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Case Index
Title
Date
A D PARTHASARATHY Vs. J S KHURDUKAR
December 13, 1974
A P AGRICULTURAL UNIVERSITY Vs. DAN REDDY
August 6, 1974
A RAMA RAO Vs. POSTMASTER GENERAL ANDHRA CIRCLE HYDERABAD
November 5, 1974
A RAMA RAO Vs. POST MASTER GENERAL ANDHRA CIRCLE HYDERABAD
November 9, 1974
ABDULLA KHAN Vs. N K DASS
February 5, 1974
ADARI APPALANAIDN Vs. SUDARSANAM LAKSHMANCHARYULU
April 25, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. K G NARAYANAIAH CHETTY AND CO
December 11, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H NIZAMS SECOND SUPPL FAMILY TRUST
October 4, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NARAYANADAS RAMKISHAN
December 18, 1974
ADUSMILLI SEETHALAKSHMAMMA Vs. YERNENI CHALAMAIAH
January 15, 1974
ALKALI METALS (P.) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 31, 1974
ALLAM VENKATESWARA REDDY Vs. GOLLA VENKATANARAYANA
July 17, 1974
AMRUTLAL Vs. COLLECTOR ADILABAD
September 20, 1974
ANAND LAKSHMI Vs. NARASIMHAM
September 3, 1974
ANDHRA PRADESH PAPER MILLS LIMITED Vs. ASSTT COLLECTOR CENTRAL EXCISE RAJAHMUNDRY
April 15, 1974
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
December 26, 1974
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD Vs. N R R VARMA
February 28, 1974
ANNAMNEEDI GANGASAGAR Vs. STATE
December 12, 1974
ARVAPALLI KOTIRATNAM Vs. STATE
February 5, 1974
ASHRAF ALI KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
November 8, 1974
ATLURI SITARAMDOSS Vs. STATE
December 31, 1974
ATUKURI RAMANARAYANA Vs. UPPULURI NARAMMA
December 5, 1974
AUTOFIN LIMITED Vs. COMMISSIONER OF INCOME TAX
July 24, 1974
B BADALACHAND and CO Vs. AGRICULTURAL MARKET COMMITTEE KAMAREDDY NIZAMABAD DISTRICT
January 16, 1974
B BIKSHAPATHY Vs. DEPOT MANAGER A P S R T C HANUMAKONDA DEPOT WARANGAL
September 17, 1974
B D MOHAN RAO Vs. CO OPERATIVE INDUSTRIES ESTATES LTD
September 3, 1974
B LAXMINARAYAN REDDY Vs. JOINT SUB REGISTRAR OFFICE
August 20, 1974
B NAGASWAMY RAO Vs. G RAMACHANDRA RAO
December 31, 1974
B NARASAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
November 28, 1974
B NARSAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
November 8, 1974
B V R REDDY Vs. ADONI CO OPERATIVE CENTRAL STORES LIMITED
July 18, 1974
B VAYUNANDANA RAO Vs. DISTRICT REVENUE OFFICER CHILAKALAPUDI
February 19, 1974
B. SIMHADRI RAJU AND OTHERS Vs. V. MARKANDEVA AND OTHERS
July 5, 1974
B. THIMMA REDDY AND ANOTHER Vs. M. PEDDA SUBBA REDDY (DIED) PER L RS.
October 5, 1974
