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Case Index
Title
Date
A DHARMALINGAM Vs. PALANISAMY GOUNDER
July 26, 1994
A E RANI Vs. V S R SARMA
December 14, 1994
A FRANKLIN JOSEPH Vs. STATE OF TAMIL NADU
February 14, 1994
A HALEEM Vs. M S TAJUDEEN
August 12, 1994
A HAMSAVENI A SOOSAI J DEVID BASKAR S RAMESHBABU K PARTHASARATHY Vs. STATE OF TAMIL NADU
August 3, 1994
A K DASS Vs. NATIONAL FEDERATION OF COOPERATIVE SUGAR FACTORIES LIMITED
January 2, 1994
A K NIGAM Vs. SUNIL MISRA
May 13, 1994
A K VEERARAGHAVA LYENGAR Vs. N V PRASAD
January 5, 1994
A M VADI Vs. INDIA TRADE PROMOTION ORGANISATION
February 4, 1994
A NAGARAJU BROS VISAKHPATNAM Vs. STATE OF ANDHRA PRADESH
July 19, 1994
A NEELALOHITHADASAN NADAR Vs. GEORGE MASCRENE
April 11, 1994
A P RAJU Vs. STATE OF ORISSA
February 16, 1994
ABDUL ISE SULEMAN Vs. STATE OF GUJARAT
February 14, 1994
ABU AZIM AZMI Vs. STATE OF MAHARASHTRA
September 23, 1994
ACTION COMMITTEE ON ISSUE OF CASTE CERTIFICATE TO SCHEDULED CASTES AND SCHEDULED TRIBES IN THE STATE OF MAHARASHTRA Vs. UNION OF INDIA
July 8, 1994
ADDANKI VENKATESWARA RAO Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD
December 7, 1994
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER Vs. YAMANAPPA BASALINGAPPA CHALWADI
February 22, 1994
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER BANGALORE Vs. THAKOREDAS MAJOR
February 8, 1994
ADMINISTRATION OF THE NATIONAL CAPITAL OF DELHI RAJ NIWAS DELHI Vs. PREMSINGH
January 19, 1994
ADMINISTRATOR OF THE CITY OF NAGPUR Vs. LAXMAN
May 4, 1994
ADMINISTRATOR OF UNION TERRITORY OF DAMAN AND DIU Vs. R D VALAND
July 27, 1994
AFZAL Vs. STATE OF HARYANA
October 19, 1994
AJAY KUMAR SINGH Vs. STATE OF BIHAR
March 17, 1994
AJIT SINGH Vs. STATE OF PUNJAB
March 18, 1994
AKHIL BHARAT GOSEVA SANGH Vs. STATE OF ANDHRA PRADESH
October 25, 1994
ALAPATI VENKATA SATYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
April 28, 1994
ALDOC PHARMACEUTICALS Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR
December 16, 1994
ALI MUSTAFFA ABDUL RAHMAN MOOSA Vs. STATE OF KERALA
September 28, 1994
ALL INDIA EX EMERGENCY COMMISSIONED OFFICERS AND SHORT COMMISSIONED OFFICERS WELFARE ASSN Vs. UNION OF INDIA
September 20, 1994
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
August 12, 1994
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
April 15, 1994
ALL KERALA PRIVATE COLLEGE TEACHERS ASSOCIATION Vs. NAIR SERVICE SOCIETY
July 12, 1994
ALTAF KHAN Vs. MOHAMMAD AMIN KHAN
July 29, 1994
ALTOS INDIA LIMITED Vs. SURESH GOYAL
March 4, 1994
AM PUKAR SINGH Vs. HEAVY ENGINEERING CORPORATION
August 31, 1994
AMAN HINGORANI Vs. UNION OF INDIA
September 8, 1994
AMAR CHAND Vs. BHANO
December 1, 1994
AMAR NATH SUGAN CHAND LAL CHAND AMAR NATH SUGAN CHAND Vs. LAL CHAND BANSAL:MAYA DEVI:LAL CHAND BANSAL
March 2, 1994
AMAR SINGH Vs. AJMER SINGH
July 11, 1994
AMIN MOHAMMAD QURESHI Vs. COMMISSIONER OF POLICE GREATER BOMBAY
February 8, 1994
AMRUTLAL SOMESHWAR JOSHI Vs. STATE OF MAHARASHTRA II
September 1, 1994
AMRUTLAL SOMESHWAR JOSHI Vs. STATE OF MAHARASHTRA
August 10, 1994
ANAND SWAROOP VOHRA Vs. BHIM SEN BAHRI
July 21, 1994
ANAR DEVI Vs. NATHU RAM
May 13, 1994
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
February 1, 1994
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. CM ASHOK RAJU
July 12, 1994
ANDHRA PRADESH STATE FINANCIAL CORPORATION A P STATE FINANCIAL CORPORATION Vs. GAR RE ROLLING MILLS:KOTA SUBBA REDDY
February 10, 1994
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
December 15, 1994
ANIL KUMAR MAHSI Vs. UNION OF INDIA
July 20, 1994
ANIL KUMAR SINGH Vs. SHIVNATH MISHRA ALIAS GADASAGURU
October 24, 1994
ANIRUDHPANDEY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
December 7, 1994
ANSHAD SHASHI ALIAS SHASHIDHARAN Vs. STATE OF KARNATAKA
April 22, 1994
ANUP ENGINEERING LIMITED Vs. SHREENARAYAN KANAIYALAL
September 8, 1994
ARJUN Vs. STATE OF RAJASTHAN
August 14, 1994
ARJUN Vs. STATE OF RAJASTHAN
July 14, 1994
ARJUN MARIK Vs. STATE OF BIHAR
March 2, 1994
ARUNDHAT1 AJIT PARGAONKAR Vs. STATE OF MAHARASHTRA
August 31, 1994
ARVIND NARAYAN SORTI Vs. STATE OF MADHYA PRADESH
July 12, 1994
ARVINDER SINGH BAGGA Vs. STATE OF UTTAR PRADESH
October 6, 1994
ARYA SAMAJ COOPERATIVE CRAFT SOCIETY Vs. LT GOVERNOR OF THE UNION TERRITORY OF DELHI
August 3, 1994
ASHGBARATI Vs. SAIFUDDIN
March 4, 1994
ASHOK BALU MALI Vs. STATE OF MAHARASHTRA
August 26, 1994
ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
September 9, 1994
ASHOK KUMAR JAIN Vs. STATE OF BIHAR
December 8, 1994
ASHOK KUMAR RAM KISHAN NANDA Vs. UNION TERRITORY CHANDIGARH:CHANDIGARH ADMINISTRATION
November 16, 1994
ASHOK KUMAR SAHAY Vs. RAMA SHANKAR PRASAD
January 13, 1994
ASHWANI KUMAR KATOCH Vs. UNION OF INDIA
August 17, 1994
ASIFALI ALIAS MONTU BADEALI SAIYED Vs. STATE OF GUJARAT
March 11, 1994
ASRAM MOTORS Vs. BINA KUMARI
February 10, 1994
ASSAM FOREST PRODUCTS P LIMITED Vs. COMMISSIONER OF INCOME TAX
November 30, 1994
ASSISTANT COLLECTOR OF ESTATE DUTY MADRAS Vs. V DEVAKI AMMAL MADRAS
November 17, 1994
ASSISTANT COMMISSIONER INTELLIGENCE IV HYDERABAD Vs. NANDANAM CONSTRUCTION CO
September 6, 1994
ASSISTANT EXCISE COMMISSIONER Vs. ISSAC PETER
February 22, 1994
ASSOCIATION FOR THE OFFICERS OF THE W B AUDIT AND ACCOUNTS SERVICE Vs. W B AUDIT AND ACCOUNTS SERVICE ASSOCIATION
March 18, 1994
ASTRA PHARMACEUTICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 16, 1994
ATTORNEY GENERAL FOR INDIA Vs. AMRATLAL PRAJIVANDAS
May 12, 1994
ATTORNEY GENERAL OF INDIA Vs. MOHAMMAD SALEEM ZARGAR
January 6, 1994
AVTAR SINGH ALIAS MINTO Vs. STATE OF DELHI
July 19, 1994
AWDESH Vs. STATE OF U P
September 30, 1994
AWDESH Vs. STATE OF UTTAR PRADESH
August 30, 1994
AYYUB Vs. STATE OF MAHARASHTRA
May 11, 1994
B ALAMELU Vs. STATE OF TAMIL NADU
November 8, 1994
B BHADRIAH Vs. STATE OF ANDHRA PRADESH
October 28, 1994
B SHIVANANDA Vs. ANDHRA BANK LIMITED
March 18, 1994
BABAN Vs. STATE OF MAHARASHTRA
July 11, 1994
BABU LAL CONVENOR Vs. NEW DELHI MUNICIPAL COMMITTEE
July 13, 1994
BABU SINGH Vs. STATE OF HARYANA
December 14, 1994
BABUA RAM GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION UNION OF INDIA Vs. STATE OF UTTAR PRADESH :APPA SHANKAR RAO NAIKS:CHANDGI
October 4, 1994
BACHAN KAUR Vs. BHAGWAN KAUR
November 17, 1994
BADRI Vs. STATE OF RAJASTHAN
July 18, 1994
BADRI PRAKASH SONI Vs. PRAHALAD SONI
September 5, 1994
BAHADUR SINGH Vs. SHANGARA SINGH
October 24, 1994
BAJIRAO T KOTE Vs. STATE OF MAHARASHTRA
December 8, 1994
BAKHTAWAR SINGH Vs. UNION OF INDIA
November 29, 1994
BAKSHI RAM Vs. BRU LAL
July 19, 1994
BAKSHISH SINGH Vs. PRITHI PAL SINGH
November 10, 1994
BALA BHAGWAN RAUT Vs. STATE OF MAHARASHTRA
December 8, 1994
BALA SHANKAR MAHA SHANKER BHATTJEE Vs. CHARITY COMMISSIONER GUJARAT STATE
August 17, 1994
BALBIR SINGH Vs. STATE OF PUNJAB
February 8, 1994
BALBIRSINGH Vs. STATE OF PUNJAB
November 10, 1994
BALKAR SINGH SHAMSHER SINGH Vs. STATE OF PUNJAB
May 4, 1994
BALLARPUR INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS APPEALS CUSTOMS HOUSE MADRAS
December 14, 1994
BALRAJ Vs. STATE OF U.P.
December 12, 1994
BALRAJ Vs. STATE OF UTTAR PRADESH
April 12, 1994
BALWANT SINGH Vs. STATE OF PUNJAB
February 18, 1994
BALWANT SINGH STATE OF HARYANA RAJ SINGH Vs. STATE OF HARYANA:MAHABIR:MAHABIR SINGH
March 18, 1994
BANARAS HINDU UNIVERSITY Vs. N N PANDITA
September 6, 1994
BANK OF BARODA Vs. JAGANNATH PIGMENT & CHEM. AND ORS.
