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Case Index
Title
Date
A S TRIPATHI Vs. STATE OF U P
January 24, 1994
A TO Z MEDICAL HALL Vs. UNION OF INDIA AND OTHERS
September 2, 1994
A.P.N. GIRI AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 9, 1994
ABDUL GHAFFAR Vs. BHAGWAN DASS
September 13, 1994
ABDUL KHALIQ Vs. NAFISUL HASAN AND OTHERS
December 22, 1994
ABDUL MALIK Vs. STATE OF UTTAR PRADESH
January 29, 1994
ABDUL QAYYUM ANSARI Vs. XI ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
March 17, 1994
ABDUL RASHID MIR Vs. ADDL D J VARANASI
November 17, 1994
ABDUL SAEED KHAN Vs. SUNNI CENTRAL BOARD OF WAQFS
November 7, 1994
ABDUL SALAM Vs. SUB DIVISIONAL OFFICER, KARCHANA ALLAHABAD & OTHERS
September 23, 1994
ABDUL SALAM Vs. 7TH ADDL. CHIEF JUDICIAL MAGISTRATE
November 15, 1994
ABDUL SATTAR Vs. ABDUL RASHID
June 25, 1994
ABHA RANI GUPTA Vs. NEERA YADAV
April 1, 1994
ABHAY KUMAR Vs. CHAIRMAN SAMYUKT KSHETRIYA GRAMIN BANK
July 8, 1994
ABHIMANYU Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
December 7, 1994
ABHIRAM KULSHRESHTHA Vs. VICE CHANCELLOR AGRA UNIVERSITY
February 25, 1994
ABID ALI Vs. STATE OF U P
October 5, 1994
ADYA PRASAD MISHRA Vs. STATE OF U P
March 24, 1994
AFAQ AHMAD Vs. STATE OF U P
October 7, 1994
AFROZ AHMAD Vs. UNION OF INDIA
January 11, 1994
AFSAR ALI Vs. COMMISSIONER OF INCOME TAX
August 30, 1994
AFTAB AHMAD Vs. DISTRICT BASIC EDUCATION OFFICER BALLIA
October 4, 1994
AGARWAL G P Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
March 8, 1994
AHMAD ALI KHAN Vs. ADDL. DISTRICT MAGISTRATE SUPPLY-CUM-RENT CONTROL
December 7, 1994
AHMED SHAREEF KHAN Vs. FARHAT SULTANA BEGUM
November 18, 1994
AIJAJUDDIN QURAISHI Vs. STATE OF U P
December 15, 1994
AIJAZUDDIN QURAISHI Vs. STATE OF U P
December 18, 1994
AJAI KUMAR VERMA Vs. MALTI VERMA
February 24, 1994
AJAI RAI Vs. STATE OF UTTAR PRADESH
November 22, 1994
AJAY OIL MILL Vs. COMMISSIONER OF SALES TAX
January 19, 1994
AJIT PRASAD JAIN Vs. PRESCRIBED AUTHORITY AND II ADDL CIVIL JUDGE
April 6, 1994
AKHIL KUMAR Vs. BOARD OF REVENUE LUCKNOW
October 5, 1994
AKHILESH KUMAR Vs. STATE OF U P
August 30, 1994
AKHTAR ALI Vs. STATE OF UTTAR PRADESH
December 19, 1994
AKSHAY KUMAR GAUR Vs. STATE OF U.P.
August 16, 1994
AKTTARYAR KHAN Vs. AZHAR YAR KHAN
May 14, 1994
ALI HASAN Vs. STATE OF UTTAR PRADESH
September 7, 1994
ALI MOHAMMAD Vs. ALIM AND OTHERS
July 25, 1994
ALI MOHD Vs. STATE OF U P
May 14, 1994
ALI SHER ALIAS SHER ALI Vs. HUSHMAT
November 29, 1994
ALLAHABAD AGRICULTURAL INSTITUTE Vs. BIPIN KUMAR
August 30, 1994
ALLAHABAD DEVELOPMENT AUTHORITY Vs. STATE OF U P
March 24, 1994
ALLAHABAD DISTRICT CO OPERATIVE BANK Vs. LALJI SRIVASTAVA
May 17, 1994
ALLAUDDIN AND OTHERS Vs. STATE OF U.P.
November 14, 1994
ALOK GARG Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P
April 11, 1994
ALOK INDUSTRIES Vs. STATE OF UTTAR PRADESH
November 21, 1994
ALOK KUMAR BHARDWAJ Vs. ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS
January 21, 1994
ALOK KUMAR BHARDWAJ Vs. ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS
March 23, 1994
AMAR NATH GUPTA Vs. OM PRAKASH VERMA AND OTHERS
March 3, 1994
AMAR NATH MISRA AND OTHERS Vs. JATA SHANKER MISRA
August 17, 1994
AMAR PAL Vs. STATE OF UTTAR PRADESH
February 24, 1994
AMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
February 16, 1994
AMBARISH KUMAR TIWARI Vs. COMMITTEE OF MANAGEMENT CHACHA NEHRU HIGHER SECONDARY SCHOOL MAJHAWAU
January 7, 1994
AMBIKA PRASAD Vs. COMMISSIONER JHANSI DIVISION
February 8, 1994
AMBIKA PRASAD CHAUBEY Vs. STATE OF UTTAR PRADESH
November 24, 1994
AMBRISH PAL AND OTHERS Vs. CHAIRMAN, GRAMIN BANK, BASTI AND OTHERS
March 17, 1994
AMIR SINGH Vs. STATE
July 15, 1994
AMNA Vs. TASLEEMA
July 5, 1994
AMOD KUMAR SHARMA Vs. STATE OF U P
October 28, 1994
ANAND LAMINATES LTD Vs. COMMISSIONER OF SALES TAX U P
February 8, 1994
ANAND MOHAN SRIVASTAVA Vs. STATE OF U P
July 18, 1994
ANAND PRAKASH Vs. ADDITIONAL DISTRICT MAGISTRATE
November 21, 1994
ANAND PRAKASH MALVIYA Vs. STATE OF U P
December 22, 1994
ANIL KUMAR CHADDHA Vs. A D J MEERUT
November 15, 1994
ANIL KUMAR GANGWAR Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION
January 4, 1994
ANIL KUMAR JAIN Vs. VIITH ADDITIONAL DISTRICT JUDGE SAHARANPUR
December 2, 1994
ANIL KUMAR MATHUR Vs. STATE OF U P
July 8, 1994
ANIL KUMAR SINGH Vs. DISTRICT MAGISTRATE PRATAPGARH
September 22, 1994
ANIL KUMAR SINGH YADAV Vs. UNION OF INDIA
April 19, 1994
ANIRUDA Vs. FAMILY COURT
November 9, 1994
ANIS Vs. UNION OF INDIA AND OTHERS
August 4, 1994
ANJU KULSHRESTHA Vs. HARVIJAL SINGH
January 23, 1994
ANKUR Vs. STATE OF U.P.
August 24, 1994
ANOKHEY Vs. STATE
January 17, 1994
ANSARA BEGUM Vs. AGEELA KHATOON
July 7, 1994
ANSARA BEGUM Vs. HARNAM SINGH
July 7, 1994
ANTU Vs. SHESH NATH PANDEY
July 4, 1994
ANUJ KUMAR Vs. CANTONMENT BOARD
December 5, 1994
AQUIL ALVI Vs. STATE OF UTTAR PRADESH
December 22, 1994
ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA Vs. SOM PAL SINGH
March 24, 1994
ARUN ALIAS BOBY Vs. STATE OF U P
April 1, 1994
ARVIND KUMAR Vs. DEPUTY DIRECTOR ADMN RAJYA KRISHI UTPADAN MANDI PARISHAD
July 5, 1994
ARVIND LAL Vs. INCOME TAX OFFICER
November 16, 1994
ASAD KHAN Vs. STATE OF U P
September 27, 1994
ASHISH KUMAR Vs. SECRETARY MEDICAL HEALTH AND EDUCATION U P LUCKNOW
September 23, 1994
ASHOK Vs. STATE OF U P
September 6, 1994
ASHOK BHARGAVA Vs. R.C.E.O., KANPUR NAGAR AND OTHERS
July 22, 1994
ASHOK KUMAR Vs. DY. DIRECTOR OF EDUCATION AND ORS.
September 9, 1994
ASHOK KUMAR Vs. THE EXECUTIVE ENGINEER, RURAL ENGINEERING SERVICES AND OTHERS
May 11, 1994
ASHOK KUMAR SHUKLA Vs. DISTRICT ADMINISTRATIVE COMMITTEE COOPERATIVE SOCIETIES
March 3, 1994
ASHOK KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
October 6, 1994
ASHOK KUMAR SOOD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 17, 1994
ASHOK KUMAR TEWARI Vs. SHISHU PALA
October 19, 1994
ASHOK KUMAR TYAGI Vs. UNION OF INDIA AND ORS.
October 3, 1994
ASHOK PANDEY ADVOCATE Vs. STATE OF UTTAR PRADESH
August 10, 1994
ASHOK RAI AND ANR. Vs. STATE OF U.P. AND ORS.
November 22, 1994
ASHOKA PAPER PRODUCTS Vs. STATE OF UTTAR PRADESH
July 22, 1994
ASHRAF ALI Vs. IVTH ADDITIONAL DISTRICT JUDGE AND OTHERS
August 17, 1994
ASNAT ALI SIDDIQUI Vs. STATE OF U P
October 27, 1994
ASSISTANT COMMISSIONER KANDRIYA VIDYALAYA SANGTHAN Vs. GAURAV SINGH
April 23, 1994
ATAR SINGH Vs. DISTRICT JUDGE JHANSI
January 27, 1994
ATIQ Vs. STATE OF U P
October 3, 1994
ATKE CONFECTIONERY & ORS Vs. ANDHRA BANK & ORS
November 10, 1994
AUDAN SINGH Vs. RAIENDRA SINGH AND OTHERS
September 9, 1994
AVADH RAM Vs. STATE OF U P
January 11, 1994
AVANISH KUMAR @ RAJJAN Vs. STATE OF U.P.
November 16, 1994
AWADHESH PRATAP SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, LALITPUR AND ANOTHER
August 3, 1994
AWADHESH SINGH Vs. CHIEF DEVELOPMENT OFFICER SONBHADRA
April 13, 1994
AWDHESH NARAIN RAI Vs. STATE OF U P
December 15, 1994
AYODHYA PRASAD TIWARI Vs. STATE OF U P
January 25, 1994
AYODHYA SINGH Vs. STATE OF U P
January 31, 1994
AZEEMUR REHMAN SIDDIQUI Vs. UNION OF INDIA MINISTRY OF POST AND TELEGRAPHS
December 6, 1994
AZIMUDDINS Vs. KALEY KHAN
January 17, 1994
AZIZ AHMAD Vs. RAFIQAN
November 2, 1994
B B SINGH Vs. BALBHADDAR SINGH
February 3, 1994
B D N PHARMACEUTICALS Vs. SHREE GOPAL ENGINEERING AND CHEMICAL WORKS
December 15, 1994
B K JAIN Vs. STATE OF UTTAR PRADESH
January 24, 1994
B K MAHESHWARI Vs. STATE OF U P
May 12, 1994
BABA RAM DAS Vs. PREM SINGH AND OTHER
December 9, 1994
BABAR ALI Vs. UNION OF INDIA
October 6, 1994
BABLOO Vs. STATE OF U.P.
September 1, 1994
BABOO LAL Vs. 3RD ADDL. DISTRICT JUDGE, MATHURA, AND OTHERS
May 2, 1994
BABOO RAM Vs. STATE
April 23, 1994
BABOO RAM GUPTA Vs. STATE OF U P
November 23, 1994
BABU Vs. MOHD YAMIN
December 13, 1994
BABU LAL Vs. STATE OF UTTAR PRADESH
October 6, 1994
BABU RAM Vs. STATE OF U P
October 26, 1994
BABU SINGH Vs. STATE OF U P
August 25, 1994
BABULAL SINGH Vs. BOARD OF REVENUE U P
March 4, 1994
BADAUN BONE MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 23, 1994
BADRE ALAM AND OTHERS Vs. STATE OF U.P.
September 28, 1994
BAGI LAL NISHAD Vs. DISTRICT MAGISTRATE ALLAHABAD
February 7, 1994
BAGOO RAM Vs. STATE
March 21, 1994
BAHADUR SINGH GAUR Vs. D I O S KANPUR
November 14, 1994
BAIDYANATH AYURVED BHAWAN LTD Vs. UNION OF INDIA UOI
September 21, 1994
BAIJ NATH BHATTACHARYA Vs. LABOUR COURT
May 2, 1994
Bajrangi Pandey and another Vs. State of Uttar Pradesh and others
September 6, 1994
BAL KISHAN Vs. BOARD OF REVENUE U P AT ALLAHABAD
February 23, 1994
BAL MUKUND JAISWAL Vs. ADHIKSHAK, JANPAD KARAGAR, VARANASI AND ANOTHER
August 30, 1994
BAL RAM @ BALLE Vs. RASOOL KHAN
July 11, 1994
BALBIR SINGH Vs. STATE OF UTTAR PRADESH
July 20, 1994
BALBIR SINGH Vs. VIJAI SINGH
February 11, 1994
BALDEO Vs. DY DIRECTOR OF CONSOLIDATION PRATAPGARH
February 1, 1994
BALDEO KUMAR PAHUJA A K SHARMA Vs. STATE OF U P
November 28, 1994
BALI KARAN Vs. GRAM SABHA
August 24, 1994
BALRAM SINGH Vs. HARISH CHANDRA SRIVASTAVA
January 7, 1994
BANGALI Vs. DEWAN
April 25, 1994
BANGALI AND OTHERS Vs. STATE OF U P AND OTHERS
July 20, 1994
BANKEY LAL Vs. XII ADDITIONAL DISTRICT JUDGE MORADABAD
February 22, 1994
BANSAL FORGINGS Vs. U P FINANCIAL CORPORATION
March 18, 1994
BANSI LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
January 28, 1994
BANWARI Vs. STATE
February 3, 1994
BANWARI SINGH Vs. VI ADDITIONAL DISTRICT JUDGE BAREILLY
February 28, 1994
BARATI Vs. STATE
February 7, 1994
BASIC SHIKSHA ADHIKARI BRIJ NAGAR Vs. 5TH ADDITIONAL DISTRICT JUDGE MATHURA
March 15, 1994
BASOO Vs. STATE OF U P
July 28, 1994
BASTI SUGAR MILLS CO LTD Vs. STATE OF UTTAR PRADESH
March 30, 1994
BASTI SUGAR MILLS CO LTD Vs. STATE OF UTTAR PRADESH
December 22, 1994
BASUDEO Vs. STATE OF UTTAR PRADESH
September 9, 1994
BATTAN LAL Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
November 30, 1994
BECHAN PRASAD Vs. STATE OF U P
February 25, 1994
BECHAN PRASAD Vs. XITH A D J VARANASI
March 1, 1994
BEENA Vs. GURESHVIR TOMER
November 15, 1994
BEER SINGH Vs. STATE OF U.P. AND OTHERS
August 16, 1994
BEGAM MANZOOR HASAN Vs. VITH ADDL DISTRICT JUDGE LUCKNOW
March 22, 1994
BEGNIS LIONEL Vs. STATE OF U P
November 28, 1994
BHAGWAN DAS AND OTHERS Vs. THE SPL. JUDGE, JHANSI AND OTHERS
May 17, 1994
BHAGWAN PRASAD TRIVEDI Vs. STATE OF UP
September 7, 1994
BHAGWAN VATS Vs. CHANCELLOR AWADH UNIVERSITY
October 6, 1994
BHAGWAT Vs. STATE
January 5, 1994
BHAGWAT PRASAD Vs. DIST ADMINISTRATIVE COMMITTEE
December 1, 1994
BHAGWAT PRASAD Vs. DIST. ADMINISTRATIVE COMMITTEE
October 1, 1994
BHAJAN LAL Vs. STATE OF UTTAR PRADESH
November 18, 1994
BHALLAN Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
May 20, 1994
BHANU PRAKASH SINGH Vs. CHANCELLOR AGRA UNIVERSITY
April 12, 1994
BHANU PRATAP SINGH Vs. ADDITIONAL COMMISSIONER II ALLD REGION ALLAHABAD
December 21, 1994
BHARAT AND OTHERS Vs. THE NAGARPALIKA, AZAMGARH AND OTHERS
March 1, 1994
BHARAT BHUSHAN TRIPATHI Vs. KASHI VIDYAPEETH VARANASI
October 20, 1994
BHARAT ELECTRICALS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 5, 1994
BHASKAR CHANDRA BRIJVASI Vs. KUMAON UNIVERSITY AND OTHERS
August 3, 1994
BHAVBHUTI SINGH Vs. P.L. PUNIA SECRETARY FOOD CIVIL SUPPLIES AND OTHERS
July 27, 1994
BHAWAR SINGH Vs. STATE OF U.P.
