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Case Index
Title
Date
A F D and C LTD Vs. ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD
September 16, 1994
ABHAYA CHARAN CHOUDHURY Vs. STATE OF ORISSA
August 24, 1994
ABHI Vs. ARJUNA CHARAN SUTAR
September 21, 1994
ABHILASH JENA Vs. REGISTRAR OF CO OPERATIVE
July 22, 1994
AGRAWAL GRAPHITE INDUSTRIES AND ORS. Vs. STATE OF ORISSA AND ORS.
November 17, 1994
AJANTA ENTERPRISERS Vs. SALES TAX OFFICER
August 1, 1994
AJAYA KUMAR NAIK Vs. STATE OF ORISSA
May 4, 1994
AKHAY KUMAR Vs. SARADA DAI
February 1, 1994
ALLAUDDIN Vs. SHAMIMA AKHTARI
April 26, 1994
AMAL KUMAR PRATHIHARI Vs. STATE OF ORISSA
January 4, 1994
ANANTA CHARAN MALLICK Vs. SAYED GOUSH ALI
August 31, 1994
ANJAN KUMAR DAS Vs. STATE OF ORISSA
July 22, 1994
ANUGRAHA NARAYAN TIWARI Vs. TAHASILDAR NAWAPARA
May 2, 1994
ANWAR HUSSAIN Vs. STATE OF ORISSA
April 13, 1994
ARAKHITA PATNAIK Vs. STATE OF ORISSA
April 13, 1994
ARANA KAR Vs. SARAT KUMAR DASH ALIAS NACHHI
September 6, 1994
ARJUN BANCHHOR Vs. BUCHI BANCHHOR
July 28, 1994
ARJUNA KAMILA(DEAD) Vs. UMESH CHANDRA RANA AND ORS.
March 3, 1994
ASHOK KUMAR JENA Vs. STATE OF ORISSA
November 17, 1994
ASHOK KUMAR MAHARANA Vs. STATE
August 4, 1994
ASHOK KUMAR MOHARANA Vs. STATE OF ORISSA
February 24, 1994
ASHOKA INDUSTRIES LTD Vs. ORISSA STATE FINANCIAL
July 5, 1994
ASHOKA SA Vs. BIDYADHAR PATRA
September 5, 1994
ATAR NAG Vs. STATE OF ORISSA
November 4, 1994
ATUL CHANDRA ADHIKARI Vs. STATE
May 3, 1994
BABULA ALIAS AJIT PAL Vs. STATE OF ORISSA
October 3, 1994
BAIKUNTHANATH SAHU Vs. GANGADHAR SAHU
August 2, 1994
BALABHADRA PRADHAN Vs. SUNDARIMANI DEVI
November 24, 1994
BALABHADRA PRASAD DAS Vs. STATE OF ORISSA
November 17, 1994
BALASORE DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. KARUNAKAR DAS
March 4, 1994
BALBIR SINGH Vs. STATE OF ORISSA
November 30, 1994
BANCHHANIDHI MISHRA Vs. GHASIEN BANCHHOR
June 30, 1994
BASANTI PRADHAN Vs. STATE OF ORISSA
December 2, 1994
BASUDEV GUIN Vs. STATE OF ORISSA
July 4, 1994
BEDABATI MOHANTY Vs. CHANCELLOR UTKAL UNIVERSITY
April 13, 1994
BEGUM BIBI Vs. ABDUL RAJAK KHAN
June 29, 1994
BHAGABAN PRADHAN Vs. JAYARAM MOHANTY
July 15, 1994
BHAGIRATHI VIDYAPITHA Vs. STATE OF ORISSA
October 31, 1994
BHAKTA CHARAN SAMANTARAY Vs. BINAPANI SAMANTARAY
November 4, 1994
BHAKUA KAMPA Vs. STATE OF ORISSA
November 11, 1994
BHARAT SAHU Vs. STATE OF ORISSA
July 6, 1994
BHARATI SHIPYARD PVT LTD Vs. PARADEEP PORT TRUST
May 18, 1994
BHASKAR CHANDRA PATI Vs. STATE OF ORISSA
February 23, 1994
BHATRUHARI MAHATAB Vs. COLLECTOR CUTTACK
August 31, 1994
BHIMA MALLIK Vs. STATE OF ORISSA
May 10, 1994
BHIMASEN PRUSTY Vs. STATE OF ORISSA
February 1, 1994
BIBHISAN BARIK Vs. STATE
June 29, 1994
BIBHISHAN KANHAR Vs. STATE OF ORISSA
February 10, 1994
BIBHUTI BHUSAN MOHAPATRA Vs. STATE OF ORISSA
April 22, 1994
BIJAY KUMAR BEHERA Vs. STATE OF ORISSA
September 5, 1994
BIJAY KUMAR PATRA Vs. STATE OF ORISSA
December 7, 1994
BIKRAM KUMAR ROUTRAY Vs. STATE OF ORISSA
July 29, 1994
BINAY MAHAPATRA Vs. STATE OF ORISSA
September 2, 1994
BINOD NAYAK Vs. DASARATHI PADHI FB
December 2, 1994
BIRA KISHORE KAR Vs. STATE
October 3, 1994
BISAM HARIJAN Vs. STATS OF ORISSA
April 13, 1994
BISHNU MOHAN SENAPATI Vs. HARIHAR MALLICK
September 6, 1994
BISHNU PRASAD RATH Vs. ASSISTANT REGISTRAR OF CO OPEARTIVE SOCIETIES
January 24, 1994
BISWANATH BHAGAT Vs. RAMANANDALAL FB
September 15, 1994
BISWANATH MALLICK Vs. STATE OF ORISSA
October 21, 1994
BRIJ KISHORE SINGH Vs. NUTAN SINGH
January 21, 1994
BRIJ KISHORE SINGH AND ORS. Vs. SMT. NUTAN SINGH AND ANR.