September 21, 1994
BANK OF MADURA Vs. JUGAL KISHORE VYAS
May 6, 1994
BAR COUNCIL OF INDIA RATTAN SINGH I A S Vs. APARNA BASU MALLICK:BAR COUNCIL OF INDIA
January 25, 1994
BASANT INDUSTRIES AGRA Vs. COLLECTOR OF CENTRAL EXCISE
December 9, 1994
BASAVAN JAGGU DHOBI Vs. SUKHNANDAN RAMDAS CHAUDHARY DEAD
February 24, 1994
BASERUDDIN M MADARI Vs. STATE OF KARNATAKA
April 4, 1994
BASHA Vs. KHAIRUNNESSA BIVI
August 17, 1994
BASWANT DAULAT RAO KHANDAR Vs. PUNDALIK SHIV RAM DHAMANKAR
March 29, 1994
BATE KRISHNA DAMANI Vs. KAILASH CHAND SRIVASTAVA
November 8, 1994
BEANT SINGH Vs. STATE OF PUNJAB
November 16, 1994
BELPAHAR REFRACTORIES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 19, 1994
BHAGATRAM RAJEEVKUMAR Vs. COMMISSIONER OF SALES TAX M P
November 25, 1994
BHAGWAN KAUR Vs. KARTAR KAUR
April 28, 1994
BHAGWAN SHUKLA S O SARABJIT SHUKLA Vs. UNION OF INDIA
August 5, 1994
BHAGWAN SINGH Vs. STATE OF PUNJAB
May 13, 1994
BHAJAN LAL CHIEF MINISTER HARYANA Vs. JINDAL STRIPS LIMITED
August 8, 1994
BHANABHAI KHALPABHAI Vs. COLLECTOR OF CUSTOMS
March 8, 1994
BHANU PARKASH SINGH Vs. HARYANA AGRICULTURAL UNIVERSITY
August 17, 1994
BHANWAR LAL Vs. SATYANARAIN
October 4, 1994
BHARAT COKING COAL LIMITED Vs. BIBHUTI KUMAR SINGH
September 16, 1994
BHARAT COKING COAL LIMITED Vs. STEEL ABRASERS AND ALLIED PRODUCTS LIMITED
September 6, 1994
BHARAT COKING COAL LIMITED Vs. STATE OF BIHAR
May 13, 1994
BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER
March 28, 1994
BHARAT HARI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX CENTRAL
February 16, 1994
BHARAT PETROLEUM CORPORATION EX EMPLOYEES ASSOCIATION Vs. BHARAT PETROLEUM CORPN LIMITED
December 15, 1994
BHARGAVA AND COMPANY Vs. SHYAM SUNDER SETH
July 12, 1994
BHERU SINGH S O KALYAN SINGH Vs. STATE OF RAJASTHAN
February 4, 1994
BHILWARA SPINNERS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
January 27, 1994
BHOLA NATH VARSHNEY SINCE DEAD Vs. MULK RAJ MADAN
January 25, 1994
BHUBANESHWAR SINGH Vs. UNION OF INDIA
July 14, 1994
BHURA Vs. KASHI RAM
January 5, 1994
BIBIJAN Vs. MURLIDHAR
November 15, 1994
BIHAR PUBLIC SERVICE COMMISSION DR SHIV JATAN THAKUR Vs. SHIV JATAN THAKUR:STATE OF BIHAR
July 22, 1994
BIHAR STATE COOPERATIVE MKT UNION LIMITED Vs. DINDYALSINGH
August 10, 1994
BIHAR STATE ELECTRICITY BOARD Vs. STATE OF BIHAR
February 21, 1994
BIJENDRA NATH SRIVASTAVA DEAD Vs. MAYANK SRIVASTAVA
August 10, 1994
BILLA JAGAN MOHAN REDDY Vs. BILLA SANJEEVA REDDY
January 28, 1994
BILLU SINGH Vs. STATE OF PUNJAB
May 13, 1994
BIMLA DEVI Vs. STATE OF BIHAR
January 20, 1994
BIRENDRA KUMAR GHOSH Vs. SHIV NANDAN PRASAD GUPTA
February 17, 1994
BLOOM DEKOR LIMITED BLOOM DEKOR LIMITED Vs. SUBHASH HIMATLAL DESAI:ARVIND B SHETH
September 9, 1994
BOARD OF SCHOOL EDUCATION HARYANA Vs. ARUN RATHI
February 9, 1994
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. BOMBAY FLOUR MILLS PRIVATE LIMITED
October 7, 1994
BOMBAY METROPOLITAN REGION DEVELOPMENT AUTHORITY BOMBAY Vs. GOKAK PATEL VOLKART LIMITED
December 13, 1994
BOMBAY OIL INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
December 6, 1994
BUDHA SATYA VENKATA S RAO Vs. STATE OF ANDHRA PRADESH
October 7, 1994
BUFFALO TRADERS WELFARE ASSOCIATION Vs. MANEKA GANDHI
May 18, 1994
BUILDERS ASSOCIATIONS OF INDIA Vs. UNION OF INDIA
August 1, 1994
BURMAH SHELL COOPERATIVE HOUSING SOCIETY LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX TECHNICAL NEW DELHI
March 16, 1994
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
April 6, 1994
BUTA SINGH Vs. UNION OF INDIA
March 1, 1994
C NARAYANASWAMY PRAMILA NESARGI Vs. C K JAFFER SHARIEF:C K JAFFER SHARIEF
August 9, 1994
C UDAYAKUMAR Vs. UNION OF INDIA
November 21, 1994
C W S INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
March 1, 1994
CALCUTTA MUNICIPAL CORPORATION Vs. ANIL RATAN BANERJEE
October 26, 1994
CALCUTTA MUNICIPAL CORPORATION Vs. EAST INDIA HOTELS LIMITED
July 21, 1994
CALCUTTA PORT TRUST CALCUTTA PORT TRUST Vs. DEBA PROSAD BAG:ASHOKE KUMAR MAITY
August 12, 1994
CALCUTTA PORT TRUST CALCUTTA PORT TRUST CALCUTTA PORT TRUST CALCUTTA PORT TRUST CALCUTTA PORT TRUST CALCUTTA PORT TRUST Vs. DEBA PROSAD BAG:SATYA RANJAN KUTTY:MARADHAN JANA:SACHINDRA NATH MAITY:AKSHOY KUMAR GIRI:ASMOKE KUMAR NAITY
April 6, 1994
CARMEL BOOK STALL Vs. DEPUTY COMMISSIONER OF SALES TAX
July 26, 1994
CENTRAL BANK OF INDIA Vs. ELMOT ENGINEERING COMPANY
April 27, 1994
CENTRAL BUREAU OF INVESTIGATION NEW DELHI Vs. SHOWKAT AHMED BAKSHI
April 4, 1994
CENTRAL COAL FIELDS LIMITED Vs. COMMISSIONER OF SALES TAX
August 11, 1994
CENTRAL COAL FIELDS LIMITED Vs. STATE OF MADHYA PRADESH
December 13, 1994
CENTRAL HOSPITAL Vs. SAVITA S BODKE
November 7, 1994
CENTRAL WAREHOUSING CORPORATION Vs. MUNICIPAL CORPORATION
May 10, 1994
CH RAMALINGA REDDY Vs. SUPRETENDING ENGINEER
December 2, 1994
CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED Vs. M RAMESH CHANDER
November 22, 1994
CHAIRMAN PURI GRAMYA BANK Vs. ANANDA CHANDRA DAS
September 12, 1994
CHAND KAUR Vs. UNION OF INDIA
February 14, 1994
CHANDER BHAN GILL Vs. UNION OF INDIA
July 14, 1994
CHANDER SINGH Vs. STATE OF HARYANA
January 7, 1994
CHANDIGARH ADMINISTRATION Vs. ANITA SOOD
September 6, 1994
CHANDIGARH ADMINISTRATION STATE OF PUNJAB Vs. K K JERATH:K K JERATH
September 27, 1994
CHANDRA GUPTA I F S SECRETARY DEPTT OF FOREST CHANDRA GUPTA I F S Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF ENVIRONMENT AND FORESTS:R S SINGH:R S SINGH
September 12, 1994
CHANDRA SHASHI Vs. ANIL KUMAR VERMA
November 14, 1994
CHARAN SINGH Vs. STATE OF PUNJAB
November 9, 1994
CHARANJIT KAUR Vs. UNION OF INDIA
January 21, 1994
CHASE BRIGHT STEEL LIMITED Vs. SHANTARAM SHANKAR SAWANT
March 2, 1994
CHELLAPPAN MOHANDAS Vs. STATE OF KERALA
September 29, 1994
CHET RAM VASHIST Vs. MUNICIPAL CORPORATION OF DELHI
October 26, 1994
CHETAN METAL SUPPLY CORPORATION Vs. UNION OF INDIA
March 1, 1994
CHHAVIMEHROTRA Vs. DIRECTOR GENERAL HEALTH SERVICES
January 14, 1994
CHRISTIAN CHILDREN FUND INC Vs. MUNICIPAL CORPORATION OF DELHI
May 12, 1994
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. POPULAR COTTON COVERING WORKS
August 22, 1994
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. FENOPLAST P LTD
June 27, 1994
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. FENOPLAST P LTD
February 22, 1994
COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE BOMBAY UNION OF INDIA Vs. MADHYAPRADESH ELECTRICALS LTD:DEVIDAYAL NON FERROUS INDUSTRIES PRIVATE LIMITED:DEVIDAYAL NON FERROUS INDUSTRIES PRIVATE LIMITED GUPTA MILLS COMPOUND BOMBAY:DEVIDAYAL ROLLING AND REFINERIES PRIVATE LIMITED
August 22, 1994
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. E I D PARRY INDIA LTD
September 28, 1994
COLLECTOR OF CENTRAL EXCISE PATNA Vs. LT C LIMITED
February 17, 1994
COLLECTOR OF CUSTOMS BOMBAY Vs. S S ENTERPRISES
August 30, 1994
COMMERCIAL TAXES OFFICER Vs. FOREIGN IMPORT AND EXPORT ASSOCIATION
August 10, 1994
COMMISSIONER FOOD AND CIVIL SUPPLIES LUCKNOW U P Vs. PRAKASH CHANDRA SAXENA
May 5, 1994
COMMISSIONER OF INCOME TAX Vs. DHARAMPAL RAM KUMAR
January 5, 1994
COMMISSIONER OF INCOME TAX BOMBAY Vs. NANUBAI J DESAI
July 19, 1994
COMMISSIONER OF INCOME TAX GUJARAT Vs. M R DOSHI
September 27, 1994
COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. JAYANTILAL PREM CHAND SHAH
September 29, 1994
COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. KAMALINI KHATAU
May 9, 1994
COMMISSIONER OF INCOME TAX HYDERABAD JANAK STEEL TUBES PRIVATE LIMITED Vs. P J CHEMICALS LTD
September 14, 1994
COMMISSIONER OF INCOME TAX MADRAS Vs. EXPRESS NEWSPAPERS LIMITED
January 11, 1994
COMMISSIONER OF SALES TAX Vs. NORTHERN RAILWAY CATERING DEPARTMENT U P
July 14, 1994
COMMISSIONER OF SALES TAX Vs. GOVIND RAM BHAGAT RAM
August 18, 1994
COMMISSIONER OF SALES TAX J AND K Vs. PINE CHEMICALS LTD
October 24, 1994
COMMISSIONER OF SALES TAX LAW Vs. CHIRAKKARA RICE AND FLOUR MILLS
November 9, 1994
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR
July 14, 1994
COMMISSIONER OF WEALTH TAX MEERUT Vs. SHARVAN KUMAR SWARUP AND SONS
September 22, 1994
COMMITTEE OF MANAGEMENT BISHAMBHAR SHARAN VAIDIC INTER COLLEGE JASPUR NAINTAL JAIPAL SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION:U P SECONDARY EDUCATION SERVICE COMMISSION
January 18, 1994
COMMITTEE OF MANAGEMENT KISAN DEGREE COLLEGE Vs. SHAMBHUSARANPANDEY
October 28, 1994
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
January 11, 1994
CONSOLIDATED COFFEE LIMITED CONSOLIDATED COFFEE LIMITED POLLIBETTA ANIL KUMAR BHANDARI Vs. COFFEE BOARD :UNION OF INDIA
November 22, 1994
CONTROLLER OF ESTATE DUTY ASST Vs. DEVAKI AMMAL V
November 17, 1994
CONVENOR MBBS BDS SELECTION BOARD Vs. CHANDAN MISHRAFOR IMPLEADMENT DIRECTIONS
April 22, 1994
CORPORATION BANK BANK OF INDIA Vs. D S GOWDA:KARNAM RANGA RAO
June 20, 1994
COSMIC DYE CHEMICAL Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
September 6, 1994
COUNCIL OF SCINTIFIC AND INDUSTRIAL RESEARCH Vs. VISHWA MOHINI
February 1, 1994
D C AGGARWAL Vs. STATE BANK OF INDIA
March 11, 1994
D C BHATIA Vs. UNION OF INDIA
October 19, 1994
D C M Vs. UNION OF INDIA
September 8, 1994
D K JAIN C P TANEJA STATE OF HARYANA R K JAIN STATE OF HARYANA Vs. STATE OF HARYANA:R L TALWAR:STATE OF HARYANA:PRITHVI RAJ GROVER
November 25, 1994
D KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
September 2, 1994
D RAMANUJAM Vs. STATE OF TAMIL NADU
February 10, 1994
D SANKARANARAYANAN Vs. PUNJAB NATIONAL BANK
February 10, 1994
DAGDULAL Vs. STATE OF MADHYA PRADESH
December 13, 1994
DALIP CHAND Vs. UNION OF INDIA
September 6, 1994
DALMIA INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
February 9, 1994
DALPAT RAJ BHANDARI ADVOCATE Vs. UNION OF INDIA
March 31, 1994
DARSHAN KUMARI Vs. SURINDER KUMAR
April 11, 1994
DARSHAN OILS PRIVATE LIMITED BOMBAY SOAP FACTORY VEE KAY OILS PRIVATE LIMITED Vs. UNION OF INDIA
November 8, 1994
DARSHAN SINGH Vs. GURDEV SINGH
September 5, 1994
DEEP CHAND Vs. LAND ACQUISITION OFFICER
February 2, 1994
DELHI DEVELOPMENT AUTHORITY Vs. PUSHPENDRA KUMAR JAIN
September 23, 1994
DELHI DOMESTIC WORKING WOMENS FORUM Vs. UNION OF INDIA
October 19, 1994
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. CENTRAL BOARD FOR THE PREVENTION AND CONTROL OF WATER OF POLLUTION
March 16, 1994
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION HANUMAKONDA DEPOT MANAGER ARSRTC Vs. V VENKATESWARULU:V SAMBASIVA RAO
March 30, 1994
DEPUTY COMMISSIONER OF POLICE Vs. AKHLAQ AHMAD
January 3, 1994
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. R VISWAMBHARAN
November 9, 1994
DES RAJ OM PARKASH Vs. SHANKAR DASS
January 13, 1994
DEVARAMANI BHEEMANNA Vs. STATE OF KARNATAKA
November 8, 1994
DEVI DASS GOPAL KRISHAN PRIVATE LIMITED Vs. STATE OF PUNJAB
April 8, 1994
DEVKARAN NENSHI TANNA Vs. MANHARLAL NENSHI
July 14, 1994
DEVKI NANDAN VERMA Vs. STATE OF HARYANA
September 6, 1994
DEWAN CHAND BHALLA Vs. DRASHOK KUMAR BHOIL
July 22, 1994
