Case Index

Title
Date
(M/S.) SOMNATH BRICKS WORKS Vs. STATE OF GUJARAT
August 3, 1984
A Vs. B
April 13, 1984
A B GAJJAR Vs. UNION OF INDIA
September 10, 1984
ABDUL KADER YAKUBBHAI SHAIKH MALDE GHUSA Vs. STATE OF GUJARAT
October 19, 1984
ABHAY MILLS LIMITED Vs. STATE OF GUJARAT
January 12, 1984
AHMED AHAIYAT SAIYED Vs. IBRAHIM BHACHAL SHAH
February 13, 1984
AHMEDABAD JESUIT SCHOOLS SOCIETY Vs. STATE OF GUJARAT
August 21, 1984
AHMEDBHAI AND CO. Vs. NIRMALABEN
July 20, 1984
ALKA CERAMICS Vs. GUJARAT STATE FINANCIAL CORPORATION
November 20, 1984
ALLARAKHA IBRAHIM MAJETHIA Vs. UNION OF INDIA
December 11, 1984
AMBALAL RANCHHODLAL PATEL Vs. BHIKHABHAI PUNJABHAI
November 13, 1984
AMBUBHAI AND DIWANJI Vs. GUJARAT MAZDOOR PANCHAYAT
September 13, 1984
AMRELI DIST CO OPERATIVE SALE AND PURCHASE UNION LIMITED Vs. STATE OF GUJARAT
July 17, 1984
ANANDILAL HARILAL PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER, AHMED
July 17, 1984
ANIL VASUDEV SALGAONKAR Vs. KERMEEN FOODS P. LTD.
December 4, 1984
ANOPKUNVAR KANTAKUNVAR HIJDA Vs. STATE OF GUJARAT
September 26, 1984
ARJANBHAI BHIKHABHAI Vs. BABUSING RAMSING
April 20, 1984
ARVINDKUMAR JWALAPRASAD Vs. CHINUBHAI BABALDAS SHAH
October 10, 1984
ASHOK DAGA Vs. STATE OF GUJARAT
June 27, 1984
ASHOKKUMAR NATVARLAL COMPANY Vs. KHAMAR HARILAL MAGANLAL
August 3, 1984
ATHERTON AND CO PRIVATE LIMITED Vs. RAINBOW SURGICAL DRESSING MANUFACTURING CO
February 3, 1984
ATIC EMPLOYEES UNION Vs. STATE OF GUJARAT
April 4, 1984
B M CHUDASAMA ASSTT COLLECTOR OF CUSTOMS BHAVNAGAR Vs. ISMAIL HUSSAIN KOREJA
January 24, 1984
B M DARJI FOOD INSPECTOR AHMEDABAD MUNICIPAL CORPORATION Vs. BIHARILAL KARULAL
April 20, 1984
B R ACHARYA Vs. STATE OF GUJARAT
November 9, 1984
BABUBHAI HAJIBHAI Vs. STATE OF GUJARAT
May 2, 1984
BACHU LAXMAN Vs. UNION OF INDIA
February 9, 1984
BACHUBHAI BHIKHABHAI Vs. STATE OF GUJARAT
February 7, 1984
BADRIDAN BHERAVADAN GADHAVI Vs. STATE OF GUJARAT
August 9, 1984
BALKISHAN CHATRABHUJ THACKER Vs. DEVABAI WD O OF JADAVJI
November 9, 1984
BALU RAMU MACCHI Vs. STATE OF GUJARAT
October 17, 1984
BALU RAMU MACHHI Vs. STATE OF GUJARAT
October 18, 1984
BARDOLIA TEXTILE MILLS Vs. INCOME TAX OFFICER
August 29, 1984
BARODA CATTLE SUPPLIERS ASSOCIATION Vs. STATE OF GUJARAT
November 30, 1984
BARODA MUNICIPAL CORPORATION Vs. PATEL DAHYABHAI GORDHANBHAI
April 13, 1984
BAYAD GRAM PANCHAYAT Vs. STATE OF GUJARAT
May 4, 1984
BHAGUBHAI H. DEVANI Vs. PORBANDAR
February 21, 1984
BHAKTIBHAI GOPALJI BHAKTA Vs. COLLECTOR OF SURAT
September 3, 1984
BHARAT C. MEHTA Vs. STATE OF GUJARAT
July 18, 1984
BHARAT VIJAY MILLS LIMITED Vs. INCOME TAX OFFICER
July 26, 1984
BHARATKUMAR PREMJI CHAUHAN Vs. GURUKRUPA ALLUMINIUM CORPORATION
July 30, 1984
BHAVNAGAR SALT AND INDUSTRIAL WORKS PVT LTD Vs. UNION OF INDIA
June 27, 1984
BHOPA SARA BHARWAD AND Vs. STATE OF GUJARAT
January 19, 1984
BIHARILAL V VAISHNAV Vs. STATE OF GUJARAT
January 20, 1984
BIPINCHANDRA JUGALDAS SONI Vs. GUJARAT STATE CO OPERATIVE COTTON FEDERATION
October 16, 1984
C V KOTECHA Vs. HALAR SALT AND CHEMICAL WORKS
December 11, 1984
CHAMANBHAI GANGARAM VANKAR Vs. STATE OF GUJARAT
April 12, 1984
CHAMAR VASHRAM CHHAGANBHAI Vs. PARMAR SURESH RAMJI
April 16, 1984
CHANCHALGAURI RAMANLAL Vs. NARENDRAKUMAR CHANDULAL
