Case Index

Title
Date
(M/S) APURVA CONTAINERS PVT. LTD Vs. THE ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDABAD
December 2, 1994
(M/S.) PADMATEX ENGINEERING LTD Vs. DY. COMMISSIONER OF INCOME-TAX (ACQUISITION) RANGES I AND II, AHMEDABAD
December 2, 1994
(SHRI)NARAYAN OIL MILLS Vs. THE GOVERNMENT OF GUJARAT
December 30, 1994
A M PATEL Vs. STATE OF GUJARAT
May 6, 1994
A P RAVANI AND ORIENTAL FIRE AND GENERAL INSURANCE Vs. JYOTSNA NARESHKUMAR SHAH
December 23, 1994
ADARSH CHEMICALS AND FERTILIZERS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
July 14, 1994
AGRICULTURAL PRODUCE MARKET COMMITTEE GONDAL Vs. GONDAL MUNICIPALITY
April 8, 1994
AHER LAKHMAN BHURA Vs. STATE OF GUJARAT
October 19, 1994
AHMEDABAD MANUFACTURING CALICO PRINTING COMPANY LIMITED KALOL Vs. STATE OF GUJARAT
December 22, 1994
AJIT D PADIWAL Vs. UNION OF INDIA
November 28, 1994
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. STATE OF GUJARAT
May 4, 1994
ALKAPURI INVESTMENT PRIVATE LIMITED Vs. COMMR OF SURTAX INCOME TAX
January 19, 1994
ALKESH SUBODHCHANDRA SHAH Vs. STATE OF GUJARAT
May 4, 1994
ALL GUJARAT FEDERATION OF TAX CONSULTANT Vs. CENTRAL BOARD OF DIRECT TAXES
July 14, 1994
AMARABHAI ALIAS AMARSINGH VERCHAN VASAVA Vs. STATE OF GUJARAT
June 24, 1994
AMBALAL RATNABHAI Vs. GOVERNMENT OF INDIA
October 21, 1994
AMBALAL SARABHAI D TRUST Vs. COMMISSIONER OF INCOME TAX
October 11, 1994
AMBICA MILLS LIMITED Vs. COMMISSIONER SURTAX
January 13, 1994
AMRELI MUNICIPALITY Vs. INSPECTING OFFICER COURT FEES BHAVNAGAR
July 27, 1994
AMRUTBHAI RAMABHAI VAGRI Vs. COMMISSIONER OF POLICE, AHMEDABAD CITY & OTHERS
June 22, 1994
AMRUTRAO TATYAJI KADAM Vs. SHARADBHAI CHIMANRAO FANASE
September 5, 1994
ANADI MUKTA SADGURU MUKTAJIVANDASJI SWAMINARAYAN TRUST Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
November 14, 1994
ANANT MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 4, 1994
ANILBHAI GOPALDAS PARIKH Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR U L C
May 4, 1994
ANISHBHAI ISHABHAI PATEL Vs. STATE OF GUJARAT
January 28, 1994
ANITABEN WD O NALINKUMAR MANUBHAI SHAH Vs. ABDULHAKIM ALLARKHAN SHAIKH
March 19, 1994
ANKLESHWAR INDUSTRIAL ASSOCIATION Vs. UNION OF INDIA
November 30, 1994
ANUP ENGINEERING LIMITED Vs. COMMR OF SURTAX INCOME TAX
January 25, 1994
ANUPAM REKADI CABIN ASSOCIATION Vs. JAMNAGAR MUNICIPAL CORPORATION
December 15, 1994
ANVARHUSSEIN ABDULKARIM KURESHI Vs. REGISTRAR HIGH COURT OF GUJARAT
March 30, 1994
ARABIAN EXPRESS LINE LIMITED OF UNITED KINGDOM Vs. UNION OF INDIA
April 6, 1994
AREFABANU MAJIDKHAN PATHAN Vs. MOHAMMAD HANIF HUSSAINMIYA SHAIKH
March 30, 1994
ARJANJI MOTIJI PAGI Vs. CONSERVATOR OF FOREST
July 7, 1994
ARVINDKUMAR Vs. STATE OF GUJARAT
December 17, 1994
ARVINDKUMAR TRIKAMLAL RAVAL Vs. RATILAL HEMAJI
May 2, 1994
ASHUTOSH SARKARI KARMACHARI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
October 20, 1994
ASHVINKUMAR JAYANTILAL SHAH Vs. HARICHAND KEDARNATH KHANNA
June 22, 1994
ASIAN AGRICO INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 22, 1994
ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE KANDLA Vs. WONG AH BOO
December 26, 1994
ASSOCIATED CHEMICALS AND INTERMEDIATES LTD. Vs. ABC
December 19, 1994
ATMARAM J HATHIWALA Vs. SARUP S ITO
June 30, 1994
ATUL PRODUCT LIMITED Vs. STATE OF GUJARAT
October 25, 1994
B H PAREKH Vs. DEPUTY COLLECTOR
January 27, 1994
BACHUBHAI ISMAILBHAI Vs. ISMAIL HAJI IBRAHIMBHAI MALEK
July 15, 1994
BACHUBHAI MAFATBHAI SUTHAR Vs. STATE OF GUJARAT
February 15, 1994
BACHUBHAI RAMKRISHNA TRIVEDI Vs. STATE OF GUJARAT
September 26, 1994
BAI BACHIBEN VELABHAI Vs. STATE OF GUJARAT
April 6, 1994
BAI SAKARBAI DEVRAJ Vs. IBRAHIM ABDUL GANIBHAI PANKHIDA
May 6, 1994
BANNETT COLLEMAN AND COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
April 28, 1994
BHAGUBHAI SHIVABHAI PRAJAPATI Vs. COMMISSIONER FOOD AND DRUGS CONTROL
August 10, 1994
BHAGWANBHAI RUPSINH GOR Vs. STATE OF GUJARAT
November 22, 1994
BHARAT SURYODAYA MILLS Vs. COMMISSIONER OF INCOME TAX
March 4, 1994
BHARAT VIJAY MILLS LIMITED Vs. UNION OF INDIA
December 21, 1994
BHASKARBHAI RAMCHANDRA PATEL Vs. (THE) STATE OF GUJARAT
February 14, 1994
BHAVAN BHARATKUMAR VAISHNAV Vs. STATE OF GUJARAT
July 21, 1994
BHAVNATH GROUP GRAM PANCHAYAT Vs. STATE OF GUJARAT
November 14, 1994
BHIKHABHAI HARMANBHAI PATEL Vs. STATE OF GUJARAT
July 13, 1994
BHIL RATANSINH VAJESINH SINCE DECD Vs. STATE OF GUJARAT
January 10, 1994
BHULABHAI R. PATEL Vs. UNION OF INDIA
November 28, 1994
BIPINBHAI VADILAL FAMILY TRUST NO 1 Vs. COMMISSIONER OF INCOME TAX
January 24, 1994
CENTRAL BANK OF INDIA Vs. RECOVERY MAMLATDAR
April 13, 1994
CHANDBHAI MOHMADBHAI SEPAI Vs. STATE OF GUJARAT
December 9, 1994
CHANDRAMATI D THAKORE Vs. JAYANTILAL D JANI
March 16, 1994
CHANDUBHAI MOTIBHAI PATEL Vs. DEPUTY CONSERVATOR OF FOREST RAJPIPLA EAST