DHAN SINGH Vs. NAGINA
February 16, 1994
DHANANJOY CHATTERJEE ALIAS DHANA Vs. STATE OF WEST BENGAL
January 11, 1994
DIRECTOR CENTRAL PLANTATION CROPS RESEARCH INSTITUTE KESARAGOD Vs. M PURUSHOTHAMAN
July 26, 1994
DIRECTOR CENTRAL RICE RESEARCH INSTITUTION CUTTACK Vs. KHETRA MOHAN DAS
October 6, 1994
DIRECTOR ESI SCHEME ORISSA Vs. SABITA MOHANTY
September 2, 1994
DIRECTOR OF EDUCATION Vs. GAJADHAR PRASAD VERMA
November 21, 1994
DIRECTOR OF INSPECTION AND AUDIT Vs. C L SUBRAMANIAM
September 16, 1994
DIRECTOR PRODUCTION HEAVY ENGINEERING CORPORATION Vs. JAGANNATH PRASAD
July 29, 1994
DIRECTORATE OF ENFORCEMENT Vs. DEEPAK MAHAJAN
January 31, 1994
DISTRICT MANAGER A P STATE ROAD TRANSPORT CORPORATION BHIMAVARAM DEPOT BHIMAVARAM A P Vs. N LAKSHMINARAYANA
March 30, 1994
DOLAT RAM Vs. STATE OF HARYANA
November 24, 1994
DRESSER RAND S A Vs. K G KHOSLA COMPRESSORS LIMITED
February 25, 1994
DRESSER RAND S A Vs. BINDAL AGRO CHEM LIMITED
February 25, 1994
DUNLOP INDIA LIMITED Vs. UNION OF INDIA
April 5, 1994
DURGA RAM PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
November 23, 1994
EAST INDIA HOTELS LIMITED SRINAGAR Vs. STATE OF JAMMU AND KASHMIR
July 12, 1994
ELECTION COMMISSION OF INDIA Vs. ALL INDIA ANNA DRAVIDAMUNETRA KAZAHAGAM
May 12, 1994
ENTRY TAX OFFICER BANGALORE Vs. CHANDANMAL CHAMPALAL AND CO
April 18, 1994
ESCORTS LIMITED Vs. UNION OF INDIA
February 17, 1994
ESHWARAIAH Vs. STATE OF KARNATAKA
January 27, 1994
ESSKEY ROADWAYS FIRM Vs. ANANDHAKRISHNAN BUS SERVICE
August 17, 1994
EXECUTIVE DIRECTOR SYNDICATE BANK Vs. K C ARYA
August 19, 1994
FAQIR CHAND Vs. STATE OF MADHYA PRADESH
November 14, 1994
FATMABIBI USMAL PATEL Vs. MANGUBEN PRANBHAI THAKKAR
January 18, 1994
FOOD CORPORATION OF INDIA FOOD CORPORATION OF INDIA Vs. NEW INDIA ASSURANCE COMPANY LIMITED:ANAND INSURANCE COMPANY LIMITED
February 15, 1994
FRICK INDIA LIMITED Vs. STATE OF HARYANA
May 13, 1994
G B PANT AGRICULTURAL AND TECHNOLOGY UNIVERSITY Vs. KESHO RAM
May 5, 1994
G GIRIYAPPA Vs. ANANTHARAI L PAREKH
April 7, 1994
G RAMACHANDRAREDDYANDCO Vs. CHIEF ENGINEER MADRAS ZONE MILITARY ENGINEERING SERVICE
April 29, 1994
G RAMAKRISHNA RAO Vs. STATE OF ANDHRA PRADESH
December 5, 1994
G SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
May 9, 1994
GABRIEL SAVER FERNANDES Vs. STATE OF KARNATAKA
September 5, 1994
GAINDA RAM GAINDA RAM Vs. M C D:M C D
March 4, 1994
GAJANAN VISHESHWAR BIRJUR Vs. UNION OF INDIA
July 12, 1994
GANGA PRASAD VERMA Vs. STATE OF BIHAR
November 10, 1994
GANGADHAR KAR KALI CHARAN DAS Vs. DURGACHARAN PANDA:STATE OF ORISSA
January 4, 1994
GANGADHAR MADHAVRAO BIDWAI Vs. HANMANTRAO VYANKATRAO MUNGALE
December 7, 1994
GAURI SHANKER SURESH GUPTA RAJAT ROY Vs. UNION OF INDIA
September 8, 1994
GEORGE THOMAS Vs. STATE OF KERALA
December 2, 1994
GEORGE ZACHARIA ALIAS RAJU KARUVAMPLAKKA Vs. T K VARGHESE
October 25, 1994
GHAZIABAD DEVELOPMENT AUTHORITY STATE OF UTTAR PRADESH GHAZIABAD DEVELOPMENT AUTHORITY Vs. DELHI AUTO AND GENERAL FINANCE PRIVATE LIMITED:DELHI AUTO AND GENERAL FINANCE PRIVATE LIMITED:MAHA MAYA GENERAL FINANCE COMPANY LIMITED
March 31, 1994
GHOOREY LAL Vs. SHEO MURTI GUPTA
January 11, 1994
GOODRICKE GROUP LIMITED Vs. STATE OF WEST BENGAL
November 25, 1994
GOPAL CHANDRA GHOSH Vs. RENU BALA MAJUMDAR
January 12, 1994
GOPURAM GRAM MILL CO UDATA NARASIMHA RAO AND COMPANY Vs. STATE OF ANDHRA PRADESH
August 23, 1994
GOVERNMENT OF ANDHRA PRADESH Vs. Y SAGARESWARA RAO
September 5, 1994
GOVERNMENT OF ANDHRA PRADESH Vs. BALAMUSALAIAH
November 23, 1994
GOVERNMENT OF ANDHRA PRADESH Vs. A V VENUGOPALA RAO
November 14, 1994
GOVERNMENT OF TAMIL NADU Vs. A RAJAPANDIAN
October 24, 1994
GOVERNMENT OF UNION TERRITORY OF PONDICHERRY Vs. MOHAMMAD HUSSAIN
June 30, 1994
GRAHAK SANSTHA MANCH Vs. STATE OF MAHARASHTRA
April 27, 1994
GRAUER AND WEIL INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA
October 26, 1994
GUJARAT STATE DY EXECUTIVE ENGINEERS ASSOCIATION Vs. STATE OF GUJARAT
May 10, 1994
GULAB SINGH YUVRAJ SINGH STATE OF MADHYA PRADESH Vs. YUVRAJ SINGH:STATE OF MADHYA PRADESH:YUVRAJ SINGH
July 27, 1994
GUMPHA Vs. JAIBAI
February 11, 1994
GURDEV SINGH Vs. STATE OF PUNJAB
December 13, 1994
GURJOGINDER SINGH Vs. JASWANT KAUR
February 9, 1994
GURMEJ SINGH Vs. STATE OF PUNJAB
April 13, 1994
GURSHARAN SINGH Vs. UNION OF INDIA
January 12, 1994
GURU NANAK DEV UNIVERSITY Vs. HARJINDER SINGH
July 14, 1994
H B USHA Vs. D S RAMACHANDRA
December 12, 1994
H H LAKSHMIBAI Vs. COMMISSIONER OF WEALTH TAX
February 2, 1994
H M M LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
September 23, 1994
H P MINERAL AND INDUSTRIAL DEVELOPMENT CORPORATION EMPLOYEES UNION Vs. STATE OF HIMACHAL PRADESH
December 6, 1994
H R ADYANTHAYA Vs. SANDOZ INDIA LIMITED
May 12, 1994
H R ADYANTHAYA OTHERS Vs. SANDOZ INDIA LTD
August 11, 1994
H S ATWAL Vs. UNION OF INDIA
July 27, 1994
HAJI ZAINULLAH KHAN Vs. NAGAR MAHAPALIKA ALLAHABAD
July 13, 1994
HANS RAJ HANS RAJ Vs. STATE OF PUNJAB:GURCHARAN SINGH
December 12, 1994
HANSABEN JAYANTILAL SHAH Vs. UNION OF INDIA
May 12, 1994
HARBANS KAUR Vs. UNION OF INDIA
December 16, 1994
HARDEV SINGH JASPAL SINGH Vs. STATE OF PUNJAB
May 11, 1994
HARI NATH SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY
October 3, 1994
HARINDER SINGH BRAR BANS BAHADUR COL SIR HARINDER SINGH BRAR BANS BAHADUR Vs. BIHARI LAL:STATE OF HARYANA
March 18, 1994
HARISH CHANDRA RAM Vs. MUKH RAM DUBEY
February 18, 1994
HARISH TARA REFRACTORIES PRIVATE LIMITED Vs. CERTIFICATE OFFICER SADER RANCHI
July 11, 1994
HARISH UPPAL Vs. UNION OF INDIA
March 30, 1994
HARNAM SINGH Vs. RAKSHA RANI
February 10, 1994
HARNAM SINGH DEAD Vs. KHEMA KUNWAR DEAD
May 2, 1994
HARPAL KAUR CHAHAL Vs. DIRECTOR PUNJAB INSTRUCTIONS PUNJAB
August 17, 1994
HAVILDAR CLERK HANS RAJ SHARMA HAVILDAR VIRENDER SINGH Vs. UNION OF INDIA
September 9, 1994
HEM CHAND Vs. STATE OF HARYANA
October 6, 1994
HICO PRODUCTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 22, 1994
HIGH COURT OF MADHYA PRADESH Vs. MAHESH PRAKASH
September 6, 1994
HIGH COURT OF PUNJAB AND HARYANA Vs. AMRIK SINGH
November 23, 1994
HIND PLASTICS Vs. COLLECTOR OF CUSTOMS BOMBAY
April 13, 1994
HINDUSTAN AGRO CHEMICALS Vs. STATE OF RAJASTHAN
March 18, 1994
HINDUSTAN AGRO CHEMICALS LIMITED Vs. STATE OF RAJASTHAN
March 7, 1994
HINDUSTAN DEVELOPMENT CORPN LIMITED Vs. STATE OF RAJASTHAN
March 29, 1994
HINDUSTAN FEED MANUFACTURERS Vs. STATE OF PUNJAB
March 29, 1994
HINDUSTAN LEVER EMPLOYEES UNION Vs. HINDUSTAN LEVER LIMITED
October 24, 1994
HINDUSTAN LEVER LIMITED HINDUSTAN LEVER LIMITED HINDUSTAN LEVER LIMITED BOMBAY HINDUSTAN LEVER LIMITED BOMBAY Vs. B N DONGRE:HINDUSTAN LEVER EMPLOYEES UNION:HINDUSTAN LEVER EMPLOYEES UNION BOMBAY:HINDUSTAN LEVER MAZDOOR SABHA BOMBAY
July 26, 1994
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. RAJA D V APPA RAO BAHADUR
March 3, 1994
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. CHANDRA PRAKASH BUBNA
January 18, 1994
HINDUSTAN SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
April 26, 1994
HITENDRA VISHNU THAKUR Vs. STATE OF MAHARASHTRA
July 12, 1994
ILLAHI SHAMSUDDIN NADAF Vs. SOU JAITUNBI MAKBUL NADAF
July 14, 1994
INDER PARSHAD Vs. UNION OF INDIA
January 13, 1994
INDER SINGH Vs. STATE OF PUNJAB
September 15, 1994
INDIAN CABLE COMPANY LIMITED CALCUTTA Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
September 20, 1994
INDIAN EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. UNION OF INDIA
September 23, 1994
INDIAN NUT PRODUCTS KERALA NUT FOODS CO Vs. UNION OF INDIA
May 12, 1994
INDIAN TIMBER AND PLYWOOD CORPORATION LIMITED Vs. STATE OF KERALA
March 31, 1994
INDIAN TOBACCO CO LIMITED NAGPUR Vs. INDUSTRIAL COURT NAGPUR
February 23, 1994
INDIAN TOOL MANUFACTURERS Vs. ASSTT COLLECTOR OF CENTRAL EXCISE NASIK
September 23, 1994
INDRANI BAI Vs. UNION OF INDIA
April 21, 1994
INDUSTRIAL MINERALS AND METALS MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. SALES TAX OFFICER:STATE OF ORISSA
July 18, 1994
IQBAL SINGH Vs. AVTAR SINGH
July 26, 1994
ISHVARBHAI FULJIBHAI PATNI Vs. STATE OF GUJARAT
November 24, 1994
ISHWARI DEVI Vs. SARLA DEVI
December 14, 1994
ISHWARI KUMAR Vs. STATE OF HIMACHAL PRADESH
March 29, 1994
ISLAM Vs. GOPAL DUBEY
January 25, 1994
ITC BHADRACHALAM PAPER BOARDS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
April 15, 1994
J K BARDOLIA MILLS Vs. M L KHUNGER DY COLLECTOR
July 18, 1994
J K SYNTHETICS LIMITED BIRLA CEMENT WORKS Vs. COMMERCIAL TAXES OFFICER:STATE OF RAJASTHAN
May 9, 1994
J R KAPOOR Vs. MICRONIX INDIA
August 10, 1994
JACOB GEORGE Vs. STATE OF KERALA
April 13, 1994
JAGAT PRASAD Vs. DISTT JUDGE KANPUR
April 13, 1994
JAGAT SINGH Vs. STATE OF PUNJAB
May 13, 1994
JAGATJIT SUGAR MILLS Vs. STATE OF PUNJAB
October 4, 1994
JAGDISH PRASAD GUPTA Vs. STATE OF RAJASTHAN
March 29, 1994
JAGGA SINGH Vs. STATE OF PUNJAB
September 20, 1994
JAGJIT SINGH Vs. DHARAM PAL SINGH
November 7, 1994
JAGJITSINGH Vs. STATE OF PUNJAB
May 10, 1994
JAGMAL SINGH YADAV Vs. AIMADUDDIN AHMED KHAN
March 9, 1994
JAI BHAGWAN Vs. LAXMAN SINGH
April 8, 1994
JAI SHAKTI TRADERS Vs. STATE OF UTTAR PRADESH
September 8, 1994
JAIN ENGINEERING COMPANY Vs. COLLECTOR OF CUSTOMS BOMBAY
July 20, 1994
JAIN ENGINEERING COMPANY Vs. COLLECTOR OF CUSTOMS BOMBAY
February 2, 1994
JAINULABUDEEN Vs. GOVERNMENT OF T N
May 4, 1994
JAIPUR DEVELOPMENT AUTHORITY Vs. RADHEY SHYAM
February 17, 1994
JAMAAT E ISLAMI HIND MOHAMMAD JAFAR Vs. UNION OF INDIA
December 7, 1994
JANKI DASS Vs. STATE DELHI ADMINISTRATION
August 30, 1994
JASHUBHA BHARATSINH GOHIL Vs. STATE OF GUJARAT
April 13, 1994
JASPAL SINGH Vs. STATE OF UTTAR PRADESH
January 24, 1994
JASWANT SINGH Vs. VIRENDER SINGH
November 9, 1994
JAWAJEE NAGNATHAM Vs. REVENUE DIVISIONAL OFFICER ADILABAD A P
January 25, 1994
JAY LAXMI SALT WORKS PRIVATE LIMITED Vs. STATE OF GUJARAT
May 4, 1994
JAYESH CONTAINERS Vs. COLLECTOR OF CENTRAL EXCISE BARODA
September 14, 1994
JESS RAPHAEL Vs. K L REGINA JOSEPH MRS
January 18, 1994
JETHMULL BHOJRAJ Vs. STATE OF BIHAR
January 11, 1994
JEWELLERS NARANDAS AND SONS Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 3, 1994
JHARMAL Vs. STATE OF HARYANA
February 22, 1994
JILUBHAI NANBHAI KHACHAR Vs. STATE OF GUJARAT
July 20, 1994
JOGENDRA SETHI Vs. RABINDRANATH BEHURA
November 10, 1994
JOGIBHAI MANGALBHAI TANDEL Vs. MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL PARDI
September 20, 1994
JOGINDER KUMAR Vs. STATE OF UTTAR PRADESH
April 25, 1994
JOGINDER SINGH Vs. STATE DELHI ADMINISTRATION
April 19, 1994
JOLLY DAS ALIAS MOULICK Vs. TAPAN RANJAN DAS
May 4, 1994
JOSE Vs. STATE OF KERALA
August 19, 1994
JOSEPH KURIAN PHILIP JOSE Vs. STATE OF KERALA
October 4, 1994
JUGRAJ SINGH Vs. LABH SINGH
November 28, 1994
JUTHIKA MULICK Vs. MAHENDRA YASHWANTLAL
October 28, 1994
K A A RAJA Vs. STATE OF KERALA
April 26, 1994
K A MOHAMMAD ALI Vs. C N PRASANNAN
October 4, 1994
K ASHOK REDDY HARIKESHSINGH H K SINGH Vs. GOVERNMENT OF INDIA:UNION OF INDIA
February 7, 1994
K C GUPTA Vs. LT GOVERNOR OF DELHI