November 21, 1994
BUDHADEV PANDA Vs. STATE OF ORISSA
November 1, 1994
CAMMA TEXTILE INDUSTRIES P LTD Vs. STATE OF ORISSA
February 25, 1994
CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA MINING Vs. CONTROLLING AUTHORITY PAYMENT OF GRATUITY ACT AND
May 2, 1994
CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA ROAD Vs. RAMESH CHANDRA GOUDA
April 13, 1994
CHAKRADHAR JENA Vs. STATE OF ORISSA
January 10, 1994
CHANDRAKANT JAYANTILAL Vs. STATE OF ORISSA
May 12, 1994
CHHATAR SINGH Vs. SUBASH CHANDRA PANDA
September 30, 1994
COLLECTOR Vs. GOURISANKAR BAG
September 19, 1994
COLLECTOR BALASORE Vs. SUKADEV SAMAL
September 23, 1994
COLLECTOR KALAHANDI Vs. GAURISANKAR BAG
September 19, 1994
COMMISSIONER OF INCOME TAX Vs. PARAMESWARI DEVI SULTANIA
October 24, 1994
COMMISSIONER OF INCOME TAX Vs. DRAUPADI PRIVATE LIMITED
November 11, 1994
COMMISSIONER OF INCOME TAX Vs. BAISHNAB CHARAN MOHANTY
November 11, 1994
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
July 29, 1994
COMMISSIONER OF INCOME TAX Vs. SARDAR GURUDEV SINGH GILL
December 7, 1994
COMMISSIONER OF INCOME TAX Vs. RABINDRANATH BHOL
November 22, 1994
COMMISSIONER OF INCOME TAX Vs. BUDHARAJ N C AND COMPANY
November 15, 1994
COMMISSIONER OF INCOME TAX Vs. DURGA KUMAR NANDA
November 15, 1994
COMMISSIONER OF INCOME TAX Vs. KICHAKESWARI COLD AND ICE STORES
November 16, 1994
COMMISSIONER OF INCOME TAX Vs. ELECTROCHEM ORISSA LIMITED
November 10, 1994
COMMISSIONER OF INCOME TAX Vs. BUILDERS UNION
November 17, 1994
COMMISSIONER OF INCOME TAX Vs. OM AGENCIES
January 21, 1994
COMMISSIONER OF INCOME TAX Vs. POPSINGH RICE MILL
December 17, 1994
COMMISSIONER OF INCOME TAX Vs. USHARANI PANDA
December 13, 1994
D M BHANDARI Vs. STATE
September 23, 1994
D P JOSHI Vs. STATE OF ORISSA
March 18, 1994
DAITARI NAIK Vs. TAHASILDAR CUM REVENUE OFFICER
July 14, 1994
DAMBARUDHAR SAMAL Vs. STATE OF ORISSA
February 1, 1994
DAYANIDHI MALLIK Vs. STATE
September 15, 1994
DEBAKI GOUDUNI AND OTHERS Vs. BHAGAVATI GOUDO AND OTHERS
November 10, 1994
DEBENDRANATH BHAL Vs. STATE OF ORISSA
September 13, 1994
DEBU ALIAS DEBASHIS ALIAS DEBABRATA TRIPATHY Vs. STATE
September 19, 1994
DEVIDUTTA AGARWALLA Vs. MOHANLAL TEBRIWAL
January 3, 1994
DHANESWAR DAS Vs. SULOCHANA DAS
October 5, 1994
DHARANIDHARA PATRA Vs. STATE OF ORISSA
May 18, 1994
DHARMANANDA BEHERA Vs. STATE OF ORISSA
April 29, 1994
DHIRUBHAI HIRACHAND AMBANI Vs. TULSI BHAYANA
October 7, 1994
DILLIP KUMAR ROUTRAY Vs. STATE
August 17, 1994
DIPTILATA PANIGRAHI Vs. LAND ACQUISITION COLLECTOR BALASORE
January 6, 1994
DIVISIONAL MANAGER NEW INDIA Vs. SHAKTI PRASAD MISHRA
September 1, 1994
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. KULAMANI BEHARA
September 12, 1994
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GIRIWAL TRANSPORT CORPN
July 1, 1994
DIVISIONAL MANAGER UNITED INDIA Vs. SOMANI GHOSH
March 2, 1994
DIVISIONAL MANAGER UNITED INDIA Vs. MOYANA MAZUMDAR
March 2, 1994
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. BIJAYA KUMAR NAYAK AND OTHERS
July 12, 1994
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD., BHUBANESWAR Vs. SASIKALA SAHOO & ORS.
