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Case Index
Title
Date
A CHANDRA MOULI Vs. NATIONAL INSTITUTE OF SMALL INDUSTRY EXTENSION TRAINING
February 1, 1994
A GOPAL RAO Vs. P VASANTHI
August 12, 1994
A HEMAMALINI Vs. A PANKAJANABHAM
August 12, 1994
A HEMAMALINI Vs. A PANKAJANABHAM
September 12, 1994
A KRISHNA RAO Vs. MOHINI
December 19, 1994
A L N PRASAD Vs. STATE OF A P
September 3, 1994
A P S R T C Vs. GALI ARUNA
August 29, 1994
A P STATE FINANCIAL CORPORATION Vs. COLUMBIA PRODUCTS
March 31, 1994
A P STATE WAKF BOARD Vs. GENERAL MANAGER TELECOMMUNICATIONS
October 7, 1994
A PEDA VEERENDER Vs. LAND ACQUISITION OFFICER R
July 22, 1994
A PRABHAVATHI Vs. P SAMABASIVA RAO
April 23, 1994
A S NARAYANA Vs. COMMERCIAL TAX OFFICER
December 15, 1994
A SRAVANA KUMAR Vs. PUWADA SUVARNALATHA
August 8, 1994
A SREERAMULU Vs. SUPERINTENDING ENGINEER R AND B NELLORE CIRCLE
April 7, 1994
A UMAPATHI Vs. GOVT OF A P
August 3, 1994
A V BALAKRISHNA REDDY Vs. DIST COLLECTOR CHITTOOR
December 21, 1994
A V PRASAD Vs. G K RAMAIAH
December 7, 1994
A V V SATYANARAYANA MURTHY Vs. A P STATE CO OP BANK LTD
January 18, 1994
A VENKATRAMAIAH Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED
June 23, 1994
A. SRINATH AND OTHERS Vs. THE ANDHRA PRADESH, STATE ROAD TRANSPORT CORPORATION AND OTHERS
April 19, 1994
A.P.S.R.T.C., BUS DEPOT, WARANGAL Vs. V. DHARMA REDDY
January 20, 1994
A; AKKULAMMA Vs. G PAPI REDDY
December 9, 1994
ABDUL KHADAR MUNWAR Vs. MOHD IQBAL PASHA AND STATE
November 4, 1994
ABDUL QAIYUM Vs. S SATHAIAH
August 10, 1994
ABDULLAH Vs. JAIKVPESHAWARI
August 16, 1994
ABU TAHER Vs. ABDUL MAJEED
November 30, 1994
ADVOCATE GENERAL A P HYDERABAD Vs. S RAMAKRISHNA REDDY
September 12, 1994
AGANI SYNTHETICS P LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 1, 1994
AGARWAL INDUSTRIES LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
January 27, 1994
AHMED MOHIDDIN Vs. STATE BANK OF HYDERABAD
March 22, 1994
ALAMURI LALITHA DEVI Vs. STATE OF ANDHRA PRADESH
August 22, 1994
ALEEM Vs. STATE OF ANDHRA PRADESH
September 2, 1994
ALURU VENKATA RAO Vs. KODALI VENKATA SRI KRISHNA JAGANMOHANA RAO
October 17, 1994
AMEERUDDIN ACADEMY OF GENERAL TECHNICAL PROFESSIONAL EDUCATION SOCIETY Vs. STATE OF A P
November 11, 1994
AMPRO FOOD PRODUCTS LIMITED Vs. STATE OF ANDHRA PRADESH
July 18, 1994
AMRUTHA HOTELS P LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE HYDERABAD
November 23, 1994
ANANDA NAIDU V Vs. VYASARAMAN
November 17, 1994
ANANTHARAO NAIK V Vs. BH RAJAIAH
February 16, 1994
ANCES FATIMA Vs. SECRETARY RAMAKRISHNA
July 6, 1994
ANDHRA BANK Vs. KURNOOL DISTRICT CO OPERATIVE CENTRAL BANK LIMITED
August 10, 1994
ANDHRA CONDUCTORS P LIMITED Vs. STATE OF ANDHRA PRADESH
July 1, 1994
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. ANDHRA PRADESH POWER DIPLOMA ENGINEERS ASSOCIATION TRADE UNION KOTAGUNDAM THERMAL POWER STATION
June 14, 1994
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B KRISHNAJI RAO
April 23, 1994
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GOVERNMENT OF ANDHRA PRADESH
October 19, 1994
ANDHRA PRADESH TAX BAR ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
April 22, 1994
ANDHRA STEEL CORPORATION LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES
November 21, 1994
ANIL SYNTHETICS P LTD Vs. GOVT OF A P
September 1, 1994
ANNE RAMAKRISHNAIAH CHARITIES AND OTHERS Vs. GOGINENI POORNACHANDR RAO
March 18, 1994
ANTHONYS EDUCATIONAL SOCIETY NARASARAOPET Vs. GOVERNMENT OF ANDHRA PRADESH
February 18, 1994
APSARA ENTERPRISES (P) LTD. Vs. C.T.O.
October 24, 1994
ARCHANA DASARADHI Vs. V SIVAKUMAR
September 12, 1994
ARCHANA DESARADHI Vs. V SIVAKUMAR
April 29, 1994
ASHAPURA MINECHEN LTD Vs. ANDHRA PRADESH MINERAL DEVLP CORP AMEERPET
March 23, 1994
ASHOK LEYLAND LIMITED Vs. COMMISSIONER OF INCOME TAX
April 15, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. POORNA CINE THEATRE P LIMITED
March 8, 1994
ASWANI INDUSTRIES Vs. STATE OF ANDHRA PRADESH
July 12, 1994
ATAVA AKKULAMMA DIED Vs. GAJJELA PAPI REDDY
December 9, 1994
ATTULURI KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
December 16, 1994
AUDISESHAIAH P Vs. G V KRISHNAIAH DIED PER L RS
September 7, 1994
AVULA VENKATESWARLU Vs. STATE
March 7, 1994
AWARI DEVANNA Vs. DIVISIONAL CO OPERATIVE OFFICER
February 3, 1994
AZAM JAHI MILLS Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL
February 14, 1994
B AUDISESHAIAH Vs. P VENKATA SUBBAIAH
February 24, 1994
B JAYALAKSHMI Vs. SELECTION COMMITTEE UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
March 1, 1994
B KHADARAIAH Vs. B SIDDAMMA
September 2, 1994
B KOTESWARA RAO Vs. GENERAL MANAGER PRAKASAM DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD
February 17, 1994
B NARAYANA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR DEPOT
February 10, 1994
B NARAYANA Vs. ADDITIONAL TRIBUNAL CUM ADDL
March 19, 1994
B NARSIMHA Vs. COMMANDING OFFICER
December 28, 1994
B NOOKARAJU Vs. M S N CHARITIES
February 22, 1994
B PANDURANGA REDDY Vs. UNION OF INDIA
March 31, 1994
B R BAPUJI Vs. N SIVARAMAMURTHY
January 18, 1994
B RAGHAVENDRA RAO Vs. J D GOUD
February 7, 1994
B RAJA RAM MOHAN RAI Vs. GOVT OF A P
August 9, 1994
B SANTAMMA Vs. VENKATESHARA FINANCE CORPORATION VIJAYAWADA
June 15, 1994
B SATYAM Vs. SECRETARY STATE TRANSPORT AUTHORITY ANDHRA PRADESH HYDERABAD
June 23, 1994
B SUDHAKAR Vs. UNION OF INDIA
July 1, 1994
B TAVITAYYA Vs. A VENKATAPATHI RAJU
September 21, 1994
B V K SESHAVATARAM BANGARU MURALIDHAR AND BANGARU MANIKYAM Vs. COMMISSIONER OF INCOME TAX
April 18, 1994
B VASANTHA KUMAR Vs. CHAIRMAN KAKATIYA GRAMEENA BANK WARANGAL DISTRICT
February 25, 1994
B. ANJANEYULU Vs. V.G. RAGHUNATHAN
November 22, 1994
B. HARIKISHAN AND OTHERS Vs. ANDHRA PRADESH DAIRY DEVELOPMENT CO
March 25, 1994
BADRINATH OIL COMPANY Vs. ASST. COMMISSIONER (INT)
October 27, 1994
BALA NAGAIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 28, 1994
BANDARU NAYANI BABU Vs. RAJA CHINTALAPATI RAMAKRISHNA RAJU
August 16, 1994
BANDELA AILAIAH Vs. STATE OF ANDHRA PRADESH
October 7, 1994
BASICHEM INDUSTRIES (P) LTD. AND BASICHEM (DECCAN) (P) LTD. Vs. SALICYCLATES AND CHEMICALS (P) LTD. AND ANOTHER