August 16, 1994
K GOVINDAN KUTTY K GOVINDAN KUTTY Vs. ALL INDIA ANNA DRAVIDA MANNETRA KHAZAGAM:T N SESHAN
December 12, 1994
K N RAZDAN Vs. COMMISSIONER OF INCOME TAX
August 11, 1994
K N SREENIVASAN Vs. FLAG OFFICER COMMANDING IN CHIEF HEADQUARTERS KOCHI
September 8, 1994
K PERIASAMI Vs. SUB TEHSILDAR LAND ACQUISITION
May 4, 1994
K R SRINIVAS K V RAMANA Vs. R M PREMCHAND:R M PREMCHAND
September 30, 1994
K S MAHALINGEGOWDA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF VOCATIONAL EDUCATION KARNATAKA
November 15, 1994
K S PARIPOORNAN Vs. STATE OF KERALA
September 12, 1994
K S PARIPOORNAN II Vs. STATE OF KERALA
October 20, 1994
K S SUNDARARAJU CHETTIAR Vs. M R RAMACHANDRA NAIDU
February 18, 1994
K SASIDHARAN Vs. KERALA STATE FILM DEVELOPMENT CORPORATION
March 17, 1994
K SUBRAMANIAM Vs. PONNUSAMI
November 21, 1994
K T HUCHEGOWDA Vs. DEPUTY COMMISSIONER
March 18, 1994
KAKI RAMESH Vs. STATE OF ANDHRA PRADESH
April 29, 1994
KALI SARAN Vs. BHAGWAN SINGH
February 18, 1994
KALIMPONG LAND AND BUILDING LIMITED Vs. STATE OF WEST BENGAL
September 16, 1994
KAMALUDDIN Vs. STATE OF RAJASTHAN
September 30, 1994
KAMLADEVI Vs. VASDEV
December 14, 1994
KAMLESHKUMAR ISHWARDAS PATEL Vs. UNION OF INDIA
November 8, 1994
KANHAIYALAL PARASAI Vs. UNION OF INDIA
January 27, 1994
KANTA DEVI Vs. UNION OF INDIA
September 20, 1994
KAPUR SINGH MISTRI Vs. FINANCIAL COMMISSIONER AREVENUE SECRETARY TO GOVERNMENT OF PUNJAB
January 5, 1994
KARNAIL SINGH Vs. DARSHAN SINGH
December 16, 1994
KARNAILSINGH Vs. STATE OF PUNJAB
September 6, 1994
KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED STATE OF KARNATAKA Vs. CANTREADS PRIVATE LIMITED:CANTREADS PRIVATE LIMITED
April 15, 1994
KARNATAKA PUBLIC SERVICE COMMISSION Vs. T BISSEGOWDA
May 5, 1994
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. B K DORESWAMY
July 21, 1994
KARSANAMBUBHAISINDHAV Vs. STATE OF GUJARAT
November 30, 1994
KARSONDAS VIRJI THAKKAR Vs. JAGANNATH SOWAR VAITY
December 9, 1994
KARTAR SINGH KRIPA SHANKAR RAI Vs. STATE OF PUNJAB
January 1, 1994
KARTARSINGH Vs. HARBANS KAUR
January 21, 1994
KASINKA TRADING Vs. UNION OF INDIA
October 18, 1994
KAVITA TREHAN Vs. BALSARA HYGIENE PRODUCTS LIMITED
July 11, 1994
KAZI LHENDUP DORJI Vs. CENTRAL BUREAU OF INVESTIGATION
March 29, 1994
KEDAR NATH Vs. UNION OF INDIA
July 15, 1994
KENCHEGOWDA Vs. SIDDEGOWDA ALIAS MOTEGOWDA
May 11, 1994
KERALA FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
May 12, 1994
KERALA STATE HOUSING BOARD Vs. RAMAPRIYA HOTELS PRIVATE LIMITED
July 28, 1994
KERALA SWATHANTHRA MALAYA THOZHILALI FEDERATION Vs. KERALA TRAWLNETBOAT OPERATORS ASSOCIATION
June 23, 1994
KESHAV KUMAR SWARUP Vs. FLOWMORE PRIVATE LIMITED
January 18, 1994
KESHERWANI CO OPERATIVE HOUSING SOCIETY LTD Vs. BOMI MUNCHERSHAW MISTRY OF BOMBAY
December 14, 1994
KHADI AND VILLAGE SOAP INDUSTRIES ASSOCIATION Vs. STATE OF HARYANA
August 17, 1994
KHEDAT MAZDOOR CHETNA SANGATH Vs. STATE OF MADHYA PRADESH
September 9, 1994
KHODAY DISTILLERIES LIMITED Vs. STATE OF KARNATAKA
October 19, 1994
KHUSHALCHAND SWARUP CHAND ZABAK JAIN JALGAON Vs. SURESHCHANDRA KANHAIYALAL KOCHAR
October 4, 1994
KINGSWAY MODEL TOWN CO Vs. UNION OF INDIA
October 5, 1994
KONDIRAM BHIKU KIRDAT Vs. KRISHNA BHIKU KIRDAT
October 4, 1994
KRANTI SWAROOP MACHINE TOOLS PVT LIMITED Vs. KANTA BAI ASAWA
January 27, 1994
KRISHAN YADAV Vs. STATE OF HARYANA
May 12, 1994
KRISHANLAL Vs. STATE OF JAMMU AND KASHMIR
February 25, 1994
KRISHI UPAJ MANDI SAMITI Vs. ORIENT PAPER AND INDUSTRIES LIMITED
November 9, 1994
KRISHI UTPADAN MANDI SAMITI Vs. MAKRAND SINGH
December 1, 1994
KRISHNA CHANDER DUTTA SPICE PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
February 23, 1994
KRISHNA MINOR Vs. STATE OF HARYANA
July 12, 1994
KRISHNA REDDY Vs. STATE OF KARNATAKA
August 3, 1994
KUDREMUKH IRON ORE COMPANY LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LIMITED
May 6, 1994
KULDIP MAHATON Vs. BHULAN MAHATO
November 30, 1994
KUMAR JAGDISH CHANDRA SINHA Vs. EILEENK PATRICIA DROZARIE MRS
November 10, 1994
KUMARI MADHURI PATIL Vs. ADDITIONAL COMMISSIONER TRIBAL DEVELOPMENT
September 2, 1994
KUNWAR SINGH Vs. THAKURJI MAHARAJ
April 11, 1994
KURIAKOSE Vs. STATE OF KERALA
February 1, 1994
L CHANDRAKUMAR Vs. UNION OF INDIA
December 2, 1994
L VASANTHA KUMARI Vs. BALAMMAL
November 30, 1994
LAKSHMI SHAH Vs. STATE OF UTTAR PRADESH
May 5, 1994
LAKSHMI SHANKER MEHROTRA Vs. S M SENGUPTA
February 8, 1994
LAKSHMI VENKATESHWARA ENTERPRISES PVT LIMITED Vs. SYEDA VAJHIUNNISSA BEGUM
March 3, 1994
LALJIT SINGH Vs. STATE OF PUNJAB
February 15, 1994
LAND ACQUISITION OFFICER ELURU Vs. JASTI ROHINI
October 27, 1994
LAND COMMISSIONER Vs. MANJIYA PILLAI
March 30, 1994
LAXMAN BHASKAR PATHARA Vs. STATE OF MAHARASHTRA
April 22, 1994
LAXMAN NAIK Vs. STATE OF ORISSA
February 22, 1994
LAXMI DEVI Vs. SATYA NARAYAN
August 9, 1994
LBANYA BALA DEVI Vs. ATE OF BIHAR PATNA SECRETARIAT PATNAS
September 7, 1994
LIBERTY OIL MILLS PRIVATE LIMITED BOMBAY LIBERTY OIL MILLS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY:COLLECTOR OF CENTRAL EXCISE NAVPRABHAT CHAMBERS DADAR WEST BOMBAY
December 13, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. VISHWANATH VERMA
September 30, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA RAMCHHANDRA AMBEKAR MRS
February 28, 1994
LIPTON INDIA LIMITED Vs. UNION OF INDIA
September 16, 1994
LUBRI CHEM INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
September 2, 1994
M G SHAHANI AND COMPANY DELHI LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
August 8, 1994
M ISMAIL FARUQUI MOHD ASLAM HARGYAN SINGH THAKUR VIJAY RAGHO BHAGWAN BIRAJMANMANDIR JAMIAT ULAMA E HIND Vs. UNION OF INDIA
October 24, 1994
M M L AURORA Vs. UNION OF INDIA
May 4, 1994
M P SHIKSHAK SANGH Vs. STATE OF MADHYA PRADESH
March 16, 1994
M R GOPALAKRISHNAN Vs. THACHADY PRABHAKARAN
December 13, 1994
M S USMANI Vs. UNION OF INDIA
December 14, 1994
M V KRISHNA RAO Vs. UNION OF INDIA
January 27, 1994
M VENUGOPAL Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P
January 31, 1994
M/S FANSY HANDICRAFTS Vs. UNION OF INDIA AND OTHERS
July 14, 1994
MAC LABORATORIES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
November 22, 1994
MADHUKAR AMBADAS PETKAR Vs. DWARKANATH SAKHARCHAND GUJARATI
January 6, 1994
MADHYA PRADESH HASTA SHILPA VIKASNIGAM LIMITED Vs. DEVENDRAKUMAR JAIN
December 7, 1994
MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs. NAVNIT KUMAR POTDAR:NARENDRA KUMAR CHOWDHARY:BHANWARLAL
September 19, 1994
MADRAS Vs. KARUPPA THEVAN
January 31, 1994
MADRAS CITY WINE MERCHANTS ASSOCIATION A J JOY RAMANATHAPURAM MADURAI DISTT LIQUOR DEALERS ASSOCIATION Vs. STATE OF TAMIL NADU
July 27, 1994
MADRAS FERTILIZERS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS V DIVISION MADRAS
January 20, 1994
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
January 10, 1994
MAFATLAL GROUP STAFF ASSOCIATION Vs. REGIONAL COMMISSIONER PROVIDENT FUND
March 29, 1994
MAGHI LAL DEAD Vs. KUNDAN LAL
February 8, 1994
MAHABIRBISWAS Vs. STATE OF WEST BENGAL
October 28, 1994
MAHAMADKHA GAJIKA BALOCH Vs. MANAGER PANCHASARA JAIN DERASAR
August 23, 1994
MAHANT BRAHAM DASS SINGH PANNU Vs. OM PARKASH CHAUDHARY
September 20, 1994
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. GANGARAM
January 11, 1994
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED STATE OF MAHARASHTRA Vs. EMPLOYEES UNION:MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION EMPLOYEES UNION
January 24, 1994
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. SUVARNA BOARD MILLS
August 18, 1994
MAHAVIR METAL WORKS Vs. UNION OF INDIA
August 25, 1994
MAHENDRA Vs. PADMAKAR JAGANNATH DONGARE
February 10, 1994
MAHESH NARSAYYA CHINTAL Vs. EXECUTIVE ENGINEER JAYAKWADI PROJECT CANAL DIVISION DISTRICT AURANGABAD
August 8, 1994
MAHINDER KUMAR GUPTA Vs. UNION OF INDIA MINISTRY OF PETROLEUM AND NATURAL GAS
September 22, 1994
MAJ RETD HARI CHAND PAHWA Vs. UNION OF INDIA
July 26, 1994
MAJOR G S SODHI EX MAJOR CHANDER SINGH Vs. UNION OF INDIA
March 11, 1994
MAJOR GEN OLD CAPT VIRENDER KUMAR Vs. CHIEF OF THE ARMY STAFF AND THREE PRO FORMA
March 11, 1994
MAJOR HOMI RUSTOMJI DARUWALA Vs. PESI SORABJI DOODHA
January 5, 1994
MAKAR DHWAAJ PAL Vs. NEERA YADAV
January 4, 1994
MALLAPPA Vs. STATE OF KARNATAKA
January 20, 1994
MAMTA VITHAL SHETTY Vs. STATE OF MAHARASHTRA
March 18, 1994
MANAGING DIRECTOR Vs. K RAMACHANDRA NAIDU
September 15, 1994
MANAGING DIRECTOR E C I L HYDERABAD Vs. B KARUNAKAR II
January 12, 1994
MANDER SINGH Vs. STATE OF PUNJAB
November 9, 1994
MANGAL SINGH Vs. STATE OF PUNJAB
December 13, 1994
MANGILAL Vs. STATE OF MADHYA PRADESH
April 27, 1994
MANI RAM Vs. STATE OF UTTAR PRADESH
May 13, 1994
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. STATE OF KARNATAKA
January 12, 1994
MANNAVA SATYAWATI Vs. MANNAVA MALLESWARA RAO
January 6, 1994
MANOHAR LAL Vs. STATE OF PUNJAB
February 10, 1994
MANPHUL SINGH SHARMA Vs. AHMEDI BEGUM
August 9, 1994
MARKET COMMITTEE LADWA Vs. RAMESH CHAND GUPTA
February 16, 1994
MAROTI Vs. TULSIRAM
November 15, 1994
MARWADI KJSHOR PARMANAND Vs. STATE OF GUJARAT
March 15, 1994
MAST RAM Vs. STATE OF PUNJAB
April 18, 1994
MATA PHER PANDEY RAJINDER SINGH Vs. STATE OF UTTAR PRADESH
July 21, 1994
MATA PRASAD Vs. STATE OF UTTAR PRADESH
February 8, 1994
MATHEVAN PADMANABHAN ALIAS PONNAN DEAD Vs. PARMESHWARAN THAMPI
November 30, 1994
MEERA BHANJA Vs. NIRMALA KUMARI CHOUDHURY
November 16, 1994
MEESALA RAMAKRISHAN Vs. STATE OF ANDHRA PRADESH
April 13, 1994
MEHARAJ SINGH L NK KALU Vs. STATE OF UTTAR PRADESH
April 21, 1994
MEHTA GENERAL AND PROVISION STORES Vs. PREM WATI DEAD
February 17, 1994
MEHTABSINGH Vs. STATE OF HARYANA
August 30, 1994
MINAKSHI BALA Vs. SUDHIR KUMAR
May 10, 1994
MISRA SINGH Vs. STATE OF PUNJAB
December 14, 1994
MITHILESH RANI Vs. REGIONAL TRANSPORT AUTHORITY DEHRADUN
March 4, 1994
MOHAMMAD ASLAM ALIAS BHLIRE ACCHAN RIZVI Vs. UNION OF INDIA STATE OF UTTAR PRADESH
October 24, 1994
MOHAMMAD HABIBUL HAQUB Vs. UNION OF INDIA
August 17, 1994
MOHAMMAD IQBAL KHANDAY Vs. ABDUL MAJID RATHER
April 6, 1994
MOHAMMAD JABBAR MALIK LASJAN Vs. STATE OF JAMMU AND KASHMIR
August 30, 1994
MOHAMMAD JAFAR AHMAD ALI AKHTAR Vs. UNION OF INDIA
March 18, 1994
MOHAMMAD NOOR KAILASH DAN MEGHRAJ Vs. MOHAMMAD IBRAHIM:RAWATA:ONKAR LAL
July 19, 1994
MOHAMMAD QUARAMUDDIN Vs. STATE OF ANDHRA PRADESH
May 10, 1994
MOHAMMAD YUNUS Vs. GURUBUX SINGH
February 17, 1994
MOHAMMAD YUSUF Vs. STATE OF UTTAR PRADESH
January 27, 1994
MOHAN CHAND Vs. UNION OF INDIA
November 14, 1994
MOHAN LAL Vs. HARI PRASAD YADAV
May 13, 1994
MOHINDER PRATAP DASS Vs. MODERN AUTOMOBILES
September 16, 1994
MOHMED SALEEM ALIAS CHUHO MOHMEDSHAKOOR Vs. STATE OF GUJARAT
July 19, 1994
MOOL RAJ UPADHYAYA Vs. STATE OF HIMACHAL PRADESH
April 19, 1994
MOORCO INDIA LIMITED MADRAS Vs. COLLECTOR OF CUSTOMS MADRAS
September 29, 1994
MORGAN STANLEY MUTUAL FUND DRARVINDGUPTA Vs. KARTICK DAS:SECURITIES AND EXCHANGE BOARD OF INDIA
