Home
Case Index
Title
Date
A GOPALAREDDY Vs. P RAGHAVA REDDY
January 31, 1984
A KONDAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
September 24, 1984
A KRISHNA REDDY Vs. SETTY PALLE NARAYANA REDDY
January 1, 1984
A MANIK RAO Vs. DIRECTOR DEFENCE METTALURGICAL RESEARCH LABORATORY HYDERABAD
April 25, 1984
A P JAIRATH Vs. WAZIR CHANDA
December 22, 1984
A P S E B Vs. ANNEM MARKENDEYA
September 6, 1984
A P S R T CORPN HYDERABAD Vs. S T A TRIBUNAL
August 14, 1984
A.C. SOBHAN KUMAR Vs. UNION OF INDIA
January 19, 1984
A.P.B.CS AND S.CS AND S.TS., ADVOCATES ASSOCIATION, HYDERABAD AND OTHERS Vs. CHIEF SECRETARY TO GOVT., HYDERABAD AND OTHERS
January 24, 1984
A.P.S.E.B. Vs. YARLAGADDA NARAYYA
October 13, 1984
ABDUL AZEEM Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, HYDERABAD
June 26, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIRA BAI SMT
July 23, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX HYDERABAD Vs. INDIRA BAI
March 23, 1984
ADITYA MINERALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 4, 1984
AGRICULTURAL MARKET COMMITTEE ANANTAPUR Vs. KULLURU SUBBI REDDY
February 8, 1984
AGRICULTURAL MARKET COMMITTEE BAPATLA Vs. TATAVARTI MALAKONDARAYNDU ATCHNTA VENKATA SUBBAIAH and CO
February 28, 1984
AHMED ABDUL SAYEED Vs. NARBHRAM BABU BHAI
March 8, 1984
AHMED ABDUL SAYEED Vs. NARBHERAM AND BACHUBHAI
March 9, 1984
AJAY TRADING CO Vs. COMMERCIAL TAX OFFICER BEGUM BAZAR CIRCLE HYDERABAD
February 24, 1984
ALANKAR THEATRE Vs. ENTERTAINMENT TAX OFFICER WARANGAL
April 19, 1984
ALL INDIA CHESS FEDERATION Vs. STATE
December 26, 1984
ALLAMPATI GOPALA REDDY Vs. PONNAVOLU RAGHAVA REDDY
January 31, 1984
AMMANNACHARY Vs. RAHIMA KHATOON
March 29, 1984
ANANDA RAO Vs. JOINT COLLECTOR WEST GODAVARI ELURU
July 12, 1984
ANDHRA KESARI EDUCATION SOCIETY Vs. THE GOVERNMENT OF ANDHRA PRADESH
August 29, 1984
ANDHRA PRADESH PAPER MILLS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY
January 16, 1984
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. K K SUGAR INDUSTRY
April 18, 1984
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. Y NARAYYA
October 12, 1984
ANDHRA PRADESH STATE FINANCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
March 5, 1984
ANDHRA PRADESH STATE FINANCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 5, 1984
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDRABAD
August 14, 1984
ANDHRA PRADESH WAKF BOARD HYDERABAD Vs. S SYED ALI MULLA
August 6, 1984
ANIMIREDDI CHELLAYYA Vs. CHINTA KAMESWARA RAO
June 28, 1984
ANJALI DEVI Vs. SWAMY LINGA SWAMY
October 12, 1984
ANNAPURNA HOTEL Vs. LABOUR COURT HYDERABAD
March 13, 1984
ANNAPURNA NAGAR PUBLIC SERVICE COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. K. BALARAMI REDDY
March 26, 1984
ANUPAMA MINERALS Vs. UNION OF INDIA
December 20, 1984
ANUPAMA MINERALS KASTURPALLI Vs. UNION OF INDIA
September 26, 1984
APPALASWAMI Vs. VENKATA SOMARAJU
November 25, 1984
APTHIRI MAHESWARA REDDI Vs. ARCHAKAM SRINIVASA DIKSHITULU
April 11, 1984
ASHFAG AHMED Vs. STATE
January 20, 1984
ASSOCIATED CEMENT COMPANY LIMITED KESORAM CEMENTS KESORAM INDUSTRIES AND COTTON MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH STATE OF ANDHRA PRADESH
December 7, 1984
B AJAY KUMAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 14, 1984
B ELIZABETH Vs. CH STANDEY
November 19, 1984
B GOPAL REDDY Vs. STATE OF A P
April 20, 1984
B N JAISIMHA Vs. N J PRABHAKAR EXCTSE SUPERINTENDENT
September 26, 1984
B N JAISIMHA Vs. N T PRABHAKAR
October 9, 1984
B RAJENDRA OIL MILLS AND REFINERY Vs. UNION OF INDIA
January 1, 1984
B RAMA RAO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SRIKAKULAM
July 9, 1984
B VENKATAIAH Vs. V VENKATA RAMANA REDDY
April 13, 1984
B VENKATAPPA 1 Vs. B LOVIS
February 10, 1984
B. AUDI LAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
March 13, 1984
B. ELIGEBETH Vs. CH. SATNLEY
December 25, 1984
B. SADASIVA REDDY Vs. THE HONBLE THE CHIEF JUSTICE HIGH COURT OF A.P., HYDERABAD AND OTHERS
July 11, 1984
BABUMIYAN AND MASTAN Vs. K SEETHAYAMMA
September 21, 1984
BAKELITE HYLAM LIMITED Vs. S J HASAN
August 29, 1984
BALAYYAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
August 29, 1984
BASAVAIAH Vs. CHINNAMMAYI
February 17, 1984
BATTA KALYANI Vs. COMMISSIONER OF INCOME TAX
October 15, 1984
BAZAWADA PATTABHIRAM REDDY Vs. NAYUDU SRINIVASALU REDDY
July 11, 1984
BEZAWADA PATTABHIRAM REDDY Vs. NAVVUDU SRINIVASULU
September 1, 1984
BHADRACHALA SEETHARAMA ARCHAKA SANGHAM Vs. GOVT OF ANDHRA PRADESH