September 9, 1994
BHAWNA Vs. ASHOK KUMAR
August 12, 1994
BHIRGU DAYAL Vs. RAMESH PRASAD
February 25, 1994
BHOJNALAYA KARMCHARI SANGH Vs. CERTIFYING OFFICER
March 15, 1994
BHOLA Vs. BARSATI
July 20, 1994
BHOLA NATH Vs. THE STATE
July 5, 1994
BHOLA SINGH AND KASHI SINGH Vs. STATE OF U P
December 8, 1994
BHONDU AND OTHERS Vs. STATE OF U.P.
August 3, 1994
BHUPENDRA SINGH Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE
September 14, 1994
BIPAT Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR
October 28, 1994
BIRENDRA BIKRAM SINGH Vs. KAMALA DEVI
January 29, 1994
BIRJESH KUMAR Vs. DISTRICT CANE OFFICER
April 26, 1994
BISHESHWAR ALIAS VISHWANATH Vs. VITH ADDITIONAL DISTRICT JUDGE VARANASI
March 23, 1994
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. MODI SPINNING AND WEAVING MILLS CO. LIMITED
August 4, 1994
BOARD OF DIRECTORS ALLAHABAD AGRICULTURAL INSTITUTE Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
November 22, 1994
BRIJ LAL Vs. VIII ADDL D J
September 28, 1994
BRIJ MOHAN GUPTA Vs. UNION OF INDIA
November 18, 1994
BRIJ NATH SINGH Vs. RAM CHHABILA SINGH AND OTHERS
November 29, 1994
BRIJ RAJ SINGH Vs. STATE OF U.P. AND OTHERS
April 1, 1994
BRIJENDRA SINGH Vs. CHIEF DEVELOPMENT OFFICER, BULANDSHAHR & ORS.
July 12, 1994
BRINDA DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
January 27, 1994
BUDDIN Vs. STATE OF U P
September 26, 1994
BULAKI DAS Vs. STATE OF U P
January 24, 1994
C DOCTOR AND COMPANY LTD Vs. M S BELWAL SPINNING MILLS LTD
August 23, 1994
C.O.M. JANTA INTER COLLEGE Vs. D.I.O.S., JAUNPUR AND OTHERS
May 17, 1994
CADET ADITYA SINGH Vs. COMMITTEE OF MANAGEMENT OF U P SAINIK SCHOOL
October 3, 1994
CAMPHOR AND ALLIED PRODUCTS LTD Vs. UNION OF INDIA UOI
September 20, 1994
CAPITAL PAPER MILLS P LTD Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
November 29, 1994
CAPT V P SHARMA Vs. INDER KUMAR LODHA
May 26, 1994
CAPTAIN ARAN KUMAR Vs. UNION OF INDIA AND OTHERS
July 28, 1994
CAREW AND CO Vs. STATE OF U P
November 15, 1994
CENTURY FOAMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 31, 1994
CHADUA Vs. STATE OF U P
February 7, 1994
CHAMAN SHER Vs. STATE OF UTTAR PRADESH
September 26, 1994
CHAND KIRAN TYAGI Vs. STATE OF UTTAR PRADESH
January 20, 1994
CHANDRA AND ORS Vs. STATE OF U P
July 5, 1994
CHANDRA BHAN SINGH Vs. III ADDITIONAL JUDGE, GONDA & ORS.
January 20, 1994
CHANDRA KALA VERMA Vs. REGIONAL INSPECTORS OF GIRLS SCHOOLS, IVTH REGION, ALLAHABAD AND OTHERS
July 6, 1994
CHANDRA KISHORE DUBEY Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI
January 7, 1994
CHANDRA MOHAN SAXENA Vs. STATE OF U.P. AND OTHERS
September 23, 1994
CHANDRA SEN Vs. DISTRICT INSPECTOR OF SCHOOLS, MUZAFFARNAGAR AND OTHERS
January 1, 1994
CHANDRABHAN Vs. GAON SABHAA
August 24, 1994
CHANDRAPAL SINGH Vs. KRISHNAPAL SINGH
January 22, 1994
CHANDRAWATI Vs. KAILASH NATH
September 30, 1994
CHANDREKESH YADAV Vs. SUGARCANE COMMISSIONER AND REGISTRAR CO OP SUGAR MILLS SOCIETY
December 13, 1994
CHANDRESH SINGH Vs. DISTRICT MAGISTRATE CHAIRMAN
February 22, 1994
CHANDRIKA RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
October 7, 1994
CHET RAM GANG WAR Vs. STATE OF U.P.
November 24, 1994
CHETANSWAROOP Vs. COLLECTOR JHANSI DISTRICT JHANSI
January 3, 1994
CHHABILAL Vs. STATE OF U.P. AND OTHERS
September 19, 1994
CHHATTOO Vs. LAND MANAGEMENT COMMITTEE
March 7, 1994
CHHOTEY AND OTHERS Vs. THE STATE
September 23, 1994
CHHOTEY LAL Vs. XIV ADDL DISTRICT JUDGE KANPUR
January 10, 1994
CHHOTEY LAL ALIAS DULLA Vs. STATE OF U.P.
October 21, 1994
CHIEF ENGINEER BETWA RIVER BOARD NANDANPURA Vs. L N GARG
August 18, 1994
CHIEF ENGINEER UPPER GANGA IRRIGATION MODERNISATION PROJECT (WORLD BANK) ALIGARH AND OTHERS Vs. M/S. ALLIED CONSTRUCTION
July 20, 1994
CHITRA AGRAWAL Vs. JAGDISH SARAN GOAL
November 22, 1994
CHUNNI LAL Vs. SORAN
January 31, 1994
CHUNNI S O BALLI DHANUK Vs. STATE
February 8, 1994
CHUNNU LAL Vs. STATE
November 7, 1994
COLLECTOR, DEHRADUN Vs. SMT. KAILASH DEVI
August 4, 1994
COMMISSIONER OF GIFT TAX Vs. KAILASHPAT JUTHALAL HUF
January 10, 1994
COMMISSIONER OF INCOME TAX Vs. H N MEHROTRA
February 21, 1994
COMMISSIONER OF INCOME TAX Vs. GARGAONS EXPORTS PRIVATE LIMITED
August 30, 1994
COMMISSIONER OF INCOME TAX Vs. GOPAL RICE MILLS
July 28, 1994
COMMISSIONER OF INCOME TAX Vs. RAM AGARWAL HUF
July 29, 1994
COMMISSIONER OF INCOME TAX Vs. MORADABAD SYATES LIMITED
July 20, 1994
COMMISSIONER OF INCOME TAX Vs. PARMANAND CHICHAR S R
November 7, 1994
COMMISSIONER OF INCOME TAX Vs. HIGH COURT ALLAHABAD
December 13, 1994
COMMISSIONER OF INCOME TAX Vs. SURENDRA SINGH PAHWA
December 13, 1994
COMMISSIONER OF INCOME-TAX Vs. S R PARMANAND CHICHAR
November 7, 1994
COMMISSIONER OF INCOME-TAX Vs. SWARUP VEGETABLE PRODUCTS
July 8, 1994
COMMISSIONER OF INCOME-TAX Vs. KAVITA GUPTA
September 5, 1994
COMMISSIONER OF INCOME-TAX Vs. U P RAJYA SAHKARI BHUMI VIKAS BANK LTD
February 23, 1994
COMMISSIONER OF INCOME-TAX Vs. LAXMI PRASAD AND SONS
March 22, 1994
COMMISSIONER OF INCOME-TAX Vs. PRAKASHWATI
January 10, 1994
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. BAKHTAWAR LAL KAILASH CHAND
November 25, 1994
COMMISSIONER SALES TAX U P LUCKNOW Vs. SUPER WOOL HOUSE
September 26, 1994
COMMISSIONER SALES TAX U P LUCKNOW Vs. GOVERNMENT OF INDIA PRESS
September 23, 1994
COMMITTEE OF MANAGEMENT A V INTER COLLEGE SHAMSABAD Vs. DISTRICT INSPECTOR OF SCHOOLS FARRUKHABAD
March 30, 1994
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. THE DISTRICT INSPECTOR OF SCHOOLS, FATEHPUR AND OTHERS
May 16, 1994
COMMITTEE OF MANAGEMENT BRIGADIER HOSHIAR SINGH MEMORIAL UCHCHATAR MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION
March 17, 1994
COMMITTEE OF MANAGEMENT DHARAM SAMAJ COLLEGE Vs. VICE CHANCELLOR AGRA UNIVERSITY
October 7, 1994
COMMITTEE OF MANAGEMENT JANHITKARI INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION
February 24, 1994
COMMITTEE OF MANAGEMENT N U M VIDYALAYA AGRA Vs. RANVIR SINGH
November 10, 1994
COMMITTEE OF MANAGEMENT NAVIN ADARSH UCHCHATTAR MADHYAMIK VIDYALAYA Vs. SUSHIL KUMAR
March 30, 1994
COMMITTEE OF MANAGEMENT RATAN MUNI JAIN INTER COLLEGE Vs. III ADDITIONAL CIVIL JUDGE AGRA
April 22, 1994
COMMITTEE OF MANAGEMENT SHRI GIRDHARI LA HIGHER SECONDARY SCHOOL Vs. DISTRICT INSPECTOR OF SCHOOLS FIROZABAD
April 4, 1994
COMMITTEE OF MANAGEMENT TOWN INTER COLLEGE MOHAMODABAD GOHNA Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
September 29, 1994
COMMITTEE OF MANAGEMENT, J.L. NEHRU UCHCHATAR MADHYAMIK VIDYALAYA AND OTHERS Vs. ASSTT. REGISTRAR, FIRMS, SOCIETIES AND CHITS, GORAKHPUR AND OTHERS
August 12, 1994
COMMITTEE OF MANAGEMENT, SHAHID MANGAL PANDEY INTER COLLEGE, NAGWA, DISTRICT BALLIA AND OTHERS Vs. STATE OF U. P. AND OTHERS
January 11, 1994
COMMITTEE OF MANAGEMENT, SRI SANATAN DHARAM INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
August 16, 1994
COMMITTEE OF MANAGEMENT, TYAGI UCHCHATAR MADHYAMIK VIDYALAYA ISMAILPUR, MAHARAUNDA, ALLAHABAD Vs. SECRETARY, U.P. BASIC EDUCATION BOARD, ALLAHABAD AND OTHERS
October 7, 1994
COMMITTEE OF MANAGEMENT, U.M. VIDYALAYA Vs. THE STATE OF U.P. AND OTHERS
September 13, 1994
D.C.M. SHRIRAM INDUSTRIES LIMITED AND OTHERS Vs. STATE OF U.P. & OTHERS
October 25, 1994
DASNAM NAGA SANYASI Vs. ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD
January 25, 1994
DAULAT RAM Vs. SMT. SHANTI DEVI
February 16, 1994
DAYA SHANKER MISHRA Vs. NATIONAL TEXTILE CORPORATION U P LTD
February 22, 1994
DAYA SHARMA Vs. SHAKUNTALA TANDON
April 6, 1994
DEENA NATH Vs. SPL
November 24, 1994
DEEP CHAND Vs. STATE OF U P
March 9, 1994
DEEP NARAIN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, GORAKHPUR AND OTHERS
July 11, 1994
DEEP NARAIN TRIPATHI Vs. DIRECTOR OF EDUCATION
October 17, 1994
DEEPAK AGARWAL Vs. SHANTI SWAMP JAM
October 25, 1994
DEEPAK GUPTA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD, U. P.
March 22, 1994
DEEPAK KUMAR TYAGI Vs. VTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
February 14, 1994
DEEPENDRA METAL WORKS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
January 11, 1994
DEEPSONE NON-FERROUS ROLLING MILLS PVT LTD Vs. SUPDT OF CUSTOMS AND CENTRAL EXCISE
September 6, 1994
DENDRITE INDIA PVT LTD Vs. UNION OF INDIA UOI
December 8, 1994
DEO NARAIN Vs. SATYA DEO
April 11, 1994
DESHPAT SINGH Vs. STATE OF U P
November 2, 1994
DEV PRAKASH AGARWAL Vs. SPL JUDGE E C ACT ALIGARH
November 25, 1994
DEVI SHANKER PANDEY Vs. STATE OF U P
February 8, 1994
DEWA SHARIF COLD STORAGE PVT. LTD. Vs. KRISHI UTPADAN MANDI SAMITI, BARABANKI
November 14, 1994
DEWAN ENTERPRISES Vs. COMMISSIONER OF SALES TAX U P
January 7, 1994
DHAKKAN LAL AND OTHERS Vs. STATE OF U.P.
November 17, 1994
DHANRAJ Vs. STATE OF U P
October 19, 1994
DHARAM DAS Vs. BOARD OF REVENUE U P AT ALLAHABAD
March 3, 1994
DHARAM PAL SINGH Vs. UNION OF INDIA AND OTHERS
August 8, 1994
DHARAM SINGH Vs. STATE OF U P
December 7, 1994
DHARAMBIR SINGH Vs. STATE OF U.P
August 31, 1994
DHARAMVIR Vs. MAHIPAL
February 23, 1994
DHEERA Vs. STATE OF U P
January 24, 1994
DHUNNU LAL Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
January 7, 1994
DIGVIJAI SINGH Vs. TEHSILDAR TEHSIL NAGINA DISTRICT BIJNOR
August 5, 1994
DILEEP CHANDRA Vs. STATE OF U.P.
August 3, 1994
DINESH KUMAR Vs. LALITA MOR
November 25, 1994
DINESH KUMAR AND OTHERS Vs. RAMESH PRASAD AND OTHERS
February 25, 1994
DINESH KUMAR GANDHI Vs. DIRECTOR, FAMILY PLANNING/FAMILY WELFARE U. P. AND OTHERS
May 13, 1994
DINESH KUMAR GARG Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD
January 19, 1994
DINESH KUMAR SINGH Vs. STATE OF U P
November 14, 1994
DINESH PRATAP DWIVEDI Vs. STATE OF UTTAR PRADESH
September 9, 1994
DINESH SINGH AND OTHERS Vs. DISTRICT JUDGE, DEORIA AND OTHERS
May 19, 1994
DINKAR SINHA Vs. DIRECTOR GENERAL POLICE U P
March 18, 1994
DIRECTOR GENERAL E S I C Vs. SCIENTIFIC INSTRUMENT CO LTD
October 24, 1994
DIWAKAR AWASTHI Vs. DY DIRECTOR OF EDUCATION
February 14, 1994
DIWAKAR PRASAD MISRA Vs. STATE OF ALLAHABAD
February 11, 1994
DOORI SINGH Vs. STATE OF U.P.
August 14, 1994
DR. (SMT.) SHARDA LAXMI CHAND Vs. STATE OF U.P. AND OTHERS
October 7, 1994
DR. BAIKUNTH NARAIN TRIPATHI Vs. THE DISTRICT INSPECTOR OF SCHOOLS, KANPUR NAGAR AND OTHERS
March 30, 1994
DR. BALRAM BHUTT AND OTHERS Vs. DIRECTOR OF HIGHER EDUCATION, U.P. AND OTHERS
August 2, 1994
DR. K.K. SHARMA Vs. CHANCELLOR, ALLAHABAD UNIVERSITY AND OTHERS
July 15, 1994
DR. KM. KALRA Vs. PRINCIPAL, S.N. MEDICAL COLLEGE, AGRA AND OTHERS
February 16, 1994
DR. M.C. JAIN Vs. STATE OF U.P. AND ORS.
October 25, 1994
DR. MOHAMMAD ABDUL AZIZ Vs. UNION OF INDIA
September 7, 1994
DR. RAJENDRA BAHADUR SINGH Vs. SANJAI GANDHI POST GRADUATE OF MEDICAL SCIENCES, LUCKNOW AND OTHERS
February 9, 1994
DR. RAM AMIN CHAND NANDGRANI Vs. STATE OF U. P. AND OTHERS
July 19, 1994
DR. RASHMI MITTAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 3, 1994
DR. S.N. MITTAL Vs. STATE OF U.P. AND ANR.