BABU KHAN A K Vs. COMMISSIONER OF WEALTH TAX
September 5, 1974
BACHU SURYANARAYANAMURTY Vs. KAKARLAPUDI VENKATA VEERABHADRA RAJU
November 20, 1974
BIDDIKA JAGANNADHAM Vs. SUPERINTENDENT CENTRAL JAIL VISAKHAPATNAM
September 24, 1974
BODA SUBRAHMANYAM AND CO Vs. STATE OF ANDHRA PRADESH
February 19, 1974
C V PURUSHOTHAM Vs. CHINNA JEEYANGAR MUTT TIRUPATI
November 27, 1974
CHALLA SAROJINI Vs. CHALLA VEERALAH
December 11, 1974
CHALLA SITARAM REDDY Vs. REVENUE DIVISIONAL OFFICER MIRYALGUDA
March 18, 1974
CHALLPAREDDY RAMGANAYAKAMMA Vs. K VENKATESHWARA RAO
November 27, 1974
CHIGURUPALLI SURYANARAYANA Vs. AMADALAVALASA CO OPERATIVE AGRICULTURAL INDUSTRIAL SOCIETY LIMITED
October 17, 1974
CHINNA KESHAVULU Vs. GOVERNMENT OF ANDHRA PRADESH
November 29, 1974
CHINNAM SANTHAMMA @ BEZAWADA SANTHAMMA Vs. SRI. VENKATESWARA FINANCE CORPORATION (REGD.) AND OTHERS
November 9, 1974
CHITTOORI RAMACHANDRA RAO Vs. TRC
March 13, 1974
CHITTOORI SURYARAO Vs. CHITTOORI RAMACHANDRA RAO
December 19, 1974
CHOTA UDDANDU SAHIB Vs. MASTHAN BI DIED
November 1, 1974
COMMISSIONER OF GIFT TAX Vs. BHUPATHIRAJU VENKATA NARASIMHARAJU
June 12, 1974
COMMISSIONER OF GIFT TAX Vs. BUDUR THIPPAIAH
June 26, 1974
COMMISSIONER OF INCOME TAX Vs. VEERARAGHAVULU CHETTY T AND SONS CO
June 26, 1974
COMMISSIONER OF INCOME TAX Vs. BATOOL BEGUM SMT
July 17, 1974
COMMISSIONER OF INCOME TAX Vs. VEERABHADRA RAO T KOTESWARA RAO K AND CO
January 16, 1974
COMMISSIONER OF INCOME TAX Vs. SREERAMA AND CO
September 11, 1974
COMMISSIONER OF INCOME TAX Vs. K S REDDY
August 28, 1974
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. GUDLA SATYANARAYANA
June 25, 1974
COMMISSIONER OF WEALTH TAX Vs. HASHMATUNNISA BEGUM SMT
September 18, 1974
COMMISSIONER OF WEALTH TAX Vs. P V G RAJU
December 18, 1974
CONTROLLER OF ESTATE DUTY Vs. SANKA SIMHACHALAM ESTATE OF LATE
June 26, 1974
CONTROLLER OF ESTATE DUTY Vs. ADAPALA KRISHNA REDDY ESTATE OF LATE
June 17, 1974
CONTROLLER OF ESTATE DUTY Vs. RANI RANGANAYAKAMMA ESTATE OF LATE
August 5, 1974
COROMARIDAL FERTILIZERS LTD Vs. LABOUR COURT HYDERABAD
November 29, 1974
CROMPTON GREAVES LTD Vs. PRESIDING OFFICER LABOUR COURT ANDHRA PRADESH HYDERABAD
September 12, 1974
D JAGANNADHARAO Vs. REGISTRAR ANDHRA UNIVERSITY WALTAIR
January 23, 1974
D SURYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
February 19, 1974
DHARANI TRADING COMPANY Vs. STATE OF ANDHHRA PRADESH
July 29, 1974
DUVVURI GANGIREDDY Vs. GRAM PANCHAYAT VARAKAVIPUDI NELLORE TALUK AND DISTRICT
April 23, 1974
FAIRMACS TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
