
|
September 2, 1994 |
KEWAL VASUDEVA Vs. STATE OF PUNJAB
|
August 22, 1994 |
KHANDA SINGH Vs. NATHA SINGH
|
April 22, 1994 |
KHAYAL CHAND Vs. STATE OF PUNJAB
|
August 5, 1994 |
KHETU LAL Vs. STATE OF PUNJAB
|
May 27, 1994 |
KHILONI Vs. MUNICIPAL COMMITTEE
|
November 9, 1994 |
KHUSHI RAM Vs. BANKING SERVICE RECRUITMENT BOARD
|
July 4, 1994 |
KIRAN RANI Vs. KRISHAN KUMAR
|
March 1, 1994 |
KISHAN LAL Vs. PUNJAB NATIONAL BANK
|
January 10, 1994 |
KISHAN SINGH Vs. STATE OF PUNJAB
|
December 24, 1994 |
KISHAN SINGH KAMAL Vs. SURINDER KUMAR
|
November 22, 1994 |
KISHORI LAL Vs. RADHA RANI GUPTA
|
August 30, 1994 |
KONE INTERNATIONAL P LTD Vs. SYNDICATE BANK
|
March 25, 1994 |
KRISHAN Vs. STATE OF HARYANA
|
September 22, 1994 |
KRISHAN CHAND Vs. STATE OF PUNJAB
|
February 24, 1994 |
KRISHAN KUMAR RAO Vs. HARYANA WAREHOUSING CORPORATION
|
July 5, 1994 |
KRISHAN LAL Vs. ISHAR SINGH
|
July 6, 1994 |
KRISHAN LAL AGGARWAL Vs. THE STATE OF PUNJAB AND ORS.
|
September 8, 1994 |
KRISHAN LAL VERMA Vs. STATE OF HARYANA
|
February 18, 1994 |
KRISHANA Vs. RAJINDER KUMAR
|
October 11, 1994 |
KRISHNA DEVI Vs. HARYANA STATE ELECTRICITY BOARD
|
September 21, 1994 |
KRISHNA KINRA Vs. DALIP SINGH
|
March 25, 1994 |
KRISHNA LAL Vs. UNION OF INDIA
|
May 4, 1994 |
KRISHNA MEHTA Vs. STATE OF HARYANA
|
February 22, 1994 |
KRISHNA RAM KUMAR Vs. STATE OF PUNJAB
|
May 5, 1994 |
KRISHNA WANTI Vs. STATE OF PUNJAB
|
January 20, 1994 |
KULBHUSHAN Vs. STATE OF HARYANA
|
September 3, 1994 |
KULBIR SINGH Vs. PUNJAB STATE LEATHER DEVELOPMENT CORP. LTD.
|
May 6, 1994 |
KULDEEP SINGH Vs. STATE OF PUNJAB
|
February 17, 1994 |
KULDIP KUMAR Vs. STATE OF HARYANA
|
October 25, 1994 |
KULDIP KUMAR SHARMA Vs. PEPSU ROAD TRANSPORT CORPN
|
January 7, 1994 |
KULDIP SINGH Vs. SHIV SARAN DASS RAKESH KUMAR
|
November 7, 1994 |
KULDIP SINGH GOSWAMI Vs. BACHAN LAL
|
August 25, 1994 |
KULVINDER SINGH Vs. MANJEET KAUR
|
April 26, 1994 |
KULWANT KAUR Vs. STATE OF PUNJAB
|
January 13, 1994 |
KULWANT KAUR Vs. STATE OF PUNJAB
|
November 1, 1994 |
KULWANT RAI AGGARWAL Vs. STATE OF PUNJAB
|
April 22, 1994 |
KULWANT SINGH Vs. STATE OF PUNJAB
|
May 19, 1994 |
KULWANT SINGH Vs. STATE OF PUNJAB
|
January 14, 1994 |
KULWANT SINGH Vs. PUNJAB UNIVERSITY, CHANDIGARH
|
November 28, 1994 |
KULWANT SINGH MANAGING DIRECTOR OF THE NAWANSHAHR CENTRAL CO-OPERATIVE BANK Vs. STATE OF PUNJAB
|
September 22, 1994 |
KULWANT SINGH SURI Vs. HARINDER SINGH
|
May 27, 1994 |
KUMARI SALON Vs. SURJIT KUMAR RATTI
|
September 9, 1994 |
KUMARI SANJU Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
September 8, 1994 |
KUSUM SOOD Vs. UNITED INDIA INSURANCE COMPANY LTD
|
May 26, 1994 |
LABH SINGH Vs. STATE OF HARYANA
|
September 2, 1994 |
LACHHMAN Vs. STATE OF HARYANA
|
February 1, 1994 |
LACHHMAN SINGH Vs. STATE OF PUNJAB
|
September 16, 1994 |
LAIQ SINGH Vs. STATE OF PUNJAB
|
August 18, 1994 |
LAKHBIR SINGH Vs. BINDER SINGH
|
November 11, 1994 |
LAL CHAND Vs. KISHAN MURARI GOEL
|
November 1, 1994 |
LALIT KUMAR Vs. STATE OF HARYANA
|
March 31, 1994 |
LALIT KUMAR ALIAS MANGA Vs. SUSHMA SHARMA
|
March 21, 1994 |
LALITA Vs. OM PARKASH
|
April 29, 1994 |
LALTA RANI Vs. PREM CHAND
|
May 19, 1994 |
LATIF AHMED THIND Vs. STATE OF PUNJAB
|
May 10, 1994 |
LEELA WATI Vs. STATE OF HARYANA AND ANOTHER
|
April 29, 1994 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ATAM PARKASH SHARMA
|
May 24, 1994 |
LT COL GURIQBAL SINGH Vs. PUNJAB COMMUNICATIONS LIMITED A GOVERNMENT UNDERTAKING
|
February 15, 1994 |
LT COL GURIQBAL SINGH Vs. PUNJAB COMMUNICATIONS LIMITED, MOHALI
|
February 16, 1994 |
LUDHIANA IMPROVEMENT TRUST Vs. BACHAN KAUR
|
September 2, 1994 |
LUDHIANA WOOL SYNDICATE Vs. UNION OF INDIA
|
April 29, 1994 |
M D SINGH Vs. REGISTRAR, GURU NANAK DEV UNIV , AMRITSAR
|
January 18, 1994 |
M M MEHTA Vs. STATE OF HARYANA
|
July 4, 1994 |
M.B. MEHTAB, EX Vs. STATE OF PUNJAB AND ANOTHER
|
May 5, 1994 |
MADAN GOPAL Vs. STATE OF HARYANA
|
September 21, 1994 |
MADAN GOPAL MARYA Vs. STATE OF HARYANA
|
April 29, 1994 |
MADAN LAL Vs. REGISTRAR COOPERATIVE SOCIETIES
|
September 3, 1994 |
MADAN LAL GIRDHAR Vs. UNION OF INDIA
|
August 18, 1994 |
MAGHAR SINGH Vs. JASWANT SINGH
|
May 19, 1994 |
MAHA SINGH Vs. STATE OF HARYANA
|
February 3, 1994 |
MAHA SINGH SINHMAR Vs. STATE OF HARYANA
|
July 15, 1994 |
MAHABIR Vs. STATE OF HARYANA
|
February 17, 1994 |
MAHABIR PRASHAD SHARMA Vs. COLLECTOR REWARI AT NARNAUL
|
February 22, 1994 |
MAHABIR SINGH Vs. STATE OF HARYANA
|
May 26, 1994 |
MAHAL SINGH Vs. STATE OF PUNJAB
|
January 14, 1994 |
MAHAL SINGH Vs. STATE OF PUNJAB
|
November 14, 1994 |
MAHAN SINGH Vs. COLLECTOR ETC
|
March 9, 1994 |
MAHANT LAL Vs. STATE OF HARYANA
|
May 27, 1994 |
MAHARSHI DAYANAND UNIVERSITY, ROHTAK Vs. GAGAN CHHABRA
|
September 22, 1994 |
MAHAVIR SINGH Vs. STATE OF HARYANA
|
February 10, 1994 |
MAHENDER PAL Vs. YOGESHWAR PARSHAD
|
July 26, 1994 |
MAHENDER SINGH Vs. STATE OF HARYANA
|
February 9, 1994 |
MAHIPAT Vs. STATE OF HARYANA
|
March 17, 1994 |
MAJ RAJBIR SINGH Vs. SURINDER KAUR
|
March 3, 1994 |
MAJHAIL SINGH Vs. SMT. JAGIR KAUR
|
September 5, 1994 |
MAJOR GENERAL RAJ PAL SINGH Vs. UNION OF INDIA
|
May 12, 1994 |
MAJOR M P S BHULLAR Vs. STATE OF PUNJAB
|
November 1, 1994 |
MAJOR SINGH Vs. STATE OF PUNJAB
|
February 11, 1994 |
MAJOR SINGH Vs. GURDEV KAUR
|
March 23, 1994 |
MAKHAN SINGH Vs. STATE OF PUNJAB
|
August 24, 1994 |
MAL SINGH Vs. STATE OF PUNJAB
|
May 6, 1994 |
MALIK SUSHIL KUMAR Vs. STATE OF HARYANA
|
February 17, 1994 |
MALKIAT SINGH Vs. STATE OF PUNJAB
|
December 1, 1994 |
MALWINDER SINGH Vs. STATE OF PUNJAB
|
January 14, 1994 |
MAMTA RANI Vs. SATISH KUMAR GOGIA
|
September 5, 1994 |
MANAGING SOCIETY OF THE DAYANAND MEDICAL COLLEGE AND HOSPITAL LUDHIANA Vs. STATE OF PUNJAB
|
November 14, 1994 |
MANDAR THAKAR JI Vs. GURBAX SINGH
|
May 4, 1994 |
MANDEEP VIRK Vs. PRINCIPAL, GURU GOBIND SINGH MEDICAL COLLEGE, FARIDKOT
|
March 1, 1994 |
MANGAL DASS PURI Vs. MRS AJIT PURI
|
September 16, 1994 |
MANGAL SINGH Vs. STATE OF PUNJAB
|
January 7, 1994 |
MANGAL SINGH Vs. DIDAR SINGH DESH BHAGAT
|
February 22, 1994 |
MANGAT AND ORS. Vs. THE STATE OF HARYANA THROUGH COLLECTOR AND ORS.