May 20, 1994
MRS. SUDHA RASHEED AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 15, 1994
MUKESH BHAI CHHOTABHAI PATEL BOMBAY Vs. JOINT AGRICULTURE AND MARKETING ADVISOR GOVERNMENT OF INDIA
August 18, 1994
MUNICIPAL CORPORATION LUDHIANA Vs. COMMISSIONER OF PATIALA DIVISION PATIALA
December 7, 1994
MUNICIPAL CORPORATION OF DELHI Vs. GANESH RAZAK
October 20, 1994
MUNICIPAL CORPORATION OF DELHI Vs. ASIAN ART PRINTERS PRIVATE LIMITED
August 31, 1994
MUNICIPAL CORPORATION OF DELHI Vs. C L BATRA
August 10, 1994
MUNICIPAL CORPORATION OF DELHI Vs. DEPUTY COMMISSIONER OF POLICE LICENSING
September 30, 1994
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. CENTRAL BANK OF INDIA
May 2, 1994
MURUGESAN Vs. RAMALINGAM PILLAI DEAD
April 18, 1994
MUTHUSWAMIGOUNDER Vs. NARAYANASWAMYNAIDU
August 3, 1994
N D MITRA Vs. UNION OF INDIA
May 23, 1994
N JAYALAKSHMI AMMAL Vs. R GOPALA PATHAR
September 9, 1994
N K SINGH Vs. UNION OF INDIA
August 25, 1994
N KRISHNAMACHARI Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
August 12, 1994
N M ENGINEER Vs. NARENDRA SINGH VIRDI
July 12, 1994
N NAGENDRA RAO AND COMPANY Vs. STATE OF ANDHRA PRADESH
September 6, 1994
N S NAGA Vs. UNION OF INDIA
November 17, 1994
N VENKATESWARA RAO Vs. COMMISSIONER AND SPECIAL OFFICER VIJAYAWADA MUNICIPALITY VIJAYAWADA
February 10, 1994
NAGAPPA FAKIRAPPA GOUDAR Vs. STATE OF KARNATAKA
January 18, 1994
NAGAR PALIKA CHANDPUR Vs. STATE OF UTTAR PRADESH
September 15, 1994
NAGARAJAN VENKATESAN Vs. STATE OF TAMIL NADU
December 6, 1994
NAGESHWARPRASAD BIPINKUMARSINHA CENTRAL WATER COMMISSION GDD ENGG ASSN Vs. UNION OF INDIA
July 28, 1994
NAR01TAM DASS BESHTOO B P DOBHAL Vs. UNION OF INDIA
August 16, 1994
NARAINDAS LILARAM ADNANI Vs. NARSINGDAS NARAINDAS ADNANI
December 16, 1994
NARAYANAMMA KUM STATE OF KARNATAKA Vs. STATE OF KARNATAKA:MUNIYAPPA
August 31, 1994
NARENDRA KUMAR CHANDLA Vs. STATE OF HARYANA
February 4, 1994
NARINDER PAL SHARMA Vs. STATE OF PUNJAB
November 25, 1994
NATIONAL AIRPORT AUTHORITY Vs. M A WAHAB
April 29, 1994
NATIONAL RAYON CORPORATION Vs. COLLECTOR OF CUSTOMS BOMBAY
November 14, 1994
NATIONAL SPIRITUAL ASSEMBLY OF BAHAIS OF INDIA Vs. MAHARASHTRA STATE KHADI AND VILLAGE INDUSTRIES BOARD
January 25, 1994
NATIONAL TEXTILE CORPORATION LIMITED DELHI PUNJAB AND RAJASTHAN Vs. SAYAR
February 9, 1994
NAV BHARAT CONSTRUCTION CO Vs. STATE OF RAJASTHAN
September 7, 1994
NEDURIMILLI JANARDHANA REDDY Vs. PROGRESSIVE DEMOCRATIC STUDENTS UNION
September 20, 1994
NEERAJA SARAPH Vs. JAYANT V SARAPH
October 6, 1994
NEW DELHI MUNICIPAL COMMITTEE Vs. GYMKHANA CLUB LIMITED
April 8, 1994
NEW HORIZONS LIMITED Vs. UNION OF INDIA
November 9, 1994
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANIL MATHEW
May 9, 1994
NEW KENILWORTH HOTELS PRIVATE LIMITED Vs. ASHOKA INDUSTRIES LIMITED
October 17, 1994
NEWS ITEM FROM THE TRIBUNE OF 1.11.93 Vs. TITLE KILLED ONCE, TWICE
January 3, 1994
NEYVELY LIGNITE CORPORATION LIMITED Vs. SPECIAL TAHSILDAR LAND ACQUISITION NEYVELY
October 19, 1994
NIAZ MOHAMMAD Vs. STATE OF HARYANA
September 20, 1994
NIHAL CHAND RAMESHWAR DASS Vs. VINOD RASTOGI
May 13, 1994
NIRANJAN DASS Vs. TRILOK CHAND
January 18, 1994
NIREN KUMAR DASS Vs. DISTRICT JUDGE PILIBHIT
January 19, 1994
NIRMAL LAL GUPTA Vs. STATE OF ORISSA
September 8, 1994
NISAR Vs. STATE OF UTTAR PRADESH
November 9, 1994
NISAR AHMAD Vs. STATE OF UTTAR PRADESH
September 9, 1994
NISHAN SINGH Vs. STATE OF PUNJAB
February 22, 1994
NITA TANEJA Vs. ASSTT CONTROLLER
September 7, 1994
NOORDUDDIN Vs. K L ANAND
October 6, 1994
NOORDUDDIN Vs. K L ANAND
December 6, 1994
NOVOPAN INDIA LIMITED HYDERABAD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS HYDERABAD
September 14, 1994
O JANARDHAN REDDY Vs. SPL DY COLLECTOR L A UNIT IV LMD KARIMNAGAR A P AND OTHRES
September 30, 1994
O M BHARGAVA Vs. SATYAVATI BHARGAVA MRS
February 23, 1994
OIL AND NATURAL GAS COMMISSION Vs. COLLECTOR OF CENTRAL EXCISE
January 7, 1994
OIL AND NATURAL GAS COMMISSION Vs. UTPAL KUMAR BASU
June 23, 1994
OM PARKASH Vs. RAVINDER KUMAR SHARMA
April 6, 1994
OM PRAKASH Vs. ASSISTANT ENGINEER HARYANA AGRO INDUSTRIES CORPORATION LIMITED
April 12, 1994
OM PRAKASH MADAN LAL Vs. STATE OF HARYANA:SURESH
April 19, 1994
OM PRAKASH POPLAI AND RAJESH KUMAR MAHESHWARI KAMLESH KUMAR JAIN Vs. DELHI STOCK EXCHANGE ASSOCIATION LTDUNION OF INDIA
January 14, 1994
ORGANON INDIA LIMITED [NOW KNOWN AS INFAR INDIA LIMITED ] Vs. COLLECTOR OF EXCISE
July 22, 1994
ORISSA STATE WAREHOUSING CORPORATION LIMITED Vs. ORISSA STATE WAREHOUSING CORPORATION EMPLOYEES UNION
March 29, 1994
ORISSA STEEL CORPORATION Vs. SALES TAX OFFICER
July 18, 1994
OSWAL AGRO MILLS LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE DIVISION LUDHIANA
February 4, 1994
P A CHANDRAN Vs. BOARD OF REVENUE EXCISE
October 24, 1994
P C PREMA Vs. A P SREEKUMAR
September 6, 1994
P CHANDRA MOULY Vs. UNION OF INDIA
July 21, 1994
P CHINNANNA Vs. STATE OF ANDHRA PRADESH
August 8, 1994
P G GUPTA Vs. STATE OF GUJARAT
December 14, 1994
P K NARAYANAN Vs. STATE OF KERALA
October 27, 1994
P K SARIN Vs. STATE OF UTTAR PRADESH
December 16, 1994
P K VIJAYAN Vs. KAMALAKSHI AMMA
March 30, 1994
P M GANI Vs. K RAMACHANDRAN
January 5, 1994
P MUTHAYYA Vs. CHELLAPPAN PILLAI
May 13, 1994
P N KRISHNA LAL Vs. GOVERNMENT OF KERALA
November 17, 1994
P N MUTHU AND CO Vs. FOOD INSPECTOR TELLICHERRY MUNICIPALITY
January 18, 1994
P N RGHAVA PANICKER Vs. STATE OF KERALA
September 8, 1994
P P MURALIDHARAN Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA
March 29, 1994
P PUNNAIAH Vs. JEYPORE SUGAR COMPANY LIMITED
April 6, 1994
P RATHINAM NAGBHUSAN PATNAIK Vs. UNION OF INDIA
April 26, 1994
P V PAPANNA Vs. K PADMANABHAIAH
February 4, 1994
PADMAKAR Vs. MADHUKAR
February 23, 1994
PANJAB UNIVERSITY Vs. T P RAHAMATULLAH
February 22, 1994
PANKAJ JAIN AGENCIES Vs. UNION OF INDIA
July 14, 1994
PANKAJBHARGAVA Vs. MOHINDER NATH
September 2, 1994
PAPNASAM LABOUR UNION Vs. MADURA COATS LIMITED
December 8, 1994
PARINBANUPESTONJIMEHTA Vs. MEGANBHAI DAHYABHAI PATEL
July 26, 1994
PARMAR KANAKSINH BHAGWANSINH Vs. MAKWANA SHANABHAI BHIKHABHAI AND 2 MAKWANA PRABATBHAI BHIKHABHAI
December 8, 1994
PATNA UNIVERSITY Vs. AWADH KISHORE PD YADAV
May 5, 1994
PATNYAND COMPANY PVT LIMITED Vs. DUNDOO BALAKRISHNAMOORTHY
April 5, 1994
PAVAI AMMAL VAIYAPURI EDUCATION TRUST Vs. GOVERNMENT OF T N
September 21, 1994
PHANI BHUSHAN DAS Vs. STATE OF WEST BENGAL
September 16, 1994
PONNAMMAL PONNAMMAL Vs. N MUTHUSWAMY CHETTIAR :N MUTHUSWAMY CHETTIAR
December 5, 1994
PORCELAIN ELECTRICAL MFG CO Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
November 29, 1994
POWER CONTROL APPLIANCES SUMEET RESEARCH AND HOLDINGS Vs. SUMEET MACHINES PRIVATE LIMITED :SUMEET MACHINES
February 8, 1994
PRABHU Vs. STATE OF RAJASTHAN
February 21, 1994
PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P Vs. NORTH INDIA PETROCHEMICALS LIMITED
February 9, 1994
PRADUMAN KUMAR JAIN Vs. UNION OF INDIA
July 11, 1994
PRAHLAD K MODI Vs. STATE OF GUJARAT
October 18, 1994
PRAKASHCHANDSHARMA Vs. VIMLESH
July 27, 1994
PRATUL KUMAR SINHA Vs. STATE OF BIHAR
May 2, 1994
PREMJI RATANSEY SHAH Vs. UNION OF INDIA
July 22, 1994
PREMNATH SHRIPRAKASH Vs. FINANCIAL COMMISSIONER:LT GOVERNOR
February 10, 1994
PRESIDENT OF INDIA Vs. UNDER ARTICLE 3171 OF THE CONSTITUTION OF INDIA REGARDING ENQUIRY AND REPORT ON THE ALLEGATIONS AGAINST SH M MEGHA CHANDRA SINGH CHAIRMAN MANIPUR PUBLIC SERVICE COMMISSION
February 18, 1994
PRESTIGE ENGINEERING INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
September 1, 1994
PRINCIPAL INDUSTRIAL TRAINING INSTITUTE GHAZIPUR Vs. ABHAY KUMAR SRIVASTAVA
July 26, 1994
PRINTERS MYSORE LIMITED Vs. ASSTT COMMERCIAL TAX OFFICER
February 7, 1994
PRITPAL SINGH RAM NIWAS RAJINDER HAR GOPAL YADAV HEAD CONSTABLE HANS RAJ PHOOL SINGH JAT BHAGWAN SINGH MANN DINESH YADAV Vs. STATE OF HARYANA
July 27, 1994
PUBLIC UNION FOR CIVIL LIBERTIES Vs. STATE OF TAMIL NADU
May 13, 1994
PUNJAB FOOTWEAR LIMITED JALANDHAR Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
October 26, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. V N SHARMA
September 5, 1994
PUNJAB STATE ELECTRICITY BOARD Vs. BASSI COLD STORAGE KHARAR
March 16, 1994
PUPINDER PAL SINGH Vs. STATE OF PUNJAB
March 3, 1994
PURANJIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
September 22, 1994
QUALITY STEEL TUBES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE U P
December 9, 1994
QUAMARUL ISLAM Vs. S K KANTA
January 21, 1994
R B TUNKI SAH BAIDYANATH PD SARAIYAGANJ MUZAFFARPUR Vs. COMMISSIONER OF INCOME TAX BIHAR I PATNA
December 13, 1994
R C PAUL Vs. JAI INDER SINGH
December 14, 1994
R C SOOD Vs. HIGH COURT OF RAJASTHAN
November 22, 1994
R K PANDA Vs. STEEL AUTHORITY OF INDIA
May 12, 1994
R K S CHAUHAN STATE OF UTTAR PRADESH O K BHATNAGAR Vs. STATE OF UTTAR PRADESH:O P CHATURVEDI:STATE OF UTTAR PRADESH
November 8, 1994
R KAPUR Vs. DIRECTOR OF INSPECTION PAINTING AND PUBLICATION INCOME TAX
September 29, 1994
R M INVESTMENT AND TRADING CO PVT LIMITED R M INVESTMENT AND TRADING CO PVT LIMITED Vs. BOEING CO:BOEING CO
February 10, 1994
R R BHANOT Vs. UNION OF INDIA
January 4, 1994
R R KULASEKHARAN Vs. A P P S COMMISSION
November 24, 1994
R RAJAGOPAL ALIAS R R GOPAL Vs. STATE OF TAMIL NADU
October 7, 1994
RADHAKRISHNAN NAIR HARIPRASAD KRISHNAKUTTY Vs. STATE OF KERALA
December 7, 1994
RADHIKA Vs. AGHNU RAM MAHTO
September 7, 1994
RAGHBIR SINGH RAGHBIR SINGH Vs. SURJIT SINGH:UNION OF INDIA
August 22, 1994
RAHEEMUDDIN Vs. STATE OF BIHAR
January 17, 1994
RAINBOW INDUSTRIES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE VADODARA
October 4, 1994
RAJ KUMAR KHAITAN Vs. BIBI ZUBAIDA KHATUN
October 7, 1994
RAJ RANI Vs. HARYANA STATE OF SOCIAL WELFARE ADVISORY BOARD
April 4, 1994
RAJA RAM Vs. STATE OF MADHYA PRADESH
February 22, 1994
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. NARMADA INDUSTRIES
September 28, 1994
RAJBIR Vs. STATE OF HARYANA
September 29, 1994
RAJENDRA PRASAD Vs. KHIRODHAR MAHTO
January 11, 1994
RAJESH KUMAR VERMA STATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH:CHITRESHKASLIWALAND ANOTHER
January 21, 1994
RAJESHWAR Vs. BOARD OF REVENUE
November 15, 1994
RAJINDER KUMAR MALHOTRA Vs. COMPANY LAW BOARD
July 15, 1994
RAJINDER SAINI Vs. STATE OF PUNJAB
April 7, 1994
RAJINDER SINGH DEAD Vs. DALIP CHAND
February 17, 1994
RAJIV K GARG Vs. SHANTI BHUSHAN SENIOR ADVOCATE
October 20, 1994
RAJNESH TANDON Vs. STATE OF PUNJAB
January 12, 1994
RAKESH CHANDRA NARAYAN Vs. STATE OF BIHAR
September 8, 1994
RAKESH KAUL Vs. REGISTRAR HIGH COURT OF J AND K
August 12, 1994
RAKESH KUMAR ALIAS SACHDEVA ALIAS DEVA Vs. STATE DELHI ADMN
November 23, 1994
RAM AUTAR SHUKLA RAM AUTAR SHUKLA Vs. ARVIND SHUKLA:COMMISSIONER KANPUR DIVISION
November 23, 1994
RAM CHAND Vs. RANDHIRSINGH
October 5, 1994
RAM DEV Vs. STATE OF UTTAR PRADESH
February 23, 1994
RAM JANAM SINGH STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:RAJENDRA SINGH MALHAN