February 12, 1974
G JAGADISHWAR REDDY Vs. RAILWAYS GUNTAKKAL DIVISION
October 9, 1974
G M DESHI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
July 24, 1974
G M NARAYANA SWAMY Vs. UNION OF INDIA
January 21, 1974
G PEDDA RAHIM KHAN JAMAL KHAN ATMAKUR NANDYAL TALUK KURNOOL DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
June 21, 1974
G SRIRAMULU NAIDU AND I CHENGAMA NAIDU Vs. COMMERCIAL TAX OFFICER
February 26, 1974
G VENKATESWARA REDDY Vs. C NARASAMMA
February 19, 1974
G. APPA RAO Vs. THE BOARD OF REVENUE, GOVT. OF ANDHRA PRADESH, STATION ROAD, HYDERABAD AND TWO OTHERS
March 12, 1974
GANESH PARSHAD Vs. ADI HINDU SOCIAL SERVICE LEAGUE
August 23, 1974
GANESH PRASAD Vs. A H S S LEAGUE
January 23, 1974
GANGANAPALLI MOORTHANNA Vs. GANGANAPALLI CHINNA ANKIAH
August 13, 1974
GANUGALA VEERABHADRA RAO Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
November 6, 1974
GAYATRI SALT WORKS Vs. GOVERNMENT OF ANDHRA PRADESH
December 2, 1974
GEDDA DURGA MALLESWARA RAO Vs. RANGA PANAIAH AND BROS
April 9, 1974
GENERAL MANAGER, A P STATE ROAD TRANSPORT CORPORATION HYDERABAD, Vs. LABOUR COURT, HYDERABAD
September 5, 1974
GHULAM SAMDANI Vs. ANDHRA PRADESH WAQF BOARD HYDERABAD
August 13, 1974
GOPALA RAO Vs. KABBAIAH
July 30, 1974
GOVARDHAN LAL Vs. COMMISSIONER OF POLICE HYDERABAD
February 8, 1974
GOVERNMENT OF A P Vs. KWALITY
July 19, 1974
GUMMADI RADHAKRISHNAIAH Vs. SRI CHINTALAMMA DEVASTANAM, KOLLUR AND OTHERS
August 23, 1974
GUNABATULA PAPACHARY Vs. COUNTRY TOBACCO MERCHANTS ASSOCIATION
March 26, 1974
GUNTUPALI RAMA SUBBAIAH Vs. GUNTUPALLI RAJAMMA
November 5, 1974
GUNTUR MERCHANTS COTTON PRESS COMPANY LIMITED Vs. INCOME TAX OFFICER
July 5, 1974
HAMIDULLAH Vs. MIRZA MAHBOOB ALI BAIG
February 14, 1974
HARIJANDER SINGH Vs. SELECTION COMMITTEE KAKATIYA MEDICAL COLLEGE WARRANGAL
April 17, 1974
HEMADRIBHOTLA SITAMAHALAKSHMI Vs. HEMADRIBHOTLA SATYANARAYANA AND 10 OTHERS
August 13, 1974
HINDUSTAN IDEAL INSURANCE COMPANY LIMITED Vs. AINAPARTHI VIJAYALAKSHMI
December 24, 1974
HINDUSTHAN AUTOMOBILE CORPORATION Vs. REGIONAL TRANSPORT OFFICER ONGOLE
April 8, 1974
I. SREERAMULU Vs. B.D.O. PANCHAYAT SAMITHI, BHADRACHALAM & OTHERS
December 19, 1974
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
March 4, 1974
INTERNATIONAL FOODS Vs. COLLECTOR OF CENTRAL EXCISE
July 31, 1974
J N RAY Vs. STATE
March 5, 1974
J R METHA Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 1974
JADDU VEERASWAMI Vs. SUB COLLECTOR NARASAPUR W G
September 12, 1974
