Case Index

Title
Date
A K INTERNATIONAL METAL MERCHANT AND COMMISSION AGENT Vs. STATE OF U P
December 10, 1984
ABDUL AZIZ Vs. STATE OF UTTAR PRADESH
April 20, 1984
ABDUL GHAFFAR Vs. STATE OF U P
April 27, 1984
ABDUL JAMIL KHAN Vs. SAHKARI GANNA SAMITI
July 26, 1984
ABDUL QUAYUM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTH
January 9, 1984
ABDUL RASHEED Vs. STATE OF UTTAR PRADESH
September 28, 1984
ABDUL RASHID Vs. FIRM WAJID ALI ABDI ALI
December 13, 1984
ABDUL REHMAN ALIAS GULAROO Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR
January 18, 1984
ABDUL WAHAB Vs. CHANDRA PRAKASH
August 23, 1984
ABDUL ZABBAR Vs. SUPERINTENDENT OF DISTRICT JAIL
January 6, 1984
ABID ALI Vs. TOWN AREA COMMITTEE
August 3, 1984
ACHCHEY LAL Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
June 9, 1984
ACHCHEY LAL Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
September 6, 1984
ACHHAIBER Vs. SHAKILUNNISA BIBI
February 2, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOLAR CHEMICALS PRIVATE LIMITED
August 28, 1984
AFZAL HUSAIN Vs. DISTRICT JUDGE
April 23, 1984
AGARWAL DIGAMBAR JAIN SAMITI Vs. BADRI PRASAD SRIVASTAVA
April 11, 1984
AJAI KUMAR JAIN Vs. 2ND ADDITIONAL DISTRICT JUDGE ALLAHABAD
January 19, 1984
AJEET GUPTA Vs. MUKTESHWARI NIGAM
September 25, 1984
AKHTAR Vs. STATE OF U P
February 15, 1984
AKHTARI BEGUM Vs. AHAD HUSAIN
March 21, 1984
AKHTARUL HASAN ANSARI Vs. REGISTRAR COOPERATIVE SOCIETIES
August 16, 1984
ALI HASAN KHAN Vs. STATE OF U P
July 2, 1984
ALL INDIA LOCO RUNNING STAFF ASSOCIATION Vs. UNION OF INDIA
December 17, 1984
ALLORA SAHKARI AWAS SAMITI LTD Vs. CONTROLLING AUTHORITY DAYALBAGH
August 23, 1984
AMAR NATH SINGH AND OTHERS Vs. ALI MOHAMMAD
July 18, 1984
AMARNATH Vs. DY DIRECTOR OF CONSOLIDATION KANPUR
September 28, 1984
AMBIKA PRASAD DWIVEDI Vs. HARIHAR PRASAD
September 28, 1984
AMITAB CHAUDHARY Vs. DISTRICT JUDGE ALLAHABAD
August 8, 1984
ANAND MOHAN Vs. UNION OF INDIA
December 11, 1984
ANANDAN GUPTA Vs. NAVIN AGARWAL
August 30, 1984
ANANT PRASAD Vs. RAJA RAM
January 16, 1984
ANANT RAM Vs. STATE OF U P
August 16, 1984
ANIL RICE MILL AND ANR. Vs. KRISHI UTPADAN MANDI SAMITI AND ORS.
May 17, 1984
ANIS AHMAD KHAN Vs. STATE OF UTTAR PRADESH
September 3, 1984
ANOOP KUMAR Vs. MEERUT DEVELOPMENT AUTHORITY
May 1, 1984
ANWARUL HAQ Vs. NIZAM UDDIN
January 16, 1984
ANWARUL HAQ Vs. NIZAM UDDIN
January 6, 1984
ARUN KUMAR Vs. DISTRICT JUDGE SAHARANPUR
November 26, 1984
ARUN KUMAR SHUKLA Vs. CHANCELLOR ALLAHABAD UNIVERSITY
March 6, 1984
ARUN KUMAR VASHISHTH Vs. PRINCIPAL LALA LAJPAT RAI MEMORIAL MEDICAL COLLEGE MEERUT
November 29, 1984
ASFAQ Vs. STATE OF U P
January 31, 1984
ASHARFI Vs. STATE OF U P
March 8, 1984
ASHOK KUMAR Vs. STATE OF U P
March 7, 1984
ASHOK KUMAR CHAUDHARY Vs. IST ADDITIONAL DISTRICT JUDGE
March 16, 1984
ATMA RAM Vs. STATE OF UTTAR PRADESH
January 10, 1984
AVADH NARAIN Vs. STATE OF U P
February 28, 1984
AVADHESH KUMAR Vs. SHEO SHANKAR
September 11, 1984
AZIZ AGHA SARWAR Vs. IIND ADDITIONAL DISTRICT JUDGE, MURADABAD
April 6, 1984
B C HASARAM Vs. SANTOSH KUMAR
August 30, 1984
B K MISRA Vs. STATE OF UTTAR PRADESH
November 16, 1984
BABA JAMUNA DAS MAHANTH Vs. PRESCRIBED AUTHORITYURBAN LAND CEILING
August 6, 1984
BABA SHAMBHU GIN Vs. STATE OF UTTAR PRADESH
December 18, 1984
BABU Vs. STATE OF U P
January 5, 1984
BABU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
December 4, 1984
BABU RAM Vs. STATE OF U P
January 4, 1984
BABU RAM AND COMPANY Vs. FOOD CORPORATION OF INDIA
October 16, 1984
BADRI PANDEY Vs. STATE OF UTTAR PRADESH
March 15, 1984
BAHORI LAL Vs. BOARD OF REVENUE U P
August 10, 1984
BAJAJ ELECTRICALS LTD Vs. BON ENGINEERING CORPORATION
December 10, 1984
BALCHAND Vs. STATE OF UTTAR PRADESH
January 6, 1984
BALDEO RAJ Vs. STATE OF UTTAR PRADESH
April 30, 1984
BALI KARAN LAL Vs. DISTRICT JUDGE BASTI
November 27, 1984
BALJIT SINGH Vs. J I CUNNINGTON
February 8, 1984
BALUNA COMMERCIAL COLLEGE Vs. IVTH ADDITIONAL DISTRICT JUDGE LUCKNOW
July 12, 1984
BANSHI DHAR Vs. RAM SURAT
July 26, 1984
BANWARI LODH Vs. STATE OF UTTAR PRADESH
December 12, 1984
BAZPUR CO-OPERATIVE SUGAR FACTORY LIMITED Vs. SURENDRA MOHAN AGARWAL
January 2, 1984
BECHAN PRASAD PANDEY Vs. UNION OF INDIA
July 9, 1984
BENARES COTTON AND SILK MILLS LTD Vs. SULBHA DEVI GUPTA
October 30, 1984
BENI MADHAV Vs. CHAMELI DEVI
September 4, 1984
BENI MADHAV Vs. CHAMELI DEVI
April 9, 1984
BETAL SINGH Vs. BOARD OF REVENUE U P
September 28, 1984
BHAGWAN Vs. KISHAN SINGH
August 3, 1984
BHAGWAN DASS Vs. STATE OF UTTAR PRADESH
April 12, 1984
BHAGWAT PRASAD MISRA Vs. SUB DIVISIONAL OFFICER
September 28, 1984
BHAGWATI Vs. RAM SEWAK
March 6, 1984
BHAGWATI MANDIR BIRAIMAN Vs. STATE OF U P
April 25, 1984
BHARAT Vs. RAM PRATAP
May 2, 1984
BHARAT Vs. RAM PRATAP
February 5, 1984
BHARAT LAL Vs. RAM KALI DEVI
February 21, 1984
BHARTIYA VIDYALAYA BIGHER SECONDARY SCHOOL Vs. RAM KRIPAL
July 10, 1984
BHASKAR CHANDRA UPADHYA AND ETC., Vs. U.P. STATE CO
February 24, 1984
BHAWANI PRASAD Vs. BOARD OF REVENUE U P
September 26, 1984
BHOGI LAL Vs. STATE OF UTTAR PRADESH
December 11, 1984
BHOLA Vs. STATE OF U P
March 13, 1984
BHUDEO SINGH Vs. STATE OF UTTAR PRADESH
May 4, 1984
BHUREY Vs. BOARD OF REVENUE U P
May 18, 1984
BIJOY KUMAR Vs. UNION OF INDIA
August 24, 1984
BIKARMA Vs. IVTH ADDITIONAL DISTRICT JUDGE VARANASI
May 15, 1984
BINDA PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE FAIZABAD
May 25, 1984
BIRENDRA SINGH Vs. STATE OF UTTAR PRADESH
August 31, 1984
BISHAMBHAR DAYAL Vs. STATE OF UTTAR PRADESH
September 6, 1984
BISHAMBHAR DAYAL Vs. VISHWANATH
August 1, 1984
BISHAMBHAR DAYAL Vs. VISHWANATH AGARWAL
January 8, 1984
BISHAMBHAR SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
July 26, 1984
BISHESHWAR DAYAL Vs. MUNSIF MAGISTRATE BIJNOR
February 8, 1984
BRAHMESHWAR RAI Vs. STATE OF U P
April 26, 1984
BRIJ BHUSHAN DWIVEDI Vs. DEPUTY CHIEF, EXECUTIVE OFFICER KHADI AND VILLAGE INDUSTRIES COMMISSION AND ORS.