November 27, 1994
DREDGING CORPORATION OF INDIA Vs. STATE OF ORISSA
May 6, 1994
DULARI DEVI Vs. CONTROLLER OF ESTATE DUTY
January 8, 1994
DULARI DEVI AND ORS. Vs. CONTROLLER OF ESTATE DUTY
November 8, 1994
DURGAMANI BEHERA Vs. GHASIRAM MOHANTA
July 27, 1994
DURGAMANI BEHERA AND ORS. Vs. GHASIRAM MOHANTA AND ORS.
July 28, 1994
DUSASAN BEHERA Vs. STATE OF ORISSA
July 19, 1994
EDLA NEELAYA Vs. EDLA RAMADA ALIAS RAMADAS
April 6, 1994
EKADASI MALLIK Vs. BABAJI MALLIK AND OTHERS
September 14, 1994
EXECUTIVE ENGINEER M I DIV Vs. NIRANJAN BEHERA
September 26, 1994
FAKIR CHARAN BEHERA Vs. NARAYAN NAYAK
February 18, 1994
FILLI DILLI DORA Vs. STATE OF ORISSA
July 6, 1994
GAMA MOHANTA Vs. STATE OF ORISSA
July 14, 1994
GANESWAR BHOLA Vs. STATE OF ORISSA
October 26, 1994
GANGADHAR BEHIDAR Vs. STATE OF ORISSA
November 21, 1994
GANGADHAR DHAL Vs. BATAKRUSHNA DHAL
July 26, 1994
GANGADHAR PATRA Vs. STATE
September 2, 1994
GANGARAM PATEL Vs. STATE OF ORISSA
October 31, 1994
GIRIDEB Vs. STATE OF ORISSA
November 16, 1994
GIRIDHARI PRUSTY Vs. HOUSE RENT CONTROLLER CUM S D J M PURI
February 4, 1994
GOBINDA CHANDRA BISOYI Vs. STATE OF ORISSA
May 2, 1994
GOKUL BEHARI NAIK Vs. PANTISH KUMAR NAIK
September 21, 1994
GOPAL CHANDRA BAGARIA Vs. STATE BANK OF INDIA
January 27, 1994
GOPAL CHANDRA MISHRA Vs. STATE OF ORISSA
August 18, 1994
GOPAL REDDY Vs. STATE OF ORISSA
September 19, 1994
GOPINATH PADHI Vs. STATE OF ORISSA
August 22, 1994
GOPINATH SAHOO Vs. STATE OF ORISSA
January 6, 1994
GOURA MOHAN GIRI Vs. UNION OF INDIA
September 16, 1994
GOURANG CHARAN KHUNTIS Vs. STATE
February 23, 1994
GOURANGA KATUAL Vs. GOVINDA MOHAPATRA
October 21, 1994
GOVINDA CHANDRA PADHI Vs. STATE OF ORISSA
May 4, 1994
GOVINDA CHANDRA SAHOO Vs. STATE OF ORISSA
October 7, 1994
GUNA Vs. STATE OF ORISSA
July 6, 1994
GUNAVANTH KUMAR JAIN Vs. STATE
August 24, 1994
GURAN DITARAO Vs. STATE OF ORISSA
December 2, 1994
GURIA GURUBARI BEHERA Vs. STATE OF ORISSA
April 11, 1994
GURU CHARAN SAHOO Vs. CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA SMALL
January 24, 1994
GURU CHARAN SINGH Vs. COMMISSIONER OF INCOME TAX
December 22, 1994
GURU CHARAN SINGH Vs. COMMISSIONER OF INCOME TAX
December 21, 1994
HADIBANDHU SENAPATI Vs. MANI BISWAL
April 18, 1994
HANUMAN MAHABIR JEW Vs. PURUSOTTAM KAR AND ANR.
March 30, 1994
HARADHAN PATRA Vs. STATE OF ORISSA
June 26, 1994
HARAMANI MOHAPATRA Vs. ANNAPURNA SAHOO
September 6, 1994
HARI BARADA Vs. KASINATH BARADA
July 27, 1994
HARIHAR MISHRA Vs. STATE OF ORISSA
July 20, 1994
HARISH CHANDRA SINGH Vs. STATE OF ORISSA
May 10, 1994
HATA DAS @ HATA KISHORE DAS Vs. STATE OF ORISSA
June 22, 1994
HEMANTA KUMAR MAOJEE Vs. HARILAL AMARAI
July 6, 1994
HINDUSTAN AERONAUTICS LTD Vs. REGISTERING AUTHORITY
August 31, 1994
HINDUSTAN AERONAUTICS LTD Vs. TAXING OFFICER CUM REGIONAL
December 5, 1994
HIRANYAPRAVA SAMANTRAY Vs. ORISSA STATE FINANCIAL CORPN
April 25, 1994
HUDING SINGH Vs. STATE
August 1, 1994
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. STATE OF ORISSA
November 17, 1994
INAL RAGHUNATH Vs. STATE OF ORISSA
July 11, 1994
INCOME TAX OFFICER Vs. BIJAY KUMAR SHARMA
September 23, 1994
INDO FLOGATES LTD Vs. HEMANTA BHATTACHARYA
March 30, 1994