November 7, 1984
CHANDRAKANT DAHYABHAI MEHTA Vs. THE STATE OF GUJARAT AND ANOTHER
August 17, 1984
CHANDRAKANT G. DESAI Vs. STATE OF GUJARAT
January 25, 1984
CHAUHAN HUSAINBHAI ALIBHAI Vs. STATE OF GUJARAT
March 14, 1984
CHETAN TEXTILES BOMBAY Vs. JETHABHAI HIRJI AND CO
July 6, 1984
CHHABILDAS SHANTILAL PATEL Vs. STATE OF GUJARAT
November 23, 1984
CHHOTALAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 18, 1984
CHIMANBHAI ASHABHAI PATEL Vs. MANAGER FEDERATION OF CO OP STORES LIMITED NADIAD
November 16, 1984
CHIMANRAO BABERAO FATHER OF PRISONSER DATTARAO CHIMANRAO Vs. STATE OF GUJARAT
December 5, 1984
CHUDASAMA SHAMBHAJI KALUBHA Vs. STATE OF GUJARAT
July 10, 1984
COMMERCIAL AHMEDABAD MILLS CO. LTD. Vs. STATE
December 6, 1984
COMMISSIONER OF INCOME TAX Vs. CELLULOSE PRODUCTS OF INDIA LIMITED
April 19, 1984
COMMISSIONER OF INCOME TAX Vs. LILAVATI THAKORELAL PATEL
February 20, 1984
COMMISSIONER OF INCOME TAX Vs. SAVITABEN N AMIN
September 24, 1984
COMMISSIONER OF INCOME TAX Vs. GAUTAM SARABHAI
July 27, 1984
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED AND VICE VERSA
July 27, 1984
D J VAGHELA Vs. KANTIBHAI
January 25, 1984
D S VASAVADA VICE PRESIDENT G R C EMPLOYEES UNION Vs. CHIEF INSPECTOR BOMBAY SHOPS AND ESTABLISHMENTS ACT
January 31, 1984
D.S. SANDU Vs. STATE OF GUJARAT
December 21, 1984
DAHIBEN Vs. METHILAL DAHYALAL PATEL
December 19, 1984
DAHYABHAI WAGHJIBHAI Vs. BABUBHAI JETHABHAI PARMAR
June 19, 1984
DAJIBHAI KANJIBHAI TANDEL Vs. MAMLATDAR AND A L T PARDI
June 27, 1984
DASHRATHLAL JESINGHBHAI Vs. BAI GANGA
April 4, 1984
DAUDBHAI ISMAILBHAI DESAI Vs. IBRAHIM MOHAMEDBHAI DESAI
June 25, 1984
DEPUTY SECRETARY REVENUE DEPARTMENT URBAN LAND CEILING Vs. N K CORPORATION
November 12, 1984
DEVJIBHAI MOHANBHAI NAIK Vs. STATE OF GUJARAT
February 23, 1984
DHIRENDRA GABHARUBHAI KACHAR Vs. SAURASHTRA UNIVERSITY
March 5, 1984
DHRANGADHRA CHEMICAL WORKS PRAKASHBHAI KANJIBHAI SOLANKI Vs. STATE OF GUJARAT
November 27, 1984
DHRANGADHRA T S K Vs. SANGH LTD
July 13, 1984
DHRANGADHRA TALUKA SAHAKARI KHARID VHECHAN SANGH LIMITED Vs. RAMPRATAP HAKIMCHAND AND COMPANY
July 13, 1984
DIGVIJAY B MAJMUDAR Vs. UNION OF INDIA
April 23, 1984
DILIP SHAH Vs. GUJARAT UNIVERSITY
February 21, 1984
DIVYA VASUNDHARA FINANCE PVT. LTD. Vs. SMT. CHAMPABEN GAMANLAL GHEEWALA
April 23, 1984
DOHAD NAGARPALIKA Vs. MAHENDRAKUMAR NANALAL
December 7, 1984
DR. A.N. BANERJEE, BULSAR Vs. STATE OF GUJARAT AND ANOTHER
October 18, 1984
DR. KIRITKUMAR D. GOR Vs. TRUSTEES OF SARASPUR DHARMADA TRUST
February 20, 1984
DWARKADAS GURUMUKHDAS AGRAVAL Vs. BHANUBEN
November 20, 1984
FATEHSINHRAO PRATAPSINHRAO GAEKWAD Vs. SAVJIBHAI HARIBHAI PATEL
March 30, 1984
FATMABIBI MEHBOOBBHAI QURESHI Vs. PUNJAB NATIONAL BANK
February 20, 1984
FILMISTAN DISTRIBUTORS INDIA PVT LTD Vs. HANSABEN BALDEVDAS SHIVLAL
November 23, 1984
FILOMA PATHUBHAI PATEL AND OTHERS Vs. AMBALAL D. BHAGAT AND OTHERS
May 2, 1984
FOOD CORPORATION OF INDIA Vs. DYANUBA K NIKAM
September 21, 1984
FRANCIS DIAS Vs. NARDE SUMATILAL MALABHAI
September 17, 1984
G A PARMAR Vs. STATE OF GUJARAT
October 18, 1984
G A PARMAR Vs. STATE OF GUJARAT
February 7, 1984
GANDABHAI BAKORBHAI Vs. KESHAVLAL HARILAL
July 19, 1984
GHARDA CHEMICALS P. LTD. Vs. ANAND DYES INDUSTRIES P. LTD.