February 4, 1994
BASWAPURAM Vs. STATE OF A P
September 28, 1994
BATTULA LAKSHMI Vs. BATTULA MALLAIAH alias MAHA LAKSHMUDU
February 9, 1994
BELGEES BEGUM Vs. GOVT OF ANDHRA PRADESH
March 18, 1994
BELLAMKONDA KOTESWARAMMA Vs. D KOTI REDDY
March 11, 1994
BHANU CONSTRUNCTIONS COMPANY LTD Vs. A P STATE ELECTRICITY BOARD
March 1, 1994
BHARAT DYNAMICS LIMITED HYDERABAD Vs. MEHTAB ROY
July 4, 1994
BHARATHAMMA Vs. LABOUR COURT
July 26, 1994
BHASKARA REDDY P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 17, 1994
BHAVIRISETTY RAMA PRASAD Vs. PUNYAKOTI GOVINDASWAMY
April 25, 1994
BOLLEDDU SREENU Vs. SUB INSPECTOR OF POLICE JAGGAYYAPETA
June 25, 1994
BOLLINI BHOGESWARA RAO Vs. PALAKURTHI RAMAKRISHNA RAO
June 24, 1994
BOTCHA RAJU Vs. STATE OF AP
June 16, 1994
BOYA CHINNA SUBBARAYUDU Vs. COLLECTOR AND DISTRICT MAGISTRATE KURNOOL
October 17, 1994
BPL LIMITED Vs. STATE OF ANDHRA PRADESH
July 18, 1994
BRAHMAM N Vs. GOVERNMENT OF ANDHRA PRADESH
November 29, 1994
C J RAJU Vs. STATE OF ANDHRA PRADESH
July 28, 1994
C JANARDHANA NAIDU Vs. R VASUDEVA NAIDU
August 24, 1994
C JAYASREE Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
March 29, 1994
C M GANAPATHI Vs. T K GOKULAPALAN
June 22, 1994
C RAMA RAO Vs. DISTRICT COLLECTOR EAST GODAVARI KAKINADA
November 23, 1994
C RAMALINGA REDDY Vs. NON CONVENTIONAL ENERGY DEVELOPMENT CORPORATION OF ANDHRA PRADESH LIMITED A STATE GOVERNMENT CO REP
March 11, 1994
C W C WINES P LIMITED Vs. STATE OF ANDHRA PRADESH
February 1, 1994
CAPTAIN LATHA SHARMA Vs. BRIG P S CHOUDHURY
November 18, 1994
CAREW PHIPSON LIMITED Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE SECUNDERABAD
April 19, 1994
CEMENT CORPN OF INDIA Vs. S K JAIN
July 5, 1994
CENTRAL WINES Vs. INCOME TAX OFFICER
December 15, 1994
CH NIRMALA Vs. CH INDIRA DEVI
April 16, 1994
CH PAPANNA Vs. PERSONAL MANAGER SBI
December 22, 1994
CH SREEMANNARAYANA Vs. MANAGING DIRECTOR FOOD CORPN OF INDIA NEW DELHI
June 30, 1994
CH SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
February 15, 1994
CH VENKATESWAR RAO Vs. DISTRICT EMPLOYMENT OFFICER
September 19, 1994
CH YASHODA DEVI Vs. B DAYAKAR REDDY
August 31, 1994
CHAIRMAN HYDERABAD URBAN DEVELOPMENT AUTHORITY Vs. J PRAMEELA
July 22, 1994
CHAKIRI SAIDULU Vs. STATE OF ANDHRA PRADESH
August 4, 1994
CHALASANI SEETHARAMA SWAMY Vs. CHINTAPALLI RAMACHANDRA RAO
June 30, 1994
CHALLA HARI KUMAR Vs. OFFICER ON SPECIAL DUTY CENTRAL COUNCIL OF INDIAN MEDICINE NEW DELHI
October 28, 1994
CHALLA VENKATA SUBBAIAH KRISHNA DISTRICT Vs. AGRICULTURAL MARKET COMMITTEE KRISHNA DISTRICT
July 5, 1994
CHANDRA BABU NAIDU N Vs. CHIEF ELECTION COMMISSIONER
November 24, 1994
CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA NEW DELHI Vs. ALLADI P RAJ KUMAR RAJYA SABHA MEMBER HIMAYATNAGAR HYDERABAD
December 4, 1994
CHIEF ELECTION COMMISSIONER OF INDIA Vs. Y RAMAKRISHNUDU
December 19, 1994
CHIEF REGIONAL MANAGER STATE BANK OF INDIA REGIONAL OFFICE Vs. S ESWARA RAO
June 25, 1994
CHILLAKURU CHANDRASEKHARA REDDY Vs. PAMURU VISHNU VINODH REDDY
June 15, 1994
CHITRAM VENKAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
July 7, 1994
CIRCAR ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
March 1, 1994
COASTAL PAPERS LTD Vs. GOVERNMENT OF INDIA
December 28, 1994
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
December 29, 1994
COMMISSIONER OF INCOME TAX Vs. SRICHAND T LULLA
February 28, 1994
COMMISSIONER OF INCOME TAX Vs. SUPREME CONSTRUCTIONS CO
March 1, 1994
COMMISSIONER OF INCOME TAX Vs. ANDHRA COTTON MILLS LIMITED
March 7, 1994
COMMISSIONER OF INCOME TAX Vs. ADONI VANASPATHI MANUFACTURERS
March 16, 1994
COMMISSIONER OF INCOME TAX Vs. ANDHRA COTTON MILLS LIMITED
May 7, 1994
COMMISSIONER OF INCOME TAX Vs. G K KABRA
April 15, 1994
COMMISSIONER OF INCOME TAX Vs. M SATYANARAYANA SASTRY
December 7, 1994
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TRANSMISSION LIMITED
October 19, 1994
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LIMITED
August 3, 1994
COMMISSIONER OF INCOME TAX Vs. SATISHCHANDRA MODI
September 28, 1994
COMMISSIONER OF INCOME TAX KARNATAKA CENTRAL BANGALORE Vs. VENKATESWARA HATCHERIES PVT LTD
April 7, 1994
COMMISSIONER OF WEALTH TAX Vs. R D SHAH
March 8, 1994
COMMISSIONER OF WEALTH TAX Vs. BARGAH E FATIMA WAKF
November 5, 1994
CONTINENTAL TRANSPORT AGENCY Vs. DEPUTY TRANSPORT COMMISSIONER VISAKHAPATNAM
November 17, 1994
CONVENER EAMCET 93 ANDHRA UNIVERSITY COLLEGE OF ENGINEERING VISAKHAPATNAM Vs. DIVYASH K SHAH
July 20, 1994
D MADHAVAIAH Vs. A P STATE ROAD TRANSPORT CORPORATION
October 31, 1994
D NARAYANASWAMY NAIDU Vs. T T DEVASTHANAMS
October 5, 1994
D RAJAMMA DIED PER L RS Vs. B TIRUPATHAMMA
February 14, 1994
D S R PRASAD Vs. M RAMARAO
July 25, 1994
D THOTHADRI IYYENGAR Vs. GOVERNMENT OF ANDHRA PRADESH
April 8, 1994
D.C.L. FINANCE LTD. Vs. THE COMMERCIAL TAX OFFICER
July 25, 1994
DAKSHINA INDIA ARYA VYSYA S V K D P SAMSTHA Vs. S SUBBARAYUDU
January 8, 1994
DASARI NARAYANA RAO Vs. B V S LAKSHMI
August 22, 1994
DASARI SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH
November 17, 1994
DAYAL TEXTILES LIMITED Vs. STATE OF ANDHRA PRADESH
October 24, 1994
DEEPTHI ENTERPRISES Vs. TAMILNADU AGRO INDUSTRIES CORPORATION LIMITED
October 17, 1994
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION BUS DEPOT KHAMMAM Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL
September 22, 1994
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NIRMAL Vs. ABDUL SATTAR
December 22, 1994
DESI KEDARI Vs. HUZURABAD CO OPERATIVE MARKETING SOCIETY LIMITED
March 24, 1994
DESU SRINIVASULU Vs. GOVT OF A P
October 31, 1994
DEVARAKONDA MADHUSUDHAN Vs. VICE CHANCELLOR OSMANIA UNIVERSITY
November 11, 1994
DEVARAPALLI SATYANARAYANA Vs. SISTA SANJEEVA RAO
September 7, 1994
DEVI REDDY VENKATA CHELAMA REDDY Vs. GOVT OF A P
August 10, 1994
DEVI WINES Vs. DEPUTY COMMISSIONER OF EXCISE KAKINADA
December 16, 1994
DHANALAKSHMI Vs. DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VISAKHAPATNAM
July 8, 1994
DHANAPALA RAVINDRA SETTY Vs. GOVERNMENT OF ANDHRA PRADESH
February 16, 1994
DINESH DALL MILL Vs. THE STATE OF A.P.