INDRA KISHAN Vs. STATE OF ORISSA
February 2, 1994
ION EXCHANGE INDIA LTD Vs. STATE OF ORISSA
December 2, 1994
IPI STEEL LIMITED Vs. ORISSA STATE ELECTRICITY
May 17, 1994
ISWAR JANI Vs. STATE OF ORISSA
November 29, 1994
J M GRAPHITE M AND M COMPANY Vs. ORISSA STATE ELECTRICITY BOARD
January 5, 1994
JADUMANI SETH Vs. STATE
September 6, 1994
JAGAN SAHA Vs. STATE
June 22, 1994
JAGANATH INDUSTRIES Vs. STATE OF ORISSA
December 2, 1994
JAGANNATH COTTON COMPANY Vs. STATE OF ORISSA
July 29, 1994
JAGANNATH DHAL Vs. DISTRICT JUDGE SELESORE
March 24, 1994
JAGANNATH MAHAPRABHU BIJE SHREEKSHETRA Vs. COLLECTOR PURI
September 8, 1994
JAGANNATH SAHU Vs. SASIBHUSAN RATH
September 5, 1994
JAGANNATH SALES Vs. COMMISSIONER OF INCOME TAX
November 8, 1994
JAGANNATHRAM GANGARAM Vs. COMMISSIONER OF INCOME TAX
December 17, 1994
JAGDISH PRASAD SAHA Vs. STATE OF ORISSA
February 21, 1994
JAHIR ANWAR KHAN Vs. STATE OF ORISSA
June 28, 1994
JAIRAM MOHANTY Vs. BHAGABAN PRADHAN
July 15, 1994
JAMUNA PRASAD DAS Vs. STATE OF ORISSA
August 12, 1994
JANAKI BALLAV PATNAIK Vs. STATE OF ORISSA
October 25, 1994
JANARDAN PANDA Vs. REGIONAL TRANSPORT AUTHORITY PURI
September 16, 1994
JUBLA KUMAR JOTHI Vs. STATE TRANSPORT AUTHORITY
May 10, 1994
KALPANAMAYEE DEVI Vs. INDIRA GANDHI NATIONAL OPEN
April 29, 1994
KAMADEV NAIK Vs. STATE OF ORISSA
May 3, 1994
KAMALA DEI Vs. BALABHADRA BEHERA
September 27, 1994
KANDA KHADIA Vs. STATE OF ORISSA
April 26, 1994
KANHU CHARAN PATRA Vs. STATE OF ORISSA
December 13, 1994
KANHU CHERAN ROUT Vs. STATE OF ORISSA
October 20, 1994
KANIA RANA Vs. ATUL KUMAR PARIDA AND ANOTHER
November 21, 1994
KANTEISUNI THAKURANI BIJE RAMPUR KAITHA Vs. BABUDHAR ROUT
October 26, 1994
KARTIK CH MOHANTA Vs. STATE OF ORISSA
August 31, 1994
KARUNAKAR ROUT Vs. GOLAK BEHARI BISWAL
March 4, 1994
KASI SAHOO Vs. HARIBANDHU JENA
July 6, 1994
KAVERI ALIAS BENGA Vs. STATE
July 21, 1994
KELA KHATUA Vs. BAIDHAR KHATUA
September 13, 1994
KESHAB CHANDRA PANDA Vs. STATE
July 21, 1994
KETAKI SAHU Vs. LAXMI DEVI
August 1, 1994
KHIROD KUMAR MISHRA Vs. RAMESH CHANDRA BISWAL
April 26, 1994
KHUSI GOPAL SAHA Vs. PROFULLA CANDRA DAS AND ANOTHER
February 9, 1994
KISHORI MOHAN MOHAPATRA Vs. STATE OF ORISSA
September 2, 1994
KONCHADA RAGHUNADHA RAO Vs. PUSPA LOLANA SAMULU
January 3, 1994
KRISHNA CHANDRA KARNA Vs. STATE OF ORISSA
December 2, 1994
KRUPASINDHU BHOI Vs. STATE OF ORISSA
April 12, 1994
KRUSHNA CHANDRA BARIK Vs. STATE OF ORISSA
August 8, 1994
KRUSHNA CHANDRA MOHANTY Vs. STATE
March 25, 1994
KSHITISH CHANDRA PATI Vs. STATE OF ORISSA
September 2, 1994
KULAMANI SAHU Vs. STATE OF ORISSA
March 2, 1994
KUNI PATRO Vs. KESHAB PATRO
September 5, 1994
KUNLALA DEKHIT Vs. DEBENDRA SALPATHY
March 25, 1994
L SYAMABABU PATRO Vs. COLLECTOR
February 9, 1994
LAND ACQUISITION OFFICER Vs. APPARAO DORA AND ANOTHER
February 25, 1994
LAXMAN CHANDRA DAS Vs. STATE OF ORISSA
May 4, 1994
LAXMI AGENCY AND PATHERIA Vs. STATE OF ORISSA
December 19, 1994
LAXMI BAI Vs. A CHANDRAVATI
May 18, 1994
LAXMI NARAYANA DAS Vs. STATE
November 7, 1994
LAXMIDHAR PRADHAN Vs. STATE OF ORISSA
August 5, 1994
LAXMINARAYAN SAW MILL Vs. STATE FB
February 1, 1994
LAXMINARAYAN SAW MILL AND ANR. Vs. STATE OF ORISSA AND ORS.