November 29, 1994
CHARITY COMMISSIONER GUJARAT Vs. NAGARBHAI MADHAVDAS
April 30, 1994
CHELABHAI KARSANBHAI Vs. STATE OF GUJARAT
September 6, 1994
CHELARAM PARASHWANI F O SAJANDAS CHELARAM PARASHWANI Vs. STATE OF GUJARAT
July 11, 1994
CHIEF CONTROLLING REVENUE AUTHORITY Vs. VISHAL MALLEABLES LIMITED ANKLESHWAR
July 12, 1994
CIVIL ASBESTOS Vs. STATE OF GUJARAT
October 19, 1994
COMMISSIONER OF HIGHER EDUCATION Vs. PRAJAPATI AMRUTBHAI SOMABHAI
September 30, 1994
COMMISSIONER OF INCOME TAX Vs. MINALBEN S PARIKH
October 17, 1994
COMMISSIONER OF INCOME TAX Vs. ADARSH CO OPERATIVE HOUSING SOCIETY LIMITED
October 26, 1994
COMMISSIONER OF INCOME TAX Vs. PURE BEVERAGES LIMITED
October 28, 1994
COMMISSIONER OF INCOME TAX Vs. ASHWINKUMAR GORDHANBHAI AND BROS PRIVATE LIMITED
September 6, 1994
COMMISSIONER OF INCOME TAX Vs. NAVNITLAL POCHALAL
September 7, 1994
COMMISSIONER OF INCOME TAX Vs. LEENA SARABHAI N CH
March 1, 1994
COMMISSIONER OF INCOME TAX Vs. CHANDULAL VENICHAND
January 29, 1994
COMMISSIONER OF INCOME TAX Vs. THYRISTORS CONTROLS PRIVATE LIMITED
February 4, 1994
COMMISSIONER OF INCOME TAX Vs. TANVI SAJNI FAMILY TRUST
February 4, 1994
COMMISSIONER OF INCOME TAX Vs. SARABHAI AND SONS
February 7, 1994
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED
February 7, 1994
COMMISSIONER OF INCOME TAX Vs. LAXMIDEVI C D R
February 23, 1994
COMMISSIONER OF POLICE AHMEDABAD CITY Vs. SANTOSH VASANT MALI
November 24, 1994
COMMISSIONER OF SURTAX Vs. AMBICA MILLS LTD
January 21, 1994
COMMISSIONER OF SURTAX Vs. ATUL PRODUCTS LIMITED
January 17, 1994
COMMISSIONER OF WEALTH TAX Vs. PARSHOTTAMDAS M DHAMANWALA HUF
February 21, 1994
COMMISSIONER OF WEALTH TAX Vs. MAHESHKUMAR R PATEL
September 2, 1994
COMMISSIONER OF WEALTH TAX Vs. RUSI P CONTRACTOR
October 18, 1994
COMMISSIONER SURAT MUNICIPAL CORPORATION Vs. LAXMI VISHNU SILK MILLS
October 12, 1994
COMMISSIONER SURTAX INCOME TAX Vs. ATUL PRODUCTS LIMITED
February 21, 1994
CONSUMER EDUCATION AND RESEARCH CENTRE Vs. GUJARAT ELECTRICITY BOARD
January 21, 1994
CONSUMER EDUCATION AND RESEARCH CENTRE, AHMEDABAD, AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
January 31, 1994
CST CIT Vs. SUHRID GEIGY LIMITED
January 18, 1994
DADA SILK MILLS Vs. INDIAN OVERSEAS BANK AND BANKING COMPANY SURAT
July 20, 1994
DAHYABHAI CHHAGANBHAI PATEL Vs. STATE OF GUJARAT
July 25, 1994
DAHYABHAI KALUBHAI SOLANKI Vs. KASHIRAM TEXTILES MILLS PVT LIMITED
April 29, 1994
DAHYABHAI RANABHAI VAGHELA Vs. BLOOM DEKOR LIMITED
April 27, 1994
DALVADI LALJIBHAI GATORBHAI Vs. STATE OF GUJARAT
February 28, 1994
DAMJI BHUTA Vs. GOBAR BHURA OF DLORAJI
January 24, 1994
DEEPAK KASHINATH BAPAT Vs. MUKUND R PATVARDHAN
August 24, 1994
DESAI MAFATLAL RAJMALBHAI Vs. COLLECTOR BANASKANTHA
September 6, 1994
DHIRAJBEN HARIPRASAD HEIR OF LATE HARIPRASAD JORAVARSINH Vs. HARSHADRAI CHIMANLAL THAKKAR
April 25, 1994
DHRUVMAN V MEHTA Vs. GUJARAT UNIVERSITY
September 5, 1994
DILAVARSINH KHODUBHA Vs. STATE OF GUJARAT
August 19, 1994
DILAVARSINH KHODUBHA JADEJA Vs. STATE OF GUJARAT
April 28, 1994
DILIP R PATEL Vs. J K SYNTHETICS LIMITED
March 30, 1994
DILIPSINH MOHANSINH Vs. S J MUNSHA
June 3, 1994
DILIPSINH MOHANSINH Vs. S. J. MANSHA AND OTHERS
May 3, 1994
DIVALIBEN Vs. MAVJIBHAI VASANJIBHAI AHIR
August 25, 1994
DUDABAHAI ALIAS DADUBHAI KARSANDAS PATEL, AND OTHERS Vs. SULOCHANABEN GOPALDAS KOTHARI
February 1, 1994
DUDABHAI ALIAS DUDUBHAI KARSANDAS PATEL Vs. SULOCHANABEN GOPALDAS KOTHARI
February 21, 1994
DUNCANS AGRO INDUSTRIES LIMITED Vs. SOMABHAI TEA PROCESSORS PRIVATE LIMITED
April 8, 1994
ELECHEM METALLURGY A PARTNERSHIP FIRM Vs. STATE OF GUJARAT
October 24, 1994
EX SUBEDAR BHUPATSINGH NANUBHA JETHWA Vs. PRESIDENT SUMAR SPORT CLUB JAMNAGAR
December 9, 1994
EXECUTIVE ENGINEER CAPITAL PROJECT GANDHINAGAR Vs. PATEL VITTHALBHAI
September 14, 1994
G C GOSWAMI Vs. STATE OF GUJARAT
January 17, 1994
GANDEVI TALUKA KHEDUT SAHAKARI SANGH LIMITED Vs. COMMISSIONER OF INCOME TAX
January 21, 1994
GANPATI SALT WORKS Vs. STATE OF GUJARAT
March 21, 1994
GARDEN SILK MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 5, 1994
GARDEN SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
June 29, 1994
GARDEN SILK WEAVING FACTORY Vs. COMMISISONER OF INCOME TAX CENTRAL CIRCLE AHMEDABAD
June 27, 1994
GAURIBHAI SOMABHAI AMIN Vs. STATE OF GUJARAT
April 21, 1994
GHUNSHABHAI GOVINDBHAI PANCHOLI Vs. STATE OF GUJARAT
September 26, 1994
GIRDHARLAL BHOTHABHAI Vs. DAMUMAL BHOJUMAL
May 6, 1994
GIRIJA BRIJ MOHAN SOOD Vs. UNION OF INDIA
July 14, 1994
GOR KOMALBEN GAJENDRAKUMAR Vs. DISTRICT PRIMARY EDUCATION OFFICER DISTRICT PANCHAYAT SABARKANTHA
September 21, 1994
GORDHANBHAI TRIBHOVANDAS PATEL Vs. CHHITUBHAI TRIBHOVANBHAI PATEL
July 27, 1994
GOVERNMENT CENTRAL PRESS EMPLOYEES UNION AND ORS. Vs. STATE OF GUJARAT AND ORS.