June 28, 1994
DIRECTOR INDIAN OIL Vs. G SUDHAKARA RAO
November 29, 1994
DOBELLA LAXMI NARAYANA Vs. S RAVI KUMAR
October 6, 1994
DR. K. SASIDHAR AND OTHERS Vs. THE DISTRICT COLLECTOR, CHITTOR AND ANOTHER
June 13, 1994
DWARAMPUDI VEERARAGHVA REDDY Vs. STATE OF ANDHRA PRADESH
June 20, 1994
E DURVASULU NAIDU Vs. E RANGAIAH NAIDU
August 24, 1994
E SAVARI Vs. EXCISE SUPERINTENDENT KURNOOL
May 24, 1994
E SUMATHAMMA Vs. STATE OF ANDHRA PRADESH
January 29, 1994
E TIRUPALU Vs. EXECUTIVE OFFICER
November 17, 1994
EMJAK INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
November 15, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAJ KAMAL TRANSPORT
April 29, 1994
EXCISE SUPERINTENDENT Vs. E SAVARI
July 4, 1994
FENO PLAST PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
December 26, 1994
FILMORE SERVICE STATION Vs. JOINT COLLECTOR KRISHNA
November 29, 1994
G ANNAPURNAYYA Vs. K APPALANARSIMHAMURTHY
October 31, 1994
G CHANDRAKANTH Vs. GUNTUR DIST MILK PRODUCERS UNION LIMITED
April 23, 1994
G GNANESHA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL
March 22, 1994
G JOHN PRASADA RAO Vs. JOINT SECRETARY TO GOVERNMENT and DIRECTOR OF WORKS ACCOUNTS
October 28, 1994
G KAILASAPATHI RAO Vs. AKA RAMAIAH PANTHULU
February 28, 1994
G M SATYA SARATH KUMARI Vs. VEERA VENKATA SATYANARAYANA SWAMY VARI DEVASTHANAM ANNAVARAM
March 24, 1994
G PADMA Vs. BAVINENI VIJAYA LAKSHMI
July 21, 1994
G PULLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
January 21, 1994
G RENUKA Vs. M PAPA RAO
March 31, 1994
G S PAVANA KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
February 2, 1994
G SAMBRAJYAM Vs. P MAHALAKSHMAMMA
December 2, 1994
G SIMHACHALAM Vs. DEPOT MANAGER APSRTC
February 12, 1994
G SIMHACHALAM Vs. DEPOT MANAGER APSRTC JANGAREDDYGUDEM DEPOT WEST GODAVARI DISTRICT
February 21, 1994
G SOLEMN RAJU Vs. A P STATE ELECTRICITY BOARD HYD
November 11, 1994
G SOLMON RAJU Vs. A P STATE ELECTRICITY BOARD
November 8, 1994
G SUDHAKAR Vs. STATE OF A P
September 30, 1994
GADDE NAGABUSHANAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
August 17, 1994
GALI MUDDU KRISHNAM NAIDU M L A PUTTUR CHITTOOR DISTRICT Vs. GOVERNMENT OF A P
October 31, 1994
GANESH METAL PROCESSING INDUSTRIES Vs. UNION OF INDIA
September 8, 1994
GANESH TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER SAROORNAGAR HYDERABAD
August 12, 1994
GANGASAMI SRINIVASULU REDDY Vs. STATE OF A P
December 22, 1994
GARIMELLA ANNAPUMAYYA Vs. KOTA APPAL NARASIMHAMURTHY
October 31, 1994
GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL
February 14, 1994
GEORGE JACOB KURUVILLA Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING
November 22, 1994
GIRDHARLAL AND COMPANY Vs. STATE OF ANDHRA PRADESH
November 9, 1994
GOOD YEAR INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
October 20, 1994
GOPAL and CO Vs. K BALARAJAIAH SIDDIRAMULU
January 31, 1994
GORINTA PADMAVATHAMMA Vs. SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER JANGAREDDIGUDEM
November 17, 1994
GOVARDHAN TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
July 12, 1994
GOVERDHAN KACHWAWA Vs. MANGILAL JAIN
October 28, 1994
GOVERNMENT OF ANDHRA PRADESH Vs. A NARAYANA SWAMY
October 18, 1994
GOVERNMENT OF ANDHRA PRADESH Vs. Y S VIVEKANANDA REDDY
September 2, 1994
GOVERNMENT OF INDIA Vs. CAPTAIN H R SINGHA
July 21, 1994
GOVT OF ANDHRA PRADESH Vs. R K RAGALA
January 31, 1994
GUDISE VENKAPPA Vs. STATE OF A P
July 19, 1994
GUMMIDI RAMULU Vs. GADEY SRINIVASA RAO
February 28, 1994
GUNTI YADAGIRI Vs. STATE OF A P
September 14, 1994
GUNTU MALLESWARASWAMI MILL Vs. DISTRICT COLLECTOR AND MAGISTRATE KHAMMAM
September 30, 1994
GUNTUPALLI APPA RAO Vs. STATE OF ANDHRA PRADESH
June 14, 1994
GUNTUPALLI PRAKASA RAO Vs. STATE OF A P
August 16, 1994
GUNTUR JAMAL SAIDA Vs. GOVT OF A P
August 18, 1994
GURURAJ SEEDS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
October 18, 1994
H E H THE NIZAM VIII OF HYDERABAD PRINCE MUKARRAM JAH BAHADUR Vs. BANQUE INDOSUEZ BANK
February 18, 1994
H N SINGH Vs. UNIVERSITY OF HYDERABAD
June 28, 1994
H SHANKER Vs. STATE OF ANDHRA PRADESH
June 17, 1994
H SURYAPRAKASA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 24, 1994
H. MADDULETI Vs. STATE
December 9, 1994
HABEEB SAHEB P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 20, 1994
HABEEBUNNISA BEGUM ALIAS SHAIK SHAHEEN Vs. SURAPANENI BABU RAO
March 11, 1994
HARDHAYANDAS Vs. HIFAZAT HUSSAIN DIED PER L R AIZAZ HUSSAIN
September 21, 1994
HARSHARANJIT SINGH Vs. RASHTRIYA CHEMICALS AND FERTILISERS LIMITED
August 3, 1994
HILTON TOBACCO P LTD Vs. SOUZA CRUZ S A
October 6, 1994
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. N V CHOWDHARY
March 17, 1994
HOTEL MANASASAROVAR Vs. UNION OF INDIA
November 22, 1994
HUSSAIN S M Vs. IX ASSISTANT JUDGE
December 30, 1994
III ACES HYDERABAD Vs. MUNICIPAL CORPORATION OF HYDERABAD
September 2, 1994
INCOME TAX OFFICER Vs. ASHOKA BISCUIT WORKS
June 27, 1994
INDIAN AIRLINES TECHNICAL ASSISTANTS UNION HYDERABAD Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN AIRLINES HEAD QUARTERS NEW DELHI
July 5, 1994
INDIAN BARYTES AND CHEMICALS LTD Vs. A P MINERAL DEVELOPMENT CORPORATION LTD
April 29, 1994
INDLA SUBBA REDDY Vs. GOVT OF A P
