Home
Case Index
Title
Date
A S OVERSEAS PRIVATE LIMITED Vs. ISWAR CHINTA HARAN SHIV THAKUR
June 28, 1994
ABDUL BAREK Vs. STATE OF WEST BENGAL
October 3, 1994
ABDUL KADER HAMDAN Vs. UNION OF INDIA
August 5, 1994
ABHIJIT TEA COMPANY PVT LTD Vs. TERAI TEA COMPANY PVT LTD
December 23, 1994
ADHIR KUMAR DAS Vs. JUTHIKA SEN
June 2, 1994
AGRICO (INDIA) Vs. STATE OF WEST BENGAL AND OTHERS
March 11, 1994
AINAL HAQUE Vs. STATE OF WEST BENGAL
August 4, 1994
AJIT KUMAR BOSE Vs. STATE OF WEST BENGAL & ORS.
November 30, 1994
AJIT KUMAR KHAN AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
September 6, 1994
AJOY KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS.
August 22, 1994
AL AMIN SEATRANS LTD Vs. OWNERS AND PARTY INTERESTED IN VESSEL M V LOYAL BIRD
September 7, 1994
ALLAHABAD BANK Vs. ALL INDIA ALLAHABAD BANK OFFICERS ASSON
November 24, 1994
ALLAHABAD BANK Vs. S M ENGG INDUSTRIES AND OTHERS
December 25, 1994
ALLAHABAD BANK WORKERS UNION Vs. UNION OF INDIA
November 17, 1994
ALOKE SARKAR Vs. ANINDITA SARKAR NEE BASU
December 23, 1994
AMAL KUMAR GHATAK Vs. S N ENTERPRISES PVT LTD
September 21, 1994
AMARENDRA NATH SHAW Vs. MONOTOSH MITRA AND OTHERS
August 11, 1994
AMITABHA GHOSH Vs. State
March 21, 1994
AMRIT BOTTLERS (P) LTD Vs. INCOME TAX OFFICER
January 20, 1994
ANANDA MARGA PRACHARAKA SANGHA Vs. COMMISSIONER OF INCOME TAX
February 25, 1994
ANDHRA STEEL CORPORATION LTD Vs. BANK OF BARODA
July 12, 1994
ANDREW YULE AND COMPANY LIMITED AND ITS GROUP (CALCUTTA REGION) CLERICAL STAFF UNION Vs. ANDREW YULE AND COMPANY LTD.
September 30, 1994
ANIL BARAN TAPADAR Vs. SUNIL BARAN TAPADAR
February 9, 1994
Anuja Choudhury Vs. Union of India UOI
January 17, 1994
ARJUN KUMAR BISWAS Vs. UNION OF INDIA
March 18, 1994
ARUN KUMAR MUKHERJEE Vs. BOKARO STEEL EMPLOYEES CALCUTTA
March 9, 1994
ARUNANGSHU CHAKRABORTY Vs. AAJ KAAL PUBLISHERS LTD. & ORS.
April 7, 1994
ARUNENDRA NATH BANERJEE Vs. CALCUTTA MUNICIPAL CORPORATION
September 26, 1994
ASHOK KUMAR LAHA Vs. MAHENDRA PRASAD
April 4, 1994
ASIS KUMAR MAITY Vs. STATE OF WEST BENGAL
December 21, 1994
ASIS MAITY Vs. STATE OF WEST BENGAL
June 8, 1994
ASIT KUMAR GHOSH Vs. WEALTH TAX OFFICER
February 25, 1994
ASOKE KUMAR MITRA Vs. STATE OF WEST BENGAL
March 10, 1994
ASOKE PAL Vs. STATE
August 25, 1994
ASSAMBROOK LTD. AND ANOTHER Vs. DISTRICT CONSUMER PROTECTION FORUM ALWAR, RAJASTHAN AND ANOTHER
February 8, 1994
ASSISTANT COLLECTOR OF CUSTOMS Vs. EAST ANGLIA PLASTICS (INDIA) LTD
January 18, 1994
ASSOCIATED DESIGN PLANNING GROUP PRIVATE LIMITED Vs. PRODOSH KUMAR MULLICK
September 14, 1994
ASSOCN OF TEACHERS IN A I SCHOOL Vs. ASSOCN OF AIDS OF A I SCHOOL
December 21, 1994
ASWINI KUMAR DESAI Vs. S MUKHERJEE
June 12, 1994
ATUL KRISHNA KUNDU Vs. UNION OF INDIA
April 22, 1994
AVARANI SINHA Vs. STATE OF WEST BENGAL
March 16, 1994
B C SAHA Vs. STATE OF WEST BENGAL
April 8, 1994
BABLU SHEIKH AND ANARUL SHEIKH Vs. STATE WEST BENGAL
August 17, 1994
BAGDIGI KUJAMA COLLIERIES CO (1946) LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
August 23, 1994
BAKUL SINGH Vs. ASST SECRETARY GOVT OF WEST BENGAL
April 13, 1994
BALARAM CHOWDHURY Vs. NEW ERA FABRICS LTD
June 28, 1994
BANGSHIDHAR PAL Vs. ANIL KUMAR PAL
April 26, 1994
BANIPADA SAHA Vs. UNION OF INDIA
August 11, 1994
BANKIM CHANDRA DAS Vs. CHAIRMAN CALCUTTA PORT TRUST AND OILS
June 3, 1994
BARRAKPORE SUB Vs. STATE OF WEST BENGAL AND ORS.