December 2, 1994
LIPIKA MOHANTY Vs. PRINCIPAL RAVENSHAW COLLEGE
January 21, 1994
LUKU PAIKE Vs. STATE OF ORISSA
October 25, 1994
M D MISHRA Vs. STATE OF ORISSA
September 16, 1994
M J AKBAR Vs. ORISSA INDUSTRIES LTD
July 14, 1994
M Z SAMAD Vs. STATE OF ORISSA
July 13, 1994
M/S. J.K. AGARWALLA Vs. NATIONAL ALUMINIUM CO. LTD.
October 3, 1994
MADHAB DIGAI Vs. STATE
May 6, 1994
MADHAB PRADHAN Vs. KETAKI PRADHAN
November 23, 1994
MADHAV CHANDRA RANSINGH Vs. BIJOY KUMAR TRIPATHI
November 21, 1994
MADHU PRADHAN Vs. NARA KANHAR
September 1, 1994
MADKAMI LAKA Vs. STATE OF ORISSA
November 23, 1994
MAHADEV PRADHAN Vs. STATE OF ORISSA AND OTHERS
July 5, 1994
MAHADEV SAHU AND OTHERS Vs. LAND ACQUISITION COLLECTOR, DHENKANAL
February 4, 1994
MAHANADI COALFIELDS LTD Vs. STATE OF ORISSA
April 26, 1994
MAHENDRANATH PARIDA Vs. STATE OF ORISSA
April 18, 1994
MAJURA NAIK Vs. STATE
January 6, 1994
MAMATA MAHARATHI Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
April 12, 1994
MANAGING COMMITTEE Vs. STATE OF ORISSA
August 11, 1994
MANJULA NAYAK Vs. RAMA CHANDRA NAYAK
April 19, 1994
MD MUZAFFAR HUSSAIN KHAN Vs. STATE OF ORISSA
August 11, 1994
MEENA KUMARI DASH Vs. STATE OF ORISSA
July 21, 1994
MINARAM KAR Vs. BLOCK DEVELOPMENT OFFICER JATNI
January 10, 1994
MOHAMMED HABIB UMMAR Vs. COMMISSIONER OF SALES TAX
August 3, 1994
MRUTUNJOY LENKA Vs. GAGAN KISHORE SWAIN
April 4, 1994
MUNA MALLIK Vs. BISHNU MALLIK
September 7, 1994
N K MOHAPATRA Vs. STATE
May 3, 1994
NABA KISHORE SAHOO Vs. UNITED BANK OF INDIA
April 27, 1994
NABAGHANA DAS Vs. STATE OF ORISSA
December 20, 1994
NABAGHANA KAR Vs. BRAJABANDHU BEHERA
June 30, 1994
NAKULA BARIK Vs. SESADEV BHOE AND ANOTHER
December 5, 1994
NAMITA DHAL Vs. STATE OF ORISSA
September 16, 1994
NARASINGHA CHARAN MOHANTY Vs. ORISSA SMALL INDUSTRIES
January 6, 1994
NARAYAN BAGH Vs. STATE
December 12, 1994
NARAYAN CHANDRA DAS Vs. STATE OF ORISSA
May 13, 1994
NARAYAN MOHANTY Vs. STATE OF ORISSA
November 22, 1994
NARAYAN PRASAD Vs. STATE OF ORISSA
December 22, 1994
NARENDRA KUMAR CHOUDHURY Vs. STATE OF ORISSA
July 6, 1994
NARENDRA PATRA Vs. SHIBA NARAYAN TALDI
March 1, 1994
NATIONAL CO OP CONSUMERS FEDERATION OF INDIA LTD Vs. UNION OF INDIA
August 5, 1994
NATIONAL INSURANCE CO. LTD. Vs. PRAFULLA KUMAR OJHA AND ANOTHER
February 18, 1994
NATIONAL INSURANCE COMPANY Vs. GOLAP BARIK
December 19, 1994
NATIONAL INSURANCE COMPANY LTD Vs. COLAP PARIK
December 19, 1994
NEECO Vs. ORISSA STATE FINANCIAL CORPORATION
September 20, 1994
NEW INDIA ASSURANCE CO LTD Vs. SULOCHANA BEWA
September 28, 1994
NEW INDIA ASSURANCE CO LTD Vs. SUDARSAN SAMAL
November 1, 1994
NEW INDIA ASSURANCE CO LTD Vs. RASANA SAHOO
March 21, 1994
NEW INDIA ASSURANCE CO LTD Vs. RANDI LACHAYA
April 12, 1994
NEW INDIA ASSURANCE CO LTD Vs. SAILENDRA KUMAR NAYAK
April 7, 1994
NEW INDIA ASSURANCE CO LTD Vs. SURESH CHANDRA PATRA
January 17, 1994
NEW INDIA ASSURANCE COMPANY Vs. ARA BIBI
April 22, 1994
NEW INDIA ASSURANCE COMPANY LTD Vs. ASHOK KUMAR ACHARYA
January 7, 1994
NEW INDIA INSURANCE CO LTD Vs. G KRISHNA RAO
April 27, 1994
NIGHTINGALE ENGINEERING INDUSTRIES PVT LTD Vs. SIBAPADA DE
April 19, 1994
NILAGIRI ENGINEERING CO OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 5, 1994
NILAKANTHA PATI Vs. STATE OF ORISSA
June 24, 1994
NIMAIN CHARAN MOHANTY Vs. STATE
November 8, 1994
NIRANJAN NAYAK Vs. RAMESH KUMAR MOHAPATRA
May 10, 1994
NIRMAL CHANDRA MAHAKUD Vs. CONSERVATOR OF FORESTS
March 9, 1994
NITYANANDA PANIGRAHI Vs. COMMISSIONER OF CONSOLIDATION