April 27, 1994
GOVINDBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
June 23, 1994
GUJ-CHEM DISTILLERIES INDIA LIMITED Vs. STATE OF GUJARAT
August 8, 1994
GUJARAT ASBESTOS Vs. STATE OF GUJARAT
October 19, 1994
GUJARAT BOTTLING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
August 1, 1994
GUJARAT CARBON LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
December 1, 1994
GUJARAT ELECTRICITY BOARD VADODARA Vs. MOLJIBHAI LALABHAI CHUDASAMA
April 6, 1994
GUJARAT HOMOEOPATHIC SOCIETY Vs. STATE OF GUJARAT
February 3, 1994
GUJARAT KAMDAR SAHAKARI MANDAL AND OTHERS Vs. RAMAKRISHNA MILLS LTD.
April 7, 1994
GUJARAT KAMDAR SAHKARI MANDLI LIMITED Vs. AHMEDABAD SHREE RAMKRISHNA MILLS COMPANY LIMITED
March 31, 1994
GUJARAT MACHINERY MFG LIMITED Vs. COMMISSIONER OF INCOME TAX
February 24, 1994
GUJARAT PUBLIC SERVICE COMMISSION Vs. SONGAR BALDEVSINH S
February 22, 1994
GUJARAT STATE BAKERS FEDERATION Vs. STATE OF GUJARAT
July 1, 1994
GUJARAT STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. V H PAREKH
December 17, 1994
GUJARAT STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. V H PAREKH
September 17, 1994
GUJARAT STATE FERTILIZERS COMPANY LIMITED Vs. ASSOCIATION OF OFFICER GSFC FERTILIZERNAGAR
February 2, 1994
GUJARAT STATE FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
October 7, 1994
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DINESHBHAI MANIBHAI PANCHAL
December 2, 1994
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SONABAI JETURBHAI alias FAIBABEN KHATABHAI
February 8, 1994
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMISHKUMAR VINODHHAI
March 24, 1994
GUJARAT STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. SHRI NARENDRA LABHSHANKER JOSHI AND OTHERS
February 16, 1994
GUJARAT STATE TEXTILE CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
June 30, 1994
GUJARAT TRACTOR CORPORATION LIMITED Vs. UNION OF INDIA
October 27, 1994
GUJARAT VIDYA SABHA Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
October 19, 1994
GUJARAT WORKING CLASS UNION BHARUCH Vs. STATE OF GUJARAT
April 13, 1994
GULABRAO KESHAVRAO PATIL Vs. STATE OF GUJARAT
December 12, 1994
GULAMKADAR MOHMADBHAI LAKDAWALA Vs. JAYANTILAL VASTUPAL CHOKSI
June 20, 1994
GUNVANT @ GUNIO ATMARAM NAT Vs. COMMISSIONER OF POLICE, AHMEDABAD CITY, AHMEDABAD
April 8, 1994
H K MAKWANA Vs. STATE OF GUJARAT
April 8, 1994
H V BUCH Vs. STATE OF GUJARAT
February 25, 1994
HARENDRA H PAREKH Vs. SUPERINTENDENT OF DISTRICT JAIL SURAT
August 12, 1994
HARSHADRAI P DAVE Vs. SUB REGISTRAR RAJKOT
July 25, 1994
HASMUKH D PRAJAPATI Vs. STATE OF GUJARAT
May 5, 1994
HASMUKHLAL V SHAH Vs. BANK OF INDIA
August 10, 1994
HASMUKHRAI K THAKAR Vs. STATE BANK OF INDIA
September 5, 1994
HEIRS OF DECEASED MULJIBHAI Vs. STATE
February 2, 1994
HEIRS OF DECEASED MUMAN JIVANBHAI JETHABHAI Vs. MUMAN SARIFBHAI JIVABHAI
September 20, 1994
HIRABEN MOHANBHAI PATEL Vs. HINDOCHA ENGINEERING CO
February 2, 1994
HIREABEN HARIBHAI PATEL Vs. STATE OF GUJARAT
January 18, 1994
HOTCHAND PARMANAND MOTIRAMANI Vs. STATE OF GUJARAT
October 12, 1994
HOTEL APPOLO Vs. RASHTRAPAL P S ITO
December 2, 1994
HOTEL NATRAJ Vs. STATE OF GUJARAT
December 7, 1994
IBRAHIM MOHIT DAMANWALA Vs. STATE OF GUJARAT
February 18, 1994
IBRAHIM OSMAN JASRAYA Vs. ADDL CHIEF SECRETARY GOVT OF GUJARAT HOME DEPT
March 17, 1994
IDEAL SHEET METAL STAMPINGS AND PRESSING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CST
March 4, 1994
INIYATBHAI ABDULBHAI VOHRA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
March 1, 1994
IQBAL ALIAS IBU RASULMIYA KAGDI Vs. POLICE COMMISSIONER AHMEDABAD
December 5, 1994
ISHVERBHAI MADHUBHAI Vs. RANJITBHAI FULABHAI
July 11, 1994
J A KAZI Vs. DISTRICT REGISTRAR
October 3, 1994
J J CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 28, 1994
J K RAWAL Vs. DENA BANK PALANPUR
August 9, 1994
J S PATHAN Vs. GUJARAT AGRICULTURAL UNIVERSITY
December 1, 1994
J V GANATRA Vs. RAMESHCHANDRA NATHALAL MACHCHHAR
April 29, 1994
JAGDISHCHANDRA J BUMIA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
January 25, 1994
JAGSINGH B RAJPUT Vs. STATE OF GUJARAT
October 24, 1994
JAIN MERCHANTS CO OPERATIVE HOUSING SOCIETY LIMITED Vs. H U F OF MANUBHAI KALYANBHAI SHAH
August 1, 1994
JAMNAGAR MUNICIPAL CORPORATION Vs. SHATRUSHALYASINHJI DIGVIJAYSINHJI JADEJA
March 19, 1994
JAMNAGAR MUNICIPAL CORPORATION Vs. VIJAY AND COMPANY
April 15, 1994
JASWANTSINH LAXMANSINH CHAUHAN Vs. DEESA MUNICIPALITY
June 27, 1994
JAVERBEN WD O LATE GULABCHAND NANJI PRAJAPATI Vs. JAHIDMIYA SAIYADMIYA SAIYAD
September 14, 1994
JAY LAMINART LIMITED Vs. STATE OF GUJARAT
October 21, 1994
JAYABEN JIVRAJBHAI Vs. KARSANBHAI K RATHOD