December 12, 1984
BRIJESH CHANDRA Vs. STATE OF U P
April 16, 1984
CHANDRA KALA Vs. MURARI LAL SINGHAL
October 29, 1984
CHANDRA PRAKASH Vs. MOHAN LAL
May 14, 1984
CHANDRA PRAKASH SINGHAL Vs. COMMISSIONER OF SALES TAX
July 27, 1984
CHANDRABHAN SINGH Vs. KASTOORI
August 8, 1984
CHANDRABHAN SRIVASTAVA Vs. BADRI PRASAD GUPTA
September 12, 1984
CHATURBHUJ Vs. M A KHAN
August 21, 1984
CHEMELIA Vs. ROOP CHAND MALIK
January 18, 1984
CHET RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
November 7, 1984
CHHANGA PRASAD SAHU Vs. STATE OF UTTAR PRADESH
January 18, 1984
CHHATRA DHARI SINGH Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
August 17, 1984
CHHEDA Vs. PADMAKAR TRIPATHI
January 19, 1984
CHHOTEY LAL AND ORS. Vs. SMT. MEERA DEVI
January 1, 1984
CHIEF SECRETARY Vs. VEERBAI
January 11, 1984
CHIKHURI Vs. SPECIAL JUDGE
April 4, 1984
CHIRANJI SINGH Vs. BOARD OF REVENUE U P
May 4, 1984
CHUNNI LAL Vs. RAM LAKHAN
September 26, 1984
CHUNNI LAL AND ORS Vs. RAM LAKHAN
June 2, 1984
COLLECTOR Vs. RATAN SHANKER PRASAD
August 2, 1984
COMMISSIONER OF INCOME TAX Vs. VIJAI KUMAR MISHRAN
September 11, 1984
COMMISSIONER OF INCOME TAX Vs. BALRAM PRASAD
August 29, 1984
COMMISSIONER OF INCOME TAX Vs. S B SUGAR MILLS
September 5, 1984
COMMISSIONER OF INCOME TAX Vs. KRISHAN KUMAR MODI
November 5, 1984
COMMISSIONER OF INCOME TAX Vs. JAGDISH LAL AND SONS
November 7, 1984
COMMISSIONER OF INCOME TAX Vs. BADRI VISHAL TANDON AND GIRISH TANDON
October 16, 1984
COMMISSIONER OF INCOME TAX Vs. CHANDU LAL SURAJPAL
October 12, 1984
COMMISSIONER OF INCOME TAX Vs. MUIR MILLS COMPANY LIMITED
January 13, 1984
COMMISSIONER OF INCOME TAX Vs. NARANG DAIRY PRODUCTS
December 7, 1984
COMMISSIONER OF INCOME-TAX Vs. MUIR MILLS CO LTD
January 13, 1984
COMMISSIONER OF INCOME-TAX Vs. RAJ BANS SINGH
November 14, 1984
COMMISSIONER OF INCOME-TAX Vs. DEV JAIMEHI ICE AND COLD STORAGE
September 14, 1984
COMMISSIONER OF INCOME-TAX Vs. AHMAD HUSSAIN
August 13, 1984
COMMISSIONER OF INCOME-TAX Vs. CHHEDI LAL
May 25, 1984
COMMISSIONER OF SALES TAX Vs. PRAYAG ICE AND OIL MILLS
August 7, 1984
COMMISSIONER OF SALES TAX Vs. HARKUT UDYOG
August 21, 1984
COMMISSIONER OF SALES TAX Vs. UMA ART PRESS
March 24, 1984
COMMISSIONER OF SALES TAX Vs. ADARSH PAPER AND BOARD MANUFACTURING COMPANY
December 5, 1984
COMMISSIONER OF SALES TAX U P Vs. VEEKEY FOOTWEAR AND LEAR INDUSTRIES
March 14, 1984
COMMISSIONER OF SALES TAX U P Vs. AGRA FOOD PRODUCT PVT LTD
January 19, 1984
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. PYARELAL JAI PRAKASH
January 11, 1984
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. KANPUR PLASTIC PACK P LTD
March 21, 1984
COMMISSIONER OF WEALTH TAX Vs. SRIVASTAVA J K
January 12, 1984
COMMISSIONER OF WEALTH TAX Vs. NARESH CHAND BHARGAVA
September 10, 1984
COMMISSIONER OF WEALTH-TAX Vs. J K SRIVASTAVA
January 12, 1984
COMMISSIONER OF WEALTH-TAX Vs. CHINTAMANI SADH PHULWARI LAL AND RAJESHMANI
December 4, 1984
COMMISSIONER SALES TAX Vs. KRISHNA BRICK FIELD
January 23, 1984
COMMISSIONER SALES TAX U P LUCKNOW Vs. PREMIER PACKAGING PVT LTD
February 24, 1984
COMMISSIONER SALES TAX U P LUCKNOW Vs. AGRA BELTING WORKS
March 2, 1984
COMMISSIONER SALES TAX U P LUCKNOW Vs. SARASWATI PRESS
September 24, 1984
COMMITTEE OF MANAGEMENT GOKUL DAS HINDU GIRLS COLLEGE Vs. DISTRICT MAGISTRATE MORADABAD
November 20, 1984
COMMITTEE OF MANAGEMENT JANTA SARASWATI UCHHTAR MADHYAMIK VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
December 17, 1984
COMMITTEE OF MANAGEMENT OF DADAUR INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS RAE BARELI
April 23, 1984
COMMITTEE OF MANAGEMENT OF SHRI SHANKARACHARYA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS SULTANPUR
January 6, 1984
COMMITTEE OF MANAGEMENT OF SUBHASH UCHCHTAR MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT REGION
November 20, 1984
COMMITTEE OF MANAGEMENT RANI LAXMI BAI GIRLS INTER COLLEGE Vs. DIRECTOR OF EDUCATION U P
July 23, 1984
COMMITTEE OF MANAGEMENT SRI PANNA LAL DIGAMBAR JAIN INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
July 18, 1984
COMMITTEE OF MANAGEMENT, RASHTRIYA KANYA INTER COLLEGE, BARHALGANJ, GORAKHPUR AND ANOTHER Vs. REGIONAL INSPECTORS OF GIRLS SCHOOLS, VIITH REGION, GORAKHPUR AND OTHERS
May 21, 1984
DADDAN SINGH Vs. SRI DEVA NARAIN SINGH
August 16, 1984
DAMODAR DAS Vs. GURCHARAN KAPOOR
August 21, 1984
DARSHAN LAL Vs. ADDITIONAL DISTRICT JUDGE NAINITAL
February 2, 1984
DARSHAN SINGH Vs. BIMLA RANITL
September 28, 1984
DAYA SHANKER Vs. TAX RECOVERY OFFICER
September 25, 1984
DEEP KUMAR SHUKLA AND ANOTHER Vs. ALLAHABAD UNIVERSITY, ALLAHABAD AND OTHERS
February 27, 1984
DEEPAK GULATI AND OTHER Vs. ALLAHABAD DEVELOPMENT AUTHORITY
August 8, 1984
DEKO PRODUCTS Vs. COMMISSIONER OF INCOME TAX
September 4, 1984
DEO MANI Vs. MANNA
December 18, 1984
DESH RAJ Vs. STATE OF U P
December 12, 1984
DEVENDRA KUMAR Vs. CHAND RANI
October 19, 1984
DEVI CHAND BISHAN CHAND Vs. STATE OF U P
March 6, 1984
DEVI PRASAD Vs. OM PRAKASH
February 28, 1984
DEVI SARAN Vs. STATE OF U P
July 12, 1984
DEVI SHANKER Vs. DY DIRECTOR OF CONSOLIDATION
August 3, 1984
DHANI RAM Vs. KRIPA SHANKER
December 10, 1984
DHANRAJ SINGH Vs. STATE OF U P
April 26, 1984
DHARAM PAL Vs. STATE OF UTTAR PRADESH
September 11, 1984
DHARAMVIR Vs. STATE
December 12, 1984
DHARAMVIR KARAMVIR AGENTS INDIAN OIL CORPORATION LTD Vs. DISTRICT MAGISTRATE FARRUKHABAD
January 19, 1984
DILIP KUMAR Vs. STATE OF U P
May 7, 1984
DINA NATH MISRA Vs. FATINGAN MISRA
September 11, 1984
DINESH CHANDRA GUPTA Vs. PRADEEP BHARGAVA
March 20, 1984
DINESH KUMAR Vs. STATE OF U P
April 23, 1984
DINESH SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
September 14, 1984
DIWAKAR PRASAD DUBEY Vs. PRABHAKAR PRASAD DUBEY
October 8, 1984
DOCTORS SAHKARI GRAH NIRMAN SAMITI LTD Vs. AVAS AVAM VIKAS PARISHAD
May 7, 1984
DR. (MRS.) KAMAL KANTI SRIVASTAVA Vs. CHANCELLOR, MEERUT UNIVERSITY AND ORS.
July 25, 1984
DR. CHANDRA BHUSHAN Vs. GOVERNOR, AS CHANCELLOR, MEERUT UNIVERSITY, MEERUT AND OTHERS
August 23, 1984
DR. JAMILUDDIN Vs. QAZI ZAMIRUL HASAN AND ORS.
January 10, 1984
DR. MADAN LAL AGARWAL Vs. STATE OF UTTAR PRADESH AND ORS.
October 23, 1984
DR. SHYAM NARAIN PANDE Vs. VICE
October 16, 1984
DULARI DEVI Vs. CLAIMS COMMISSIONER, N. RLYS. ALLAHABAD
September 4, 1984
DURGA PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE JHANSI
September 20, 1984
DURGA SHANKAR DIXIT Vs. SRI MARWARI VIDYALAYA INTER COLLEGE AND ORS.
