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Case Index
Title
Date
A S NAIDU Vs. STATE OF MADHYA PRADESH
August 26, 1974
Abbas Bhai Vs. Shahjadali
April 3, 1974
ABDUL AZIZ Vs. CENTRAL EXCISE DEPARTMENT
August 27, 1974
ADMINISTRATOR MUNICIPAL CORPORATION Vs. RAFIQUE AHMAD
October 17, 1974
ARDESHAR IRANI Vs. STATE OF M P
March 27, 1974
ARDESHAR IRANI Vs. STATE OF M P
January 31, 1974
ASHOK Vs. NARASINGH RAO
October 3, 1974
B L SHRIVASTAVA Vs. M M L SHRIDHAR
March 16, 1974
BABULAL Vs. NATHULAL
July 18, 1974
BACHOMAL SADOROMAL Vs. MILKIRAM LAHRUMAL
April 8, 1974
BAHADURSINGH GAINDSINGH GUPTA Vs. GULABDEVI ONKAR PRASAD
September 4, 1974
BALWANT SINGH GANDHI Vs. RAVISHANKAR UNIVERSITY RAIPUR
January 23, 1974
BANSILAL BANSIDHAR Vs. NANDLAL
January 31, 1974
BANSILAL BANSIDHAR Vs. NANDLAL SHIVNATH
April 24, 1974
Bansilal Motilal Vs. O.V. Nagar, Collector
July 24, 1974
Banwari Lal Vs. Vishnunarayan
October 28, 1974
BHAGWAN GIRI GOSWAMY PRESIDENT DHAMTARI CO-OP MARKETING SOCIETY LTD Vs. R P NAYAK
December 23, 1974
Bhagwania Vs. Gilli
December 23, 1974
BHERULAL Vs. BARDICHAND
February 1, 1974
CHAMARIN Vs. BUDHIYARIN
October 14, 1974
CHAURASIA AND CO Vs. PRAMILA RAO
August 22, 1974
CHIEF ADMINISTRATOR DANDAKARANYA PROJECT KORAPUT ORISSA Vs. PRABARTAK COMMERCIAL CORPORATION LTD
August 6, 1974
CHUNNILAL MOTILAL Vs. COMMISSIONER OF SALES TAX
November 8, 1974
COLLECTOR DURG Vs. SAROJ KUMARI
September 13, 1974
COMMISSIONER OF SALES TAX Vs. DINESH KUMAR PRADEEP KUMAR OF REWA
September 25, 1974
COMMISSIONER OF SALES TAX Vs. RAMESHLAL KESHAVLAL
November 8, 1974
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. INDORE IRON TRADERS INDORE
August 27, 1974
COMMISSIONER OF WEALTH TAX Vs. ABDUL HUSSAIN MULLA MOHAMMAD ALI
August 30, 1974
COMMISSIONER OF WEALTH TAX M P Vs. GWALIOR RAYON SILK MFG WVG CO LIMITED NO 2
January 3, 1974
DAMROOLAL HARCHAND Vs. LAXMINARAYAN RAMANUJDAS BRIJPURIA
October 7, 1974
Dashrath Vs. Shatrughan Singh
December 16, 1974
DAYALDAS POHUMAL Vs. MOORAJMAL PRITAMDAS
January 29, 1974
DEEPCHAND Vs. LAND ACQUISITION OFFICER COLLECTOR RAJGARH
July 30, 1974
DEEPCHAND RAMNARAYAN MAHAJAN Vs. LAND ACQUISITION OFFICER RAJGARH
July 23, 1974
DEVI PRASAD Vs. NEKSE
October 1, 1974
DEVI PRASAD SHUKLA Vs. RAVI SHANKAR UNIVERSITY RAIPUR MADHYA PRADESH
September 16, 1974
DHANNA SINGH Vs. REGIONAL TRANSPORT AUTHORITY GWALIOR
September 12, 1974
GAJRA GEARS DEWAS Vs. PRESIDENT DEWAS MUNICIPALITY
October 5, 1974
GENERAL MANAGER HINDUSTAN STEEL LIMITED Vs. SANTOSH SINGH
August 29, 1974
GHANSHTAM HAZARIMAL Vs. NATHMAL LAXMINARAYAN
September 6, 1974
GIRISH CHANDRA VARMA JABALPUR Vs. STATE OF MADHYA PRADESH DEPARTMENT OF EDUCATION SE
September 3, 1974
GORELAL DUBEY Vs. STATE GOVT OF MADHYA PRADESH
March 25, 1974
HOME DECORATORS AND FINANCE PVT LTD Vs. STATE OF M P
December 2, 1974
J A TRIVEDI BROTHERS Vs. UNION OF INDIA
December 10, 1974