April 8, 1994
JAYAGAURI GOKALDAS HEIRS AND LRS OF GOKALDAS Vs. STATE OF GUJARAT
March 29, 1994
JAYANTILAL AMBALAL PARMAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
January 1, 1994
JAYANTILAL AMBALAL PARMAR Vs. THE GUJARAT STATE ROAD TRANSPORT CORPORATION AND ANOTHER
September 1, 1994
JAYANTILAL BACHUBHAI VADIWALA Vs. COMPETENT AUTHORITY U L C SURAT
February 10, 1994
JAYANTILAL HANSRAJ SHAH Vs. HEMKUNVERBEN DOLATRAI DAVE
April 6, 1994
JAYANTILAL KASALCHAND SHAH Vs. STATE OF GUJARAT
March 24, 1994
JAYANTILAL KESHAVLAL DORIWALA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 17, 1994
JAYANTKUMAR MOTICHAND DOSHI Vs. UNION OF INDIA
February 23, 1994
JETPUR NAGAR PALIKA Vs. EXECUTIVE ENGINEER AND ANOTHER
August 31, 1994
JIVIBEN MOTIBHAI PATEL Vs. EXECUTIVE ENGINEER C AND M GUJARAT ELECTRICITY BOARD BARODA
September 15, 1994
JOGSINGH BHANVARSINGH RAJPUT Vs. STATE OF GUJARAT
October 21, 1994
K C PATEL Vs. STATE OF GUJARAT
February 21, 1994
K D PANDYA Vs. STATE OF GUJARAT
January 25, 1994
K M VASANTHA Vs. CHIEF SECRETARY OF GOVERNMENT OF GUJARAT
July 4, 1994
K R DESAI ASSISTANT JUDGE Vs. HIGH COURT OF GUJARAT
September 5, 1994
K V PATEL AND CO Vs. COMMISSIONER OF INCOME TAX
February 9, 1994
KALABEN DASHRATHLAL KAVI Vs. STATE OF GUJARAT
March 18, 1994
KALIDAS CHHAGANLAL RANA Vs. BABALDAS BAPUBHAI RANA AND ANR
December 25, 1994
KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 11, 1994
KALPANABEN BHASKARBHAI PATEL Vs. STATE OF GUJARAT
December 13, 1994
KALPANABEN M SHAH Vs. NAVINCHANDRA JEEVANLAL ACHARYA
August 17, 1994
KANAIYALAL MANEKLAL SHETH Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR CEILING
February 23, 1994
KANCHANBHAI JHAVERBHAI DESAI Vs. STATE OF GUJARAT
November 30, 1994
KANCHANBHAI MANGALDAS Vs. MADAN GOPAL RAJARAM SHUKAL
October 20, 1994
KANJIBHAI HARJIBHAI RABARI Vs. STATE OF GUJARAT
April 7, 1994
KANTILA R SHAH Vs. CENTRAL BANK OF INDIA
December 26, 1994
KANTILAL FARASRAM Vs. MAGANLAL NANUBHAI
December 14, 1994
KANUJI MANAJI THAKOR Vs. STATE OF GUJARAT AND ORS.
July 26, 1994
KANUJI MANUJI THAKORE Vs. STATE OF GUJARAT
June 26, 1994
KARSAN HARI ZALAVADIA Vs. MOTI MONPARU SWAMINARAYAN TRUST
July 26, 1994
KASAMBHAI HOTHIBHAI CHANIA Vs. GENERAL MANAGER GUJARAT STATE ROAD TRANSPORT CORPORATION
August 19, 1994
KASHIRAM TEXTILE MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 23, 1994
KAUSHIKLAL NANALAL PARIKH Vs. MAFATLAL INDUSTRIES LIMITED
April 11, 1994
KESHAVLAL BECHARBHAI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
December 21, 1994
KESHAVLAL DURLABHSINHBHAIS FIRM Vs. JALARAM PULSE MILLS
July 27, 1994
KHARAD VALLABH SAVAJI Vs. STATE OF GUJARAT
December 3, 1994
KHETIWADI UTPADHAN BAZAR SAMITI Vs. NITINKUMAR MAGANLAL KALARIA
December 15, 1994
KHIMJIBHAI HARIBHAI BHARWAD Vs. STATE OF GUJARAT
March 16, 1994
KHOJA HABIB JAFAR Vs. ALIBHAI MAMAD MOMNA
April 30, 1994
KIRANKUMAR SHIVPRASAD DAVE Vs. STATE OF GUJARAT
September 13, 1994
KIRIT SOMESHWAR SEVAK Vs. BANSIDHAR JAYSHANKER PATHAK
October 27, 1994
KIRITKUMAR RAMRAI JANI [DR.] Vs. GANGARAM GOPALBHAI
April 30, 1994
KIRTIBEN B AMIN Vs. MAFATLAL APPARELS
November 28, 1994
KISHANLAL SHOHANLAL TAPARIA Vs. SHANKERBHAI REVABHAI PATEL
September 21, 1994
KOLI JERAM VASRAM Vs. JADEJA SHIVUBHA DIPSINHJI
September 15, 1994
KOLI KABABHAI UKABHAI Vs. STATE OF GUJARAT
September 12, 1994
KOTHARI OIL PRODUCTS COMPANY Vs. STATE OF GUJARAT
October 12, 1994
KUNVERJI LALIT PARMAR Vs. C M LENYA
January 28, 1994
L M PATEL Vs. BARODA MUNICIPAL CORPORATION
December 21, 1994
LALJIBHAI K SONI Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
September 21, 1994
LALJIBHAI KALABHAI NINAMA Vs. STATE OF GUJARAT
March 4, 1994
LATABEN RAMCHANDRA UTTEKAR Vs. COMMISSIONER OF POLICE SURAT CITY
August 9, 1994
LAXMANSINGH BHAIJIBHAI RATHOD Vs. STATE OF GUJARAT
December 29, 1994
LAXMI CHARAN CO OPERATIVE HOUSING SOCIETY Vs. APPROPRIATE AUTHORITY
March 3, 1994
LAXMIBEHN HEMDAS PATEL Vs. S B ROHTAGI
June 28, 1994
LAXMIBEN HEMDAS PATEL Vs. ROHTAGI S B ITO
June 28, 1994
LILY SHAVAK DOCTOR Vs. UNION OF INDIA
May 4, 1994
M D NAYAK Vs. HIRA RICE MILL
December 5, 1994
M P GANDHI Vs. BABBAR COLLECTOR RAJKOT
September 23, 1994
M V PATHAN Vs. STATE OF GUJARAT
February 24, 1994
M/S. KESHAVLAL DURLABHASINBHAIS FIRM AND ANOTHER Vs. SHRI JALARAM PULSE MILLS
July 27, 1994
MA DOSHI KANTILAL RATILAL Vs. STATE OF GUJARAT
July 20, 1994
MADAN MOHANLALJI NI HAVELI ALIAS MOTI HAVELI TRUST Vs. STATE OF GUJARAT
April 13, 1994
MAFATLAL INDUSTRIES LTD. Vs. STATE
November 14, 1994
MAGANBHAI PARSANGBHAI Vs. STATE OF GUJARAT
February 1, 1994
MAGANBHAI PRASANGBHAI Vs. STATE OF GUJARAT & ORS.