|
September 1, 1994 |
MANGAT RAM Vs. FINANCIAL COMMISSIONER REVENUE
|
April 22, 1994 |
MANGE RAM Vs. NARESH KUMAR
|
January 20, 1994 |
MANJIT KAUR Vs. STATE OF PUNJAB
|
May 12, 1994 |
MANJIT KAUR Vs. STATE OF HARYANA
|
December 15, 1994 |
MANJIT KAUR Vs. STATE OF PUNJAB
|
September 1, 1994 |
MANJIT SINGH Vs. STATE OF PUNJAB
|
February 2, 1994 |
MANJIT SINGH Vs. MANJIT KAUR
|
October 10, 1994 |
MANJIT SINGH GREWAL Vs. STATE OF PUNJAB
|
November 25, 1994 |
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
April 27, 1994 |
MANOHAR LAL Vs. STATE OF HARYANA
|
September 12, 1994 |
MANOHAR LAL Vs. STATE OF PUNJAB
|
April 25, 1994 |
MANOJ SISODIA Vs. MAHARSHI DAYANAND UNIVERSITY
|
January 28, 1994 |
MANPHOOL SINGH AND OTHERS Vs. OM PRAKASH AND OTHERS
|
May 5, 1994 |
MANSA Vs. FINANCIAL COMMISSIONER
|
March 2, 1994 |
MANSHU Vs. JIT RAM ALIAS JIT
|
November 24, 1994 |
MARUTI UDYOG LIMITED Vs. MEMBER SALES TAX TRIBUNAL
|
December 5, 1994 |
MARUTI UDYOG LTD Vs. RAM GOPAL RAM KARAN
|
April 22, 1994 |
MARUTI UDYOG LTD Vs. BLUE STAR LTD
|
April 22, 1994 |
MEENAL SHARMA Vs. STATE OF HARYANA
|
August 30, 1994 |
MEHAL SINGH Vs. STATE OF PUNJAB
|
December 19, 1994 |
MEHAR SINGH Vs. STATE OF HARYANA
|
July 18, 1994 |
MEHAR SINGH Vs. HARBANS KAUR
|
April 19, 1994 |
MEHAR SINGH Vs. CENTRAL WAREHOUSING CORPORATION
|
March 23, 1994 |
MEHRISHI DAYANAND HIGH SCHOOL Vs. STATE OF HARYANA
|
March 17, 1994 |
MEWA SINGH Vs. STATE OF HARYANA
|
December 1, 1994 |
MILAP BAL MANDIR MODEL SCHOOL ASSOCIATION REGD Vs. CHANDIGARH ADMINISTRATION
|
September 27, 1994 |
MILAP SINGH Vs. STATE OF PUNJAB
|
November 21, 1994 |
MILLU RAM Vs. FINANCIAL COMMISSIONER AND SECRETARY JAILS DEPT HARYANA
|
July 8, 1994 |
MINNI KEER ALIAS MOHINDER KAUR Vs. LT GEN CHARAN JIT SINGH RETD
|
December 16, 1994 |
MISS MALLIKA DAS Vs. THE STATE OF HARYANA
|
March 31, 1994 |
MITTAL WEAVING MILLS Vs. STATE OF HARYANA
|
July 14, 1994 |
MOHAMAD IMTEAZ KHAN ALIAS SANNU Vs. STATE OF HARYANA
|
February 22, 1994 |
MOHAN LAL Vs. MOHAN SINGH
|
October 7, 1994 |
MOHAN LAL Vs. THE STATE OF PUNJAB
|
February 7, 1994 |
MOHAN LAL Vs. KARAN CHAND (DIED) REPTED. BY HIS LRS.
|
February 10, 1994 |
MOHAN LAL DARSHAN KUMAR Vs. S P BOOKAL INCOME-TAX OFFICER
|
November 24, 1994 |
MOHAN LAL SHARMA Vs. PARVEEN SHARMA
|
January 12, 1994 |
MOHD AHMED ILYAS Vs. HARYANA TOURISM CORPORATION
|
September 23, 1994 |
MOHINDER KAUR Vs. SUDESH KUMARI
|
December 6, 1994 |
MOHINDER KAUR Vs. NEW INDIA ASSURANCE CO LTD
|
August 5, 1994 |
MOHINDER KUMAR AGGARWAL Vs. SALES TAX TRIBUNAL
|
January 18, 1994 |
MOHINDER LAL Vs. GENERAL MANAGER PUNJAB ROADWAYS
|
February 15, 1994 |
MOHINDER PAL KAUR Vs. STATE OF PUNJAB
|
May 12, 1994 |
MOHINDER PAL SHUKLA Vs. UNION OF INDIA
|
August 26, 1994 |
MOHINDER PAL SINGH Vs. SURJIT SINGH
|
December 6, 1994 |
MOHINDER PAL SINGH Vs. DHANVANTRI AYURVEDIC COLLEGE, CHANDIGARH
|
July 19, 1994 |
MOHINDER PAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 27, 1994 |
MOHINDER PAL SINGH SAMUNDARI Vs. STATE OF PUNJAB
|
April 18, 1994 |
MOHINDER SINGH Vs. RAMESHWAR KUMAR SINGLA
|
April 19, 1994 |
MOHINDER SINGH Vs. STATE OF HARYANA
|
April 5, 1994 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
March 31, 1994 |
MOHINDER SINGH Vs. KAMALJIT SINGH
|
March 4, 1994 |
MOHINDER SINGH Vs. COLLECTOR UNION TERRITORY
|
January 21, 1994 |
MOHINDER SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
January 24, 1994 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 24, 1994 |
MOHINDER SINGH AND ORS. Vs. TARA SINGH AND ORS.
|
February 8, 1994 |
MOHINDER SINGH ARORA Vs. UNION OF INDIA
|
October 27, 1994 |
MOHINDERJIT KAUR Vs. PARMINDER KAUR GILL
|
February 15, 1994 |
MOMMI Vs. STATE OF HARYANA AND ANOTHER
|
May 4, 1994 |
MONA JAIN Vs. SANJEEV JAIN
|
August 18, 1994 |
MONEET GOYAL Vs. PUNJABI UNIVERSITY, PATIALA
|
June 3, 1994 |
MOOL CHAND Vs. UDHO RAM
|
May 16, 1994 |
MOOL CHAND CHHABRA Vs. STATE OF HARYANA
|
January 25, 1994 |
MOON INDUSTRIES Vs. PUNJAB FINANCIAL CORPORATION
|
September 6, 1994 |
MOTI Vs. THE GOVERNMENT OF HARYANA
|
February 3, 1994 |
Moti Singh Vs. Charanjit Kaur
|
December 8, 1994 |
MRITANJAJ DOSAJ Vs. HARYANA HOUSING BOARD
|
January 13, 1994 |
MRS. INDRA BENIWAL Vs. HARYANA PUBLIC SERVICE COMMISSION
|
January 31, 1994 |
MUKHTIAR SINGH Vs. GRAM PANCHAYAT
|
December 1, 1994 |
MUNICIPAL COMMITTEE Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972
|
February 15, 1994 |
MUNICIPAL COMMITTEE YAMUNA NAGAR Vs. SUKHMINDER SINGH
|
March 30, 1994 |
MUNICIPAL CORPORATION, AMRITSAR Vs. STATE OF PUNJAB
|
August 23, 1994 |
N K DUTTA Vs. PUNJAB STATE COOP SUPPLY & MARKETING FEDERATION LTD
|
July 29, 1994 |
N K SHARMA DISTRICT MANAGER PUNJAB AGRO INDUSTRIES CORPORATION Vs. PUNJAB AGRO INDUSTRIES CORPORATION
|
April 22, 1994 |
N N JAIN Vs. VED PARKASH SHARMA
|
November 29, 1994 |
NACHHATAR SINGH Vs. STATE OF PUNJAB
|
August 10, 1994 |
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
April 5, 1994 |
NACHHATTAR SINGH Vs. TEJA SINGH
|
July 5, 1994 |
NACHHTAR SINGH Vs. STATE OF PUNJAB
|
May 19, 1994 |
NAFE SINGH Vs. STATE OF HARYANA
|
July 4, 1994 |
NAGINA Vs. STATE OF HARYANA
|
October 4, 1994 |
NAGINDERA TRADING CO. Vs. STATE OF PUNJAB
|
November 23, 1994 |
NAHAR SINGH Vs. STATE OF PUNJAB
|
March 24, 1994 |
NAIB SINGH Vs. HAKAM SINGH ALIAS TEJA SINGH
|
February 23, 1994 |
NANHI DEVI Vs. RAM NIWAS
|
March 2, 1994 |
NARESH CHANDRA MYTLE Vs. HARYANA STATE
|
August 31, 1994 |
NARESH KUMAR Vs. STATE OF HARYANA
|
August 31, 1994 |
NARESH KUMAR Vs. STATE OF PUNJAB
|
January 18, 1994 |
NARINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
December 19, 1994 |
NARINDER MOHAN WADHERA Vs. ROMESH CHANDER
|
February 16, 1994 |
NARINDER PAL SHARMA AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
April 18, 1994 |
NARINDER SINGH Vs. YASH PAL SINGH
|
May 13, 1994 |
NARINDER SINGH Vs. PUNJAB STATE CO-OP SUPPLY AND MARKETING FEDERATION LTD (MARKFED)
|
August 12, 1994 |
NARNEDER Vs. STATE OF HARYANA
|
December 12, 1994 |
NATHA SINGH Vs. STATE OF PUNJAB
|
November 14, 1994 |
NATIONAL FARM CHEMICALS Vs. STATE OF HARYANA
|
August 9, 1994 |
NATIONAL FERTILIZERS LTD Vs. STATE OF PUNJAB
|
July 26, 1994 |
NAVDEEP GOYAL Vs. UNIVERSITY GRANT COMMISSION
|
July 5, 1994 |
NAVDEEP KAUR SANDHU Vs. ADVISOR TO THE ADMINISTRATOR
|
November 22, 1994 |
NAVEEN HOSIERY Vs. CAPT SEWA SINGH
|
February 10, 1994 |
NAVPREET KAUR Vs. BALBIR KAUR
|
April 29, 1994 |
NAZAR SINGH Vs. UNION OF INDIA
|
May 26, 1994 |
NEELAM JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 6, 1994 |
