Home
Case Index
Title
Date
ABDUL GAFFAR Vs. STATE OF U P
January 29, 1974
ABDUL HAMEED Vs. MOHD ISHAQ
April 26, 1974
ABDUL JABBAR Vs. SARDAR BHAGWAN SINGH AND OTHERS
November 28, 1974
ABDUL RASHID Vs. SRI SITARAMJI MAHARAJ BRAJMAN
April 17, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHERWANI CHARITABLE TRUST
April 3, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUMTAZ SILK CENTRE
May 24, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. WAZIR MOHAMMAD K S M AND SONS
August 5, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SWATANTRA CONFECTIONERY WORKS
August 17, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. B N BHAGI
December 5, 1974
AHMAD HUSAIN Vs. UMA DEVI SHUKLA
February 22, 1974
AINUNNISA Vs. MUKHTAR AHMAD
May 6, 1974
ALAMGIR AND OTHERS Vs. ASSISTANT CUSTODIAN, EVACUEE PROPERTY, VARANASI AND OTHERS
July 25, 1974
ALGOO AND ANOTHER Vs. SHARDA DIN AND OTHERS
February 5, 1974
ALL HASSAN Vs. STATE
January 8, 1974
AMAR CHAND OJHA Vs. SALES TAX OFFICER KHERI
March 29, 1974
AMRISH KUMAR SHARMA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
April 4, 1974
AMRIT RAI ASHA RAM Vs. ADDITIONAL JUDGE REVISIONS SALES TAX
October 31, 1974
ANAND KISHORE Vs. STATE
March 4, 1974
ANGHAILA HOUSING PVT. LTD. AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
August 14, 1974
ANNAPURNA BISCUIT MFG CO Vs. STATE OF U P
October 8, 1974
ARUN KUMAR SARRAF Vs. COMMISSIONER OF INCOME TAX
February 25, 1974
ASA NAND Vs. BALDEV RAJ
April 26, 1974
ASHOK KUMAR Vs. KANHIAYA LAL
March 19, 1974
AUTAR KRISHNA Vs. GAON SABHA
December 19, 1974
AVADESH KUMAR Vs. BOARD OF REVENUE
July 23, 1974
Avdhesh Kumar Dixit, Dilshad Vs. State of U.P.
August 1, 1974
B RAGHUNANDAN SARAN Vs. KANTA DEVI
September 27, 1974
B.P. SRIVASTAVA Vs. DEPUTY MANAGING DIRECTOR, U.P. STATE WAREHOUSING CORPORATION, ISA NAGAR PALACE, NEW HYDERABAD, LUCKNOW
July 24, 1974
BABOO RAM Vs. ISHRAT ALI
March 12, 1974
BACHCHA RAM AND OTHERS Vs. PRITAM DASS
February 27, 1974
BADRI PANDEY AND ANOTHER Vs. RAM CHANDRA AND OTHERS
December 18, 1974
BAJRANG LAL Vs. COMMISSIONER OF INCOME TAX
February 1, 1974
BALDEO Vs. DY DIR OF CONSOLIDATION U P LUCKNOW IN CAMP AT BARABANKI
May 21, 1974
BANSAL STEELSONS CO. PRIVATE LTD. Vs. UNION OF INDIA AND OTHERS
January 18, 1974
BANWARI NATHOO Vs. STATE OF U P
October 31, 1974
BASANT INDUSTRIES Vs. COMMISSIONER OF SALES TAX
December 6, 1974
BASDEO Vs. BOARD OF REVENUE
May 23, 1974
BASHIR AHMAD Vs. SHRIMATI RASHIDA KHATOON
September 19, 1974
BENI RAM Vs. GAON SABHA
May 23, 1974
BHADUR SINGH Vs. DISTRICT JUDGE RAMPUR
February 11, 1974
BHAGWAN OIL AND POTATO CHIPS FACTORY Vs. STATE OF UTTAR PRADESH
August 20, 1974
BHAGWAT PRASAD AND CO Vs. COMMISSIONER OF INCOME TAX
April 18, 1974
BHARAT MAHEY Vs. STATE OF U P
December 18, 1974
BHAWANI PRASAD Vs. RAM DEO
May 17, 1974
BHIKHA LAL Vs. MUNNA LAL
April 11, 1974
BHOLA Vs. STATE
March 25, 1974
BHOLA NATH KESARI Vs. DIRECTOR OF STATE LOTTERIES
April 22, 1974
BHOOREY KHAN GLASS BANGLE FACTORY Vs. COMMISSIONER SALES TAX U P LUCKNOW
April 2, 1974
BIJLI COTTON MILLS Vs. TAX RECOVERY OFFICER
September 13, 1974
BISBAMBER SAHAI AND ORS. Vs. STATE OF UTTAR PRADESH AND ANR.