Jabalpur Vs. State of Madhya Pradesh
December 2, 1974
JAGAN JETHYA LODHI Vs. HARAKCHAND SAMARATMAL
August 14, 1974
JAI PRAKASH MUDLIAR Vs. A C CHOUBEY PRESIDENT GOVERNING BODY PT JAWAHARLAL NEHRU SCIENCE AND ARTS COLLEGE BEMETARA
August 5, 1974
JAYANTI MISHRA Vs. UNION OF INDIA
March 15, 1974
JOGAYA Vs. BETI JOGA
September 6, 1974
JOHN CHIRAYIL KURIAN Vs. UNIVERSITY OF SAGAR VICE-CHANCELLOR SAGAR
September 30, 1974
KASTURCHAND CHHOTMAL Vs. KAPURCHAND KEWALCHAND
November 7, 1974
KIRLOSKAR BROTHERS LTD Vs. UNION OF INDIA
April 26, 1974
KISHANLAL BALDEVJI Vs. COLLECTOR INDORE
October 9, 1974
LACCHO Vs. KESHAVLAL
September 18, 1974
LAGHU UDYOG KARMACHARI CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE
August 6, 1974
LAXMI NARAYAN BHAWANI PRASAD Vs. BABURAM RADHARAMAN AGRAWAL
April 17, 1974
Madhya Pradesh State Road Transport Corporation Vs. Yasin
April 16, 1974
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT AUTHORITY M P GWALIOR
September 6, 1974
MAHABIR KIRANA BHANDAR ASHOKNAGAR Vs. UNION OF INDIA
December 11, 1974
MALWA VANASPATI AND CHEMICAL CO LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER M P
August 7, 1974
MANGAL Vs. ACHHELAL
April 30, 1974
MANGANESE ORE INDIA LTD Vs. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX JABALPUR
April 23, 1974
MANJULABAI Vs. RAMCHANDRA AWASTHI
May 27, 1974
MEHTAR Vs. COLLECTOR DURG
August 19, 1974
MISHRILAL ONKAR LODI Vs. JUDICIAL MAGISTRATE FIRST BIAORA RAJGARH M P
October 16, 1974
MST JAGARIBAI Vs. RAMKHILAWAN
December 19, 1974
Municipal Corporation, Indore Vs. Vijay Kumar Agrawal
April 22, 1974
MUNICIPAL COUNCIL KHANDWA Vs. SANTOSHKUMAR
September 8, 1974
N K DOONGAJI AND CO Vs. STATE OF MADHYA PRADESH
April 24, 1974
N P TIWARI Vs. UNION OF INDIA
April 12, 1974
NAGAR NIGHAM HARIJAN KARMACHARI SANGH Vs. MUNICIPAL CORPORATION
April 9, 1974
NARSOO Vs. MADAN LAL
July 25, 1974
NARSOO BHANDARI Vs. MADAN LAL TULSIRAM
August 16, 1974
NIRANJAN PRASAD KESHARWANI Vs. STATE OF MADHYA PRADESH LOCAL GOVERNMENT URBAN DEPARTMENT BHOPAL
April 30, 1974
ONKAR Vs. STATE OF MADHYA PRADESH
February 18, 1974
OUDH SUGAR MILLS LTD Vs. STATE OF MADHYA PRADESH
July 29, 1974
P L AGRAWAL Vs. STATE OF MADHYA PRADESH
April 16, 1974
P L ARGAL Vs. STATE OF MADHYA PRADESH
January 7, 1974
P R MODI Vs. COLLECTOR DURG
August 16, 1974
R N AGARWAL Vs. UNIVERSITY OF SAUGAR
October 16, 1974
RAJA MEGHRAJ SINGH Vs. BABA DEVIDAS
September 10, 1974
RAJARAM BHIWANIWALA Vs. NANDKISHORE
November 23, 1974
RAJENDRANATH JAIN Vs. UNIVERSITY OF INDORE
July 22, 1974
RAJKISHORE GURU PRASAD KHATRI Vs. JWALA PRASAD BHIMRAJ
September 30, 1974
RAJKUMAR AGRAWAL Vs. SUPERINTENDENT OF POLICE
November 11, 1974
RAM JANKI RAJ MANDIR Vs. HARIDAS GURU SARJOODAS
February 27, 1974
RAM SHARAN BARI MUNICIPAL COUNCILLOR JABALPUR Vs. K L DUBE MAYOR MUNICIPAL CORPORATION JABALPUR
April 23, 1974
RAMDAS SUJAN SINGH Vs. STATE OF MADHYA PRADESH
January 19, 1974