September 7, 1994
DR. SURENDRA TEWARI Vs. DIRECTOR OF EDUCATION, HIGHER EDUCATION AND ORS.
October 17, 1994
DURGA PRASAD Vs. RAM LAKHAN
November 14, 1994
DURGA PRASAD MAHABIR PRASAD Vs. DISTRICT JUDGE, GHAZIPUR
August 2, 1994
DURGESH KUMARI Vs. STATE OF U.P. AND OTHERS
April 1, 1994
DWARIKA DAS SHASTRI Vs. CHANCELLOR OF SAMPURNAND SANSKRIT UNIVERSITY LUCKNOW
November 22, 1994
DWARKA PRASAD Vs. SHIVANATH GUPTA & OTHERS
November 11, 1994
DY REGISTRAR CO-OPERATIVE SOCIETY Vs. DAMODAR PRASAD GAUR
July 13, 1994
ESIC Vs. RAJ KALI DEVI
October 18, 1994
EX LT SANJIV JAGGI Vs. UNION OF INDIA
January 11, 1994
EXECUTIVE ENGINEER CONSTRUCTION DIVISION Vs. CORONATION CONSTRUCTION CO
February 17, 1994
EXECUTIVE ENGINEER IIND CONSTRUCTION DIVISION U P JAL NIGAM Vs. PRESIDING OFFICER LABOUR COURT
May 20, 1994
FATEH SINGH Vs. STATE OF UTTAR PRADESH
August 16, 1994
FLEX LAMINATERS-II LTD Vs. CEGAT
October 25, 1994
FOREMOST INDUSTRIES INDIA LTD Vs. CENTRAL BANK OF INDIA HAVING ITS CENTRAL OFFICE
December 16, 1994
G C DATTA ROY Vs. STATE OF U P
November 1, 1994
G I PUNVANI Vs. STATE OF UTTAR PRADESH
April 25, 1994
G N MITTAL Vs. STATE OF U P
December 5, 1994
G P AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 8, 1994
G S ASTHANA Vs. U P TEXTILE CORPORATION LTD
July 29, 1994
GAJANAND AKHRAMKA Vs. STATE OF U.P.
March 9, 1994
GAJENDRA KUMAR AGARWAL Vs. STATE OF U P
March 17, 1994
GAJODHAR SINGH Vs. STATE OF
December 9, 1994
GANESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAHARAJGANJ AND OTHERS
February 9, 1994
GANGA SAGAR SINGH Vs. STATE OF U P
August 4, 1994
GANPAT AND OTHERS Vs. STATE OF U.P.
October 21, 1994
GAON SABHA NAPHAREPUR BALLIA Vs. BOARD OF REVENUE U P AT ALLAHABAD
November 18, 1994
GAVARDHAN SINGH Vs. UNION OF INDIA, MINISTRY OF TRANSPORT AND OTHERS
March 7, 1994
GAYATRI DEVI Vs. HARI LAL PASI
September 27, 1994
GENDA LAL Vs. STATE OF U.P. AND OTHERS
August 5, 1994
GENERAL MANAGER PUNJAB NATIONAL BANK Vs. KHAR BHAN RAM
September 26, 1994
GENERAL MANAGER, PUNJAB NATIONAL BANK Vs. KHAR BHAN RAM
February 26, 1994
GHANSHYAM Vs. STATE OF U P
February 2, 1994
GHASIL AND OTHERS Vs. CHOTE ALIAS VISHNU
October 21, 1994
GHULAM MOHAMMAD Vs. TAJ MOHAMMAD KHAN
September 13, 1994
GHURAI Vs. STATE
December 6, 1994
GHUREY LAL Vs. IXTH ADDL. DISTRICT JUDGE
November 29, 1994
GIRHARI LAL Vs. DISTRICT MAGISTRATE SHAHJEHANPUR
June 28, 1994
GIRISH CHANDRA SAXENA Vs. CHIEF EXECUTIVE STANDARD CHARTERED BANK
January 31, 1994
GODHAN Vs. RAM BILAS
April 11, 1994
GOKUL CHAND Vs. INCOME-TAX OFFICER
July 25, 1994
GOPAL Vs. STATE OF U P
September 6, 1994
GOPAL Vs. STATE OF UTTAR PRADESH
November 29, 1994
GOPAL KRISHAN MISHRA Vs. NAGAR PALIKA
January 16, 1994
GOPALJI SRIVASTAVA Vs. INSPECTOR GENERAL OF POLICE KARMIK
May 20, 1994
GOPI LAL Vs. MUKUT LAL
February 7, 1994
GOVERDHAN Vs. STATE OF U P
October 27, 1994
GOVIND KUMAR Vs. STATE OF U.P. AND OTHERS
November 2, 1994
GRAM SABHA BHKHTAWARGANJ Vs. ADMINISTRATOR NAGAR PALIKA MAU NATH BHANJAN
August 8, 1994
GRURAJ Vs. STATE OF U P
December 6, 1994
GULAB Vs. STATE OF U P
August 24, 1994
GULAB AND OTHERS Vs. STATE OF U.P.
September 7, 1994
GULAB KHATIK Vs. STATE OF U P
November 24, 1994
GULAB RAO Vs. DIRECTOR OF EDUCATION, U. P. ALLAHABAD AND OTHERS
September 8, 1994
GULZARI LAL Vs. STATE OF UTTAR PRADESH
January 11, 1994
GURLABH SINGH MAGITHIA GUGGI LAL Vs. STATE OF U P
October 20, 1994
GURU BUX SINGH BAKSHI Vs. STATE OF U P
January 31, 1994
GYAN CHAND Vs. STATE OF U.P.
July 22, 1994
GYANO ALIAS GYANWATI Vs. STATE OF UTTAR PRADESH
February 25, 1994
H CHOWDHARY ESTATES P LTD Vs. STATE OF U P
February 22, 1994
H GURU INSTRUMENTS NORTH INDIA PVT LTD Vs. CEGAT
October 4, 1994
H S SINGH Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA
November 14, 1994
HAFIZULLA AND ORS. Vs. IVTH ADDL. DISTRICT JUDGE AND ORS.
September 9, 1994
HAIDER AND OTHERS Vs. STATE OF U.P.
September 8, 1994
HAKIMULLAHA AND OTHERS Vs. STATE OF U.P.
July 5, 1994
HAMEEDULLAH KHAN Vs. DISTRICT JUDGE GORAKHPUR
April 23, 1994
HANDICRAFTS INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
December 8, 1994
HANSRAJ Vs. RAJPATI DEVI
October 25, 1994
HAR PRASAD AND OTHERS Vs. STATE OF U P
July 19, 1994
HARBANS Vs. JOINT DIRECTOR OF CONSOLIDATION MEERUT
December 8, 1994
HARBANS LAL MALHOTRA Vs. ASSISTANT COMMISSIONER SALES TAX GHAZIABAD
July 28, 1994
HARDEV SINGH Vs. STATE OF UTTAR PRADESH
October 6, 1994
HARENDRA KUMAR SHARMA Vs. SITA RAM
August 3, 1994
HARENDRA PRASAD Vs. PARSHOTTAMA
August 18, 1994
HARI KISHAN MAHESHWARI Vs. RAJENDRA KUMAR
November 24, 1994
HARI MOHAN Vs. V K MITTAL
September 2, 1994
HARI NATH SINGH Vs. STATE OF UTTAR PRADESH
January 7, 1994
HARI RAM GUPTA Vs. GAJENDRA PAL SINGH
April 13, 1994
HARI SHARAN Vs. VISHWANATH
January 24, 1994
HARISH Vs. STATE OF U.P.
August 4, 1994
HARISH CHAND KHAREY Vs. ASHOK KUMAR AND ANOTHER
February 1, 1994
HARISH CHANDRA Vs. DIN DAYAL
February 2, 1994
HARISH CHANDRA SINGH Vs. STATE OF U P
March 19, 1994
HARPAL SINGH AND OTHERS Vs. STATE
September 1, 1994
HASEENA BEGUM Vs. SHANWAS KHAN
November 9, 1994
HAWALDAR SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
October 4, 1994
HAYAT HUSAIN KHAN Vs. STATE OF U.P. AND OTHERS
January 13, 1994
HET RAM KANODIA Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR
January 24, 1994
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. MOHD HASHIM SIDDIQUI
November 21, 1994
HIRA Vs. GAON SABHA
June 25, 1994
HIRA LAL Vs. MAST RAM
October 19, 1994
HIRA LAL Vs. REGISTRAR FIRMS
August 31, 1994
IN RE : U.P. RASHTRIYA CHINI MILL ADHIKARI PARISHAD AND 4 OTHERS Vs. STATE OF U.P. AND 12 OTHERS
September 27, 1994
INAM AND ANOTHER Vs. STATE OF U.P.
July 13, 1994
INAYAT ULLAH Vs. UNION OF INDIA
May 17, 1994
INDER SHANKAR Vs. STATE OF U P
November 29, 1994
INDERJIT OBERAI Vs. KESHAVA NAND OBERAI AND ANOTHER
September 2, 1994
INDIAN ALUMINIUM CABLES LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
March 4, 1994
INDIAN FARMERS FERTILIZER CO-OPERATIVE LIMITED Vs. STATE OF UTTAR PRADESH
December 8, 1994
INDIAN HERBS RESEARCH AND SUPPLY CO Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
October 20, 1994
INDIAN OIL CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
July 7, 1994
INDIAN WOOD PRODUCTS COMPANY LIMITED IZZATNAGAR BAREILLY Vs. KRISHI UTPADAN MANDI SAMITI
May 17, 1994
INDO NATIONAL LIMITED Vs. STATE OF UTTAR PRADESH
November 7, 1994
INDRAJ S O DESRAJ Vs. STATE OF UTTAR PRADESH
November 15, 1994
INDU BHUSAN SAH HUF Vs. WEALTH TAX OFFICER
January 24, 1994
INFANT MILK FOOD FACTORY Vs. LABOUR COURT
August 31, 1994
INTER MISSION INDUSTRIAL DEVELOPMENT ASSOCIATION Vs. SUB DIVISIONAL OFFICER DEHRADUN
January 19, 1994
INTERGREST INDIA (PVT.) LTD. Vs. NORTH EAST TRADING CO., RUSSIA AND OTHERS
August 8, 1994
INTERNATIONAL ELECTRON DEVICES LTD Vs. COLLECTOR A CUS AND C EX
December 20, 1994
IQBAL ALIAS BHATTACHARYA Vs. STATE OF U P
September 13, 1994
IQBAL BAHADUR Vs. STATE OF U P
February 4, 1994
IRFAN ALI Vs. ZILADHIKARI
August 16, 1994
IRSHAD Vs. STATE OF UTTAR PRADESH
December 20, 1994
IRSHAD AHMAD Vs. VII ADDITIONAL DISTRICT JUDGE ALIGARH
March 1, 1994
Irshad and Ors. Vs. State of U.P.& Anr.
December 20, 1994
ISRAR BEG Vs. SHAHNAZ BEGUM
August 12, 1994
ISRI Vs. DHRUP LAL
November 9, 1994
J K STEELS Vs. STATE OF UTTAR PRADESH
August 24, 1994
J P ENTERPRISES Vs. STATE OF UTTAR PRADESH
September 14, 1994
JAGANNATH BHATIA Vs. A D J BAREILLY
November 22, 1994
JAGAR NATH ALIAS BAIJ NATH Vs. JOINT DIRECTOR OF CONSOLIDATION GHAZIPUR
February 4, 1994
JAGAT PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
February 14, 1994
JAGAT PAL SINGH Vs. STATE OF U P
May 19, 1994
JAGDEV DASS Vs. STATE OF U P
September 7, 1994
JAGDIP SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
February 22, 1994
JAGDISH Vs. MAHABIR SARAN JAIN
February 2, 1994
JAGDISH CHANDRA CHAWLA Vs. IIIRD ADDITIONAL DISTRICT JUDGE ALLAHABAD
January 10, 1994
JAGDISH KUMAR TALWAR Vs. II ADDITIONAL CIVIL JUDGE VARANASI
March 2, 1994
JAGDISH NARAIN Vs. STATE OF U P
June 9, 1994
JAGDISH NARAIN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
March 25, 1994
JAGDISH PRASAD Vs. VIII ADDITIONAL DISTRICT JUDGE MEERUT
March 9, 1994
JAGDISH PRASAD JAISWAL Vs. STATE OF U P
July 29, 1994
JAGDISH SINGH Vs. STATE OF U P
March 19, 1994
JAGJEET SINGH Vs. STATE OF U P
December 19, 1994
JAI CHANDRA GANGWAR Vs. IIIRD ADDL D J FARRUKHABAD
September 29, 1994
JAI PRAKASH Vs. NARESH AND OTHERS
July 18, 1994
JAI RAM Vs. STATE OF UTTAR PRADESH
December 7, 1994
JAI RAM Vs. STATE OF U P
January 21, 1994
JAIDAYAL DALMIYA Vs. SHEO MOHAN DALMIYA AND OTHERS
May 17, 1994
JAIDURGA DETERGENTS AND CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
November 16, 1994
JAIPAL LAL ALIAS JASPAL LAL Vs. STATE OF U P
January 5, 1994
JAMCO SHOE FACTORY Vs. COMMISSIONER OF SALES TAX U P
October 5, 1994
JAMEEL KHAN Vs. MUJAMMIL KHAN
September 19, 1994
JAMIL Vs. STATE OF U P
July 14, 1994
JANG BAHADUR SINGH Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD
December 16, 1994
JANTA VIDYALAYA INTER COLLEGE, ALINAGAR KENJRA AND ANOTHER Vs. BOARD OF REVENUE, U.P., AT ALLAHABAD AND OTHERS
April 18, 1994
JARNAIL SINGH Vs. STATE OF UTTAR PRADESH
February 11, 1994
JARNAIL SINGH AND ANR Vs. STATE OF U P
July 8, 1994
JAWAHIR SINGH AND OTHERS Vs. STATE OF U.P.
August 22, 1994
JAWHAR LAL NEHRU DEGREE COLLEGE BANDA Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
December 16, 1994
JEET NARAIN Vs. SOBHAWATI
August 18, 1994
JHANDA ALIAS JHANDA SINGH Vs. STATE OF U P
September 1, 1994
JHINKAN Vs. ARVIND KUMAR
July 23, 1994
JHINKOO SINGH; SHYAM LAL Vs. STATE OF U P
August 24, 1994
JITENDRA KUMAR Vs. STATE OF U P
February 23, 1994
JITENDRA KUMAR GUPTA Vs. STATE OF U P
August 26, 1994
JIYALAL Vs. STATE OF U P
November 17, 1994
JOGENDRA KUMAR Vs. STATE OF U P
July 11, 1994
JOGRAJ Vs. STATE OF U P
October 26, 1994
JOKHU LAL Vs. SUPERINTENDENT CENTRAL JAIL
May 13, 1994
JOTWANI ELECTRIC CO. Vs. UNION OF INDIA (UOI) AND ANR.
