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Case Index
Title
Date
A N SARVARIA Vs. COMMISSIONER OF WEALTH TAX
November 30, 1984
ABDUL GAFOOR GOGA Vs. STATE
September 28, 1984
ABDUL HAMID KHAN Vs. STATE DELHI ADMINISTRATION
February 8, 1984
ABDUL LATIF Vs. MOHAMMAD SIDDIQ
November 6, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GURBHACHAN SINGH
November 14, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DISTILLERS TRADING CORPORATION LIMITED
February 16, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
January 6, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RATTAN CHAND KAPOOR
February 24, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAL KISHAN DASS HARI KISAN DASS
February 29, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GOKAL CHAND JAGAN NATH
February 29, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ALL INDIA HINDU MAHASABHA
May 8, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. POPULAR JEWELLERS
May 22, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. J AND S PRIVATE LIMITED
May 24, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PRECISION METAL WORKS
May 28, 1984
ADDL COMMISSIONER OF INCOME TAX Vs. ANUPAM FASHION PALACE
May 17, 1984
ADDL COMMISSIONER OF INCOME TAX DELHI I Vs. INDO AUSTRO CORP PRIVATE LIMITED
April 6, 1984
AHMED OOMERBHOY (EXPORTS) PVT LTD Vs. UNION OF INDIA
July 12, 1984
AJAIB SINGH Vs. DELHI STATE INDUSTRIAL CORPN LIMITED
May 29, 1984
AJANTA IRON AND STEEL COMPANY PVT LIMITED Vs. UNION OF INDIA AND OTHERS
December 5, 1984
AJUDHIA DISTILLERY Vs. LT GOVERNOR
July 23, 1984
ALL INDAI LAKSHMI COMMERCIAL BANK OFFICERS ASSOCIATION Vs. UNION OF INDIA
July 23, 1984
ALLIED ENGINEERS Vs. HARBAKSH GILL
December 3, 1984
AMAR NATH Vs. CHHANNU MAL
December 13, 1984
AMAR NATH Vs. MANAGEMENT OF SWATANTRA BHARAT MILLS
February 7, 1984
AMAR SINGH Vs. STATE
August 30, 1984
AMAR SOAP FACTORY Vs. PUBLIC GRAM UDYOG SAMITI
October 10, 1984
AMARJIT SINGH Vs. GURNAM KAUR
September 10, 1984
ANAND KUMAR JAIN Vs. UNION OF INDIA
February 2, 1984
ANAR SINGH Vs. UNION OF INDIA
April 17, 1984
ANDREW C SCHMIDTZ Vs. UNION OF INDIA
January 25, 1984
ANGELO FERNANDES Vs. S CHAND AND COMPANY
October 23, 1984
ANIL BHARDWAJ Vs. STATE
September 27, 1984
ANSAL PROPERTIES AND INDT PRIVATE LIMITED Vs. RELIANCE INTERNATIONAL CORPN PRIVATE LIMITED
September 27, 1984
APPAREL TRENDS Vs. KRISHNA DANDONA
September 5, 1984
ASHA HANDA Vs. BALDEV RAJ HUNDA
September 6, 1984
ASHA RAWAL Vs. BASANT LAL
December 20, 1984
ASHOK CHANDRA AGGARWALA Vs. DELHI ADMINISTRATION
December 19, 1984
ASHOK KARAM Vs. A T JOTWANI
May 11, 1984
ASHOK KUMAR Vs. STATE
May 7, 1984
ASHOK KUMAR Vs. USHA KUMARI
May 23, 1984
ASHOK KUMAR Vs. DELHI GYMKHANA CLUB LIMITED
July 27, 1984
ASHOK KUMAR KAD Vs. USHA RANI KAD
May 31, 1984
ASSISTANT COLLECTOR OF CUSTOMS Vs. SUDARSHAN KUMAR MODI
May 16, 1984
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
September 28, 1984
B B GANDHI Vs. DHARAM INDER MOHAN
May 21, 1984
B D CHAWLA Vs. UNION OF INDIA
January 23, 1984
B K ENGINEERING CO Vs. UBHI ENTERPRISES REGD
November 12, 1984
B K ENGINEERING CO DELHI Vs. UBHI ENTERPRISES REGD LUDHIANA
April 30, 1984
B K KHANNA AND CO PRIVATE LIMITED Vs. UNION OF INDIA
September 14, 1984
B L SHARMA Vs. D T C
September 4, 1984
B.D. KUMAR Vs. J.S. BEDI
July 7, 1984
BABU AHMED SADANAND AND MUSADDI LAL Vs. STATE
September 13, 1984
BACHAN SINGH Vs. RAJINDER PRASAD
September 28, 1984
BALBIR SINGH Vs. UNION OF INDIA
August 14, 1984
BALBIR SINGH Vs. STATE
July 23, 1984
BALRAJ MEHTA Vs. VICKERS INDIA (PVT.) LTD
November 19, 1984
BALWINDER SINGH Vs. GURPAL KAUR
August 14, 1984
BALWINDER SINGH Vs. DELHI ADMINISTRATION
February 8, 1984
BANARSI RAM Vs. N N VASUDEV
July 11, 1984
BANK OF MAHARASHTRA Vs. OM PRAKASH MALWALIYA
May 25, 1984
BANSIDHAR RAMGOPAL Vs. DIRECTOR, ENFORCEMENT DIRTT , M F , G O I
September 10, 1984
BANSIDHAR RAMGOPAL Vs. DIRECTOR OF ENFORCEMENT
September 26, 1984
BAWA SHIV CHARAN SINGH Vs. COMMISSIONER OF INCOME TAX NEW DELHI
January 6, 1984
BENGAL SAWS AND STEEL PRODUCTS LIMITED Vs. UNION OF INDIA