January 25, 1994
RAM KUMAR Vs. STATE OF HARYANA
July 20, 1994
RAM KUMAR Vs. STATE OF HARYANA
October 7, 1994
RAM MURTI SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
February 11, 1994
RAM NARAIN PRASAD Vs. ATUL CHANDER MITRA
March 29, 1994
RAM PAL MALIK Vs. STATE OF HARYANA
August 4, 1994
RAM PRASAD Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
March 30, 1994
RAMA BINDING WORKS Vs. VALLABHA VYAS
February 17, 1994
RAMA DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 13, 1994
RAMAKUTTY GUPTA Vs. AVARA
February 5, 1994
RAMANKUTTY GUPTAN Vs. AVARA
February 3, 1994
RAMAPPA VASAPPA BADIGER Vs. STATE OF KARNATAKA
February 22, 1994
RAMBAHU VYANKUJI KHERAGADE Vs. MAHARASHTRA ROAD TRANSPORT CORPORATION
July 27, 1994
RAMBHAI LALLUBHAI PATEL Vs. BAI KAMLA
September 6, 1994
RAMCHANDRA BHAUSAHEB GAWDE Vs. SAKRULLA RASULBUX
July 27, 1994
RAMCHANDRATRIPATHI Vs. U P PUBLIC SERVICES TRIBUNAL IV
February 25, 1994
RAMDULAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
February 8, 1994
RAMESH CHANDRA TYAGI Vs. UNION OF INDIA
February 11, 1994
RAMPAL PITHWA RAHIDAS STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA:BASAWAN
March 1, 1994
RAMSINH BAVAJI JADEJA Vs. STATE OF GUJARAT
March 1, 1994
RAMTI DEVI Vs. UNION OF INDIA
October 20, 1994
RANG LAL MAHTO AND ANOTHER Vs. STATE OF BIHAR
July 15, 1994
RANGA MATCH INDUSTRIES Vs. UNION OF INDIA
January 25, 1994
RANGARAO Vs. KAMLAKANT
February 17, 1994
RAOSAHEB BALU KILLEDAR Vs. STATE OF MAHARASHTRA
December 13, 1994
RASH LAL YADAV Vs. STATE OF BIHAR
June 23, 1994
RATNA ALIAS RATNAVATI Vs. SYNDICATE BANK
November 24, 1994
RAVI S NAIK SANJAY BANDEKAR Vs. UNION OF INDIA
February 9, 1994
RAVINDER KUMAR Vs. STATE OF PUNJAB
March 31, 1994
RAVINDER SHARMA Vs. STATE OF PUNJAB
October 17, 1994
RAVINDRA SINGH Vs. PHOOL SINGH
November 21, 1994
REGIONAL PROVIDENT FUND COMMISSIONER Vs. K T ROLLING MILLS PRIVATE LIMITED
November 22, 1994
REGISTRAR OF COOPERATIVE SOCIETIES MADRAS Vs. F X FERNANDO
February 15, 1994
RENU VERMA Vs. PRINCIPAL GOVERNMENT MEDICAL COLLEGE
March 28, 1994
RISHAL SINGH Vs. STATE OF HARYANA
January 21, 1994
ROLLATAINERS LIMITED Vs. UNION OF INDIA
July 14, 1994
ROURKELA MAZDOOR SABHA Vs. UNION OF INDIA
May 12, 1994
RUBINDER SINGH RAJASTHAN FINANCIAL CORPN Vs. RAJASTHAN FINANCIAL CORPN:DURGA PRASHAD SHARMA
November 23, 1994
RV SANKARA KURUP Vs. LEELAVATHY NAMBIAR
August 16, 1994
S C GIROTRA Vs. UNITED COMMERCIAL BANK UCO BANK
February 18, 1994
S CHANDRA Vs. PALLAVAN TRANSPORT CORPORATION
January 17, 1994
S D K PURI Vs. R S BHATIA
March 17, 1994
S G GLASS WORKS PVT LIMITED CHANDRAPUR MAHARASHTRA Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS NAGPUR MAHARASHTRA
November 8, 1994
S H SHOOL Vs. STATE OF MAHARASHTRA
March 29, 1994
S K MAINI Vs. CARONA SAHU COMPANY LIMITED
March 8, 1994
S K MUKHERJEE Vs. UNION OF INDIA
August 3, 1994
S N THAPA ADDITIONAL COLLECTOR OF CUSTOMS MARINE AND PREVENTIVE BOMBAY Vs. STATE OF MAHARASHTRA
April 5, 1994
S P MEHTA Vs. UNION OF INDIA
January 13, 1994
S P VAITHIANATHAN Vs. K SHANMUGANATHAN
March 1, 1994
S R BOMMAI Vs. UNION OF INDIA
March 11, 1994
S RAMACHANDRARAJU Vs. STATE OF ORISSA
August 31, 1994
S SATHYANANDA SHETTY Vs. STATE OF KARNATAKA
February 7, 1994
S SATHYAPRIYA OTHERS Vs. STATE OF ANDHRA PRADESH
August 18, 1994
S SATYAPAL REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
May 6, 1994
SAHAKARI KHAND UDYOG MANDALI LIMITED Vs. STATE OF GUJARAT
September 23, 1994
SAHIB RAM Vs. STATE OF HARYANA
September 19, 1994
SAHNI SILK MILLS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 14, 1994
SALES TAX OFFICER KANPUR Vs. UNION OF INDIA
November 21, 1994
SALES TAX OFFICER SECTOR IX KANPUR Vs. DEALING DAIRY PRODUCTS
May 10, 1994
SALIMBHAI MUKHTAR JAFARBHAI Vs. AMIRUDDIN
July 21, 1994
SAMPURAN SINGH BHAGWANTI DEVI SURINDER NATH DEWAN Vs. STATE OF HARYANA
January 19, 1994
SANJAY AHLAWAT Vs. MAHARISHI DAYAN AND UNIVERSITY ROHTAK
November 24, 1994
SANJAY DUTT Vs. STATE
August 18, 1994
SANJAY DUTT Vs. STATE
September 23, 1994
SANJAY DUTT Vs. STATE
September 9, 1994
SANKARA HALI AND SANKARA INSTITUTE OF PHILOSOPHY AND CULTURE Vs. KISHORI LAL GOENKA
December 6, 1994
SANT EKNATH SAHAKARI SAKHAR KARKHANA LIMITED Vs. AURANGABAD PAPER MILLS LIMITED
August 3, 1994
SANTOSH DE Vs. ARCHNA GUHA
February 3, 1994
SANTOSH KUMAR Vs. SECRETARY MINISTRY OF HUMAN RESOURCES DEVELOPMENT
October 4, 1994
SANTOSH KUMARI Vs. UNION OF INDIA
November 17, 1994
SANTRAM PAPER MILLS NADIAD Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
November 30, 1994
SARAT KUMAR DASH Vs. BISWAJIT PATNAIK
October 27, 1994
SARDAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA CAMP MATHURA
July 12, 1994
SARDARSINGH Vs. KRISHNA DEVI
April 26, 1994
SARWAN SINGH LAMBA Vs. UNION OF INDIA
May 3, 1994
SASWAD MALI SAHAKARI SAKHAR KARKHANA LIMITED Vs. UNION OF INDIA
November 11, 1994
SATISH CHANDRA Vs. UNION OF INDIA
August 1, 1994
SATISH CHANDRA Vs. REGISTRAR OF COOPERATIVE SOCIETIES DELHI
April 21, 1994
SATYA NARAIN PRASAD Vs. BHAGWAN RAMDAS ALIAS BHAOWAN SAH
February 9, 1994
SATYABRATA BISWAS Vs. KALYAN KUMAR KISKU
January 27, 1994
SATYAPAL SINGH Vs. HARYANA STATE SUBORDINATE SERVICE SELECTION BOARD
April 7, 1994
SAVANI TRANSPORT PRIVATE LIMITED Vs. L RAJAMANIKKAM
January 13, 1994
SECRETARY HAILAKANDI BAR ASSOCIATION Vs. STATE OF ASSAM
January 24, 1994
SECRETARY QUILON DISTRICT MOTOR TRANSPORT WORKERS CO OPERATIVE SOCIETY LTD Vs. REGIONAL TRANSPORT AUTHORITY
August 10, 1994
SECRETARY QUILON DISTT MOTOR TRANSPORT WORKERS COOPERATIVE SOCIETY LIMITED Vs. REGIONAL TRANSPORT AUTHORITY
August 18, 1994
SECRETARY TO GOVERNMENT OF INDIA Vs. SHIVRAM MAHADU GAIKWAD
January 12, 1994
SELVARAJAN Vs. MEENAKSHI AMMAL
October 5, 1994
SETHIROOPLAL Vs. MALTITHAPAR MRS
February 15, 1994
SHADILAL SUGAR AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 17, 1994
SHAILESH PRABHUDAS MEHTA Vs. CALICO DYEING AND PRINTING MILLS LIMITED
February 15, 1994
SHAKILA BANO Vs. STATE OF RAJASTHAN AND ORS.
January 5, 1994
SHAKTIKUMAR M SANCHETI Vs. STATE OF MAHARASHTRA
November 25, 1994
SHAKUNTALA SHARMA Vs. HIGH COURT OF H P AT SHIMLA
February 2, 1994
SHAMSHER SINGH BEDI Vs. HIGH COURT OF PUNJAB AND HARYANA
December 8, 1994
SHANKAR ALIAS GAURI SHANKAR Vs. STATE OF TAMIL NADU
April 4, 1994
SHANTI DEVI Vs. STATE OF RAJASTHAN
August 31, 1994
SHANTIBAI Vs. DINKAR BALKRISHNA VAIDYA
March 2, 1994
SHARDA PRASAD MISHRA Vs. STATE OF UTTAR PRADESH
February 8, 1994
SHEILA BARSE Vs. UNION OF INDIA
October 3, 1994
SHIV KUMAR Vs. STATE OF HARYANA
May 4, 1994
SHIVALINGAPPA KALLAYANAPPA Vs. STATE OF KARNATAKA
August 31, 1994
SHIVAPPA Vs. STATE OF KARNATAKA
November 29, 1994
SHIVAPPA TAMMANNAPPA KARABAN Vs. PARASAPPA HANAMMAPPA KURABAN
September 22, 1994
SHIVNATH SINGH Vs. STATE OF UTTAR PRADESH
February 8, 1994
SHIVRAYA Vs. BAKKAPPA
November 17, 1994
SHORI LAL AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
December 1, 1994
SHREE SYNTHETICS LIMITED Vs. UNION OF INDIA
September 30, 1994
SHRIKANT BHALCHANDRA KARULKAR VRANDAVANDAS KIKABHAI SHROFF Vs. STATE OF GUJARAT:SHRI KHAN MEMLATEDAR AND AGRICULTURAL LAND TRIBUNAL DISTRICT SURAT
July 13, 1994
SHYAM BABU VERMA Vs. UNION OF INDIA
February 8, 1994
SHYAM SUNDER DUTTA Vs. BAIKUNTHA NATH BANERJEE
September 21, 1994
SHYAM SUNDER PRASAD Vs. RAJ PAL SINGH
November 29, 1994
SHYAMA DEVI Vs. MANJU SHUKLA MRS
September 12, 1994
SINGH RAM ALIAS SINGHA Vs. STATE OF HARYANA
July 26, 1994
SITA DEVI Vs. STATE OF BIHAR
November 22, 1994
SITARAM Vs. STATE OF RAJASTHAN
October 5, 1994
SIYASARAN Vs. STATE OF MADHYA PRADESH
December 14, 1994
SMITA PRABHAKAR DALVI Vs. FASHION PRODUCTION MAZDOOR SABHA
February 24, 1994
SONAPUR TEA COMPANY PRIVATE LIMITED Vs. STATE OF ASSAM
March 3, 1994
SOORAJ Vs. S
November 22, 1994
SOORAJMULL NAGARMULL Vs. DALHOUSIE PROPERTIES LIMITED
March 30, 1994
SOUTH EASTERN COALFIELDS LIMITED Vs. SUBHASH KUMAR GUPTA
August 11, 1994
SOUTH INDIAN FILM CHAMBER OF COMMERCE MADRAS Vs. ENTERTAINING ENTERPRISES MADRAS
December 16, 1994
SPECIAL LAND ACQUISITION OFFICER Vs. SIDAPPA OMANNA TUMARI
October 27, 1994
SPENCER AND COMPANYMPANY LIMITED Vs. VISHWADARSHAN DISTRIBUTORS PRIVATE LIMITED
December 6, 1994
SRIKANT KASHINATH JITURI Vs. CORPORATION OF THE CITY OF BELGAUM
October 5, 1994
SRINIVASA COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MADAM GURUMURTHY SASTRY
May 3, 1994
SRINIVASA RAO Vs. STATE OF KARNATAKA
February 24, 1994
STANDARD BATTERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 22, 1994
STATE BANK OF BIKANER AND JAIPUR Vs. NATIONAL IRON AND STEEL ROT LING CORPORATION
December 14, 1994
STATE BANK OF HYDERABAD Vs. RANGACHARY
January 12, 1994
STATE BANK OF INDIA Vs. SAMARENDRA KISHORE ENDOW
January 18, 1994
STATE BANK OF INDIA Vs. AJIT JAIN
December 1, 1994
STATE BANK OF INDIA BHOPAL Vs. S S KOSHAL
January 12, 1994
STATE BANK OF INDIA BHUBANESWAR Vs. GANJAM DISTRICT TRACTOR OWNERS ASSOCIATION
June 20, 1994
STATE BANK OF PATIALA Vs. MAHENDRA KUMAR SINGHAL
January 14, 1994
STATE BANK OF PATIALA Vs. HARBANS SINGH
February 14, 1994
STATE OF ANDHRA PRADESH Vs. M RAMAKISHTAIAH AND CO :KHETMAL PAREKH
February 17, 1994
STATE OF ANDHRA PRADESH Vs. MODERN PROTEINS LIMITED
April 26, 1994
STATE OF ANDHRA PRADESH Vs. T G LAKSHMAIAH SETTY AND SONS
April 13, 1994
STATE OF ANDHRA PRADESH Vs. HYDERABAD ASBESTOS CEMENT PRODUCTION LIMITED
April 28, 1994
STATE OF ANDHRA PRADESH Vs. P NARASIMHA
April 29, 1994
STATE OF ANDHRA PRADESH Vs. ELECTION COMMISSION OF INDIA AND ANOTHER
March 31, 1994
STATE OF ANDHRA PRADESH Vs. S B P V CHALAPATHI RAO
October 24, 1994
STATE OF ANDHRA PRADESH Vs. ANUPAMA MINERALS
September 7, 1994
STATE OF BIHAR Vs. UNIVERSAL HYDROCARBONS COMPANY LIMITED
August 12, 1994
STATE OF BIHAR Vs. SHANKAR WIRE PRODUCTS INDUSTRIES
August 10, 1994
STATE OF BIHAR Vs. BAGESHWARI PRASAD
October 6, 1994
STATE OF BIHAR Vs. LABENDRA CHAND BOTHRA:NIRMAL CHAND BOTHRA
July 11, 1994
STATE OF BIHAR Vs. ANIL KUMAR GUPTA
March 4, 1994
STATE OF BIHAR Vs. LALOO PRASAD YADAV
January 21, 1994
STATE OF GOA Vs. A H JAFFAR AND SONS
September 9, 1994
STATE OF GUJARAT Vs. DEVIKA DEVI
September 29, 1994
STATE OF GUJARAT Vs. C G RAIYANI
November 21, 1994
STATE OF GUJARAT Vs. GADHVI RAMBHAI NATHABHAI
June 20, 1994
STATE OF GUJARAT Vs. MEGHJI PETHRAJ SHAH CHARITABLE TRUST
March 29, 1994
STATE OF HARYANA Vs. SUMAN ENTERPRISES
April 21, 1994
STATE OF HARYANA Vs. NARESH KUMAR BALI
May 17, 1994
STATE OF HARYANA Vs. MAHABIR PRASAD SHARMA
February 7, 1994
STATE OF HARYANA Vs. HARI RAM YADAV
January 19, 1994
STATE OF HARYANA Vs. RAGHUBIR DAYAL
November 10, 1994
STATE OF HARYANA Vs. KANGRA VALLEY STATE COMPANY LIMITED
December 7, 1994
STATE OF HIMACHAL PRADESH Vs. MANGAT RAM
October 24, 1994
STATE OF HIMACHAL PRADESH Vs. AMAR NATH SHARMA
July 12, 1994
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR CHOPRA
April 19, 1994
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. CHET RAM & ORS. ETC.