August 30, 1994
JUGAL KISHORE Vs. STATE OF U P
October 4, 1994
JYOTI RAM Vs. DIST JUDGE SAHARANPUR
December 2, 1994
JYOTI RAM Vs. DISTRICT JUDGE SAHARANPUR
February 12, 1994
JYOTI SOMANI Vs. STATE OF U P
March 19, 1994
K B INDUSTRIES Vs. STATE OF UTTAR PRADESH
November 15, 1994
K J DIESELS P LTD Vs. CEGAT
January 4, 1994
K L RAMAIYA Vs. RAM CHARAN
August 11, 1994
K. P. SINGH Vs. DIRECTOR, TECHNICAL EDUCATION, U. P. KANPUR AND OTHERS
March 17, 1994
K.K. GAUTAM Vs. STATE OF U.P. AND OTHERS
June 13, 1994
K.M. GEETA GULATI Vs. STATE OF U.P. AND OTHERS
September 2, 1994
KAILASH DEVI Vs. IVTH A D J ALLAHABAD
September 29, 1994
KAILASH NARAIN Vs. STATE OF U P
August 25, 1994
KAILASH PRASAD JAISWAL Vs. NAGAR PALIKA MAHRAJGANJ
November 23, 1994
KALI CHARAN Vs. STATE OF UTTAR PRADESH
January 18, 1994
KALJEET KAUR Vs. GOPAL SINGH
July 29, 1994
KALKA Vs. FAMILY COURT JHANSI
November 24, 1994
KALLOO Vs. STATE OF U P
September 5, 1994
KALYAN SINGH M L A Vs. STATE OF UTTAR PRADESH
July 18, 1994
KAMAKHYA STEELS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 22, 1994
KAMAL Vs. STATE
November 29, 1994
KAMLA DEVI KUSHWAHA Vs. MANORAMA
January 18, 1994
KAMLA KANT TIWARI Vs. U P HIGHER EDUCATION SERVICE COMMISSION
October 19, 1994
KAMLA PRASAD RAI Vs. STATE OF U P
April 7, 1994
KAMLA SINGH AND OTHERS Vs. BARABANKI GRAMIN BANK AND OTHERS
July 6, 1994
KAMLESH KUMAR ALIAS MANKI Vs. STATE OF U P
August 3, 1994
KAMTA PRASAD KARANJIA Vs. JITENDRA NATH MISHRA AND ANOTHER
January 11, 1994
KANHAIYA LAL Vs. STATE OF UTTAR PRADESH
January 19, 1994
KANHAIYA LAL Vs. MADAN GOPAL GUPTA
February 19, 1994
KANPUR CIGARETTES P LTD Vs. CEGAT
December 23, 1994
KANTI ALIAS KANTA Vs. STATE OF U P
March 3, 1994
KARAM SINGH Vs. STATE OF UTTAR PRADESH
March 2, 1994
KARAM SINGH Vs. KARTAR SINGH
January 21, 1994
KASHI RAM Vs. SUB DIVISIONAL OFFICER SADAR DISTRICT HARDOI
September 5, 1994
KAUSHALAYA DEVI Vs. SPECIAL JUDGE GORAKHPUR
January 31, 1994
KAVITA YADAV Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS 1ST REGION MEERUT
October 31, 1994
KAY BURN STEELS PRIVATE LIMITED Vs. STATE OF U P
August 2, 1994
KEDAR NATH Vs. SMT. DURGAWATI
May 24, 1994
KENDRIYA VIDYALAYA SANGATHAN AND OTHERS Vs. SMT. RITA SHARMA
July 11, 1994
KESHAV PRASAD TRIPATHI Vs. STATE OF U P
March 19, 1994
KHEM CHAND Vs. STATE OF U P
September 13, 1994
KHURSHEED Vs. STATE OF U P
January 24, 1994
KINNO ALIAS RAJENDRA Vs. STATE OF U P
March 1, 1994
KISHAN KANT PATHAK Vs. STATE OF U P
September 1, 1994
KISHORE AND OTHERS Vs. STATE OF U.P.
October 3, 1994
KISHORI LAL Vs. STATE OF U P
January 7, 1994
KISHORI RAMAN SHIKSHA SAMITI Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION AGRA
February 17, 1994
KM K KALRA Vs. PRINCIPAL, S N MEDICAL COLLEGE AND ORS
February 16, 1994
KM LEELA PAULUS Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION GARHWAL REGION
November 14, 1994
KM. VIDYOTTMA GUPTA Vs. KM. NIRMALA GUPTA AND OTHERS
July 19, 1994
KORES INDIA LTD Vs. STATE OF UTTAR PRADESH
November 21, 1994
KRANTI KUMAR CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEBAT
September 13, 1994
KRIPA SHANKER AWASTHI Vs. NAGARPALIKA BINDID FATEHPUR
October 6, 1994
KRISHANA KANT LAL Vs. STATE OF UP
August 23, 1994
KRISHI KARAMCHARI SABHA Vs. STATE OF U.P. AND OTHERS
March 3, 1994
KRISHI UTPADAN MANDI Vs. III ADDITIONAL DISTRICT JUDGE, JAUNPUR AND OTHERS
September 19, 1994
KRISHI UTPADAN MANDI SAMITI Vs. SRI NARAIN AND ANOTHER
September 22, 1994
KRISHNA BHARAT MACHINES TOOLS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
July 28, 1994
KRISHNA DEVI Vs. IIND ADDL C J M BAREILLY
October 19, 1994
KRISHNA GOPAL RASTOGI Vs. K L SHARMA
April 18, 1994
KRISHNA KANT PANDEY Vs. HARYANA ROADWAYS
December 9, 1994
KRISHNA KUMAR SINGH Vs. D I O S DEORIA
October 6, 1994
KRISHNA NAND DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
January 13, 1994
KRISHNA RAJ SINGH Vs. STATE OF UTTAR PRADESH
February 17, 1994
KULUWA Vs. PUNIA
March 23, 1994
KUMAON MOTOR OWNERS UNION LIMITED Vs. STATE OF UTTAR PRADESH
January 6, 1994
KUMAR KRISHNA AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 21, 1994
KUMARI MISRA Vs. CHANDER ROSHNI DUBEY /OPPOSITE PARTY
January 21, 1994
KUMARI POONAM Vs. PHOOL CHAND
August 1, 1994
KUMARI SAVITRI ROY Vs. UNION OF INDIA
January 6, 1994
KUNJ BEHARI Vs. STATE OF U P
July 14, 1994
L P MISRA Vs. STATE OF U P
November 24, 1994
LACHMAN SINGH Vs. BOARD OF REVENUE U P ALLD
October 27, 1994
LAIQ SINGH YADAV Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY
October 5, 1994
LAKHAN SINGH Vs. STATE BANK OF INDIA
August 1, 1994
LAKHAN SINGH S O SRI SADHU SINGH Vs. RAM BAHADUR SRIVASTAVA
April 21, 1994
LAKHKHI Vs. ADDITIONAL DISTRICT MAGISTRATE HARDWAR
March 19, 1994
LAKHPAT RAM SHARMA Vs. STATE OF U P
December 16, 1994
LAKSHMI SHANKAR GUPTA AND OR Vs. STATE
April 19, 1994
LAL CHANDRA Vs. DISTRICT JUDGE JAUNPUR
January 24, 1994
LAL MOHAMMAD SLDDIQUL Vs. STATE OF U P
March 25, 1994
LAL SINGH Vs. MEENA KUMARI
November 10, 1994
LALIT KUMAR Vs. STATE OF U.P.
November 9, 1994
LALITA DEVI Vs. KAMLA DEVI
April 13, 1994
LALJEE PANDEY Vs. STATE OF U.P.
December 20, 1994
LALJI Vs. STATE OF U.P. AND OTHERS
January 17, 1994
LALLAN Vs. BANSHI
March 15, 1994
LALLAN ROI Vs. PRESIDING OFFICER LABOUR COURT
May 13, 1994
LALLOO JI AND SONS Vs. STATE OF UTTAR PRADESH
December 2, 1994
LAXMAN Vs. HANDAL
November 24, 1994
LAXMI CHAND Vs. VIJAY
July 5, 1994
LAXMI NARAIN Vs. RAMA NAND
March 31, 1994
LAXMI NARAIN GUPTA Vs. DEPUYT MANAGING DIRECTOR, STATE BANK OF INDIA AND ORS
February 16, 1994
LAXMI NARAIN SHARMA Vs. U P BOARD OF SECONDARY EDUCATION ALLAHABAD
April 1, 1994
LIAQAT BHAGWANDEEN Vs. STATE OF U P
January 27, 1994
LIFE INSURANCE CORPORATION Vs. RAJEEV KUMAR SRIVASTAVA
January 5, 1994
LILADHAR Vs. ASSTT COLLECTOR SHAHJAHANPUR
September 27, 1994
LILADHAR PANDEY Vs. PUBLIC SERVICE COMMISSION
March 2, 1994
LILADHAR RAMSUKH DAS Vs. COMMISSIONER OF INCOME TAX
July 18, 1994
LOKENDRA Vs. STATE OF U P
August 3, 1994
LT ARUN KUMAR Vs. STATE
December 14, 1994
LUTTFUL HAQUE Vs. COLLECTOR THE PRESCRIBED AUTHORITY UNDER THE LAND ACQUISITION ACT
January 7, 1994
LUXMI RAJ SINGH Vs. STATE OF U P
April 19, 1994
M SRIVAS Vs. STATE OF U P
October 5, 1994
M/S ASHOK AGRO INDUSTRIES Vs. PATRU
February 23, 1994
M/S BULAND MOTOR AND LAND FINANCE LTD. Vs. STATE OF U.P. & OTHERS
November 1, 1994
M/S PARSHURAM JI INVESTMENT AND FINANCE CO. PVT. KASGANJ, ETAH Vs. STATE OF U.P.
November 22, 1994
M/S. AMBICA STEELS (P) LTD. Vs. U.P. STATE ELECTRICITY BOARD AND ANOTHER
July 5, 1994
M/S. KISAN CANE CRUSHER, THROUGH ITS PARTNER, RAJENDRA PRAKASH Vs. DEPUTY SUGAR COMMISSIONER AND OTHERS
July 12, 1994
MACHINE WELL ENGINEERS Vs. UNION OF INDIA UOI
July 22, 1994
MADARSA ARABIA RIZVIA ZIAUL ULOOM, ADRI, DISTRICT MAU AND OTHERS Vs. DISTRICT BASIC EDUCATION OFFICER, MAU AND OTHERS
July 7, 1994
MADHO ALIAS RAMBRIKSHA PANDE Vs. STATE OF UTTAR PRADESH
March 3, 1994
MADHU Vs. NAUBAT SINGH
October 26, 1994
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. AUDESH KUMARI
August 3, 1994
MAHA DEO SINGH Vs. STATE OF U P
May 18, 1994
MAHABIR Vs. STATE OF U P
October 3, 1994
MAHABIR SINGH Vs. STATE OF U.P.
October 27, 1994
MAHABIR SINGH Vs. STATE OF U P
April 26, 1994
MAHABIR SINGH CHAUHAN Vs. STATE OF U.P.
July 19, 1994
MAHADEO Vs. VITH ADDITIONAL DISTRICT JUDGE
November 25, 1994
MAHALAKSHMI POLY PLAST PRIVATE LIMITED Vs. STATE OF U P
July 20, 1994
MAHANGOO LAL Vs. KALYAN CHAND
December 19, 1994
MAHANT SHRI ISHWAR DAS JI Vs. STATE OF U P
August 8, 1994
MAHARAJ DEEN Vs. STATE
June 6, 1994
MAHARAJ SINGH AND OTHERS Vs. STATE OF U.P. OTHERS
November 10, 1994
MAHARANI DIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALL OF
November 14, 1994
MAHARISHI INSTITUTE OF CREATIVE INTELLIGENCE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 18, 1994
MAHATMA RAM CHARAN DAS Vs. STATE OF UTTAR PRADESH
August 26, 1994
MAHBOOB HASAN Vs. STATE OF U P
November 22, 1994
MAHENDRA SINGH Vs. PRESCRIBED AUTHORITY UPPER ZILA ADHIKARI
February 28, 1994
MAHESH Vs. STATE OF U P
July 11, 1994
MAHESH BABU SAXENA Vs. ADDL CHIEF JUDICIAL MAGISTRATE
October 6, 1994
MAHESH CHANDRA Vs. STATE OF U P
December 5, 1994
MAHESH NARAYAN SINGH Vs. STATE OF U.P. AND OTHERS
May 17, 1994
MAHESH PAL SINGH Vs. STATE OF UTTAR PRADESH
March 19, 1994
MAHESH PRASAD SHARMA Vs. PUBLIC SERVICE COMMISSION ALLAHABAD
December 12, 1994
MAHESHWAR SINGH Vs. STATE OF U P. AND OTHERS
February 9, 1994
MAHIPAL SINGH Vs. BOARD OF REVENUE
May 18, 1994
MAHIPAL SINGH Vs. STATE
March 25, 1994
MAIKU Vs. STATE
February 28, 1994
MAJHABOOR SINGH Vs. STATE OF U.P. AND ANOTHER
February 9, 1994
MALLAH JEEWAN SUDHAR SAMITI Vs. DISTRICT MAGISTRATE/ADHYAKSHA ZILA PARISHAD MUZAFFANAGAR
July 22, 1994
MALTI DEVI Vs. HONBLE BOARD OF REVENUE U P
February 24, 1994
MAN PHOOL Vs. UNION OF INDIA
April 8, 1994
MANAGAL SEN RAM SANOHI Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
January 3, 1994
MANAGER CUM CHAIRMAN ZILA PARISHAD Vs. RAJESHWARI SINGH
April 13, 1994
MANGAL CHANDRA Vs. ABDUL KARIM
March 23, 1994
MANGAL SINGH Vs. STATE OF U.P. AND ANOTHER
November 18, 1994
MANGAN SINGH Vs. STATE OF U P
June 10, 1994
MANGROO Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
September 27, 1994
MANGROO RAM Vs. STATE AND OTHERS
November 1, 1994
MANNI LAL YADAV Vs. STATE OF U P
September 23, 1994
MANNU Vs. STATE OF UTTAR PRADESH
November 25, 1994
MANOHAR LAL Vs. STATE GOVERNMENT OF U P
February 7, 1994
MANOJ KUMAR AGRAWAL Vs. STATE OF U P
March 3, 1994
MANOJ LAL Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT LUCKNOW
July 19, 1994
MANOJ TEWARI Vs. VICE CHANCELLOR LKO UNIVERSITY
October 4, 1994
MANORAMA DEVI Vs. STATE OF U P
March 25, 1994
MANORATH SINGH Vs. ZILADHIKARI BANDA
September 14, 1994
MANSHA RAM Vs. STATE
February 21, 1994
MAQBOOL AHMAD Vs. STATE OF UTTAR PRADESH
October 28, 1994
MARIYAM Vs. STATE OF U P
January 5, 1994
MARKANDEY SINGH KUSHAWAHA Vs. STATE OF UTTAR PRADESH
July 27, 1994
MARUTI FOAM P LTD Vs. CEGAT
August 1, 1994
MASBULLAH Vs. STATE OF U P
September 9, 1994
MATADOR MALIK ASSOCIATION Vs. DEPUTY TRANSPORT
January 27, 1994
MATHURA PRASAD Vs. STATE OF U.P. OTHERS
August 22, 1994
MATHURA PRASAD Vs. STATE OF U P
August 4, 1994
MATSYA JIVI SAHKARI SAMITI LTD Vs. STATE OF U P
November 23, 1994
MAYANK KUMAR RAI Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
March 25, 1994
MAYARAM Vs. STATE OF U.P. & OTHERS
July 22, 1994
MEHDI HUSSAIN Vs. PRESIDING OFFICER
May 2, 1994
MEHKAR SINGH Vs. VI ADDITIONAL DISTRICT JUDGE MEERUT
March 1, 1994
MEHTAB SINGH Vs. RAJPAL SINGH
February 8, 1994
METITEC INDIA LIMITED Vs. STATE OF U P
November 21, 1994
MEWALAL Vs. ZILA PANCHAYAT SONBHADRA
November 24, 1994
MINTU ALIAS SHAILENDRA KUMAR Vs. STATE OF U P
October 7, 1994
MISBAH Vs. STATE OF U P
August 23, 1994
MISHRI Vs. STATE OF U.P. AND OTHERS
October 25, 1994
MITHLESH Vs. PUNJAB NATIONAL BANK
November 30, 1994
MITTHAN LAL SHARMA Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETY
November 2, 1994
MODI RUBBER LIMITED MODIPURAM MEERUT Vs. NAGAR MAHAPALIKA MEERUT
April 21, 1994
MOHAMMAD ALI Vs. SAIRA BEGUM AND OTHERS
November 24, 1994
MOHAMMAD ASHIQUEEN Vs. XIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
January 28, 1994
MOHAMMAD HUSAIN Vs. LABOUR COURT AT VARANASI
January 5, 1994
MOHAMMAD RAFI Vs. STATE OF U.P.