November 15, 1984
BHAGWAN DASS TANEJA Vs. STATE
December 25, 1984
BHAGWAN DASS TANEJA Vs. STATE
August 24, 1984
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
September 25, 1984
BHOOP SINGH Vs. UNION OF INDIA
December 12, 1984
BHUPINDER KUMAR Vs. MAJOR H.C. PAHWA
September 28, 1984
BLOOMFELD TRADING COMPANY Vs. UNION OF INDIA AND OTHERS
September 17, 1984
BOTTLE GLASS PRIVATE LIMITED Vs. UNION OF INDIA
September 29, 1984
BRIJ LAL Vs. STATE DELHI ADMINISTRATION
October 15, 1984
BRIJ MOHAN Vs. STATE OF DELHI
January 30, 1984
BRIJ MOHAN AND ORS Vs. STATE OF DELHI ADMINISTRATION
April 26, 1984
BUDHO DEVI Vs. COMMISSIONER OF INCOME TAX
July 31, 1984
CAPTAIN J S SIDHU Vs. UNION OF INDIA
September 4, 1984
CATERERS Vs. DEPUTY COMMISSIONER OF SALES TAX
September 19, 1984
CHAND KRISHAN BHALLA Vs. SURINDER SINGH
July 26, 1984
CHANDER PRAKASH Vs. OM PRAKASH BAJAJ
September 6, 1984
CHANDER PRAKASH TYAGI Vs. DEPARTMENT OF CUSTOMS
April 3, 1984
CHANDGI RAM Vs. D T C
September 4, 1984
CHARAN DASS AND VEER INDUSTRIESINDIA Vs. BOMBAY CROCKERY HOUSE
January 25, 1984
CHARANJIT TAIWAR Vs. H C TANDAN
May 9, 1984
CHHIBA VALLABHABHAI TANDEL Vs. UNION OF INDIA
November 12, 1984
CHHOTEY LAL BHARANY Vs. COMMISSIONER OF INCOME TAX
November 22, 1984
CHRISTIAN CHILDRENS FUND Vs. MUNICIPAL CORPORATION OF DELHI
May 23, 1984
COCA COLA EXPORT CORPORATION Vs. TEWARI S C ITO
December 18, 1984
COLLECTOR S J CHOUDHARY Vs. STATE
January 25, 1984
COMMISSIONER OF INCOME TAX Vs. CENTRAL WAREHOUSING CORPORATION
January 6, 1984
COMMISSIONER OF INCOME TAX Vs. LOKE NATH AND CO CONSTRUCTION
January 13, 1984
COMMISSIONER OF INCOME TAX Vs. GOVAN R G AND CO
February 16, 1984
COMMISSIONER OF INCOME TAX Vs. DIDAR SINGH
February 15, 1984
COMMISSIONER OF INCOME TAX Vs. SUPER FINE CABLES PRIVATE LIMITED
February 16, 1984
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH MAHAJAN AND SONS
February 27, 1984
COMMISSIONER OF INCOME TAX Vs. BHARAT DEVELOPMENT PRIVATE LIMITED
February 24, 1984
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN
February 20, 1984
COMMISSIONER OF INCOME TAX Vs. RAJINDER KUMAR RAJGARHIA
February 24, 1984
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS
April 30, 1984
COMMISSIONER OF INCOME TAX Vs. RITA MALHOTRA
May 1, 1984
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL DWARKA PRASAD
April 19, 1984
COMMISSIONER OF INCOME TAX Vs. DURGA ENTERPRISES PRIVATE LIMITED
April 6, 1984
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DASS RAMESHWAR DAYAL
May 25, 1984
COMMISSIONER OF INCOME TAX Vs. USHA SALES P LTD
May 28, 1984
COMMISSIONER OF INCOME TAX Vs. MAHINDER SINGH
May 25, 1984
COMMISSIONER OF INCOME TAX Vs. KULWANT KAUR SMT
May 29, 1984
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK LIMITED
May 9, 1984
COMMISSIONER OF INCOME TAX Vs. WORLD AGRICULTURAL FAIR MEMORIAL FARMERS WELFARE TRUST SOCIETY
May 9, 1984
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING WORKS LIMITED
May 11, 1984
COMMISSIONER OF INCOME TAX Vs. BHOORA MAL DAU DAYAL
May 14, 1984
COMMISSIONER OF INCOME TAX Vs. DALMIA J
May 21, 1984
COMMISSIONER OF INCOME TAX Vs. EASTERN ART CORPORATION
May 23, 1984
COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICALS
May 16, 1984
COMMISSIONER OF INCOME TAX Vs. DELHI COLONIZERS
May 17, 1984
COMMISSIONER OF INCOME TAX Vs. WATER AND POWER DEV CONSULTANCY SERVICES INDIA LIMITED
May 21, 1984
COMMISSIONER OF INCOME TAX Vs. PREM BANDHU GUPTA
August 7, 1984
COMMISSIONER OF INCOME TAX Vs. RAMADHAR
August 7, 1984
COMMISSIONER OF INCOME TAX Vs. DALMIA R
December 7, 1984
COMMISSIONER OF INCOME TAX Vs. MOHD MASOOM
November 22, 1984
COMMISSIONER OF INCOME TAX Vs. ANURAG DALMIA
November 26, 1984
COMMISSIONER OF INCOME TAX Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
November 30, 1984
COMMISSIONER OF INCOME TAX Vs. HARNAM SINGH S B AND SONS
November 14, 1984
COMMISSIONER OF INCOME TAX Vs. A K SILK AND WOOLLEN MILLS PRIVATE LIMITED
November 19, 1984
COMMISSIONER OF INCOME TAX Vs. BHARAT RAM CHARAT RAM PRIVATE LIMITED
November 22, 1984
COMMISSIONER OF INCOME TAX Vs. FOOD SPECIALITIES LIMITED