February 27, 1984
BHADRACHALAM PAPER BOARDS LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 27, 1984
BHARAT REGINORIES LTD. Vs. YAMUNA BAI
June 20, 1984
BHOGARAJU Vs. SITHARAMAKRISHAMRAJU
October 26, 1984
BOJJI KRISHNAIAH Vs. PRL DISTRICT MUNSIF CUM EIECTION TRIBUNAL GURAZALA GUNTUR DISTRICT
November 9, 1984
BOLLA MAHALAKSHMAMMA Vs. GUNTUR MUNICIPALITY
April 13, 1984
BOLLAM VENKATAIAH Vs. VENUMUDDALA VENKATA RAMANA REDDY
April 13, 1984
BONDALAPATI AROGYANADHAM HARI Vs. STATE OF A P
September 19, 1984
C MUSALA REDDY Vs. JT COLLECTOR PRAKASAM
June 20, 1984
C PARASURAM Vs. M VENKATARAMI
April 26, 1984
C V RAMULU Vs. LABOUR COURT HYDERABAD
March 28, 1984
C. DAMODAR DAS Vs. T. PENCHELAIAH AND ANOTHER
December 18, 1984
CH. SAMUEL Vs. STATE OF A.P. AND OTHERS
December 7, 1984
CHAIRMAN ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. SHAFIYA KHATOON
August 24, 1984
CHALAPATHI VENKAYAMMA Vs. CONTROLLER OF ESTATE DUTY
December 14, 1984
CHANDRASEKHAR Vs. UNION OF INDIA
April 25, 1984
CHEEKATI PARASURAM NAIDU Vs. MARISERLA VENKATARAMI NAIDU
April 26, 1984
CHENCHAMMA Vs. KOTAMMA
June 25, 1984
CHENNAKESAVA SWAMY TEMPLE Vs. I SREERAMULU
November 28, 1984
CHENNURU RAMARAO Vs. GOWRI SANKAR TALKIES TEKKALI
December 28, 1984
CHINNA NAIDU Vs. BUTCHAMMA DORAMASI
February 22, 1984
CHINTALA PENTAIAH Vs. CHINTALA SIVALINGAM
September 1, 1984
CHIRRA MUSALA REDDY Vs. JOINT COLLECTOR PRAKASAM DISTRICT AT ONGOLE
June 20, 1984
CHOUDRY BROTHERS Vs. COMMISSIONER OF INCOME TAX
January 17, 1984
CO OPERATIVE HOUSING SOCIETY CIVILIAN EMPLOYEES DEFENCE Vs. COMMISSIONER AND SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD
November 14, 1984
COMMISIONER OF INCOME TAX Vs. S KRISHNA RAO
March 16, 1984
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
March 17, 1984
COMMISSIONER OF INCOME TAX Vs. RAJAH DHANRAJGIRIJI
March 18, 1984
COMMISSIONER OF INCOME TAX Vs. GUNTUR DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED
March 27, 1984
COMMISSIONER OF INCOME TAX Vs. SRI RAMA KRISHNA MOTOR TRANSPORT
April 26, 1984
COMMISSIONER OF INCOME TAX Vs. AMABATI VENKANNA AND CO
February 8, 1984
COMMISSIONER OF INCOME TAX Vs. SAGAR TALKIES
February 8, 1984
COMMISSIONER OF INCOME TAX Vs. SUPERINTENDING ENGINEER
July 2, 1984
COMMISSIONER OF INCOME TAX Vs. VELJAN HYDRAIR P LIMITED
June 11, 1984
COMMISSIONER OF INCOME TAX Vs. BILQUIS JAHAN BEGUM
June 12, 1984
COMMISSIONER OF INCOME TAX Vs. MARGADARSI CHIT FUNDS P LIMITED
June 13, 1984
COMMISSIONER OF INCOME TAX Vs. SINGARENI COLLIERIES COMPANY LIMITED
June 14, 1984
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
June 14, 1984
COMMISSIONER OF INCOME TAX Vs. BALAJI CHITRA MANDIR
July 23, 1984
COMMISSIONER OF INCOME TAX Vs. GUNTUR DISTRICT CO OPERATIVE MARKETING SOCIETY LTD
July 27, 1984
COMMISSIONER OF INCOME TAX Vs. CHANDULAL
July 27, 1984
COMMISSIONER OF INCOME TAX Vs. KRISHNA RAO S
July 16, 1984
COMMISSIONER OF INCOME TAX Vs. ZAIBUNNISA BEGUM
July 17, 1984
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
July 17, 1984
COMMISSIONER OF INCOME TAX Vs. RAJAH DHANRAJGIRJI
July 18, 1984
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST
September 17, 1984
COMMISSIONER OF INCOME TAX Vs. SHAHNEY STEEL AND PRESS WORKS P LIMITED
August 23, 1984
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTHAN LIMITED
August 24, 1984
COMMISSIONER OF INCOME TAX Vs. NOOR BANU ALLADDIN
August 28, 1984
COMMISSIONER OF INCOME TAX Vs. UNI SANKYO LIMITED
August 7, 1984
COMMISSIONER OF INCOME TAX Vs. GUNTURU KANNABHAI AND CO
November 16, 1984
COMMISSIONER OF INCOME TAX Vs. N T RAMA RAO HUF
November 19, 1984
COMMISSIONER OF INCOME TAX Vs. SRI SARAVARAYA SUGARS LTD
November 13, 1984
COMMISSIONER OF INCOME TAX Vs. SHRI SARVARAYA SUGARS LTD
November 13, 1984
COMMISSIONER OF INCOME TAX Vs. UDAYALAXMI HARDWARE STORES
November 22, 1984
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
November 6, 1984
COMMISSIONER OF INCOME TAX Vs. ANDHRA BANK LIMITED
November 7, 1984
COMMISSIONER OF INCOME TAX Vs. GANGADHAR GOWD RAMA GOWD AND CO
November 7, 1984
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA RICE AND OIL MILLS
October 26, 1984
COMMISSIONER OF INCOME TAX Vs. RAJ BROTHERS
October 22, 1984
COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILISERS LIMITED
October 13, 1984
COMMISSIONER OF INCOME TAX Vs. GOPAL RAO G
October 17, 1984
COMMISSIONER OF INCOME TAX Vs. M V KRISHNAIAH
October 9, 1984
COMMISSIONER OF INCOME TAX Vs. RAMANAIAH AND SONS T V