October 17, 1984
GOPAL KHESHI MASURA Vs. UNION OF INDIA
September 28, 1984
GOPAL T MADNANI Vs. STATE OF GUJARAT
November 7, 1984
GOPALBHAI PARSHOTTAMDAS CHAUHAN Vs. STATE OF GUJARAT
March 13, 1984
GOVINDBHAI JIVABHAI PATEL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
March 19, 1984
GRAM PANCHAYAT, UMBERGAON Vs. NAVIN C. MEHTA
February 17, 1984
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
June 28, 1984
GUJARAT STATE CO OPERATIVE MARKETING FEDERATION Vs. R H BHATT BOARD OF NOMINEES CO OP SOCIETIES
March 12, 1984
GUJARAT STATE FINANCIAL CORPORATION Vs. JAYSHREE INDUSTRIES RAJKOT
December 5, 1984
GUJARAT STATE ROAD TRANSPORT Vs. YUVRAJ SHRI DIGVIJAYSINH
March 26, 1984
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PATEL NARAANGBHAI RAMJIBHAI
February 24, 1984
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KALUBHAI JIVABHAI BAJANIA
March 20, 1984
GUJARAT STATE ROAD TRANSPORT CORPORATION, AHMEDABAD Vs. RUPSINH VEGHJI RATHOD
September 27, 1984
GUJCHEM DISTILLERS INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 26, 1984
GULABBHAI NANUBHAI MULTANI Vs. NAVSARI NAGARPALIKA
October 10, 1984
H G PATEL DR Vs. K S PARIKH DR MRS
December 14, 1984
HARENDRA GANGADAS DOSHI Vs. ADD SECRETARY TO THE GOVERNMENT OF INDIA
December 5, 1984
HARIGANGABEN W/O HARIKISHAND Vs. ALI MUSA MAROTHI
February 2, 1984
HARISHCHANDRA M AVASHIA Vs. MANAGER DISTRICT COLLECTOR AND CLAIMS SETTLEMENT COMMISSIONER
December 6, 1984
HARISHCHANDRA PAIKURAO NARVATE Vs. VIMALABEN MARUTIRAO
November 22, 1984
HARSHACHANDRA HARIBHAI PATEL Vs. IBRAHIM HAJI KHUBANBHAI
July 10, 1984
HASMUKH D DESAI AND CO Vs. BHIMBHAI RANCHHODJI VASHI
November 23, 1984
HASMUKHKUMAR ISHWARBHAI PATEL Vs. STATE OF GUJARAT
April 23, 1984
IMAMMIYA SADRUMIYA MALEK Vs. MAHMADHUSEN NABIBBHAI SHAIKH
April 5, 1984
INDIAN OIL CORPORATION LIMITED Vs. CAPT JOGENDRANATH CHOPRA
March 16, 1984
INDRAVADAN H SHAH Vs. STATE OF GUJARAT
December 17, 1984
INDUBEN ALIAS DHANBAI Vs. SAIYED MAHMAD JIYA
September 10, 1984
INDULAL G TRIVEDI Vs. GENERAL MANAGER WESTERN RAILWAY BOMBAY
March 30, 1984
ISHVERBHAI BHAGUBHAI Vs. SPECIAL SECRETARY REVENUE DEPARTMENT
March 2, 1984
J S PANDYA MRS Vs. DIRECTOR GENERAL OF POLICE AND INSPECTOR GENERAL OF POLICE GUJARAT STATE
November 14, 1984
JAGATBHAI PUNJABHAI PALKHIWALA Vs. VIKRAMBHAI PUNJABHAI PALKHIWALA
March 12, 1984
JAGATBHAI PUNJABHAI PALKHIWALA Vs. VIKRAMBHAI PUNJABHAI PALKHIWALA
March 9, 1984
JAI RANCHHOD BHOGILAL SEVAK Vs. THAKORELAL PRANJIVANDAS JUMKHAWALAL
July 4, 1984
JASHPAL SINH Vs. STATE OF GUJARAT
November 23, 1984
JASHWANTLAL SHOUBHAGYACHAND SHAH Vs. KANTILAL TRIBHOVANDAS AMIN
February 8, 1984
JASMAT PARSHOTTAM GANESH Vs. STATE OF GUJARAT
September 19, 1984
JASUMATI AMRATLAL CHATURAS Vs. AMRITLAL CHATURDAS AND
August 3, 1984
JAYANT VRAJLAL AJMERA Vs. JAYANTKUMAR MOTICHAND DOSHI
November 7, 1984
JAYANTILAL MANEKLAL SONI AND ORS. AND AMRITLAL CHANDMAL JAIN Vs. UNION OF INDIA
January 18, 1984
JESANGBHAI DESAIBHAI PATEL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
March 19, 1984
JETHALAL GIRDHARLAL Vs. STATE OF GUJARAT
February 6, 1984
JETHALAL RAGHUNATH Vs. K H SOJITRA
April 27, 1984
JHATLOMAL KAKUMAL Vs. SHOBHRAJ THARYAMAL DALWANI
March 23, 1984
JIVABHAI PITAMBARBHAI DECD Vs. MANEK JAMSHEDJI RATANSHA GIARA
August 3, 1984
JIVRAJ JUTHA Vs. STATE OF GUJARAT
June 22, 1984
JODHA VASTA Vs. ASSISTANT ENGINEER WESTERN RAILWAY DHOLA JUNCTION
August 28, 1984
JUGALDAS AMRITLAL Vs. HARILAL TALAKCHAND AND ORS.