April 7, 1994
Batuk Nath Bhattacharjee Vs. Commissioner of Gift tax
September 30, 1994
BENGAL RUBY MICA SUPPLIES CO Vs. UNION OF INDIA
March 2, 1994
BENSAL TEA WAREHOUSE Vs. FALAKATA INDUSTRIES LTD
February 23, 1994
BHABA SANKAR DAS & ANR. Vs. STATE OF WEST BENGAL & ORS.
February 9, 1994
BHAGWAN DASS Vs. STATE
December 16, 1994
BHAKTI BALLABH TIRTHA MAHARAJ Vs. BHAKTI HRIDAY MANGAL MAHARAJ
July 27, 1994
BHASIN ASSOCIATES LIMITED Vs. PUNJAB AND SIND BANK
April 5, 1994
BHUPENDRA LAL SEN Vs. STATE
January 21, 1994
BHUPENDRA NATH SEN Vs. DURGADAS SAHA AND OTHERS
April 8, 1994
BIBHUTI BHUSAN BANKURA Vs. STATE OF WEST BENGAL
January 21, 1994
BIBUTI BHUSAN NANDY Vs. STATE
July 14, 1994
BIJAN KUMAR MONDAL ALIAS BASU Vs. STATE OF WEST BENGAL
January 13, 1994
BIJOY KUMAR DAS Vs. REGISTRAR ORIGINAL SIDE HIGH COURT CALCUTTA
August 31, 1994
BIMAL CHANDRA BEHARA Vs. SASADHAR GHOSH
June 14, 1994
BIMAL KANTI SARKAR Vs. STATE
February 23, 1994
BIMAL KUMAR GAYEN Vs. STATE
September 26, 1994
BIMALA DASI AND OTHERS Vs. KUNDARANI AND OTHERS
October 3, 1994
BIMAN BOSE Vs. STATE
August 4, 1994
BIPAD TTARAN PATRA Vs. STATE OF WEST BENGAL
August 5, 1994
BIRBHUM DISTRIC CENTRAL COOPERATIVE BANK LTD Vs. ALL BENGAL COOPERATIVE BANK EMPLOYEES FEDERATION
September 9, 1994
BIRLA VIDYA VIHAR TRUST Vs. STATE OF WEST BENGAL
May 18, 1994
BISTU PADA KHARA Vs. STATE OF WEST BENGAL & ORS.
December 9, 1994
BISWANATH AGARWALA Vs. STATE OF WEST BENGAL
August 25, 1994
BISWANATH ALIAS DEB KUMAR PATHAK Vs. SHYMAL KUMAR PATHAK
December 16, 1994
BOEING COMPANY Vs. R M INVESTMENT AND TRADING CO PVT LTD
August 9, 1994
BOJOY RAJ JAIN Vs. STATE
February 28, 1994
BRAHMA DUTTA CHOWDHURY Vs. RANJIT CHOWDHURY
September 13, 1994
BRIDGE AND BUILDING CONSTRUCTION CO PVT LTD Vs. CEMINDIA CO LTD
April 6, 1994
BROJO BHUSAN MISHRA Vs. STATE OF WEST BENGAL
December 9, 1994
Calcutta Goods Transport Association Vs. Union of India UOI
November 14, 1994
CALCUTTA MUNICIPAL CORPN Vs. GANESH CHANDRA NASKAR
July 7, 1994
CALVIN KLEIN INC Vs. INTERNATIONAL APPAREL SYNDICATE
March 16, 1994
CASTROL INDIA LTD Vs. TIDE WATER OIL CO I LTD
August 26, 1994
CENTRAL COALFIELDS LTD Vs. RANITAL TRANSPORT
April 8, 1994
CENTRAL CONCRETE AND ALLIED PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 14, 1994
Chandravadan Desai Vs. Appropriate Authority
January 13, 1994
CHITTARANJAN DAS Vs. DURGAPORE PROJECT LTD
December 21, 1994
CHITTARANJAN MONDAL Vs. EASTERN COAL FIELDS LIMITED
January 31, 1994
COACH BIHAR DIST DEED WRITERS ASSN Vs. DISTRICT REGISTRAR OF COACH BIHAR
December 23, 1994
Coates of India LTD Vs. Deputy Commissioner of Income tax No 1
September 19, 1994
Collector of Customs Vs. Kussum Marodia
September 12, 1994
COLLECTOR OF CUSTOMS Vs. KISHAN KUMAR DAGA
February 28, 1994
COLLECTOR OF NADIA Vs. SUBIR KUMAR GHOSH
September 27, 1994
Collr of C Ex Vs. ESBI Transmission Private Limited
September 1, 1994
Commissioner of Income tax Vs. Shankar Ghosh
November 29, 1994
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS LTD
June 7, 1994
COMMISSIONER OF INCOME TAX Vs. RAJEEVA LOCHAN KANORIA