August 28, 1984
DWARIKA PRASAD Vs. STATE OF UTTARPRADESH
April 17, 1984
DYER MEAKIN BREWERIES LTD Vs. BIMLA GUPTA
November 8, 1984
E. SEPTON AND COMPANY PRIVATE LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
September 27, 1984
ELLY LILLY BONDED PHARMACY Vs. STATE OF UTTAR PRADESH
January 25, 1984
FAHIM HUSAIN Vs. STATE OF U P
March 22, 1984
FAISHAL MALIK Vs. STATE OF U P
January 5, 1984
FAJIUDRA SINGH Vs. STATE OF U.P.
April 24, 1984
FARHAT ULLAH Vs. COLLECTOR ETAWAH
August 14, 1984
FARMAN ALI Vs. STATE OF UTTAR PRADESH
October 10, 1984
FAROOQUE AHMED Vs. STATE
October 23, 1984
FARUKH Vs. DISTRICT JUDGE
July 11, 1984
FAUJI Vs. STATE OF U P
April 12, 1984
FAUJI COLONY COLLECTIVE SAHAKARI KHETI SAMITI LTD Vs. STATE OF U P
August 27, 1984
G S L VARMA Vs. HONBLE MR JUSTICE Y V CHANDRACHUD
January 9, 1984
GAJRAJ Vs. STATE OF U P
March 1, 1984
GAJRAJ SINGH Vs. STATE OF U P
January 27, 1984
GAJRAJ SINGH Vs. NASEER AHMAD
July 12, 1984
GANGA NARAIN Vs. IIND ADDITIONAL DISTRICT JUDGE
July 24, 1984
GAON SABHA DOMANPUR Vs. JAGANNATH SINGH
January 19, 1984
GAON SABHA SULTANPATTI Vs. BOARD OF REVENUE U P
May 16, 1984
GARWARE PAINTS LTD Vs. PREM CHAND GUPTA
September 12, 1984
GAURHARI SINGHANIA Vs. WEALTH TAX OFFICER
November 20, 1984
GENDA LAL Vs. STATE OF U P
November 22, 1984
GHANSHYAM SINGH AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
October 29, 1984
GHANSHYAM UPADHYAY AND ORS. Vs. STATE OF U.P. AND ORS.
March 8, 1984
GHASI RAM PRADHAN Vs. SURENDRA SINGH
September 14, 1984
GHASITA SINGH Vs. HARIYA SINGH
December 13, 1984
GHOOREY SINGH Vs. STATE OF UTTAR PRADESH
December 14, 1984
GHOOREY SINGH Vs. STATE OF UTTAR PRADESH
November 23, 1984
GIRIRAJ SHARMA Vs. STATE OF UTTAR PRADESH AND OTHERS
October 15, 1984
GOPAL COLD STORAGE AND ICE FACTORY Vs. UNION OF INDIA
November 27, 1984
GOPI NATH Vs. BOARD OF REVENUE UTTAR PRADESH
March 29, 1984
GORAKH Vs. BOARD OF REVENUE U P
September 28, 1984
GRAM SAMAJ MANUUTA Vs. BHONDI
October 29, 1984
GUDDOO Vs. DISTRICT MAGISTRATE LUCKNOW
May 24, 1984
GULAB Vs. CHANDAN KUNWAR
February 22, 1984
GULAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
November 21, 1984
GULJAR RAM Vs. COMMISSIONER FAIZABAD
April 17, 1984
GULU G THADANI (HUF) Vs. INSPECTING ASSISTANT COMMISSIONER
March 3, 1984
GURDAYAL Vs. STATE OF U P
January 2, 1984
GYASUDDIN Vs. ALLAH TALA WAQF MAUSUMA
December 20, 1984
HAMID MUZAFFAR Vs. MASOOD MUZAFFAR AND ORS.
December 7, 1984
HANSRAJ CHATURVEDI Vs. STATE OF U P
February 8, 1984
HAR NARAIN TEXTILES P LTD Vs. COMMISSIONER OF INCOME TAX
December 4, 1984
HARBHAJAN SINGH Vs. NEW INDIA ASSURANCE CO LTD , BOMBAY
March 22, 1984
HARDWARI Vs. STATE OF U P
April 18, 1984
HARI NANDAN AGARWALHARI NANDAN AGARWAL HUF Vs. INCOME-TAX OFFICER A-WARD
December 19, 1984
HARI OM PRAKASH Vs. STATE OF UTTAR PRADESH
March 24, 1984
HARI OM PRAKASH AGARWAL Vs. UNION OF INDIA
July 24, 1984
HARI RAM ARYA Vs. STATE OF UTTAR PRADESH
September 13, 1984
HARI SHANKER KAPOOR Vs. II ADDL DISTRICT JUDGE
October 18, 1984
HARI SHANKER LAL Vs. THE SECRETARY OF GOVERNMENT OF U.P. SHASAN SINCHAI VIBHAG LUCKNOW AND OTHERS
December 13, 1984
HARI SHANKER SRIVASTAVA Vs. SAVITRI DEVI
September 26, 1984
HARIBANS SINGH Vs. R S ASTHANA
September 19, 1984
HARIHAR NATH PANDEY Vs. DINESH NARAIN
November 29, 1984
HARISH CHANDRA SRIVASTAVA Vs. DEPUTY COMMISSIONER FAIZABAD
November 12, 1984
HASAMUDDIN Vs. BUNDO
November 29, 1984
HASEEN BANO Vs. MOHAMMAD HUSAIN
August 22, 1984
HASNAIN Vs. STATE OF UTTAR PRADESH
September 17, 1984
HINDOO PAT AND ORS. Vs. DISTRICT JUDGE AND ANR.
December 11, 1984
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. STATE OF U P
December 9, 1984
HINDUSTAN CONSTRUCTION LTD Vs. STATE
September 12, 1984
HIRA LAL Vs. CIVIL JUDGE AND ORS.
October 16, 1984
HOMESH KUMAR SHARMA Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
December 20, 1984
HUSAIN BAKSH Vs. ALA BAKSH
May 7, 1984
IBNE HASAN Vs. HASINA BIBI
January 31, 1984
ILAHI BUX Vs. STATE OF UTTAR PRADESH
May 15, 1984
IMAM BAKSH Vs. STATE OF U P
August 6, 1984
IN RE : R K CHAKRAVARTY, COLLECTOR, CUSTOM AND CENTRAL EXCISES Vs. STATE
December 18, 1984
INCOME-TAX OFFICER Vs. GWALIOR TEXTILES
May 31, 1984
INCOME-TAX OFFICER Vs. RAJ KUMAR CHAURASIYA
June 23, 1984
INCOME-TAX OFFICER Vs. SUKHAN LAL SINGH
February 24, 1984
INDRA RAJ SINGH YADAVA Vs. U.P. MADHYAMIK SHIKSHA SEWA AYOG, ALLAHABAD AND OTHER
April 27, 1984
INDU ENGINEERING AND TEXTILES LTD Vs. COMMISSIONERAGRA DIVISION
July 30, 1984
INSPECTOR OF SAMPS U P Vs. BHAGWATI PRASAD
September 28, 1984
IQBAL AHMAD Vs. ABDUL QUDDUS ANSARI
May 23, 1984
J J PANCHOLI Vs. SRIDHARJEE
January 17, 1984
J N SRIVASTAVA Vs. LUCKNOW UNIVERSITY
November 6, 1984
JAGA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
January 27, 1984
JAGAT SINGH Vs. IV ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT
July 25, 1984
JAGJIT SINGH Vs. STATE OF U P
March 31, 1984
JAI BALA NAITHANI Vs. STATE OF U P
August 23, 1984
JAI BHAGWAN Vs. IST ADDL. DISTRICT JUDGE GHAZIABAD
August 1, 1984
JAI GURUDEV DHARAM PRACHARAK SANGH Vs. STATE
August 29, 1984
JAI PRAKASH Vs. STATE OF U P
August 24, 1984
JAI PRAKASH Vs. SURENDRA PRAKASH GOEL
April 19, 1984
JAIN SHUDH VANASPATI LTD Vs. LABOUR COURT, GHAZIABAD
April 6, 1984
JAIPUR UDYOG LTD Vs. INDIAN DRUGS AND PHARMACEUTICALS LTD
January 31, 1984
JAIRANI DEVI Vs. KRISHNA KUMAR JAUHARI
March 29, 1984
JALAL UDDIN Vs. STATE OF UTTAR PRADESH
December 12, 1984
JAMILLUDDIN Vs. QAZI ZAMIRUL HASAN
June 10, 1984
JAMUNA AHIR Vs. RAM BALI SINGH
November 21, 1984
JANG BAHADUR SINGH Vs. NAGESHWAR SINGH AND ANR.
July 27, 1984
JANKI Vs. GANESH RAM
January 9, 1984
JANKI PRASAD Vs. IIND A D J MORADABAD
February 6, 1984
JASWANT RAI KUMAR Vs. AFTAB AHMED
January 27, 1984
JAVITRI DEVI Vs. RAJ PAL SINGH
December 12, 1984
JAYANTI PRASAD SHARMA Vs. RAMSHRI DEVI
February 8, 1984
JHABBOO LAL KESARA ROLLING MILLS Vs. UNION OF INDIA
July 31, 1984
JHAMMAN LAL Vs. DISTRICT MAGISTRATE ALIGARH
February 3, 1984
JITENDRA KUMAR SAXENA Vs. UNION OF INDIA
April 5, 1984
JODBAN SINGH Vs. STATE OF UTTAR PRADESH
April 20, 1984
JOGRAJ Vs. STATE OF U P
April 11, 1984
JYOTI PRASAD DIXIT Vs. BITAN DEVI
August 30, 1984
K N MODI Vs. STATE OF U P
May 16, 1984
K. GOPAL Vs. SMT. SUSHILA AGARWAL
October 9, 1984
K.M. HAMIMUN NISA Vs. STATE OF UTTAR PRADESH
February 14, 1984
K.N. BHARGAVA Vs. DISTRICT JUDGE
March 30, 1984
KAILASH CHAND RAMESH CHAND Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 24, 1984
KAILASH CHANDRA Vs. ASHFAQ AHMAD AND ANR.