March 31, 1994
INDO SWING LIMITED NOW MALHOTRA SHAVING PRODUCTS LIMITED Vs. COMMERCIAL TAX OFFICER FEROZGUDA HYDERABAD
January 29, 1994
INDUSTRIAL CREDIT INVESTMENT CORPORATION OF INDIA LIMITED BOMBAY Vs. HYDERABAD DISTRICT CO OPERATIVE CENTRAL BANK LIMITED
June 14, 1994
ITC LIMITED Vs. COMMERCIAL TAX OFFICER GUNTUR
July 22, 1994
J B SANJEEVA RAO Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL
November 11, 1994
J BHASKER Vs. CHAIRMAN AGRICULTURE MARKETING COMMITTEE GHANPUR
February 8, 1994
J NAGESWARA RAO Vs. CHAIRMAN CUM MANAGING DIRECTOR VISAKHAPATNAM STEEL PLANT
April 25, 1994
J RAVINDER Vs. REGIONAL MANAGER A P S R T C KARIMNAGAR REGION KARIMNAGAR
July 26, 1994
J V VIJAYABHASKAR Vs. J KESHAVA RAO DIED
January 18, 1994
J YADAMMA Vs. STATE OF ANDHRA PRADESH
July 21, 1994
JAMALUDDIN Vs. MIRZA QUADER BAIG
November 25, 1994
JAMPALA RAM GOPAL Vs. ASSISTANT COMMERCIAL TAX OFFICER AND REGISTERING AUTHORITY
January 29, 1994
JANATHA MODERN RICE MILLS Vs. G SATHYANARAYANA
December 13, 1994
JAVVADHI SESHA RAO Vs. STATE OF ANDHRA PRADESH
August 17, 1994
JAYA P HEMARAJANI Vs. ROSE ELVINA D SOUZA
December 30, 1994
JAYADURGA INDUSTRIES Vs. STATE OF ANDHRA PRADESH
November 21, 1994
JAYANTHIPURAM GRAM Vs. KRISHNA MACHILIPATNAM
July 29, 1994
JILLELA MADHU Vs. STATE OF A P
April 5, 1994
JUBILEE HILLS CO OP HOUSE BUILDING SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
March 15, 1994
JUPUDI VENKATA VIJAYA BHASKAR Vs. JUPUDI KESAVA RAO DIED
January 18, 1994
JUTTUKONDA SATYANARAYANA Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA NEW DELHI
September 5, 1994
K B NARSAIAH Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL
July 26, 1994
K BALAGOPAL Vs. GOVERNMENT OF ANDHRA PRADESH
March 2, 1994
K C P LIMITED VUYYURU Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS GUNTUR
April 13, 1994
K CHANDRASEKAR Vs. LABOUR ENFORCEMENT OFFICER CENTRAL ATI COMPOUND VIDYANAGAR HYDERABAD
June 24, 1994
K CHINNAPPA REDDY Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE
October 25, 1994
K J PILLAI Vs. GOVT OF A P
October 6, 1994
K KASI ANNAPURNA Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION HYDERABAD
December 13, 1994
K KRISHNA Vs. SPECIAL COURT UNDER THE A P LAND GRABBING PROHIBITION ACT HYDERABAD
November 4, 1994
K KUMAR RAJU Vs. K UMAMAHESWARI
April 15, 1994
K MAKKAJI Vs. GOVERNMENT OF ANDHRA PRADESH
June 14, 1994
K MUTHYAM REDDY Vs. J GANGA REDDY
July 22, 1994
K N CHANDRASEKHAR Vs. DIVISIONAL MANAGER
April 8, 1994
K NARASIMHA RAO Vs. CONSERVATOR OF FORESTS
April 6, 1994
K NARAYANA RAO Vs. VYSYA BANK LTD
October 28, 1994
K PADMALATHA ADVOCATE Vs. GOVT OF INDIA
March 31, 1994
K RAMAIAH Vs. D V RAMANA
December 6, 1994
K RANGAPPA Vs. DEPUTY COMMR OF EXCISE
July 11, 1994
K RAVINDRA Vs. STATE OF A P
March 18, 1994
K S SASTRY Vs. A P SMALL SCALE INDUSTRIAL DEVELOPMENT CORPN LTD
June 28, 1994
K SAMBAMURTHY Vs. RAMAKRISHNA DEO
October 21, 1994
K SASIDHAR Vs. DISTRICT COLLECTOR
June 30, 1994
K SHANKARAIAH Vs. MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD VIDYUTH SOUDHA HYDERABAD
October 24, 1994
K V T PRASANNA KUMAR Vs. RAYALASEEMA GRAMEENA BANK
September 23, 1994
K VARALAKSHMAMMA Vs. M MASTHANRAO
February 11, 1994
K VINAYAMANI Vs. K SUBRAMANYAM
August 25, 1994
KAKI BUTCHI RAJU SON Vs. STATE OF ANDHRA PRADESH
April 18, 1994
KAKKI NAGESHWAR RAO Vs. STATE OF A P
August 10, 1994
KALAVATI P Vs. DIRECTOR NIMS
November 23, 1994
KALYAN CHAKRAVARTHI Vs. GOVERNMENT OF ANDHRA PRADESH
November 23, 1994
KAMADI BHAVANI Vs. KAMADI LAKSHMANASWAMY LAKSHMANA RAO
March 11, 1994
KANTI NARAMMA Vs. AGENT TO GOVERNMENT
March 3, 1994
KARANAM BALARAMAKRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
June 28, 1994
KARIMNAGAR MUNICIPALITY REP Vs. AUTHORITY UNDER THE P W ACT AND ASSITANT COMMISSIONOR OF LABOUR
February 22, 1994
KASALA PAPA NAIDU Vs. DISTRICT COLLECTOR CHITTOOR
November 11, 1994
KASU KARTHI SEETHA RAMULU Vs. GOVERNMENT OF ANDHRA PRADESH
February 23, 1994
KATARI SUBBA RAO Vs. KATARI SEETHA MAHALAKSHMI
June 14, 1994
KESARI PRABHAKARA RAO Vs. STATE OF ANDHRA PRADESH
November 29, 1994
KHAJA MANSOOR MOHIUDDIN Vs. FOOD CORPORATION OF INDIA
March 11, 1994
KHAJA MASIHUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 1994
KHAJA QUTHUBULLAH Vs. GOVERNMENT OF ANDHRA PRADESH
July 8, 1994
KOMARAIAH P Vs. A YEGNESWARUDU
August 22, 1994
KOMATI RAJAM Vs. STATE OF ANDHRA PRADESH
March 3, 1994
KONDAPLLI SEETHARAMYYA Vs. GOVERNMENT OF ANDHRA PRADESH
September 12, 1994
KONDAVEETI PRANCHIS Vs. MALLARAPU LURDANIMA
July 1, 1994
KORUPROLU ATCHAYA Vs. BIDESHI RAGHURAM SINGH
June 14, 1994
KOTARU VENKATESHWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
October 7, 1994
KRISHAN REDDY Vs. K RAMULAMMA
July 5, 1994
KRISHNA KUMAR M V Vs. V R LAW COLLEGE NELLORE
February 11, 1994
KRISHNA REDDY Vs. K RAMULAMMA
July 15, 1994
KRISHNA REDDY M V Vs. COMMISSIONERATE OF TENDERS
December 16, 1994
KUNALA SUBBARAO Vs. PADAM NAGARATNAYAMMA
February 7, 1994
KUNDLA BOJJI REDDY Vs. STATE OF ANDHRA PRADESH
November 5, 1994
KUNWAR RANI Vs. COMMISSIONER OF URBAN LAND CEILINGS
October 31, 1994
KURUMALI KOTESWARA RAO Vs. D GANGAMRNA
July 14, 1994
L SAMANTHAKAMANI Vs. COURT OF DISTRICT MUNSIF