September 12, 1984
COMMISSIONER OF INCOME TAX Vs. A R CHADHA AND CO INDIA LIMITED
September 17, 1984
COMMISSIONER OF INCOME TAX Vs. GOODWILL INDIA LIMITED
September 17, 1984
COMMISSIONER OF INCOME TAX Vs. AJAY HARI DALMIA
September 27, 1984
COMMISSIONER OF INCOME TAX DELHI I Vs. METAL FORGING PRIVATE LIMITED
April 16, 1984
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. JAY ENGINEERING WORKS LTD
May 23, 1984
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. J PATEL AND CO
April 6, 1984
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. JUSTICE AVADH BEHARI
October 17, 1984
COMMISSIONER OF WEALTH TAX Vs. MEATTLES P LIMITED
February 17, 1984
COMMISSIONER OF WEALTH TAX Vs. MEATTLES PRIVATE LIMITED
January 6, 1984
CORPORATION FOR AMERICAN RELIEF EVERYWHERE Vs. P N KRISHNAMURTHY
July 24, 1984
COURT ON ITS OWN MOTION Vs. RE: JAI BHAGWAN KHARI
October 18, 1984
CYANAMID INDIA LIMITED Vs. R N WAS
December 17, 1984
D D SANSI Vs. UNION OF INDIA
July 24, 1984
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
August 9, 1984
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
November 14, 1984
D S DALAL Vs. STATE BANK OF INDIA
December 11, 1984
DALIP KUMAR Vs. STATE
November 16, 1984
DAYA RANI Vs. KRISHAN GOPAL
October 11, 1984
DELHI ADMINISTRATION Vs. MUNSHI RAM RAM NIWAS
March 27, 1984
DELHI AIRPORT POTERS LABOUR CONTRACT AND C C SOCIETY Vs. INTERNATIONAL AIRPORT AUTHORITY
February 7, 1984
DELHI BOTTLING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
November 6, 1984
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 6, 1984
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 23, 1984
DELHI COLD STORAGE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI I NEW DELHI
April 19, 1984
DELHI DEVELOPMENT AUTHORITY Vs. AMARJIT SINGH
May 3, 1984
DELHI DEVELOPMENT AUTHORITY Vs. H DOHIL CONSTRUCTION CO PRIVATE LIMITED
January 23, 1984
DELHI DEVELOPMENT AUTHORITY Vs. ALKARAM
August 8, 1984
DELHI HOTELS Vs. COMMISSIONER OF INCOME TAX
December 20, 1984
DELHI MOTOR CO Vs. SALES TAX OFFICER XI ENFORCEMENT BRANCH BOMBAY
September 17, 1984
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. CONSORTIA OF ENGINEERS AND ENTERPRENEURS
October 19, 1984
DELUX PICTURES Vs. PRITAM PAL SINGH
June 1, 1984
DES RAJ AND SONS Vs. UNION OF INDIA
March 8, 1984
DEV RAJ BAJAJ Vs. R K KHANNA
June 8, 1984
DEVENDAR SRIVASTAVA Vs. ALFRED JAMES
October 17, 1984
DEVI DATT Vs. UNION OF INDIA
December 21, 1984
DHARAM DEV MALIK Vs. RAJ RANI
April 25, 1984
DHARAM PAL BHARDWAJ Vs. STATE
December 7, 1984
DHARAMBIR Vs. BIMLESH KUMARI
September 12, 1984
DILSHER SINGH Vs. STATE OF DELHI
October 30, 1984
DIRECTOR GENERAL HEALTH SERVICE Vs. SUNDER LAL
August 9, 1984
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. JAGJIT ELECTRIC WORKS
April 3, 1984
EMSHEEL CHEMICAL INDUSTRIES Vs. RULDU RAM TEJPAL
December 14, 1984
F L BERAWALLA Vs. R K JAIN
February 21, 1984
FARIDABAD AROMATICS & OTHERS Vs. THE UNITED INDUSTRIAL BANK LTD.
December 21, 1984
FERTILIZER CORPORATION OF INDIA LIMITED Vs. I D I MANAGEMENT INC
March 7, 1984
FRANK DALTON LARKINS Vs. STATE
September 12, 1984
G D TEWARI AND CO Vs. UNION OF INDIA
May 28, 1984
G P SINGHI Vs. COMMISSIONER OF INCOME TAX
November 30, 1984
GANGA RAM Vs. STATE
February 24, 1984
GANGA RAM DHANPAT RAI Vs. MAHESH AGGARWAL
February 3, 1984
GANGA SUGAR CORPN LTD Vs. COMMISSIONER OF INCOME TAX
September 13, 1984
GEETA NAINY ALIAS KANTA Vs. B B NAINY
September 28, 1984
GEOFFREY MANNERS AND COMPANY LIMITED Vs. HARBHAJAN SINGH MUNJRAL
August 17, 1984
GIRDHARI LAL Vs. BHANOO VORA
February 9, 1984
GIRDHARI LAL Vs. UNION OF INDIA
October 22, 1984
GIRDHARI LAL GOVINDDAS AGRAWAL Vs. UNION OF INDIA
May 17, 1984
GLOBE SUPER PARTS Vs. BLUE STAR FLAME INDUSTRIES
April 14, 1984
GOVIND RAM Vs. STATE OF DELHI
November 16, 1984
GUJARAT OXYGEN LIMITED Vs. UNION OF INDIA
July 12, 1984
GUPTA SANITARY STORES Vs. UNION OF INDIA
October 15, 1984
GURCHARAN SINGH ALIAS BILLA Vs. STATE
August 30, 1984
GURNARAIN KHANNA AND SONS Vs. COMMISSIONER OF INCOME TAX
December 7, 1984