February 21, 1994
Commissioner of Income tax Vs. Savoy Enterprises Ltd
January 14, 1994
COMMISSIONER OF INCOME TAX Vs. TECHNO ELECTRIC AND ENGG CO LTD
January 14, 1994
COMMISSIONER OF INCOME TAX Vs. S K G SUGAR LTD
January 14, 1994
Commissioner of Income tax Vs. Orient Paper and Industries Ltd
January 4, 1994
Commissioner of Income tax Vs. Associated Transport Pvt Ltd
January 4, 1994
COMMISSIONER OF INCOME TAX Vs. ORIENTAL COAL CO LTD
January 4, 1994
Commissioner of Income tax Vs. Deepak Trading Co
January 5, 1994
COMMISSIONER OF INCOME TAX Vs. DOLAGURI TEA CO P LTD
April 21, 1994
COMMISSIONER OF INCOME TAX Vs. EAST INDIA HOTELS LTD
February 25, 1994
Commissioner of Income tax Vs. Rexor India Ltd
May 12, 1994
Commissioner of Income tax Vs. Balmer Lawrie and Co Ltd
May 12, 1994
Commissioner of Income tax Vs. Fort Gloster Industries Ltd
April 26, 1994
Commissioner of Income tax Vs. Walter Bushnell P Ltd
April 21, 1994
COMMISSIONER OF INCOME TAX Vs. RAMESHWAR PROSAD KEJRIWAL AND SONS P LTD
April 21, 1994
Commissioner of Income tax Vs. Kaybee Corporation
April 21, 1994
COMMISSIONER OF WEALTH TAX Vs. M S OBEROI
April 25, 1994
Commissioner of Wealth tax Vs. Aditya Vikram Birla
February 2, 1994
Commissioner of Wealth tax Vs. K A G Aratoon Executor to the Estate of Mrs Iris Aratoon decd and Trustees to Estate A Stephen Decdrepresenting Estate of Mrs Ripsy Gaulstan decd
February 25, 1994
Commissioner of Wealth tax Vs. Vikram Swarup
August 26, 1994
CYCLE CORPORATION OF INDIA LTD Vs. T I RALEIGH INDUSTRIES PVT LTD
June 3, 1994
DAMODAR VALLEY CORPORATION Vs. MRITYUNJOY BASU
December 8, 1994
Darjeeling Dooars Plantation LTD Vs. Regional P F Commissioner
July 7, 1994
DEB KUMAR BARMAN Vs. STATE OF WEST BENGAL
September 21, 1994
DEBABRATO CHAKRABORTY Vs. CALCUTTA MUNICIPAL CORPORATION
September 26, 1994
DEBANDRA NATH MAJHI Vs. STATE OF WEST BENGAL
April 29, 1994
DEBASISH ROY CHOWDHURY Vs. STATE
April 11, 1994
DEBENDRA NATH CHATTERJEE Vs. UNION OF INDIA & ORS.
March 31, 1994
DEBESH KUMAR BHATTACHARYYA Vs. RISHRA STEEL LIMITED
January 10, 1994
DEPUTY COMMISSIONER OF INCOME-TAX Vs. CHLUMBERGER SEACO INC
February 28, 1994
DHIRENDRA MAJUMDER Vs. STATE
May 16, 1994
DILIP KUMAR DAS Vs. TANUSREE DAS
August 5, 1994
DILIP KUMAR DEY, ADV Vs. MRS VISHWA MITRA RAM KUMAR
September 16, 1994
DILIP KUMAR GHOSH Vs. DILIP KUMAR JANA
March 28, 1994
DILIP KUMAR ROY Vs. STATE
July 5, 1994
Dipak Kumar Chatterjee Vs. Leena Chatterjee
February 25, 1994
DIRECTOR OF AGRICULTURE W B Vs. SITA NATH DUTTA
April 21, 1994
DR. ASEEM CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS
February 9, 1994
Dunlop India LTD Vs. Arun Chandra Sinha Assistant Commissioner of Income tax
July 11, 1994
DURGAPUR PROJECTS LIMITED Vs. STATE OF WEST BENGAL
March 11, 1994
Dwarkanath Chatterjee Vs. Union of India UOI
September 30, 1994
East India Pharmaceutical Works LTD Vs. Asstt Collector of C Ex
January 28, 1994
EASTERN INDIA MOTION PICTURE ASSOCIATION Vs. SATISH CHANDRA PODDAR
January 17, 1994
EKKARI GHOSH ALIAS JITENDRA Vs. STATE
July 4, 1994