NEK CHAND Vs. STATE OF PUNJAB
|
April 28, 1994 |
NEW BANK OF INDIA Vs. RAJ KUMAR
|
September 2, 1994 |
NEW INDIA ASSURANCE AND CO LTD Vs. BHAGWANTI
|
July 27, 1994 |
NEW INDIA ASSURANCE CO LTD Vs. AMINI GEORGE
|
July 21, 1994 |
NEW INDIA ASSURANCE CO LTD Vs. RAJINDER KAUR
|
January 13, 1994 |
NEW INDIA ASSURANCE CO LTD Vs. KAILASH NATH BHATNAGAR
|
March 30, 1994 |
NEW KOTKAPURA TRUCK OPERATORS UNION, KOTKAPURA Vs. FOOD CORPORATION OF INDIA
|
August 10, 1994 |
NIKY TASHA INDIA PVT LTD Vs. REGIONAL P F COMMISSIONER
|
May 11, 1994 |
NIMBO Vs. SATYABIR SINGH
|
September 9, 1994 |
NIMBO Vs. JAIMAL
|
November 9, 1994 |
NIPPON BENRO ISPAT LTD Vs. STATE OF PUNJAB
|
March 7, 1994 |
NIRANJAN DASS Vs. STATE OF PUNJAB
|
November 7, 1994 |
NIRANJAN KUMAR Vs. VEENA RANI
|
October 11, 1994 |
NIRANJAN LAL, INSPECTOR (AUDIT) Vs. STATE OF HARYANA
|
July 8, 1994 |
NIRMAL KANTA Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
February 16, 1994 |
NIRMAL SINGH Vs. STATE OF PUNJAB
|
October 13, 1994 |
NIRMAL SINGH Vs. STATE OF PUNJAB
|
September 5, 1994 |
NIRMAL SINGH Vs. STAT
|
December 2, 1994 |
NORTH WEST INDIA BAPTIST ASSOCIATION REGD Vs. CHANDIGARH ADMINISTRATION UNION TERRITORY
|
September 23, 1994 |
OLD TRUST OF SARAI JAGIRI MAL Vs. SAT PAL SONI
|
October 3, 1994 |
OM BAI Vs. RAM KISHAN
|
September 5, 1994 |
OM PARKASH Vs. RAM KARAN GOYAL
|
July 5, 1994 |
OM PARKASH Vs. STATE OF HARYANA
|
May 5, 1994 |
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 29, 1994 |
OM PARKASH BANSAL Vs. CANARA BANK
|
April 8, 1994 |
OM PARKASH KAKYALIA Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 25, 1994 |
OM PARKASH KASHMIRI LAL PANJABI Vs. UNION OF INDIA
|
July 13, 1994 |
OM PARKASH MANCHANDA Vs. THE STATE OF HARYANA
|
August 2, 1994 |
OM PARKASH SHARMA Vs. STATE OF HARYANA
|
July 19, 1994 |
OM PARKASH SHARMA Vs. ESTATE OFFICER U T
|
September 9, 1994 |
OM PRAKASH Vs. STATE OF HARYANA
|
February 10, 1994 |
OM PRAKASH ALIAS PARKASH Vs. STATE OF HARYANA
|
April 26, 1994 |
OM PRAKASH SHARMA Vs. STATE OF HARYANA
|
September 12, 1994 |
OMI DEVI Vs. HANMAT SINGH
|
February 24, 1994 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. PARO
|
July 4, 1994 |
ORIENTAL INSURANCE COMPANY LTD Vs. KASTURA
|
July 26, 1994 |
OSWAL WOOLLEN MILLS Vs. STATE OF PUNJAB
|
November 22, 1994 |
PADMA JINDAL Vs. RAJINDER KUMAR
|
October 11, 1994 |
PALI RAM Vs. STATE OF HARYANA
|
February 17, 1994 |
PANCHAYAT SAMITI BHOGPUR Vs. NIRMAL SINGH
|
May 9, 1994 |
PANJA SINGH Vs. STATE OF PUNJAB
|
November 14, 1994 |
PARAMJEET Vs. RANJIT SINGH
|
June 3, 1994 |
PARAMJEET KAUR Vs. PANJAB UNIVERSITY, CHANDIGARH, ITS REGISTRAR
|
May 4, 1994 |
PARAMJIT KAUR Vs. SARWAN SINGH
|
December 15, 1994 |
PARAMJIT SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
January 10, 1994 |
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
November 2, 1994 |
PARAMJIT SINGH Vs. JAGWANTI DEBI
|
May 4, 1994 |
PARAMPAL SINGH SANDHU Vs. DIRECTOR, PUNJAB STATE BOARD OF TECHNICAL EDUCATION AND INDUSTRIAL TRAINING, CHANDIGARH
|
June 3, 1994 |
PARAS RAM Vs. STATE OF HARYANA
|
February 10, 1994 |
PARDEEP KUMAR Vs. STATE OF HARYANA AND ANR.
|
November 23, 1994 |
PARDHAN SINGH Vs. STATE OF PUNJAB
|
August 8, 1994 |
PARDUMAN CHAND Vs. STATE OF PUNJAB
|
December 20, 1994 |
PARDUMAN SINGH Vs. THE STATE OF PUNJAB AND ANR.
|
September 7, 1994 |
PARGAT SINGH Vs. STATE OF PUNJAB
|
November 24, 1994 |
PARKASH Vs. STATE OF HARYANA
|
November 24, 1994 |
PARKASH SINGH Vs. STATE OF PUNJAB
|
August 10, 1994 |
PARKASH SINGH Vs. STATE OF PUNJAB
|
June 1, 1994 |
PARKASH WANTI Vs. STATE OF PUNJAB
|
August 9, 1994 |
PARMANAND MISHRA Vs. REKHA MISHRA
|
May 13, 1994 |
PARMINDER SINGH Vs. STATE OF PUNJAB
|
January 7, 1994 |
PARMOD BAJAJ Vs. STATE OF PUNJAB
|
September 1, 1994 |
PARMOD KUMAR Vs. STATE OF HARYANA
|
May 18, 1994 |
PARSHOTAM SINGH Vs. STATE OF PUNJAB
|
April 8, 1994 |
PARTAP SINGH Vs. PARNAM SINGH
|
May 5, 1994 |
PARVEEN CHAUDHARY Vs. STATE OF HARYANA
|
July 14, 1994 |
PARVESH KUMARI BANSAL Vs. RAJ KUMAR BANSAL
|
October 6, 1994 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
December 31, 1994 |
PAWAN KUMAR Vs. NIRMALA DEVI
|
February 14, 1994 |
PAWAN KUMAR Vs. SUSHILA
|
September 26, 1994 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
January 5, 1994 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
October 31, 1994 |
PAWAN SINGH CHOTTA SINGH Vs. STATE OF PUNJAB
|
May 11, 1994 |
PAWANDEEP SANDHU Vs. STATE OF PUNJAB
|
August 26, 1994 |
PAWANTA SAHIB CEMENT WORKS P LTD Vs. ANIL SAINI
|
April 11, 1994 |
PAYAL TANDON @ KITTY Vs. STATE OF PUNJAB
|
June 16, 1994 |
PEPSU ROAD TRANSPORT CORPN Vs. PRESIDING OFFICER LABOUR COURT
|
July 19, 1994 |
PEPSU ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
July 10, 1994 |
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. STATE OF PUNJAB
|
April 21, 1994 |
PESTO CHEMICALS INDIA LTD. Vs. STATE OF PUNJAB
|
August 9, 1994 |
PGI MEDICAL TECHNOLOGISTS ASSOCIATION, CHANDIGARH Vs. PGI CHANDIGARH
|
March 31, 1994 |
PHILEL SINGH Vs. DARSHANA RANI
|
January 27, 1994 |
PIARA LAL Vs. STATE OF PUNJAB
|
October 4, 1994 |
PIARA LAL Vs. UNION OF INDIA
|
May 4, 1994 |
PIARA SINGH Vs. KAUSHALYA DEVI GEORA
|
August 22, 1994 |
PIARA SINGH, WORKMAN Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
March 8, 1994 |
PINKI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
September 21, 1994 |
PIRBHU DAYAL Vs. PREM DASS CHELA KISHAN LAL
|
May 10, 1994 |
PIRTHI SINGH Vs. STATE OF HARYANA
|
January 4, 1994 |
PITAMBER PURSHOTAM SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA
|
July 14, 1994 |
PRABHJOT KAUR Vs. STATE OF PUNJAB
|
March 9, 1994 |
PREM ARYAM Vs. STATE OF HARYANA
|
May 18, 1994 |
PREM CHAND Vs. SUKHDEV SINGH
|
September 13, 1994 |
PREM CHAND Vs. STATE OF PUNJAB
|
February 4, 1994 |
PREM KUMAR Vs. STATE OF PUNJAB
|
September 13, 1994 |
PREM MOHINI SADANA Vs. Y S RATRA
|
July 12, 1994 |
PREM SINGH MITTAL Vs. STATE OF PUNJAB
|
January 12, 1994 |
PRICELLA PRIM WIDOW Vs. BASHIR MASIH
|
October 5, 1994 |
PRIMLA DEVI Vs. PUNJAB STATE
|
April 29, 1994 |
PRINCIPAL REGIONAL ENGINEERING COLLEGE Vs. SH KHAN SINGH BALI
|
February 23, 1994 |
PRITAM SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
December 5, 1994 |
PRITAM SINGH Vs. STATE OF PUNJAB
|
February 11, 1994 |
PRITAM SINGH SARPANCH Vs. STATE OF PUNJAB
|
August 31, 1994 |
PUNIT KAUR MATTEWAL Vs. STATE OF PUNJAB
|
October 27, 1994 |
PUNJAB FINANCIAL CORPORATION Vs. MASTER RUBBER FACTORY
|
December 12, 1994 |
PUNJAB NATIONAL BANK Vs. BAREJA KNIPPING FASTENERS LTD