September 2, 1994
MOHAMMAD SADDIQ Vs. IVTH ADDITIONAL DISTRICT JUDGE KANPUR
April 11, 1994
MOHAMMAD SHAFIQ Vs. STATE OF UTTAR PRADESH
February 3, 1994
MOHAMMAD YASEEN ALIAS CHIDDOO Vs. ZILLA PARISHAD GONDA
December 16, 1994
MOHAMMAD YASEEN ALIAS CHIDDOO Vs. ZILA PARISHAD GONDA
December 6, 1994
MOHAN Vs. ADDL D J VARANASI
December 2, 1994
MOHAN LAL Vs. STATE OF U P
November 14, 1994
MOHAR SINGH Vs. STATE OF UTTAR PRADESH
July 22, 1994
MOHD IBRAHIM ALIAS BAFATI Vs. PRESCRIBED AUTHORITY II ALLAHABAD
April 8, 1994
MOHD IDRIS KHAN Vs. AKILA KHATOON
July 20, 1994
MOHD ISLAM ANSARI Vs. MANAGING DIRECTOR CUM SECRETARY
December 23, 1994
MOHD SABIR HUSSAIN Vs. HAZI ABDUL HAI
January 19, 1994
MOHD SAJID KHAN Vs. NOOR ZAHAN
July 27, 1994
MOHD SUHAIL Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
February 11, 1994
MOHD YASEEN Vs. STATE
August 10, 1994
MOHD ZEESHAN Vs. STATE OF U P
February 4, 1994
MOHD. AZIZ AND ORS. Vs. SESSIONS JUDGE AND ORS.
November 18, 1994
MOHD. SHAKOOR Vs. CHHEDI KOERI AND OTHERS
September 23, 1994
MOHD. YUNUS AND OTHERS Vs. KESHVA RAM GARG AND OTHERS
July 15, 1994
MOHENDRA SINGH AND OTHERS Vs. STATE
November 14, 1994
MOOL CHAND Vs. HARI SHANKER
July 27, 1994
MOTI LAL Vs. STATE OF U P
August 17, 1994
MOTOO MAL CHELA RAM Vs. SALES TAX COMMISSIONER U P LUCKNOW
November 14, 1994
MOTOR INDUSTRIES COMPANY LTD Vs. STATE OF U P
April 11, 1994
MRS. KUSUM VERMA Vs. STATE OF UTTAR PRADESH AND OTHERS
May 20, 1994
MS. SHALIJA SHAH Vs. EXECUTIVE COMMITTEE, BHARAT VARSHIYA NATIONAL ASSOCIATION AND ANR.
October 25, 1994
MUKUL KUMAR Vs. DIVISIONAL RAILWAY MANAGER NORTHERN RAILWAY ALLAHABAD
May 6, 1994
MUKUND AGRAWAL Vs. STATE OF U P
April 27, 1994
MUMTAJ AHMAD Vs. THE STATE OF U.P.
September 21, 1994
MUNESHWAR PRASAD Vs. ASSTT SUGAR COMMISSIONER, GORAKHPUR RANGE, GORAKHPUR AND OTHERS
August 24, 1994
MUNICIPAL BOARD HALDWANI, NAINITAL Vs. ANIL KUMAR KHANDELWAL AND OTHERS
July 7, 1994
MUNINDRA NATH UPADHYA Vs. STATE OF UTTAR PRADESH
February 28, 1994
MUNNA Vs. STATE OF UTTAR PRADESH
September 20, 1994
MUNNA AND OTHERS Vs. STATE OF U.P.
February 21, 1994
MUNNA INDUSTRIES Vs. STATE OF UTTAR PRADESH
April 27, 1994
MUNNA PAHALWAN Vs. STATE OF U P
January 20, 1994
MUNNA YADAV Vs. STATE OF U P
October 27, 1994
MUQEEM Vs. III ADDL. DISTRICT SESSIONS JUDGE, MATHURA AND OTHERS.
March 17, 1994
MURAT RAM MURAT Vs. STATE OF U P
January 5, 1994
MURLI DHAR MISHRA Vs. STATE OF UTTAR PRADESH
October 31, 1994
MURLIDHAR MISHRA Vs. STATE OF U P
October 31, 1994
MURLIDHAR MISHRA Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
March 8, 1994
MURTUZA Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHAYAK SANCHALAK CHAKBANDI
March 4, 1994
MUSAFIR RAM Vs. BANARAS HINDU UNIVERSITY
July 26, 1994
N K SHAH Vs. CHANCELLOR KUMAON UNIVERSITY NAINITAL
July 12, 1994
NABI HASAN Vs. SULTAN, ETC.
November 2, 1994
NAGAR MAHAPALIKA BAREILLY Vs. LABOUR COURT BAREILLY
June 26, 1994
NANAK Vs. STATE OF U P
January 24, 1994
NAND KISHORE Vs. STATE OF U P
February 2, 1994
NAND KISHORE Vs. DIST JUDGE LALITPUR
November 16, 1994
NAND KISHORE GUPTA Vs. HINDUSTAN COMMERCIAL BANK LTD
January 28, 1994
NAND KISHORE MANGHARANI Vs. DIRECTOR OF INCOME TAX INVESTIGATION
August 24, 1994
NANDA KISHORE DIXIT Vs. CHIEF JUDICIAL MAGISTRATE SITAPUR
April 23, 1994
NANHEY Vs. STATE OF U P
May 18, 1994
NARAIN VEGETABLE PRODUCT Vs. COMMISSIONER OF SALES TAX
April 21, 1994
NARANDRA PRATAP AND OTHERS Vs. STATE OF U. P. AND OTHERS
January 6, 1994
NARENDRA Vs. STATE OF U P
October 7, 1994
NARENDRA NARAIN SAXENA Vs. R P KATIYAR
November 14, 1994
NARESH PAL Vs. HIGH SCHOOL AND INTERMEDIATE EDUCATION BOARD BRANCH OFFICE BAREILLY
March 21, 1994
NARSINGH NARAYAN MISHRA Vs. CHAIRMAN DISTRICT MAGISTRATE ZILA PARISHAD BASTI
February 25, 1994
NARVESH SINGH Vs. STATE OF U P
February 11, 1994
NASEEM Vs. STATE OF U P
December 19, 1994
NASEEMUDDIN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 7, 1994
NASEERUDDIN Vs. STATE OF U.P.
August 8, 1994
NASIM AKHTAR KHAN Vs. BASIC SHIKSHA ADHIKARI GHAZIPUR
November 10, 1994
NASIR Vs. STATE OF U P
January 28, 1994
NATHU SINGH AND OTHERS Vs. STATE OF U.P
September 27, 1994
NATIONAL INSURANCE CO LTD Vs. RAMESHWAR
November 23, 1994
NATIONAL INSURANCE CO LTD Vs. JANGALI PRASAD SINGH
November 23, 1994
NATIONAL INSURANCE COMPANY LTD. Vs. SHAKUN UDYOG AND OTHERS
April 26, 1994
NATRAJ ORGANICS LIMITED Vs. ASSISTANT COMMISSIONER (ASSESSMENT), SALES TAX, MUZAFFARNAGAR
August 30, 1994
NATTHI LAL Vs. SECRETARY MINISTRY OF AGRI U P GOVT LUCKNOW
December 23, 1994
NATTHI LAL Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
April 19, 1994
NATTHU Vs. AMAR NATH AGARWAL
March 3, 1994
NAVIN CHAND PANDEY AND OTHERS Vs. STATE OF U.P.
November 17, 1994
NAVIN METALS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 3, 1994
NAZMA BEGUM Vs. IRSAD ALI
December 22, 1994
NEM CHAND JAIN Vs. SRI SALEK CHAND JAIN
November 2, 1994
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJ KUMARI
August 12, 1994
NEW INDIA INSURANCE CO Vs. JAGRANI
November 15, 1994
NIRMAL F JOHN Vs. DISTRICT JUDGE JHANSI
March 24, 1994
NIRMAL KUMAR SURI Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
December 12, 1994
NIROTTAM Vs. STATE OF UTTAR PRADESH
July 25, 1994
NITYA NAND TIWARI Vs. STATE OF U P
November 15, 1994
NORTHLAND TRADERS Vs. BANK OF BARODA
March 15, 1994
NUTAN SAHKARI AVAS SAMITI LIMITED Vs. DIRECTOR OF INCOME TAX INVESTIGATION
March 22, 1994
OIL AND NATURAL GAS COMMISSION Vs. DISTRICT COLLECTOR DEHRADUN
April 12, 1994
OM PRAKASH BATRA Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAYS
August 22, 1994
OM PRAKASH DWIVEDI Vs. STATE
April 11, 1994
OM SARAN Vs. SUB DIVISIONAL MAGISTRATE CHANDAUSI MORADABAD
October 19, 1994
ORIENTAL INSURANCE CO Vs. RAM LUTAR
November 18, 1994
ORIENTAL INSURANCE CO LTD Vs. RAM AUTAR
November 18, 1994
ORIENTAL INSURANCE CO LTD Vs. FIDA ALI
November 8, 1994
ORIENTAL INSURANCE CO LTD Vs. ANITA
September 12, 1994
P.K. AGARWAL Vs. SMT. MANJU DAYAL AND ORS.
October 25, 1994
PADAM SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS ETAH
February 17, 1994
PAHALWAN Vs. STATE OF U P
February 9, 1994
PALA Vs. STATE
August 5, 1994
PALI RAM AGRAWAL Vs. FIRST ADDITIONAL DISTRICT JUDGE
September 22, 1994
PANCHAM Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
December 15, 1994
PANCHHI PETHA STORE Vs. STATE OF U P
August 2, 1994
PANKAJ JAIN Vs. GYANENDRAPAL SINGH
October 26, 1994
PANKAJ KUMAR SRIVASTAVA Vs. STATE OF U P
September 7, 1994
PANKAJ KUMAR TRIPATHI Vs. STATE OF U P
October 19, 1994
PANNA LAL KHANDELWAL Vs. STATE OF U.P. AND OTHERS
February 4, 1994
PANNU KHAN Vs. VTH ADDITIONAL DISTRICT JUDGE JHANSI
February 28, 1994
PAPPU SINGH Vs. STATE OF UTTAR PRADESH
February 4, 1994
PARAMHANSANAND SHIKSHA MANDIR ASHRAM Vs. VII ADDITIONAL DISTRICT JUDGE DEORIA
January 7, 1994
PARAMOD KUMAR GARG Vs. WALIUDDIN
February 16, 1994
PARAS NATH Vs. RAMESHWAR RAM
October 21, 1994
PARAS NATH PANDEY Vs. DISTT BASIC EDU OFFICE SONBHADRA
December 16, 1994
PARAS NATH SINGH Vs. STATE OF U.P.
July 29, 1994
PARAS PALACE CHHABIGRIH VARANASI Vs. STATE OF U P
February 21, 1994
PARMATMA NAND YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
September 9, 1994
PARMESHWAR PRASAD Vs. STATE OF U P
March 24, 1994
PARMESHWARI DAYAL Vs. STATE OF U.P.
July 13, 1994
PATI RAM Vs. STATE OF U P
March 9, 1994
PAWAN MALIK Vs. STATE OF UTTAR PRADESH
January 21, 1994
PIAREY SINGH ALIAS KALLU Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
January 24, 1994
PRABANDHAK SAMITI SRI TULSI SMARAK SANSKRIT MAHA VIDYALAYA, RAJAPUR, BANDA AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, JHANSI MANDAL AND OTHERS
July 27, 1994
PRABHU DAYAL Vs. DISTRICT INSPECTOR OF SCHOOLS FIROZABAD
August 11, 1994
PRABHU NARAIN RAI Vs. SECRETARY-CUM-GENERAL MANAGER DT COOP BANK LTD
April 11, 1994
PRABHU NATH TRIPATHI Vs. INDIAN RED CROSS SOCIETY
January 18, 1994
PRADEEP AGARWAL Vs. STATE OF UTTAR PRADESH
April 12, 1994
PRADEEP KUMAR CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
October 4, 1994
PRADEEP KUMAR TRIPATHI Vs. TELECOM DISTRICT MANAGER
April 21, 1994
PRADHAN SANGH KSHETRA SAMITI JALALPUR DISTRICT JAUNPUR Vs. STATE OF UTTAR PRADESH
December 2, 1994
PRAHALAD MISRA Vs. STATE OF U. P AND OTHERS
January 27, 1994
PRAKASH NARAYAN SIROTHIYA Vs. STATE OF U.P. AND OTHERS
July 21, 1994
PRAKASH TRANSPORT Vs. SALES TAX TRIBUNAL GHAZIABAD BENCH GHAZIABAD
August 25, 1994
PRAKESH Vs. STATE OF U P
August 24, 1994
PRAMOD KALIA @ RAMESH Vs. STATE
December 25, 1994
PRAMOD KUMAR MISRA Vs. COMMITTEE OF MANAGEMENT AND OTHERS
January 24, 1994
PRATAP NARAYAN SRIVASTAVA Vs. STATE OF U.P. & ORS.
September 13, 1994
PRATAP SINGH Vs. STATE
August 19, 1994
PRATAP SINGH Vs. STATE OF U P
March 17, 1994
PRAYAG DATT MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
January 10, 1994
PREETAM S/O GANGADEEN AND OTHERS Vs. RAM SWAROOP S/O BADRI PRASAD AND OTHERS
November 10, 1994
PREM LATA Vs. SIKANDAR ALI
August 12, 1994
PREM PARKASH TRIPATHI Vs. COMMISSIONER OF INCOME TAX
March 21, 1994
PREM SINGH Vs. STATE OF U P
March 1, 1994
PRIME CHEMICAL INDUSTRIES Vs. STATE OF UTTAR PRADESH
August 22, 1994
PRITAM SINGH AND OTHERS Vs. STATE OF U.P.
July 22, 1994
PROVIDENT FUND INSPECTOR Vs. SITAPUR PLYWOOD MANUFACTURERS LTD
September 8, 1994
PUBLIC SERVICE COMMISSION U P ALLAHABAD Vs. SHANKER CHARAN TRIPATHI
July 19, 1994
PURAN SINGH THAPA Vs. STATE OF U P
April 18, 1994
PUSHPA AGARWAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
August 3, 1994
PUSHPA DEVI ALIAS RAJWANTI DEVI Vs. STATE OF U P
December 8, 1994
PYAG Vs. VIJAI BAHADUR
January 4, 1994
PYARE S O SOWA Vs. STATE OF UTTAR PRADESH
November 29, 1994
Qadir etc. Vs. State of U.P.
December 23, 1994
QAZMAIN Vs. STATE OF U.P.
July 25, 1994
R A QURESHI Vs. XTH ADDITIONAL DISTRICT JUDGE MEERUT
September 26, 1994
R C BAJPAI AND COMPANY Vs. VIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
March 30, 1994
R K LOTTERY TRADING COMPANY PVT LTD Vs. STATE OF U P
September 6, 1994
RACHAPAL Vs. STATE OF U P
December 9, 1994
RADHA CHARAN Vs. STATE OF U P
September 14, 1994
RADHA RAIZADA Vs. COMMITTEE OF MANAGEMENT VIDYAWATI DARBARI GIRLS INTER COLLEGE AND
July 12, 1994
RADHA RAMAN MISRA Vs. EXECUTIVE ENGINEER RURAL ENGINEERING SERVICES
January 11, 1994
RADHEY SHYAM Vs. STATE OF U P
January 19, 1994
RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
April 21, 1994
RADHEY SHYAM MISHRA Vs. STATE OF U P
April 27, 1994
RADHEY SHYARSI Vs. STATE OF U P
August 12, 1994
RAE-BARELI METAL INDUSTRIES P LTD Vs. STATE OF UTTAR PRADESH
September 12, 1994
RAESS Vs. STATE OF U.P.
August 23, 1994
RAFAT ULLAH Vs. STATE OF U P
March 1, 1994
RAGHU RAJ Vs. STATE OF U P
January 13, 1994
RAGHU RAJ YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS
April 4, 1994
RAGHUBIR Vs. STATE
October 25, 1994
RAGHUNANDAN Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
October 6, 1994
RAGHUNATH PRASAD Vs. VTH ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
May 20, 1994
RAGHURAJ YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
August 4, 1994
RAGISH ROHATGI Vs. SWADESHI POLYTAX LTD
March 30, 1994
RAHMAT ULLAH AND KHATOON NISA Vs. STATE OF U P
April 15, 1994
RAHMATULLAH Vs. STATE OF U P
January 29, 1994
RAISA BEGUM Vs. STATE OF UTTAR PRADESH
May 6, 1994
RAJ BAHADUR Vs. STATE OF UP
July 25, 1994
RAJ BAHADUR SINGH Vs. STATE OF U P
October 20, 1994
RAJ KARAN SINGH Vs. STATE OF U.P.
October 26, 1994
RAJ KISHORE MISHRA Vs. MEENA MISHRA
September 22, 1994
RAJ KUMAR Vs. STATE
February 8, 1994
RAJ KUMAR SHUKLA Vs. XTH ADDITIONAL DISTRICT JUDGE LUCKNOW
March 24, 1994
RAJ KUMAR WADHWANI Vs. STATE OF U P
April 4, 1994
RAJ KUMARI MISRA Vs. CHANDER ROSHNI DUBEY
January 27, 1994
RAJ MANI Vs. STATE OF U.P. AND ANR.