HAMDARD DAWAKHANA Vs. LABOUR COURT DELHI
May 7, 1984
HARBANS LAL Vs. VIMAL VOHRA
November 28, 1984
HARBHAJAN SINGH SITARAM Vs. STATE
January 30, 1984
HARI BHAGWAN SHARMA Vs. BADRI BHAGATJHANDEWALAN TEMPLE SOCIETY
February 15, 1984
HARI CHAND Vs. M R BHALERAO DEPUTY REGISTRAR OF TRADE MARKS
September 18, 1984
HARISH CHAND Vs. RAM CHANDER
July 18, 1984
HARISH CHANDER Vs. KRISHAN KUMAR
December 4, 1984
HARISH CHANDER Vs. SANTOSH KUMARI
December 20, 1984
HARMOHAN DAS BAGAI Vs. TARSERN PARKASH GUPTA
March 1, 1984
HARMOHAN DAS BAGAI Vs. T P GUPTA
March 30, 1984
HAZARI LAL Vs. STATE
July 17, 1984
HAZI ZAFEER Vs. UNION OF INDIA
January 18, 1984
HIMDOOT FABRICS Vs. SHARDA AJMANI
September 17, 1984
HINDUSTAN INSECTICIDES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 21, 1984
HINDUSTAN PENCILS PRIVATE LIMITED Vs. PREM CHAND GUPTA TRADING AS UNIVERSAL TRADING CO
October 19, 1984
HINDUSTAN PENCILS PVT LTD Vs. PREM CHAND GUPTA
October 1, 1984
HINDUSTAN PRAFEB LIMITED Vs. UNION OF INDIA
September 19, 1984
HIRA LAL Vs. M V N RAO
October 23, 1984
HUKAM CHAND Vs. STATE
November 28, 1984
HUKAM CHAND Vs. STATE OF DELHI
December 12, 1984
INDER PRASAD Vs. UNION OF INDIA
September 4, 1984
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. LABOUR COURT, DELHI (BY O.P. SINGLA, PRESIDING OFFICER), AND OTHERS
May 24, 1984
INDRA SHARMA Vs. GOPAL DASS
July 11, 1984
INSTALMENT EXCHANGE (P) LTD. (IN LIQUIDATION) Vs. HIRA LAL SHARMA AND ANOTHER
November 16, 1984
INSTALMENT SUPPLY PRIVATE LIMITED NEW DELHI Vs. COMMISSIONER OF INCOME TAX
May 14, 1984
INTARCRAFT INDIA Vs. COMMISSIONER OF INCOME TAX
April 26, 1984
INTERNATIONAL B AND F CO Vs. J S RIKHY
September 21, 1984
ISHPAL SINGH Vs. STATE OF DELHI
February 3, 1984
ISHWAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 29, 1984
ISHWAR SINGH Vs. STATE DELHI ADMINISTRATION
April 26, 1984
J P GOYAL Vs. AJEET KAUR
November 30, 1984
J S SOOD Vs. PREM LATA MEHTA
April 28, 1984
JAGAT NARAIN D Vs. MAMLESHWAR PD
November 15, 1984
JAGAT SINGH Vs. STATE
April 26, 1984
JAGBIR SINGH Vs. L D GUPTA
November 19, 1984
JAGDISH Vs. HARI SINGH
August 30, 1984
JAGDISH CHAND Vs. UNION OF INDIA
May 29, 1984
JAGDISH SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES DELHI
October 8, 1984
JAI CHAND SAWHNEY Vs. UNION OF INDIA
September 27, 1984
JAI KUMAR Vs. JANKI DEVI
December 20, 1984
JAIMAL SINGH Vs. CHANAN DEVI
October 31, 1984
JAIN EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
December 20, 1984
JAMIL AHMED Vs. A K KANTH DEPUTY DEPUTY COMMISSIONER OF POLICE CENTRAL DISTT DELHI
October 16, 1984
JANARDHAN SRIVASTAVA Vs. UNION OF INDIA AND OTHERS
September 25, 1984
JASBIR SINGH Vs. STATE
April 24, 1984
JASPAL SINGH Vs. S C TANDON
June 18, 1984
JASPAL SINGH GILL Vs. STATE
May 1, 1984
JASWANT KAUR Vs. MANJIT SINGH
September 12, 1984
JAWAHAR LAL Vs. BHARAT TOBACCO MANUFACTURING COMPANY
February 24, 1984
JIWAN SINGH Vs. ADMINISTRATOR, UNION TERRITORY OF DELHI AND OTHERS
September 24, 1984
JOGINDER SINGH BEDI Vs. SARDAR SINGH NARANG
February 3, 1984
JORDAN DIENGDOH Vs. SWARANJEET SINGH CHOPRA
February 29, 1984
JUGGILAL KAMLAPAT COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. UNION OF INDIA
May 30, 1984
K K ARORA Vs. STATE
June 11, 1984
K K KHANNA Vs. EXPO ENTERPRISES
May 22, 1984
K T ADVANI NEW DELHI Vs. STATE NEW DELHI
February 13, 1984
K.K. ARORA Vs. STATE
April 11, 1984
K.V. SALLAPPAN Vs. KAMALA @ NALLAMMA
December 21, 1984
KAILASH CHAND GOYAL Vs. STATE
February 8, 1984
KAILASH CHANDRA GUPTA Vs. CHAMAN LAL GUPTA
November 16, 1984
KALI CHARAN Vs. VIDYAWANTI
August 30, 1984
KALI CHARAN Vs. STATE
July 24, 1984
KALICHARAN Vs. STATE
June 11, 1984
KALYAN SAMITI NIMRI COLONY DELHI Vs. MUNICIPAL CORPORATION OF DELHI
December 12, 1984
KAMAL KISHORE KAMAL OIL AND ALLIED INDUSTRIES, DELHI Vs. DELHI ADMINISTRATION DELHI
November 12, 1984
KAMINI GUPTA Vs. MUKESH KUMAR GUPTA
November 22, 1984
KAMLA DEVI GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
May 23, 1984
KANWAR PAL BISHNOI Vs. ADD I SESSIONS JUDGE
November 30, 1984
KARAMVIR Vs. STATE OF DELHI
December 13, 1984