July 8, 1994
NITYANANDA SAMANTARAY Vs. STATE OF ORISSA AND OTHERS
April 26, 1994
NRUSINGHA CHARAN SAHOO Vs. NATIONAL TEXTILE CORPORATION
April 15, 1994
OIL INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 14, 1994
ORIENT PAPER MILLS Vs. REGIONAL DIRECTOR ESIC
October 7, 1994
ORIENTAL INSURANCE CO LTD Vs. MARTIN KANDUNA
September 28, 1994
ORIENTAL INSURANCE CO LTD Vs. ABDUL SAHID KHAN
August 5, 1994
ORIENTAL INSURANCE CO LTD Vs. DINABANDHU PRADHAN
January 3, 1994
ORIENTAL INSURANCE CO LTD Vs. CHANDRA PANIGRAHI SMT
June 23, 1994
ORIENTAL INSURANCE CO LTD Vs. ARJUNA KUMAR SAHU
April 26, 1994
ORISSA CEMENT LTD Vs. STATE OF ORISSA
September 1, 1994
ORISSA FOREST DEVELOPMENT CORPN Vs. REGIONAL P F COMMISSIONER
September 2, 1994
ORISSA INDUSTRIES LTD Vs. ASSISTANT COLLECTOR OF C EX
May 18, 1994
ORISSA MINING CORPORATION Vs. KLOCKNER AND COMPANY
September 6, 1994
ORISSA MINING CORPORATION LIMITED Vs. KLOCKNER AND COMPANY AND OTHERS
March 26, 1994
ORISSA TEXTILE AND STEEL LTD Vs. STATE OF ORISSA
April 12, 1994
P K SARANGI Vs. STATE OF ORISSA
December 20, 1994
PADAN MAJHI Vs. STATE OF ORISSA
February 22, 1994
PADMA CHARAN DAS Vs. STATE OF ORISSA
November 28, 1994
PAMI BISOYI Vs. LAKSHMANA BISOYI
August 1, 1994
PANDU PANDU KUNDA Vs. STATE OF ORISSA
October 26, 1994
PANIBHUSAN BEHERA Vs. STATE OF ORISSA
November 7, 1994
PARASRAM AGARWAL Vs. FOOD CORPORATION OF INDIA
February 17, 1994
PENAKSHI Vs. STATE OF ORISSA
May 18, 1994
PILLI DILLI DORA Vs. STATE OF ORISSA
July 15, 1994
PITABASH SAHOO Vs. G R MOHANTY
December 12, 1994
PITABASH SAHOO Vs. G R MOHANTY
December 2, 1994
PRABINA KUMAR MOHANTY Vs. STATE OF ORISSA
July 19, 1994
PRADEEP KUMAR AGARWAL Vs. STATE
July 14, 1994
PRADEEP KUMAR MOHANTY Vs. STATE OF ORISSA
February 9, 1994
PRAFULLA KUMAR MOHAPATRA Vs. JAYA KRUSHNA MOHAPATRA
January 4, 1994
PRAFULLA KUMAR MOHAPATRA Vs. CHAIRMAN BAITARANI GRAMYA BANK
August 3, 1994
PRAFULLA KUMAR NAYAK Vs. STATE OF ORISSA
September 12, 1994
PRAFULLA KUMAR PANDA Vs. STATE OF ORISSA
June 21, 1994
PRANAB KUMAR PARIJA Vs. COLLECTOR CUM CHAIRMAN R T A CUTTACK
May 13, 1994
PRANAKRUSHNA SAHU Vs. RAGHUNATH SAHU
January 17, 1994
PRASANTA KUMAR MANGARAJ Vs. LIFE INSURANCE CORPORATION
June 23, 1994
PRASANTA KUMAR ROUT ORISSA LAW Vs. GOVERNMENT OF ORISSA
September 27, 1994
PRATAP CHANDRA MOHANT AND ANR. Vs. STATE OF ORISSA
June 29, 1994
PRAVATI MISHRA Vs. JAGADANANDA MISHRA
May 11, 1994
PREMASILA DAS Vs. RAJKISHORE DAS
July 5, 1994
PUMA CHANDRA NAIK Vs. STATE OF ORISSA
November 23, 1994
PUNIA BISWAL Vs. DIVISIONAL FOREST OFFICER
September 14, 1994
PURAK CHAND CHANDAK Vs. STATE OF ORISSA
July 13, 1994
PURNA CHANDRA PRADHAN Vs. M. KHAN AND ANOTHER
August 1, 1994
PURNACHANDRA SAHOO Vs. STATE OF ORISSA
May 6, 1994
PUSPA RANJAN PATEL Vs. STATE OF ORISSA
May 3, 1994
R P SHARMA Vs. MAN MOHAN MATHUR
June 24, 1994
RABI SAHU Vs. STATE OF ORISSA
April 12, 1994
RABINARAYAN SAMAL Vs. BHARAT SAMAL
August 1, 1994
RABINDRA NAYAK ALIAS RABINDRA KUMAR NAYAK Vs. STATE OF ORISSA
August 4, 1994
RADHA BALLAVA SWAIN Vs. STATE
September 14, 1994
RADHARANI DEVI Vs. KADAMBINI DEVI
October 26, 1994
RADHARANI PANDA Vs. ARNAPURNA PADHI
April 26, 1994
RAHAS BIHARI DAS Vs. STATE
August 8, 1994
RAHASBEHARI MISRA Vs. REVENUE OFFICER-CUM-ADDL. TAHASILDAR, SAMBALPUR
February 4, 1994
RAJENDRA PRASAD Vs. REPUBLIC OF INDIA
June 22, 1994
RAJENDRA PRASAD MISHRA Vs. STATE OF ORISSA
April 21, 1994
RAJENDRANATH CHOUHAN Vs. RATNAKAR JAGATI
September 5, 1994
RAJIB LOCHAN PATEL Vs. SAPNESWAR PANDEY