November 27, 1984
JUSAB HAJI ISMAIL Vs. ADDL SECRETARY GOVERNMENT OF INDIA
December 28, 1984
K C SAKSENA ASSISTANT COLLECTOR CUSTOMS Vs. VIRBHADRASINHJI K GOHEL
November 23, 1984
K D SHAH Vs. STATE OF GUJARAT
January 16, 1984
KAKOSHI VIBHAG BUFFALO SALVAGE COMMISSION AGENT Vs. STATE OF GUJARAT
February 23, 1984
KAMLESHKUMAR KISHANCHAND RAMCHANDANI Vs. CHELABHAI KHUSHALBHAI RAMI DECD
October 1, 1984
KAMUBEN BHIMABHAI Vs. LAKHABHAI VITHALBHAI
April 2, 1984
KANAIYALAL PRAGJIBHAI KHAKHKHAR Vs. SALES TAX OFFICER AMRELI
December 21, 1984
KANBI VAJU VASTA Vs. KANBI POPAT VASTA
October 15, 1984
KANKARIA APARTMENT CO OPERATIVE HOUSING SOCIETY LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
March 20, 1984
KANTIBHAI JUVABHAI CHAUHAN Vs. STATE OF GUJARAT
November 6, 1984
KANU MOHAN MARATHA Vs. STATE OF GUJARAT
March 23, 1984
KANUBHAI FULCHAND SHAH Vs. RAMDAS RAMASHRE AND OTHERS
March 10, 1984
KAVIRAJ RAMLAL CHATURBHUJ Vs. PRANT OFFICER DAHOD PRANT
June 26, 1984
KHEDA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. BHARGAV BALWANTRAI VYAS
January 31, 1984
KHODA DHOR PANJARA POLE SANSTHA RADHANPUR Vs. STATE OF GUJARAT
July 24, 1984
KIRIT P BUDHBHATTI Vs. CENTRAL BOARD OF DIRECT TAXES
September 12, 1984
KIRITKUMAR D GOR DR Vs. TRUSTEES OF SARASPUR DHARMADA TRUST
February 20, 1984
KIRTIKUMAR DHANJIBHAI MOHAYA Vs. V K TRIVEDI SALES TAX OFFICER 1 UNJHA DISTRICT MEHSANA
October 3, 1984
KIRTIKUMAR DHANJIBHAI MOMAYA Vs. U K TRIVEDI SALES TAX OFFICER UNJHA
October 10, 1984
KISHORE AND CO Vs. KARSANBHAI DESALBHAI
April 6, 1984
KISHORECHAND MANSUKHLAL JOSHI Vs. STATE OF GUJARAT
February 17, 1984
KOLI MADHA JINA Vs. STATE OF GUJARAT
June 19, 1984
KOLI NANA BHANA Vs. STATE OF GUJARAT
June 22, 1984
KOLI NANJI MOTIR Vs. STATE OF GUJARAT
April 30, 1984
KORES INDIA LTD Vs. WANKANER MUNICIPALITY
March 12, 1984
KOTHARI AND ASSOCIATES Vs. STATE OF GUJARAT
March 26, 1984
KRISHNA CHEMICALS Vs. STATE OF GUJARAT
December 21, 1984
KURESHI HUSSAINBHAI MOTIBHAI Vs. SAIYAD SIDAR KESHARBHAI
July 18, 1984
KURJIBHAI DHANJIBHAI PATEL Vs. STATE OF GUJARAT
December 4, 1984
L CHHOTALAL AND CO Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
April 18, 1984
LAJJASHANKER KESHAVJI JOSHI Vs. STATE OF GUJARAT
October 19, 1984
LAKSHMANSINH HIMATSINHJI VAGHELA DR Vs. NARESHKUMAR CHANDRASHANKER ZALA
January 12, 1984
LALBHAI B PATEL Vs. MEHSANA DISTRICT PANCHAYAT
August 28, 1984
LALBHAI TALSIBHAI PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
November 15, 1984
LALJIBHAI LAXMIDAS MANEK Vs. STATE OF GUJARAT
July 6, 1984
LATILUNNISA USMANKHAN Vs. SAIYED ASHRAFALI AHMEDALI
January 21, 1984
LAXMANDAS CHELARAM Vs. HEMDAS HAUROMAL
March 16, 1984
LILABEN RAMNIKLAL Vs. VITHALDAS TULSIDAS
April 27, 1984
LOHANA GOMTIBAI MADHAVJI DECD HER HEIRS AND LRS VRAJLAL DUNGARSI Vs. POKARAN BRAHMIN RAMANKANTA RATILAL
October 16, 1984
M H PANDYA Vs. TAX RECOVERY OFFICER
December 26, 1984
M J NINAMA Vs. POST MASTER GENERAL AHMEDABAD
February 16, 1984
M J PATHAKJI PROF Vs. UNION OF INDIA
July 9, 1984
M K JANI Vs. STATE OF GUJARAT
April 6, 1984
MADANMOHAN KISHANLAL Vs. COMMISSIONER OF INCOME TAX
June 26, 1984
MADHUKANTABEN NAGINDAS SHETH Vs. ARVINDLAL KANTILAL AND CO
June 27, 1984
MADHUKAR SADASHIV VAGHDE Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
March 22, 1984
MAGANBHAI CHHOTUBHAI PATEL Vs. MANIBEN ALIAS KIKIBEN MAGANBHAI PATEL
November 19, 1984
MAGANLAL GANGARAM Vs. VASANTLAL KASHIRAM RUPAWALA