September 2, 1994
RAJ PAL SINGH Vs. COMMISSIONER MEERUT DIVISION
March 22, 1994
RAJ VEER SINGH Vs. SHASHI BALA
December 19, 1994
RAJA RAM AND OTHERS Vs. STATE OF U.P.
October 27, 1994
RAJANI Vs. RAMSWAROOP
December 14, 1994
RAJEAY BHARTI Vs. DISTRICT MAGISTRATE AGRA
November 21, 1994
RAJENDRA Vs. STATE
December 15, 1994
RAJENDRA KUMAR Vs. GOPAL KRISHNA
March 9, 1994
RAJENDRA PRASAD SINGH Vs. STATE OF U P
April 13, 1994
RAJENDRA PRASAD SINGH Vs. STATE OF U.P. AND ANOTHER
April 18, 1994
RAJENDRA PRASAD SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
August 8, 1994
RAJENDRA PRATAP SINGH Vs. DISTRICT AND SESSIONS JUDGE GONDA
February 23, 1994
RAJESH KUMAR SAXENA Vs. NIDHI SAXENA
September 30, 1994
RAJESH MISHRA Vs. STATE OF U P
January 20, 1994
RAJINDRA FLOUR AND ALLIED INDUSTRIES PVT LTD Vs. STATE OF UTTAR PRADESH
July 25, 1994
RAJIV AGARWAL Vs. STATE OF U P
December 20, 1994
RAJJAN LAL SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
January 21, 1994
RAJNI BHARGAVA Vs. STATE OF U. P AND OTHERS
July 8, 1994
RAJNI SHARMA Vs. UNION OF INDIA
October 19, 1994
RAJPAL Vs. STATE OF U P
September 30, 1994
RAJPAL SINGH Vs. STATE OF U P
November 24, 1994
RAJU Vs. STATE OF U P
June 30, 1994
RAJU MAHESHWARI ALIAS BHUPENDRA & OTHERS Vs. STATE OF U.P. AND OTHERS
September 26, 1994
RAJU PORWAL Vs. SUNDICATE BANK
February 16, 1994
RAJUL JAIN Vs. BANARAS HINDU UNIVERSITY
February 2, 1994
RAJVIR SHARMA Vs. STATE OF U P
March 25, 1994
RAKESH GUPTA Vs. MORADABAD DEVELOPMENT AUTHORITY
July 22, 1994
RAKESH KUMAR Vs. STATE OF U.P
August 1, 1994
RAKESH KUMAR Vs. JAGPAL
February 21, 1994
RAKESH KUMAR ALIAS RAKESH Vs. STATE OF U P
November 14, 1994
RAKESH KUMAR TRIVEDI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 3, 1994
RAM ASHREY PRASAD Vs. PAWAN
December 15, 1994
RAM ASREY Vs. STATE OF U P
November 25, 1994
RAM ASREY AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 11, 1994
RAM ASREY CHATURVEDI Vs. DISTRICT JUDGE DEORIA
March 1, 1994
RAM AUTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
February 25, 1994
RAM AUTAR Vs. STATE OF U P
April 19, 1994
RAM AUTAR Vs. STATE OF U.P.
March 11, 1994
RAM AWADH Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 16, 1994
RAM BABOO MISRA Vs. STATE OF U P
November 10, 1994
RAM BABU MISRA Vs. STATE OF U.P.
November 10, 1994
RAM BRIKSH MAURYA Vs. MURLIDHAR MISHRA AND OTHERS
March 18, 1994
RAM CHANDER Vs. STATE OF U.P. AND OTHERS
May 20, 1994
RAM CHANDRA LAL Vs. ZILA PANCHAYAT RAJ ADHIKARI, GHAZIPUR AND OTHERS
July 19, 1994
RAM CHARAN Vs. ZILADHIKARI
December 16, 1994
RAM CHARAN SHARMA AND ORS. Vs. VIDYA MATRI MANDIR AND ORS.
May 17, 1994
RAM DARASH RAI Vs. STATE OF U P
May 23, 1994
RAM DAS Vs. BADAN SINGH
April 7, 1994
RAM DAS Vs. RAM REKHA
March 16, 1994
RAM DHAN KANTAK Vs. ADDITIONAL SECRETARY MADHYAMIK SHIKSHA PARISHAD
March 17, 1994
RAM GOPAL & OTHERS Vs. STATE
July 20, 1994
RAM GOPAL AND OTHERS Vs. STATE OF U.P.
October 25, 1994
RAM JANAM Vs. STATE
August 1, 1994
RAM JANAM SINGH ALIAS GOPI NATH SINGH Vs. UNION OF INDIA
July 25, 1994
RAM KARAN Vs. KRISHI UTPADAN MANDI SAMITI
May 5, 1994
RAM KISHORE MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
August 12, 1994
RAM KISHUN Vs. STATE OF UTTAR PRADESH
February 8, 1994
RAM KRIPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD CAMP AT FATEHPUR
March 1, 1994
RAM KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS HARDWAR
January 13, 1994
RAM KUMAR Vs. RAM KESAR
December 5, 1994
RAM KUMAR PANDEY ALIAS KHAKKOO Vs. STATE OF U P
October 31, 1994
RAM LAKHAN Vs. STATE OF U P
July 27, 1994
RAM LAKHAN TIWARI Vs. STATE OF U P
April 13, 1994
RAM LAL Vs. STATE
February 17, 1994
RAM LAL Vs. HEERAWATI
October 27, 1994
RAM LAUT Vs. STATE OF U.P
July 20, 1994
RAM MURAT RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
February 4, 1994
RAM NAGINA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
January 31, 1994
RAM NARAIN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
January 21, 1994
RAM NARAYAN GUPTA Vs. STATE OF U.P. AND ANOTHER
May 19, 1994
RAM NATH Vs. STATE OF U P
December 6, 1994
RAM NATH SAHU Vs. UNION OF INDIA
December 15, 1994
RAM NIWAS PANDEY Vs. STATE OF U P
September 11, 1994
RAM PARSHAN SHAHI Vs. STATE OF UTTAR PRADESH
April 21, 1994
RAM PRAKASH Vs. IIIRD ADDITIONAL DISTRICT JUDGE AGRA
April 18, 1994
RAM PRAKASH Vs. STATE
October 26, 1994
RAM PRAKASH Vs. SHRI RAM AND ANR.
November 10, 1994
RAM PRAKASH PRAJAPATI Vs. STATE OF U P
February 3, 1994
RAM PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
February 9, 1994
RAM PRASAD Vs. STATE OF U P
January 4, 1994
RAM PRATAP Vs. STATE OF U P
September 21, 1994
RAM RAJ Vs. DISTRICT MAGISTRATE ALLAHABAD
February 7, 1994
RAM RAJ SHUKLA Vs. D I O S FATEHPUR
December 2, 1994
RAM RAJA Vs. ADDITIONAL COMMISSIONER JHANSI DIVISION
September 1, 1994
RAM RANI Vs. LALTU
July 20, 1994
RAM SAJIWAN Vs. NIBU LAL
March 21, 1994
RAM SANEHI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR
January 21, 1994
RAM SARAN DAS Vs. STATE OF U P
March 4, 1994
RAM SARAN DAS ANIL KUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
December 12, 1994
RAM SEWAK Vs. STATE OF U P
December 16, 1994
RAM SHANKER PANDEY Vs. U P POLICE
April 6, 1994
RAM SINGH AND ANOTHER Vs. STATE OF U.P.
January 18, 1994
RAM SINGH AND SONS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
August 4, 1994
RAM SINGH S O KARTA RAM Vs. STATE OF UTTAR PRADESH
December 21, 1994
RAM SUNDER GUPTA AND OTHERS Vs. DISTRICT PANCHAYAT RAJ OFFICER, ALLAHABAD AND OTHERS
September 1, 1994
RAM SWAROOP Vs. STATE OF U.P. AND ORS.
August 4, 1994
RAM SWAROOP Vs. SMT. REOTI DEVI
June 2, 1994
RAM SWAROOP Vs. RAM CHANDRA
November 17, 1994
RAM SWAROOP SRIVASTAVA Vs. DISTRICT ADMINISTRATIVE COMMITTEE CO OPERATIVE SOCIETIES
July 13, 1994
RAM SWARUP Vs. STATE
August 8, 1994
RAM VIBHUTI SINGH Vs. SUPERINTENDENT DISTT JAIL FAIZABAD
December 17, 1994
RAMA Vs. STATE OF U P
September 13, 1994
RAMA KANT TRIPATHI AND OTHERS Vs. SATYA NARAIN AND OTHERS
March 7, 1994
RAMA SHANKAR DIXIT Vs. S C TEWARI
March 1, 1994
RAMA SHANKAR SINGH Vs. STATE OF U P
December 5, 1994
RAMADHAR Vs. STATE OF U P
September 20, 1994
RAMALA SAHKARI CHINI MILLS LTD Vs. PAYMENT OF WAGES AUTHORITY-CUM-CONCILIATION OFFICER
September 19, 1994
RAMCHANDRA JATAV Vs. DISTRICT MAGISTRATE
August 12, 1994
RAMDHARI AND ORS. Vs. THE CIVIL JUDGE AND ORS.
September 20, 1994
RAMDIN Vs. BOARD OF REVENUES
May 10, 1994
RAMESH CHANDRA Vs. STATE OF U P
February 22, 1994
RAMESH CHANDRA Vs. PRESCRIBED AUTHORITY III A C J MORADABAD
January 28, 1994
RAMESH CHANDRA Vs. ISHWAR DIN & OTHERS
October 7, 1994
RAMESH CHANDRA AND OTHERS Vs. STATE OF U.P.
October 20, 1994
RAMESH CHANDRA MISRA Vs. THE STATE OF U.P. AND OTHER
November 23, 1994
RAMESHWAR PRASAD Vs. STATE OF U P
February 16, 1994
RAMESHWAR PRASAD Vs. UNION OF INDIA
April 18, 1994
RAMESHWAR PRASAD AND ORS Vs. STATE OF U P AND ORS
February 16, 1994
RAMJEET Vs. STATE OF U.P.
December 8, 1994
RAMJI DAS Vs. STATE OF UTTAR PRADESH
November 2, 1994
RAMPA Vs. STATE OF U.P.
October 24, 1994
RAMRAJ RICE MILLS Vs. STATE OF UTTAR PRADESH
July 17, 1994
RANA PRATAP SINGH Vs. THE STATE OF U.P
October 31, 1994
RANJANA AGARWAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
March 24, 1994
RANJEET SINGH Vs. STATE OF UTTAR PRADESH
December 7, 1994
RANJIT KUMAR SINGH ALIAS LADDO SINGH Vs. STATE OF U P
December 7, 1994
RASHEEDA BEGUM AND ANOTHER Vs. SMT. BADAR JAHAN AND OTHERS
February 4, 1994
RASHID Vs. STATE OF U P
September 27, 1994
RATAN LAL Vs. FIRST ADDL D J RAMPUR
October 5, 1994
RATAN SINGH AND OTHERS Vs. STATE OF U.P.
March 16, 1994
RAVI CHANDRA Vs. STATE OF U.P.
July 7, 1994
RAVI KANT RAI Vs. SADA NAND PANDEY ANOTHER
December 13, 1994
RAVINDER NATH Vs. JAGDISH
May 18, 1994
RAVINDRA NATH MEHROTRA Vs. ILND ADD. DIST. JUDGE & ORS.
December 5, 1994
RAVINDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
August 12, 1994
RAYMOND SYNTHETICS KARMACHARI SANGH Vs. REGISTRAR TRADE UNIONS UTTAR PRADESH
February 14, 1994
REGIONAL MANAGER PUNJAB NATIONAL BANK Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
August 31, 1994
REGIONAL PROVIDENT FUND COMMISSIONER Vs. AMITABH TEXTILE MILLS LIMITED
January 27, 1994
REMESH BUX Vs. STATE OF U P
January 28, 1994
RENU GOEL Vs. KRISHAN LAL GOEL
October 7, 1994
RHYTHM ELECTRONIC SYSTEM Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 4, 1994
RIKHAB CHAND Vs. STATE OF U P
October 31, 1994
RIKHI DEV Vs. DISTRICT FOREST OFFICER
September 15, 1994
ROHIT GUPTA Vs. PRINCIPAL S N MEDICAL COLLEGE AGRA
November 8, 1994
ROORKEE CHHUTMALPUR MATADOR OWNERS ASSOCIATION AND ANOTHER Vs. DY. TRANSPORT COMMISSIONER (PASSENGER TAX) U.P. AND OTHERS
February 11, 1994
RUKMINI JAISWAL Vs. BALHANS JAYASWAL
October 5, 1994
S B NATH Vs. COMMITTEE OF MANAGEMENT ANGLO BENGALI INTER COLLEGE
February 14, 1994
S C KAKAR Vs. STATE OF U P
April 9, 1994
S GURDEV SINGH Vs. STATE OF U P
December 16, 1994
S K DASGUPTA Vs. MEERUT COLLEGIATE ASSOCIATION MEERUT
January 13, 1994
S K TRADING AND CO Vs. BEERBAL DASS JINDAL
October 19, 1994
S S AHLUWALIA Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
August 26, 1994
S S PHARMACEUTICALS P LTD Vs. CEGAT
November 30, 1994
S.C. MUKHERJI Vs. STATE OF U.P.
December 6, 1994
SABBAN Vs. STATE OF U.P.
October 3, 1994
SABHAJEE YADAV Vs. BAR COUNCIL OF U P ALLAHABAD
August 23, 1994
SABHAJEET DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS
February 17, 1994
SACHIDANAND DUBEY AND OTHERS Vs. COMMITTEE OF MANAGEMENT, SRI SANT RAM GOSWAMI JUNIOR HIGH SCHOOL AND OTHERS
November 2, 1994
SACHIN KUMAR Vs. VICE CHANCELLOR PURVANCHAL UNIVERSITY
February 1, 1994
SADHU Vs. JAI SINGH
March 1, 1994
SADIQUE ALI Vs. APAR SESSIONS NAIYAI DHEESH
September 27, 1994
SAGGA ALIAS SUBHASH CHANDRA Vs. STATE OF U P
January 3, 1994
SAHDEO SINGH Vs. STATE OF U.P. AND OTHERS
October 27, 1994
SAILESH KUMAR RUSIA Vs. STATE OF UTTAR PRADESH
March 7, 1994
SAKAL DEO Vs. MADHAYEE
November 1, 1994
SALIG RAM DAL MILLS Vs. STATE OF U P
November 8, 1994
SALIM Vs. JUDICIAL MAGISTRATE HARDWAR
November 9, 1994
SANJAY BAHAL Vs. STATE OF UTTAR PRADESH
September 7, 1994
SANJU Vs. SOBHANATH
August 11, 1994
SANKATA Vs. STATE OF U P
April 12, 1994
SANTOSH KUMAR Vs. STATE OF U P
March 24, 1994
SANTOSH KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
January 20, 1994
SANTOSH KUMARI KAPOOR Vs. STATE OF U P
May 11, 1994
SARASWATI ALIAS RAM SUIT Vs. BOARD OF REVENUE U P ALLAHABAD
February 16, 1994
SARDAR BALBIR SINGH Vs. COMMISSIONER OF INCOME TAX
September 2, 1994
SARDAR GUR BUX SINGH Vs. IXTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
January 10, 1994
SARDAR GURCHARAN SINGH Vs. ADDITIONAL DISTRICT JUDGE IST KANPUR
March 9, 1994
SARDAR SINGH Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW AND ANOTHER
March 18, 1994
SARDAR SURJEET SINGH Vs. STATE OF UTTAR PRADESH
October 19, 1994
SARJU PANDEY AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
July 18, 1994
SARLA BEHERE Vs. STATE OF UTTAR PRADESH
July 29, 1994
SAROJ VARSHNEY Vs. DIRECTOR OF EDUCATION U P ALLAHABAD
November 14, 1994
SARVA DAMAN SHAH Vs. RENT CONTROL AND EVICTION OFFICER
January 10, 1994
SARVAJEET Vs. DEVENDRA AND OTHERS
April 19, 1994
SARVESH SINGH Vs. STATE OF U P
September 5, 1994
SATENDRA Vs. HARBIR AND OTHERS
June 20, 1994
SATISH CHANDRA GUPTA Vs. ANEETA
March 15, 1994
SATYA NARAIN Vs. FAMILY COURT AGRA
April 7, 1994
SATYA NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW
October 27, 1994
SATYA NARAIN Vs. FAMILY COURT AND ANR
April 7, 1994
SATYA PAL Vs. STATE OF U P
October 3, 1994
SATYA PAL Vs. STATE OF UTTAR PRADESH
August 9, 1994
SATYA PRAKASH Vs. U P STATE ELECTRICITY BOARD
December 2, 1994
SATYA PRAKASH KHARE Vs. DIRECTOR OF EDUCATION (HIGHER), ALLAHABAD AND OTHERS
August 4, 1994
SATYA SINGH Vs. STATE OF U P
July 12, 1994
SATYA VIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
November 14, 1994
SAVITRI DEVI Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR
October 25, 1994
SAVITRI DEVI Vs. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE
March 31, 1994
SAYED ZAFAR ABBAS Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION
February 8, 1994
SEEMA MITTAL AND OTHERS Vs. STATE OF U.P AND OTHER
May 2, 1994
SEETA RAM MALLAH Vs. SUB DIVISIONAL OFFICER SADAR DISTRICT
February 14, 1994
SETH VISHUN DASS Vs. STATE OF UTTAR PRADESH
March 9, 1994
SHAFKAT JAHAN ARA BEGUM Vs. IQBAL MASOOD
November 16, 1994
SHAH MACHINE TOOLS PVT LTD Vs. UNION OF INDIA UOI
November 14, 1994
SHAH MOHAMMAD Vs. DY DIRECTOR OF CONSOLIDATION SULTANPUR
August 25, 1994
SHAKOOR Vs. STATE OF U P
August 12, 1994
SHAKTI KHARE Vs. STATE OF U P
February 24, 1994
SHAKUNTALA TANDON Vs. STATE OF UTTAR PRADESH
February 14, 1994
SHAMBHU DAYAL Vs. UNION OF INDIA
February 1, 1994
SHAMBHU LAL Vs. PRESCRIBED AUTHORITY AND ANR.