|
August 18, 1994 |
PUNJAB NATIONAL BANK Vs. RAM DARSHAN SINGH
|
March 2, 1994 |
PUNJAB NATIONAL BANK Vs. S S DAL MILLS
|
January 21, 1994 |
PUNJAB POULTRY DEVELOPMENT CORP LTD Vs. LAL OIL AND GENERAL MILLS (P) LTD AMRITSAR
|
July 4, 1994 |
PUNJAB POWER GENERATION MACHINES LIMITED Vs. LACHHMAN DASS GUPTA
|
September 14, 1994 |
PUNJAB RECORDERS LTD Vs. MAGNETIC INFORMATION TECHNOLOGY LTD
|
July 5, 1994 |
PUNJAB STATE Vs. AMAR NATH AGGARWAL CONST PVT LTD
|
August 8, 1994 |
PUNJAB STATE Vs. GURDIP SINGH
|
March 31, 1994 |
PUNJAB STATE Vs. SHANTI DEVI WIDOW
|
September 23, 1994 |
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. B S AULAK
|
February 21, 1994 |
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. UTTAM SINGH
|
March 23, 1994 |
PUNJAB STATE ELECTRICITY BOARD Vs. SATPAL SINGH
|
April 8, 1994 |
PUNJAB STATE ELECTRICITY BOARD Vs. UGGAR SAIN GOYAL
|
April 8, 1994 |
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
May 23, 1994 |
PUNJAB STATE ELECTRICITY BOARD Vs. NACHHATTAR SINGH
|
May 24, 1994 |
PUNJAB STATE ELECTRICITY BOARD Vs. JOGINDER KAUR
|
November 21, 1994 |
PUNJAB STATE ELECTRICITY BOARD Vs. R K RAMPAL
|
December 13, 1994 |
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. MANJIT SINGH
|
May 10, 1994 |
PUNJAB STATE SEEDS CORPORATION Vs. LABOUR COURT
|
October 31, 1994 |
PUNJAB STATE WARE HOUSING CORPORATION Vs. JANAK RAJ
|
June 7, 1994 |
PUNJAB STATE WARE HOUSING CORPORATION THROUGH THE MANAGING DIRECTOR Vs. JANAK RAJ
|
June 7, 1994 |
PUNJAB WARE-HOUSE FIELD EMPLOYEES UNION Vs. STATE OF PUNJAB
|
July 20, 1994 |
PURAN CHAND Vs. MUNNA LAL
|
August 19, 1994 |
PURAN SINGH Vs. SURJIT KAUR
|
May 25, 1994 |
PURAN SINGH Vs. THE SECRETARY GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI
|
May 5, 1994 |
PURAN SINGH Vs. STATE OF HARYANA
|
June 3, 1994 |
PURAN SINGH Vs. STATE OF PUNJAB
|
January 4, 1994 |
PURNIMA VINDAL Vs. CHATER MAL
|
July 21, 1994 |
PUSHPA BEHAL Vs. TEK CHAND BEHAL
|
September 5, 1994 |
PUSHPA DEVI Vs. COTTON CORPORATION OF INDIA LTD
|
February 24, 1994 |
PUSHPA WATI NAYYAR Vs. KUNDAN LAL
|
February 11, 1994 |
PYARA LAL SHARMA Vs. H S E B
|
March 9, 1994 |
PYARE LAL Vs. PRESIDING OFFICER LABOUR COURT
|
February 10, 1994 |
R K BANSAL Vs. ANJANA KUMARI
|
January 23, 1994 |
R K BEHL Vs. STATE OF PUNJAB
|
June 3, 1994 |
R P CHOPRA Vs. STATE OF PUNJAB
|
April 8, 1994 |
R. C. GUPTA Vs. STATE OF HARYANA
|
March 15, 1994 |
R.C. TANDON Vs. STATE OF PUNJAB
|
February 21, 1994 |
R.D. GOYAL Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
|
May 9, 1994 |
RADHA RAMAN GUPTA Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
April 21, 1994 |
RADHEY SHAM Vs. GIAN WATI
|
August 30, 1994 |
RADHEY SINGH Vs. STATE OF HARYANA
|
December 8, 1994 |
RAFIQ MOHD Vs. STATE OF PUNJAB
|
May 6, 1994 |
RAGHUNATH DASS Vs. KULDIP SINGH
|
July 6, 1994 |
RAGHVIR SINGH Vs. PUNJAB MANDI BOARD
|
February 17, 1994 |
RAJ BAHADUR Vs. STATE OF HARYANA AND ANOTHER
|
November 10, 1994 |
RAJ HANS CHEMICALS Vs. STATE OF PUNJAB
|
January 12, 1994 |
RAJ KUMAR Vs. STATE OF HARYANA
|
August 16, 1994 |
RAJ KUMAR Vs. BHIM SEN
|
February 23, 1994 |
RAJ KUMAR Vs. ANAND AGGARWAL OILS PVT LTD
|
January 24, 1994 |
RAJ KUMAR Vs. KATU RAM ALIAS CHHOTU RAM
|
December 2, 1994 |
RAJ KUMAR BANSAL Vs. ANJANA KUMARI
|
January 27, 1994 |
RAJ KUMAR KATH Vs. STATE OF PUNJAB
|
April 6, 1994 |
RAJ KUMARI Vs. PREM CHAND
|
March 2, 1994 |
RAJ MAL Vs. STATE OF HARYANA
|
August 30, 1994 |
RAJ PAL Vs. PARAS RAM
|
March 24, 1994 |
RAJ RANI Vs. RADHEY SHYAM
|
March 24, 1994 |
RAJ RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 18, 1994 |
RAJ SINGH Vs. MAHARSHI DAYANAND UNIVERSITY
|
January 31, 1994 |
RAJA Vs. GOVERNMENT OF HARYANA
|
December 5, 1994 |
RAJESH KUMAR Vs. MAHENDRA JAIN
|
February 1, 1994 |
RAJESH PURI Vs. STATE OF PUNJAB
|
January 4, 1994 |
RAJESH SHARMA AND OTHERS Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI
|
May 23, 1994 |
RAJESH VERMA Vs. DIRECTOR TECHNICAL EDUCATION
|
January 20, 1994 |
RAJINDER Vs. VAJINDER
|
May 18, 1994 |
RAJINDER GOLCHA Vs. STATE OF PUNJAB
|
May 27, 1994 |
RAJINDER PAL Vs. STATE OF HARYANA
|
July 4, 1994 |
RAJINDER PAL MAHAJAN Vs. RALSON INDIA LTD
|
April 22, 1994 |
RAJINDER SINGH Vs. UNION TERRITORY
|
February 2, 1994 |
RAJINDER SINGH Vs. STATE OF PUNJAB
|
February 14, 1994 |
RAJINDER VERMA Vs. STATE OF HARYANA
|
October 3, 1994 |
RAJNEESH SOBTI Vs. HARYANA STATE PHARMACY COUNCIL
|
January 27, 1994 |
RAJU Vs. STATE OF HARYANA
|
November 10, 1994 |
RAKESH KUMAR Vs. REGISTRAR OF COMPANIES
|
December 9, 1994 |
RAKESH KUMAR Vs. DEPUTY COMMISSIONER
|
December 20, 1994 |
RAKESH KUMAR GUPTA Vs. STATE OF HARYANA
|
February 1, 1994 |
RAKESH MIGLANI Vs. STATE OF HARYANA
|
September 20, 1994 |
RAM CHANDER Vs. STATE OF HARYANA
|
November 10, 1994 |
RAM CHANDER Vs. INSPECTOR GENERAL OF PRISON
|
November 22, 1994 |
RAM CHANDER Vs. STATE OF HARYANA
|
May 16, 1994 |
RAM CHANDER MALIK Vs. FINANCIAL COMMISSIONER, REVENUE, HAR
|
December 16, 1994 |
RAM DASS Vs. RANJIT KUMAR
|
November 14, 1994 |
RAM DEVI Vs. JAGDISH CHANDER
|
February 1, 1994 |
RAM DIA Vs. STATE OF HARYANA
|
January 20, 1994 |
RAM DIYA Vs. STATE OF HARYANA
|
August 18, 1994 |
RAM KISHAN Vs. STATE OF HARYANA
|
July 6, 1994 |
RAM KISHAN Vs. STATE OF HARYANA
|
May 13, 1994 |
RAM KISHAN Vs. STATE OF HARYANA
|
May 4, 1994 |
RAM KUMAR Vs. HARYANA STATE ELECTION COMMISSIONER-CUM-CHIEF ELECTORAL OFFICER
|
November 29, 1994 |
RAM LAL Vs. BRIJ KISHORE
|
November 29, 1994 |
RAM LAL Vs. SURINDER KAUR
|
November 14, 1994 |
RAM LAL Vs. HARBHAGWAN DASS
|
September 30, 1994 |
RAM LAL JAIN Vs. GURNAM SINGH
|
February 9, 1994 |
RAM MURTI Vs. STATE OF PUNJAB
|
November 2, 1994 |
RAM MURTI GUPTA Vs. STATE OF PUNJAB
|
July 21, 1994 |
RAM NATH BHOLA Vs. KRISHAN LAL
|
November 23, 1994 |
RAM NIWAS Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
|
March 31, 1994 |
RAM NIWAS AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 21, 1994 |
RAM NIWAS VERMA Vs. STATE OF HARYANA
|
February 17, 1994 |
RAM PAL Vs. STATE OF PUNJAB
|
September 15, 1994 |
RAM PARSHAD Vs. JAWALA PARSHAD
|
September 20, 1994 |
RAM SARUP Vs. STATE OF HARYANA
|
March 29, 1994 |
RAM SARUP Vs. STATE OF HARYANA
|
July 14, 1994 |
RAM SARUP Vs. STATE OF HARYANA
|
December 13, 1994 |
RAM SARUP JINDAL Vs. CHIEF SECRETARY TO GOVT OF PB
|
March 9, 1994 |
RAM SINGH Vs. BHUPINDER SINGH
|
April 18, 1994 |
RAM SINGH Vs. SOHAN LAL
|
February 9, 1994 |
RAMBALI Vs. DIRECTOR, PUNJAB AGRI UNIVERSITY
|
January 12, 1994 |
RAMEHAR Vs. STATE OF HARYANA
|
December 1, 1994 |