October 3, 1994
MAHAVIR EXPORTS Vs. UNION OF INDIA
December 1, 1994
MAHAVIR WEAVES PRIVATE LIMITED Vs. UNION OF INDIA
October 26, 1994
MAHECHCHHA CORPN Vs. BHAGWANDAS DAYARAM
February 28, 1994
MAHENDRAKUMAR PURSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
April 19, 1994
MAHERUNISHA AHEMADKHAN PATHAN WD O AHEMADKHAN SAHEBKHAN PATHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 18, 1994
MAHMAD HANIF SHAIKH IBRAHIM Vs. STATE OF GUJARAT
January 18, 1994
MAJOOR MAHAJAN SHARAFI SAHAKARI MANDLI LIMITED BHAVANAGAR Vs. MAHALAXMI MILL KAMDAR
September 30, 1994
MAJOR HOMI RUSTOMJI DARUWALA Vs. PEPSI SORABJI DOODHA
May 3, 1994
MAMAD ABBAS JASRAYA Vs. A C S GOVERNMENT OF GUJARAT
March 17, 1994
MANDOOBHAI DADOOBHAI Vs. STATE OF GUJARAT
August 10, 1994
MANEKLAL MULCHAND PATEL Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C AHMEDABAD
April 8, 1994
MANILAL NATHUBHAI Vs. KRISHNACHANDRA SAGAR DR ADDITIONAL CITY LAND TRABUNAL
December 21, 1994
MANJULABEN AMRUTLAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
April 8, 1994
MANS UKHBHAI LALLUBHAI PATEL Vs. STATE OF GUJARAT AND ANOTHER
April 7, 1994
MANSUKHLAL GORDHANDAS KANERIYA Vs. STATE OF GUJARAT
October 26, 1994
MANUBHAI AMBALAL PATEL Vs. CHANCHALBEN JETHABHAI PATEL
September 21, 1994
MANUBHAI AMBALAL PATEL Vs. CHANCHALBEN WD O JETHABHAI PATEL
September 12, 1994
MARU NAGJIBHAI SHANKERBHAI Vs. ESTATE MANAGER II GUJARAT HOUSING BOARD AHMEDABAD
November 21, 1994
MATUBEN SUNDARJI SEJPAL Vs. ANANTBHAI TEKCHAND
December 7, 1994
MAVJIBHAI MAGANBHAI PARMAR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
January 25, 1994
MEGHDOOT LAMINATE PRIVATE LIMITED Vs. UNION OF INDIA
December 9, 1994
MEHSANA MUNICIPALITY Vs. STATE OF GUJARAT
January 27, 1994
MINOR MANOJKUMAR SURESHCHANDRA SHARMA Vs. RAMBHAROSE MITHALAL
March 23, 1994
MODI BACHUBHAI SANKALCHAND Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
September 20, 1994
MOHAMED SHARIF RAMUJI JOJAWARWALA Vs. FARIDMOHMED MOHAMED SHARIF CHHIPA
December 20, 1994
MOHANLAL JETHABHAI SOLANKI Vs. SAMUAL DAUDBHAI
December 15, 1994
MOHD JAHANGIR PATHAN Vs. STATE OF GUJARAT
March 11, 1994
MOHMAD JAHANGIR PATHAN Vs. STATE OF GUJARAT
February 22, 1994
MOHMAD JAHANGIRKHAN PATHAN Vs. STATE OF GUJARAT
March 1, 1994
MORABIA NAGJI JECHAND OF RAPAR Vs. HATHI SHIVUBHA HAMIRJI OF MOKHA
September 7, 1994
MORVI MUNICIPALITY Vs. ARUNODAYA MILLS LIMITED
July 28, 1994
MOTI PANCHI NAGAR PANCHAYAT Vs. STATE OF GUJARAT
July 25, 1994
MOTIBHAI PARAGBHAI Vs. STATE OF GUJARAT
February 24, 1994
MOTISINH KESRISINH Vs. STATE OF GUJARAT
February 3, 1994
MUNICIPAL CORP. OF AHMEDABAD Vs. ORIENTAL FIRE & GIC LTD.
April 28, 1994
MUNICIPAL CORPORATION AHMEDABAD Vs. SURYAKANTBHAI MANIBHAI PATEL
October 5, 1994
MUNICIPAL CORPORATION OF AHMEDABAD Vs. MOTI APARTMENT OWNERS ASSOCIATION
October 28, 1994
MUNICIPAL CORPORATION OF AHMEDABAD Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
September 8, 1994
MUNICIPAL CORPORATION OF AHMEDABAD Vs. VOLTAS LIMITED
May 6, 1994
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. GUJARAT STATE EXPORT CORPORATION LIMITED
October 6, 1994
MUNICIPAL EMPLOYEES CONGRESS NON TECHNICAL UNION Vs. STATE OF GUJARAT
February 9, 1994
MUSA MAHAMMAD MALEK Vs. STATE OF GUJARAT
December 12, 1994
N C BHRAMBHATT Vs. STATE OF GUJARAT
September 20, 1994
N S SAXENA Vs. OIL AND NATURAL GAS COMMISSION
August 5, 1994
NABIPUR GRAM PANCHAYAT Vs. STATE
March 25, 1994
NAGRIK SAHKARI GRAHAK BHANDAR Vs. STATE OF GUJARAT
August 18, 1994
NANIBEN BECHARBHAI Vs. H K DAVE PRIVATE LIMITED
April 13, 1994
NARANBHAI AMTHALAL PANCHAL Vs. RAMCHANDRA SOMNATH PANCHAL
July 22, 1994
NARANBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
February 3, 1994
NARANBHAI RAMABHAI AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
October 5, 1994
NARANBHAI VELJIBHAI PATEL Vs. S.D. SHARMA AND ANOTHER
February 4, 1994
NARENDRA DHARMSHBHAI MAPARA Vs. CHIEF CONTROLLING REVENUE AUTHORITY
April 8, 1994
NARENDRABHAI MANISHANKER VYAS Vs. THE ADDITIONAL SPECIAL SECRETARY (APPEALS), URBAN LAND (CEALING & REGULATION) ACT AND ANOTHER
September 12, 1994
NARESH AMBALAL KHALAS Vs. MOHANLAL K KHALAS
October 3, 1994
NARMADAPRASAD SHIVPRASAD MISHRA Vs. AHMEDABAD MUNICIPAL CORPORATION
March 4, 1994
NARODA NAGAR PANCHAYAT KARMACHARI MANDAL Vs. KANUBHAI RATILAL PATEL
November 14, 1994
NATHABHAI BABABHAI PATEL Vs. NAYI SHANKERLAL JETHALAL