March 12, 1984
MAHAMED JAMALBHAI Vs. STATE OF GUJARAT
November 29, 1984
MAHANT MADHAVRAMJI DURGARAMJI SINCE DEED, THROUGH RAMKISHOR Vs. AMBALAL NAGARJI NAIK
December 20, 1984
MAHENDRAKUMAR SHIVARAM PRAPATI Vs. STATE OF GUJARAT
November 16, 1984
MAHESH R DESAI DR Vs. AHMEDABAD MUNICIPAL CORPORATION
September 26, 1984
MANGALBHAI RAYAJIBHAI MISTRI Vs. SPECIAL SECRETARY REVENUE DEPARTMENT GUJARAT STATE
September 4, 1984
MANIBHAI PUNJABHAI AMIN Vs. NATVERLAL MANILAL AMIN
January 20, 1984
MANIKLAL SONI, Vs. UNION OF INDIA,
January 18, 1984
MANJULABEN RAMANLAL AMIN Vs. VISHNUPRASAD BALDEVDAS
December 28, 1984
MANSURI VALIBHAI JAMALBHAI Vs. NOORBHAI JETHARBHAI
August 10, 1984
MANUBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
June 29, 1984
MARIAMBEN AMIRBHAI Vs. STATE OF GUJARAT
December 6, 1984
MARTIBEN THAVRA LAKHMA Vs. KISAN OIL MILL
October 11, 1984
MEGHABHAI MOTIBHAI Vs. STATE OF GUJARAT
October 11, 1984
MINISH K SHETH Vs. STATE OF GUJARAT
March 26, 1984
MINOR FAROOQUE S O NOORMOHAMMED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
September 18, 1984
MITHU BAVA PADHIYAR Vs. STATE OF GUJARAT
August 8, 1984
MOHAMED ABDULLA Vs. EMPLOYEE STATE INSURANCE CORPORATION AHMEDABAD
March 1, 1984
MOHAMMEDUMAR MOHAMMEDHUSEN Vs. DEPUTY POLICE COMMISSIONER BARODA
September 11, 1984
MOHAN VASTA Vs. STATE OF GUJARAT
August 14, 1984
MOHANLAL PREMJIBHAI THAKKAR Vs. SHAH ATULKUMAR KANTILAL
March 21, 1984
MOHANLAL SITARAM LADDA Vs. SMT. RAMABAI AND OTHERS
December 1, 1984
MOHINI BHIRYOMAL HINGORANI Vs. BHANUBHAI MANILAL PATEL
April 4, 1984
MOHINI BHIRYOMAL HINGORANI Vs. BHANUBHAI MANILAL PATEL
April 3, 1984
MORVI MUNICIPALITY Vs. J N GANATRA
August 17, 1984
MOTILAL SHAMALDAS MAKWANA Vs. RECOVERY MAMLATDAR AHMEDABAD
December 27, 1984
N H UPADHYAYA AND ANOTHER Vs. UNION OF INDIA
February 13, 1984
N M RAJGURU Vs. GUJARAT UNIVERSITY AHMEDABAD
February 7, 1984
N N PARMAR Vs. J K DAVE
November 14, 1984
N V ASHAR Vs. STATE OF GUJARAT
March 6, 1984
NALINBHAI THAKORBHAI MEHTA Vs. LAXMIBEN GORDHANDAS PATEL
December 20, 1984
NARAYAN POTTERY WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER GUJARAT STATE AHMEDABAD
December 7, 1984
NARAYANBAHI RAMABHAI Vs. STATE OF GUJARAT
November 29, 1984
NARENDRA A DALAL Vs. STATE OF GUJARAT
February 1, 1984
NARESHKUMAR KIKABHAI TANDEL Vs. STATE OF GUJARAT
January 30, 1984
NAROTTAMDAS L SHAH Vs. SUBANALI NAZARALI
August 23, 1984
NAROTTAMDAS L SHAH Vs. PATEL MAGANBHAI REVABHAI
May 3, 1984
NASIMBANU MINOR GIRL THROUGH FATMABEN Vs. YUSUFBHAI ISMAILBHAI MUNSHI AND ANOTHER
August 3, 1984
NATHEKHAN SOJALKHAN BIHARI Vs. MAMLATDAR VADGAM
June 18, 1984
NATHUBHAI ALIAS NATWERBHAI Vs. CHANDRA QUARRY
April 5, 1984
NATIA JIRIA Vs. STATE OF GUJARAT
March 1, 1984
NATIONAL INSURANCE CO. LTD Vs. JALUBEN
June 30, 1984
NATUBHAI ANOPSING JADEJA Vs. STATE OF GUJARAT
December 28, 1984
NATVERBHAI S MAKWANA Vs. UNION BANK OF INDIA
March 22, 1984
NAVJIVAN MILLS LTD. Vs. STATE
November 13, 1984
NEW INDIA ASSURANCE CO. LTD Vs. GUNWANTI HEMRAJ
April 4, 1984
NEW INDIA ASSURANCE CO. LTD Vs. BHANUBHAI DHULABHAI BHARWAD
January 10, 1984
NEW INDIA ASSURANCE COMPANY LIMITED Vs. STATE OF GUJARAT
December 5, 1984
NEW SWADESHI MILLS OF AHMEDABAD LTD. AND MANJUSHRI TEXTILES Vs. STATE
October 16, 1984
NILESHKUMAR HARGOVINDBHAI Vs. A K PRADHAN
July 27, 1984
NIRANJAN JAYANTILAL TOLIA Vs. OFFICIAL LIQUIDATOR, TRIMURTHY AGRO-CHEMICAL LTD.