October 10, 1984
COMMISSIONER OF INCOME TAX Vs. CHODOVARAM CO OPERATIVE SUGARS LIMITED
October 9, 1984
COMMISSIONER OF INCOME TAX Vs. RAMAIAH K RAMAKRISHNA MURTHY K
December 26, 1984
COMMISSIONER OF INCOME TAX Vs. RATHAIAH G V
December 26, 1984
COMMISSIONER OF INCOME TAX Vs. ARYA VYSYA KALYANA NILAYA SANGAM
December 13, 1984
COMMISSIONER OF INCOME TAX Vs. UDAYALAXMI HARDWARE STORES
December 13, 1984
COMMISSIONER OF INCOME TAX Vs. PHABIOMAL AND SONS
November 29, 1984
COMMISSIONER OF INCOME TAX Vs. S SUBBA REDDY
December 4, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. RAMAIAH K RAMAKRISHNA MURTHY
December 26, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. T V RAMANAIAH AND SONS
October 10, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. M D MANOHAR RAO
October 27, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. DASA N GOVINDAIAH SETTY AND CO
August 6, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ANDHRA GENERAL FINANCE CORPORATION
September 6, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ANDHRA BANK LIMITED
February 22, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. BALAJI CHITRA MANDIR
March 23, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. CHANDULAL
March 27, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. SUPERINTENDING ENGINEER UPPER SILERU
March 2, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. ZAIBUNNISA BEGUM
March 17, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. BEGUN NOOR BANU ALLADIN
August 28, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED
June 22, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. AUTOFIN LIMITED
June 25, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH II HYDERABAD Vs. K D P M BOARD
October 9, 1984
COMMISSIONER OF INCOME TAX HYDERABAD Vs. VENKATESWARA TALKIES
August 22, 1984
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. G GOPAL RAO
October 17, 1984
COMMISSIONER OF INCOME TAX1 Vs. SARVARAYA SUGARS LIMITED
November 13, 1984
COMMISSIONER OF WEALTH TAX Vs. M BALARAMAKRISHNA M RAMA CHANDRA SRINIVASA RAO
December 19, 1984
COMMISSIONER OF WEALTH TAX Vs. MIRZA MAHMOOD ALI BAIG LT COL
June 20, 1984
CONTROLLER OF ESTATE DUTY Vs. TRUSTEES OF PRINCE SHAHMAT ALI KHAN TRUST
December 28, 1984
CRANE BETEL NUT POWDER WORKS GUNTUR Vs. MEENA NUT POWDER WORKS KURNOOL
April 26, 1984
D B R MILLS LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
February 7, 1984
D C H SATYANARAYANA RAJU Vs. PRL SUBORDINATE JUDGE AND ELECTION TRIBUNAL SRIKAKULAM
August 28, 1984
D. P. SESHACHALAM Vs. ADMINISTRATIVE STAFF COLLEGE OF INDIA, HYDERABAD
January 20, 1984
DASARATHI Vs. STATE OF ANDHRA PRADESH
July 13, 1984
DEPUTY COMMISSIONER ENDOWMENTS DEPT VIJAYAWADA Vs. VIJAYAWADA GOSAMRAKSHANA SANGHAM
September 28, 1984
DHARMADASS Vs. STATE OF ANDHRA PRADESH
November 6, 1984
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KUKATPALLI BUS DEPOT HYDERABAD Vs. LABOUR COURT HYDERABAD
April 19, 1984
DIVISIONAL FOREST OFFICER Vs. DISTRICT and SESSIONS JUDGE
October 26, 1984
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD., GUNTUR AND OTHERS Vs. THOTAPALLI RADHAKRISHNA MURTHY
December 18, 1984
DODDIGUNTA FISHERMEN CO-OPERATIVE SOCIETY LTD. Vs. THE VENKATAPURAM GRAM PANCHAYAT
June 14, 1984
DWARAKADAS Vs. HIGH COURT OF ANDHRA PRADESH
November 8, 1984
E PAJI REDDY Vs. OSMANIA UNIVERSITY HYDERABAD
September 26, 1984
E S I CORPORATION Vs. A P STATE CO OPERATIVE and MARKETING FEDERATION LTD
September 28, 1984
E S I CORPORATION Vs. NEW EMPIRE TAILORS
December 5, 1984
EGGA BHOOMA REDDY Vs. LAKSHMI BHOOMAIAH
December 28, 1984
EID PARRY STAFFS ASSOCIATION Vs. DEPUTY COMMISSIONER OF LABOUR I MADRAS
January 31, 1984
ELECTRONIC CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
March 16, 1984
ELIGEBETH Vs. STANLEY
November 19, 1984
EMANI VENKATA SUBBA RAO Vs. KANIKICHARLA NAGABHUSHANAM
January 17, 1984
EXCISE FLYING SQUAD HYD Vs. A VENKATESWARA RAO
December 4, 1984
FOOD INSPECTOR KOVUR HYDERABAD Vs. JALADANKI FAJAMMA
July 16, 1984
G BALRAJ Vs. MALLAMMA
August 17, 1984
G BALRAJ Vs. MALLAMMA
February 17, 1984
G NARAYANA SWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
June 29, 1984
G NARSI REDDY Vs. DISTRICT COLLECTOR GUNTUR
March 27, 1984
G S DHANAMANI Vs. G V BENERJEE
November 19, 1984
G SUNANDA PRASAD Vs. MUNICIPAL CORPORATION OF HYDERABAD
January 18, 1984
G VENKATANARAYANA Vs. KARUPATI LAXMI DEVI
March 15, 1984
G VIDYA KUMAR Vs. G SUBBASH REDDY
February 24, 1984