May 9, 1984
KAILASH NATH VERMA Vs. IV ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
May 1, 1984
KALAWATI Vs. BALWANT SINGH
November 19, 1984
KALE SINGH Vs. ASSISTANT SUGAR COMMISSIONER
January 6, 1984
KALI CHARAN Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
March 29, 1984
KALLO Vs. U.P. STATE ROADWAYS TRANSPORT
October 30, 1984
KALPANA KALA KENDRA Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 18, 1984
KALPANA KALA KENDRA, KANPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 15, 1984
KAMAL LAL & ORS. Vs. MOHAN LAL & ORS.
March 9, 1984
KAMAL PRAKASH SAHU Vs. UNION OF INDIA
December 7, 1984
KAMLA Vs. R L BILGAINYAN
May 7, 1984
KAMLA DEVI Vs. SPECIAL LAND ACQUISITION OFFICER
August 27, 1984
KAMLA KUMARI Vs. MOHAN LAL
March 9, 1984
KAMLA SINGH Vs. THIRD ADDITIONAL DISTRICT JUDGE GORAKHPUR
May 13, 1984
KAMLESH KUMAR Vs. GIRISH KAPOOR
April 12, 1984
KANHAI LAL Vs. STATE OF U P
November 6, 1984
KANHAIYA LAL PRAHLADRAI Vs. INCOME-TAX OFFICER
March 2, 1984
KANHIYA LAL OM PRAKASH Vs. COMMISSIONER OF INCOME TAX
November 12, 1984
KANTI PRASAD SHARMA COMPLAINANT Vs. SUMED KUMAR GUPTA ACCUSED
February 9, 1984
KASHI PRASAD KESARVANI Vs. COMMISSIONER SALES TAX
September 26, 1984
KEDAR NATH Vs. STATE OF U P
February 9, 1984
KEDAR NATH AWASTHI Vs. ADMINISTRATOR NAGAR MAHAPALIKA FUNCTIONING AS MANAGER OF AMINABAD INTERMEDIATE COLLEGE
October 22, 1984
KEDAR NATH KANU Vs. MAHABIR PRASAD
October 19, 1984
KHACHERU Vs. STATE OF U P
January 31, 1984
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. SATEYSWAR PRASAD NAUTIYAL
December 4, 1984
KHAIRUL NISA Vs. AISHA BIBI
May 17, 1984
KHEM SINGH YADAV Vs. U P STATE
January 5, 1984
KHEMANAND PANDEY Vs. VIJAY KUMAR
November 30, 1984
KHILARI SINGH Vs. DISTRICT JUDGE MUZAFFARNAGAR
August 21, 1984
KIRAN TEWARI Vs. KAILASHENDRA PRASAD
April 5, 1984
KISAN SAHKARI CHINI MILLS LIMITED Vs. UNION OF INDIA
October 20, 1984
KISHORI LAL MODIANI Vs. UNION OF INDIA AND ORS.
November 28, 1984
KM. PUSHPA SINGH Vs. SECRETARY, U.P. HIGH SCHOOL AND INTERMEDIATE EDUCATION BOARD, ALLAHABAD AND ANOTHER
December 14, 1984
KOTWAL SINGH RAWAT Vs. UNION OF INDIA
March 14, 1984
KRISHAN KANT Vs. DILIP KUMAR
January 20, 1984
KRISHNA DEVI Vs. ADDL CIVIL JUDGE BIJNOR
November 14, 1984
KRISHNA GOPAL SINGHAL Vs. DISTRICT JUDGE KANPUR
November 13, 1984
KRISHNA KUMAR Vs. BALBIR SINGH
May 10, 1984
KRISHNA KUMAR SRIVASTAVA Vs. VITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
November 8, 1984
KRISHNA KUMARI GUPTA Vs. GUR BUXEESH SINGH
September 20, 1984
KRISHNA MOHAN GUPTA Vs. ADDITIONAL DISTRICT JUDGE MEERUT
September 26, 1984
KRISHNA NARAIN GARG Vs. MAHABIR AGENCIES
May 1, 1984
KULBHUSHAN CHAWLA Vs. COMMISSIONER OF SALES TAX
January 16, 1984
KULDIP NARAIN LAL Vs. MAHENDRA PAL JAM
April 20, 1984
KUMAR EXPORTERS P LTD Vs. NAINI OXYGEN AND ACETYLENE GAS LTD
January 9, 1984
KUMARI MADHULIKA MATHUR Vs. GORAKHPUR UNIVERSITY
April 6, 1984
KUNJ BEHARI LAL Vs. DISTRICT JUDGE GORAKHPUR
September 12, 1984
L H SUGAR FACTORIES LIMITED Vs. COLLECTOR, CENTRAL EXCISE
September 25, 1984
L N MATHUR Vs. CHANCELLOR LUCKNOW UNIVERSITY
November 30, 1984
LACHMIN DEVI ALIAS GILLOR Vs. LAKSHI RATAN COTTON MILLS CO. LTD.
February 2, 1984
LADLAY MOHAN MATHUR Vs. B S BHATNAGAR
September 6, 1984
LAJPAT RAI MALHOTRA Vs. SHIV CHARAN DASS
November 28, 1984
LAKHMATI Vs. BOARD OF REVENUE U P
August 14, 1984
LALA PRASAD Vs. JAIDEO LOHIA
April 25, 1984
LALA RAM Vs. NATHI LAL
January 16, 1984
LALA RAM Vs. ARJUN DAS AND ORS.
October 23, 1984
LALLAN Vs. STATE
April 20, 1984
LALLAN Vs. STATE
April 4, 1984
LAXMI DEVI Vs. NARENDRA SINGH
November 15, 1984
LAXMI NARAIN GUPTA Vs. U P PUBLIC SERVICE TRIBUNAL
September 24, 1984
LUXMI NARAIN KAPOOR Vs. RADHEY MOHAN KAPOOR
September 5, 1984
M C SANYAL Vs. DISTRICT JUDGE DEHRADUN
November 14, 1984
M. SREERAMULU AND ANOTHER Vs. RAILWAY BOARD AND OTHERS
April 18, 1984
M/S COILTECH INDIA (PVT.) LTD. Vs. SURESH CHAND OSWAL AND OTHERS
October 19, 1984
MADAN GOPAL Vs. STATE OF UTTAR PRADESH
January 9, 1984
MADOO SINGH Vs. STATE OF U P
April 3, 1984
MAHARAJA CLOTH MERCHANTS Vs. COMMISSIONER OF INCOME TAX
November 30, 1984
MAHARAJI AND OTHERS Vs. VIKRAMA JEET AND OTHERS
September 24, 1984
MAHARANI CHOPRA Vs. DARSHAN LAL
September 25, 1984
MAHATMA GANDHI INTER COLLEGE Vs. GAON SABHA PATAN
February 28, 1984
MAHAVIR PRASAD VERMA Vs. UNION OF INDIA
July 26, 1984
MAHAVIR PRASAD VERMA Vs. UNION OF INDIA AND ORS.
June 26, 1984
MAHENDER KAUR Vs. STATE OF U P AND ORS
September 4, 1984
MAHENDER KAUR Vs. STATE OF U P
September 14, 1984
MAHENDRA VIKRAM SINGH Vs. IV ADDITIONAL DISTRICT JUDGE BAREILLY
July 10, 1984
MAHESH PRASAD GOUR Vs. AUTHORISED CONTROLLER V D T INTER COLLEGE MIANGANJ
May 25, 1984
MAHMUDUL HAQ Vs. VII ADDITIONAL DISTRICT AND SESSIONS JUDGE
January 5, 1984
MAJID Vs. ASHOK KUMAR
March 13, 1984
MALIK RAM Vs. STATE OF U P
April 12, 1984
MALKHAN Vs. MOLHAR
March 2, 1984
MALLO Vs. BAKHTAWARI
December 18, 1984
MALTI PRASAD RAM PRASAD Vs. COMMISSIONER OF INCOME TAX
November 6, 1984
MAN MOHAN Vs. STATE OF U P
September 21, 1984
MANAGEMENT COMMITTEE OF M M INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION
January 12, 1984
MANAGER YADAV Vs. STATE OF U P
August 21, 1984
MANAGING COMMITTEE, HIGHER SECONDARY SCHOOL ITAR Vs. DISTRICT INSPECTOR OF SCHOOLS
August 7, 1984
MANAGING COMMITTEESHREE SANATHAN DHARM SANASKRIT Vs. STATE OF U P
January 24, 1984
MANDIR RAM JANKI GULARGHAT Vs. NARENDRA KUMAR
November 16, 1984
MANGAT SINGH Vs. SUNDER LAL
December 18, 1984
MANGE Vs. STATE OF U P
January 9, 1984
MANSA RAM AND SONS BANKERS Vs. JANKI DASS OM PRAKASH
April 9, 1984
MANVIR SINGH Vs. STATE
February 3, 1984
MANZOOR AHMAD Vs. STATE OF U P
May 18, 1984
MARGHOOBUR RAHMAN Vs. STATE OF UTTAR PRADESH
September 13, 1984
MASROOR Vs. DISTRICT MAGISTRATE
May 22, 1984
MATA PRASAD DWIVEDI Vs. SPECIAL JUDGE IST ADDITIONAL DISTRICT JUDGE
September 21, 1984
MAU COLD STORAGE AND KHANDSARI SUGAR FACTORY P LTD Vs. REGISTRAR OF COMPANIES
July 16, 1984
MEDICAL OFFICER OF HEALTH Vs. SATISH KUMAR KAPOOR
December 5, 1984
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
April 11, 1984
MOHABBAT ALI Vs. STATE
April 6, 1984
MOHAMMAD MANZARULLAH Vs. STATE OF UTTAR PRADESH
November 19, 1984
MOHAMMAD RASHID Vs. RAM KISHORE
November 11, 1984
MOHAMMAD YAMEEN Vs. SHAMIM BANO
March 27, 1984
MOHAMMAD YAQUB Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE
August 30, 1984
MOHAMMAD YUSUF Vs. DISTRICT MAGISTRATE MORADABAD
April 18, 1984
MOHD AHMAD Vs. ALLAH RABBUL ALEMIN
August 3, 1984
MOHD FAIYAZ ALI KHAN Vs. MOHD MUBARAK ALI KHAN
August 27, 1984
MOHD HANIF Vs. STATE OF UTTAR PRADESH
February 8, 1984
MOHD ZAKARIA Vs. DISTRICT JUDGE GONDA
February 8, 1984
MOHD. RASHID AND ORS. Vs. RAM KISHORE AND ORS.