ELECTO METAL INDUSTRIES Vs. RUKMANI DEVI
August 22, 1994
GAUTAM KUNDU Vs. STATE OF WEST BENGAL
September 26, 1994
GAUTAM RANJAN BASU Vs. SHANTA MUKHERJEE
September 20, 1994
GOBORDHAN ROY Vs. PANNALAL SHAW
January 14, 1994
GOPAL CHANDRA GHOSH Vs. STATE OF WEST BENGAL
February 14, 1994
Gopal Chandra Pal Vs. State of West Bengal
August 4, 1994
GOUTAM CHATTERJEE Vs. STATE OF WEST BENGAL
May 6, 1994
H R OTHMORDING ALIAS HENIZO OTHMORDING Vs. AMAR SINHA
August 17, 1994
HABIBUR RAHMAN Vs. KANNAUJ ZARDA PRODUCTS
August 19, 1994
HAMIDA ALI Vs. CALCUTTA TELEPHONES
June 30, 1994
HANUMAN JUTE MILLS LTD Vs. CENTRAL WAREHOUSING CORPN
November 9, 1994
HARADHAN MITRA Vs. STATE OF WEST BENGAL
November 30, 1994
HARI NARAYAN SHAW Vs. SUNIL KUMAR GHOSH
August 25, 1994
Haryana Plywood Industries Vs. Collector of Customs
August 22, 1994
HIMANGSU KUMAR BASU Vs. SUDHANSU KUMAR BASU
November 28, 1994
HIMANSU SEKHAR RANA Vs. TAPATI RANA
February 23, 1994
Hindalco Industries LTD Vs. Collector of Customs
September 7, 1994
HIRANMOY NANDI Vs. STATE OF WEST BENGAL
December 22, 1994
HOWRAH TRADING COMPANY P. LTD. AND OTHERS Vs. SMT. PRAMILA JALAN AND OTHERS
July 4, 1994
HUNGERFORD INVESTMENT TRUST LTD. Vs. TURNER, MORRISON CO. LTD.
February 22, 1994
IN RE : MRIDUL GHOSH Vs. ABC
August 31, 1994
IN RE : SUDHANGSU KUMAR SARKAR Vs. STATE OF WEST BENGAL
July 19, 1994
INCAB INDUSTRIES LTD. Vs. BIHAR PLASTICS INDUSTRIES
July 19, 1994
INDIAN BANK Vs. METALLURGICAL ENGINEERING CONSULTANTS INDIA LIMITED
April 7, 1994
INDIAN METALS AND FERRO ALLOYS LTD Vs. STATE OF WEST BENGAL
February 18, 1994
INDIAN OIL CORPORATION LIMITED Vs. MANTU RANJAN KUILA
September 27, 1994
INDIAN OXYGEN LTD Vs. COMMISSIONER OF INCOME TAX
February 25, 1994
INDUBHUSAN DAS GUPTA Vs. STATE
August 22, 1994
INDUMATI GOENKA Vs. THE STATE OF WEST BENGAL & ORS.
February 11, 1994
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. UNITED ITDC EMPLOYEES ASSISTANCE
January 27, 1994
J SENGUPTA ALIAS JAHAR SENGUPTA Vs. STATE OF WEST BENGAL
April 5, 1994
JAGANNATH SEN AND ANOTHER Vs. SMT. EVA DUTT
August 1, 1994
JAGDISH NARAYAN DWIBEDI Vs. KRISHNA DUTTA DUBEY AND OTHERS
June 14, 1994
Jagdish Prasad Jaiswal Vs. Collector of Customs
February 22, 1994
JAVED AKHTAR Vs. STATE
April 27, 1994
JAWAHAR Vs. STATE
December 19, 1994
JAY CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL
June 10, 1994
JONAKY GANGULY Vs. UNION OF INDIA AND OTHERS
January 17, 1994
JOYCE MARINA JACOBS Vs. BASIL GENALD JACOBS
February 9, 1994
JOYDEB CHAKRABORTY Vs. BHARTI CHAKRAVARTY
March 4, 1994
JOYDEL KUMAR BISWAS Vs. MADURI BISWAS
July 11, 1994
JOYTILAL CHAKRABORTY Vs. DIPAK DUTTA
August 26, 1994
K SAROJA NAKSHATRI Vs. SADASUKH KABRA AND COMPANY
February 11, 1994
KALINDI WOOLLEN MILLS P LTD Vs. UNION OF INDIA
February 1, 1994
KALLOL KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
January 21, 1994
KALYAN KUMAR DUTTA GUPTA Vs. B M VERMA
April 19, 1994
KALYANI ROY Vs. MANNUJAN BEWA
August 11, 1994
KALYANI SPINNING MILLS LTD Vs. SUDHA SASHIKANT SHROFF
August 8, 1994
KAMAL NARAYAN TEWARI Vs. UNION OF INDIA & ORS.