G. VEERA REDDY AND OTHERS Vs. A.P. STATE ROAD TRANSPORT CORPORATION, MUSHEERABAD, HYDERABAD AND OTHERS
April 24, 1984
GALADA CONTINUOUS CASTINGS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD AND 2 ORS
January 1, 1984
GANGANEPPALLI GRAM PANCHAYAT Vs. STATE OF ANDHRA PRADESH
August 20, 1984
GATTINENI RATTAMMA Vs. GATTINENI TIRUPATAMMA
October 19, 1984
GEORGE Vs. SAMBAMURTHY
January 1, 1984
GODALA RAMAIAH Vs. B. SEETHARAMA REDDY
March 14, 1984
GODAVARI PLYWOOD LTD Vs. UNION OF INDIA
September 18, 1984
GOLDEN WINE AGENCIES Vs. VENDELA DISTILLERIES
March 22, 1984
GOPALAKRISHNA Vs. G SATYANARAYANA
March 8, 1984
GOVERNMENT OF ANDHRA PRADESH Vs. SETHURAMAN
April 23, 1984
GOVERNMENT OF ANDHRA PRADESH Vs. BACTCHALA BALAIAH
June 25, 1984
GRAM PANCHAYAT KOLANAPALLE Vs. COLLECTOR WEST GODAVARI
July 6, 1984
GUGGILAM MURAHAN RAO Vs. STATE OF ANDHRA PRADESH
March 1, 1984
GUNDA RAMASWAMY Vs. SUDA CHINA BHADRAIAH
April 12, 1984
GUNTUR MERCHANTS COTTON PRESS CO LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
August 9, 1984
GURUGUBILLI CHANDRAN NAIDU Vs. ACHANTI PYDISETTI
July 4, 1984
HANUMAN REROLLING MILLS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
December 11, 1984
HARICHAND Vs. THE MUNICIPAL CORPORATION OF HYDERABAD
September 18, 1984
HINDUSTAN PETROLEUM CORPORATION LTD Vs. S A BILGRAMI
February 22, 1984
HYDERABAD PAINTING WORKS Vs. UNION OF INDIA
October 29, 1984
HYDERABAD VANASPATI LIMITED Vs. INCOME TAX OFFICER CENTRAL CIRCLE HYDERABAD
June 19, 1984
I A AND I C PRIVATE LIMITED BOMBAY Vs. STATE OF ANDHRA PRADESH
August 28, 1984
I BOLUM BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
April 5, 1984
IN RE : HUSSAIN SAHEB Vs. STATE
February 4, 1984
INCOME TAX OFFICER Vs. YELLAGOWD K R
December 11, 1984
INDO NATIONAL LIMITED Vs. UNION OF INDIA
January 1, 1984
J JANARDHANA Vs. AGENT TO THE GOVT
November 21, 1984
J KRISHNA SARMA Vs. J C SAXENA
April 12, 1984
J V DESAI Vs. COMMISSIONER OF INCOME TAX
August 7, 1984
JAGADISH Vs. DEPUTY SUPDT OF POLICE CHITTOOR
October 9, 1984
JAGANNADHAM Vs. LAKSHMIKANTHAMMA
December 3, 1984
JAGDISH Vs. SHYAM SUNDER PERSHAD
February 13, 1984
JALLIGAMPALA APPARAO Vs. THAMMINISETTI SATHI REDDY
January 27, 1984
JANIKAMMA Vs. A BULLEYYA
August 24, 1984
JASTI PUNNARAO Vs. STATE OF ANDHRA PRADESH
February 9, 1984
JAYALAKSHMI CLOTH STORES Vs. COMMISSIONER OF INCOME TAX
August 24, 1984
K A MANGATAYARAMMA Vs. INDIAN BANK MADRAS
February 28, 1984
K CH PANDU RANGA RAO Vs. SECRETARY AGRICULTURAL APPELLATE COMMITTEE ONGOLE
April 26, 1984
K CO OP BUILDING SOCY LTD Vs. GOVT OF A P
September 18, 1984
K G KRISHNAMURTHY Vs. BALAPPA
January 18, 1984
K JAGDISH Vs. DY SUPERINTENDENT OF POLICE
October 9, 1984
K N V S N BABJI Vs. K SURAMMA
March 29, 1984
K NARAYANAN Vs. STATE
September 24, 1984
K PANDURANGA PAI Vs. STATE
June 15, 1984
K RAMANA REDDY Vs. COMMISSIONER OF WEALTH TAX
October 29, 1984
K RAMBRAHAM AND SONS P LIMITED Vs. FOREIGN EXCHANGE REGULATION BOARD
November 28, 1984
K S RADHAKRISHNA Vs. VICE CHANCELLOR ANDHRA PRADESH AGRICULTURAL UNIVERSITY
February 21, 1984
K SHAKUNTHALA Vs. A P HOUSING BOARD GRUHAKALPA HYDERABAD
December 5, 1984
K U SRINIVASA RAO Vs. COMMISSIONER OF WEALTH TAX
March 27, 1984
K V L NARASIMHA RAO Vs. HIGH COURT OF ANDHRA PRADESH
February 16, 1984
K V NARASIMHA MURTHY Vs. GOVT OF ANDHRA PRADESH REVENUE ENDOWMENTS 1 DEPT
July 5, 1984
K V P RAGHAVA RAO Vs. BOARD OF MANAGEMENT ST THOMAS SPG HIGH SCHOOL SECUNDERABAD
June 14, 1984
KADIYALA SARAT BABU Vs. KANAKA DURGA VISHALA PARAPATHI SANGAM
September 25, 1984
KAKI PAPAYAMMA Vs. MARGADARSI CHIT FUNDS RAJAHMUNDRY
November 15, 1984
KAKINADA MUNICIPALITY Vs. B V V SUBRAHMANYAM
April 11, 1984
KAMALA MENON PRINCIPAL SRI PADMAVATHI WOMENS COLLEGE TIRUPATHI Vs. DIRECTOR OF HIGHER EDUCATION A P HYDERABAD
January 23, 1984
KAMBHAMPATI SAVAMMA Vs. G RADHAKRISHNA MOOORTHY
September 1, 1984
KANCHERLA NOGA VENKATA SATYA NARAYANA BABJI Vs. KASIMA SURAMMA
March 28, 1984
KANDAKURTHI LINGAIAH Vs. PAMALAPATI VISWESHWARA RAO SUBBAIAH
July 11, 1984
KANDURU VENKATA SOMAIAH Vs. KANDURU RAMASUBBAMMA
April 20, 1984
KANNAN NARAYANAN Vs. STATE OF ANDHRA PRADESH
September 24, 1984
KARIMNAGAR DIST R S M ASSOCN Vs. STATE
December 5, 1984
KARRI RAMULU Vs. NIYLARU ADINARAYANA
April 12, 1984
KASIREDDY VENKATREDDY Vs. OSMANIA UNIVERSITY HYDERABAD
November 15, 1984
KASULANATI LAKSHMI NARASAMMA Vs. CHINTALAPALLI VENKATA SUBBAIAH
November 27, 1984
KATYA CO OPERATIVE BUILDING SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