February 4, 1994
LAKSHMI AGENCIES Vs. GOVERNMENT OF ANDHRA PRADESH
January 19, 1994
LAKSHMI V J S Vs. K RAMACHANDRA RAO
January 25, 1994
LAL CHAND Vs. A KRISHNA RAO
December 19, 1994
LAND ACQUISITION OFFICER Vs. M VENKULU PER L RS
January 25, 1994
LAND ACQUISITION OFFICER MANDAL REVENUE OFFICER Vs. BHAGWAN RAO
July 4, 1994
LAXMIKANT Vs. VIJAYA KUMAR
August 10, 1994
LELLABONIA SUBBA RAO Vs. SPECIAL CADRE DEPUTY REGISTRAR OF CO OP SOC
September 6, 1994
LYDIA RENUKA Vs. K SOLOMAN RAJU
March 3, 1994
M BHASKAR Vs. CONVENOR EAMCET 1993 ANDHRA UNIVERSITY COLLEGE OF ENGINEERING VISAKHAPATNAM
January 25, 1994
M CHENCHU RAMI REDDY Vs. GENERAL COURT MARTIAL OF EX ARMY EME CENTRE SECUNDERABAD
April 23, 1994
M JAGDISH Vs. ZONAL MANAGER STATE BANK OF HYDERABAD
September 1, 1994
M M BAIG Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 29, 1994
M M HUSSAIN Vs. LAMINATED PACKAGE P LTD
September 7, 1994
M MESHAK Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
March 2, 1994
M N PRASAD Vs. BOARD OF DIRECTORS OR RAYALSEEMA GRAMEENA BANK
October 7, 1994
M NARAYANAMMA Vs. JOINT COLLECTOR ANANTAPUR
November 21, 1994
M PEER REDDY Vs. STATE OF ANDHRA PRADESH
July 27, 1994
M PRABHAKAR REDDY Vs. NARSINGOJU VENKATAIAH
February 1, 1994
M PRABHAKAR REDDY Vs. NARSINGOJU VENKATAIAH
February 11, 1994
M RAGHURAM Vs. LABOUR COURT HYDERABAD
March 11, 1994
M S SHAKILA PARVIND Vs. CHIEF SECRETARY TO GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT HYDERABAD
February 18, 1994
M SITARAMA REDDY Vs. INDIAN RAILWAYS
December 30, 1994
M SRINIVAS Vs. UNION OF INDIA
November 22, 1994
M V MANGAPATHY RAO LIBRARIAN HMT WACO EDUCATION SOCIETY HYDERABAD Vs. HMT WACO AND EDUCATION SOCIETY
December 6, 1994
M V NARASIMHACHARYULU Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P
November 11, 1994
M V THIMMA REDDY Vs. SPECIAL TAHSILDAR LAND REFONNS KURNOOL
November 28, 1994
M V THIMMA REDDY Vs. SPECIALTAHSILDAR, LAND REFORMS, KURNOOL
November 8, 1994
M VAMAN RAO Vs. DEPUTY SECRETARY TO GOVERNMENT OF INDIA
December 20, 1994
M VENKATAPPA REDDY Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY
February 17, 1994
M.A. WAHID Vs. COMMISSION AN LICENSING AUTHORITY, INDIAN MEDICINE AND HOMEO DEPTT., HYDERABAD AND ANOTHER
October 18, 1994
MACHA RAJAM Vs. STATE OF ANDHRA PRADESH
December 27, 1994
MADANLAL STEELS LTD Vs. STATE
September 12, 1994
MADDURI PADMAVATHI Vs. CHINTALA ABHAI
April 23, 1994
MADHAVA RAO GANDHE Vs. LAND ACQUISITION OFFICER QULI QUTUBSHAH URBAN DEVELOPMENT AUTHORITY HYDERABAD
September 14, 1994
MADHAVI WINES Vs. EXCISE SUPERINTENDENT ADILABAD
September 29, 1994
MAGANTI SEETHARAVAMMA Vs. ADDITIONAL REVENUE DIVISIONAL OFFICER LAND REFORMS BANDAR
July 14, 1994
MAHALAXMI TRADERS Vs. DISTRICT COLLECTOR KHAMMAM DISTRICT
December 7, 1994
MALLIKARJUNA RAO DIED Vs. MOHD FAKRUDDIN
June 22, 1994
MANAGEMENT OF DOCK LABOUR BOARD VISAKHAPATNAM Vs. INDUSTRIAL TRIBUNAL HYDERABAD
December 7, 1994
MANAGER UNITED INDIA INSURANCE COMPANY HINDUPUR Vs. SHEKAMMA
March 8, 1994
MANAGING DIRECTOR STATE BANK OF INDIA Vs. T GOPALACHARI
October 7, 1994
MANNAVA VENKATESWARLU Vs. STATE OF A P
June 14, 1994
MANNAVARAM CHINA VENKAIAH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES AND DIVISIONAL CO OPERATIVE OFFICER NELLORE
February 22, 1994
MARY SAI KUMARI Vs. REGIONAL MANAGER AND DISCIPLINARY AUTHORITY REGION IV STATE BANK OF INDIA VIJAYAWADA
September 15, 1994
MAVARI SURYA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
September 2, 1994
MD JAHEERUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
February 11, 1994
MD SALEEM Vs. REVENUE DIVISIONAL OFFICER BODHAN
March 9, 1994
MD SALEEM Vs. REVENUE DM OFFICER BODHAN
March 19, 1994
MD. KHASIM Vs. MD. SHARIFF
April 18, 1994
ME DOWEL and CO LTD Vs. STATE OF ANDHRA PRADESH
December 7, 1994
MIRZA MAHBOOB ALI BAIG ASLAM Vs. UNION OF INDIA
December 8, 1994
MODEPALLI BASAVAIAH Vs. STATE OF A P
February 8, 1994
MOGALI CHANTAMMA Vs. MOGALI BHASKARA RAO
September 2, 1994
MOHAMMAD MAHMOOD Vs. A RAMALAKSHMAN
October 26, 1994
MOHAMMAD NAZEERUDDIN Vs. STATE OF ANDHRA PRADESH
January 18, 1994
MOHAMMAD OSMAN Vs. M C MOOSA
September 26, 1994
MOHAMMAD SHAFIUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
September 29, 1994
MOHAMMAD SULEMAN Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD A P
February 22, 1994
MOHAMMED DILAWAR SHARIFF Vs. UNION OF INDIA
September 20, 1994
MOHAMMED GHOUSE KHAN Vs. THE DIRECTOR OF HIGHER EDUCATION AND OTHERS
April 1, 1994
MOHD AHMED ALI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
November 8, 1994
MOHD ISMAIL KHAN TEACHER MANUAL TRAINING INSTRUCTOR ST THOMAS SPG BOYS HIGH SCHOOL SECUNDERABAD Vs. DISTRICT EDUCATIONAL OFFICER HYDERABAD
November 1, 1994
MOHD KHASIM Vs. V RADHA KRISHNA SASTRY
June 14, 1994
MOHD MURTHUZA ALL Vs. ZAREEN TAJ BEGIUN
October 4, 1994
MOHD OSMAN ALI Vs. MOHD KHASIM
November 29, 1994
MOOSA ALI HASHMI S Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 8, 1994
MYSORE BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH
April 4, 1994
N BABU REDDY Vs. DISTRICT COLLECTOR KARIMNAGAR
December 2, 1994
N BAPU REDDY Vs. DISTRICT COLLECTOR PANCHAYAT WING KARIMNAGAR
December 2, 1994