March 23, 1994
KANAILAL MAJHI Vs. STATE OF WEST BENGAL
May 18, 1994
KANHAILAL CHOWHAN Vs. STATE OF WEST BENGAL
December 5, 1994
KANORIA JUTE INDUSTRIES LTD. & ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
March 9, 1994
KANTI BHUSAN BHOWMICK Vs. KALYANI UNIVERSITY
May 18, 1994
KARTICK CHANDRA DAS Vs. STATE OF WEST BENGAL
April 26, 1994
KAUSAR ALI GAZI Vs. STATE
October 3, 1994
KHALILUR RAHAMAN Vs. STATE
June 8, 1994
Kishan Kumar Daga Vs. Collector of Customs
January 19, 1994
KISTO MAJHI Vs. STATE
December 23, 1994
KITABUDDIN SEIKH Vs. DAUD HOSSAIN & ORS.
November 25, 1994
KRISHNA CHANDRA CHATTERJEE Vs. HARICHARAN CHATTERJEE
August 4, 1994
KRISHNA MOHAN MUKHERJEE Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
December 23, 1994
KUMAR V K SINHA ROY Vs. UNION OF INDIA
December 21, 1994
LAKSHMI KANTA MANDAL Vs. MINOR ACHINTYA MANDAL
January 31, 1994
LALU MONDAL Vs. STATE OF WEST BENGAL
May 17, 1994
Lift Engineering Services Pvt LTD Vs. P K Bhattacharyay
August 24, 1994
LILAVATI DEVI Vs. KELVIN JUTE AND CO LTD
February 21, 1994
LINA SENGUPTA Vs. SOVARANI GUHA
February 1, 1994
LT COL K B SETHI Vs. UNION OF INDIA
June 7, 1994
LT COL S K MITRA RETD Vs. RAMOLA BOSE
August 26, 1994
MAGNUM ENTERPRISES Vs. STATE AND SANJIB KISORE BASU
August 12, 1994
MAHABIR PRASAD SHARMA Vs. KEDAR NATH PANDEY
February 3, 1994
Mahabodhi Society of India Vs. Union of India UOI
January 5, 1994
MAHENDRA KUMAR JAIN Vs. B C GHOSH
July 6, 1994
MAHINDRA ENGINEERING & CHEMICAL PRODUCTS LIMITED & ORS. Vs. ASHOKE KUMAR GHOSH & ORS.
November 16, 1994
MAHIUDDIN TARAFDAR Vs. BUDDHADEV HALDER
July 18, 1994
MALATI SANTRA Vs. NANDA DULAL BANIK
January 13, 1994
MALAY KUMAR BANERJEE Vs. UNION OF INDIA
March 17, 1994
MALAYKUMAR BANERJEE Vs. UNION OF INDIA
March 18, 1994
MANICK CHAND JAJODIA Vs. LALCHAND AGARWAL
July 29, 1994
MANJU JALAN Vs. UNION OF INDIA
December 23, 1994
MANSURAL HASAN Vs. BALARAM DEY
May 20, 1994
MAUSUMI NANDI Vs. UNIVERSITY OF CALCUTTA
August 5, 1994
MD RESHEDUR RAHAMAN Vs. STATE
August 26, 1994
MD. FAROOQUE Vs. STATE OF W.B. AND OTHERS
May 16, 1994
MELLUISH (INSPECTOR OF TAXES) Vs. B M I (NO 3) LTD MELLUISH (INSPECTOR OF TAXES) V B M I (NO 6) LTD MELLUISH (INSPECTOR OF TAXES) V B M I (NO 9) LTD MELLUISH (INSPECTOR OF TAXES) V FITZROY FINANCE LTD MELLUISH (INSPECTOR OF TAXES) V BARCLAYS MERCANTILE BUSINESS FINANCE LTD
July 28, 1994
MENOKA HALDER Vs. STATE
September 7, 1994
MIDNAPORE ZILLA NIMNA BUNIYADI SHIKSHAK SHIKSHAN PRAPTA BEKAR SIKSHAK SAMITY Vs. STATE OF WEST BENGAL
March 30, 1994
MIHIR MONDAL Vs. STATE
March 10, 1994
MIRA SUR Vs. STATE OF WEST BENGAL
May 19, 1994
Modern Fibotex India LTD Vs. Deputy Commissioner of Income tax
March 7, 1994
MOHAMMAD AMIR ALI SARDAR Vs. NEMAI CHAND MONDAL
March 3, 1994
MOHAMMAD FAROOQUE Vs. STATE OF WEST BENGAL
May 16, 1994
MOHAMMAD RASHEDUR RAHAMAN Vs. COLLECTOR OF CUSTOMS
August 26, 1994
MOHAMMAD RASHID KHAN Vs. STATE OF WEST BENGAL