August 30, 1994
RAMA CHANDRA MISHRA Vs. STATE OF ORISSA
December 8, 1994
RAMA NARAYAN BADAPANDA Vs. STATE OF ORISSA
June 30, 1994
RAMAKANTA DAS Vs. STATE OF ORISSA
April 22, 1994
RAMAKANTA DAS Vs. STATE OF ORISSA
August 12, 1994
RAMAKANTA PANDA Vs. SATYABHAMA PANDA
July 8, 1994
RAMBILASH SINGH Vs. STATE
August 22, 1994
RAMCHANDRA TANDI Vs. STATE
March 17, 1994
RAMESH KUMAR NAYAK Vs. UNION OF INDIA
March 24, 1994
RAMESWAR PRASAD SHARMA Vs. STATE
November 17, 1994
RANJAN KUMAR PATI Vs. STATE OF ORISSA
December 7, 1994
RANKA BHUA AND ORS. Vs. JUBARAJ SARAF AND ORS.
August 16, 1994
RATIKANTA PARAMANIK Vs. STATE OF ORISSA
May 10, 1994
REGISTRAR OF COMPANIES ORISSA Vs. BIPIN BEHARI NAYAK
January 18, 1994
RENGTA TIRKEY Vs. STATE OF ORISSA
November 23, 1994
RENUBALA BEHERA Vs. PRAKASH CHANDRA BEHERA
November 4, 1994
S K PATTNAIK Vs. STATE OF ORISSA
December 2, 1994
S RAM MOHAN Vs. STATE
November 21, 1994
S RAMA MOHAN RAY Vs. A KISHORE CHANDRA PATRA
August 22, 1994
SABAR MAHABHOI Vs. STATE OF ORISSA
September 1, 1994
SABITRI PATRA Vs. STATE OF ORISSA
March 30, 1994
SACHIDANANDA ACHARYA Vs. UNION OF INDIA
February 2, 1994
SADASIBA NAYAK Vs. BABAN SAHOO
March 4, 1994
SAHAJAN KHAN Vs. STATE OF ORISSA
March 8, 1994
SAMBAR MALIK Vs. GOPALA MALIK
December 9, 1994
SAMRAT INDUSTRIES Vs. REGIONAL DIRECTOR ESI CORPN
August 3, 1994
SANJIT KUMAR MOHAPATRA Vs. STATE OF ORISSA
April 13, 1994
SANJU DORA Vs. STATE OF ORISSA
October 21, 1994
SANKAR RANA Vs. LOHOR RANA
May 18, 1994
SANKHALI DHAL Vs. NILAMANI DEI
March 22, 1994
SANO CADU ALIAS PRATAP KU ROUT Vs. CHIEF SECRETARY GOVT OF ORISSA
December 2, 1994
SANU BINDHANI Vs. STATE OF ORISSA
November 8, 1994
SAPNESWAR NAIK Vs. STATE OF ORISSA
August 19, 1994
SARALA DISTRIBUT Vs. COLLECTOR
December 7, 1994
SARASWATI GANDANE Vs. MUKTABATI BASRA
March 5, 1994
SARASWATI SAW MILL Vs. STATE OF ORISSA
September 23, 1994
SARAT KUMAR MOHANTY Vs. STATE OF ORISSA
April 26, 1994
SAROJINI SETHI Vs. COLLECTOR
June 30, 1994
SATYA NARAYAN DAS Vs. GOVT OF INDIA
February 2, 1994
SATYANARAYAN SAMANT Vs. STATE OF ORISSA
January 17, 1994
SHANKAR FISHERIES Vs. PARADEEP PORT TRUST
July 14, 1994
SHYAMA GOUDE Vs. STATE OF ORISSA
November 30, 1994
SHYAMA KISHORE BAL Vs. KISHORE TALKIES AND OTHERS
October 24, 1994
SIBA SINGH SIBANATH SINGH Vs. STATE OF ORISSA
October 27, 1994
SIMILIPAHAR FOREST DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ORISSA
November 22, 1994
SIRSA DARKA Vs. DASMI DARKA
July 25, 1994
SK BADAR ALIAS BADIRUDDIN Vs. STATE OF ORISSA
May 18, 1994
SK SIRAJ Vs. STATE OF ORISSA
January 28, 1994
SK. BELAL @ SK. RAJA AND ORS. Vs. STATE OF ORISSA
October 14, 1994
SMT. GOMATI BEHERA Vs. MULLAPUDI RATTAMA AND OTHERS
March 3, 1994
SMT. PRAVATI MISHRA Vs. JAGADANANDA MISHRA
April 11, 1994
SOLEMAN EKKA Vs. SATYABHAMA PANDA
July 8, 1994
SOMANATH MAHASWARA Vs. ORISSA STATE ROAD TRANSPORT CORPN
December 12, 1994
SRI BARANIDHI PATNAIK Vs. STATE OF ORISSA AND OTHERS
February 1, 1994
SRI JAGANNATH INDUSTRIES Vs. STATE OF ORISSA
December 2, 1994
STATE OF ORISSA Vs. PRATHIBHA PRAKASH BHAVAN
January 7, 1994
STATE OF ORISSA Vs. JAGADISH BISWAL
February 3, 1994
STATE OF ORISSA Vs. ARUN TRADING COMPANY
October 28, 1994
STATE OF ORISSA Vs. G JAGA RAO
October 21, 1994
STATE OF ORISSA Vs. BHAGIRATHI PRADHAN
March 22, 1994
STATE OF ORISSA Vs. TATURAM ALIAS TATHU SAHU AND OTHERS
September 28, 1994
STATE OF ORISSA Vs. PURNANANDA BISWAL AND OTHERS
March 31, 1994
STATE OF ORISSA ETC. Vs. LODU SWAIN AND OTHERS ETC.