JAGDISH PRASAD GUPTA Vs. STATE OF ANDHRA PRADESH
October 28, 1974
JAMIA ALIAS JUMMA MOSQUE JANBA AKBAR SAHEB Vs. REDDY SIKANDER SAHEB
November 12, 1974
JASADISH PRAWD GUPTA Vs. STATE OF ANDHRA PRADESH
November 28, 1974
JEEDIGUNTA ANANDA LAKSHMI Vs. JEEDIGUNTA BHASKARA NARASIMHAM
September 3, 1974
JOHN GEORGE Vs. S A ZARINA
November 14, 1974
K ANANT REDDY Vs. STATE OF ANDHRA PRADESH
February 18, 1974
K MOHAN RAO Vs. DEPUTY SECRETARY TO GOVERNMENT OF ANDHRA PRADESH PANCHAYAT RAJ DEPARTMENT HYDERABAD
September 13, 1974
K RAGHAVENDRA RAO Vs. K RAJESWARA RAO
March 1, 1974
K RAMULU LINGAIAH Vs. GOVERNMENT OF A P
September 20, 1974
K SRTNIVASULU Vs. DEPUTY COMMERCIAL FAX OFFICER NELLORE EAST NELLORE
October 28, 1974
K V RAMA KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
December 27, 1974
K VENKAT REDDY Vs. REGIONAL TRANSPORT AUTHORITY CUDDAPAH
March 25, 1974
K VENKATA REDDY Vs. DIRECTOR OF SETTLEMENTS RESPON SURVEY AND LAND RECORDS HYDERABADAND
December 4, 1974
K VENKATARATNAM Vs. DISTRICT REVENUE OFFICER GUNTUR
November 27, 1974
K. VENKATESWARA RAO Vs. THE GOVT. OF A.P. & ORS.
January 19, 1974
K. YOUSUF ALI Vs. NARSING RAJ AND ANOTHER
October 28, 1974
KANKANALA VENKATA SUBBAIAH Vs. KANKANALA RATHAMMA
August 9, 1974
KAPARRHI RAMULU Vs. DEPUTY SECRETARY GENERAL ADMINISTRATION DEPT B
December 4, 1974
KASIREDDY PAPAIAH DIED Vs. GOVERNMENT OF ANDHRA PRADESH
November 25, 1974
KATTA RATTAMMA Vs. GANNAMANENI KOTAIAH
November 25, 1974
KATTAMURI VENKATA SATYA PRASAD Vs. THE CHIEF SECRETARY TO THE GOVT. OF A.P., HYDERABAD AND OTHERS,
October 11, 1974
KAVERI VENKATA SUBBA REDDY Vs. BAND YELTAMANDA REDDY
October 29, 1974
KHAJA MOINUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 22, 1974
KILARI SREENIVASULU NAIDU Vs. KANDAPALLI SUBRAHMANYAM
February 28, 1974
KIRANA GENERAL MERCHANTS Vs. CIRCLE INSPECTOR
June 25, 1974
KONDAVALI BULLI VENKANNA Vs. ALIA PATTABHI RAMANNA
December 31, 1974
KONGARA NARAYANAMMA Vs. UPPALA CHINA SIMHACHALAM
December 27, 1974
KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
September 20, 1974
KRISHNAM RAJU Vs. V C I OF EXCISE
January 25, 1974
KUPPA RAMOKI Vs. KUPPA KAMESWARI
April 26, 1974
KURUCHETI JANARDANAM Vs. MOTU INDUSTRIES PRIVATE LIMITED
July 9, 1974
LACHMANDAS BALACHAND PARADISE LOTTERY CENTRE 124 PARK LANE Vs. STATE OF ANDHRA PRADESH
February 25, 1974
LAKSHMI BANGLE STORES Vs. UNION OF INDIA UOI
July 24, 1974
LAKSHMINIVAS Vs. COMMISSIONER OF POLICE
March 22, 1974
M KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
November 7, 1974
M NARAYANASWAMI Vs. V YANGATANNA