September 4, 1984
OFFICIAL LIQUIDATOR, TRIMURTHY AGRO-CHEMICAL LTD. Vs. NIRANJAN JAYANTILAL TOLIA
April 2, 1984
ORIENT TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
September 14, 1984
P CHIDAMBARAM Vs. JOINT CIVIL JUDGE JD NAROL AHMEDABAD
September 20, 1984
P K JAIN Vs. UNION OF INDIA
August 24, 1984
PAMJIBHAI LALBHAI PATEL Vs. SHANTABEN MANILAL JASHKANBHAI PATEL
April 25, 1984
PAREKH NAVNITLAL HIRALAL Vs. BHAGWATRAI MAGANLAL JARIWALA
March 14, 1984
PARMAR SMITABEN KHEMCHANDBHAI Vs. GUJARAT NURSING COUNCIL
July 16, 1984
PARSHOTTAMBHAI NAVALRAM KHEMANI Vs. STATE OF GUJARAT
August 9, 1984
PARVATIBEN CHANDRASHANKER TRIVEDI SMT Vs. SPECIAL RECOVERY OFFICER
August 31, 1984
PATEL BABABHAI TRIBHOVANDAS Vs. KANTILAL BHAICHAND
December 10, 1984
PATEL BACHUBHAI BHURABHAI Vs. STATE OF GUJARAT
May 4, 1984
PATEL MULJI KHODA Vs. MOHAN RAMJI SUTHAR
January 19, 1984
PATEL SHANKERBHAI BHAILALBHAI Vs. BARODA DISTRICT PANCHAYAT
March 12, 1984
PATEL ZINABHAI VIRJIBHAI Vs. SANTOKBEN VIRJIBHAI AND OTHERS
August 16, 1984
PIRSAHABMIYA MOHMEDMIYA Vs. SOMABHAI HARIBHAI PATEL
March 15, 1984
PORBANDAR COMMERCIAL CO OPERATIVE BANK LIMITED Vs. BHANJI LAVJI
July 4, 1984
PRABHASHANKAR SHANKARLAL JOSHI Vs. FULSINHJI KESHARISINHJI PARMAR
June 27, 1984
PRABHUDAS H THAKKER Vs. P K DATTA
December 6, 1984
PRABHUDAS HIRALAL RATHOD Vs. CITY DEPUTY COLLECTOR AHMEDABAD
January 13, 1984
PRADIP Vs. GUJARAT UNIVERSITY
September 18, 1984
PRAHLADBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
April 16, 1984
PRANSHANKAR Vs. FULSINHJI
June 27, 1984
PRASAD MILLS LTD. Vs. PARIKH AGENCIES
December 20, 1984
PRATAP V SONI Vs. GANDHIDHAM DEVELOPMENT AUTHORITY
July 16, 1984
PRAVINKUMAR SHANTILAL SHAH Vs. STATE OF GUJARAT
January 19, 1984
PREMBHAI GOVANBHAI Vs. DIYARBHAI RAMBHAI
February 28, 1984
PRESIDENTKANKARIA APARTMENT CO-OPERATIVE HOUSING SOCIETY Vs. CHIEF CONTROLLING REVENUE AUTHORITYAHMEDABAD
March 20, 1984
PROPRIETARY HIGH SCHOOL Vs. STATE OF GUJARAT
July 23, 1984
PUNAMBHAI KHODABHAI PARMAR Vs. G KENEL CONSTRUCTION
February 20, 1984
PUNJA GOKAL Vs. STATE OF GUJARAT
June 21, 1984
R Y VAIDYA Vs. UNION OF INDIA
September 18, 1984
R.K. GOSWAMI Vs. K.M. RAVAL
November 20, 1984
RABARI VARVA JESANG Vs. STATE OF GUJARAT
March 27, 1984
RAHIM VALI MASTER Vs. STATE OF GUJARAT
February 8, 1984
RAJAN SILK Vs. INCOME TAX OFFICER
June 22, 1984
RAJAT HIRABHAI MOTIBHAI Vs. DEPUTY COLLECTOR LAND ACQUISITION AND REHABILITATION PANAM PROJECT GODHRA
November 14, 1984
RAJESHKUMAR SACHIDE Vs. STATE OF GUJARAT
February 10, 1984
RAJPUT CHHAGANBHAI JIVABHAI Vs. (THE) STATE OF GUJARAT
September 19, 1984
RAJUL CO OP HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
August 2, 1984
RAMESHCHANDRA RANCHHODDAS Vs. HARIDAS NARANDAS
February 3, 1984
RAMGIRI KESHAVGIRI GOSWAMI Vs. K M RAVAL DEPUTY CONSERVATOR OF FOREST EXTENSION MEHSANA
November 20, 1984
RAMJIBHAI LALBHAI PATEL Vs. SHANTABEN
April 25, 1984
RAMSING PRAHLADSING CHAUHAN Vs. STATE OF GUJARAT
April 12, 1984
RANCHHODBHAI LALLUBHAI PATEL Vs. STATE OF GUJARAT
June 21, 1984
RASIKLAL MOHANLAL SHAH Vs. MOHANLAL NARANDAS GANDHI
October 19, 1984
RATILAL DEVABHAI NAVIK Vs. STATE OF GUJARAT
February 17, 1984
RAVINDRA C MEHTA Vs. MUSTA HUSEIN
February 8, 1984
S K PATEL Vs. SECRETARY INDIAN COUNCIL OF AGRICULTURAL RESEARCH
March 30, 1984
S TRIPATHI Vs. STATE OF GUJARAT
November 29, 1984
S.A. JOSHI AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 19, 1984
SAIYAD HUSAIN SAIYAD UMAR Vs. STATE OF GUJARAT
October 16, 1984
SAIYED ABDUL RAHEMAN SAIYED NOORMOHMAD DECD Vs. NIZAMUDDIN SARFUDDIN
July 12, 1984
SAMADHIYALA GRAM PANCHAYAT BHAVNAGAR Vs. STATE
July 11, 1984
SARABHAI CHEMICALS Vs. SUBHASH N PANDYA
January 31, 1984
SARABHAI CHEMICALS STAFF ASSOCIATION Vs. SARABHAI CHEMICALS
January 31, 1984