April 13, 1994
MOHAN LAL PANDIT Vs. COLLECTOR OF CUSTOMS
November 15, 1994
MONA DAS Vs. STATE OF WEST BENGAL
November 29, 1994
MONORANJAN MANNA ALIAS MINTU MANNA Vs. STATE
March 11, 1994
MORIUM BIBI Vs. SHOWKATARA BEGUM
February 21, 1994
MUKHA KUMARI Vs. STATE OF WEST BENGAL
December 8, 1994
MULCHAND AGARWALLA Vs. K C KANUNGO
April 15, 1994
Multi Rise Towers P LTD Vs. Appropriate Authority
July 11, 1994
MURALI SHAW Vs. BHUDHARMAL RAM CHANDRA
January 12, 1994
N.K. SEN Vs. S.R. DAS AND OTHERS
September 14, 1994
NANDALAL N VERMA AND CO LTD Vs. ALLIANCE MILLS LEASEE PVT LTD
April 22, 1994
NARAYAN KUMAR MITRA Vs. STATE OF WEST BENGAL
September 27, 1994
NARAYAN MUKHERJEE Vs. KRISHNA DAY MUKHERJEE
August 22, 1994
NARENDRANATH PALAI Vs. STATE OF WEST BENGAL
June 9, 1994
NARU GOPAL DUTTA Vs. STATE OF WEST BENGAL
July 6, 1994
NEPAL CHANDRA DEY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES GOVERNMENT OF WEST BENGAL
March 7, 1994
NIPHA MACHINERY MANUFACTURERS PVT LTD Vs. C E G A T
March 2, 1994
NIRMAL KUMAR CHAKRABORTY Vs. STATE
July 21, 1994
NITIN V BHIMANI Vs. A R BASU
November 22, 1994
OMRAOMAL GOYAL Vs. STATE OF WEST BENGAL
November 10, 1994
Orient Beverages LTD Vs. Income tax Officer
February 21, 1994
OYATAPE FIBRES PVT LTD Vs. COLLECTOR OF CUSTOMS CALCUTTA
September 16, 1994
P.R. GANESHAN AND OTHERS Vs. LT. GOVERNOR, ANDAMAN NICOBAR ISLANDS AND OTHERS
September 26, 1994
PAGALI DEBI Vs. STATE
April 7, 1994
Pankaj Guljarilal Gupta Vs. Collector of Customs
September 8, 1994
PANNALAL KHILA Vs. CALCUTTA PORT TRUST
April 11, 1994
PARESH BISWAS Vs. STATE OF WEST BENGAL
September 2, 1994
PAWAN KR RUIA Vs. S P C B I ECONOMIC OFFENCE WING CAL
November 12, 1994
PAWAN KUMAR DIDWANI Vs. UNION OF INDIA (UOI) AND ORS.
August 30, 1994
PAWAN KUMAR RUIA Vs. SPCBI ECONOMIC OFFENCE WING CAL
November 22, 1994
PIJUSH KANTI SEN Vs. GUIRAM PAN
February 11, 1994
Power Tools and Appliances Co LTD Vs. Union of India
August 1, 1994
POYSHA INDUSTRIAL COMPANY LIMITED Vs. UNION OF INDIA
August 11, 1994
PRABHA TANKHA Vs. STATE
July 15, 1994
PRABIR KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
September 8, 1994
PRADIP ROY CHOUDHURY Vs. ASHA LATA DEY AND ORS.
March 16, 1994
PRANAB HAZRA Vs. RATNA HAZRA
January 31, 1994
PRANBANDHU NAG Vs. C M D A
June 8, 1994
PRATUL KUMAR SINHA Vs. STATE OF WEST BENGAL
December 21, 1994
PROBODH KUMAR BHOWMICK Vs. UNIVERSITY OF CALCUTTA
September 26, 1994
PROVAT KUMAR CHATTERJEE Vs. GITA CHATTERJEE
March 17, 1994
PUSKAR MALHOTRA Vs. STATE OF WEST BENGAL
December 7, 1994
RABINDRA NATH DAS Vs. NILOY KUMAR MOITRA
August 4, 1994
RABINDRA NATH GHOSH Vs. RADIO MARIME INSTITUTE AND OTHERS
June 7, 1994
RABINDRA NATH ROY Vs. STATE
July 21, 1994
RABINDRA NATH SENGUPTA Vs. FINANCIAL COMMISSIONER & SECY.
May 17, 1994
RAGHUNATH AND SONS P LTD Vs. BIJOY K GOENKA
November 15, 1994
RAGHUNATH MANNA Vs. STATE OF WEST BENGAL
May 17, 1994
RAJ KUMAR DEY Vs. SUBHASH CHANDRA DEY & ORS.