RAMEHR Vs. STATE OF HARYANA
|
February 22, 1994 |
RAMESH CHAND Vs. STATE OF HARYANA AND OTHERS
|
November 7, 1994 |
RAMESH CHANDER Vs. STATE OF HARYANA
|
December 9, 1994 |
RAMESH CHANDRA GUPTA Vs. RAKESH KUMAR
|
May 31, 1994 |
RAMESH KUMAR Vs. STATE OF HARYANA
|
July 8, 1994 |
RAMESH KUMAR GOYAL Vs. STATE OF HARYANA
|
February 10, 1994 |
RAMESH KUMAR SURI Vs. RAM KISHAN BHANDARI
|
July 8, 1994 |
RAMESH VANGAL Vs. STATE OF PUNJAB
|
September 2, 1994 |
RAMESHWAR DASS Vs. SARDHA RAM
|
February 18, 1994 |
RAMESHWARI DEVI Vs. BALBIR SINGH
|
March 24, 1994 |
RAMJEET Vs. STATE OF HARYANA
|
September 3, 1994 |
RAMKISHAN Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
|
May 5, 1994 |
RAMPHAL Vs. STATE OF HARYANA
|
December 6, 1994 |
RAMPHAL Vs. STATE OF HARYANA
|
December 14, 1994 |
RAMU ALIAS RAM KISHAN Vs. DIRECTOR CONSOLIDATION
|
January 18, 1994 |
RAN VIR SINGH Vs. STATE OF HARYANA
|
February 8, 1994 |
RANBIR SINGH Vs. RANDHIR SINGH
|
December 14, 1994 |
RANBIR SINGH BAL Vs. STATE OF PUNJAB
|
July 5, 1994 |
RANBIR SINGH BALHARA Vs. STATE OF HARYANA
|
January 12, 1994 |
RANDHIR SINGH Vs. STATE OF HARYANA ETC
|
March 31, 1994 |
RANJIT SINGH Vs. KAKA SINGH
|
January 3, 1994 |
RANJIT SINGH Vs. STATE OF HARYANA
|
February 7, 1994 |
RATESH CHOPRA Vs. STATE OF PUNJAB
|
January 4, 1994 |
RATI RAM MEMORIAL HIGH SCHOOL SONEPAT Vs. STATE OF HARYANA
|
March 17, 1994 |
RATNI Vs. JOGA SINGH
|
July 21, 1994 |
RATTAN DEV ALIAS RATTAN SINGH Vs. UNION OF INDIA AND ANOTHER
|
March 18, 1994 |
RATTAN KUMAR JINDAL Vs. BHAGWAN DASS
|
September 8, 1994 |
RATTAN LAL Vs. STATE OF PUNJAB
|
October 26, 1994 |
RATTAN LAL Vs. STATE OF HARYANA
|
August 24, 1994 |
RATTAN SINGH Vs. THE STATE OF HARYANA
|
September 14, 1994 |
RATTAN SINGH Vs. STATE OF PUNJAB
|
March 31, 1994 |
RAUNKI RAM BIR CHAND Vs. AGGARWAL TEXTILES
|
February 18, 1994 |
RAVINDER CHAUHAN Vs. STATE OF HARYANA
|
July 26, 1994 |
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
December 12, 1994 |
RAVINDER KUMAR Vs. PUNJABI UNIVERSITY, PATIALA
|
July 29, 1994 |
RAVINDRA PHARMACITICAL PVT LTD Vs. STATE OF HARYANA
|
March 16, 1994 |
RAWAT SINGH Vs. SUBE SINGH
|
October 26, 1994 |
REETA Vs. PARVEEN SHARMA
|
September 21, 1994 |
REETA Vs. PARVEEN SHARMA
|
October 21, 1994 |
REHAL INDUSTRIES Vs. CEGAT
|
May 30, 1994 |
REKHA Vs. SOM KUMAR
|
July 15, 1994 |
RENU BANSAL DAUGHTER OF SHRI D K BANSAL Vs. STATE OF PUNJAB
|
November 15, 1994 |
RESHAM SINGH Vs. STATE OF PUNJAB
|
January 7, 1994 |
RISAL SINGH Vs. TARA CHAND
|
December 5, 1994 |
RISHI KUMAR Vs. STATE OF HARYANA
|
October 27, 1994 |
RITA SAINI Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
April 6, 1994 |
RITIKA MAHAJAN Vs. CHAUDHRY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY HISAR
|
January 20, 1994 |
ROMESH CHANDER Vs. SAVITRI
|
March 9, 1994 |
ROOMI RAM Vs. STATE OF PUNJAB
|
January 21, 1994 |
ROOP SINGH Vs. SHAM SHER SINGH
|
July 5, 1994 |
ROSHNI DEVI Vs. MAHABIR SINGH AND ORS.
|
June 20, 1994 |
RUPENDER KANSAL Vs. STATE OF PUNJAB
|
January 4, 1994 |
RUPINDER JEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 6, 1994 |
RUPINDER KUMAR Vs. MILKHA SINGH
|
October 31, 1994 |
RUPINDER SINGH GURAM Vs. STATE OF PUNJAB
|
August 24, 1994 |
RUPINDER SINGH SIDHU Vs. STATE OF PUNJAB
|
August 26, 1994 |
S C BHATIA Vs. P C WADHAWA
|
March 31, 1994 |
S D PROCESSORS PRIVATE LIMITED Vs. STATE OF HARYANA
|
July 7, 1994 |
S HARNAM SINGH Vs. UNION TERRITORY
|
April 25, 1994 |
S K SHARMA Vs. STATE OF HARYANA
|
May 27, 1994 |
S P BHARGAVA Vs. HARYANA ELECTRIC STEEL CO LTD
|
April 21, 1994 |
S P KAPOOR Vs. UNION OF INDIA
|
November 8, 1994 |
S P NARANG Vs. UNION OF INDIA
|
February 14, 1994 |
S R GOYAL MANAGING COMMITTEE MEMBER Vs. MEHTAB SINGH DEPUTY REGISTRAR
|
March 25, 1994 |
S S LAMBA Vs. PUNJAB STATE LEATHER DEVELOPMENT CORPORATION LIMITED
|
July 20, 1994 |
S. CHET SINGH Vs. PUNJAB ROADWAYS
|
March 25, 1994 |
SACHDEVA AND SONS RICE MILLS LTD Vs. STATE OF PUNJAB
|
May 20, 1994 |
SACHIDA NAND TIWARI Vs. UNION OF INDIA
|
January 27, 1994 |
SADHU RAM Vs. STATE OF HARYANA
|
January 27, 1994 |
SADHU RAM Vs. STATE BANK OF INDIA
|
May 20, 1994 |
SADHU RAM PALL Vs. STATE OF PUNJAB
|
July 15, 1994 |
SAHIB SINGH Vs. STATE OF PUNJAB
|
November 9, 1994 |
SAHIBA CHADHA Vs. UNION TERRITORY
|
August 24, 1994 |
SAJJAN SINGH Vs. STATE OF HARYANA
|
April 25, 1994 |
SAJJAN SINGH Vs. THE STATE OF HARYANA
|
March 25, 1994 |
SAKATTAR SINGH Vs. SECRETARY, GOVERNMENT OF PUNJAB
|
August 23, 1994 |
SALILESH DARSHAN Vs. STATE OF HARYANA
|
November 10, 1994 |
SAMBHU DAYAL Vs. STATE OF HARYANA
|
March 21, 1994 |
SAMSHER Vs. THAN SINGH
|
September 2, 1994 |
SANGAT SINGH Vs. STATE OF HARYANA
|
February 14, 1994 |
SANSAR PAL Vs. CHIEF SETTLEMENT COMMISSIONER REHABILITATION DEPARTMENT
|
February 1, 1994 |
SANT LAL SETHI Vs. HARYANA STATE
|
February 10, 1994 |
SANTA SINGH Vs. SWARAN KAUR
|
May 19, 1994 |
SANTOKH SINGH Vs. STATE OF HARYANA
|
November 23, 1994 |
SANTOKH SINGH Vs. MOHAN SINGH S O KANSA SINGH
|
January 24, 1994 |
SANTOKH SINGH Vs. KULWINDER KAUR
|
September 9, 1994 |
SANTOKH SINGH Vs. STATE OF HARYANA
|
January 20, 1994 |
SANTOKH SINGH Vs. STATE OF PUNJAB
|
February 4, 1994 |
SANTOSH RANI Vs. BLACK GOLD CARRIER AND SERVICES CO LTD
|
April 27, 1994 |
SANYOGATA DEVI Vs. LALIT KUMAR KHURANA
|
February 18, 1994 |
SARAL KUMAR Vs. STATE OF HARYANA
|
May 3, 1994 |
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. SHRI JAI BHAGWAN JAIN
|
May 2, 1994 |
SARBJIT SINGH Vs. STATE OF HARYANA
|
May 13, 1994 |
SARITA KUMARI Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 15, 1994 |
SARJEEVAN DHIR Vs. STATE OF PUNJAB
|
October 7, 1994 |
SAROJ RANI Vs. STATE OF HARYANA
|
April 4, 1994 |
SAROJ SIWATCH Vs. STATE OF HARYANA
|
July 14, 1994 |
SARUP CHAND Vs. RAJ KUMAR
|
December 21, 1994 |
SARUP CHAND Vs. STATE OF PUNJAB
|
January 14, 1994 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
January 4, 1994 |
SAT NARAIN Vs. HARYANA STATE CO-OPERATIVE APEX BANK LTD
|
August 5, 1994 |
SAT PAL Vs. STATE OF HARYANA
|
September 30, 1994 |
SAT PAUL RAJENDER PARSHAD SUNAM Vs. STATE OF PUNJAB
|
September 16, 1994 |
SAT SARUP SINGH Vs. STATE OF PUNJAB
|
September 1, 1994 |
SATBIR Vs. STATE OF HARYANA
|
October 3, 1994 |
SATBIR SINGH Vs. STATE OF HARYANA
|
January 17, 1994 |
SATBIR SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
May 4, 1994 |
SATINDER KUMAR Vs. ASHA RANI
|
November 15, 1994 |
SATINDER MOHAN KAUR Vs. STATE OF PUNJAB
|
February 7, 1994 |
SATISH AND ORS. Vs. HARYANA PUBLIC SERVICE COMMISSION AND ORS.