November 30, 1994
SHAMIM FATIMA Vs. THE MANAGER, BAL VIDYALAYA MONTESSORIE SCHOOL, HARDUAGANJ THERMAL POWER STATIONS
October 31, 1994
SHAMSUDDIN Vs. AMEER JAHAN BEGUM
November 18, 1994
SHANKAR SINGH Vs. STATE OF U P
December 19, 1994
SHANKER JI SINGH Vs. INSTITUTE OF ENGINEERING AND RURAL TECHNOLOGY
February 4, 1994
SHANKER JI SINGH Vs. INSTITUTE OF ENGINEERING AND RURAL TECHNOLOGY
February 14, 1994
SHANTI BHARDWAJ Vs. BOARD OF REVENUE ALLAHABAD
March 9, 1994
SHARAFAT ULLAH Vs. STATE OF U P
September 19, 1994
SHARDA AGRAWAL Vs. DIRECTOR OF INCOME TAX AND INVESTIGATION
April 22, 1994
SHARDA BUX SINGH Vs. STATE OF U P
December 20, 1994
SHARDA DEVI Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
September 22, 1994
SHARDA OIL INDUSTRIES PVT LTD Vs. APPELLATE AUTHORITY SUPERINTENDING ENGINEER U P STATE ELECTRICITY BOARD
June 30, 1994
SHARP CORBON INDIA P LTD Vs. SHANTI SWARUP JAIN
October 25, 1994
SHASHI KANT Vs. SEVENTH ADD DIST JUDGE
August 2, 1994
SHASHI KANT GUPTA Vs. RAJIV DAVE
September 2, 1994
SHAUKAT AND OTHERS Vs. STATE OF U.P
November 14, 1994
SHEELA SANYAL Vs. STATE OF U P
December 16, 1994
SHEILASH KUMAR CHAURASIA Vs. PREETI CHAURASIA
February 2, 1994
SHEO BALAK RAM GANESH PRASAD Vs. UNION OF INDIA
November 15, 1994
SHEO DASS Vs. JADUBANSH
November 2, 1994
SHEO KUMAR PANDA Vs. STATE OF U.P.
July 19, 1994
SHEO NATH ALIAS CHHOTKA Vs. STATE OF U P
January 13, 1994
SHEO PAL SINGH Vs. STATE OF U P
February 1, 1994
SHEO RAJ Vs. DY DIRECTOR OF CONSOLIDATION BALLIA
December 14, 1994
SHER SINGH Vs. HARDAYAL
September 1, 1994
SHERA AND OTHERS Vs. STATE OF U.P.
August 1, 1994
SHIKSHA PRASAR SHIKSHAK SAMITI Vs. STATE OF U P
March 4, 1994
SHITLA PRASAD Vs. ADDL SESSIONS JUDGE GYANPUR
September 27, 1994
SHIV CHANDRA SINGH Vs. STATE OF U.P AND ANOTHER
September 2, 1994
SHIV PRASAD Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
July 25, 1994
SHIV SHARAN VERMA Vs. STATE OF U.P. AND OTHERS
November 1, 1994
SHIV SINGH Vs. STATE
January 7, 1994
SHIV TRADING COMPANY Vs. DISTRICT MAGISTRATE/DISTRICT OFFICER
September 19, 1994
SHIVA SHANKER Vs. BOARD OF REVENUE U P AT ALLAHABAD
February 21, 1994
SHRI RAM NATH YADAV Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
April 6, 1994
SHRIPAL Vs. THE STATE OF U.P. AND OTHERS
April 13, 1994
SHRIRAM SINGH Vs. STATE OF U P
October 21, 1994
SHYAM LAL Vs. UNION OF INDIA UOI
August 3, 1994
SHYAM LAL GUPTA Vs. CHANCELLOR KANPUR UNIVERSITY
April 13, 1994
SHYAM LAL GUPTA Vs. REGIONAL TRANSPORT AUTHORITY GHAZIABAD
February 24, 1994
SHYAM NARAIN Vs. DY DIRECTOR OF CONSOLIDATION
March 1, 1994
SHYAM NARAIN AND OTHERS Vs. STATE OF U.P.
August 1, 1994
SHYAM NARAIN SHUKLA ; COMMITTEE OF MANAGEMENT Vs. STATE OF U P
October 20, 1994
SHYAM SUNDER BALDEO RAJ Vs. DIRECTOR RAJYA KRISHI UTPADAN PARISHAD
November 11, 1994
SIDDHARTHA GAUTAM RAM Vs. SARVESHWARI SAMOOH KUSHTHA SEVASHRAM RAJGHAT
September 26, 1994
SIDDIQ HUSAIN Vs. STATE OF U.P. AND OTHERS
December 21, 1994
SIMBHAOLI INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 31, 1994
SINGHAL AND CO Vs. HUSSAIN ALI
February 3, 1994
SIRAJUDDIN ANSARI Vs. BILQEES KHATOON
November 24, 1994
SITA RAM Vs. ABDUL REHMAN
August 17, 1994
SMT SATYAWATI Vs. XTH ADDL DISTRICT JUDGE AND OTHERS
December 25, 1994
SMT. ASHA Vs. SMT. RAJRANI
June 25, 1994
SMT. CHUNNI DEVI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
August 1, 1994
SMT. FAIYAZAN Vs. ZAKARIA AND OTHERS
November 25, 1994
SMT. FARIDA AND ANOTHER Vs. THE VTH ADDL. DISTT. JUDGE, LUCKNOW AND OTHERS
February 10, 1994
SMT. GUDDI DEVI & ANR. Vs. DISTRICT JUDGE, BASTI & ORS.
August 18, 1994
SMT. KALUTIA Vs. STATE
January 6, 1994
SMT. KAMLESH KUMARI Vs. STATE OF U.P.
April 13, 1994
SMT. KESHRI DEVI Vs. VIJAI KUMAR AND OTHERS
January 14, 1994
SMT. KRISHNA DEVI AND OTHERS Vs. IVTH ADDL. DISTRICT JUDGE, SAHARANPUR AND OTHERS
July 11, 1994
SMT. MANGAL DEVI THAPLYAL Vs. STATE OF U.P. AND ANOTHER
July 22, 1994
SMT. MIRDULA SHUKLA Vs. BHUPENDRA DATTA SHUKLA
September 21, 1994
SMT. OTIMA GAUTAM Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL, IST REGION MEERUT AND OTHERS
August 26, 1994
SMT. RAJESHWARI DEVI MAHADEV PRASAD UCHCHATAR MADHAYAMIK VIDYALAYA, SHRI RATNPUR, PAWAI, AZAMGARH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND OTHERS
February 11, 1994
SMT. RAJNI SHUKLA Vs. STATE OF U.P
September 24, 1994
SMT. SAEEDAN Vs. JOINT DIRECTOR OF CONSOLIDATION, MEERUT CAMP BIJNO
January 31, 1994
SMT. SANTOSH KUMARI ANAND Vs. THE RENT CONTROL AND EVICTION OFFICER, ALLAHABAD AND OTHERS
May 19, 1994
SMT. SHAKUNTALA DEVI Vs. RENT CONTROL AND EVICTION OFFICER, ALLAHABAD AND OTHERS
September 1, 1994
SMT. SHEORAJI Vs. GAON SABHA
March 23, 1994
SMT. SINEH TALWAR Vs. DIRECTOR OF EDUCATION, ALLAHABAD AND OTHERS
August 12, 1994
SMT. SUSHILA KUMARI AGRAWAL Vs. THE DISTRICT JUDGE, BAREILLY AND OTHERS
July 13, 1994
SOHAN SINGH Vs. STATE OF U P
August 31, 1994
SONA DEVI Vs. GHANSHYAM DASS
March 25, 1994
SONAI Vs. STATE OF U P
September 9, 1994
SRI JAI RAM Vs. STATE OF U P
December 7, 1994
SRI KANT PANDEY Vs. MANAGING DIRECTOR, U.P. STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION AND ANOTHER
February 15, 1994
SRI KRISHNA Vs. PRESCRIBED AUTHORITY
August 1, 1994
SRI KRISHNA EDUCATIONAL SOCIETY Vs. STATE OF UTTAR PRADESH
December 5, 1994
SRI MOHAR SINGH Vs. STATE OF U P
July 22, 1994
SRI PAL Vs. PHOOL SINGH AND STATE OF U P
March 16, 1994
SRI RAM Vs. STATE OF U P
November 24, 1994
STAR PAPER MILLS LTD Vs. UNION OF INDIA UOI
July 14, 1994
STAR WOOD Vs. STATE OF U P
September 28, 1994
STATE Vs. SMT. SHAKUNTALA
January 15, 1994
STATE BANK OF BIKANER AND JAIPUR Vs. SUDHIR AGARWAL
September 20, 1994
STATE BANK OF BIKANER AND JAIPUR Vs. SUDHIR AGARWAL
September 12, 1994
STATE BANK OF INDIA Vs. MANPHOOL
December 20, 1994
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR CHOPRA AND ANR
April 19, 1994
STATE OF U P Vs. SHAU SINGH
December 20, 1994
STATE OF U P Vs. DISTRICT JUDGE DEHRADUN
December 15, 1994
STATE OF U P Vs. PREM CHAND JAISWAL
September 6, 1994
STATE OF U P Vs. BHAGAT RAJA ASSOCIATE
October 17, 1994
STATE OF U P Vs. KRIPA RAM AND RAFEEQ
November 7, 1994
STATE OF U P Vs. SRI KRISHNA KUMAR KHOSLA
October 25, 1994
STATE OF U P Vs. BAL MUKUND
October 31, 1994
STATE OF U P Vs. L P MISRA
July 20, 1994
STATE OF U P Vs. ABDUL AUWAL
July 26, 1994
STATE OF U P Vs. RAM CHANDRA
July 27, 1994
STATE OF U P Vs. RAGHRAJ
September 1, 1994
STATE OF U P Vs. SHRAWAN KUMAR
April 13, 1994
STATE OF U P Vs. IQRAR KHAN
April 12, 1994
STATE OF U P Vs. SATYA NARAIN
April 11, 1994
STATE OF U P Vs. SATYAPAL SINGH
April 7, 1994
STATE OF U P Vs. MUSHTAQ AHMAD
July 7, 1994
STATE OF U P Vs. PREM SINGH
July 8, 1994
STATE OF U P Vs. RAM SEWAK
July 5, 1994
STATE OF U P Vs. DAYAVATI KHANNA
April 21, 1994
STATE OF U P Vs. SHAILENDRA KUMAR SRIVASTAVA
May 10, 1994
STATE OF U P Vs. SPECIAL ADDL CHIEF JUDICIAL MAGISTRATE
April 23, 1994
STATE OF U P Vs. SPECIAL JUDGE E C ACT
March 9, 1994
STATE OF U P Vs. SANGAM LAL JAISWAL
February 3, 1994
STATE OF U P Vs. BHAGWATI
January 31, 1994
STATE OF U P Vs. KAILASH NATH
January 28, 1994
STATE OF U P Vs. VIDYAWATI SINGH
January 19, 1994
STATE OF U. P. AND ANOTHER Vs. DR. ABHAY KUMAR AND ANOTHER
January 13, 1994
STATE OF U.P Vs. ROOP RAM
February 19, 1994
STATE OF U.P. Vs. ARVIND PRAKASH
July 29, 1994
STATE OF U.P. Vs. JAGROOP AND OTHERS
July 27, 1994
STATE OF U.P. Vs. SHAILENDRA PRATAP ALIAS MUNNU SINGH AND OTHERS
December 14, 1994
STATE OF U.P. Vs. SURAJ SINGH
February 28, 1994
STATE OF U.P. Vs. SIYA SARAN AND OTHERS
August 5, 1994
STATE OF U.P. Vs. KAILASH SINGH AND OTHERS
January 3, 1994
STATE OF U.P. Vs. SHAILENDRA SHARMA
July 5, 1994
STATE OF U.P. Vs. AJAY KUMAR ALIAS PAPPU DIXIT
September 13, 1994
STATE OF U.P. Vs. RAJENDRA PRASAD UPADHYAYA
January 24, 1994
STATE OF U.P. Vs. KHALIL
April 6, 1994
STATE OF U.P. Vs. M/S. HARISH CHANDRA AND CO.
November 29, 1994
STATE OF U.P. Vs. RAJENDRA AND OTHERS
February 8, 1994
STATE OF U.P. Vs. NAR SINGH
November 8, 1994
STATE OF U.P. Vs. SMT. ZUBAIDA KHATOON AND OTHERS
October 25, 1994
STATE OF U.P. AND ANOTHER Vs. SURENDRA KUMAR RASTOGI AND ANOTHER
January 18, 1994
STATE OF U.P. AND OTHERS Vs. GURMUKH SINGH AND ANOTHER
March 8, 1994
STATE OF U.P. THROUGH COLLECTOR Vs. KHAIRATI LAL
April 11, 1994
STATE OF UTTAR PRADESH Vs. SURESH CHANDRA
September 22, 1994
STATE OF UTTAR PRADESH Vs. DILA
September 21, 1994
STATE OF UTTAR PRADESH Vs. BABOO RAM
February 2, 1994
STATE OF UTTAR PRADESH Vs. BABU RAM
August 16, 1994
STRAW BOARD MANUFACTURING CO LTD Vs. UNION OF INDIA UOI
September 21, 1994
SUBHASH CHAND DUA Vs. SARDAR MOHAN SINGH
November 30, 1994
SUBHASHINI JYOTI MASIH Vs. PRABHARI CHIKITSA ADHIKARI
March 31, 1994
SUDHANSU KUMAR Vs. SANGEETA KUMARI
October 20, 1994
SUDHIR KUMAR Vs. STATE OF U P
April 8, 1994
SUGRA Vs. STATE OF U P
October 6, 1994
SUJANA RAM Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
May 20, 1994
SUKH LAL Vs. STATE OF U P
March 9, 1994
SUKHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
January 24, 1994
SULTAN SINGH NEGI Vs. DEPUTY DIRECTOR OF EDUCATION GARHWAL REGION
September 23, 1994
SUMER CHAND Vs. STATE OF UTTAR PRADESH
August 22, 1994
SUNDAR Vs. STATE OF UTTAR PRADESH
December 16, 1994
SUNDAR LAL Vs. RENT CONTROL AND EVICTION OFFICER
March 15, 1994
SUNIL AND ANOTHER Vs. RAM RATAN
January 10, 1994
SUNIL KUMAR Vs. MAHANT JASVINDRA SINGH
February 16, 1994
SUNIL KUMAR SINGH Vs. SPECIAL JUDGE
March 23, 1994
SUPER TIME INDUSTRIES Vs. UNION OF INDIA UOI
October 4, 1994
SUPER TIME INDUSTRIES Vs. UNION OF INDIA UOI
September 5, 1994
SURAJ PRAKASH BHATIA Vs. STATE OF U P
April 7, 1994
SURANDRAJIT SINGH Vs. STATE OF U P
February 2, 1994
SURENDAR NATH MISHRA Vs. STATE OF U P
July 21, 1994
SURENDRA KUMAR GUPTA Vs. STATE OF U P
April 11, 1994
SURENDRA PAL SINGH Vs. STATE OF U P
July 11, 1994
SURENDRA PAL SINGH Vs. STATE OF U.P. AND ANR.