April 19, 1974
BISHAMBER DAS DEVI DAYAL Vs. COMMISSIONER OF INCOME TAX
September 3, 1974
BISHESHWAR PRASAD GAUTAM Vs. R K AGARWAL
May 22, 1974
BRIJ TRANSPORT COMPANY (P) LTD Vs. BRIJ BHUSHAN LAL AND OTHERS
January 11, 1974
BRIJENDER PAL AND ANOTHER Vs. STATE OF UTTAR PRADESH
September 5, 1974
BRINDABAN Vs. RAM LAKHAN LALJI AND MAHADEOJI
January 21, 1974
BUDH SINGH Vs. MUKUND MURARI LAL
April 4, 1974
CENTRAL DISTILLARY AND CHEMICAL WORKS Vs. INSPECTOR OF CENTRAL EXCISE M.O.R. AND ANR.
April 17, 1974
CHANDRIKA PRASAD Vs. SUKHDIBYA DEVI
August 16, 1974
CHARAN SINGH Vs. IQBALPUR CO OPERATIVE CANE DEVELOPMENT UNION LTD
October 7, 1974
CHARAN SINGH ATTAR SINGH Vs. SUB DIVISIONAL OFFICER SIKANDRABAD
February 27, 1974
CHATURBHUJ SHARMA Vs. DURGA DAYAL
August 22, 1974
CHAUBE HARI HAR NARAIN AND OTHERS Vs. SHIVA JI MAHARAJ AND ANOTHER
July 9, 1974
CHHEDI LAL KARIA Vs. WHEELERS DISTRIBUTORS PRIVATE LIMITED, ALLAHABAD AND OTHERS
September 18, 1974
CHUMMAN LAL AND ANOTHER Vs. BHAGWANI AND ANOTHER
April 19, 1974
CO Vs. STATE OF U.P. AND OTHERS
March 20, 1974
COMMISSIONER OF GIFT TAX Vs. MAHARAJA PATESHWARI PD SINGH
March 19, 1974
COMMISSIONER OF GIFT TAX Vs. SARDAR WAZIR SINGH
April 30, 1974
COMMISSIONER OF INCOME TAX Vs. MANGAL SAIN K L
May 2, 1974
COMMISSIONER OF INCOME TAX Vs. MUSADDI LAL SINGH
May 2, 1974
COMMISSIONER OF INCOME TAX Vs. VIJAI LAXMI SUGAR MILLS LIMITED
May 2, 1974
COMMISSIONER OF INCOME TAX Vs. INDIA HOTEL NAINITAL
April 18, 1974
COMMISSIONER OF INCOME TAX Vs. AWASTHI DR P N
March 6, 1974
COMMISSIONER OF INCOME TAX Vs. RAM NAND RAM KISHAN
February 14, 1974
COMMISSIONER OF INCOME TAX Vs. NADIR ALI AND COMPANY
February 14, 1974
COMMISSIONER OF INCOME TAX Vs. DATA RAM SATPAL
February 21, 1974
COMMISSIONER OF INCOME TAX Vs. RAM ACHAL RAM SEWAK
February 22, 1974
COMMISSIONER OF INCOME TAX Vs. LALIT MOHAN
February 15, 1974
COMMISSIONER OF INCOME TAX Vs. FAIZUDDIN
February 16, 1974
COMMISSIONER OF INCOME TAX Vs. RAM BARAN RAM NATH
February 1, 1974
COMMISSIONER OF INCOME TAX Vs. KEDAR NATH RAM NATH
August 19, 1974
COMMISSIONER OF INCOME TAX Vs. LAKSHMI RATAN COTTON MILLS COMPANY LIMITED
July 11, 1974
COMMISSIONER OF INCOME TAX Vs. NAWAB
May 22, 1974
COMMISSIONER OF INCOME TAX Vs. M P SUGAR MILLS P LIMITED
July 9, 1974
COMMISSIONER OF INCOME TAX Vs. D S AND N S BIST
May 16, 1974
COMMISSIONER OF INCOME TAX Vs. MOHAN SINGH TH
May 16, 1974
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING AND WEAVING MILLS LIMITED
May 13, 1974
COMMISSIONER OF INCOME TAX Vs. KANODIA COLD STORAGE
May 7, 1974
COMMISSIONER OF INCOME TAX Vs. SHIV SHANKER LAL RAM NATH