|
January 18, 1994 |
SATISH GOEL AND ANOTHER Vs. DIRECTOR, TECHNICAL EDUCATION AND INDUSTRIAL TRAINING, PUNJAB, CHANDIGARH AND OTHERS
|
July 20, 1994 |
SATISH KUMAR Vs. STATE OF HARYANA
|
April 8, 1994 |
SATMINDER SINGH Vs. UNION TERRITORY, CHANDIGARH
|
January 4, 1994 |
SATNAM DASS Vs. STATE OF HARYANA
|
September 3, 1994 |
SATPAL KAUR Vs. DHIAN SINGH
|
March 17, 1994 |
SATRANGI LAL ALIAS KRISHAN LAL Vs. STATE OF HARYANA
|
August 2, 1994 |
SATVIR SINGH Vs. STATE OF HARYANA
|
August 12, 1994 |
SATWANT SINGH S O BALWANT SINGH Vs. STATE OF PUNJAB
|
April 11, 1994 |
SATYA BHALLA Vs. STATE OF HARYANA
|
May 6, 1994 |
SATYA DEVI Vs. M L DOGRA
|
May 18, 1994 |
SATYA PAL Vs. STATE OF HARYANA AND ANOTHER
|
August 30, 1994 |
SATYAM SYNFAB LTD Vs. HARYANA STATE INDUSTRIAL DEVP CORP LTD
|
January 21, 1994 |
SATYAWATI MALHOTRA Vs. STATE WAREHOUSING CORPORATION
|
August 9, 1994 |
SAUDAGAR SINGH Vs. STATE OF HARYANA
|
February 14, 1994 |
SAURABH AGGARWAL Vs. KURUKSHETRA UNIVERSITY
|
August 8, 1994 |
SAWARARR SINGH Vs. STATE OF PUNJAB
|
June 6, 1994 |
SAWARN DEVI Vs. PUNJAB STATE
|
December 21, 1994 |
SAWINDER SINGH Vs. STATE OF PUNJAB
|
July 8, 1994 |
SAWINDERO Vs. BANSO
|
October 31, 1994 |
SECRETARY TO GOVERNMENT DEPARTMENT OF TRANSPORT Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 4, 1994 |
SH BRIJINDER BIR SINGH Vs. VINOD ALIAS PARMINDER
|
May 6, 1994 |
SH JASWANT SINGH Vs. FINANCIAL COMMISSIONER REVENUE GOVT OF HARYANA
|
October 28, 1994 |
SH RATTAN SINGH Vs. STATE OF HARYANA
|
September 14, 1994 |
SH SATYA PRAKASH GIRI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
April 27, 1994 |
SH SUBHASH CHANDER Vs. SH SURINDER SINGH
|
July 21, 1994 |
SH. SADLIU RAM PALL Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 1994 |
SHABEG SINGH Vs. BALBIR KAUR
|
December 9, 1994 |
SHADI LAL AND OTHERS Vs. MUNICIPAL COMMITTEE, REWARI
|
January 27, 1994 |
SHAHABAD CO-OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
February 16, 1994 |
SHAKAT ALI CHELA OF KHALIFA RUKAN DIN Vs. PUNJAB WAKF BOARD
|
November 11, 1994 |
SHAKTI SINGH Vs. THE STATE OF HARYANA
|
July 7, 1994 |
SHAKUNTLA DEVI Vs. STATE BANK OF INDIA
|
August 17, 1994 |
SHAKUNTLA DEVI Vs. HARYANA ROADWAYS
|
March 29, 1994 |
SHAM DASS SHARMA Vs. STATE OF PUNJAB
|
September 1, 1994 |
SHAM LAL Vs. HAKAM SINGH
|
July 6, 1994 |
SHAM LAL Vs. UNION OF INDIA
|
June 2, 1994 |
SHAM LAL Vs. DISTRICT AND SESSIONS JUDGE, FEROZEPUR
|
March 9, 1994 |
SHAM LAL GUPTA Vs. HAMCO INDUSTRIES PVT LTD
|
May 17, 1994 |
SHAM LAL SAINI Vs. STATE OF PUNJAB AND OTHERS
|
May 18, 1994 |
SHAM LAL SOOD Vs. JAGDEV SINGH
|
January 14, 1994 |
SHAM RATTAN Vs. SH. SUBASH RATTAN
|
September 3, 1994 |
SHAM SINGH MALIK Vs. STATE OF HARYANA
|
April 7, 1994 |
SHAM SUNDER DHINGRA Vs. STATE OF PUNJAB
|
July 25, 1994 |
SHAMSHER SINGH SHERA Vs. STATE OF PUNJAB
|
November 25, 1994 |
SHANO DEVI Vs. STATE OF HARYANA
|
July 14, 1994 |
SHANTI Vs. STATE OF HARYANA
|
August 8, 1994 |
SHANTI Vs. PANKAJ
|
May 3, 1994 |
SHANTI RAM Vs. PGI, CHANDIGARH
|
February 17, 1994 |
SHASHI BIR SINGH SARANG Vs. LOK PRIYA SINGH
|
November 22, 1994 |
SHATIN KUMAR GOYAL Vs. PUNJAB UNIVERSITY
|
November 15, 1994 |
SHEELA DEVI Vs. JAYANTI PARSHAD
|
August 26, 1994 |
SHEELA DEVI Vs. STATE OF HARYANA
|
February 16, 1994 |
SHEO PARSHAD RAJIV KUMAR MODI Vs. STATE OF PUNJAB
|
December 20, 1994 |
SHEO RAM Vs. THE STATE OF HARYANA
|
January 10, 1994 |
SHER CHAND Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES FEROZEPUR
|
July 5, 1994 |
SHER SINGH Vs. STATE OF PUNJAB
|
January 18, 1994 |
SHER SINGH Vs. STATE OF HARYANA
|
February 2, 1994 |
SHER SINGH Vs. STATE OF HARYANA
|
December 1, 1994 |
SHERO DEVI Vs. VIJAY KUMAR
|
November 1, 1994 |
SHIDA Vs. STATE OF PUNJAB
|
July 18, 1994 |
SHINDER SINGH Vs. PUNJAB SCHOOL EDU BOARD
|
January 4, 1994 |
SHISHPAL ALIAS PALA Vs. STATE OF HARYANA
|
October 25, 1994 |
SHISHPAL SINGH Vs. THE SUPERINTENDENT
|
July 21, 1994 |
SHIV DAYAL Vs. STATE OF HARYANA
|
July 14, 1994 |
SHIV KUMAR Vs. STATE OF PUNJAB
|
July 5, 1994 |
SHIV KUMAR Vs. HARYANA TOURISM CORPORATION LTD
|
January 12, 1994 |
SHIVA SALES CORPORATION Vs. STATE OF PUNJAB
|
December 19, 1994 |
SHIVA TRADING CO Vs. SECRETARY TO GOVERNMENT OF INDIA
|
January 27, 1994 |
SHRI K.K. SHARMA Vs. STATE OF PUNJAB
|
August 19, 1994 |
SHRI PARKASH ASHRAM GIRLS MIDDLE SCHOOL, AMRITSAR PETITIONER Vs. STATE OF PUNJAB
|
April 28, 1994 |
SHRIMATI KRISHNA KUMARI Vs. STATE OF PUNJAB
|
May 18, 1994 |
SHYAM SINGH Vs. STATE OF HARYANA
|
May 9, 1994 |
SHYAM SUNDER SINGH Vs. CHD. INDUSTRIAL & TOURISM DEVELOPMENT CORP. LTD.
|
July 6, 1994 |
SIRI KISHAN Vs. STATE OF HARYANA
|
July 7, 1994 |
SIRI NATH Vs. KARAM SINGH MEHAL SINGH
|
August 24, 1994 |
SITA DEVI Vs. RAJINDER SINGH
|
March 17, 1994 |
SMT. AMARJIT KAUR Vs. STATE OF HARYANA
|
May 4, 1994 |
SMT. BHUPINDER KAUR Vs. JASBIR SINGH
|
September 6, 1994 |
SMT. DEEPO Vs. IQBAL SINGH AND ORS.