September 18, 1984
KISHAN SINGH Vs. T ANJAIAH CHIEF MINISTER
September 18, 1984
KOLLIPARA PARDHASARADHI Vs. ALAMURI VENKATRATNAM
December 26, 1984
KOMMANNA SURYA PRAKASA RAO Vs. STATE OF AP
December 7, 1984
KONATHAM BHASKAR RAO Vs. STATE OF ANDHRA PRADESH
November 22, 1984
KONURI CHENCHAMMA Vs. NALAMOTU KOTAMMA
June 26, 1984
KOTHARASALA RAMACHANDRAIAH Vs. EKBAL BEGUM
February 28, 1984
KOTLA APPALASWAMY Vs. SUB COLLECTOR AND LAND ACQUISITION OFFICER VIZIANAGARAM
February 1, 1984
KOTTAGUDEM BEER WINES Vs. GOVERNMENT OF ANDHRA PRADESH
August 7, 1984
KRISHNA COAL SITE INDUSTRY Vs. SINGARENI COLLIERIES COMPANY LIMITED
February 3, 1984
KUDUMULA PRATAP REDDY Vs. STATE OF ANDHRA PRADESH
December 24, 1984
KULDEEP WINES Vs. STATE OF ANDHRA PRADESH
July 16, 1984
KUSUMA Vs. APPACHIAMMA
July 4, 1984
LAKSHMI BAI Vs. STATE OF ANDHRA PRADESH
January 27, 1984
LAKSHMI BAI Vs. STATE OF ANDHRA PRADESH
January 17, 1984
LEELA JOLLY Vs. GOVERNMENT OF ANDHRA PRADESH
August 29, 1984
LIFE INSURANCE CORPORATION OF INDIA Vs. KOLLU LALITHA
June 14, 1984
LIFE INSURANCE CORPORATION OF INDIA HYDERABAD Vs. NIRMALA ADIREDDY
February 20, 1984
M G BROTHERS Vs. COMMISSIONER OF INCOME TAX
March 17, 1984
M G BROTHERS Vs. COMMISSIONER OF and INCOME TAX A P
July 17, 1984
M GOPAL REDDY Vs. CHOGALAL BANDARI
July 26, 1984
M JOHN KOTAIAH Vs. A DIVAKAR
April 27, 1984
M K RAMA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
October 10, 1984
M KRISHNA MURTHY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
June 15, 1984
M LAKSHMIDEVAMMA Vs. LAND ACQUISITION OFFICER
November 6, 1984
M MARY RATNAM Vs. M BABU RAO
December 10, 1984
M NARASAPPA Vs. M KRISHNA REDDY
January 17, 1984
M RAMACHANDRA REDDY Vs. CHALLA JANAKI
February 1, 1984
M RAMANAMMA Vs. COMMISSIONER OF WEALTH TAX
December 18, 1984
M SIVA RAMAKRISHNAIAH Vs. STATE
September 18, 1984
M V S PRASADA RAO Vs. STATE OF ANDHRA PRADESH
October 9, 1984
M. JOHN KOTAIAH Vs. A. DIVAKAR
April 7, 1984
M. PRAKASHAM Vs. GOVT. OF INDIA
November 23, 1984
M. SUBBA RAO Vs. THE SUPERINTENDENT OF EXCISE, WEST GODAVARI DT.
September 17, 1984
MADDIPATTA GOVINDAIAH NAIDU Vs. YELAKALURI KAMALAMMA
March 15, 1984
MAGAOTI SATYANARAYANA Vs. STATE OF A P
July 4, 1984
MALIKA BEGUM Vs. MOHAMMAD ABDUL KHADEER
September 28, 1984
MANAGEMENT ROYAL LABORATORIES HYDERABAD Vs. LABOUR COURT
July 5, 1984
MANAGER WARRANGAL BRANCH ANDHRA PRADESH STATE HANDLOOM WEAVERS Vs. AUTHORITY UNDER MINIMUM WAGES ACT WARRANGAL
September 1, 1984
MANIK RAO Vs. DIRECTOR DMRL
April 25, 1984
MASTAN RAO Vs. SUPERINTENDENT EXCISE DEPT
March 23, 1984
MD. MOHIUDDIN Vs. STATE OF A.P. AND OTHERS
December 24, 1984
MEDIKONDA SATYANARAYANA Vs. ANDHRA BANK LTD
September 1, 1984
MEDIKONDURI PRABHUDASS Vs. ABDUL KAREEM
February 16, 1984
MEKA SAMRAJYA LAKSHMI Vs. STATE OF ANDHRA PRADESH
October 22, 1984
MIR ASHRAF ALI Vs. MIR RAHMAN ALI
February 3, 1984
MIR GULAM ALI KHAN LATE Vs. COMMISSIONER OF INCOME TAX
December 17, 1984
MODERN STORES Vs. COMMISSIONER OF INCOME TAX