November 29, 1984
MOHD. YAQUB Vs. THE IV ADDITIONAL DISTRICT AND SESSION JUDGE, KANPUR
August 30, 1984
MOHID Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
January 2, 1984
MOTI LAL Vs. LAL MANI
February 10, 1984
MOTI MAHAL TALKIES, KANPUR Vs. SECOND INDUSTRIAL TRIBUNAL, UTTAR PRADESH, LUCKNOW
December 17, 1984
MOTILAL Vs. THAKURDAS
May 8, 1984
MUKUND CHANDRA CHOPRA Vs. XII ADDL. DISTRICT JUDGE, KANPUR
August 8, 1984
MUNESHWAR Vs. STATE OF U P
May 25, 1984
MUNNA LAL AGARWAL Vs. DISTRICT MAGISTRATE ALIGARH
February 8, 1984
MUNNA PRASAD AND ANR. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
March 27, 1984
MURARI LAL Vs. DISTRICT JUDGE AND ORS.
August 8, 1984
MURLI Vs. STATE
October 17, 1984
MUSTAQ AHMAD Vs. STATE OF U.P.
December 10, 1984
N S A NAGAR MAHAPALIKA AGRA Vs. RAM GOPAL
July 12, 1984
N.S.A. NAGAR MAHAPALIKA Vs. HARISH CHANDRA
July 12, 1984
NACHHAN AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD.
January 2, 1984
NAGAR SWASTHYA ADHIKARI Vs. MOHAMMAD RAFIQ
August 9, 1984
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA Vs. RAM KHELAWAN
May 18, 1984
NAGINA Vs. BASANT LAL
November 13, 1984
NANHA SINGH Vs. SUPDT DISTT JAIL KANPUR
March 28, 1984
NANHEY LAL Vs. STATE OF U P
December 11, 1984
NARAIN SINGH Vs. STATE OF U P
July 19, 1984
NARAINA Vs. STATE OF U P
September 18, 1984
NARENDRA CHANDRA DEO Vs. ADDITIONAL DISTRICT JUDGE
March 13, 1984
NARENDRA NATH SIROTHIA Vs. VICE
October 31, 1984
NARESH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, MUZAFFARNAGAR AND ORS.
October 3, 1984
NARESH KUMAR SAWHNEY Vs. NEW JAI BHARAT TRANSPORT
January 18, 1984
NASEEM Vs. STATE OF U P
December 19, 1984
NASEEM AHMAD Vs. STATE OF U P
February 8, 1984
NAURATAN ENTERPRISES PRIVATE LTD Vs. STATE OF U P
May 23, 1984
NAWAB ALI Vs. RAM MURTI DEVI
March 20, 1984
NEPAL SINGH Vs. RAM CHANDER
April 19, 1984
NEW INDIA ASSURANCE CO Vs. NACHHAN
January 20, 1984
NEW INDIA ASSURANCE CO Vs. SHAKUNTALA DEVI
February 22, 1984
NEW INDIA ASSURANCE CO LTD Vs. KHIMULI DEVI
December 20, 1984
NEW INDIA ASSURANCE CO LTD Vs. SURJIT KAUR
January 27, 1984
NEW INDIA ASSURANCE CO LTD Vs. MOHD ASHFAQ
January 17, 1984
NEW INDIA INSURANCE COMPANY Vs. VINDHWASNI DEVI @ MAYA DEVI AND ORS.
September 19, 1984
NIHORE CHAMAR Vs. SUDISHTA CHAMAR
April 18, 1984
NIRMALA NAUTIYAL Vs. CHANCELLOR UNIVERSITY OF LUCKNOW
April 23, 1984
NIRU BHUSHAN SINGH Vs. DISTRICT JUDGE UMPIRE SHRI A B MATHUR
September 20, 1984
NITHURI Vs. IV ADDITIONAL DISTRICT JUDGE DEORIA
July 24, 1984
NIZAM UDDIN ALIAS TEMPO Vs. DISTRICT MAGISTRATE MORADAHAD
April 27, 1984
NOOR MOHAMMAD Vs. SHRIMATI PHOOLA RANI
April 18, 1984
NOORUL HUDA ALIAS NANKA Vs. SUPERINTENDENT CENTRAL JAIL
February 9, 1984
NURUL HUDA Vs. AMITABH BACHCHAN
September 18, 1984
O.P. VERMA Vs. BOARD OF MANAGEMENT, DEVA NAGRI POLYTECHNIC SOCIETY, MEERUT AND OTHERS
December 4, 1984
OM INDUSTRIES Vs. STATE OF UTTAR PRADESH
January 13, 1984
OM PARKASH Vs. IIIRD ADDL. DISTRICT JUDGE, FARRUKHABAD AND OTHERS
August 6, 1984
OM PRAKASH Vs. PRESCRIBED AUTHORITY
October 15, 1984
OM PRAKASH Vs. IIIRD ADDITIONAL DISTRICT JUDGE FARRUKHABAD
September 6, 1984
OM PRAKASH Vs. STATE OF U P
July 13, 1984
OM PRAKASH AGARWAL Vs. STATE
November 30, 1984
ORIENTAL F AND G INSURANCE CO LTD Vs. N S T CO P LTD
December 10, 1984
ORIENTAL FIRE AND GENERAL Vs. CHAMELI DEVI
September 14, 1984
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY Vs. SANT LAL
January 19, 1984
P H TRIPATHI Vs. CENTRAL BANK OF INDIA
November 23, 1984
P J LARTIUS Vs. BOARD OF REVENUE ALLAHABAD
March 9, 1984
P K SINGH Vs. STATE OF UTTAR PRADESH
February 2, 1984
PALTU Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
October 30, 1984
PANCHAM ALIAS BECHAN Vs. SITA RAM
July 27, 1984
PANKAJ DAL MILL Vs. STATE OF UTTARPRADESH
December 4, 1984
PANNA LAL SONKAR Vs. PRESCRIBED AUTHORITY MUNSIF WEST
August 24, 1984
PANWAN INDER SINGH Vs. STATE OF UTTAR PRADESH
May 24, 1984
PARAG LAL BEHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
September 27, 1984
PARBATI DEVI Vs. LALLOO DEVI
November 22, 1984
PASHUPATI NATH Vs. RAMJI
March 7, 1984
PHOOL KALI Vs. IST ADDITIONAL DISTRICT JUDGE
January 24, 1984
PHOOL SINGH Vs. STATE OF U P
August 10, 1984
PHOOLWATI Vs. GYAN CHAND VERMA
September 17, 1984
POKAN Vs. AZIZ AHMAD KHAN
January 9, 1984
POKHAI Vs. DINA
January 5, 1984
POORAN CHAND BHATT Vs. VII ADDITIONAL DISTRICT JUDGE LUCKNOW
July 12, 1984
PRABHAT NARAIN Vs. STATE OF UTTAR PRADESH
September 19, 1984
PRABHU DAYAL Vs. BOARD OF REVENUE UTTAR PRADESH
May 11, 1984
PRAKASH GUN HOUSE Vs. DISTRICT MAGISTRATE HARDOI
January 10, 1984
PRAKASH NARAIN MISRA Vs. JOINT DIRECTOR OF CONSOLIDATION KANPUR
May 3, 1984
PRAMOD KUMAR Vs. STATE OF UTTAR PRADESH AND ORS.
