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Case Index
Title
Date
A C DESILVA Vs. STATE OF J&K
July 8, 1974
AHMAD SHEIKH Vs. STATE
May 27, 1974
AHMED JOO DUNNU Vs. GOPI KISHEN ZUTSHI
October 4, 1974
ASSAD GANAI Vs. STATE
March 13, 1974
BAKSHI KESHO NATH Vs. STATE OF J&K
October 7, 1974
BALDEV RAJ Vs. L KRISHAN LAL
March 4, 1974
BALKRISHAN DUTTA Vs. STATE
March 4, 1974
BANARSI DAS Vs. MUNICIPAL COUNCIL
October 31, 1974
BANSI LAL Vs. STATE OF J&K
December 17, 1974
BENNNETT COLEMAN AND CO LTD Vs. STATE OF JAMMU AND KASHMIR
October 4, 1974
BHUSAN LAL TAPLOO Vs. RADHA KRISHEN TAPLOO
September 10, 1974
BIRLA COTTON SPINNING AND WEAVING MILLS Vs. TEXTILE COMMISSIONER
August 26, 1974
CHANDOO RAM Vs. DISTRICT MAGISTRATE
May 3, 1974
CHARAN DAS Vs. STATE OF J&K
April 8, 1974
CHENAB FOREST CO Vs. COMMISSIONER OF INCOME TAX
February 8, 1974
COLLECTOR LAND ACQUISITION Vs. TARBAN SINGH
April 9, 1974
COMMISSIONER OF INCOME TAX Vs. DEVSON LIMITED
April 2, 1974
COMMISSIONER OF INCOME TAX Vs. KRISHEN CHAND CHARITABLE TRUST
June 17, 1974
COMMITTEE OF MUSLIM AUKAF Vs. ANAYATULLAH
April 26, 1974
D P MITTAL Vs. STATE
July 1, 1974
DHARAM PAL Vs. STATE
May 4, 1974
FAIRDEAL MOTORS Vs. COMMISSIONER OF INCOME TAX
October 4, 1974
GANI JOO AHSAN JOO AND SONS Vs. CONSERVATOR OF FORESTS, JAMMU FOREST CIRCLE
October 16, 1974
GH HASSAN BIJLI Vs. STATE OF J&K
February 8, 1974
GH NABI BHAT Vs. DY REGISTRAR CO-OPERATIVE SOCIETIES, BARMULLA
May 31, 1974
GH NABI MEER Vs. KHAZIR MEER
September 16, 1974
GH NABI SHEIKH Vs. NOORI
May 20, 1974
GH RASUL MALIK Vs. DY COMMISSIONER, FOOD AND SUPPLIES
April 5, 1974
GIAN CHAND Vs. KRISHEN SINGH
March 4, 1974
GLACIER COLD STORAGE AND ICE MILLS Vs. ASSESSING AUTHORITY SALES TAX JAMMU
July 22, 1974
GOPI NATH RAINA Vs. PT NILA KANTH
March 20, 1974
GULLA SHAH Vs. MOHD AMIN SHAH
August 26, 1974
HAJI AHAD PANDITH Vs. MEHDA KHAN
July 8, 1974
HAJI GH NABI MATHANJI Vs. LAL MOHD BANGROO
December 31, 1974
HAJI HABIB LONE Vs. PT JIA LAL
August 8, 1974
HARBANS LAL Vs. MUNICIPAL COUNCIL, JAMMU
November 4, 1974
HASHMA Vs. STATE
April 19, 1974
INTERNATIONAL FOREST CO Vs. COMMISSIONER OF INCOME TAX
December 19, 1974
JAGDISH KUMAR Vs. S HARCHARAN SINGH
May 2, 1974
JAN MOHD Vs. REVENUE MINISTER, J&K
May 23, 1974
JANI Vs. HABIB TANTRY
November 15, 1974
JAWAHAR BARUA Vs. STATE
May 30, 1974
KANSHI NATTI PANDIT Vs. OMKAR NATH
April 24, 1974
KARIM DAR Vs. FINANCIAL COMMISSIONER
November 30, 1974
KARNAIL SINGH (L/NK) Vs. STATE
September 23, 1974
KARTAR SINGH Vs. STATE