KERALA STATE CONSTRUCTION CORPN LIMITED Vs. N B C C LIMITED
August 28, 1984
KEWAL KUMAR Vs. LAKSHMI NARAIN
August 30, 1984
KEWAL VADHERA Vs. LAKSHMI NARAIN BANSAL
August 30, 1984
KHUSHI RAM JAIN AND CO Vs. NEW DELHI MUNICIPAL COMMITTEE
October 29, 1984
KISHAN CHAND Vs. STATE
September 27, 1984
KISHAN LAL Vs. DELHI ADMINISTRATION
October 12, 1984
KRISHAN KUMAR MALIK Vs. UNION OF INDIA
November 28, 1984
KRISHAN LAL Vs. M C D
August 14, 1984
KRISHI MOHAN BAREJA Vs. VIJAY
August 31, 1984
KRISHNA SOBTI Vs. ARNRITA PRITAM
November 13, 1984
KULDIP LAL MADHOK Vs. KRISHAN KUMAR GULATI
December 25, 1984
KUMARI PARAMJIT KAUR Vs. DELHI ADMINISTRATION AND ANOTHER
December 21, 1984
KUNDAN LAL Vs. STATE OF DELHI
October 10, 1984
KUNDAN LAL JAIN Vs. MUNICIPAL CORPORATION OF DELHI
February 21, 1984
KWALITY RESTAURANT AND ICE CREAM CO Vs. COMMISSIONER OF INCOME TAX
November 13, 1984
LADOO Vs. STATE
July 13, 1984
LAKHAN SINGH Vs. STATE
January 3, 1984
LAKSHMI DEVI Vs. MAMLESHWAR PERSHAD
November 15, 1984
LALJI AND CO Vs. DELHI ADMINISTRATION
July 19, 1984
LAXMAN SINGH Vs. JAI PARKASH
November 12, 1984
LAXMAN T SAJNANI Vs. UNION OF INDIA
February 8, 1984
LILY GUPTA Vs. STATE
June 11, 1984
LOTAN YADAV Vs. STATE DELHI ADMN
June 9, 1984
M BASSI Vs. UNION OF INDIA
August 9, 1984
M K KULSHRESHTHA Vs. UNION OF INDIA
October 15, 1984
M L OULATI Vs. J L BIRMANI
July 10, 1984
M M KOHLI Vs. RAMESH KOHLI
March 13, 1984
M S KHANNA Vs. NEW DELHI MINICIPAL COMMITTEE
November 12, 1984
M.C.D. Vs. ROOP CHAND
August 14, 1984
M.C.D. TOWN HALL Vs. RAGHBIR SINGH
January 18, 1984
M/S. POLO SINGH AND COMPANY Vs. UNION OF INDIA AND ANOTHER
January 25, 1984
MADAN LAL Vs. STATE OF DELHI
December 12, 1984
MADAN LAL Vs. AMAR NATH
September 12, 1984
MADAN LAL Vs. COMMISSIONER OF INCOME TAX
May 22, 1984
MAHALAXMI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 29, 1984
MAHINDER KUMAR Vs. STATE
January 11, 1984
MAHINDER KUMAR KHANDELWAL Vs. PADAM CHAND
August 9, 1984
MALKIAT SINGH Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING AND OTHERS
November 16, 1984
MANAGEMENT OF M/S. BHANDARI BUILDERS, NEW DELHI Vs. D.D. GUPTA AND OTHERS
August 24, 1984
MANEKA GANDHI Vs. INDIRA GANDHI
May 10, 1984
MANI RAM SHARMA Vs. UNION OF INDIA
August 31, 1984
MANJEET KAUR Vs. STATE
November 9, 1984
MANMOHAN SACHDEVA Vs. COMMISSIONER OF INCOME TAX
February 9, 1984
MEHAR CHAND YADAV Vs. GURDAS RAM
June 1, 1984
MENAKA GANDHI Vs. INDIRA GANDHI
August 14, 1984
METAL FORGINGS PVT LTD Vs. UNION OF INDIA
December 12, 1984
MOHAN LAL Vs. UNION OF INDIA
December 6, 1984
MOHAN LAL Vs. UDHA RAM
May 25, 1984
MOHD RAFIQ Vs. STATE OF DELHI
January 27, 1984
MOHD SHAHID Vs. ADMINISTRATOR
July 31, 1984
MOHINDER KUMAR Vs. STATE
December 21, 1984
MOTI FILMS Vs. KAILASH SARAOGI
October 23, 1984
MUKESH KUMAR Vs. KAMINI GUPTA
March 7, 1984
MUKUL KUMAR CHATURVEDI Vs. NEELAM CHATURVEDI
April 17, 1984
MUNICIPAL CORPORATION OF DELHI Vs. CHELA RAM
February 20, 1984
MUNICIPAL CORPORATION OF DELHI Vs. DELHI CLOTH
December 13, 1984
MUNICIPAL CORPORATION OF DELHI Vs. ROSHANLAL
November 9, 1984
MUNICIPAL CORPORATION OF DELHI Vs. S K JAIN
October 12, 1984
MUNICIPAL CORPORATION OF DELHI Vs. DES RAJ
September 20, 1984
MUNICIPAL CORPORATION OF DELHI Vs. DURGA PRASHAD
March 13, 1984
MUNICIPAL CORPORATION OF DELHI Vs. RAM CHAND
January 30, 1984
MUNICIPAL CORPORATION OF DELHI Vs. JAGDISH CHANDER
January 30, 1984
MUNICIPAL CORPORATION OF DELHI Vs. JAWALA PRASHAD
January 19, 1984
MUNICIPAL CORPORATION OF DELHI Vs. CHELA RAM
January 20, 1984
MUNICIPAL CORPORATION OF DELHI Vs. ANIL KUAMR
August 9, 1984
MUNICIPAL CORPORATION OF DELHI Vs. ISHWAR SINGH AND STATE
May 7, 1984
N C GAUR Vs. S V MAHINDRA
January 19, 1984
N G GOEL Vs. O P SHARAF
October 31, 1984
N K TEXTILE MILLS Vs. COMMISSIONER OF INCOME TAX
March 1, 1984
NARESH CHAND JAIN Vs. RAM BATI
December 13, 1984
NARESH KUMAR Vs. STATE
December 13, 1984
NARINDER KAUR Vs. PRITAM SINGH
October 19, 1984
NATIONAL OIL & CHEMICAL INDUSTRIES Vs. UNION OF INDIA AND OTHERS
July 26, 1984
NAVEEN VARSHNEYA Vs. STATE
April 2, 1984
NAZIR AHMED Vs. DELHI DEVELOPMENT AUTHORITY