October 9, 1974
COMMISSIONER OF INCOME TAX Vs. SHADILAL SUGAR AND GENERAL MILLS
November 12, 1974
COMMISSIONER OF INCOME TAX Vs. KUNJ BEHARI SHYAM LAL
September 16, 1974
COMMISSIONER OF INCOME TAX Vs. U P TANNERY CO P LIMITED
September 17, 1974
COMMISSIONER OF INCOME TAX Vs. RAMESHWARDAS RAM NARAIN
December 4, 1974
COMMISSIONER OF INCOME TAX Vs. BABU RAM AJIT PRASAD
December 4, 1974
COMMISSIONER OF SALES TAX Vs. FATEH CHAND MAHAJAN
October 4, 1974
COMMISSIONER OF SALES TAX Vs. THAKUR PRASAD RAM NATH
September 11, 1974
COMMISSIONER OF SALES TAX Vs. SHYAM LAL DINA NATH
April 30, 1974
COMMISSIONER OF SALES TAX Vs. JAMUNA OIL MILLS
March 4, 1974
COMMISSIONER OF SALES TAX Vs. MOHD FAROOQ
March 29, 1974
COMMISSIONER OF SALES TAX U P Vs. DHANNAMAL RAM GOPAL
March 22, 1974
COMMISSIONER OF SALES TAX U P Vs. BHAG SINGH KHANDSARI
May 20, 1974
COMMISSIONER OF SALES TAX U P Vs. RAMESH PRASAD BATUK PRASAD
September 13, 1974
COMMISSIONER OF SALES TAX U P Vs. SUNHARI LAL JAIN
September 26, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. IMPORT ASSOCIATION ALLAHABAD
September 20, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. CO-OPERATIVE MARKETING SOCIETY
September 20, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. PRAG ICE AND OIL MILLS
September 11, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. SRI KRISHNA RAM CHANDRA
October 9, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. NAINI GLASS WORKS
October 14, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MANGO MAL NANAK RAM
February 22, 1974
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. JAI SHRI PRODUCTS VARANASI
February 14, 1974
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. TATA IRON AND STEEL COMPANY LTD
September 20, 1974
COMMISSIONER SALES TAX U P Vs. INDIAN TRADERS
September 12, 1974
COMMISSIONER SALES TAX U P LUCKNOW Vs. MITTAL RADIOS ROURKEE
September 24, 1974
COMMISSIONER SALES TAX U P LUCKNOW Vs. KHERA SHOE CO
April 25, 1974
CONTROLLER OF ESTATE DUTY Vs. THANWAR DASS
January 7, 1974
DAHI LAXMI DAL FACTORY Vs. INCOME TAX OFFICER
September 16, 1974
DAYA RAM SHARMA Vs. U P STATE
August 23, 1974
Daya Ram Sharma Vs. U.P.State and another
July 23, 1974
DEEP CHANDRA AND CO Vs. COMMISSIONER OF INCOME TAX
December 2, 1974
DEPUTY INSPECTOR GENERAL OF POLICE AND ANOTHER Vs. RAM AQBAL TEWARI
August 1, 1974
DEVI SARAN Vs. STATE
March 13, 1974
DHANI RAM Vs. STATE
February 6, 1974
DIRECTOR OF TECHNICAL EDUCATION U P KANPUR Vs. JOHN MOHAMMAD
August 26, 1974
DR. BALDEO SHARMA AND ANR. Vs. AMRITDHARA PHARMACY (P.) LTD. AND ORS.