August 14, 1974
M.A. WAHAB Vs. GOVERNMENT OF A.P. AND ANOTHER
November 28, 1974
M.C.S. REDDY Vs. THE STATE (FOOD INSPECTOR) CUDDAPAH MUNICIPALITY,
January 18, 1974
M/S R. BADALCHAND & CO. AND OTHERS Vs. GOVERNMENT OF A.P. AND OTHERS
December 12, 1974
MADALI NARASIMHA RAO Vs. NEERLA RANGAIAH
July 3, 1974
MADAN GOPAL DAGA Vs. AGRICULTURAL MARKET COMMITTEE
June 18, 1974
MADIREDDIPALLE SAKALA SRINIVASULU Vs. STATE
December 12, 1974
MANAGEMENT OF BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO OF INDIA LTD Vs. INDUSTRIAL TRIBUNAL ANDHRAPRADESH
March 11, 1974
MANDADI NARAYANAMMA Vs. STATE
November 18, 1974
MANOHAR Vs. STATE OF ANDHRA PRADESH
February 19, 1974
MANZOOR AHMED Vs. STATE GOVERNMENT
January 19, 1974
MOHAMMAD BASHA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
March 25, 1974
MOHAMMAD BURHANUDDIN Vs. SAVITRI BAI
August 13, 1974
MOHAMMAD MUKARRAM AH Vs. K BEGUM
April 11, 1974
MOHD SURHANUDDIN Vs. SAVITRI BAI
August 23, 1974
MOHD. ABDUL ALEEM Vs. DIRECTOR, SURVEY TRAINING INSTITUTE (C.S.T. AND M.P.) SURVEY OF INDIA, UPPAL, HYDERABAD
April 3, 1974
MOTILAL SRINIVASA SARDA Vs. NETHA CO OPERATIVE SPINNING MILLS LIMITED
August 6, 1974
MUNICIPAL CORPORATION HYDERABAD Vs. TABERA BEGUM
August 27, 1974
MUNNALAL Vs. MAHADEVMAL DULARAM
January 18, 1974
MUSALA ANNAJI RAO Vs. BOGGARAPU PAPAIAH SETTY
April 25, 1974
MUSARA NARAYANA REDDY Vs. KANAKANTI MAL REDDY
August 24, 1974
N. RAMA RAO Vs. SPECIAL POLICE ESTABLISHMENT HYDERABAD
December 9, 1974
NALLAPATI KOTAIAH Vs. REVENUE DIVISIONAL OFFICER NARASARAOPET GUNTUR DISTRICT
August 22, 1974
NARASARAOPET ELECTRIC CORPORATION LTD Vs. A RAMACHANDRAN
January 28, 1974
NAWAB MIR BARKAT ALI KHAN Vs. NAWAB ZULFIQUAR JAH BAHADUR
November 20, 1974
NELLI NARASIMHA REDDY Vs. VADLA KRISHNAIAH
December 24, 1974
O. GOPAL KISHAN RAO AND OTHER Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NEW DELHI, & ORS.
June 7, 1974
OFFICIAL RECEIVER GUNTUR Vs. CANARA INDUSTRIAL BANKING SYNDICATE UDIPI
April 26, 1974
OFFICIAL RECEIVER KURNOOL Vs. SOUTH INDIAN MINING AND SLABS COMPANY
January 28, 1974
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. UNION OF INDIA UOI
February 15, 1974
P BATHINAIAH Vs. P VISWESWARA PILLAI
April 19, 1974
P KHAJA KHAN Vs. POSTMASTER GENERAL ANDHRA CIRCLE HYDERABAD
August 23, 1974
P MOHAN RAO Vs. DEPUTY INSPECCOR GENERAL OF POLICE HYDERABAD
November 5, 1974
P RAGHAVA REDDI Vs. STATE
July 9, 1974
P RAMAIAB Vs. COLLECTOR, KURNOOL
March 14, 1974
P SURYANARAYANA RAJU Vs. M V RANADAS
April 5, 1974