April 13, 1994
RAJENDRA PRASAD AGARWAL Vs. STATE
September 21, 1994
RAJENDRA PRASAD SINGH Vs. UNION OF INDIA
July 25, 1994
RAM PRIT PRASAD Vs. DIST ENGINEER SOUTH W DIST CESC
July 28, 1994
RAMKRISHAN SHAW Vs. LACHMANIA DEVI
April 7, 1994
RAMOLA BANERJEE Vs. SANDIP BANERJEE
February 14, 1994
RANJIT ADHIKARI Vs. PRABIR BHATTACHARJEE
August 17, 1994
RATI KANTA GIRI Vs. STATE OF WEST BENGAL
February 4, 1994
RATNA SEN NEE ROY Vs. STATE OF WEST BENGAL
December 23, 1994
REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL Vs. RAJ KUMAR NEMANI
November 29, 1994
RENU SINGH Vs. STATE
September 12, 1994
Rina Sarkar Vs. Paritosh Sarkar
May 18, 1994
RINA SEN Vs. ALOKE KUMAR SEN
March 3, 1994
ROHIT KUMAR MODWEL Vs. SUDIPA R MODWEL
December 6, 1994
S B International LTD Vs. Asstt Director General of Foreign Trade
April 11, 1994
S Mukhopadhyay Vs. T D Karamchandani
December 2, 1994
S P Jaiswal Estates P LTD Vs. Commissioner of Income tax
May 19, 1994
S P Jaiswal Estates Pvt LTD Vs. Commissioner of Income tax No 2
February 10, 1994
S. K. MITRA Vs. RAMOLA BOSE
August 26, 1994
S.M. MAYA GHOSH AND ANR. Vs. SCREEN CORPORATION (1938) PVT. LTD.
July 20, 1994
SADHANA PAL Vs. JAGADISH BHAR
April 5, 1994
SAGARBHANGA SARKARI ABASHIK HITSADHANI SAMITY Vs. STATE OF WEST BENGAL
April 29, 1994
SAJSAYYA Vs. KALI KRISHNA ADHIKARI
June 27, 1994
SAKTI PADA JANA Vs. UNIVERSITY OF CALCUTTA AND OTHERS
May 6, 1994
SALIMAR PAINTS LIMITED Vs. ASOKA DEB
October 3, 1994
SALT VIEW CO Vs. STATE OF WEST BENGAL AND OTHERS
December 8, 1994
SAMIR KR GHOSH Vs. STATE OF WEST BENGAL
February 3, 1994
SANKAR GOPAL Vs. STATE OF WEST BENGAL
October 3, 1994
SANKAR GOPE Vs. STATE
August 26, 1994
SANKAR THAKUR Vs. UNION OF INDIA
August 18, 1994
SANKARGOPE Vs. STATE AND OTHERS
September 26, 1994
SANYAL LAHIRI AND CO LTD Vs. C B PAUL
May 13, 1994
SARAT CHANDRA DAS Vs. REVENUE OFFICER
January 12, 1994
SARAT CHANDRA SHARMA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
April 27, 1994
SASWATI MEHROTRA Vs. STATE OF WEST BENGAL
January 28, 1994
SATINDRA NATH BISWAS Vs. STATE OF WEST BENGAL
December 23, 1994
SEEMA SARKAR Vs. STATE
December 7, 1994
SHAKUNTALA DEVI PRAHLADKA Vs. PUNJAB NATIONAL BANK
February 1, 1994
Shipping Corpn of India LTD Vs. Collector of Customs
April 20, 1994
SHREE NATHJI INTERNATIONAL Vs. BHARAT ALUMINIUM CO LTD
December 21, 1994
SHYAM SUNDAR MUNDRA Vs. HARAPROSAD MUKHERJI
March 15, 1994
SHYAMALENDU CHATTERJEE Vs. HOOGHLY DOCK AND PORT ENGINEERS LTD
May 6, 1994
SHYAMSUNDAR MALLICK Vs. STATE OF WEST BENGAL
January 25, 1994
SIKHA DE DUTTA Vs. KANIKA DAS
December 21, 1994
SISIR KUMAR BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
July 19, 1994
SMT APARAJITA CHATTERJEE GANGULI Vs. DEBABRATA CHATTERJEE
February 7, 1994
SOM NATH SARKAR Vs. STATE AND OTHERS
September 27, 1994
SOUMITRA PANDA Vs. A K AGARWAL
January 17, 1994
SOUMITRA PANDA Vs. A K AGARWAL
January 1, 1994
SREE GOPIKISHAN ENGINEERING (P.) LTD. AND ANOTHER Vs. UNITED INDIA INSURANCE CO. LTD.
November 25, 1994
Sri Panchanan Manna Vs. Indian Oil Corporation Ltd
September 27, 1994
Srimati Preeti Rungta Vs. Income tax Officer
January 17, 1994
STATE Vs. SHEFALI ROY
September 20, 1994
STATE OF WEST BENGAL Vs. ASHOK ROY CHOWDHURY
December 21, 1994
STATE OF WEST BENGAL Vs. BIJOY KUMAR UKIL
August 5, 1994
STATE OF WEST BENGAL Vs. SK ISHA ALI
January 4, 1994
STATE OF WEST BENGAL & ORS. Vs. TAPASH CHAKRABORTI & ORS.