February 13, 1974
DR. S.S. MISRA, PROFESSOR OF PHARMACOLOGY, S.N. MEDICAL COLLEGE, AGRA Vs. STATE OF UTTAR PRADESH AND OTHERS
February 7, 1974
DUKHI Vs. BOARD OF REVENUE
July 30, 1974
DWARKADHEESH CHARITABLE TRUST Vs. INCOME TAX OFFICER
April 3, 1974
EIMAL KISHORE PALIWAL Vs. STATE OF U P
November 8, 1974
ELGIN MILLS COMPNY LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 17, 1974
FAZAL AZIM Vs. STATE OF UTTAR PRADESH
January 10, 1974
FIRM NARAINDAS PITAMCHAND Vs. FIRM SHANKER LAL MOHANDAS
January 18, 1974
G N VERMA Vs. HARGOVIND DAYAL
May 22, 1974
G. S. BEDI AND OTHERS, KANPUR Vs. THE SALES TAX OFFICER, KANPUR & ORS.
November 1, 1974
GAJRAJ Vs. RAMADHAR
May 23, 1974
GAJRAJ Vs. COLLECTOR SINGH
September 24, 1974
GANESH PRASAD VARMA Vs. GOVERDHAN DASS
November 21, 1974
GANGA CHARAN Vs. BANS BAHADUR SINGH
May 20, 1974
GANGADHAR Vs. RAGHUBAR DAYAL
July 24, 1974
GAURI SHANKER SRIVASTAVA Vs. STATE OF U P
December 6, 1974
GEORGE ELWIN KING Vs. RESERVE BANK OF INDIA FOREIGN EXCHANGE CONTROL BOMBAY
April 18, 1974
GHANSHIAM SINGH Vs. HAR PIAREY
March 6, 1974
GHIRRAO LAL SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
July 26, 1974
GIRI NARAIN RAJU Vs. OFFICER COMMANDING, AIR FORCE STATION, ALLAHABAD & OTHERS
October 15, 1974
GOAN PANCHAYAT Vs. MUNNA LAL GARG
August 19, 1974
GONDA KSHETRYA SAHKARI SAMITI LTD. Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES
December 4, 1974
GOPAL RAI SHRI RAM Vs. COMMISSIONER O SALES TAX U P
May 17, 1974
GOPI Vs. STATE
March 13, 1974
GYANENDRA MANI TRIPATHI Vs. HINDUSTAN AERONAUTICS LTD. AND OTHERS
October 1, 1974
HAJI RAMZAN ALI AND SONS Vs. STATE OF U P
November 4, 1974
HARI KRISHNA Vs. COMMISSIONER OF INCOME TAX
May 14, 1974
HARI KUMAR LAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND OTHERS
April 16, 1974
HARI MOHAN LAL Vs. SATYA DEO SINGH AND OTHERS
March 12, 1974
Hari Nandan Agrawal and another Vs. S.N. Pandita and others
July 26, 1974
HARI SHANKAR GOPAL HARI Vs. COMMISSIONER OF INCOME TAX
March 25, 1974
HET RAM Vs. RAM KUNWARI
September 13, 1974
Het Ram and ors Vs. State
January 15, 1974
HIND LAMPS LTD. Vs. UNION OF INDIA
May 14, 1974
HINDUSTAN SAFETY GLASS WORKS P LTD Vs. STATE OF UTTAR PRADESH
May 16, 1974
HORI LAL Vs. STATE OF U P
May 22, 1974