December 20, 1984
PRAN NATH DUGGAL Vs. STATE OF U P
August 16, 1984
PRATAP NARAIN PANDE Vs. NOMITA ROY
August 30, 1984
PRATAP SINGH Vs. J C GUPTA
May 2, 1984
PREETAM CHAND JAIN Vs. STATE OF U P
April 12, 1984
PREETAM SINGH Vs. STATE OF UTTAR PRADESH
February 23, 1984
PREM CHANDRA Vs. STATE OF U P
May 16, 1984
PREM RAJ SHARMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
January 30, 1984
PREM SHANKER AWASTHI Vs. PRAYAG DAS AND OTHERS
September 13, 1984
PUNJAB NATIONAL BANK Vs. LALJI TANDON
July 19, 1984
PUNJAB NATIONAL BANK Vs. SUGAN CHANDRA
November 29, 1984
PURSHOTTAM DAS Vs. PREMA DEVI
August 30, 1984
PUSHPA DEVI Vs. ANUP SINGH
November 12, 1984
PUSHPA DEVI AGARWAL Vs. COLLECTOR AND DISTRICT MAGISTRATE
September 4, 1984
PUSHPENDRA SINGH Vs. SUPERINTENDENT DISTRICT JAIL
January 12, 1984
PYARI DEVI ALIAS LALTI DEVI Vs. RAMANAND
March 22, 1984
QASIM Vs. STATE
April 12, 1984
R K JAISWAL Vs. STATE OF UTTAR PRADESHAND
May 1, 1984
R N SONTHALIYA Vs. RAM PRASAD
May 3, 1984
R P NAUTIYAL Vs. CHANDRA MOHAN
November 13, 1984
R.G. PRASAD AND ANR. Vs. STATE OF U.P. AND ORS.
August 3, 1984
R.K. NIGAM Vs. NATIONAL TEXTILE CORPORATION U.P. LTD. KANPUR AND ANOTHER
August 3, 1984
RACHNA SHARMA Vs. CHANDRA MOHAN SHARMA
April 17, 1984
RADHA SWAMI SATSANG SABHA Vs. DISTRICT REGISTRAR AGRA
March 29, 1984
RADHEY GOVIND SWARUP Vs. UNION OF INDIA
January 9, 1984
RADHEY SHYAM Vs. DY DIRECTOR OF CONSOLIDATION GYANPUR
February 2, 1984
RADHEY SHYAM Vs. ADDITIONAL DISTRICT JUDGE UNNAO
March 24, 1984
RADHEY SHYAM Vs. STATE OF U P
May 24, 1984
RADHEY SHYAM Vs. DEPUTY DIRECTOR CONSOLIDATION MEERUT
September 18, 1984
RADHEY SHYAM BANSAL Vs. CHANCELLOR AGRA UNIVERSITY
May 16, 1984
RADHEY SHYAM BHARGAVA Vs. DR. BIHARI LAL GUPTA
August 14, 1984
RAFFAN KHAN Vs. NABI HUSSAIN ALIAS PUTTAN AND OTHERS
September 13, 1984
RAGBUNANDAN SINGH Vs. STATE OF U P
April 25, 1984
RAGHUBAR DAYAL Vs. STATE OF U P
April 20, 1984
RAGHUBIR PRASAD Vs. THE 1ST ADDITIONAL DISTRICT JUDGE KANPUR
July 10, 1984
RAGHUNATH PRASAD Vs. STATE OF UTTAR PRADESH
May 16, 1984
RAGHURAJI DEVI Vs. HAJI LAL MOHAMMAD BIRI WORKS
October 29, 1984
RAIS AHMAD AND ANR. Vs. COLLECTOR AND ORS.
March 1, 1984
RAJ BAHADUR SHUKLA Vs. DISTRICT PANCHAYAT RAJ OFFICER
July 12, 1984
RAJ ENGG CO Vs. INCOME-TAX OFFICER
January 7, 1984
RAJ GOVIND RAI Vs. THAKURI
November 27, 1984
RAJ KARAN SINGH Vs. STATE OF UTTAR PRADESH
May 18, 1984
RAJ KISHORE SAXENA Vs. UNION OF INDIA AND OTHERS
September 12, 1984
RAJ KUMARI Vs. BOARD OF REVENUE U P
September 28, 1984
RAJA RAM MAURYA Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD
October 22, 1984
RAJAN LAL SHARMA Vs. DISTRICT MAGISTRATE
February 23, 1984
RAJDHAR Vs. BOARD OF REVENUE UTTAR PRADESH
April 24, 1984
RAJENDRA KUMAR Vs. SUPDT DIST JAIL AGRA
December 20, 1984
RAJENDRA KUMAR GUPTA Vs. STATE OF U P
May 2, 1984
RAJENDRA PRASAD Vs. SURAJ MUKHI
August 6, 1984
RAJENDRA PRASAD ALIAS RAM KISHAN Vs. STATE OF U P
February 3, 1984
RAJENDRA SINGH Vs. STATE OF U P
April 24, 1984
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
April 2, 1984
RAJESHWARI PRASAD Vs. FATEH BAHADUR CHATURVEDI
January 18, 1984
RAJU Vs. STATE OF UTTAR PRADESH
August 21, 1984
RAKSHA PAL SINGH Vs. JAIL SUPERINTENDENT RAMPUR
November 21, 1984
RAKSHA PAL SINGH Vs. DISTRICT MAGISTRATE JHANSI
November 20, 1984
RAM ACHCHAIBAR Vs. SETTLEMENT OFFICER CONSOLIDATION
December 3, 1984
RAM ADHAR Vs. BOARD OF REVENUE U P
January 18, 1984
RAM ADHAR Vs. BOARD OF REVENUE U P
February 17, 1984
RAM AJORE JAISWAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 17, 1984
RAM ANUGRAH SHUKLA Vs. DIRECTOR OF EDUCATION HIGHER U P
November 21, 1984
RAM ASRE Vs. BOARD OF REVENUE U P
April 4, 1984
RAM ASREY Vs. IVTH ADDITIONAL DISTRICT JUDGE
July 27, 1984
RAM ASREY MISRA Vs. THE VICE CHANCELLOR, GORAKHPUR UNIVERSITY, GORAKHPUR AND OTHER
July 12, 1984
RAM ASREY TRIPATHI Vs. STATE OF U P
March 29, 1984
RAM AUTAR Vs. DEVI CHARAN
January 6, 1984
RAM AUTAR Vs. STATE OF U P
November 5, 1984
RAM AUTAR Vs. CHANCELLOR MEERUT UNIVERSITY
September 4, 1984
RAM BAHADUR MISRA Vs. STATE
July 13, 1984
RAM BARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GONDA
September 26, 1984
RAM BEHARI LAL SRIVASTAVA Vs. SMT. PURNA DEVI AND ORS.
December 5, 1984
RAM BODH SINGH Vs. STATE OF U P
October 22, 1984
RAM CHAND Vs. MAHESH CHAND GUPTA
September 6, 1984
RAM CHANDRA GUPTA Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
April 5, 1984
RAM CHANDRA MISRA Vs. STATE OF U P
August 27, 1984
RAM CHARAN LAL Vs. REGISTRAR COOPERATIVE SOCIETIES
August 31, 1984
RAM CHARAN LAL Vs. BOARD OF REVENUE U P
February 17, 1984
RAM CO COKE INDUSTRIES Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
December 13, 1984
RAM DEV Vs. RAM BADAN
January 19, 1984
RAM KARAN Vs. STATE OF UTTARPRADESH
February 22, 1984
RAM KISHAN Vs. PHOOLA DEVI
January 5, 1984
RAM LAKHAN Vs. STATE
May 24, 1984
RAM LAL Vs. KAMLESH KUMARI AND ANOTHER
August 28, 1984
RAM LOTAN Vs. BHAGWATI PRASAD
November 16, 1984
RAM MANI GUPTA Vs. MOHAMMAD IBRAHIM
December 13, 1984
RAM MOHAN RASTOGI Vs. UNION OF INDIA
April 20, 1984
RAM MURTI DEVI Vs. REOTI SARAN
May 2, 1984
RAM NARAIN TEWARI Vs. JOINT GENERAL MANAGER (ADMINISTRATION PERSONNEL) AND ANOTHER
August 1, 1984
RAM NATH Vs. SOM NATH MALHOTRA
October 29, 1984
RAM NATH Vs. TAPESARA
August 27, 1984
RAM NATH Vs. BOARD OF REVENUE U P
November 14, 1984
RAM NATH EXPORT PRIVATE LIMITED Vs. ADDITIONAL DISTRICT JUDGE AGRA
January 31, 1984
RAM NITHORE Vs. NEURI
September 18, 1984
RAM PALAT SINGH Vs. SRI KALPNATH RAI
May 4, 1984
RAM PIARI DEVI Vs. SATNAM SINGH AND OTHERS
November 16, 1984
RAM PRASAD Vs. NISAR
February 14, 1984
RAM PYARI DEVI Vs. CHIEF JUDICIAL MAGISTRATE BAHRAICH
October 11, 1984
RAM ROOP Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
April 20, 1984
RAM SAHAI Vs. STATE OF UTTARPRADESH
February 3, 1984
RAM SAHAI GUPTA Vs. BHAGWAN DAS
September 17, 1984
RAM SAMUJH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
January 10, 1984
RAM SARAN Vs. ASSISTANT DIRECTOR CONSOLIDATION
November 6, 1984
RAM SARAN Vs. DOODH NATH
November 29, 1984
RAM SAROOP Vs. ARJUN DAS
August 2, 1984
RAM SAROOP Vs. ARJUN DAS
February 8, 1984
RAM SEWAK Vs. MAU DEVI
September 19, 1984
RAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
November 15, 1984
RAM SINGH Vs. RAJENDRA KUMAR JAIN
August 30, 1984
RAM SUBHAWAN Vs. STATE OF U P
February 13, 1984
RAM SUCHIT Vs. 1ST ADDL DISTRICT JUDGE GORAKHPUR
October 23, 1984
RAM SWARUP GAUR Vs. RATIRAM
August 17, 1984
RAM YASH Vs. STATE OF U P
November 15, 1984
RAMA DEVI Vs. RAM PRAKASH
July 25, 1984
RAMA SHANKAR SINGH Vs. SECRETARY DISTRICT CO OPERATIVE BANK LTD
December 19, 1984
RAMESH BABU Vs. VIMLA DEVI
March 9, 1984
RAMESH CHANDRA AGRAWAL Vs. ADHIKCHHAK JANPAD KARAGAR
April 3, 1984
RAMESH CHANDRA JAIN AND OTHERS Vs. IIND ADDITIONAL DISTRICT JUDGE, MAINPURI AND OTHERS
December 20, 1984
RAMESH KRISHNA KHANNA Vs. XVI ADDITIONAL DISTRICT JUDGE KANPUR
September 18, 1984
RAMESH PANDEY Vs. U.P. BASIC SHIKSHA PARISHAD AND ORS.