SARANGPUR COTTON MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 17, 1984
SARDARKUNJ CO OPERATIVE HOUSING SOCIETY LIMITED Vs. RAMABHAI JETHABHAI PATEL
June 21, 1984
SARJUBHAIYA MATHURBHAIYA KAHAR Vs. DEPUTY COMMISSIONER OF POLICE VADODARA
March 3, 1984
SAROJ RAMESH DR Vs. STATE OF GUJARAT
February 16, 1984
SAROJBEN THAKORBHAI PATEL SMT Vs. THAKORBHAI ISHWARBHAI PATEL
September 11, 1984
SATHWARA RAMESHKUMAR DALSUKHBHAI Vs. GUJARAT VIDYAPITH
November 22, 1984
SAVITABEN ISHWARLAL Vs. SURAT MUNICIPAL CORPORATION
November 21, 1984
SETU MADHAVRAO Vs. FOOD CORPN OF INDIA
April 25, 1984
SHABBUDDIN PANNUNIA Vs. STATE OF GUJARAT
November 27, 1984
SHAH DAHYABHAI LALLUBHAI Vs. SHAH SHAMBHULAL TULSIDAS
December 21, 1984
SHAH JITENDRA NANALAL Vs. PATEL LALLUBHAI ISHVERBHAI
April 10, 1984
SHAH JUGALDAS AMRITLAL Vs. SHAH HARILAL TALAKCHAND
November 27, 1984
SHANKARBHAI DEVJIBHAI PATEL Vs. SABARKANTHA JILLA SAHAKARI KHARID VECHAN SANGH LIMITED
February 23, 1984
SHANKERPURI CHANPURI GOSWAMI Vs. SHAIKH ABDULHAKIM ASMADMAHAMAD
December 20, 1984
SHANTILAL AMBALAL PANCHAL Vs. STATE OF GUJARAT
February 8, 1984
SHANTILAL NAGARDAS SHAH Vs. VORA RAHIMBHAI JUSABHA
March 16, 1984
SHERASIYA SAJI ALAVADI MOMIN Vs. STATE OF GUJARAT
December 7, 1984
SHIVABHAI ZAVERBHAI PATEL Vs. RESERVE BANK OF INDIA
December 3, 1984
SHOBHANABEN D. DANGE Vs. CHIEF MEDICAL OFFICER
June 21, 1984
SHRAVANKUMAR MAHADEV DEKOTE Vs. ARVIND MILLS LIMITED AHMEDABAD
September 26, 1984
SHREE BILESHWAR KHAND UDYOG KHEDUT SAHKARI MANDALI LTD Vs. STATE OF GUJARAT
March 19, 1984
SIEMENS INDIA LIMITED Vs. STATE OF GUJARAT
April 20, 1984
SINDHI KASAM MOTI Vs. M. N. BUCH
July 5, 1984
SINDHI OSMAN NATHUBHAI Vs. HARUN MAMAD CHAKI
February 21, 1984
SIZING MATERIALS CHEMICALS & ELECTRONIC LTD. Vs. ASITKUMAR RAMESHCHANDRA MEHTA
March 15, 1984
SONGADH GROUP GRAM PANCHAYATSONGADH Vs. RANIANLAL ISHVERLAL PATEL
April 11, 1984
SONI AMRATLAL GOVINDJI Vs. SONI PREMCHAND POPATLAL
September 27, 1984
SPORTS CLUB OF GUJARAT Vs. STATE OF GUJARAT
December 5, 1984
STATE OF GUJARAT Vs. ALAMZEBKHAN JANGREZKHAN ALI
December 4, 1984
STATE OF GUJARAT Vs. SHANTILAL @ KANTILAL RAMJIBHAI
July 3, 1984
STATE OF GUJARAT Vs. BHAVJIDAN CHANDIDAN CHARAN
February 14, 1984
STATE OF GUJARAT Vs. BHIMABHAI KALIDAS PATEL
December 21, 1984
STATE OF GUJARAT Vs. VINAY RAJKUMAR SHARMA
November 9, 1984
STATE OF GUJARAT Vs. ANVER MOHMADBHAI KOTHAWALA
November 9, 1984
STATE OF GUJARAT Vs. AHMEDABAD EAGLE ENGG. ENTERPRISE PRIVATE LIMITED AND OTHERS
December 11, 1984
STATE OF GUJARAT Vs. M K PATEL AND CO
October 11, 1984
STATE OF GUJARAT Vs. AHIR VISA RAWAT
October 15, 1984
STATE OF GUJARAT Vs. KOLI MANU RAVJI
October 1, 1984
STATE OF GUJARAT Vs. SHANABHAI BHAIJIBHAI PATEL
August 7, 1984
STATE OF GUJARAT Vs. KAMA KALU PALAS BHIL
January 9, 1984
STATE OF GUJARAT Vs. CHANDUBHAI DAHYABHAI PATEL
January 9, 1984
STATE OF GUJARAT Vs. KANUBHAI SHAMALBHAI PATEL
January 11, 1984
STATE OF GUJARAT Vs. CHANDU KACHARA ALIAS KESRA
November 19, 1984
STATE OF GUJARAT Vs. KATHI RAMKU ALIGBHAI
February 3, 1984
STATE OF GUJARAT Vs. THAKORE SHAKRAJ KHODAJI
February 9, 1984
STATE OF GUJARAT Vs. SAROJBEN V MEHTA
February 14, 1984
STATE OF GUJARAT Vs. GOPALDAS KALIDAS HARIJAN
February 15, 1984
STATE OF GUJARAT Vs. MADHA BHANA
January 31, 1984
STATE OF GUJARAT Vs. BABU TAPU
January 20, 1984
STATE OF GUJARAT Vs. JAY SINGH DALUBHAI BHARIYA
January 23, 1984
STATE OF GUJARAT Vs. MAHENDRASINGH HETUBHA JADEJA
February 28, 1984
STATE OF GUJARAT Vs. KATHI AMERU BHIMABHAI
July 6, 1984
STATE OF GUJARAT Vs. MANSUKHLAL LOVCHAND CHOKSI
August 31, 1984
STATE OF GUJARAT Vs. KAMA KALU PALAS BHIL
September 1, 1984
STATE OF GUJARAT Vs. AMARSINH BHIMSINH GHARIA
January 25, 1984
STATE THROUGH D.S.P. RURAL Vs. NARISHVARBHAI DESAIBHAI AND ORS.