RAMESH KUMAR JAIN Vs. JIWAJI UNIVERSITY
January 19, 1974
RAMGULAM SHRI BAIJNATH PRASAD Vs. COLLECTOR DISTRICT GUNA
October 4, 1974
RAMSHARANDAS MOTIRAM Vs. MOTILAL GOPIKISAN
January 19, 1974
RANVIR SINGH Vs. STATE OF M P
January 4, 1974
RASOOL BI SHEIKH MUNNA Vs. JAITOON BI SHEIKH MUNNA
May 2, 1974
RATANLAL SURJANLAL AGRAWAL Vs. STATE TRANSPORT AUTHORITY
October 21, 1974
RATLAM BONE AND FERTILIZER CO Vs. STATE OF MADHYA PRADESH
April 3, 1974
REV STAINISLAUS Vs. STATE OF MADHYA PRADESH
April 23, 1974
RUPSINGH DEVJIA Vs. STATE
February 22, 1974
Sakharam Vs. Bhawani Ram
August 10, 1974
SAKHARAM NANDLALJI Vs. BHAWANI RAM GAJANAND
August 28, 1974
SANTOSHCHANDRA Vs. GYANSUNDARBAI
July 1, 1974
SATIYA Vs. SUB-DIVISIONAL OFFICER P W D BUILDINGS AND
April 11, 1974
SATYABHAMADEVI CHOUBEY Vs. RAMKISHORE PANDEY
July 11, 1974
SEWA SAHAKARI SANSTHA MAHAGARH Vs. RAMCHANDRA NARAYAN KOKIL
January 30, 1974
SHANKARLAL DHLAJI Vs. DISTRICT COLLECTOR MANDSAUR
October 22, 1974
SHANKARLAL PATIDAR Vs. STATE OF M P
December 4, 1974
Shibbu alias Shiv Ram Vs. Superintendent, Central Jail, Jabalpur M.P.
May 20, 1974
SHIKHARCHAND LAXMICHAND Vs. STATE OF M P
March 29, 1974
SHIVLAL PRASAD Vs. UNION OF INDIA
September 6, 1974
SHIVRAJ SINGH Vs. STATE OF M P
October 11, 1974
SHIVRAM BAKSHI Vs. STATE OF MADHYA PRADESH
January 4, 1974
SHRIKRISHNA Vs. STATE OF M P
April 29, 1974
SHRIRAM GHASIRAM SONI Vs. STATE OF M P
March 15, 1974
SHYAMA CHARAN SHUKLA Vs. STATE OF MADHYA PRADESH
April 8, 1974
SITARAM Vs. MAHARAJA GOVINDSINGHJOO DEO
January 21, 1974
STATE OF M P Vs. SHYAM KISHORE AGARWAL
September 27, 1974
STATE OF MADHYA PRADESH Vs. RAMESH NAI
October 14, 1974
STATE OF MADHYA PRADESH Vs. ABDUL KHALIL
January 19, 1974
STATE OF MADHYA PRADESH Vs. CHAINKARAN
January 19, 1974
STATE OF MADHYA PRADESH Vs. BABULAL PATHAK
January 8, 1974
STATE OF MADHYA PRADESH Vs. RAM PRATAP
February 5, 1974
STATE OF MADHYA PRADESH REVENUE DEPTT COLLECTOR JABALPUR Vs. ABDUL RAHIM KHAN
July 31, 1974
SUBHASHCHANDRA JAIN Vs. DISTRICT MAGISTRATE
November 28, 1974
SUNDERLAL Vs. STATE OF MADHYA PRADESH
February 25, 1974
SURESH KUMAR Vs. TOWN IMPROVEMENT TRUST BHOPAL
March 20, 1974
SURESHKUMAR Vs. STATE OF MADHYA PRADESH
October 3, 1974
Tejpal Jain Vs. Collector, Jabalpur
May 12, 1974
UMRAOSINGH AND CO MAHANAGAR LUCKNOW U P Vs. STATE OF MADHYA PRADESH
May 1, 1974
UNION OF INDIA Vs. AYODHYA PRASAD PARMESHWARIDAS
August 9, 1974
V K SINGH Vs. STATE OF M P
July 25, 1974
VAIDYANATH Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL
April 25, 1974
VASUDEO BHATT FOOD INSPECTOR MUNICIPAL CORPORATION UJJAIN Vs. GANPAT
November 28, 1974
Vasudev Bhutt, Food Inspector, Municipal Corporation Ujjain Vs. Ganpat
December 6, 1974
VIDYA DEVI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
May 2, 1974
VIRENDRASINGH BHANDARI Vs. NANDLAL BHANDARI AND SONS P LTD
May 3, 1974
Yakub Khan Vs. State of M.P.
January 2, 1974