|
February 16, 1994 |
SMT. GURPREET KAUR Vs. UNION OF INDIA AND OTHERS
|
October 6, 1994 |
SMT. JAGIRO Vs. SOHAN SINGH
|
July 29, 1994 |
SOHAN LAL Vs. STATE OF HARYANA
|
January 18, 1994 |
SOHAN SINGH Vs. STATE OF PUNJAB
|
October 27, 1994 |
SOHNA DEVI Vs. HARYANA STATE ELECTRICITY BOARD
|
September 20, 1994 |
SOLVEX OIL AND FERTILISERS Vs. STATE OF HARYANA
|
January 12, 1994 |
SOM KUMAR GUPTA Vs. STATE OF HARYANA
|
May 9, 1994 |
SOM NATH Vs. STATE OF HARYANA
|
May 13, 1994 |
STATE (CHANDIGARH ADMINISTRATION) Vs. MANSA RAM
|
November 30, 1994 |
STATE BANK OF INDIA Vs. WORLD TRADE ENTERPRISES
|
February 9, 1994 |
STATE OF HARYANA Vs. VED PAL
|
January 27, 1994 |
STATE OF HARYANA Vs. GIAN CHAND
|
January 25, 1994 |
STATE OF HARYANA Vs. PARMANAND
|
February 1, 1994 |
STATE OF HARYANA Vs. PARAS RICE MILLS
|
January 12, 1994 |
STATE OF HARYANA Vs. BRIJ SINGH
|
March 25, 1994 |
STATE OF HARYANA Vs. HAWA SINGH
|
August 18, 1994 |
STATE OF HARYANA Vs. DOLAT RAM
|
September 8, 1994 |
STATE OF HARYANA Vs. JINDAL STRIPS LTD
|
December 20, 1994 |
STATE OF HARYANA Vs. PARDEEP KUMAR
|
November 21, 1994 |
STATE OF HARYANA Vs. SURINDER KUMAR
|
May 17, 1994 |
STATE OF HARYANA Vs. JOGINDER PAL
|
July 6, 1994 |
STATE OF HARYANA Vs. JAI KISHAN
|
February 7, 1994 |
STATE OF HARYANA Vs. HARI KISHAN
|
March 31, 1994 |
STATE OF HARYANA Vs. RATTAN LAL
|
July 21, 1994 |
STATE OF HARYANA Vs. GURMESH BISHNOI
|
October 7, 1994 |
STATE OF HARYANA Vs. DHEERAJ PAHWA
|
November 8, 1994 |
STATE OF HARYANA Vs. MAGAN SINGH
|
January 12, 1994 |
STATE OF HARYANA Vs. PREM SINGH
|
January 7, 1994 |
STATE OF HARYANA Vs. KARAM SINGH
|
December 14, 1994 |
STATE OF PUNJAB Vs. BALWANT SINGH
|
October 28, 1994 |
STATE OF PUNJAB Vs. JASWANT SINGH
|
May 31, 1994 |
STATE OF PUNJAB Vs. HARPAL SINGH
|
August 18, 1994 |
STATE OF PUNJAB Vs. KASHMIR SINGH
|
January 18, 1994 |
STATE OF PUNJAB Vs. RAGHBIR CHAND SHARMA
|
January 24, 1994 |
STATE OF PUNJAB Vs. NACHHATTARO
|
March 3, 1994 |
STATE OF PUNJAB Vs. GULZAR SINGH
|
August 25, 1994 |
STATE OF PUNJAB Vs. R S SHARMA
|
October 4, 1994 |
STATE OF PUNJAB Vs. BAJ SINGH
|
November 21, 1994 |
STATE OF PUNJAB Vs. BAJ SINGH
|
November 23, 1994 |
STATE OF PUNJAB Vs. HARDEV SINGH
|
November 30, 1994 |
STATE OF PUNJAB Vs. JAGTAR SINGH
|
May 19, 1994 |
STATE OF PUNJAB Vs. SHAMINDER SINGH
|
May 5, 1994 |
STATE OF PUNJAB Vs. SH PARVESH KUMAR
|
March 31, 1994 |
STATE OF PUNJAB Vs. KUNDAN SINGH
|
February 24, 1994 |
STATE OF PUNJAB Vs. THANA SINGH
|
February 24, 1994 |
STATE OF PUNJAB Vs. PATIALA BUS HIGHWAYS P LTD
|
January 27, 1994 |
STATE OF PUNJAB Vs. KARNAIL SINGH
|
July 5, 1994 |
STATE OF PUNJAB Vs. BHUCHAR SINGH
|
February 23, 1994 |
STATE OF PUNJAB Vs. KESAR SINGH
|
May 17, 1994 |
STATE OF PUNJAB AND ANR. Vs. VINOD KUMAR AND ANR.
|
January 13, 1994 |
STATE THROUGH THE CENTRAL BUREAU OF INVESTIGATION SECTOR 30 Vs. SHASHI KUMAR GUPTA
|
August 26, 1994 |
STEEL STRIPS LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
September 23, 1994 |
STHANESHWAR HANDMADE PAPERS PCIS LIMITED Vs. STATE OF HARYANA
|
January 27, 1994 |
SUBASH CHANDER Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
January 12, 1994 |
SUBEG SINGH Vs. STATE OF PUNJAB
|
December 13, 1994 |
SUBHASH Vs. STATE OF HARYANA
|
August 30, 1994 |
SUBHASH Vs. STATE OF HARYANA
|
August 11, 1994 |
SUBHASH Vs. NEELAM
|
February 1, 1994 |
SUBHASH CHANDER CANAL PATWARI ZILADARI SECTION Vs. STATE OF HARYANA
|
May 12, 1994 |
SUBHASH CHANDER KHER Vs. UNION OF INDIA
|
April 8, 1994 |
SUCHA SINGH Vs. UNION OF INDIA
|
July 13, 1994 |
SUDARSHAN KUMAR BHATIA Vs. DHARAM PAL SHARMA
|
July 6, 1994 |
SUDHA YADAVA Vs. STATE OF HARYANA
|
April 4, 1994 |
SUDHIR KUMAR Vs. STATE OF PUNJAB
|
October 27, 1994 |
SUHINDER KAUR Vs. PUNJAB UNIVERSITY
|
October 6, 1994 |
SUKHBIR SINGH Vs. STATE OF PUNJAB
|
January 20, 1994 |
SUKHCHAIN SINGH Vs. STATE OF PUNJAB
|
May 18, 1994 |
SUKHDEV RAJ ETC Vs. BHAKRA BEAS MANAGEMENT BOARD ETC
|
January 27, 1994 |
SUKHDEV SINGH Vs. EXECUTIVE MAGISTRATE
|
January 12, 1994 |
SUKHDEV SINGH Vs. UNION OF INDIA
|
February 22, 1994 |
SUKHDEV SINGH Vs. CHAJJU
|
March 3, 1994 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
April 18, 1994 |
SUKHDEV SINGH Vs. NACHHATTAR SINGH AND OTHERS
|
May 6, 1994 |
SUKHDEV SINGH Vs. GURNAM SINGH
|
November 14, 1994 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
January 20, 1994 |
SUKHDEV SINGH SIDHU Vs. STATE OF PUNJAB AND ANOTHER
|
November 21, 1994 |
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
April 29, 1994 |
SUKHMINDER SINGH Vs. STATE OF PUNJAB
|
November 8, 1994 |
SUKHNA PAPER MILLS LTD. Vs. STATE OF PUNJAB
|
November 23, 1994 |
SUKHRAJ SINGH Vs. STATE OF PUNJAB
|
September 30, 1994 |
SUKHTEJ SINGH SIDHU Vs. STATE OF PUNJAB
|
September 9, 1994 |
SUKHWINDER KAUR Vs. PUNJAB ROADWAYS
|
August 12, 1994 |
SUKHWINDER SINGH Vs. SURINDER PAL
|
June 1, 1994 |
SUKHWINDER SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
May 23, 1994 |
SUMIT PAL SINGH S/O GURJIT SINGH Vs. STATE OF PUNJAB
|
July 5, 1994 |
SUMITI REKHA Vs. STATE OF HARYANA
|
December 13, 1994 |
SUNDER LAL Vs. SITA DEVI
|
August 25, 1994 |
SUNDER LAL JAIN Vs. STATE OF HARYANA
|
October 12, 1994 |
SUNENA GARG Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
August 31, 1994 |
SUNIL BEHL Vs. BERLINA CONSTRUCTIONS HOUSE
|
January 20, 1994 |
SUNIL KUMAR Vs. MEENA KUMARI
|
October 6, 1994 |
SUNIL KUMAR Vs. THE STATE OF HARYANA
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February 4, 1994 |
SUNIL KUMAR GUPTA Vs. UNION OF INDIA
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May 16, 1994 |
SUNITA Vs. D C
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December 11, 1994 |
SUNITA RANI Vs. HARDEV SINGH
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December 6, 1994 |
SUPERINTENDENT, DISTRICT JAIL Vs. LIFE CONVICT RANDHIR SINGH
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November 9, 1994 |
SURAJ BHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
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May 11, 1994 |
SURAJ PARKASH POPLI Vs. STATE OF PUNJAB
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March 9, 1994 |
SURENDER SINGH RAO Vs. STATE OF HARYANA
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November 30, 1994 |
SURESH CHANDER Vs. STATE OF HARYANA
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December 15, 1994 |
SURESH KUMAR Vs. STATE OF HARYANA
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January 14, 1994 |
SURESH KUMAR BATRA Vs. VARSHA BATRA
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May 30, 1994 |
SURINDER JIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
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January 5, 1994 |
SURINDER KUMAR Vs. PUNJABI UNIVERSITY
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November 30, 1994 |
SURINDER KUMAR Vs. PARDIP KUMAR
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February 14, 1994 |
SURINDER KUMAR CHADHA Vs. AJAY PAL SINGH
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February 23, 1994 |
SURINDER KUMAR MEHTA Vs. STATE OF HARYANA
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May 24, 1994 |
SURINDER PAL Vs. PUNJAB PUBLIC SERVICE COMMISSION
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August 9, 1994 |
SURINDER PAL SINGH Vs. PURAN SINGH
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November 11, 1994 |
SURINDER SINGH Vs. PUNJAB STATE
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September 3, 1994 |
SURINDER SINGH Vs. UNION OF INDIA
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May 4, 1994 |
SURINDER SINGH ARORA Vs. STATE OF PUNJAB
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August 23, 1994 |
SURINDER SINGH BANGAR Vs. UNION OF INDIA
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September 26, 1994 |
SURINDER SINGH CONSTABLE Vs. STATE OF HARYANA
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January 11, 1994 |
SURJAN Vs. HARI SINGH
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February 17, 1994 |
SURJAN SINGH Vs. PARAS RAM
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September 9, 1994 |
SURJEET SINGH Vs. STATE OF PUNJAB
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July 27, 1994 |
SURJIT ENGINEERING WORKS Vs. INCOME-TAX OFFICER
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May 13, 1994 |
SURJIT LAL Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
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May 12, 1994 |
SURJIT SINGH Vs. STATE OF HARYANA
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April 29, 1994 |
SURJIT SINGH Vs. STATE OF PUNJAB
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June 3, 1994 |
SURJIT SINGH Vs. JALANDHAR TRANSPORT CO-OPERATIVE SOCIETY LTD
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March 23, 1994 |
SURMUKH SINGH Vs. JARNIAL SINGH
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March 2, 1994 |
SUSHIL KUMAR Vs. STATE OF HARYANA
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May 12, 1994 |
SUSHILA DEVI Vs. STATE OF HARYANA
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May 11, 1994 |
SUSHMA Vs. STATE OF HARYANA
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May 20, 1994 |
SWADESH RUBBER INDUSTRIES Vs. SARDAR SINGH
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January 5, 1994 |
SWARAN Vs. PRESCRIBED AUTHORITY
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March 1, 1994 |
SWARAN KAUR Vs. SARDARI LAL KAPUR
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March 22, 1994 |
SWARAN KAUR Vs. CHANDIGARH ADMINISTRATION AND OTHERS
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May 10, 1994 |
SWARAN PARKASH Vs. STATE OF HARYANA
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July 6, 1994 |
SWARAN SINGH Vs. STATE OF PUNJAB
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May 20, 1994 |