P VINAYAK RAO Vs. ASSTT COLLECTOR OF CENTRAL EXCISE I D O
November 28, 1974
P. RAGHAVA REDDY Vs. UNION OF INDIA AND ANOTHER
November 6, 1974
PACHIGOLLA SRINIVASARAO Vs. PACHIGOLLA SAMUDRAM
March 18, 1974
PALAPARTI APPANNA Vs. PALAPARTI KONDA
November 18, 1974
PANCHAYAT SAMITHI KODAKANDLA Vs. GOVERNMENT OF ANDHRA PRADESH
April 3, 1974
PANCHIREDDI APPALA SURAMMA ALIAS GADELA APPALASURAMMA Vs. GADELA GANAPATLU
October 30, 1974
PANDRINKI NARASIMHULU Vs. STATE
January 31, 1974
PARAURAM PRAKASB Vs. STATE
August 20, 1974
PARTNER OF THE FIRM OF MURARI and CO NOW UNDER DETENTION Vs. COMMISSIONER OF POLICE HYDERABAD
March 22, 1974
PARVATIPURAM MUNICIPALITY Vs. GANTA SEETARAMA SWAMY
October 5, 1974
PASUA BALIAH Vs. VENKATA RAO
March 29, 1974
PATOJI SURYANARAYANA Vs. PARVATHIPURAM MUNICIPALITY
October 11, 1974
PAYRE CHAND Vs. ASHRAFUNNISSA BEGUM
June 25, 1974
PILLALAMARRI VARA PRASADA SARMA Vs. PILLAMARRI SESHALAKSHMI
December 30, 1974
POBBATI OBAYYA Vs. AMILINENI CHINNA VENKATAPPA
January 23, 1974
PONDURU GURAVAIAH Vs. STATE OF A.P. REPRESENTED BY SECRETARY. REVENUE DEPARTMENT, HYDERABAD AND OTHERS
March 21, 1974
PRAGA TOOLS LTD Vs. PRAGA TOOLS LTD
January 16, 1974
PUBLIC PROSECUTOR Vs. RAMAYYA
April 18, 1974
PUBLIC PROSECUTOR Vs. STATE
July 10, 1974
PUBLIC PROSECUTOR Vs. LAGISETTY RAMAYYA
August 12, 1974
PUBLIC PROSECUTOR Vs. APPALANENI HARIBABU
August 13, 1974
PUBLIC PROSECUTOR Vs. SHAIK GALIB
October 11, 1974
PUBLIC PROSECUTOR Vs. KALAVALA SATYANARAYANA
September 30, 1974
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. ADUNUTHULA KIRSHNA MURTY
August 14, 1974
PUNUGANTI JALPATH RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 25, 1974
PUVVULA ABBULU Vs. STATE
July 2, 1974
PYNDAH SATTI RAJU Vs. COMMISSIONER OF GIFT TAX
December 3, 1974
R NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
August 19, 1974
R RADHAKRISHEN Vs. OSMANIA UNIVERSITY
February 19, 1974
R VENKATA SUBBAYA Vs. P VENKATA SUBBAYYA
July 1, 1974
R. SIKARIA Vs. COLLECTOR OF CENTRAL EXCISE, HYDERABAD
July 31, 1974
RAGHAVA REDDY Vs. STATE
July 9, 1974
RAJASTHAN TRADING CO Vs. REGISTRAR OF FIRMS
February 15, 1974
RAJMAL MULTANMAL AND COMPANY Vs. COMMERCIAL TAX OFFICER CUDDAPAH
December 20, 1974
RAMAKRISHNA TRADING COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
June 20, 1974
RAMOJI Vs. KAMESWARI
April 26, 1974
RAVADA KANAKAYYA Vs. LAVED LAKSHMAYYA
November 15, 1974
RAVELLA VENKATA SUBBAIAH DIED Vs. PYDIPATI VENKATA SUBBAIAH DIED
July 1, 1974
REVENUE DIVISIONAL OFFICER VIJAYAWADA Vs. T LAXMINARAYANA