HUKAM CHAND Vs. STATE OF UTTAR PRADESH
April 16, 1974
I N SRIVASTAVA Vs. UNION OF INDIA
November 20, 1974
IBRAHIM Vs. STATE
May 1, 1974
INCOME TAX APPELLATE TRIBUNAL ALLAHABAD Vs. MADAN MOHAN
March 27, 1974
INDIA TOBACCO COMPANY LTD. Vs. MUNICIPAL BOARD
July 22, 1974
INDIAN HUME PIPE COMPANY LTD Vs. STATE OF UTTAR PRADESH
May 10, 1974
INDIAN INSTITUTE OF TECHNOLOGY KALYANPUR KANPUR Vs. STATE OF UTTAR PRADESH
February 12, 1974
ISHWARI PRASAD Vs. CHANDRA BHAN AND OTHERS
August 23, 1974
J K SYNTHETICS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 7, 1974
J K SYNTHETICS LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER
September 17, 1974
JACKARD MACHINERY WORKS Vs. COMMISSIONER OF SALES TAX
October 14, 1974
JAFCO TRADERS AGRA Vs. STATE OF U P
December 13, 1974
JAGAT DHARI Vs. ZILA PARISHAD PRATAPGARH
May 6, 1974
JAGDISH CHANDRA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
November 7, 1974
JAGDISH PRASAD PANDEY Vs. COLLECTOR DEPUTY DIRECTOR OF CONSOLIDATION
November 1, 1974
JAGDISH SWARUP GUPTA Vs. STATE OF UTTAR PRADESH
March 21, 1974
JAGDISHKUMAR AGRAWAL Vs. STATE OF U P
February 25, 1974
JAGGANNATH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI
November 5, 1974
JAGGOO Vs. SARDAR GURMUKH SINGH
January 24, 1974
JAGJIWAN RAI Vs. HARI KUNWAR RAI
December 10, 1974
JAI BALLABH Vs. STATE OF U.P
December 6, 1974
JAMALUDDIN Vs. STATE
April 4, 1974
JAMIL HASAN Vs. STATE
February 21, 1974
JANARDAN PRASAD GUPTA Vs. O P CHAKARVARTY
March 5, 1974
JANARDAN SINGH Vs. TEJ BAHADUR SINGH
February 13, 1974
JANKAR SINGH Vs. GAON SABHA
February 11, 1974
JANKI DEVI Vs. MANNILAL
September 13, 1974
JASWANT SUGAR MILLS CO LIMITED Vs. LABOUR COURT
November 26, 1974
JAWAHAR LAL GUPTA Vs. RAMESHWAR CHAUBE
September 4, 1974
JAYNA TIME INDUSTRIES PVT LTD Vs. INDUSTRIAL TRIBUNAL III
September 23, 1974
JEET MAL RAM GOPAL Vs. ADDITIONAL JUDGE REVISIONS SALES TAX ALIGARH RANGE ALIGARH
September 13, 1974
JWALA PRASAD Vs. ZILA PARISHAD, AGRA AND OTHERS
May 2, 1974
K D KALRA AND CO LUCKNOW Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
December 18, 1974
KAILASH CHANDRA Vs. OM PRAKASH SHARMA
March 6, 1974
KAILASH NATH KASHI NATH Vs. SALES TAX OFFICER BAREILLY
April 19, 1974
KAILASH NATH MEHROTRA Vs. U.P. UPBHOKTA SAHKARI SANGH LTD.