October 10, 1984
STEEL PIPE AND FABRICATION WORKS Vs. STATE OF GUJARAT
April 12, 1984
SUBHADRABEN JOITARAM PATEL Vs. CHANDRAKANT BEACHARDAS PATEL AND ANOTHER
August 10, 1984
SUGANLAL GOVINDRAM Vs. GENERAL MANAGER, WESTERN RAILWAY, BOMBAY AND ANOTHER
March 29, 1984
SUKAR NARAN BAKHIA Vs. R P SHAH
April 25, 1984
SUKARBHAI BHALUBHAI KUKANA Vs. STATE OF GUJARAT
July 12, 1984
SUKHABHAI ALIAS SUKHA DHANJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
January 20, 1984
SUNDERLAL TRIBHOVANDAS Vs. PADMABEN W/O SUNDERLAL TRIBHOVANDAS
December 17, 1984
SURAT MUNICIPAL CORPORATION Vs. RAMESHCHANDRA SHANTILAL PARIKH
August 9, 1984
SURENDRABHAI BABUBHAI PATEL Vs. STATE OF GUJARAT
November 14, 1984
SURESH SHANTARAM JOSHI Vs. REGIONAL MANAGER BANK OF MAHARASHTRA BARODA
November 23, 1984
SURESH SHARMA Vs. NAWAL JHABOO LAL JAM
January 17, 1984
SURTI VALLABHBHAI LALLUBHAI Vs. ADDL MAMLATDAR CHORYASI
December 4, 1984
SUSHILAHEN NAGINDAS Vs. SHATILAL RANGILDAS
January 18, 1984
SWASTIC TEXTILE COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 9, 1984
T R S NAIR Vs. STATE OF GUJARAT
January 13, 1984
TAKHATBEN Vs. JASHUBHAI PRABHATSINH RATHOD
September 24, 1984
TAKHUBHA PRATAPSING Vs. MAHIPATSINH BHAVSINH
February 27, 1984
TARAGAURI KALYANJI KHIMANI Vs. DISTRICT PANCHAYAT, JAMNAGAR
February 17, 1984
THAKOR KANJIBHAI SHAKARABHAI Vs. THAKOR AMBARAM KANJIBHAI
December 20, 1984
THAKORE CHANDRASINH TAKTSINH Vs. STATE OF GUJARAT
December 28, 1984
THAKORE SHRI HIMATSINH BHUPATSINH Vs. STATE OF GUJARAT
October 10, 1984
THAKORLAL AMBALAL PATEL Vs. NAGARBHAI PARSHOTTAM
September 19, 1984
THAKORLAL M. KHAMBHOLJA Vs. STATE OF GUJARAT
January 31, 1984
TOLARAM GANGARAM Vs. INCOME TAX OFFICER
August 10, 1984
TRIKAMBHAI . NARANBHAI SOLANKI PETITIONER Vs. SHRI S. R. RAO, . COLLECTOR, AMRELI
August 18, 1984
TSHERING TENDUF LA AHMEDABAD Vs. UNION OF INDIA
July 3, 1984
UNION OF INDIA Vs. NARAYANBHAI KESHAVLAL PATEL
April 26, 1984
UNION OF INDIA Vs. ABDULKADAR ABDULGANI HASMANI
May 2, 1984
UNION OF INDIA Vs. NARAYANBHAI
July 5, 1984
UNION OF INDIA Vs. BHARAT VIJAY MILLS COMPANY LIMITED
April 6, 1984
UNION OF INDIA Vs. URVISH SNUFF FACTORY
September 27, 1984
UNION OF INDIA Vs. JITENDRA SHANTILAL BHATT
December 17, 1984
UNION OF INDIA Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING CO. LTD.
April 6, 1984
UNION OF INDIA (UOI) AND ANR. Vs. SHANTABEN AND ORS.
January 23, 1984
UPENDRA CHAMANLAL SEHGAL Vs. STATE OF GUJARAT
August 13, 1984
VAGHARI DHANABHAI BHALABHAI Vs. STATE OF GUJARAT
September 5, 1984
VASANTI MAHENDRA SHAH SMT Vs. ALL INDIA HANDLOOM FABRICS MARKETING CO OPERATIVE SOCIETY LIMITED
August 31, 1984
VASANTLAL CHHOTALAL KHANDWALA Vs. STATE OF GUJARAT
March 22, 1984
VASUDEV CHUNILAL PANCHOLI Vs. STATE OF GUJARAT
January 27, 1984
VASUDEV SAKARBHAI MODI Vs. SPECIAL SECRETARY REVENUE DEPARTMENT
June 27, 1984
VIJAY CHAMPAKLAL SHAH Vs. ADD SECRETARY TO THE GOVERNMENT OF INDIA
November 13, 1984
VILIYAM YOHANBHAI Vs. STATE OF GUJARAT
February 14, 1984
VINAYKUMAR TRIBHOVANDAS PATEL Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
March 6, 1984
VINUBHAI JATASHANKER DAVE Vs. DHOLKA NAGAR PALIKA
February 3, 1984
VINUBHAI LAVJIBHAI BAVISHI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR AHMEDABAD
January 18, 1984
VYARA AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. VYARA NAGAR PANCHAYAT
September 20, 1984