N BRAHMAIAH Vs. GOVT OF A P
March 28, 1994
N CHANDRAYUDU Vs. VENKATESWARA UNIVERSITY TIRUPATI
December 23, 1994
N GURU GOPAL Vs. CHIEF SECRETARY UNION OF INDIA NEW DELHI
November 28, 1994
N JAYA KRISHNA Vs. UNITED INDIA INSURANCE CO LTD
September 30, 1994
N KRISTAPPA Vs. CHIEF ELECTION COMMISSIONER
November 17, 1994
N RAJI REDDY Vs. WARANGAL DISTRICT CO OP CENTRAL BANK LTD
October 17, 1994
N SRI KUMAR Vs. BAPATLA MUNICIPAL COUNCIL
February 18, 1994
N. CHANDRA SEKHAR Vs. THE GOVERNMENT OF ANDHRA PRADESH
February 11, 1994
NADENDLA FRANCIS Vs. STATE OF ANDHRA PRADESH
February 8, 1994
NAGA REDDY NARASA REDDY Vs. STATE OF ANDHRA PRADESH
January 21, 1994
NAKKANNA PCNTAIAH Vs. SPECIAL TAHSILDARL A VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY VISAKHAPALNAM
June 14, 1994
NALLAPA REDDY PRASANNA KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
April 1, 1994
NARASIMHA RAO P Vs. N PANDURANGA RAO
January 21, 1994
NARSOJI RAO Vs. STATE
September 19, 1994
NARSU BAI Vs. STATE
September 19, 1994
NARUMANCHI SUBBA RAO DIED Vs. VALAMURI SANKARA SASTRY
June 15, 1994
NATIONAL AIRPORT AUTHORITY Vs. ALLAH NAWAZ BAIG
February 28, 1994
NATIONAL DAIRY DEVELOPMENT BOARD Vs. COMMERCIAL TAX OFFICER
April 22, 1994
NATIONAL INSURANCE CO LTD Vs. B VEERA SWAMY
September 1, 1994
NATIONAL SUGAR INDUSTRY Vs. NARALA VENKAIAH
April 29, 1994
NAVABHARAT AGRL AND COMMERCIAL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES
July 6, 1994
NAZEER SAHEB Vs. STATE OF ANDHRA PRADESH
September 19, 1994
NELLIMARLA JUTE MILLS KARMIKA SANGHAM Vs. STATE OF A P
March 30, 1994
NEW INDIA ASSURANCE CO LTD Vs. MARA CHINNA RAJANNA
March 4, 1994
NEW INDIA ASSURANCE CO LTD Vs. JADDU INNA REDDY
October 7, 1994
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GUDDI VENKANALLA AKKAMMA
June 24, 1994
NIZAM SUGARS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
August 20, 1994
NON GAZETTED GOVERNMENT EMPLOYEES CO OPERATIVE BUILDING SOCIETY LIMITED VIJAYAWADA Vs. K RADHAKRISHNA MURTHY
February 1, 1994
O P JALAN Vs. DECCAN ENTERPRISES PVT LIMITED
April 28, 1994
O SHEELA HARRY Vs. DISTRICT REVENUE OFFICER
February 11, 1994
OFFICIAL LIQUIDATOR BUSINESS MACHINES I PVT LIMITED Vs. BANK OF INDIA
March 2, 1994
ORIENTAL INSURANCE CO LTD Vs. MOLLOTI PARVATHI
February 25, 1994
OSMANGUNJ EXTENSION CO OP SOCIETY LTD Vs. BHAWARLAL BOHRA
September 22, 1994
P ANASUYAMMA Vs. COMMISSIONER OF LAND REVENUE GOVT OF A P
March 28, 1994
P BHASKARA REDDY Vs. DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KAKINADA
February 17, 1994
P CHINNAIAH DIED Vs. SPECIAL TAHSILDAR LA NELLORE
September 6, 1994
P L N SARMA Vs. UNION OF INDIA
November 23, 1994
P N V S V PRASAD Vs. UNION OF INDIA
December 16, 1994
P P MASTANRAO Vs. GOVT OF A P
March 28, 1994
P PRATAPA REDDY Vs. STATE OF A P
September 1, 1994
P R NAIDU Vs. K C RAJAN RAJU
April 28, 1994
P RAJ KUMAR Vs. N KRISHNA
November 11, 1994
P RAVINDRA REDDY Vs. ELECTION COMMISSION
November 29, 1994
P SHANKAR Vs. P VASANTHI
August 12, 1994
P SREERAMA REDDY Vs. COMMISSIONER RAJAHMUNDRY MUNICIPALITY
November 14, 1994
P SUBRAHMANYAM Vs. ASST DE A P S E B
September 23, 1994
PALLANTLA VENKATA RAMANA Vs. JOINT COLLECTOR, VIZIANAGARAM AND OTHERS
June 28, 1994
PARCHURI RAJYA LAKSHMI Vs. PARCHURI VISWA SANKARA PRASAD
December 14, 1994
PARUCHURU NARASIMHA RAO Vs. NUNE PANDU RANGA RAO
January 21, 1994
PASUMARTHY PRABHAKAR RAO Vs. STATE OF UTTAR PRADESH
April 21, 1994
PASUMARTHY PRABHAKAR RAO Vs. STATE OF AP
June 15, 1994
PATEL SUDHAKAR REDDY Vs. REGISTRAR ADMINISTRATION HIGH COURT
September 27, 1994
PERALA GOVINDA RAJULU Vs. CHIEF COMMISSIONER OF INCOME TAX
December 22, 1994
PHILOMENA Y Vs. GOVERNMENT OF ANDHRA PRADESH
February 4, 1994
PIDATHALA RANGA REDDY DIED PER L RS Vs. KURNOOL MUNICIPALITY
August 26, 1994
PINAKINI SEEDS Vs. STATE OF ANDHRA PRADESH
October 25, 1994
PINJARI HUSSAIN SAB Vs. DISTRICT COLLECTOR ANANTAPUR
February 9, 1994
POLICE TRANSPORT ORGANISATION UNIT ASSN Vs. INSPECTOR GENERAL OF POLICE
September 13, 1994
POTLURI BABU RAO Vs. SISTLA NEELAGRIVA SASTRY
October 18, 1994
PRABHU DAYAL AGANWAL Vs. GOVERNMENT OF A P
January 29, 1994
PRAHLAD APTO Vs. STATE OF ANDHRA PRADESH
June 17, 1994
PRAKASH AGENCIES Vs. STATE OF ANDHRA PRADESH
June 20, 1994
PRAKASH MASIH Vs. SHIRIN MASIH
October 19, 1994
PRIVATE POLYTECHNIC MANAGEMENTS ASSN A P HYD Vs. GOVT OF A P
August 10, 1994
PROGRESSIVE PACKAGING PVT LTD Vs. PREMIER SUPPLIERS LTD
December 23, 1994
PUBI SATYANARAYANA ALIAS SATTEYYA Vs. STATE OF ANDHRA PRADESH
March 31, 1994
PUBLIC PROSECUTOR Vs. YELLA MOHANARAO
July 19, 1994
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. V M RAMASWAMY
September 5, 1994
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. P RAVI
September 16, 1994
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. NARSU BAI A 2
September 19, 1994
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. PATNANA CHANDRASEKHAR ALIAS UMA
December 21, 1994
PUBLIC PROSECUTOR, HIGH COURT OF A P , HYDERABAD Vs. NOOLI HARIPRASAD
August 22, 1994
PULIKANDAM SUBBA REDDY Vs. GORANTAL VEERASWAMY
December 30, 1994
PUTTUR GAS CONSUMERS WELFARE ASSN Vs. H P CORP LTD
January 24, 1994
PUVVADA SIVAJI Vs. ALAMURI MALLIKHARJUNA RAO