February 7, 1984
NEW DELHI MUNICIPAL COMMITTEE Vs. SHRI RAM NIWAS
September 20, 1984
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHARAT BHUSHAN
January 20, 1984
NEW INDIA ASSURANCE COMPANY LIMITED Vs. UNION OF INDIA
May 23, 1984
NIKI TASHA INDIA PRIVATE LIMITED Vs. FARIDABAD GAS GADGETS PRIVATE LIMITED
April 3, 1984
NILGIRI TEA EMPORIUM Vs. DELHI ADMINISTRATION
November 28, 1984
NIREX INDUSTRIES P LTD Vs. MAN CHAND FOOT WEARS INDUSTRIES
April 16, 1984
NIRMALA DEVI Vs. VIRAWATI
July 24, 1984
OKARA ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 2, 1984
OM PARKASH Vs. COMMISSIONER OF INCOME TAX
February 15, 1984
OM PARKASH GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
January 27, 1984
OM PERKASH GODA Vs. MUNICIPAL CORPORATION OF DELHI
December 3, 1984
OM PRAKASH BALDEV KISHAN Vs. UNION OF INDIA
March 8, 1984
OM PRAKASH NARANG Vs. STATE OF DELHI
March 26, 1984
OM PRAKASH SHARMA Vs. UNION OF INDIA
August 24, 1984
OMAR AHMED EBRAHIM NOORANI Vs. UNION OF INDIA
August 27, 1984
ONKAR NATH Vs. GAJA NAND
August 2, 1984
ORIENT GENERAL-INDUSTRIES LTD Vs. UNION OF INDIA
February 7, 1984
P C PURI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
February 23, 1984
P N B FINANCE AND INDUSTRIES LIMITED Vs. GITA KRIPALANI
August 1, 1984
P N VERMA Vs. UNION OF INDIA
December 13, 1984
P S BEDI Vs. REGISTRAR OF COMPANIES
October 19, 1984
P.P. BHATNAGAR Vs. MUNICIPAL CORPORATION OF DELHI
September 21, 1984
P.R. THAKUR Vs. J.P. TYAGI
July 25, 1984
PADAM SHREE N N MOHAN Vs. COMMISSIONER OF INCOME TAX
May 22, 1984
PANDIT NARAIN SINGH Vs. UNION OF INDIA
May 30, 1984
PANDURANG G ADYALKAR Vs. UNION OF INDIA
September 24, 1984
PARKASH CHAND GOEL Vs. PADAM SAIN JAIN
November 15, 1984
PARKASH CHAND JAIN Vs. MADAN MOHAN LAL SHRI RAM PRIVATE LIMITED
February 27, 1984
PARKASH LAL Vs. SHORI LAL
May 24, 1984
PENGUIN BOOKS LIMITED Vs. INDIA BOOK DISTRIBUTORS
August 1, 1984
PNB FINANCE AND INDUSTRIES LTD Vs. INCOME TAX OFFICER
August 1, 1984
POONIT Vs. STATE OF DELHI
February 21, 1984
PRABHAT BHUSHAN BHATNAGAR Vs. MRIDULA
September 5, 1984
PRABHATI MITRA Vs. D K MITRA
January 17, 1984
PRABHU DAYAL DECD Vs. UNION OF INDIA
April 19, 1984
PRADEEP TYAGI Vs. STATE
July 26, 1984
PRADEEP TYAGI Vs. STATE
July 27, 1984
PRAHLAD RAI DALMIA Vs. UNION OF INDIA
July 25, 1984
PRAHLAD SINGH MUKESH RAJ Vs. UNION OF INDIA
August 24, 1984
PRAVEEN MOTOR STORES Vs. UNION OF INDIA
November 14, 1984
PREM CHAND Vs. SHER SINGH GUPTA
October 30, 1984
PREM CHAND Vs. STATE
November 30, 1984
PREM HAZARA Vs. SATINDER SINGH GREWAL
December 20, 1984
PREM NATH DIESELS GRAINVAYING DIVISION NEW DELHI Vs. COMMISSIONER OF INCOME TAX DELHI
December 20, 1984
PRITAM SINGH DHINGRA Vs. AMBADIPUDI UMA SAMBAMURTHY
July 17, 1984
PROVIDENT FUND COMMISSIONER Vs. B.L. DHACHOLIA AND ANOTHER
October 16, 1984
PUNJAB FRUIT CO Vs. COMMISSIONER OF INCOME TAX
February 13, 1984
PUNJAB NATIONAL BANK LIMITED Vs. UNION OF INDIA
March 14, 1984
PURAN CHAND SETH Vs. COMMISSIONER OF INCOME TAX
December 7, 1984
PYARA SINGH Vs. DELHI DEVELOPMENT AUTHORITY
February 27, 1984
R C GUPTA Vs. ROSHAN LAL
May 2, 1984
R C GUPTA Vs. O P GUPTA
February 16, 1984
R J SINGH AHLUWALIA Vs. STATE OF DELHI
October 17, 1984
R K DEKA Vs. UNION OF INDIA
April 27, 1984
R M KALIA Vs. UNION OF INDIA
February 12, 1984
R N MATHUR Vs. PRATAP PAWAR
November 28, 1984
R P BAJAJ Vs. STATE
November 12, 1984
RAFIQ Vs. STATE
January 21, 1984
RAGHBIR SINGH DECD Vs. UNION OF INDIA
December 6, 1984
RAGHUNANDAN PRASAD Vs. INSTITUTE FOR PHYSICALLY HANDICAPPED
April 4, 1984
RAJ KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
March 12, 1984
RAJ KUMARI Vs. DEV RAJ VIJ
July 17, 1984
RAJ PAL Vs. STATE
February 9, 1984
RAJ RANI Vs. STATE
September 20, 1984
RAJ SINGH Vs. STATE
February 21, 1984
RAJENDER SINGH Vs. STATE OF DELHI
February 28, 1984
RAJESH DHAWAN Vs. SUSHEELDHAWAN
September 3, 1984
RAJESHWAR NATH GUPTA Vs. LAKHBIR SINGH
July 23, 1984
RAJINDER NARAIN Vs. STATE OF DELHI
January 20, 1984
RAJINDER PERSHAD Vs. STATE
February 15, 1984
RAJINDER PRASHAD Vs. MAHESH
May 8, 1984