July 22, 1974
REVURI SESHAIAH Vs. BUDAMAGUNTA SUNDARA RAMAIAH AMANCHERLA VENKATESWARA RAO
April 4, 1974
S ABRAR HUSSAIN Vs. STATE OF ANDHRA PRADESH
June 10, 1974
S M ANSARL Vs. VEJENDLA SUBBA RAO
August 8, 1974
S NARASIMHA SHENOY Vs. STATE OF ANDHRA PRADESH
September 25, 1974
S. VEERARAJU Vs. STATE OF ANDHRA PRADESH
December 30, 1974
SAHU MILLS Vs. STATE OF BIHAR
December 18, 1974
SARASWATHULA KAMESWARAMMA Vs. RADHAKRISHNA AND CO
January 16, 1974
SARNAPUDI APPANNA Vs. RAPANTI NARSINGA RAO
November 29, 1974
SATYANARAYANA SRINIVAS BUNG Vs. STATE OF ANDHRA PRADESH
July 15, 1974
SECRETARY TO GOVT APPELLANTS REVENUE DEPT GOVT Vs. RAJA VELUGOTI SARVAGANNA KUMARA KRISHNA YACHENDRA BAHADUR RAJAH OF VENKAT
November 25, 1974
SHAFEEQ SHAMEEM AND CO Vs. COMMERCIAL TAX OFFICER VIZIANAGARAM
December 26, 1974
SHAMPANT SUSHEELA BAI Vs. CHANDULAL T PARIKH
March 4, 1974
SIKKAKOLLU SUBBA RAO AND CO Vs. STATE OF ANDHRA PRADESH
December 18, 1974
SISTLA RAMALAKSHMAMMA Vs. LAKSHMI GENERAL STORES
January 17, 1974
SRI SANKARA MATHALAYA VIDYA POSHAKA SANGHAM VIJAYAWADA Vs. SPECIAL TAHSILDAR, LAND ACQUISITION CENTRAL
November 26, 1974
STATE Vs. GALI CHALAPATHI RAO
January 14, 1974
STATE Vs. GALL CHALAPATHI RAO
February 14, 1974
STATE BANK OF INDIA Vs. BAYAKATI LAX MAMMA
September 4, 1974
STATE OF ANDHRA PRADESH Vs. CH SAMPANGA RAO
December 31, 1974
STATE OF ANDHRA PRADESH Vs. YASEEN SHAREEH
November 6, 1974
STATE OF ANDHRA PRADESH Vs. ASSOCIATED TANNERS VIZIANAGARAM
July 15, 1974
STATE OF ANDHRA PRADESH Vs. G MASTAN RAO
August 8, 1974
STHANAM MUTHU KUMARA KRISHNA MURTHY GURUKUL Vs. STHANAM SUNDARAMMA
November 18, 1974
SUBBARAYA SOLVENT OIL EXTRACTION (P) LTD. KAKINADA Vs. STATE OF ANDHRA PRADESH
September 4, 1974
SUBHADRAMMA Vs. PALAKSHA REDDY
August 20, 1974
SUDHA RAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
January 16, 1974
SUJAYATHI NULUKU NAGABAYAMMA Vs. NANDIPATI SATYANARAYANA AND OTHERS
November 21, 1974
SURYADEVARA KODANDARAMAIAH Vs. GOVT. OF A.P. & ORS.
March 6, 1974
SYED ABDUL GAFFAR Vs. KALAL SAYANNA
January 30, 1974
SYED KHAJA Vs. RAGHAVENDRA RAO
July 22, 1974
T JAGANNADHA REDDY Vs. MANAGING COMMITTEE CO OPERATIVE MARKETING SOCIETY LIMITED
October 8, 1974
T JAGANNADHI REDDY Vs. MANAGING COMMITTEE CO OPERATIVE MARKETING SOCIETY LTD
August 12, 1974
T KUPPUSWAMY Vs. MEER HUSAFAR HUSSAIN
November 12, 1974
T V NARAYANA Vs. CONSERVATOR OF FORESTS KURNOOL
December 26, 1974
THAMMANA NUKIAH SHETTI Vs. VELAPA APPALARAJU
August 1, 1974
THE ANAKAPALLI CO Vs. THE GOVT. OF A.P.