June 15, 1994
R ANJANEYULU Vs. V G RAGHUNATHAN
November 22, 1994
R S PRASAD Vs. UNIVERSITY OF HEALTH AND SCIENCES
August 18, 1994
R SHAM SINGH Vs. CONVENOR EAMCET 1993 ANDHRA UNIVERSITY COLLEGE OF ENGINEERING
April 6, 1994
R SIMHADRINAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
December 23, 1994
R V RAMESH Vs. GOVT OF A P
January 1, 1994
RAJ TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
July 6, 1994
RAJENDRA OIL MILL AND REFINERY Vs. STATE OF ANDHRA PRADESH
December 27, 1994
RAJESWARA NAIDU V Vs. TRANSPORT COMMISSIONER
November 7, 1994
RAKESH PRASAD TIWARI Vs. UNION OF INDIA
September 29, 1994
RAMA CHOWDARY V Vs. UNIVERSITY OF HYDERABAD
March 2, 1994
RAMACHANDRA MURTHY Y Vs. NAVEEN KUMAR SARAIYA
October 21, 1994
RAMAKRISHNAIAH A NARAYANA B AND CO Vs. COMMISSIONER OF INCOME TAX
March 9, 1994
RAMANIVAS GUPTA Vs. MALIRAM
October 31, 1994
RAYALASEEMA GRAMEENA BANK Vs. D PATTABHIRAMUDU
July 6, 1994
RECKITT AND COLMAN OF INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE HYDERABAD
March 9, 1994
REVU KRISHNAMURTHY Vs. PONAMANDA VENKATESWARA RAO
March 24, 1994
RISHI PUBLIC SCHOOL HIMAYATNAGAR HYD Vs. UNION OF INDIA
August 30, 1994
ROXY ROLLER FLOUR PVT LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 8, 1994
S ALWARDAS Vs. GOVT OF ANDHRA PRADESH
June 24, 1994
S B H CO OP BANK OFFICERS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
December 29, 1994
S BHARAT KUMAR Vs. CHIEF ELECTION COMMISSIONER OF INDIA
December 16, 1994
S KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 16, 1994
S MALLAIAH Vs. EISTHER
April 15, 1994
S N A NAZARETH Vs. STATE OF A P REP BY PUBLIC PROSECUTOR
January 24, 1994
S SARALA KUMARI Vs. GOVERNMENT OF INDIA
October 6, 1994
S SHYAMAL RAO Vs. A P STATE IRRIGATION DEVELOPMENT CORPORATION
December 28, 1994
S SUMMAIAH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 4, 1994
S VEERA REDDY Vs. CH CHANDRAIAH
September 13, 1994
S VENKATESWARLU Vs. N V NARASIAH DIED
February 24, 1994
S. MANOHARA CHARY Vs. GIC OF INDIA
February 10, 1994
SADANDND RAO V Vs. SECRETARY TO GOVERNMENT A P H M and F W DEPT
December 20, 1994
SAKINALA HARINATH Vs. GOVERNMENT OF A P
September 8, 1994
SAMANURU VENKATA RAMA RAJU Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ
July 11, 1994
SAMINENI VENKATESWARLU Vs. NAGUBANDI VENKATA NARASIAH DIED
February 24, 1994
SAMRAJYA LAXMI Vs. K GOVINDA RAO
January 25, 1994
SANJAY RURAL ELECTRICAL CO OPERATIVE SOCIETY LTD Vs. G MALLAIAH
July 29, 1994
SANTHOSH WINES Vs. ASSISTANT COMMERCIAL TAX OFFICER KHAIRATABAD CIRCLE HYDERABAD
October 31, 1994
SATYANNA GOUD Vs. EXCISE SUPERINTENDENT MAHBOOBNAGAR
April 21, 1994
SATYNARAYAN AND OTHERS Vs. WAKF BOARD OF ANDHRA PRADESH
June 23, 1994
SECRETARY MINISTRY OF DEFENCE NEW DELHI Vs. MAJOR A HUSSAIN
February 21, 1994
SESHAVATARAM B V K Vs. COMMISSIONER OF INCOME TAX
April 18, 1994
SHAIK DADA SAHEB Vs. SHAIK MASTAN BEE
August 26, 1994
SHAIK MUNEERUDDIN Vs. KARNATAKA POWER CORPORATION LTD
July 26, 1994
SHAIK PAREED SAHEB Vs. JOINT COLLECTOR NELLORE
January 18, 1994
SHAMBHU PRASAD Vs. STATE OF ANDHRA PRADESH
June 17, 1994
SHAMSUNNISA BEGUM1 Vs. G SUBBAN BASHA
June 29, 1994
SHANTA BAI Vs. DISTRICT COLLECTOR
September 7, 1994
SHARIFF IQBAL HUSSAIN AHMED Vs. KOTA VENKATA SUBBAMMA
January 25, 1994
SIDDAPURAM SIVA REDDY ALIAS PYREEDY Vs. STATE OF ANDHRA PRADESH
October 5, 1994
SIDDIVINAYAKA AGRO EXTRACTIONS PVT LTD Vs. GOVERNMENT OF INDIA MINISTRY OF INDUSTRIES NEW DELHI
September 2, 1994
SINDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
June 14, 1994
SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL C HYDERABAD
August 23, 1994
SIRPUR PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
August 5, 1994
SOUJANYA HOTELS PRIVATE LTD Vs. NALLA SATYANARAYANA MURTHY
October 4, 1994
SPARES CORPORATION VISAKHAPATNAM Vs. STATE OF A P
December 15, 1994
SPECIAL DY COLLECTOR L A Vs. P VIDYA SAGAR RAO
September 28, 1994
SREE SHARADA TIMBER DEPOT AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
November 30, 1994
SRIKAKULAM SUBRAHMANYAM Vs. PANDESHWARA JANARDHAN RAO
October 10, 1994
SRIKAKULAM SUBRAMANYAM Vs. PANDESWARA JANARDHANA RAO
October 3, 1994
SRIKANTH SPINNERS Vs. STATE BANK OF INDIA
July 1, 1994
SRINIVASA MINERAL WORKS Vs. STATE OF ANDHRA PRADESH
June 20, 1994
SRIRAM MAHADEV Vs. SRIRAM YADABAI
September 30, 1994
ST ANTHONYS EDUCATIONAL SOCIETY NARASARAOPET Vs. GOVERNMENT OF A P
February 18, 1994
STATE Vs. GOVT OF ANDHRA PRADESH
January 21, 1994
STATE BANK OF HYDERABAD GUNFOUNDRY HYD Vs. V K GADGIL
April 19, 1994
STATE BANK OF HYDERABAD GUNFOUNDRY HYDERABAD REP Vs. V K GADGIL
April 28, 1994
STATE BANK OF HYDERABAD HEAD OFFICE GUNFOUNDRY Vs. INDUSTRIAL TRIBUNAL I CHANDRA VIHAR M J ROAD HYD
September 10, 1994
STATE OF A P Vs. AMPRO FOOD PRODUCTS LIMITED HYDERABAD
July 18, 1994
STATE OF A P Vs. PALAGIRI ACHIREDDY
February 9, 1994
STATE OF A P Vs. FENOPLAST PRIVATE LIMITED SECUNDERABAD
December 27, 1994
STATE OF ANDHRA PRADESH Vs. TOSHIBA ANAND BATTERIES LIMITED
December 21, 1994
STATE OF ANDHRA PRADESH Vs. ASWANI INDUSTRIES
July 12, 1994
STATE OF ANDHRA PRADESH Vs. FENO PLAST PRIVATE LIMITED
December 26, 1994
STATE OF ANDHRA PRADESH Vs. SOUTHERN STEEL LTD.