April 22, 1994
STEEL AUTHORITY OF INDIA Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
September 28, 1994
STEEL AUTHORITY OF INDIA LTD Vs. KANCHANBALA MOHANTY
January 21, 1994
SUBASH CHANDRA JENA Vs. STATE
July 29, 1994
SUBHASH Vs. STATE OF ORISSA
January 27, 1994
SUCHITRA CHHOTRAY Vs. PRAJEEV KUMAR CHHOTRAY
November 11, 1994
SUDEEP KUMAR DUTTA Vs. STATE OF ORISSA
January 17, 1994
SUDHIR KUMR SINGH Vs. STATE OF ORISSA
May 18, 1994
SUKANTA KUMAR MISHRA Vs. DISTRICT JUDGE CUM M A C T
April 11, 1994
SUKURI DEI Vs. MAKARA SAHU
February 28, 1994
SUMITRA PANIGRAHI AND ORS. Vs. LAND ACQUISITION OFFICER, SAMBALPUR AND ORS.
March 17, 1994
SUPERINTENDING ENGINEER Vs. ARUN KUMAR PATTANAIK
August 12, 1994
SURENDRA STEEL INDUSTRIES P LTD Vs. ORISSA STATE FINANCIAL CORPN
July 20, 1994
SURESH CHANDRA DAS Vs. STATE OF ORISSA
June 22, 1994
SUSHIL KUMAR SANGNERIA Vs. FOOD INSPECTOR CUTTACK
August 1, 1994
SUSHIL KUMAR TRIPATHY Vs. PRAVATI DASH
January 19, 1994
SWAMALATA SAMAL Vs. CHOUDHURY KANDURI CHARAN DAS
July 26, 1994
SWARUP KUMAR BISWAL Vs. STATE OF ORISSA
September 7, 1994
TANGURU MUNDA Vs. STATE OF ORISSA
October 27, 1994
TARA CHAND BOID Vs. SHIKAM CHAND BHORA
October 28, 1994
TARA PRASAD PATTANAIK Vs. REGISTRAR CUM CHIEF ELECTORAL
July 18, 1994
TATA REFRACTORIES LIMITED Vs. COMMISSIONER OF SALES TAX ORISSA
March 1, 1994
TATA ROBINS FRASER LIMITED Vs. STATE OF ORISSA
April 25, 1994
TEJRAJ PARASMAL Vs. STATE OF ORISSA
November 21, 1994
THAKARA BESRA Vs. STATE OF ORISSA
January 12, 1994
TRAFFIC MANAGER ORISSA ROAD Vs. SECRETARY STATE TRANSPORT
September 6, 1994
TRILOCHAN DANDSENA Vs. STATEFB
November 14, 1994
TRILOCHAN DAS ADHIKARI Vs. SIMANCHAL RATH
September 1, 1994
TUSHAR KANTA NAYAK Vs. UTKAL UNIVERSITY FB
December 2, 1994
UDHABA ALIAS UDHABA CHARAN KAR Vs. GORA BINDHANI
July 18, 1994
UNION OF INDIA Vs. INDUSTRIAL DEVELOPMENT CORPN OF ORISSA LTD
September 19, 1994
UNION OF INDIA Vs. STATE
April 22, 1994
UNITED INDIA INSURANCE CO LTD Vs. SASIKALA SAHOO
November 27, 1994
UNITED INDIA INSURANCE CO LTD Vs. SUSILA PANIGRAHY
January 19, 1994
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. JHUNU PANDA AND OTHERS
August 11, 1994
UTKAL TRADING COMPANY Vs. SALES TAX OFFICER SAMBALPUR II CIRCLE
January 17, 1994
ZONE OFFICER, NO. 1, U.K.H.E. PROJECT, KORAPUT Vs. TAILA PADA RANA AND OTHERS
January 31, 1994