November 6, 1984
MODI RUBBER LIMITED Vs. REGIONAL DIRECTOR ESI CORPORATION
December 5, 1984
MOHAMMAD ABDUL KHADER Vs. GOVERNMENT OF ANDHRA PRADESH
June 26, 1984
MOHAMMAD ASHROFF KHAN Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD
August 7, 1984
MOHAMMAD AZEEZUDDIN Vs. STATE OF ANDHRA PRADESH
April 11, 1984
MOHAMMAD IBRAHIM KHAN Vs. UNION OF INDIA
June 19, 1984
MOHAMMAD JEELANI Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 29, 1984
MOHAMMAD MOIN Vs. STATE OF ANDHRA PRADESH
August 19, 1984
MOHAMMED ABDUL KHADER Vs. GOVT OF A P
June 26, 1984
MOHD MOM ALIAS MOHD MOIZ Vs. STATE OF ANDHRA PRADESH
August 29, 1984
MOHD SIDDIQUE HUSSAIN Vs. DISTRICT COLLECTOR RANGAREDDY
November 28, 1984
MOHD SULEMAN Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA H Q O KOTHI HYDERABAD
April 16, 1984
MOPEDS INDIA LIMITED NO 1 Vs. COMMISSIONER OF INCOME TAX
August 8, 1984
MOPEDS INDIA LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE NELLORE DIVISION
September 27, 1984
MORRAMREDDI RAMI REDDI Vs. KUNDANALA ARAVINDAMMA
March 5, 1984
MUNGAMURU LAKSHMIDEVAMMA Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISION OFFICER KAVALI
November 6, 1984
MUNIRATNAMMA Vs. COMMISSIONER OF SETTLEMENTS
February 17, 1984
MUPPAVARAPU SIVA RAMAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH
September 18, 1984
MURAHARI RAO Vs. STATE OF ANDHRA PRADESH
March 1, 1984
MUTHAVARPU VENKATESWARA RAO Vs. N SUBBARAO
February 8, 1984
MUTHULINGAM Vs. MARKANDEYA
December 18, 1984
MYSORE STRUCTURALS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
October 16, 1984
N RAMACHANDRA RAO Vs. VASANTA RAO
October 11, 1984
N T R ESTATE Vs. COMMISSIONER OF INCOME TAX
October 8, 1984
NAGAM CHANDRASHEKARA LINGAM Vs. GOVT OF INDIA
December 24, 1984
NAGESWARA RAO Vs. SUBBA RAO
January 30, 1984
NAGULA KONDA MARAYYA AND SONS Vs. P V G RAJU
March 30, 1984
NANDAYALA APPALACHARYULU NANDAYALA SUDARSANACHARYULU Vs. NAGARAJU KOTESWARA RAO
August 10, 1984
NARINDI NAGESWARA RAO Vs. SUB DIVISIONAL MAGISTRATE VIJAYAWADA
July 18, 1984
NAWAB EKHTEDARUDDIN Vs. STATE OF ANDHRA PRADESH
March 2, 1984
NAWAB MIR BARKAT ALI KHAN BAHADUR Vs. CONTROLLER OF ESTATE DUTY
February 27, 1984
NEW INDIA ASSURANCE CO LTD Vs. KOTHAPALLI VENKATESWARA RAO
March 7, 1984
NIRMAL TALKIES ADONI Vs. DISTRICT REVENUE OFFICER CUM JOINT COLLECTOR KURNOOL
January 20, 1984
O SUDHAKAR Vs. STATE OF ANDHRA PRADESH
September 27, 1984
ORUGANTI VENKATA SUBBA REDDY Vs. STATE
January 20, 1984
P AJIT KUMAR Vs. A P PUBLIC SERVICE COMMISSION
August 22, 1984
P N RAMAMURTHY Vs. DISTRICT AND SESSIONS JUDGE CHITTOOR
April 20, 1984
P PADMANABHA REDDY Vs. STATE OF ANDHRA PRADESH
February 6, 1984
P S KRISHNA Vs. MUNICIPAL CORPORATION OF HYDERABAD
January 18, 1984
P SHYAM RAO IN RE Vs. P SHYAM RAO IN RE
August 7, 1984
P VEERASWAMY Vs. COLLECTOR CO OPERATION KRISHNA CHILAKALPUDI
July 18, 1984
P VENKATA KRISHNAYYA NAIDU AND SONS Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