November 6, 1974
THE FEDERATION OF TIMBER MERCHANTS AND SAW MILLERS OF ANDHRA PRADESH Vs. THE STATE OF ANDHRA PRADESH BY ITS SECRETARY TO GOVERNMENT, HOME (LABOUR) DEPARTMENT, SECRETARIAT BUILDING, HYDERABAD AND TWO OTHERS
February 8, 1974
THE VIJAYAWADA MUNICIPAL COUNCIL Vs. THE VIJAYAWADA HOTEL OWNERS ASSOCIATION
June 21, 1974
THUMMALA SURYAMMA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 8, 1974
TOURIST HOTEL Vs. STATE OF ANDHRA PRADESH
February 21, 1974
UNION OF INDIA Vs. CH POORNACHANDRA RAO
December 11, 1974
V LAKSHMANASWAMY Vs. COLLECTOR SRIKAKULAM
January 1, 1974
V WAMAN RAO Vs. COLLECTOR OF ADILABAD DISTRICT
March 29, 1974
V. MANESHAM Vs. THE STATE OF ANDHRA PRADESH
September 26, 1974
VANGUARD INSURANCE COMPANY LTD Vs. CHELLU HANUMANTHA RAO
October 16, 1974
VANKINENI SADASIVA CHAKRADHARA RAO DIED Vs. SARDAR PRATAP SINGH
November 5, 1974
VEMA NARASIMHA RAO Vs. SUPERINTENDENT OF EXCISE KRISHNA
January 22, 1974
VENKATESWARA BUS UNION TIRUPATI Vs. STATE OF ANDHRA PRADESH
January 23, 1974
VENKATESWARA RICE MILL Vs. STATE OF ANDHRA PRADESH
August 20, 1974
VERMA NARASIMHA RAO Vs. SUPERINTENDENT OF EXCISE KRISHNA
January 29, 1974
VIJAYALAKSHML VILAS RICE MILL CONTRACTORS COMPANY VIJAYAWADA Vs. KATTAMURI ANASURYA
January 29, 1974
VIJAYAWADA MUNICIPAL COUNCIL Vs. VIJAYAWADA HOTEL OWNERS ASSOCIATION
December 16, 1974
VINCENT FERRER Vs. DISTRICT REVENUE OFFICER ANANTHAPUR
February 27, 1974
WARANGAL CHAMBER OF COMMERCE Vs. DIRECTOR OF MARKETING GOVERNMENT OF ANDHRA PRADESH HYDERABAD
February 6, 1974
Y KANKA RAO Vs. STATE OF ANDHRA PRADESH
September 17, 1974
Y MOHAN RAO Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE
August 22, 1974
YALAVARTHI GOPALA RAO Vs. BOMMISETTY SESHAIAH
October 1, 1974
YAPARTI SAMBAIAH Vs. JASTI BASAVAPURNA
March 29, 1974
YASEEN SHAREEF Vs. HIGH COURT OF ANDHRA PRADESH AND ANOTHER
February 19, 1974
YAWARUNNISSA BEGUM SMT Vs. WEALTH TAX OFFICER
August 8, 1974
YEDLAPALLI VENKATESWARLUAND DIDDI DAMODARAM Vs. DISTRICT REVENUE OFFICER NELLORE
September 17, 1974
YEKKALA LAKSHMIKANTHAM Vs. PENDELA VENKACA KRISHNAMURTHY
November 20, 1974
YENKATA SATYA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
October 11, 1974