May 2, 1994
STATE OF ANDHRA PRADESH Vs. CHINTAKRINDI KANAKAIAH SONS GROUND NUT OIL & RICE MILL
November 14, 1994
STATE OF ANDHRA PRADESH Vs. SRI DURGA TRACTOR WORKS
November 9, 1994
STATE OF ANDHRA PRADESH Vs. S. LAXMINARAYANA GUPTA
November 4, 1994
STATE OF ANDHRA PRADESH Vs. SOUTHERN STEEL LIMITED
March 2, 1994
STATE OF ANDHRA PRADESH Vs. BUSINESS FORMS LIMITED
March 8, 1994
STATE OF ANDHRA PRADESH Vs. STANDARD PACKINGS
July 12, 1994
STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH
July 12, 1994
STATE OF ANDHRA PRADESH Vs. KEDIA VANASPATI P LIMITED
July 13, 1994
STATE OF ANDHRA PRADESH Vs. DECCAN OPTICAL AND ALLIED INDUSTRIES PVT LIMITED
July 13, 1994
STATE OF ANDHRA PRADESH Vs. V B C FERTILIZERS AND CHEMICALS LIMITED
June 20, 1994
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH DAIRY DEVELOPMENT CORPORATION LIMITED
April 13, 1994
STATE OF ANDHRA PRADESH Vs. VUTUKURU VENKAIAH J PULLAIAH AND COMPANY
October 18, 1994
STATE OF ANDHRA PRADESH Vs. LOHARU STEEL INDUSTRIES LIMITED
November 1, 1994
STATE OF ANDHRA PRADESH Vs. HINDUSTAN CABLES LIMITED
November 2, 1994
STATE OF ANDHRA PRADESH Vs. D R N TAGORE AND COMPANY
November 2, 1994
STATE OF ANDHRA PRADESH Vs. SUBBA REDDY
November 5, 1994
STATE OF ANDHRA PRADESH Vs. PHIPSON AND CO
November 5, 1994
STATE OF ANDHRA PRADESH Vs. RADIANT ENGINEERING CO
November 7, 1994
STATE OF ANDHRA PRADESH Vs. BLUE STAR LIMITED
November 7, 1994
STATE OF ANDHRA PRADESH Vs. PULP N PACK PVT LIMITED
November 14, 1994
STATE OF ANDHRA PRADESH Vs. COROMANDEL PAINTS AND CHEMICALS LIMITED
November 11, 1994
STATE OF ANDHRA PRADESH Vs. SWAPNA MAHILA CO OPERATIVE SUPER BAZAR
November 14, 1994
SUKHINDER ANAND Vs. KHAZA VAZIR ALI MINOR
February 8, 1994
SURA CHINNA VEERA REDDY Vs. GOVT OF ANDHRA PRADESH
June 17, 1994
SURESH GIR Vs. K SAHADEV
February 4, 1994
SURI PRAKASHAM Vs. STATE OF ANDHRA PRADESH
October 7, 1994
SYED HUSSAIN Vs. JOINT SECRETARY P W D RAND B GOVT OF A P HYDERABAD
March 1, 1994
SYNDICATE BANK Vs. P BHASKAR
January 29, 1994
T B CH V RAMANAIAH AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
March 28, 1994
T BALAIAH Vs. ABDUL MAJEED
April 23, 1994
T BATHAIAH Vs. STATE
September 16, 1994
T JANARDHAN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 24, 1994
T JAYASENA REDDY Vs. REGIONAL MANAGER APSRTC
November 22, 1994
T K KODANDARAM Vs. ELECTION COMMISSION OF INDIA
October 27, 1994
T P PRABHAKAR Vs. FOOD CORPORATION OF INDIA
March 11, 1994
T PARTHASARATHY Vs. COMMERCIAL TAX OFFICER I R R DT SECUNDERABAD
February 18, 1994
T S PRAKASH Vs. XAVIER EMMANUEL
October 25, 1994
T SRIRAMULU Vs. DIWAN EKNATHRAO
October 7, 1994
T. PUNDARIKAM Vs. SUPDT. ENGINEER, OPERATION CIRCLE, APSEB, WARANGAL AND OTHERS
April 27, 1994
T.S. PRAKASH Vs. XAVIER EMMANUEL
December 25, 1994
TADIKONDA PATTABHIRAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
April 5, 1994
TADIPARRU PRIMARY AGRICULTURAL CO OP SOCIETY Vs. A VENKATESWARA RAO PRESIDENT
May 11, 1994
TAHER N KHAMBATI Vs. VINAYAK ENTERPRISES
August 30, 1994
TAHERA BEE Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY
November 11, 1994
TAQIUDDIN HYDER Vs. APPROPRIATE AUTHORITY
October 28, 1994
TELANATLE ANJAIAH Vs. STATE OF ANDHRA PRADESH
February 21, 1994
THADI VENKAIAH Vs. DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 29, 1994
THE STATE OF A.P. Vs. TRIVENI BAR AND RESTAURANT
July 6, 1994
THE STATE OF ANDHRA PRADESH Vs. SAI STEEL TRADERS
July 14, 1994
THERUVAI GOVINDAMMA Vs. THERE CHENCHAIAH
September 14, 1994
U I INSURANCE COMPANY LTD Vs. M T RAMAKKA
April 12, 1994
UBHAYA GODAVARI Vs. STATE OF ANDHRA PRADESH
August 18, 1994
UDDAGIRI CHALAMA RAJU Vs. UDDAGIRI SUBBA RAO
April 7, 1994
UMA JUTE TWINE MILLS Vs. STATE OF ANDHRA PRADESH
November 1, 1994
UNI ADS P LTD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 14, 1994
UNION BANK OF INDIA Vs. A P UNION BANK EMPLOYEES ASSOCIATION
March 1, 1994
UNION OF INDIA Vs. MOHD SAHEB
June 28, 1994
UNITED INDIA INSURANCE CO LTD Vs. E YADAGIRI GOUD
August 5, 1994
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAIK ALIMUDDIN
September 22, 1994
UNITED INDIA INSURANCE COMPANY LIMITED KURNOOL Vs. MADIGA THAPPETA RAMAKKA
April 12, 1994
UUNET INDIA LIMITED Vs. I C RAO
December 14, 1994
V APPUKUTTA MENON Vs. UNION OF INDIA
December 23, 1994
V DHARMA REDDY Vs. V DHARMA REDDY
January 20, 1994
V MURALI KRISHNA Vs. SERVEL TRADERS
August 4, 1994
V NARASIMHASWAMY IYANGAR Vs. GOVERNMENT OF ANDHRA PRADESH
June 27, 1994
V POORNACHANDRA RAO Vs. SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
July 8, 1994
V RAJA GOPALAN Vs. VISAKHAPATNAM PORT TRUST
July 22, 1994
V RAMACHANDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 24, 1994
V RAMESH Vs. GOVERNMENT OF ANDHRA PRADESH
August 31, 1994
V VENKATESWARLU Vs. JOINT COLLECTOR CHITTOOR
October 26, 1994
V. SAI BABA Vs. BANK OF BARODA AND OTHERS
April 16, 1994
VALLURI JAGANMOHINI SEETHARAMA LAKSHMI Vs. KOPPARTHI RAMACHANDRA RAO
January 25, 1994
VANIMISATTI ANIL KUMAR Vs. JAYAVARAPU KRISHNA MURTY
April 28, 1994
VEERASIVA SANGHAM Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD
July 14, 1994
VELURI PADMAVATHI Vs. MANEM RAVINDRANATH BENERJEE
April 29, 1994
VEMURI SRI LAKSHMI RANGANAYAKAMMA Vs. CHITTURI SAROJINI
December 14, 1994
VENKATARAMA MEDICAL AND GENERAL STORES Vs. R V LAKSHMANA SWAMY
November 23, 1994
VIBHUTHI BHUSHAN DEO Vs. K S MOHAMMAD
March 23, 1994
VIJAYADURGA RICE MILL Vs. COMMERCIAL TAX OFFICER NARSARAOPET
April 8, 1994
VIJAYALAKSHMI TRADING CO. Vs. STATE OF A.P.
August 5, 1994
VILLURI RAMU Vs. GOVT OF A P
September 8, 1994
VISLAVAIH THAVIRYA Vs. EXCISE SUPERINTENDENT
September 20, 1994
VULSA LAXMINARAYANA Vs. VULSA BHOODAMMA
April 7, 1994
WEST GODAVARI DIST SOCIAL WELFARE DEPT TAILORS ASSOCIATION ELURU Vs. SECRETARY SOCIAL WELFARE DEPT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
July 27, 1994
Y GOWTHAM SIDDARTHA Vs. COMMISSIONER OF POLICE and ADDITIONAL DISTRICT MAGISTRATE VIJAYAWADA
October 4, 1994
Y PHILOMENA PRINCIPAL AND CORRESPONDENT ST ANNS COLLEGE FOR WOMEN Vs. GOVERNMENT OF A P EDUCATION
July 22, 1994
Y PRAMEELA Vs. COMMISSIONER OF INCOME TAX
March 18, 1994
Y RATISH Vs. MANDAL REVENUE OFFICER NELLIMERLA VIZIANAGARAM DISTRICT
July 18, 1994
Y SRINIVASA RAD Vs. STATE OF ANDHRA PRADESH
September 5, 1994
YADAMMA Vs. K MALLESH
June 14, 1994
YARLAGADDA LAKSHMINARAYANA Vs. KANAKA DURGA GAZETTED OFFICERS CO OPERATIVE BUILDING SOCIETY LIMITED
July 25, 1994
ZONAL MANAGER STATE BANK OF HYDERABAD Vs. SAILEELA
July 25, 1994
ZONAL MANAGER STATE BANK OF HYDERABAD Vs. SAILEELA
July 28, 1994