April 29, 1994
STATE TRADING CORPORATION Vs. ANJAN BANERJEE
July 14, 1994
STATE TRANSPORT AUTHORITY, WEST BENGAL Vs. JOYDEB SAMANTA & ORS.
May 5, 1994
STEEL AUTHORITY OF INDIA LIMITED Vs. STEEL CRACKERS
April 21, 1994
STEEL AUTHORITY OF INDIA LTD. & ORS. Vs. ABANI KUINAR MAITRA & ORS.
December 23, 1994
SUBHAS CHANDRA DEY Vs. STATE OF WEST BENGAL
July 17, 1994
SUBHAS CHANDRA DEY Vs. STATE OF WEST BENGAL
June 17, 1994
SUBHASH CHANDRA PRATIHAR Vs. LEENA CHAKRABORTY
September 10, 1994
SUBHENDRANATH BHATTACHARYA Vs. RAMALA GHOSH
January 12, 1994
SUBRTAPATRA Vs. DIRECTOR OF PANCHAYAT
September 7, 1994
SUDESHNA KAR Vs. ABHIJIT KAR
September 2, 1994
SUDHIR KR. GHOSH Vs. ANIIYA GHOSH
April 22, 1994
SUJIT KUMAR SEN Vs. STATE OF W B
September 1, 1994
SUKLA MUKHERJEE Vs. STATE
December 13, 1994
SUKUMAR MUKHOPADHYAY Vs. T D KARAMCHANDANI
October 3, 1994
SUMANGAL MONDAL Vs. STATE
April 26, 1994
SURAJ RAI Vs. COAL INDIA LIMITED
May 3, 1994
SURENDRA ENTERPRISES PVT LTD Vs. CALCUTTA MUNICIPAL CORPN
April 7, 1994
SURENDRA NATH KUNDU BEING DEAD HIS HEIRS AND LEGAL REPRESENTATIVES SM NIHARIKA KUNDU Vs. KALIPADA DEY
November 11, 1994
SURENDRA NATH KUNDU, BEING DEAD, HIS HEIRS AND LEGAL REPRESENTATIVES Vs. KALIPADA DEY AND ORS.
November 15, 1994
SURESH CHANDRA GHOSH Vs. DILIP KUMAR GHOSH
August 11, 1994
SURESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL
August 11, 1994
SUSHILA JAISWAL Vs. C E S C LTD
October 3, 1994
Suttons and Sons India Pvt LTD Vs. Union of India
February 8, 1994
SWAPAN KUMAR CHAKRAVORTI Vs. STATE OF WEST BENGAL
December 12, 1994
SWAPAN MONDAL Vs. STATE OF WEST BENGAL
March 8, 1994
SWARAJ KUMAR BANERJEE Vs. STATE OF WEST BENGAL
September 16, 1994
T.P.S. ICE & CO. Vs. STATE OF WEST BENGAL
August 1, 1994
TAPAN KUMAR DEY Vs. UNITED BANK OF INDIA & ORS
November 26, 1994
TAPAN KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
July 15, 1994
Tapas Roy Vs. State of West Bengal
June 24, 1994
TARA SUNDARI GHOSH Vs. CHHAYARANI DANDAPATH
October 3, 1994
TARAKESHWAR PRASAD SINGH Vs. UNITED BANK OF INDIA
March 2, 1994
THAKKAR ESTATE AND FINANCE CO PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
February 10, 1994
THE INDIAN HOTELS CO. LTD. & ANR. Vs. THE CALCUTTA MUNICIPAL CORPORATION & ORS.
September 30, 1994
UNION OF INDIA Vs. K. SATYANARAYAN & CO.
December 2, 1994
UNION OF INDIA Vs. M/S. NAVIN TRADING CO.
June 16, 1994
UNION OF INDIA Vs. BINANI CONSULTANTS P LTD
September 27, 1994
UNITED BANK OF INDIA Vs. HIRAK MUKHERJEE & ORS
August 12, 1994
UNITED INDIA INSURANCE CO LTD Vs. PARTHA SARATHI BANERJEE
September 30, 1994
USG FINANCIAL SERVICES PVT LTD Vs. CALCUTTA MUNICIPAL CORPN
August 3, 1994
USHA DOSHI Vs. SUPRAVA SUNDARI DEVI
November 30, 1994
V R MURTHY Vs. STATE
August 26, 1994
VINAYAK CONCLAVE PRIVATE LTD Vs. LIFE INSURANCE CORPORATION
December 8, 1994
WEST BENGAL NATIONAL VOLUNTEER FORCE MEMBERS ASSOCIATION Vs. STATE OF WEST BENGAL
September 2, 1994
WEST BENGAL STATE GOVERNMENT HOMOEOPATHY OFFICERS ASSOCIATION & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
March 18, 1994
WESTEND INDUSTRIES & ERECTORS (P.) LTD. Vs. ENGINEERING PROJECTS (INDIA) LTD.
April 25, 1994
ZAFAR AHMED Vs. TANWIR IQBAL
May 5, 1994