December 4, 1984
RAMESHWAR Vs. STATE OF U P
April 3, 1984
RAMESHWAR PRASAD Vs. STATE OF UTTAR PRADESH
February 21, 1984
RAMJEE PANDEY Vs. BOARD OF REVENUE
May 11, 1984
RAMJYOTI MISRA Vs. STATE OF U P
March 7, 1984
RAMWATI GUPTA Vs. STATE OF UTTAR PRADESH
April 4, 1984
RANG NATH Vs. STATE OF UTTAR PRADESH
January 23, 1984
RASHID AHMAD Vs. MUNSIF MUZAFFARNAGAR
September 17, 1984
RASHID HUSAIN Vs. UNION OF INDIA
February 9, 1984
RASHID KHAN Vs. RIZWANUR RASHID KHAN
September 26, 1984
RAVI CHANDRA Vs. UNION OF INDIA
August 3, 1984
RAVINDRA KUMAR CHOPRA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
January 20, 1984
RAVINDRA PRAKASH ARYA Vs. UNION OF INDIA
April 24, 1984
RAVINDRA SINGH VISHWA MOHAN Vs. ASSISTANT SUGAR COMMISSIONER
October 15, 1984
REENA SRIVASTAVA Vs. VIJAI RAM SRIVASTAVA
September 18, 1984
REKHA JOSHI, ALLAHABAD Vs. DR. RADHEY SHYAM AND OTHERS
May 25, 1984
ROOP BRORS Vs. STATE OF UTTAR PRADESH
September 28, 1984
ROSHAN SINGH Vs. BOARD OF REVENUE U P
January 30, 1984
S CHAND AND CO Vs. II ADDL DISTRICT JUDGE LUCKNOW
November 6, 1984
S K AGARWAL AND COMPANY Vs. SAILESH CHAND AGARWAL
July 23, 1984
S M KAMAL Vs. PALACE THEATRE
August 30, 1984
S RAZA ABBAS RIZVI Vs. STATE OF U P
March 29, 1984
S S GUPTA Vs. LUCKNOW UNIVERSITY
July 17, 1984
SABIHA SHOIB Vs. VICE CHANCELLOR AVADH UNIVERSITY
July 18, 1984
SAHDEO PRASAD VERMA Vs. RAJA RAM
January 19, 1984
SALAMAT ALI Vs. MAJJO BEGUM
May 10, 1984
SAMI UDDIN Vs. STATE OF U P
July 27, 1984
SAMIULLAH Vs. SPECIAL ADDITIONAL DISTRICT JUDGE
May 10, 1984
SAMMAN SINGH Vs. STATE OF U P
September 5, 1984
SANAWAR ALI Vs. RAM KISHORE
August 2, 1984
SANEHI AND ANOTHER Vs. D.D.C., FAIZABAD AND OTHERS
October 17, 1984
SANJEEV MISRA Vs. UNIVERSITY OF ALLAHABAD
December 12, 1984
SANTOSH KUMAR Vs. STATE OF UTTAR PRADESH
August 31, 1984
SARDAR HARBANS SINGH Vs. SHABBIR AHMAD
February 3, 1984
SARDOOL SINGH Vs. 1ST ADDL. DISTRICT JUDGE AND ANR.
April 5, 1984
SARJU Vs. STATE OF U P
January 3, 1984
SARJU PRASAD Vs. DAMYANTI
March 12, 1984
SAROJ KUMARI Vs. STATE OF U.P. AND OTHERS
November 22, 1984
SARVESHWAR SHUKLA Vs. COMMITTEE OF MANAGEMENT SRI JAI NARAIN DEGREE COLLEGE
January 17, 1984
SATYA NARAIN Vs. STATE
December 10, 1984
SATYA NARAIN DUBEY Vs. SHANTI DEVI
September 14, 1984
SATYAPAL SINGH CHAUHAN Vs. CHAIRMAN CUM CHIEF EXECUTIVE OFFICER
April 9, 1984
SATYENDRA SINGH Vs. STATE OF UTTAR PRADESH
August 10, 1984
SAVITRI DEVI Vs. DISTRICT JUDGE FAIZABAD
October 10, 1984
SAVITRI DEVI Vs. LAL CHAND
January 17, 1984
SHAH MOHAMMAD SHABBIR ATA Vs. DISTRICT JUDGE LUCKNOW
July 12, 1984
SHAKEELA KHATOON Vs. IST ADDITIONAL DISTRICT JUDGE RAMPUR
March 26, 1984
SHAMBHOO SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER
July 23, 1984
SHAMBU NATH LAL SRIVASTAVA Vs. STATE OF U. P AND OTHERS
February 6, 1984
SHAMSHAD AHMAD Vs. DISTRICT JUDGE DEHRADUN
August 8, 1984
SHAMSHER SINGH Vs. STATE OF U P
August 1, 1984
SHAMSHER SINGH Vs. GOPAL PRASADTL
December 19, 1984
SHANKAR DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR AND OTHER
September 21, 1984
SHANKAR LAL SHARMA Vs. LACHHAMAN
November 21, 1984
SHANKERLAL BHARGAVA Vs. STATE OF U P
September 20, 1984
SHANTI DEVI Vs. UNION OF INDIA
January 18, 1984
SHARDA DEVI Vs. BOARD OF REVENUE U P
November 14, 1984
SHEO PAL SINGH Vs. BOARD OF REVENUE, U.P., ALLAHABAD
September 4, 1984
SHEO PRASAD Vs. STATE OF U P
July 23, 1984
SHEORANI Vs. 1ST ADDL. DISTRICT JUDGE SHAHJAHANPUR
July 20, 1984
SHITAL PRASAD Vs. COMMISSIONER OF INCOME TAX
November 29, 1984
SHITLA PRASAD Vs. STATE OF U P
February 21, 1984
SHITLA PRASAD Vs. STATE OF U P DEPARTMENT OF JAILS
February 21, 1984
SHIV KUMAR Vs. STATE OF U P
September 20, 1984
SHIV LAL Vs. BOARD OF REVENUE
August 6, 1984
SHIVA SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
February 2, 1984
SHOBHA NATH CHELA BABA ITWARI NATH Vs. ACCHU RAM
May 2, 1984
SHOBHA RAM Vs. IIND ADDITIONAL DISTRICT JUDGE
July 11, 1984
SHOBHA RANI Vs. RENT CONTROL AND EVICTION OFFICER
September 20, 1984
SHRADDHA KUMARI Vs. LUCKNOW UNIVERSITY
April 26, 1984
SHRAVAN KUMAR Vs. USHA DEVI
January 13, 1984
SHREE MAHALAKSHMI VYAPAR KENDRA Vs. KRISHI UTPADAN MANDI SAMITI POWAYAN
February 23, 1984
SHRI RAM JANKI VIRAJMAN MANDIR Vs. RAJ GRIHI SINGH AND ANOTHER
August 6, 1984
SHYAM BEHARI MATHUR AND ORS. Vs. ZILA PARISHAD AND ORS.
May 3, 1984
SHYAM KISHORE AGARWAL Vs. VII ADDITIONAL DISTRICT JUDGE KANPUR
September 26, 1984
SHYAM KUMARI Vs. STATE OF U P
April 17, 1984
SIMBHAOLI MAZDOOR SANGH, GAZIABAD Vs. STATE OF U.P. AND ANOTHER
December 21, 1984
SIND BISCUITS MANUFACTURING COMPANY Vs. DELIGHT ENGINEERING WORKS
April 11, 1984
SITA RAM Vs. SPECIAL JUDICIAL MAGISTRATE
July 19, 1984
SITA RAM Vs. STATE OF U P
August 24, 1984
SIYA RAM Vs. STATE OF U P
July 30, 1984
SMT. JAGIA Vs. HIRA SINGH AND ANOTHER
August 23, 1984
SMT. MALTI MISRA Vs. GOVERNMENT OF U.P. AND ORS.
October 9, 1984
SMT. PREMWATI NAUTIYAL Vs. NARENDRA MAHILA VIDYALAYA AND ANR.
August 24, 1984
SMT. REENA SRIVASTAVA Vs. VIJAI RAM SRIVASTAVA
May 24, 1984
SMT. REKHA JOSHI Vs. DR. RADHEY SHYAM AND ORS.
May 25, 1984
SOBHA SINGH YADAV Vs. DHANKALI
March 27, 1984
SONELAL Vs. STATE OF U P
April 9, 1984
SRI RAM Vs. TARJAN
November 20, 1984
SRI RAM MAHADEO FLOUR AND OIL MILLS Vs. CANTONMENT BOARD
July 25, 1984
SRI RAM VERMA Vs. DISTRICT ASSTT. REGISTRAR AND ORS.