RAJINDER SINGH Vs. UNION OF INDIA
February 17, 1984
RAJKUMAR Vs. STATE
May 22, 1984
RAM GOPAL SISODIA Vs. DELHI ADMINISTRATION
December 21, 1984
RAM KISHAN Vs. ADDITIONAL COMMISSIONER OF SALES TAX
August 27, 1984
RAM KUMAR JAIN Vs. UNION OF INDIA
October 19, 1984
RAM KUSHAN Vs. SECRETARY LABOUR DELHI ADMINISTRATION
August 30, 1984
RAM NARAIN Vs. STATE
January 11, 1984
RAM SARUP Vs. UNION OF INDIA
November 6, 1984
RAM SINGH UPPAL Vs. COMMISSIONER OF INCOME TAX
May 21, 1984
RAMAKANT DIXIT Vs. DIRECTOR GENERAL OF HEALTH SERVICES
July 19, 1984
RAMESH KUMAR GULATI Vs. UNION OF INDIA
November 21, 1984
RAMRATI Vs. RAM KISHAN
May 7, 1984
RANJIT Vs. UNION OF INDIA
December 18, 1984
RANVIR SAXENA Vs. SUSHEELA SAXENA
September 19, 1984
RAUNAQ AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER
October 23, 1984
RAVI PARKASH Vs. SHAKUNTALA DEVI
March 12, 1984
RELIABLE FINANCE CORPORATION PRIVATE LIMITED Vs. CLEARING HOUSE AND AGENCIES PRIVATE LIMITED
June 1, 1984
RENU SACHDEV Vs. COMM B S REKHI
October 23, 1984
RENU SACHDEVA Vs. COMMANDER B S REKHI
November 23, 1984
RISAL SINGH Vs. UNION OF INDIA
May 8, 1984
RISHI DEV ANAND Vs. DEVINDER KAUR
September 28, 1984
S D SHARMA Vs. TRADE FAIR AUTHORITY OF INDIA
November 19, 1984
S GURUMUKH SINGH CHAWLA DECD Vs. UNION OF INDIA
May 28, 1984
S HARDAYAL SINGH MEHTA Vs. NIRMALA DEVI
February 13, 1984
S K DEY Vs. D C GAGEMA
July 19, 1984
S. J. CHOUDHARY Vs. STATE
July 26, 1984
SABLOK CLINIC Vs. STATE OF DELHI
September 19, 1984
SAHIB RAM Vs. DELHI ADMINISTRATION
January 4, 1984
SAHIB SINGH AGENCIES (P) LTD. (IN LIQUIDATION) Vs. N.S. BHAGAT
November 13, 1984
SALIH SULAIMAN SINDI Vs. ABDUL BASID
December 21, 1984
SANDERSONS Vs. NEW DELHI MUNICIPAL COMMITTEE
November 12, 1984
SANGAM ELECTRICS Vs. HYDERABAD ALLWYN METAL WORKS LIMITED
May 25, 1984
SANJAY TEXTILES Vs. STATE BANK OF INDIA
February 15, 1984
SANTOKH SINGH Vs. STATE
February 15, 1984
SARABHAI INTERNATIONAL LTD Vs. SARA EXPORTS INTERNATIONAL
November 5, 1984
SARAYA DISTILLERY Vs. UNION OF INDIA
March 12, 1984
SARDAR NIHAL SINGH Vs. ARJAN DAS
September 20, 1984
SARDARI LAL Vs. RAM RAKHA
May 11, 1984
SARVAN KUMAR Vs. SOHAN LAL
June 8, 1984
SATISH CHAND GUPTA Vs. SARVESH CHAND GUPTA
June 11, 1984
SATWANT SINGH KOCHHAR AND CO Vs. PUNJAB NATIONAL BANK
December 20, 1984
SEQUOIA CONSTRUCTION CO Vs. P P SURI ITO
November 19, 1984
SETH RAM RATTAN R B Vs. COMMISSIONER OF INCOME TAX
February 16, 1984
SHAH CONSTRUCTION COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 21, 1984
SHAKUNTALA Vs. CHANDER MOHAN
July 19, 1984
SHALIMAR CINEMA Vs. BHASIN FILM CORPORATION
September 26, 1984
SHAMSHED ALI Vs. STATE
July 16, 1984
SHEILA DEVI Vs. UNION OF INDIA
April 16, 1984
SHER SINGH TARA CHAND Vs. STATE
July 31, 1984
SHIV CHANDER BHAN Vs. VASDEV
December 19, 1984
SHIV DUTT SALWAN Vs. STATE DELHI ADMINISTRATION
May 1, 1984
SHIV ISPA UDYOG PRIVATE LIMITED Vs. INDUS VALLY
July 10, 1984
SHIV ISPAT UDYOG P LTD Vs. INDUS VALLEY
March 10, 1984
SHRI KASTURI LAL Vs. UNION OF INDIA
September 24, 1984
SHRIMATI VINOD Vs. RAM PARSHAD CHOPRA
October 8, 1984
SHUBH CHANDRA JAIN Vs. STATE
October 26, 1984
SHYAM LAL Vs. STATE
January 31, 1984
SIKOTA WINA Vs. UNION OF INDIA
November 13, 1984
SINGH Vs. STATE
February 9, 1984
SIRAJUDIN Vs. STATE OF DELHI
May 14, 1984
SNEH LATA GUPTA Vs. RAMNIK GUPTA
February 17, 1984
SNEHLATA SETH Vs. KEWAL KRISHAN SETH
November 23, 1984
SOBHA BHANOT Vs. RANBIR BHANOT
December 14, 1984
SOHAN BIR SINGH Vs. STATE
February 13, 1984
SOM NATH VERMA Vs. UNION OF INDIA
September 5, 1984
SONA ELECTRIC CO Vs. COMMISSIONER OF INCOME TAX
February 6, 1984
STAFF SUPDT OF STATE BANK OF INDIA Vs. PRESIDING OFFICER
October 26, 1984
STAFF SUPDT OF STATE BANK OF PATIALA Vs. PRESIDENT OFFICER
August 14, 1984
STATE Vs. TUKKARMA
July 23, 1984
STATE Vs. RANJIT SINGH
January 6, 1984
STATE Vs. RAM KANWAR
April 3, 1984
STATE Vs. SUBE SINGH
May 3, 1984
STATE Vs. KALICHARAN
April 23, 1984
STATE Vs. R L SHARMA
April 18, 1984
STATE Vs. RAJINDER SINGH
May 2, 1984
STATE Vs. PARAS RAM
April 30, 1984
STATE Vs. BRIJ MOHAN
February 21, 1984