July 12, 1994
STATE OF KARNATAKA Vs. VEDANAYAGAM
November 23, 1994
STATE OF KARNATAKA Vs. K VASUDEVA MAYYA
October 5, 1994
STATE OF KARNATAKA Vs. SHANKARA TEXTILES MILLS LIMITED
October 18, 1994
STATE OF KARNATAKA Vs. C VENKATAGIRIAH
March 29, 1994
STATE OF KARNATAKA Vs. M. RAJU
August 25, 1994
STATE OF KERALA Vs. MCDOWELL AND COMPANY LIMITED
February 15, 1994
STATE OF KERALA Vs. A C K RAJAH
August 17, 1994
STATE OF MADHYA PRADESH Vs. PYARE RAJA
August 24, 1994
STATE OF MADHYA PRADESH Vs. RAGHUVEER SINGH YADAV
August 8, 1994
STATE OF MADHYA PRADESH Vs. KRISHNADAS TIKARAM
September 21, 1994
STATE OF MADHYA PRADESH Vs. SURBHAN
April 15, 1994
STATE OF MADHYA PRADESH Vs. HARDEO SHRINATH
July 11, 1994
STATE OF MADHYA PRADESH Vs. L P TIWARI
May 5, 1994
STATE OF MAHARASHTRA Vs. BASF INDIA LTD
March 31, 1994
STATE OF MAHARASHTRA Vs. MALSHI DAVSHI VISARIA
April 12, 1994
STATE OF MAHARASHTRA Vs. ATUR INDIA PRIVATE LIMITED
February 11, 1994
STATE OF MAHARASHTRA Vs. KAMLA MILLS LIMITED
February 17, 1994
STATE OF MAHARASHTRA Vs. ABDUL HAMID HAJI MOHAMMED
February 21, 1994
STATE OF MAHARASHTRA Vs. SHARADCHANDRAVINAYAK DONGRE
October 7, 1994
STATE OF MAHARASHTRA Vs. ADMANE ANITA MOTI
August 31, 1994
STATE OF MAHARASHTRA BOMBAY Vs. BRITANNIA BISCUITS COMPANY LIMITED
November 23, 1994
STATE OF MAHARASHTRA GURAPPA HIROJIRAO Vs. GURAPPA HIROJIRAO:STATE OF MAHARASHTRA
January 25, 1994
STATE OF MANIPUR Vs. HUMDUNG VICTIMS OF DEVELOPMENT
December 6, 1994
STATE OF MIZORAM Vs. BIAKCHHAWNA
October 7, 1994
STATE OF ORISSA Vs. PRAVANJAN PATNAIK
November 16, 1994
STATE OF ORISSA Vs. RADHEYSHYAMMEHER
December 14, 1994
STATE OF ORISSA Vs. UNION OF INDIA
December 13, 1994
STATE OF ORISSA Vs. SUDHIR KUMAR BISWAL
August 16, 1994
STATE OF ORISSA Vs. PRAJNAPARAMITA SAMANTA
August 11, 1994
STATE OF ORISSA Vs. JOY PRAKASH PANDA
September 9, 1994
STATE OF ORISSA Vs. SIVASANKER LAL BAJORIA
September 6, 1994
STATE OF ORISSA Vs. BRUNDABAN SHARMA
January 28, 1994
STATE OF ORISSA Vs. BRAHAMARBAR SENAPATHI
January 3, 1994
STATE OF ORISSA Vs. BIMAL KUMAR MOHANTY
February 21, 1994
STATE OF ORISSA Vs. DIPITIMALA PATRA
March 4, 1994
STATE OF ORISSA Vs. RAJENDRA PRASAD BHARADIA
May 13, 1994
STATE OF ORISSA Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED:MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
July 18, 1994
STATE OF ORISSA Vs. STEEL INDUSTRIES OF ORISSA:ORISSA STEEL CORPORATION:ORISSA STEEL CORPORATION
July 18, 1994
STATE OF ORISSA Vs. JOHRIMAL GAJANAND
July 18, 1994
STATE OF PUNJAB Vs. BALBIR SINGH
March 1, 1994
STATE OF PUNJAB Vs. HANS RAJ DEAD
February 15, 1994
STATE OF PUNJAB Vs. HEM RAJ
September 13, 1994
STATE OF PUNJAB Vs. BAWA SINGH HARUAN
September 30, 1994
STATE OF PUNJAB Vs. AVTAR SINGH
December 9, 1994
STATE OF PUNJAB Vs. BIRA SINGH
November 9, 1994
STATE OF RAJASTHAN Vs. ARUNA DEVI
November 8, 1994
STATE OF RAJASTHAN Vs. NOVELTY STORE
December 13, 1994
STATE OF RAJASTHAN Vs. UMRAO SINGH
September 29, 1994
STATE OF RAJASTHAN Vs. PURI CONSTRUCTION COMPANY LIMITED
September 16, 1994
STATE OF RAJASTHAN Vs. PURKHA RAM
February 23, 1994
STATE OF RAJASTHAN Vs. SARDAR PUSHPENDRA SINGH
April 27, 1994
STATE OF SIKKIM Vs. SURENDRA PRASAD SHARMA
April 19, 1994
STATE OF TAMIL NADU Vs. G N VENKATASWAMY
July 11, 1994
STATE OF TAMIL NADU Vs. T THULASINGAM
May 13, 1994
STATE OF TAMIL NADU Vs. TV VENUGOPALAN
August 3, 1994
STATE OF TAMIL NADU Vs. P BALA KRISHNAN
November 14, 1994
STATE OF TAMIL NADU Vs. ANANTHI AMMAL
November 22, 1994
STATE OF TAMIL NADU T N COOPERATIVE MILK PRODUCERS FEDERATION MADRAS Vs. V S BALAKRISHNAN:V S BALAKRISHNAN
July 18, 1994
STATE OF U P Vs. ROHAN SINGH
December 14, 1994
STATE OF U. P. AND OTHERS Vs. SHANKER LAL JAISWAL AND OTHERS
August 18, 1994
STATE OF UTTAR PRADESH Vs. ABHAI KISHORE MASTA
December 1, 1994
STATE OF UTTAR PRADESH Vs. S K SINHA
December 2, 1994
STATE OF UTTAR PRADESH Vs. VIJAY KUMAR TRIPATHI
December 7, 1994
STATE OF UTTAR PRADESH Vs. MOHAMMAD WAQAR HUSSAIN
November 9, 1994
STATE OF UTTAR PRADESH Vs. U P GOVERNMENT COUNSEL CRL WELFARE ASSOCIATION
October 18, 1994
STATE OF UTTAR PRADESH Vs. BABUL NATH
August 12, 1994
STATE OF UTTAR PRADESH Vs. RAMONAPERHARKM
September 2, 1994
STATE OF UTTAR PRADESH Vs. BIHARI LAL
September 5, 1994
STATE OF UTTAR PRADESH Vs. PRAVEEN KUMAR SHARMA
September 9, 1994
STATE OF UTTAR PRADESH Vs. RAJIV GUPTA
July 14, 1994
STATE OF UTTAR PRADESH Vs. VISHWANATH PRASAD DR
May 19, 1994
STATE OF UTTAR PRADESH Vs. PREM LATA MISRA KM
April 21, 1994
STATE OF UTTAR PRADESH Vs. MANVIR SINGH
April 12, 1994
STATE OF UTTAR PRADESH Vs. U P UNIVERSITY COLLEGES PENSIONERS ASSOCIATION
February 28, 1994
STATE OF UTTAR PRADESH Vs. MATA BHIKH
March 9, 1994
STATE OF UTTAR PRADESH Vs. MANOJ SINGH
March 11, 1994
STATE OF UTTAR PRADESH Vs. MUKUNDE SINGH
January 18, 1994
STATE OF UTTAR PRADESH Vs. JAVA QUDDUSI
January 14, 1994
STATE OF UTTAR PRADESH Vs. SADHU SARAN SHUKLA
January 12, 1994
STATE OF UTTAR PRADESH Vs. JAMSHED
January 21, 1994
STATE OF UTTAR PRADESH Vs. ONKAR YADAV
February 7, 1994
STATE OF UTTAR PRADESH K L SHARMA R D GUPTA ARUN KUMAR MISHRA Vs. U P STATE LAW OFFICERS ASSOCIATION :U P STATE LAW OFFICERS ASSOCIATION HIGH COURT ALLAHABAD :STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
January 25, 1994
STATE OF WEST BENGAL Vs. HARI NARAYAN BHOWAL
March 16, 1994
STATE OF WEST BENGAL Vs. ASHUTOSH LAHIRI
November 16, 1994
STATE OF WEST BENGAL Vs. MOHAMMAD KHALID:MOHAMMAD RASHID KHAN:ABDULAZIZ
November 24, 1994
STATE OF WEST BENGAL CALCUTTA MUNICIPAL CORPORATION Vs. TERRA FIRMA INVESTMENT AND TRADING PRIVATE LIMITED :TERRA FIRMA INVESTMENT AND TRADING PRIVATE LIMITED
November 15, 1994
STATE TRADING CORPORATION OF INDIA LIMITED Vs. JAINSONS CLOTHING CORPORATION
September 14, 1994
STATE TRADING CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
July 15, 1994
STEEL AUTHORITY OF INDIA LIMITED Vs. PRESIDING OFFICER
May 5, 1994
STEEL AUTHORITY OF INDIA LIMITED CONTRACT WORKERS UNION Vs. STEEL AUTHORITY OF INDIA LIMITED
March 2, 1994
SUB COMMITTEE ON JUDICIAL ACCOUNTABILITY Vs. JUSTICE V RAMASWAMI
October 20, 1994
SUBA SINGH Vs. STATE OF PUNJAB
November 9, 1994
SUBASH CHANDRA VERMA SUBHAS CHANDRA VERMA Vs. STATE OF BIHAR
December 13, 1994
SUBHASH AGGARWAL AGENCIES Vs. BHILWARA SYNTHETICS LIMITED
December 13, 1994
SUBHASH DESAI Vs. SHARAD J RAO
March 31, 1994
SUBHASH MULJIMAL GANDHI Vs. L HIMINGLIANA
August 26, 1994
SUBHASH S O SHRIRAM DHONDE Vs. STATE OF MAHARASHTRA
May 13, 1994
SUDHARSHAN TRADING COMPANY LIMITED Vs. OFFICIAL LIQUIDATORS
May 13, 1994
SUDIP MAZUMDAR Vs. STATE OF MADHYA PRADESH
March 18, 1994
SUGAN CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEHRADUN SAHARANPUR U P
December 2, 1994
SUKALU RAM GOND Vs. STATE OF MADHYA PRADESH
August 5, 1994
SUKHMANDAR SINGH Vs. STALE OF PUNJAB
October 4, 1994
SUKHPAL Vs. STATE OF HARYANA
October 5, 1994
SUKHPALSINGH Vs. PUNJAB STATE AGRL MARKETING BOARD
September 7, 1994
SUKHVINDERSINGH Vs. STATE OF PUNJAB
May 12, 1994
SULALMAN PILLAI Vs. STATE OF KERALA
November 9, 1994
SULEKH CHAND AND SALEK CHAND Vs. COMMISSIONER OF POLICE
September 30, 1994
SUNDARAMURTHI Vs. STATE OF TAMIL NADU
December 16, 1994
SUNDER SINGH Vs. D G OF POLICE
January 31, 1994
SUPER FORGINGS AND STEELS SALES PRIVATE LIMITED Vs. THYABALLYRASULJEE DEAD
December 1, 1994
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS W B Vs. MANGAL PATHAK
December 9, 1994
SUPRAMANIAN Vs. STATE OF KERALA
August 10, 1994
SUPREME COURT BAR ASSOCIATION Vs. STATE OF UTTAR PRADESH
September 15, 1994
SUPREME COURT LEGAL AID COMMITTEE Vs. STATE OF MADHYA PRADESH
May 10, 1994
SUPREME COURT LEGAL AID COMMITTEE KAMINI DEVI Vs. STATE OF MADHYA PRADESH:UNION OF INDIA
September 8, 1994
SUPREME COURT LEGAL AID COMMITTEE REPRESENTING UNDERTRIAL PRISONERS Vs. UNION OF INDIA
October 7, 1994
SUPRIYA SAHU Vs. UNION OF INDIA
July 21, 1994
SURAJ PAL NATHI PURAN Vs. STATE OF HARYANA
November 9, 1994
SURAJMAL KANIA LAL SONI Vs. STATE OF GUJARAT
May 12, 1994
SURENDRA GUPTA Vs. BHAGWAN DEVI
April 5, 1994
SURESH CHANDRA BAHRI GURBACHAN SINGH RAJ PAL SHARMA Vs. STATE OF BIHAR
July 13, 1994
SURINDER Vs. STATE OF HARYANA
May 3, 1994
SURJIT SINGH Vs. STATE OF PUNJAB
December 14, 1994
SURYA PRAKASH SHARMA Vs. STATE OF UTTAR PRADESH
August 9, 1994
SURYA PRASAD SINGH Vs. LABOUR COURT II KANPUR
February 8, 1994
SURYAKANTGOVINDOKE Vs. STATE OF MAHARASHTRA
November 10, 1994
SUSHIL Vs. STATE OF UTTAR PRADESH
November 8, 1994
SWARAN SINGH Vs. STATE OF PUNJAB
April 12, 1994
SWARNSINGH Vs. MADAN SINGH
February 16, 1994
SWAROOP NARAIN SRIVASTAVA Vs. IVTH ADDITIONAL DISTRICT JUDGE
August 8, 1994
SYED ABDUL RAZACK Vs. MATADIN AGARWAL
March 28, 1994
SYNDICATE BANK CANARA BANK STATE BANK OF INDIA Vs. K UMESH NAYAK:R JAMBUNATHAN:STATE BANK STAFF UNION
September 13, 1994
T ANJANAMMA Vs. STATE OF ANDHRA PRADESH
October 19, 1994
T C PATHAK Vs. STATE OF UTTAR PRADESH
November 10, 1994
T K PONNUSWAMY Vs. GOVERNMENT OF T N
September 27, 1994
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
April 5, 1994
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
May 13, 1994
T R KOTHANDARAMAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BD
September 13, 1994
T SHAM BHAT Vs. UNION OF INDIA
July 29, 1994
T V USMAN Vs. FOOD INSPECTOR TELLICHERRY MUNICIPALITY TELLICHERRY
January 25, 1994
TAMIL NADU HOUSING BOARD Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