December 4, 1984
SRIKANT SRIVASTAVA Vs. STATE OF U P
July 20, 1984
STATE Vs. DIST JUDGE VARANASI
December 5, 1984
STATE OF U P Vs. ABBAL HUSAN
November 30, 1984
STATE OF U P Vs. DISTRICT JUDGE VARANASI
December 5, 1984
STATE OF U P Vs. ATUL MITTAL
December 20, 1984
STATE OF U P Vs. JAYA SHREE TEXTILE AND INDUSTRIES LTD
December 19, 1984
STATE OF U P Vs. AMAR NATH BHARGAVA
May 25, 1984
STATE OF U P Vs. DEV DUTT SHARMA
July 7, 1984
STATE OF U P Vs. MANGAL SEN
July 25, 1984
STATE OF U P Vs. RAJENDRA KUMAR AGARWAL
August 6, 1984
STATE OF U P Vs. SADA NAND MISRA
August 6, 1984
STATE OF U P Vs. DISTRICT JUDGE MEERUT
August 7, 1984
STATE OF U P Vs. BHURA
September 11, 1984
STATE OF U P Vs. PREM CHANDRA JAIN
October 29, 1984
STATE OF U P Vs. LAL BIHARI
October 30, 1984
STATE OF U P Vs. RAKESH MURTHY
April 30, 1984
STATE OF U P Vs. IIIRD ADDITIONAL DISTRICT JUDGE BASTI
May 22, 1984
STATE OF U P Vs. SIA RAM
February 27, 1984
STATE OF U P Vs. NASIR RAZA KHAN
February 22, 1984
STATE OF U P Vs. DISTRICT JUDGE DEHRADUN
January 16, 1984
STATE OF U.P. Vs. MAHENDRA NATH SINGH AND ANOTHER
August 10, 1984
STATE OF UTTAR PRADESH Vs. HARI MITTAR
October 29, 1984
STATE OF UTTAR PRADESH Vs. VINOD KUMAR BHATNAGAR
April 12, 1984
STATE OF UTTAR PRADESH Vs. SARDUL SINGH KULWANT SINGH
October 17, 1984
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE ALLAHABAD
November 19, 1984
STATE OF UTTAR PRADESH Vs. KALI RAM
August 30, 1984
STATE OF UTTAR PRADESH Vs. YAQUB
August 8, 1984
STATE OF UTTAR PRADESH Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE
July 18, 1984
SUBHASH CHANDRA Vs. NAGAR MAHAPALIKA
October 28, 1984
SUBHASH CHANDRA GOEL Vs. STATE OF UTTAR PRADESH
February 9, 1984
SUBHASH CHANDRA PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA AND OTHERS
October 19, 1984
SUBHASH SINGH Vs. STATE OF U P
March 7, 1984
SUDHA Vs. CLAIMS COMMR NORTHERN RAILWAY
October 15, 1984
SUDHIR KUMAR PATHAK Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION
December 13, 1984
SUKH DEO PRASAD Vs. CHETU RAM
March 8, 1984
SUKH RAM SINGH Vs. BAIJ NATH SINGH
April 17, 1984
SUKHIA ALIAS SARASWATI Vs. ISHWAR SATDAL SHIVE THAKUR
August 16, 1984
SUNDER SINGH Vs. STATE OF UTTAR PRADESH
September 17, 1984
SUNDERWATI Vs. STATE OF UTTAR PRADESH
July 25, 1984
SUNDRI Vs. UNION OF INDIA UOI
March 30, 1984
SURAJ BHAN Vs. YATRI KAR ADHIKARI
December 21, 1984
SURAJ DEO Vs. STATE OF UTTAR PRADESH
September 12, 1984
SURENDRA BEHARI LAL Vs. JODONATH
January 25, 1984
SURESH CHANDRA JAIN Vs. STATE OF U P
October 10, 1984
SURESH NATH PANDEY Vs. STATE OF UTTAR PRADESH
April 18, 1984
SURESH TEWARI Vs. STATE OF UTTAR PRADESH
April 16, 1984
SURJEET SINGH Vs. STATE OF U P
January 10, 1984
SURYA NATH PANDEY Vs. STATE OF U P
April 25, 1984
SURYA NATH SINGH Vs. CANE COMMISSIONER AND OTHERS
February 15, 1984
SUSHILA DEVI Vs. MANOHAR LAL
November 12, 1984
SWADESHI POLYTEX LIMITED Vs. SWADESHI MINING AND MANUFACTURING CO LTD
August 3, 1984
SYED AFZAL AHMAD Vs. BOARD OF REVENUE U P
September 26, 1984
SYED HASAN IRSHAD Vs. CHIEF JUDICIAL MAGISTRATE SULTANPUR
October 16, 1984
SYED MOHAMMED ASLAM Vs. STATE OF U P
November 30, 1984
SYED MOHD. ILIYAS Vs. PRESCRIBED AUTHORITY AND ORS.
January 17, 1984
TAJUDDIN Vs. SUB DIVISIONAL OFFICER KHATIMA
February 17, 1984
TARA CHAND Vs. STATE
August 23, 1984
TARAWATI DEVI Vs. NEW INDIA ASSURANCE CO.
November 20, 1984
TARKESHWAR NATH SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION
September 20, 1984
THAKURDEEN Vs. HERO DEVI
April 26, 1984
THAKURDEEN Vs. HERO DEVI
April 16, 1984
THAROO MAL Vs. PILLIBHIT COOPERATIVE HOUSING SOCIETY
January 2, 1984
THE CHIEF INSPECTOR OF STAMPS, U.P. Vs. BHAGWATI PRASAD AND OTHERS
September 28, 1984
TIRMAL SINGH Vs. SADHAN SAHKARI SAMITI LTD
August 24, 1984
TUFAIL AHMAD Vs. STATE OF U P
January 18, 1984
U P BAN NIGAM ALMORA Vs. BISHAN NATH GOSWAMI
October 19, 1984
U P GOVERNMENT CENTRAL DAIRY FARM Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
July 26, 1984
U P S R T CORPN Vs. SARITA
December 13, 1984
U P S R T CORPN Vs. DEEPTI
December 20, 1984
U P STATE ELECTRICITY BOARD LUCKNOW Vs. VTH ADDITIONAL DISTRICT JUDGE BUDAUN
May 23, 1984
U P STATE ROAD TRANSPORT CORPORATION Vs. KM SARITA
December 13, 1984
U P STATE ROAD TRANSPORT CORPORATION ALLAHABAD AND Vs. KM DEEPTI
December 20, 1984
U P STATE TRANSPORT CORPORATION Vs. ABDUL HAMEED
September 14, 1984
U.P. BANK EMPLOYEES UNION AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 17, 1984
U.P. LAMINATION Vs. UNION OF INDIA
April 19, 1984
U.P. STATE ROAD TRANSPORT Vs. RAJ KUMAR
November 27, 1984
U.P. STATE ROAD TRANSPORT Vs. JASWANTI RAI CHOPRA
April 12, 1984
U.P. STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SWAROOP
November 5, 1984
UDAI SINGH Vs. STATE
December 20, 1984
UMA SHANKAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS
August 28, 1984
UMESH CHAND Vs. STATE OF UTTAR PRADESH
May 2, 1984
UMESH CHAND Vs. STATE OF UTTAR PRADESH
May 3, 1984
UMESH NARAIN SINGH Vs. UNION OF INDIA
October 11, 1984
UNION OF INDIA Vs. JANKI PRASAD AGARWAL
September 17, 1984
UNION OF INDIA Vs. KAILASH CHAND JAIN AND CO
August 8, 1984
UNION OF INDIA Vs. MASHIH ALIAS MASICHARAN
March 23, 1984
UNION OF INDIA Vs. RAM PYARI
November 23, 1984
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. RAM GOPAL GARODIA
August 31, 1984
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. GULAB CHANDRA
September 27, 1984
URMILA DEVI Vs. MADHYAMIK SIKSHA PARISHAD
March 9, 1984
V C JAIN Vs. STATE
April 11, 1984
V.K. SINGH Vs. UNION OF INDIA AND ORS.
April 24, 1984
VED PRAKASH Vs. SECOND ADDITIONAL DISTRICT JUDGE ALIGARH
August 30, 1984
VED PRAKASH GUPTA Vs. SHISHU PAL SINGH
May 14, 1984
VIDYA RAM PANDEY Vs. ADDL. DISTT. JUDGE, LUCKNOW AND OTHERS
December 11, 1984
VIJAI BAHADUR SINGH Vs. THE PRESCRIBED AUTHORITY MATHURA
July 16, 1984
VIJAI ENGINEERING CORPORATION Vs. UNION OF INDIA
November 13, 1984
VIJAI SHANKAR MISRA Vs. STATE OF U P
July 12, 1984
VIJAYANAND PATHAK Vs. HUSNA ARA BEGUM
September 28, 1984
VIMLA RANI Vs. IV ADDITIONAL DISTRICT JUDGE MEERUT
July 11, 1984
VINOD KUMAR Vs. STATE OF U P
September 18, 1984
VIRENDRA RAMA Vs. SH. BANGALI RAM
July 24, 1984
VIRENDRA TRIPATHI Vs. INDIA LITERACY BOARD AND ANOTHER
October 22, 1984
VISHANU KUMAR AGARWAL Vs. CHANCELLOR GOVERNORMEERUT UNIVERSITY
August 7, 1984
VISHNU SHANKER MISRA Vs. ROHTAS FINANCIERS
April 17, 1984
VISHWANATH Vs. SURESH SINGH
March 15, 1984
WAQF MASJID PINDAIN Vs. ATHAR HUSAIN HAIDRI
July 12, 1984
YASMIN MAHMUD Vs. ADDITIONAL DISTRICT JUDGE SPECIAL
September 27, 1984
ZAFARULLAH KHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE FAIZABAD
March 1, 1984
ZAHIR HASAN Vs. SUB DIVISIONAL MAGISTRATE MOWANA
August 23, 1984