SWARAN SINGH Vs. UDHAM SINGH
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February 8, 1994 |
SWARAN SINGH Vs. STATE OF PUNJAB
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August 19, 1994 |
SWATANTAR KUMAR LAMBA Vs. STATE OF HARYANA
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December 13, 1994 |
T N CHATURVEDI Vs. KARNAIL SINGH
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September 3, 1994 |
T. N. ROY Vs. THE PUNJAB STATE CO
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March 29, 1994 |
TANNU GALHOTRA ALIAS NEERAJ Vs. STATE OF PUNJAB
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July 13, 1994 |
TANTA Vs. KURA
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February 23, 1994 |
TARA PAUL Vs. STATE OF PUNJAB
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November 29, 1994 |
TARA SINGH Vs. STATE OF PUNJAB
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July 22, 1994 |
TARA WANTI Vs. STATE OF HARYANA
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July 5, 1994 |
TARLOCHAN SINGH Vs. STATE OF HARYANA
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February 9, 1994 |
TARLOK CHAND Vs. STATE OF HARYANA AND ANOTHER
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May 17, 1994 |
TARLOK SINGH BATRA Vs. STATE OF PUNJAB
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May 11, 1994 |
TARSEM LAL Vs. KOER CHAND
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February 14, 1994 |
TARSEM LAL Vs. BALWINDER LAL
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September 15, 1994 |
TARSEM LAL HANS Vs. PREM NATH PALTA
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January 27, 1994 |
TARSEM SINGH Vs. STATE OF PUNJAB
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December 1, 1994 |
TATA DAVY LTD Vs. STEEL STRIPS LTD
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April 27, 1994 |
TAYLOR INSTRUMENTS CO INDIA LTD Vs. STATE OF HARYANA
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April 7, 1994 |
TEHAL SINGH Vs. STATE OF PUNJAB
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February 14, 1994 |
TEJ SINGH Vs. THE STATE OF HARYANA
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September 7, 1994 |
TEJA SINGH Vs. DEV SINGH
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July 14, 1994 |
TEJPAL BAJAJ Vs. NEERU
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June 9, 1994 |
TEK CHAND Vs. BELI RAM
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August 23, 1994 |
TEK CHAND Vs. KESHAV DAYAL
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January 18, 1994 |
TEK CHAND @ TEKI Vs. STATE OF HARYANA
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January 27, 1994 |
TEK CHAND, EX DRIVER Vs. STATE OF HARYANA
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May 23, 1994 |
TELEVISTA ELECTRONICS LIMITED Vs. STATE OF PUNJAB
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July 15, 1994 |
TELU RAM Vs. BADHU RAM
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March 4, 1994 |
THAKAR DWARA GADDI BAWA LAL DIAL JEE Vs. SEWA SINGH
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July 7, 1994 |
THAKUR DASS Vs. HARIJAN SUDHAR SAMITI
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November 14, 1994 |
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY PATIALA Vs. STATE OF PUNJAB
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September 2, 1994 |
THE STATE OF PUNJAB Vs. DR. VED BHUSHAN
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February 22, 1994 |
TILAK RAJ Vs. USHA RANI
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April 6, 1994 |
TILAK RAJ Vs. STATE OF PUNJAB
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December 15, 1994 |
TILAK RAJ SOOD Vs. SUDESH SOOD
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February 21, 1994 |
TIRATH RAM Vs. STATE OF PUNJAB
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May 4, 1994 |
TIRKHA RAM Vs. RAM BILAS
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January 11, 1994 |
TIRLOK GUPTA Vs. ENGINEER
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June 1, 1994 |
TRILOK CHAND JAIN Vs. SWASTIKA STRIPS PVT LTD
|
September 13, 1994 |
TRILOK NATH GUPTA DISTRICT AND SESSIONS JUDGE-CUM-JUDGE DESIGNATED COURT Vs. STATE OF PUNJAB
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May 18, 1994 |
TRILOK SINGH MOHAN SINGH Vs. STATE OF HARYANA
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February 7, 1994 |
TULSI DEVI Vs. SHEESH PAL PUJARI
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December 21, 1994 |
U.T. CHANDIGARH ADMINISTRATION Vs. ANIL RISHI
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October 4, 1994 |
UJAGAR SINGH Vs. STATE OF PUNJAB
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December 9, 1994 |
UJAGAR SINGH Vs. GRAM PANCHAYAT BALLON
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May 31, 1994 |
UJAGAR SINGH Vs. MANOHAR LAL ANAND
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July 5, 1994 |
UMA RANI Vs. VAISH ARYA KANYA MAHAVIDALAYA, BAHADURGARH
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April 21, 1994 |
UMED SINGH Vs. BALWAN SINGH
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October 11, 1994 |
UNION OF INDIA Vs. PAL SINGH
|
July 5, 1994 |
UNION OF INDIA Vs. VIJAY KUMAR GARG
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June 3, 1994 |
UNION OF INDIA Vs. SATNAM SINGH
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April 27, 1994 |
UNION OF INDIA & ANOTHER Vs. DHAN DEVI
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September 7, 1994 |
UNION TERRITORY Vs. RAM PARKASH
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January 5, 1994 |
UNITED INDIA INSURANCE CO LTD Vs. PARAMJIT SINGH
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May 17, 1994 |
UNITED INDIA INSURANCE CO LTD Vs. AMAN SINGH MUNSHI LAL
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March 16, 1994 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARINDER MOHAN ARYA
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March 16, 1994 |
UNITED INDIA INSURANCE COMPANY LTD Vs. HARBIR KAUR
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June 3, 1994 |
URMAL KANTA Vs. KISHAN CHAND
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July 8, 1994 |
USHA RANI Vs. STATE OF HARYANA
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October 26, 1994 |
USHA TANDON Vs. STATE OF HARYANA
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December 15, 1994 |
V K CONSTRUCTION WORKS LTD Vs. COMMISSIONER OF INCOME-TAX
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July 20, 1994 |
V K JAIN Vs. STATE OF PUNJAB
|
October 26, 1994 |
V. K. CONSTRUCTION WORKS LTD. Vs. COMMISSIONER OF INCOME TAX.
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March 20, 1994 |
V.K. PAHWA Vs. STATE OF PUNJAB
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August 9, 1994 |
VARENDER GAUR Vs. STATE OF HARYANA
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January 7, 1994 |
VARSHA SPINNING MILLS LTD Vs. STATE OF HARYANA
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October 28, 1994 |
VED PARKASH Vs. FINANCIAL COMMISSIONER HARYANA
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February 4, 1994 |
VED PARKASH Vs. AMAR SINGH
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March 21, 1994 |
VED PARKASH SOKRI Vs. STATE OF HARYANA AND ANOTHER
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September 22, 1994 |
VEE KAY OILS PVT LTD Vs. STATE OF PUNJAB
|
February 15, 1994 |
VEENA KUMARI Vs. DIRECTOR OF HIGHER EDUCATION, HARYANA, CHANDIGARH
|
November 14, 1994 |
VEENA RANI Vs. GIAN CHAND
|
August 11, 1994 |
VEENA RANI Vs. ROMESH KUMAR
|
May 20, 1994 |
VICTOR KUMAR Vs. SHAKUNTLA DEVI
|
September 21, 1994 |
VICTOR S FERNANDES Vs. SHIRLEY FERNANDES
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April 27, 1994 |
VICTOR S FERNANDESE Vs. RAMAN DAS
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April 27, 1994 |
VIJAY KUMAR Vs. PUNJAB UNIVERSITY
|
March 8, 1994 |
VIJAY KUMAR Vs. STATE OF PUNJAB
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October 26, 1994 |
VIJAY KUMAR Vs. STATE OF PUNJAB
|
November 9, 1994 |
VIJAY PRAKASH Vs. GENERAL MANAGER HARYANA ROADWAYS DEPOT AND
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November 2, 1994 |
VIJAY SINGH Vs. CENTRAL BANK OF INDIA
|
February 4, 1994 |
VIKAS GUPTA Vs. STATE OF HARYANA
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February 18, 1994 |
VIKRAM BHARGAV Vs. ASHISH PAL KHATRI
|
October 3, 1994 |
VINEY KUMAR ASHTA Vs. NEW BANK OF INDIA
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January 6, 1994 |
VINOD KUMAR Vs. STATE OF HARYANA AND ANOTHER
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May 9, 1994 |
VINOD KUMAR SETHI Vs. UNION TERRITORY OF CHANDIGARH
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March 17, 1994 |
VINOD WALIA Vs. KRISHAN GOPAL
|
August 16, 1994 |
VIRENDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 31, 1994 |
VIRENDER SINGH MALIK Vs. HARYANA STATE REMOTE SENSING APPLICATION CENTRE
|
July 4, 1994 |
VIRSA SINGH Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
|
September 30, 1994 |
VISHWA NATH Vs. KHALIFA GIRI
|
August 26, 1994 |
WACHITTAR SINGH Vs. STATE OF PUNJAB
|
January 27, 1994 |
WING COMMANDER R L SHARMA Vs. UNION OF INDIA
|
July 8, 1994 |
YASHBIR GULATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 30, 1994 |
YASHPAL Vs. STATE OF PUNJAB
|
July 28, 1994 |
YASHWINDER SINGH RANA Vs. STATE OF PUNJAB
|
September 28, 1994 |
YOGESH SOOD Vs. STATE OF PUNJAB
|
August 10, 1994 |
ZORA SINGH Vs. STATE OF HARYANA
|
January 20, 1994 |
ZORA SINGH Vs. GURMEL KAUR
|
January 6, 1994 |
ZORA SINGH Vs. HARNARAIN SINGH
|
May 3, 1994 |
ZORAWAR SINGH Vs. STATE OF HARYANA
|
December 16, 1994 |