July 25, 1974
KOTWAL MADHOLAL Vs. AB RASHID
April 15, 1974
KRISHAN DUTT Vs. MOHINDER NATH
April 30, 1974
KRISHEN CHAND Vs. STATE
April 5, 1974
KURA RAM Vs. KRISHEN DEV
August 18, 1974
L AMIR CHAND SADHU RAM Vs. EXCISE AND TAXATION COMMISSIONER J AND K JAMMU
March 29, 1974
MADAN LAL Vs. PARAS RAM
October 3, 1974
MAN MOHAN SINGH Vs. SURRINDER KAUR
August 30, 1974
MANDIR SHRI RAGHUNATH JI Vs. DHARMARTH COUNCIL
March 4, 1974
MANGAT RAM Vs. REVENUE MINISTER, J&K
March 7, 1974
MANORANJAN BAR AND RESTAURANT Vs. ASSESSING AUTHORITY SALES TAX CIRCLE
May 3, 1974
MIR GHULAM HASSAN SHAH GEELANI Vs. MIR MAQBOOL SINGH GEELANI
March 4, 1974
MOHD ABDULLAH DAR Vs. MOHD AKBAR
July 16, 1974
MOHD ABDULLAH DAR Vs. STATE
October 7, 1974
MOHD AMIN PANDIT Vs. STATE OF J&K
September 17, 1974
MOHD ASHRAF Vs. MAIN SINGH
August 27, 1974
MOHD AYUB Vs. UNIVERSITY OF KASHMIR, SRINAGAR
August 2, 1974
MST FAZI Vs. ALI MOHAMMAD PANDOO
October 31, 1974
MUNICIPALITY Vs. PURAN PRAKASH
May 1, 1974
MUNICIPALITY JAMMU Vs. KRISHEN CHAND
March 5, 1974
MUNSHI RAM Vs. FINANCIAL COMMISSIONER
September 26, 1974
PREM NATH Vs. MAKHAN KRISHEN
January 8, 1974
PREM SINGH Vs. S D O DANSAL (JAMMU)
June 14, 1974
PRITHVI NATH Vs. R C KAUL
August 14, 1974
PUNJAB SINGH Vs. STATE
June 14, 1974
PUNUM RAM Vs. STATE OF J AND K
January 8, 1974
RAM KRISHEN Vs. DISTRICT JUDGE
March 5, 1974
RAS MASUD & ORS Vs. STATE OF J&K & ORS
January 1, 1974
ROMESH CHANDER Vs. SUPERINTENDENT CUSTOMS
April 3, 1974
ROSHAN LAL BUDH PRAKASH SETHI & CO Vs. STATE
June 11, 1974
SADAR DIN Vs. STATE OF JAMMU AND KASHMIR
April 17, 1974
SHABAN SHEIKH Vs. AMA NAIKU
August 16, 1974
SHAMBOO NATH KOUL Vs. MOTI LAL
July 23, 1974
SHARMA ICE FACTORY Vs. JEWEL ICE FACTORY
April 12, 1974
SHUBRA BAGCHI Vs. P K BAGCHI
September 10, 1974
SRI KANTH DHAR Vs. UNION OF INDIA
December 2, 1974
STATE Vs. T N MOZA
September 10, 1974
STATE Vs. SULA MIR
April 8, 1974
STATE Vs. HARBANS LAL
October 4, 1974
STATE Vs. GHULAM NABI MISTRI
October 10, 1974
STATE OF J&K Vs. INDUSTRIAL TRIBUNAL, J&K
January 8, 1974
SUDESH KUMAR Vs. COMMISSIONER OF INCOME TAX
January 17, 1974
SUDESH KUMAR PURI Vs. STATE OF J&K
May 4, 1974
SULA NAJAR Vs. REHMAN SHAH
November 2, 1974
SUMAR PURI Vs. STATE OF J & K, DESH K.
May 4, 1974
TARA WATI Vs. DURGA DEVI
March 25, 1974
THAKUR DASS Vs. BALKRISHAN
May 3, 1974
THOGA Vs. SURESH CHANDER
May 1, 1974
TITRU Vs. PARAS RAM
March 27, 1974
TRILOKI NATH DHAR Vs. DHARMARTH COUNCIL, SRINAGAR
September 20, 1974
YUNIS Vs. STATE
May 31, 1974