February 8, 1994
NATIONAL AMATEUR GYMKHANA JAMNAGAR Vs. PRAMODKUMAR ZHA DSP
August 30, 1994
NATUBHAI M SHAH Vs. CHAIRMAN CUM M D NATIONAL TEXTILES CORPORATION
September 26, 1994
NATVARBHAI NARANDAS PATEL Vs. STATE OF GUJARAT
September 14, 1994
NATVARLAL HIRALAL Vs. J JAMNADAS AND COMPANY
March 24, 1994
NAVIN FLUORINE INDUSTRIES Vs. KIRIT THOMAS RATHOD
November 22, 1994
NAVJIVAN UDYOG MANDIR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 3, 1994
NAYAK BRANCH MANAGER BOMBAY MERCANTILE CO OP BANK LIMITED Vs. RAHUL KANUBHAI AASHAR
April 30, 1994
NEW INDIA ASSURANCE COMPANY LIMITED AHMEDABAD Vs. MITHAKHAN DINAKHAN NOTIYAR
September 3, 1994
NITINKUMAR PRAMODBHAI PANDYA Vs. SPENTA COLOUR LAB PRIVATE LIMITED
October 17, 1994
O D BHATIA Vs. STATE OF GUJARAT
January 7, 1994
OFFICIAL LIQUIDATOR, SWASHRAYA BENEFIT PVT. LTD. Vs. B.H. TALATI
March 16, 1994
OFFICIAL LIQUIDATOR, SWASHRAYA BENEFIT PVT. LTD. Vs. B.H. TALATI
March 17, 1994
OM SHRI JIGAR ASSOCIATION Vs. UNION OF INDIA
May 5, 1994
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. JYOTSNA NARESHKUMAR SHAH
December 23, 1994
P E GINWALLA Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
February 8, 1994
P K AGARWAL Vs. J H SHAIKH
September 22, 1994
P M PARMAR Vs. AMBABEN HARGOVINDDAS
January 27, 1994
P P JETHVA CHIEF ENGINEER AND JOINT SECRETARY Vs. STATE OF GUJARAT
February 9, 1994
PADHIYAR JESINGBHAI HIRABHAI Vs. SHAIKH IBRAHIMBHAI NURBHAI
October 5, 1994
PAL GRAM PANCHAYAT COMMITTEE Vs. COLLECTOR SURAT
July 25, 1994
PANCHMAHALS DISTRICT PANCHAYAT Vs. INDRAJIT AMARSINH RAHOL
February 9, 1994
PANKAJ KANTILAL KHARWA Vs. COMMISSIONER OF POLICE SURAT
January 12, 1994
PARMANAND VADILAL VASANI Vs. STATE OF GUJARAT
January 25, 1994
PARMESHWAIBEN E GAJWANI Vs. STATE OF GUJARAT
December 20, 1994
PARSHOTTAM RANCHHODBHAI TADPADA Vs. SPECIAL LAND ACUISTION OFFICER KHEDA
March 19, 1994
PATEL CHHOTABHAI MADHAVBHAI Vs. STATE OF GUJARAT
December 5, 1994
PATEL COAL DEPOT Vs. DAKSHAYKUMAR DINESHKANT PATELS POWER OF ATTORNEY HOLDER AND RENT COLLECTOR DINESHKANT CHIMANLAL PATEL
May 3, 1994
PATEL FILTERS LIMITED Vs. MOHANLAL N SHAH
October 12, 1994
PATEL KANJIBHAI GOVINDBHAI Vs. STATE OF GUJARAT
September 28, 1994
PATEL LALLUBHAI RANCHHODBHAI Vs. SHANKARLAL KALABHAI
July 28, 1994
PATEL UMEDBHAI VITHALBHAI Vs. PANDIT CHANCHAIBEN JUGALRAI
April 7, 1994
PESTANJI JAMSHEDJI PATEL Vs. STATE OF GUJARAT
January 25, 1994
PETLAD BULAKHIDAS MILLS COMPANY LIMITED Vs. RAMABHAI BHIKHABHAI
April 19, 1994
PETROCHEMICALS OFFICER ASSOCIATION Vs. INDIAN PETROCHEMICALS CORPORATION LIMITED
September 19, 1994
POPAT MOHAN KOLI Vs. PATEL JASRAJ DHARAMSHI
August 3, 1994
PRAJAPATI KESHAVLAL AMRATLAL Vs. SHAILESH KUMAR KANAILAL SHARMA
April 21, 1994
PRAJAPATI MANUBHAI MULJIBHAI Vs. PRAJAPATI AMBALAL JETHABHAI
September 12, 1994
PRANLAL CHIMANLAL THAKORE Vs. UNION OF INDIA
July 19, 1994
PRASHANT MANVANTRAI SHAH Vs. STATE OF GUJARAT
August 19, 1994
PRAVIN P AGARWAL Vs. BOARD OF TRUSTEES
October 3, 1994
PRAVINKANT BALAKRISHNA THAKAR Vs. STATE OF GUJARAT
February 16, 1994
PRAVINSINH HIMATSINH ZALA Vs. STATE OF GUJARAT
October 12, 1994
PROBIR GHOSH Vs. STATE OF GUJARAT
April 30, 1994
PROJECT MANAGER AHMEDABAD PROJECT O N G C Vs. SHAM KUMAR SEHGAL [SINCE DECEASED ]
June 21, 1994
PUNJAB NATIONAL BANK Vs. AMARPALSING KULTARSINGH BHAMARA
April 30, 1994
R C PATHAN Vs. STATE OF GUJARAT
October 5, 1994
R H BHATT Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
March 1, 1994
R M PATEL Vs. G P S C
July 15, 1994
R S SHAH COMPETENT AUTHORITY GUJARAT SLUMS CLEARANCE BOARD Vs. VINOD H BRHAMBHATT
December 28, 1994
R. M. CHAUDHARY Vs. STATE OF GUJARAT AND OTHERS
February 10, 1994
RABARI BHARMABAI KANA WD O RABARI VASTABHAI Vs. SAVA KARSAN
February 16, 1994
RACKAGONGS PRIVATE LIMITED Vs. STATE OF GUJARAT
October 19, 1994
RAINBOW DYESTUFF LIMITED Vs. COMMISSIONER OF INCOME TAX
October 19, 1994
RAJENDRAKUMAR MANEKLAL SHETH HUF Vs. COMMISSIONER OF INCOME TAX
November 25, 1994
RAJESHKUMAR JAYANTILAL JOSHI Vs. GOVINDBHAI K SHEKHDA
April 21, 1994
RAJGOR KANJI BHURABHAI Vs. ANANDBHAI LALJIBHAI
November 23, 1994
RAJNAGAR CLUB Vs. PARIMAL CO OP HOUSING SOCIETY LIMITED
December 5, 1994
RAJPUT CARRIER Vs. STATE OF GUJARAT
July 27, 1994
RAJPUT HIRAJI KULUBHAI PARMAR Vs. COLLECTOR RAJKOT DISTRICT
November 21, 1994
RAKESH ALIAS DURO PRAVINBHAI THAKAR Vs. STATE OF GUJARAT