September 28, 1994
TARAPORE AND COMPANY Vs. STATE OF MADHYA PRADESH
February 16, 1994
TARLOCHANSINGH Vs. STATE OF PUNJAB
November 29, 1994
TARSEEM KUMAR Vs. DELHI ADMINISTRATION
August 18, 1994
TARSEM SINGH Vs. STATE OF PUNJAB
July 12, 1994
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
April 12, 1994
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
November 8, 1994
TATA CELLULAR Vs. UNION OF INDIA
July 26, 1994
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
October 7, 1994
TATA IRON AND STEEL COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 16, 1994
TEJ SINGH Vs. STATE OF RAJASTHAN
May 10, 1994
TELANGANA STEEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
March 4, 1994
TELECOMMUNICATION ENGINEERING SERVICE ASSOCIATION INDIA Vs. UNION OF INDIA
May 13, 1994
THAKKAR VRAJLAL BHIMJEE Vs. THAKKAR JAMNADAS VALJEE
May 11, 1994
THAKUR KISHAN SINGH DEAD Vs. ARVIND KUMAR
September 7, 1994
THARUMAL Vs. MASJID HAJUM PHAROSAN VA MADRASSA TALIMUL ISLAM MIRZA IZSMAIL ROAD JAIPUR
March 31, 1994
THIRU A BALAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
April 22, 1994
TILAK CHAND MAGATRAM OBHAN Vs. KAMALA PRASAD SHUKLA
May 10, 1994
TIRATH RAM SAINI Vs. STATE OF PUNJAB
February 8, 1994
TMTT P K THILAGAVATHY Vs. REGIONAL TRANSPORT AUTHORITY PERIYAR DISTRICT ERODE
November 29, 1994
TOOFANI Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION DEORIA
January 6, 1994
TRANSPORT COMMISSIONER MADRAS 5 Vs. A RADHA KRISHNA MOORTHY
December 1, 1994
TRIBAL EDUCATION AGRICULTURE AND MEDICAL SOCIETY SURYAPARA Vs. STATE OF MADHYA PRADESH
September 29, 1994
U P AWAS EVAM VIKAS PARISHAD Vs. CYAN DEVI
October 20, 1994
U P AWAS EVAM VIKAS PARISHAD Vs. RAJENDRA BAHADUR SRIVASTAVA
January 24, 1994
U P BHUMI SUDHAR NIGAM LIMITED Vs. SHIV NARAIN GUPTA
July 11, 1994
U P FINANCIAL CORPORATION Vs. NAINI OXYGEN AND ACETYLENE GAS LIMITED
November 22, 1994
U P JAL NIGAM Vs. NARESHWAR SAHAI MATHUR
October 6, 1994
U P JAL NIGAM Vs. DURGA PRASAD SINGH
December 2, 1994
U P JUDICIAL OFFICERS ASSOCIATION Vs. UNION OF INDIA
March 7, 1994
U P PUBLIC SERVICE COMMISSION U P ALLAHABAD Vs. ALPANA
January 17, 1994
U P STATE ELECTRICITY BOARD LUCKNOW Vs. RADHEY MOHAN VERMA
March 31, 1994
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
October 19, 1994
UCO BANK Vs. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY
July 11, 1994
UDAI BHAN RAI Vs. STATE OF UTTAR PRADESH
January 25, 1994
UDAY PRATAP SINGH D N SINHA Vs. STATE OF BIHAR
September 29, 1994
UDAY SINGH Vs. STATE OF WEST BENGAL
March 15, 1994
UJAGAR SINGH Vs. STATE OF PUNJAB
April 6, 1994
UMESH KUMAR NAGPAL ANIL MALIK Vs. STATE OF HARYANA
May 4, 1994
UMRAO SINGH CHOUDHARY Vs. STATE OF MADHYA PRADESH
May 2, 1994
UNION BANK OF INDIA Vs. CHANDRAKANT GORDHANDAS SHAH
September 14, 1994
UNION CARBIDE CORPORATION LIMITED Vs. UNION OF INDIA
February 14, 1994
UNION CARBIDE CORPORATION LTD. Vs. UNION OF INDIA
October 20, 1994
UNION OF INDIA Vs. SHANKAR JIWAL
July 21, 1994
UNION OF INDIA Vs. SANJAY KUMAR
July 21, 1994
UNION OF INDIA Vs. INDERAJIT DATTA
September 6, 1994
UNION OF INDIA Vs. ANJU GUPTA
July 21, 1994
UNION OF INDIA Vs. PRATAP SINGH
December 14, 1994
UNION OF INDIA Vs. G VASUDEVAN PILLAY
December 8, 1994
UNION OF INDIA Vs. HARISHCHANDERBHATIA
December 8, 1994
UNION OF INDIA Vs. DEVCHAND BHAI JUGUBHAI PATEL
January 20, 1994
UNION OF INDIA Vs. GURBACHANSINGH
December 1, 1994
UNION OF INDIA Vs. E MERCK INDIA
December 8, 1994
UNION OF INDIA Vs. BRIG P K DUTTA RETD
December 7, 1994
UNION OF INDIA Vs. PRABHAT CHANDRA MALLICK
November 30, 1994
UNION OF INDIA Vs. SAYED MUZAFFAR MIR
October 20, 1994
UNION OF INDIA Vs. N P DHAMANIA
October 20, 1994
UNION OF INDIA Vs. PRINCE MUFFAKAM JAHII
October 20, 1994
UNION OF INDIA Vs. EX MAJOR N R AJWANI
November 17, 1994
UNION OF INDIA Vs. KARNAIL SINGH
November 17, 1994
UNION OF INDIA Vs. K B KHARE
September 12, 1994
UNION OF INDIA Vs. C L JAIN WOOLLEN MILLS
September 9, 1994
UNION OF INDIA Vs. AMARDEEP TRADING COMPANY
September 8, 1994
UNION OF INDIA Vs. GHAMANDIRAM KEWALJI GOWANI
September 28, 1994
UNION OF INDIA Vs. A K CHAKRABORTY
September 27, 1994
UNION OF INDIA Vs. S VIJAYAKUMAR
September 20, 1994
UNION OF INDIA Vs. GRAPHIC INDUSTRIES CO
July 28, 1994
UNION OF INDIA Vs. RAJIV YADAV IAS
July 21, 1994
UNION OF INDIA Vs. ANIL KUMAR
July 21, 1994
UNION OF INDIA Vs. ARUN KUMAR SHARMA
July 22, 1994
UNION OF INDIA Vs. SURENDRA MOHAN ARORA
July 22, 1994
UNION OF INDIA Vs. KISHAN GOPAL VYAS
August 18, 1994
UNION OF INDIA Vs. ASSOCIATED CEMENT COMPANIES LIMITED
August 24, 1994
UNION OF INDIA Vs. JAINARAINSINGH
February 9, 1994
UNION OF INDIA Vs. UPENDRA SINGH
February 17, 1994
UNION OF INDIA Vs. SCIENTIFIC WORKERS ASSOCIATION REGD KANPUR
March 18, 1994
UNION OF INDIA Vs. S K LALL
March 17, 1994
UNION OF INDIA Vs. P N MENON
March 17, 1994
UNION OF INDIA Vs. GANESH DASS SINGH
February 25, 1994
UNION OF INDIA Vs. LEUKOPLAST PRIVATE LIMITED
January 25, 1994
UNION OF INDIA Vs. NASIRMIYA AHMADMIYA CHAUHAN
January 27, 1994
UNION OF INDIA Vs. LEXUS EXPORTS PRIVATE LIMITED ANOTHER
January 24, 1994
UNION OF INDIA Vs. G CHAKRAPANI
February 7, 1994
UNION OF INDIA Vs. RAHUL RASGOTRA:DESH RAJ SINGH
February 1, 1994
UNION OF INDIA Vs. LEXUS EXPORTS PRIVATE LIMITED
January 14, 1994
UNION OF INDIA Vs. HARNAM SINGH 11
January 13, 1994
UNION OF INDIA Vs. STATE OF U P
January 18, 1994
UNION OF INDIA Vs. B R BAJAJ
January 18, 1994
UNION OF INDIA Vs. I S SINGH
January 19, 1994
UNION OF INDIA Vs. BALESHWAR SINGH
January 10, 1994
UNION OF INDIA Vs. V P SETH ANOTHER
January 11, 1994
UNION OF INDIA Vs. SUDHIR KUMAR JAISWAL
May 4, 1994
UNION OF INDIA Vs. JAIN ASSOCIATES
April 19, 1994
UNION OF INDIA Vs. DISTRICT JUDGE UDHAMPUR
April 5, 1994
UNION OF INDIA Vs. GANGESHWAR LIMITED
March 30, 1994
UNION OF INDIA Vs. LALA JAGANNATH PRASAD
March 29, 1994
UNION OF INDIA Vs. TUSHAR RANJAN MOHANTY
July 14, 1994
UNION OF INDIA Vs. ANAND KUMAR PANDEY
July 18, 1994
UNION OF INDIA Vs. YOGENDRA SINGH
May 10, 1994
UNION OF INDIA Vs. PRADEEP KUMAR SAXENA
May 6, 1994
UNION OF INDIA Vs. M GOPALAKRISHNAIAH
May 23, 1994
UNION OF INDIA JUSTICE S S SANDHAWALIA RETD Vs. JUSTICE S S SANDHAWALIA RETD :UNION OF INDIA
January 11, 1994
UNIQUE CONSTRUCTION CORPORATION Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
December 12, 1994
UNITED BANK OF INDIA Vs. COOKS AND KELVEY PROPERTIES PRIVATE LIMITED
May 12, 1994
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARENDRA PANDURANG KADAM
December 16, 1994
UNITED MINES MAZDOOR UNION Vs. STEEL AUTHORITY OF INDIA LIMITED
May 12, 1994
UNIVERSITY OF DELHI Vs. RAJ SINGH
September 8, 1994
URMILLA PANDEY Vs. KHALIL AHMAD
May 10, 1994
V KASHYAP Vs. INDIAN AIRLINES
April 7, 1994
V LAKSHMANAN Vs. B R MANGALAGIRI
December 13, 1994
V RAJASWARI Vs. BOMBAY TYRES INTL LIMITED
January 18, 1994
V S ACHUTHANANDAN Vs. R BALAKRISHNA PILLAI
June 13, 1994
V S ACHUTHANANDAN Vs. R BALAKRISHNA PILLAI
May 13, 1994
V S DEMPO AND COMPANY PRIVATE LIMITED CHOWGULE AND COMPANY PRIVATE LIMITED Vs. BOARD OF TRUSTEES:BOARD OF TRUSTEES OF THE PORT OF MORMUGAO
March 29, 1994
V SREENIVASA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 1994
V SUJATHA R VIKRAMAN V SUJATHA A GOPALAN NAIR Vs. STATE OF KERALA
September 19, 1994
V VEERAMANI Vs. MANAGEMENT OF MADURAI DISTRICT COOPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED
September 7, 1994
VAMAN PRABHU MAHAMBRE Vs. MARIA ALCINA DE MENEZES E GONSALVES
October 18, 1994
VASANT MANGA NIKUMBA Vs. BABURAO BHIKANNA NAIDU
February 11, 1994
VASANT PRATAP PANDIT BANOO PIROJSHA JUNGAWALLA Vs. ANANT TRIMBAK SABNIS:ARDESHIR K IRANI ALIAS ARDESHIR K BASTANI
April 12, 1994
VEDARANYASWAMI DEVASTHANAM Vs. A C DHARMA DEVI
September 21, 1994
VEE KAYAN INDUSTRIES BATALA Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
September 20, 1994
VEERAMANI Vs. STATE OF TAMIL NADU
February 4, 1994
VENKATA KISHORE RAW PARBOILED RICE MILL PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
February 14, 1994
VICE CHANCELLOR LUCKNOW UNIVERSITY Vs. M ISMAIL FARUQUI
April 13, 1994
VIJAYABAI Vs. STATE OF MAHARASHTRA
March 29, 1994
VIJAYALAKSHMI Vs. KUNNATH KUMARANS SON VASUDEVAN
April 5, 1994
VILLAGE PAPERS MAZDOOR SANGH MEHATPUR Vs. STATE OF HIMACHAL PRADESH
May 3, 1994
VIRENDER GAUR Vs. STATE OF HARYANA
November 24, 1994
VIRENDRA SWARUP Vs. KRISHNA SWARUP
May 17, 1994
VISAKAPATNAM MUNICIPAL CORPORATION Vs. K SATYANARAYANA AND CO
August 11, 1994
VISHAL GUPTA SUNIL KUMAR SHARMA Vs. STATE OF JAMMU AND KASHMIR
April 4, 1994
VISHWAS ANNA SAWANT Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 22, 1994
VITHAL Vs. STATE OF MAHARASHTRA
February 1, 1994
VITHALDAS Vs. RAMCHANDRA
March 3, 1994
VTJAY ALIAS GYAN CHAND JAIN Vs. STATE OF MADHYA PRADESH
September 2, 1994
WORKERS OF ROHTAS INDUSTRIES LIMITED Vs. ROHTAS INDUSTRIES LIMITED
May 2, 1994
WORKMEN Vs. J K JUTE MILLS COMPANY LIMITED
February 22, 1994
WORKMEN Vs. KETTLEWELL BULLEN AND COMPANY LIMITED
January 6, 1994
YASHWANT HARI KATAKKAR Vs. UNION OF INDIA
September 19, 1994
YOGENDRA PAL OTHERS NIRANJANLAL OTHERS SWAMI SOHAN MUNI CHELA BABA JIWAN DASS ROHTAK FOUNDARY PRODUCTION COOPERATIVE INDUSTRIAL SOCIETY ROHTAK FOUNDARY PRODUCTION COOPERATIVE INDUSTRIAL SOCIETY Vs. MUNICIPALITY BHATINDA AN
July 15, 1994
YOGESH K BHATIA Vs. STATE OF UTTAR PRADESH
May 18, 1994
ZILA PARISHAD, FEROZEPUR Vs. SATNAM SINGH
September 2, 1994