November 7, 1994
SURENDRA PRATAP SINGH Vs. THE CHIEF CONSERVATION PRASHASAN AND NIYOZAN AND ORS.
August 1, 1994
SURENDRA SINGH Vs. STATE OF U.P.
August 19, 1994
SURESH CHANDRA Vs. STATE OF U.P. AND OTHERS
November 25, 1994
SURESH CHANDRA MISHRA Vs. STATE OF U P
July 25, 1994
SURESH CHANDRA TEWARI Vs. STATE OF U P
May 18, 1994
SURESH KUMAR TYAGI Vs. KRISHNA KUMAR
April 19, 1994
SUSHIL KUMAR SARIN Vs. UNION OF INDIA & ORS.
December 6, 1994
SUSHMA VARSHNEY Vs. CIVIL JUDGE, BADAUN
July 21, 1994
SWADESHI COTTON MILLS Vs. REGIONAL DIRECTOR ESIC
July 21, 1994
SWAROOPWATI Vs. COLLECTOR DEHRADUN
August 5, 1994
SWASTIK METAL PRINTERS Vs. STATE OF U P
July 22, 1994
SYED ALI RAZA ABDI Vs. LABOUR COURT, ALLAHABAD AND OTHERS
May 20, 1994
SYED ATHAR ALI Vs. D I O S BAREILLY
December 23, 1994
SYED MOHD TAHIR Vs. RAM PRATAP
December 7, 1994
SYED NIZAM Vs. FIRST ADDITIONAL CIVIL JUDGE FAIZABAD DISTRICT
May 19, 1994
T K SRIVASTAVA Vs. ALLAHABAD BANK
February 16, 1994
TAJ BAHADUR SINGH Vs. BHARAT PUMP AND COMPRESSORS LIMITED
February 7, 1994
TAMEEZ AHMAD KIRMANEE Vs. STATE OF U.P. AND OTHERS
October 25, 1994
TAPESA Vs. TAHSILDAR BANSDIH BALLIA
November 15, 1994
TARA CHAND Vs. ASSISTANT DIRECTOR OF CONSOLIDATION LUCKNOW
February 8, 1994
TARAWATI TANDON Vs. HARI DUTT PATHAK
January 11, 1994
TARIQE AHMAD RAHMANI Vs. INSPECTOR GENERAL REGISTRATION U P ALLAHABAD
September 27, 1994
TASAUR ANSARI Vs. UNION OF INDIA
November 22, 1994
TEACHING AND ADMINISTRATIVE STAFF ASSOCIATION, MOTI LAL NEHRU REGIONAL ENGINEERING COLLEGE, ALLAHABAD Vs. CONVENOR, STEERING COMMITTEE AND OTHERS
March 15, 1994
TEEKAM SINGH Vs. THIRD ADDI SESSIONS JUDGE
September 1, 1994
TEJ KUMAR Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE HARDWAR
May 10, 1994
TEJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
March 4, 1994
THAGAI Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR
December 15, 1994
THAKUR PRASAD GUPTA Vs. STATE OF U P
April 19, 1994
THAKUR RAM AND OTHERS Vs. STATE OF U.P.
November 2, 1994
THANVIR Vs. STATE
February 25, 1994
THE COMMITTEE OF MANAGEMENT, M.M.I. INTER COLLEGE Vs. DY. DIRECTOR OF EDUCATION, 10TH CIRCLE AND OTHERS
July 7, 1994
THE COMMITTEE OF MANAGEMENT. BRIG. HOSHIAR SINGH MEMORIAL INTER COLLEGE AND ANOTHER Vs. THE DY. DIRECTOR OF EDUCATION AND OTHERS
July 19, 1994
THE UNION OF INDIA Vs. M/S. AUDHYOGIC GASES PVT. LTD. AND ANR.
October 21, 1994
TIHUL Vs. STATE OF UTTAR PRADESH
February 22, 1994
TIN MANUFACTURING CO OF INDIA Vs. COMMISSIONER OF INCOME TAX
October 25, 1994
TIN MANUFACTURING CO OF INDIA Vs. CENTRAL WAREHOUSING CORPN
October 4, 1994
TRIBHUWAN Vs. STATE OF U P
January 5, 1994
TRIBHUWAN AND OTHERS Vs. STATE AND OTHERS
January 5, 1994
TRIBHUWAN SINGH Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
March 15, 1994
TRIDESHWAR DAYAL/SMT. RAMPATI Vs. STATE OF U.P
April 18, 1994
TRIJUGI NARAIN Vs. STATE OF U P
January 15, 1994
TRIJUGI NARAIN AND ANR Vs. STATE
January 25, 1994
TRILOK CHAND Vs. STATE OF U P
October 21, 1994
TRILOK NATH Vs. STATE OF U P
September 19, 1994
TRIYENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR
February 23, 1994
TUFANI Vs. STATE OF U.P.
August 3, 1994
TULA RAM Vs. RAM SINGH
February 8, 1994
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. YADU RAJ NARAYAN
October 28, 1994
U P BEEDI MAZDOOR FEDERATION Vs. STATE OF U P
September 13, 1994
U P CERAMICS AND POTTERIES LTD Vs. STATE OF U P
August 17, 1994
U P MADHYAMIK SHIKSHAK SANGH Vs. STATE OF U P
November 7, 1994
U P RAJYA SAHAKARI EVAM GRAMAYA VIKAS BANK LTD Vs. LABOUR COURT ALLAHABAD
March 24, 1994
U P S T CORPORATION OFFICERS ASSOCIATION Vs. STATE OF U P
November 19, 1994
U P STATE BRIDGE CORPORATION LTD Vs. UNION OF INDIA UOI
January 19, 1994
U P STATE ELECTRICITY BOARD Vs. BHAWANI PRASAD
April 11, 1994
U P STATE ELECTRICITY BOARD Vs. NOVA UDYOG LTD
October 24, 1994
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL II
September 19, 1994
U P STATE ELECTRICITY BOARD Vs. STATE OF U P
September 8, 1994
U P STATE ELECTRICITY BOARD Vs. IIAM CHAND
October 7, 1994
U P STATE ELECTRICITY BOARD LUCKNOW Vs. OM METALS AND MINERALS PVT LTD
May 20, 1994
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. CHAND RATTAN NEWAR
November 17, 1994
U P STATE ROAD TRANS CORPN Vs. ARUNIMA MATHUR
August 24, 1994
U P STATE ROAD TRANSPORT CORPN Vs. AVIRAL KUMAR MISHRA
August 21, 1994
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
August 31, 1994
U P STATE ROAD TRANSPORT CORPORATION Vs. NARESH PAL SINGH
November 18, 1994
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
October 17, 1994
U P STATE ROAD TRANSPORT CORPORATION KANPUR Vs. SARFARAZ HUSSEIN
December 20, 1994
U P STATE SUGAR CORPORATION KARMCHARI ASSOCIATION Vs. STATE OF U P
December 9, 1994
U P STATE SUGAR CORPORATION LTD Vs. LABOUR COURT
May 20, 1994
U S UPADHYAYA Vs. STATE OF U P
December 13, 1994
U.P. STATE BRASSWARE CORPORATION LTD. Vs. MANWAR SINGH KATHAIT AND OTHERS
March 9, 1994
U.P. STATE ELECTRICITY BOARD Vs. M/S. SERSOLE CHEMICALS LTD.
April 25, 1994
U.P. STATE ROAD TRANSPORT CORPORATION Vs. AVIRAL KUMAR MISHRA
August 19, 1994
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER, REGIONAL OFFICE, BAREILLY Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL (A.D.J. VII), BAREILLY
August 31, 1994
U.P. SUNNI CENTRAL BOARD OF WAQFS Vs. MOHAMMAD NIZAMUDDIN KHAN AND OTHERS
April 11, 1994
UDAI Vs. SHRI RAM
April 23, 1994
UDAI BHAN SINGH Vs. DIVISIONAL SECURITY COMMISSIONER, N.E. RLY. AND ANR.
July 20, 1994
UDAIBHAN SINGH AND ANOTHER Vs. DY. DIRECTOR OF EDUCATION, GORAKHPUR AND OTHERS
July 11, 1994
UDAT SINGH Vs. STATE OF U P
December 1, 1994
UGRA SEN SINGH Vs. STATE OF U P
January 21, 1994
UMA SHANKER SINGH AND OTHERS Vs. THE CHAIRMAN, PUBLIC SERVICE COMMISSION, U.P. AND ANOTHER
April 25, 1994
UMAKANT YADAV Vs. SUPERINTENDENT OF DISTRICT JAIL
October 5, 1994
UMENDRAM SAHU Vs. SECRETARY EXAMINATION COMMITTEE SECRETARY TECHNICAL EDUCATION BOARD SEC 1 U P LUCKNOW
April 12, 1994
UMESH CHANDRA MISHRA Vs. UNION OF INDIA AND OTHERS
July 29, 1994
UMESH CHANDRA SRIVASTAVA Vs. DISTRICT MAGISTRATE GORAKHPUR
February 14, 1994
UMESH INDUSTRIES Vs. IX ADDITIONAL DISTRICT JUDGE GHAZIABAD
May 16, 1994
UNION OF INDIA Vs. PREETAM SINGH
October 19, 1994
UNION OF INDIA Vs. NITYANAND SINHA
September 22, 1994
UNION OF INDIA Vs. JOGINDER SINGH BHASIN
July 6, 1994
UNION OF INDIA Vs. M/S. AUDHYOGIC GASES PTD. LTD. AND ANOTHER
October 21, 1994
UNION OF INDIA AND ANR. Vs. CIVIL JUDGE AND ORS.
October 24, 1994
UNION OF INDIA AND ORS. Vs. M/S. DHAL CONSTRUCTION COMPANY
October 25, 1994
UNION OF INDIA NORTH EASTERN RAILWAY Vs. OM CONSTRUCTION AND SUPPLY COMPANY
April 13, 1994
UNITED INDIA INSURANCE CO LTD Vs. PERITOSH PANT
March 5, 1994
UNITED INDIA INSURANCE CO LTD Vs. BRIJESH KUMAR JAIN
October 21, 1994
UNITED INDIA INSURANCE CO LTD Vs. KAMLESH SINGH
November 24, 1994
UNITED INDIA INSURANCE COMPANY LTD Vs. GULAICHI DEVI
October 24, 1994
UNITED INDIA INSURANCE COMPANY LTD Vs. SARITA RANI DHAKA
November 7, 1994
URMILA Vs. STATE OF UTTAR PRADESH
March 18, 1994
USHA DEVI Vs. STATE OF U P
October 26, 1994
UZAIR ALIAS MAHMOOD Vs. STATE OF U P
July 15, 1994
V K BANERJEE Vs. STATE OF U P
November 10, 1994
V K C PHILIP Vs. DISTRICT JUDGE DEHRADUN
March 23, 1994
V K TIWARI Vs. STATE OF U P
November 23, 1994
V S R STEEL WORTH Vs. STATE OF U P
August 30, 1994
V.B. SINGH Vs. STATE OF U.P.
January 25, 1994
VADENA RAM Vs. PASHUPATI NATH MAHANT
December 7, 1994
VAKIL AHMAD Vs. AQILA KHATOON
February 11, 1994
VAKIL CHAND JAIN Vs. CENTRAL BANK OF INDIA
July 12, 1994
VARANASI AUTO SALES PRIVATE LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 5, 1994
VARSHNEY GENERAL SALES Vs. STATE OF U P
November 2, 1994
VED PRAKASH Vs. CHAMAN SINGH
November 7, 1994
VED PRAKASH SAGAR AND OTHERS Vs. U.P. FINANCIAL CORPORATION AND ANOTHER
July 14, 1994
VEERAWATI Vs. STATE
April 21, 1994
VEERENDRA SINGH Vs. SUPERINTENDENT DISTRICT JAIL FAIZABAD
November 11, 1994
VIDYA DEVI Vs. BOARD OF REVENUE ALLD
December 6, 1994
VIDYA SAGAR RAI Vs. STATE OF U.P
April 5, 1994
VIDYAWATI Vs. STATE OF U P
December 13, 1994
VIJAI KUMAR SHYAM LAL Vs. STATE OF U P
April 19, 1994
VIJAI KUMAR SRIVASTAVA Vs. AVINASH CHANDRA
April 7, 1994
VIJAIPAL Vs. SMT. AMRITA DEVI
January 22, 1994
VIJAY Vs. LAKHMI CHAND JAIN
July 5, 1994
VIJAY KUMAR MALVIYA Vs. STATE OF U P
April 9, 1994
VIJAY KUMAR SHARMA Vs. APPROPRIATE AUTHORITY
September 20, 1994
VIJAYA KUMAR MALVIYA Vs. THE STATE OF U.P. AND OTHERS
May 9, 1994
VIJENDRAPAL Vs. SHER SINGH
February 19, 1994
VIKRAM Vs. STATE OF U P
February 11, 1994
VIKRAM RAITANI Vs. SMT. SANGEETA RAITANI ALIAS POONAM
September 9, 1994
VIKRAMA Vs. STATE OF U.P. AND OTHERS
August 18, 1994
VINDHYACHAL Vs. STATE OF U P
January 21, 1994
VINOD KHANNA Vs. UNION OF INDIA
November 14, 1994
VINOD KUMAR Vs. STATE
July 14, 1994
VINOD KUMAR Vs. CHIEF MEDICAL OFFICER BANDA
March 16, 1994
VINOD KUMAR SINGH Vs. ALLAHABAD UNIVERSITY
April 22, 1994
VINOD RAJ SARAN DEBEY ALIAS SETH Vs. STATE OF UTTAR PRADESH
April 23, 1994
VIRENDRA KUMAR Vs. STATE OF U.P. AND OTHERS
September 7, 1994
VIRENDRA SINGH Vs. SUPERINTENDENT DISTT JAIL FAIZABAD
September 12, 1994
VIRENDRA SINGH Vs. STATE OF U P
July 27, 1994
VISHAL RAJ Vs. STATE OF U P
August 4, 1994
VIVEKA NAND TEWARI Vs. PRADEEP KUMAR AGRAWAL AND OTHERS
August 4, 1994
WAHAJUDDIN KHAN Vs. U P STATE ELECTRICITY BOARD
February 2, 1994
WAHID ALI ANSARI Vs. AKHLAQ AHMAD
September 27, 1994
YADUBIR SINGH Vs. STATE OF U.P. AND OTHERS
October 5, 1994
YAMIN AND OTHERS Vs. STATE OF U.P.
August 4, 1994
YASMEEN MEGHA MATHUR Vs. RAMESH CHANDRA MATHUR
January 18, 1994
YASWANT KUMAR Vs. STATE OF UTTAR PRADESH
January 19, 1994
YESH PAL SINGH RAGHAV, ADVOCATE Vs. STATE OF U.P. OTHERS
June 20, 1994
YOGENDRA KUMAR Vs. STATE OF U P
February 2, 1994
YOGENDRA NATH AND OTHERS Vs. STATE OF U.P.
August 31, 1994
YOGENDRA NATH SINGH Vs. D I O S JAUNPUR
November 14, 1994
YOGENDRA PAL SINGH Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
September 23, 1994
YOGESH ALIAS GANJA ALIAS MENTAL Vs. STATE OF U.P. AND OTHERS
October 6, 1994
YOGESH KUMAR MISRA Vs. UNION OF INDIA
January 11, 1994
ZAHID ALI Vs. KESHARI
October 11, 1994
ZAHID ALI Vs. SMT KESHARI
November 10, 1994