March 2, 1994
RAMANLAL KESHAVLAL RANA Vs. GOVERNMENT OF INDIA
October 21, 1994
RAMANLAL PUNJALAL SHAH Vs. PARI BHULABHAI HARIBHAI
March 31, 1994
RAMESH P PATEL Vs. STATE OF GUJARAT
April 21, 1994
RAMESHBHAI MAGANBHAI PATEL Vs. DAKSHAY KUMAR DINESHKANT PATEL
May 3, 1994
RAMKRISHNA BUS TRANSPORT Vs. STATE OF GUJARAT
June 30, 1994
RAMKRISHNA WIRE WORKS Vs. UNION OF INDIA
December 2, 1994
RANGKALA INVESTMENTS LIMITED Vs. GUJARAT ORGANICS LIMITED
November 17, 1994
RASHMINKUMAR JAYANTILAL JOSHI AND OTHERS Vs. THE PRINCIPAL SECRETARY, REVENUE DEPARTMENT (APPEAL) AND ANOTHER
July 22, 1994
RASIKCHANDRA DEVSHANKER ACHARYA Vs. STATE OF GUJARAT
September 29, 1994
RATHOD JAHABHAI DANGARBHAI Vs. STATE OF GUJARAT
April 27, 1994
RATHOD JAHABHAI DUNGARBHAI AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
May 4, 1994
RAUF ABDUL MAJID Vs. AMNABAI A GAFAR
May 2, 1994
ROOPALI DYING AND PRINTING WORKS Vs. ASSISTANT COMMISSIONER
September 2, 1994
S M DUBEY Vs. STATE OF GUJARAT
May 4, 1994
S. K.MANKAD Vs. GUJARAT UNIVERSITY
March 1, 1994
SABRABIBI USMANKHAN PATHAN Vs. SUPDT ENGINEER G E BOARD
February 8, 1994
SAIYAD MOHAMMAD SAIYAD UMAR SAIYAD Vs. STATE OF GUJARAT
June 23, 1994
SALIM POTHIYU REHMANBHAI BELIA Vs. DISTRICT MAGISTRATE, DISTRICT MEHSANA
August 1, 1994
SALMABEN S DORDAWALA Vs. HAJAR JANAB AMIL SAHEB
August 8, 1994
SANJAY CHANDRAKANT RAVAL Vs. UNION OF INDIA
July 19, 1994
SARDAR VALLABHBHAI PATEL KHAND UDYOG CO OPERATIVE SOCIETY LIMITED Vs. BHAGVANJIBHAI R RAKHALIA
October 4, 1994
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 12, 1994
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED Vs. ESMA INDUSTRIES PRIVATE LIMITED
June 16, 1994
SAURASHTRA CHEMICALS Vs. STATE OF GUJARAT AND OTHERS
October 6, 1994
SAURASHTRA CLAY INDUSTRIES Vs. UNION OF INDIA
June 22, 1994
SAVITABEN RAMANLAL SHAH Vs. LANDGE BAL KRISHNA MAHADEO
April 30, 1994
SEA HAWK CARGO CARRIERS PRIVATE LIMITED Vs. J H PARABIA TRANSPORT PRIVATE LIMITED
July 22, 1994
SEVANTILAL GAGALDAS DOSHI Vs. STATE OF GUJARAT
October 27, 1994
SHAH RESEARCH ASSOCIATES PRIVATE LIMITED Vs. STATE OF GUJARAT
October 19, 1994
SHAMBHUBHAI SANKABHAI Vs. CHANDRAKANT DEVSHANKER
January 28, 1994
SHAMJIBHAI BHANJIBHAI PATEL Vs. COMPETENT AUTHORITY U L C SURAT
May 4, 1994
SHANTABEN RATILAL Vs. APPROPRIATE AUTHORITY
April 24, 1994
SHANTILAL A SHAH Vs. DIRECTOR OF MEDICAL SERVICES
September 20, 1994
SHANTILAL LALLUBHAI PUJARA Vs. KIRITKUMAR JAYANTILAL GHANCHA
March 19, 1994
SHARDABEN S PATEL OF VADODARA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
November 29, 1994
SHIVKUMAR ALIAS SHIVSINGH D PARMAR Vs. SURAT MUNICIPAL CORPORATION
March 17, 1994
SHREENARAYAN KANAIYALAL Vs. ANUP ENGINEERING LIMITED
June 6, 1994
SHREENARAYAN KANAIYALAL Vs. ANUP ENGINEERING LTD
May 6, 1994
SHRI S.U. PATEL AND OTHERS Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
March 25, 1994
SHRIRAM INDUSTRIES CO OPERATIVE SERVICES SOCIETY LIMITED Vs. STATE OF GUJARAT
December 16, 1994
SHRIRANG TOURING TALKIES Vs. STATE OF GUJARAT
June 9, 1994
SHRIRANG TOURING TALKIES AND ETC. Vs. STATE OF GUJARAT AND OTHERS
June 29, 1994
SIPAI MAMDOOBHAI DADABHAI Vs. STATE OF GUJARAT
August 10, 1994
SONI NAROTTAM KESHAVLAL Vs. (SMT.) SHANTABEHN KESHAVJI
August 22, 1994
SONIC ELECTROCHEM LIMITED Vs. SALES TAX OFFICER CITY DIVISION AHMEDABAD
April 7, 1994
SPECIAL LAND ACQUISITION OFFICER Vs. MANHARBHAI SOMABHAI PATEL
July 20, 1994
SPECIAL LAND ACQUISITION OFFICER, JUNAGADH Vs. MOHMED HUSSAINKHANJI NIZAMMOHMED KHANJI
February 1, 1994
STATE OF GUJARAT Vs. PATEL AMBALAL REVABHAI
May 5, 1994
STATE OF GUJARAT Vs. PURSHOT AMBHAI MOHANLAL MODI & ANR
February 24, 1994
STATE OF GUJARAT Vs. ZALABHAI VADHABHAI
December 14, 1994
STATE OF GUJARAT Vs. SHREEJI CONSTRUCTION COMPANY
December 21, 1994
STATE OF GUJARAT Vs. BHUPATBHAI MULJIBHAI
December 2, 1994
STATE OF GUJARAT Vs. BACHUBHAI NAGINBHAI SHAH
November 21, 1994
STATE OF GUJARAT Vs. VIKRAMJI AJUJI THAKER
November 15, 1994
STATE OF GUJARAT Vs. ASSOCIATED CEMENT COMPANY LIMITED
September 16, 1994
STATE OF GUJARAT Vs. SANKHESWAR JAIN AGAM MANDIR
October 10, 1994
STATE OF GUJARAT Vs. SHANTILAL MANSUKHLAL MISTRY
September 26, 1994
STATE OF GUJARAT Vs. BHAGCHAND MOHANLAL DHAVAN
October 19, 1994
STATE OF GUJARAT Vs. GOBAR RUPA
July 19, 1994
STATE OF GUJARAT Vs. BANSIDHAR NARMADASHANKAR JANI
August 9, 1994
STATE OF GUJARAT Vs. AHMED ADAM MUGAL