June 12, 1984
P. PRABHAKAR REDDY Vs. THE CHIEF SECRETARY GOVT. OF A.P.
April 27, 1984
PALA NARASA REDDI Vs. DIVISIONAL PANCHAYAT OFFICER KHAMMAM
October 12, 1984
PAMARTHY VEERASWAMY Vs. COLLECTOR CO OPERATION CHILAKALPUDI
July 18, 1984
PARVATHAMMA Vs. ALI BAIG
January 1, 1984
PASAM THIRUPATHAMMA Vs. PASAM VENKATAREDDI
July 16, 1984
PATEL ROADWAYS PVT LIMITED Vs. REPUBLIC FORGE COMPANY LIMITED
August 24, 1984
PATTABHIRAM REDDY Vs. SRINIVASULU REDDY
July 11, 1984
PEDDA KRISHNA RAO & OTHERS Vs. THE DISTRICT COLLECTOR AND CHAIRMAN SELECTION COMMITTEE, Z.P., SRIKAKULAM & ANOTHER
April 27, 1984
PERLA KRISHNA RAO Vs. INCOME TAX OFFICER
December 12, 1984
PLANT MANAGER CHALLAPALLI SUGARS LTD Vs. STATE OF ANDHRA PRADESH
September 18, 1984
POCHAIAH Vs. LAKSHMINARASAIAH
March 9, 1984
POTTURI SARASWATHI Vs. VALLABHANENI VEERABHADRA RAO
October 30, 1984
PRABHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
January 1, 1984
PRABODH KUMAR Vs. HINDUSTAN CABLES LTD
August 10, 1984
PRATAP STEEL ROLLING MILLS Vs. REVENUE DIVISION OFFICER
September 26, 1984
PRINCIPAL KAKATIYA UNIVERSITY Vs. PREMALATA
June 13, 1984
PULLAMMA Vs. VALMIKI ANNA SATRAM
April 25, 1984
R GANGAPPA Vs. INDIAN BANK
November 27, 1984
R PANDURANGAIAH Vs. B GURAVAIAH
April 16, 1984
R V R G DHARMA DOSS Vs. STATE
November 6, 1984
RAGAM VENKATESWARLU Vs. GODAVARTHI VENKATESWARA RAO
February 13, 1984
RAGHAVENDRA RAO Vs. STATE OF ANDHRA PRADESH
December 11, 1984
RAJAGOPALA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 17, 1984
RAMULU Vs. STATE OF ANDHRA PRADESH
December 24, 1984
RATANLAL BORA Vs. MOHD NABIADDIN
April 3, 1984
RAU RAJESWARA RAO Vs. RAU RAMA RAO
October 19, 1984
RAYALASEEMA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH I
June 19, 1984
REDDIGARI RAMI REDDY Vs. TIRUMALA REDDY
February 9, 1984
REGISTRAR OF ANDHRA UNIVERSITY VISAKHAPATNAM Vs. N VENKATESWARLU
January 17, 1984
RIAZUR RAHMAN Vs. VENKATERATNAM
February 23, 1984
RONGALI SIMHACHAIAM Vs. PATHALA RAMAYYAMMA
September 20, 1984
ROYAL LABORATORIES Vs. LABOUR COURT HYD
July 5, 1984
S A ISMAIL Vs. INSPECTOR OF POLICE VIGILANCE CELL TIRUPATHI
May 15, 1984
S GOPALREDDI Vs. COMMISSIONER OF WEALTH TAX
October 29, 1984
S JAFFER SAHEB Vs. STATE OF ANDHRA PRADESH
December 28, 1984
S NAGANNA Vs. TRIBUNAL FOR DISCIPLINARY PROCEEDINGS GOVT OF A P
July 11, 1984
S PRAKASH REDDY Vs. PRINCIPAL GOVT AYURVEDIC COLLEGE HYDERABAD
April 23, 1984
S PRAKASHA RAO Vs. GANGA BAI
April 25, 1984
S S TRANSPORT CONTRACTORS Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED
April 7, 1984
S SANTHOSH KUMAR Vs. STATE
July 5, 1984
S SREENIVASA JAIDEEP Vs. REGISTRAR ANDHRA UNIVERSITY WALTAIR
October 22, 1984
S SURENDERNATH REDDY Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 20, 1984
S VENKA REDDY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH II HYDERABAD
October 26, 1984
S VISWANATHA REDDY Vs. VICE CHANCELLOR SRI KRISHNADEVARAYA UNIVERSITY ANANTAPUR
August 23, 1984
S. BHAGAVANTHA RAO Vs. THE EXECUTIVE ENGINEER I AND PD SPECIAL DP AP DIVISION
April 18, 1984
SANAKA RAMA MURTHY Vs. COMMERCIAL TAX OFFICER VUYYURU KRISHNA DISTRICT
February 16, 1984
SANGEETHA RAGHURAM Vs. PUSHPA RAGHURAM
August 10, 1984
SARDAR ALI KHAN REDDIGARI KAMI REDDY ALIAS RAMIREDDY UDDANDAPURAM VILLAGE Vs. TIRAMALA REDDY UDDANDAPURAM VILLAGE
February 9, 1984
SATOOR NARASIMHULU GOAD Vs. DIVISIONAL PANCHAYAT OFFICER MAHABUBNAGAR
February 17, 1984
SATYAMMA Vs. MOHAMMAD YASIN
December 22, 1984
SATYANARAYANA Vs. VENKATANARASAYYA
December 20, 1984
SATYANARAYANA RICE MILL Vs. COMMISSIONER OF INCOME TAX
October 22, 1984
SEETHARAM REDDY Vs. S SURENDERNATH REDDY
August 22, 1984
SELECTION GRADE MUNICIPALITY WARANGAL Vs. PILLAMARRI VISWANATHAM
December 14, 1984
SENIOR ADMINISTRATIVE AND ACCOUNTS OFFICER ATOMIC MINERALS Vs. E P B MANIAN
August 24, 1984
SHAIK DAWOOD Vs. MAHMOODA BEGUM
November 6, 1984
SHIV PRAKASH BANSAL Vs. COMPETENT AUTHORITY URBAN LAND CEILINGS HYDERABAD
December 5, 1984
SHIVALAL PATEL Vs. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY
August 24, 1984
SIRPUR PAPER MILLS LIMITED Vs. UNION OF INDIA
July 16, 1984
SIRPUR PAPER MILLS LTD Vs. GOVT OF INDIA
July 16, 1984
SOMA VENKATAREDDY Vs. NAKKA VELADARI RAMULU
June 2, 1984
SOMASEKHAR Vs. HIGH COURT OF ANDHRA PRADESH
August 7, 1984
SOUTH INDIA GRANITE CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD
December 28, 1984
SPECIAL DEPUTY COLLECTOR L A Vs. VENKATARATNAM
December 20, 1984
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION URBAN DEVELOPMENT Vs. K RAMAYYAMMA
September 18, 1984
SREEPURAM HOUSING SOCIETY UNREGD Vs. N HANUMACHASTRY
September 4, 1984
SRINIVASA CO Vs. FIRM VITTA DODDA HANUMANTHAPPA ANJAYYA SETTI
January 17, 1984
SRINIVASA RAO K U Vs. COMMISSIONER OF WEALTH TAX
July 27, 1984
STANDARD PACKAGINGS Vs. UNION OF INDIA
October 25, 1984
STATE Vs. N V NARSIMHACHARYULU
June 21, 1984
STATE BANK OF HYDERABAD Vs. COMMISSIONER OF INCOME TAX
July 10, 1984
STATE BANK OF HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
March 10, 1984
STATE BANK OF HYDERABAD Vs. NAGABHUSHANAM
December 7, 1984
STATE BANK OF INDIA S I B BRANCH SAIFABAD HYDERABAD Vs. SAMANA IRON ENGINEERING WORKS PERITS MOHAMMED AZIZ AHMED
June 19, 1984
STATE OF ANDHRA PRADESH Vs. RULDU RAM AND SONS
June 12, 1984
STATE OF ANDHRA PRADESH Vs. T V SUNDARAM IYENGAR AND SONS LIMITED
June 21, 1984
STATE OF ANDHRA PRADESH Vs. VENKATARAMANA CHUDUVA AND MURAMURA MERCHANT
July 27, 1984
STATE OF ANDHRA PRADESH Vs. SRINIVASA TRADING CO
July 18, 1984
STATE OF ANDHRA PRADESH Vs. VENKATARAMANA CHUDUVA AND MURAMURA MERCHAT
March 27, 1984
STATE OF ANDHRA PRADESH Vs. P RAM SHAH
April 27, 1984
STATE OF ANDHRA PRADESH Vs. MUBARAK RICE MILL
December 20, 1984
STATE OF ANDHRA PRADESH Vs. DEVARASETTY RAMA MURTHY
October 27, 1984
SUBASH KUMAR LOHADE Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD
October 26, 1984
SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 22, 1984
SYED IKRAMUDDIN Vs. SYED MAHAMED ALI
September 27, 1984
SYED SULTAN PAI Vs. SYED BIKHU SAHEB
July 11, 1984
T PRAKASA RAO Vs. AGRICULTURAL MARKET COMMITTEE TENALI
January 18, 1984
T SAMABAMURTHY Vs. P BALARAMAIAH CHETTY
September 1, 1984
T. DHODDAYYA Vs. THE DISTRICT COLLECTOR, ANANTAPUR
April 27, 1984
TALLAPADI SURYANARAYANA Vs. LAGUDU SANYASULU
February 13, 1984
TAPPERS CO OPERATIVE SOCIETY MADDUR Vs. SUPERINTENDENT OF EXCISE MAHABOOBNAGAR
March 23, 1984
TELAKUNTA VEERAIAH Vs. B BHAVANI SHANKARAMMA
February 24, 1984
TGL GROUNDNUT CORPORATION GROUNDNUT MERCHANTS Vs. AGRICULTURAL MARKET COMMITTEE ADONI
November 19, 1984
THAKASI SATYANARAYANA SUNKARANAM SATYA PRASAD Vs. STATE OF ANDHRA PRADESH
April 25, 1984
THE STATE OF A.P. Vs. MULPURU VENKATARATNAM
March 26, 1984
THE STATE OF A.P. Vs. AKULA VENKATAPHANI PRASADA BABU
March 30, 1984
TILAT SHAHEEN Vs. OMPRAKASH GUPTA
January 28, 1984
TODDY TAPPERS COOPERATIVE SOCIETY VENKATARAOPALLY Vs. SUPERINTENDENT OF EXCISE KARIMNAGAR
December 26, 1984
TODIKONDA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
April 3, 1984
TRANSPORT CORPN OF INDIA LTD Vs. NATIONAL SEEDS CORPN LTD
November 28, 1984
TRANSPORT CORPORATION OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
December 28, 1984
UMMED SINGH Vs. UNION OF INDIA AND OTHERS
November 28, 1984
UNION BANK OF INDIA Vs. D VENKATARAMIAH
December 4, 1984
UNION BANK OF INDIA GUNTUR Vs. DHANAKULA VENKATARAMIAH
December 4, 1984
UNION OF INDIA Vs. MAHENDRA KUMAR
December 13, 1984
V R RAJKUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
August 16, 1984
V RAMACHANDRAU Vs. CHAIRMAN A P S E BOARD VIDYUTB SONDHA HYD
April 18, 1984
V SUDHARSHAN REDDY Vs. SECRETARY GOVERNMENT OF A P REVENUE
June 29, 1984
V VENKATA SUBBAIAH Vs. REGIONAL TRANSPORT OFFICER CUDDAPAH
April 20, 1984
VAVICHERLA NAGESWARA RAO DIED Vs. KOLISETTY VENKATA SUBBA RAO
September 26, 1984
VAZEER BEE Vs. PUTTI BEGUM
November 27, 1984
VEERAIAH Vs. BHAVANISHANKARAMMA
February 24, 1984
VEERAMCHANENI RAGHAVENDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 11, 1984
VENKA REDDY S Vs. COMMISSIONER OF WEALTH TAX
October 29, 1984
VENKATA KRISHNAYYA NAIDU P AND SON Vs. COMMISSIONER OF INCOME TAX
June 12, 1984
VENKATA RAMANA RAJU Vs. KRISHNAJI RAO
January 1, 1984
VENKATESWARA RAO Vs. SUBBA RAO
February 8, 1984
VIJAYAWADA CHAMBERS OF COMMERCE AND INDUSTRY Vs. GOVERNMENT OF A.P. AND OTHERS
November 28, 1984
VINJARAPU NOOKARAJU Vs. PALAPARTHI YEDUKONDALU
June 19, 1984
VINNYALLORE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 1, 1984
VINOD KUMAR Vs. RAVINDERNATH
August 28, 1984
VISHNUVAJHULA VENKATA Vs. SUBRAHMANYAM
November 30, 1984
VOOTHLA RAGHAVAIAH Vs. BANDARU PRASADA RAO
January 17, 1984
VUTTU APPALASWAMY Vs. GUNDALA RATNANAMMA
March 27, 1984