STATE Vs. BRIJ MOHAN
December 21, 1984
STATE Vs. BILAL RAI
July 23, 1984
STATE (DELHI ADMN ) Vs. SUBHASH CHAND SHARMA
October 11, 1984
STATE BANK OF INDIA Vs. JAIPUR UDYOG
May 18, 1984
STATE DELHI ADMINISTRATION Vs. DILBAGH RAI
October 29, 1984
STATE DELHI ADMN Vs. DELHI STATE OF ADM
December 4, 1984
STATE GOVERNMENT OF MYSORE Vs. UNION OF INDIA
February 7, 1984
STATE OF DELHI Vs. RANJIT SINGH
April 9, 1984
SUBHASH CHANDRA GOEL Vs. SECRETARY DELHI DEVELOPMENT AUTHORITY VIKAS MINAR I P ESTATE NEW DELHI
December 10, 1984
SUDAMA SARAN SHARMA Vs. STATE
April 6, 1984
SUDARSHAN LAL BHANDARI Vs. KAMLA KHANNA AND KAMLA BHANDARI
July 19, 1984
SUDARSHAN LAL GUPTA Vs. DELHI ADMINISTRATION
December 10, 1984
SUDESH KUMAR Vs. COMMISSIONER OF POLICE
November 23, 1984
SUDHIR BALE Vs. BILAL RAI
July 23, 1984
SUKHBIR SINGH Vs. DEPUTY COMMISSIONER
January 24, 1984
SUMAN DUBEY Vs. CHARANJIT SINGH
August 21, 1984
SUNIL BATRA Vs. COMMISSIONER OF POLICE DELHI
December 18, 1984
SUNIL WADHWANI Vs. J P SHARMA
July 1, 1984
SUNITA JAGMOHAN VERMA Vs. LT COMDR JAGMOHAN VERMA
July 31, 1984
SURAJ MAL Vs. BABU LAL
November 28, 1984
SURENDRA KAUR Vs. DHARAM SINGH
December 3, 1984
SURENDRA NATH Vs. INDRA DEVI DHAWAN
December 19, 1984
SURENDRA PAL RATWAL Vs. SHAMIM AHMAD
August 21, 1984
SURESH KUMAR Vs. BALDEV RAJ
May 24, 1984
SURESH KUMAR Vs. KAMALJIT KAUR
December 14, 1984
SURINDER SINGH Vs. SOHAN SMGH
May 3, 1984
SURVIR ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
November 21, 1984
SUSHILA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
December 13, 1984
SWARAN KUMAR Vs. DELHI ADMINISTRATION
October 11, 1984
SWARAN SINGH Vs. USHA INDUSTRIES INDIA
September 24, 1984
TARANBIR KAUR MATHUR AND ANOTHER Vs. AJAY KUMAR VERMA AND OTHERS
May 11, 1984
TAVELLEN AMARJIT SINGH Vs. GENERAL MARKETING AND MANUGFACTURING COMPANY LIMITED
June 8, 1984
THAKAR DASS KAKKAR Vs. G M NORTHERN RAILWAY
July 9, 1984
TRAVANCORE RAYONS LTD Vs. UNION OF INDIA AND OTHERS
January 31, 1984
TRILOK CHAND TYAGI Vs. DELHI DEVELOPMENT AUTHORITY
November 16, 1984
TRIVENI ENGINEERING WORKS LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
July 30, 1984
TULSI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
November 14, 1984
UMESH KUMAR GUPTA Vs. W M SADOC
February 14, 1984
UNION OF INDIA Vs. JASWANT RAI
February 6, 1984
UNION OF INDIA Vs. SOM NATH CHADHA AND COMPANY
January 31, 1984
UNION OF INDIA Vs. ISHWAR DEYAL JAIN
April 17, 1984
UNION OF INDIA Vs. RAM KISHAN METAL WORKS BOMBAY
July 24, 1984
UNION OF INDIA Vs. YOGENDER PAL SINGH
May 15, 1984
UNION OF INDIA Vs. BHATIA TANNING INDUSTRIES
November 24, 1984
UNION OF INDIA Vs. HANS RAJ
October 8, 1984
UNION OF INDIA Vs. M/S. BHATIA TRANNING INDS., KANPUR
November 26, 1984
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DARBAR W MILLS
January 6, 1984
URMIL SOOD Vs. UNION OF INDIA
January 19, 1984
URMILA DEVI AND OTHERS Vs. RAVI PARKASH
August 16, 1984
USHA GUPTA Vs. RAM KUMAR GUPTA
May 2, 1984
V K MALHOTRA Vs. RANJIT KAUR
December 19, 1984
V P DHINGRA Vs. NIHAL SINGH
August 22, 1984
V V MAHAJAN Vs. S SAVARAN SINGH JOSH
May 31, 1984
VASU DEV Vs. STATE
September 14, 1984
VED PARKASH Vs. QUMERUDDIN
July 17, 1984
VED PRAKASH MITTAL Vs. UNION OF INDIA
May 28, 1984
VED RAM Vs. STATE OF DELHI
August 16, 1984
VEERA RAI Vs. S P SACHDEVA
May 30, 1984
VIJAY Vs. STATE DELHI ADMN
September 28, 1984
VIJAY KHANNA Vs. JUMBO ELECTRONICS COMPANY LIMITED
July 11, 1984
VINIYOGA INTERNATIONAL Vs. STATE OF DELHI
June 12, 1984
VINIYOGA INTERNATIONAL NEW DELHI Vs. STATE
June 11, 1984
VINOD KUMAR JAIN Vs. COMMISSIONER OF POLICE
September 26, 1984
VIRENDER KUMAR BHATNAGAR Vs. CHITRANJAN KUMAR MAL
December 18, 1984
W L KOHLI AND VIJAY LOHLI Vs. COMMISSIONER OF INCOME TAX
July 30, 1984
WAHID HUSSAIN Vs. NISAR AHMED
November 7, 1984
WHITE HORSE DISTILLERS LTD Vs. UPPER DOAB SUGAR MILLS LTD
December 5, 1984
WHITE HORSE DISTRILERS LIMITED Vs. UPPER DOAB SUGAR MILLS LIMITED
December 4, 1984
Y KUMAR Vs. UNION OF INDIA
March 21, 1984
YOUNG BUILDERS PRIVATE LIMITED Vs. M P STATE INDUSTRIAL CORPN LIMITED
September 17, 1984