August 12, 1994
STATE OF GUJARAT Vs. DAHYABHAI BHIKHABHAI PATEL
August 24, 1994
STATE OF GUJARAT Vs. SENMA SAVABHAI BHIKHABHAI
September 5, 1994
STATE OF GUJARAT Vs. BALUBHAI MADHABHAI ZALA
September 5, 1994
STATE OF GUJARAT Vs. STATE BANK OF SAURASHTRA
June 17, 1994
STATE OF GUJARAT Vs. PATEL JAYANTIBHAI CHATURBHAI
May 6, 1994
STATE OF GUJARAT Vs. KANTIBHAI DEVABHAI VANKAR
July 14, 1994
STATE OF GUJARAT Vs. SHAMBHUBHAI JIVRAMBHAI PATEL
April 21, 1994
STATE OF GUJARAT Vs. PATEL PARSHOTTAMBHAI KUKABHAI
April 30, 1994
STATE OF GUJARAT Vs. NARENDRASINH LAKHUBHA
April 28, 1994
STATE OF GUJARAT Vs. RAMESH LAXMANBHAI CHAUHAN
May 4, 1994
STATE OF GUJARAT Vs. THA SOMAJI JAMAJI
April 19, 1994
STATE OF GUJARAT Vs. SATTARBHAI MUSABHAI MEMOAN
April 11, 1994
STATE OF GUJARAT Vs. MAGANLAL GORDHANDAS MER
March 15, 1994
STATE OF GUJARAT Vs. Y V KHADILKAR
March 15, 1994
STATE OF GUJARAT Vs. VIDYOTEJAK MANDAL BECHRAJI
March 3, 1994
STATE OF GUJARAT Vs. A S PATEL
March 4, 1994
STATE OF GUJARAT Vs. HARISH LAXMAN SOLANKI
January 13, 1994
STATE OF GUJARAT Vs. DILIPKUMAR DAHYABHAI PATEL
January 24, 1994
STATE OF GUJARAT Vs. RAMANLAL DALSUKHLAL PATEL
February 22, 1994
SUBODHCHANDRA AND COMPANY Vs. INCOME TAX OFFICER
December 30, 1994
SUMANBEN H PANDYA Vs. DHANSURA PRADESH EDUCATION SOCIETY
July 12, 1994
SUMANBEN H PANDYA Vs. DHANSURA PRADESH EDUCATION SOCIETY
July 17, 1994
SUNILKUMAR Vs. OIL AND NATURAL GAS COMMISSION
December 2, 1994
SURAT BEVERAGES PRIVATE LIMITED Vs. UNION OF INDIA
December 28, 1994
SURENDRANAGAR DISTRICT PANCHAYAT Vs. KARSAN NANJI KANZARIA
November 22, 1994
SURESH KUMAR MANACKEL Vs. GUJARAT UNIVERSITY
March 1, 1994
SUTHAR AMRUTLA PARSOTAMDAS Vs. RABARI VASTABHAI SARTANBHAI
August 16, 1994
SWET RAJHANSH CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SURAT MUNICIPAL CORPORATION
April 30, 1994
TADVI BHIKHABHAI GORDHANBHAI Vs. DESAI MOHANLAL RANCHHODDAS
November 30, 1994
TALSIBHAI NANJIBHAI Vs. STATE OF GUJARAT AND OTHERS
September 23, 1994
TATA CHEMICALS LTD Vs. UNION OF INDIA
April 25, 1994
TEJAL R AMIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 15, 1994
TEJALBEN SURESHCHANDRA SHAH Vs. STATE OF GUJARAT
July 28, 1994
THAKKAR LADHARAM DEVKARAN Vs. PATEL NAVJI PACHAN PANJWANI
January 24, 1994
THAKOR LAXMANJI ALIAS ANGI RAJUJI Vs. DISTRICT MAGISTRATE MEHSANA
July 26, 1994
THAKORBHAI MORARBHAI MEHTA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR URBAN LAND CEILING
December 21, 1994
THAKORE RAVESINH AMARSINH Vs. DIVALIBEN MOTIBHAI PATELIA
November 25, 1994
THAKORLAL ZINABHAI MISTRY Vs. KANIALAL ZINABHAI MISTRY
March 15, 1994
UKAI PRADESH SAHAKARI KHAND UDHYOG MANDLI LIMITED Vs. CHHITUBHAI DEVJIBHAI GAMIT
March 22, 1994
UMEDSING SURSING MAHIDA Vs. STATE OF GUJARAT
October 20, 1994
UMESHSINH DODBHA Vs. STATE OF GUJARAT
July 28, 1994
UNION OF INDIA Vs. JAYVANTIBEN WD O SITARAMBHAI ARJANBHAI
March 31, 1994
UNION OF INDIA AND ANOTHER Vs. MANUBEN WD/O. JAYANTILAL G. SRIMALI AND OTHERS
November 23, 1994
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHARAN LADABEN SURE
February 3, 1994
URMILABEN NAVNITLAL GANDHI Vs. THE COMMISSIONER OF POLICE, SURAT CITY
August 12, 1994
UTTAMCHAND POPATLAL SHAH Vs. ADDITIONAL DEPUTY COLLECTOR
December 20, 1994
V G CHAMPANERI Vs. STATE OF GUJARAT
September 22, 1994
V. S. TRIPATHI Vs. GENERAL MANAGER, CANARA BANK
January 10, 1994
VADODARA MAZDOOR CONGRESS BARODA Vs. INDIAN OIL CORPORATION LIMITED
August 17, 1994
VALLABHDAS NANJI BHALODIA Vs. TRIKAM GOKUL BHALANI
March 19, 1994
VANIA SILK MILLS PRIVATE LIMITED Vs. PROVIDENT FUND INSPECTOR SURAT
December 2, 1994
VARELI TEXTILE INDUSTRIES LIMITED Vs. UNION OF INDIA
December 21, 1994
VARMA R A CIT ASST Vs. LAXMI INDUCTION
December 19, 1994
VASANT SHAH Vs. MAGANLAL HIRJIBHAI THAKKAR
March 19, 1994
VEDVA VAGHARI RAMESH RAMABHAI Vs. STATE OF GUJARAT
March 8, 1994
VIHALAL MANGALDAS PATEL Vs. MAIBEN VIHALAL PATEL
March 31, 1994
VIMAL KHANDSARI UDYOG Vs. STATE OF GUJARAT
December 1, 1994
VINABHAI BHIMJIBHAI SUTARIA Vs. GUJARAT STATE ROAD TRANS. CORPN.
January 18, 1994
VIPIN T MEHTA Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN PETROCHEMICALS CORPORATION LIMITED
August 31, 1994
VISNAGAR TALUKA AUDYOGIK SAHAKARI MANDAL LIMITED Vs. VISNAGAR NAGAR PALIKA
July 26, 1994
WADHWAN MAHAJAN PANJARAPOLE Vs. B D BHAVASAR
February 15, 1994
YASHRAT N BHATT Vs. INCOME TAX OFFICER
July 21, 1994