January 9, 1974
KALAWATI DEVI Vs. COMMISSIONER OF INCOME TAX
September 12, 1974
KALICHARAN SATISH CHANDRA Vs. UTTAR PRADESH STATE
September 6, 1974
KALLU RAM Vs. STATE OF UTTAR PRADESH
March 26, 1974
KAMLA PRASAD, ADHYAKSH, SAHKARI SAMITI Vs. STATE OF UTTAR PRADESH AND OTHERS
September 27, 1974
KAMLAWATI RAIZADA Vs. CONTROLLER OF ESTATE DUTY
December 6, 1974
KANHAIYA AND OTHERS Vs. SHEIKH RAMZAN AND OTHERS
September 17, 1974
KANHAIYA LAL AND OTHERS Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS
January 29, 1974
KANHAIYA LAL ARYA Vs. BALDEO TEWARI
July 30, 1974
KARAM CHAND THAPAR AND BROS COAL SALES LTD Vs. STATE OF U P
October 8, 1974
KATER SINGH Vs. JAHAN SINGH
April 5, 1974
KESHAW DUTT DWIVEDI AND ORS Vs. PRESCRIBED AUTHORITY
October 16, 1974
KHALIL AHMAD Vs. ADDITIONAL DISTRICT JUDGE GORAKHPUR
February 27, 1974
KHAZANCHI PAPER AND BOARD MILL Vs. SUPDT. OF CENTRAL EXCISE
October 4, 1974
KHUNNOO LALL AND SONS Vs. UNION OFINDIA
January 4, 1974
KOHINOOR (INDIA) PVT. LTD., VARANASI Vs. STATE OF U.P. AND ANOTHER
January 8, 1974
KRANTI KUMAR Vs. STATE OF U P
April 25, 1974
KRISHNA SINGH Vs. HARI DUTTA
July 31, 1974
KRISHNAWATI DEVI Vs. LALA HARJAS MAL MISRA
February 7, 1974
KUMARI RAVI KANTA DEVI Vs. ASHOK KUMAR JAIN
August 16, 1974
KUNJ BEHARI LAL Vs. SALES TAX OFFICER MORADABAD
October 7, 1974
LAJJA RAM MAHESH DUTT Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW
August 21, 1974
LAKHPATI SINGH Vs. RAGHUNATH SINGH
February 7, 1974
LAKSHMAN SWAROOP SHARMA Vs. STATE OF UTTAR PRADESH AND OTHERS
February 25, 1974
LAKSHMI DUTT Vs. GOPAL DUTT
March 27, 1974
LAL JI Vs. STATE OF UTTAR PRADESH
April 10, 1974
LALA KISHAN LAL Vs. IV ADDL. DISTT. AND SESSIONS JUDGE
December 2, 1974
LALA LAKSHMIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX
March 28, 1974
LAXMI NARAIN Vs. JIA LAL JAIN
October 16, 1974
LAXMI PAPER MART Vs. STATE OF UTTAR PRADESH
August 21, 1974
M S PEARL SOUND ENGINEER Vs. POORAN CHAND
December 20, 1974
M.A. CHAWDHARY Vs. UNION OF INDIA AND OTHERS
July 12, 1974
MADAN STUDIO Vs. ASSISTANT COMMISSIONER J IV SALES TAX VARANASI RANGE VARANASI
December 11, 1974
MAHBOPB ULLAH Vs. JWALA PRASAD KAJRIWAL
April 9, 1974
MAHENDRA KUMAR AND OTHERS Vs. RAMESHWARI DEVI AND OTHERS
September 5, 1974
MAHENDRA SINGH Vs. II ADDL. DISTT. JUDGE
December 17, 1974
MAILINDRA SINGH Vs. NAIB TEHSILDAR RECOVERY AND COLLECTOR KASHIPUR
April 3, 1974
MAKHDOOM KHAN Vs. DISTRICT MAGISTRATE, MORADABAD AND OTHERS
February 15, 1974
MAN MOHAN Vs. STATE OF U P
September 6, 1974
MANAGEMENT MARWARI PRIMARY VIDYALAYA Vs. S D M DEORIA
November 20, 1974
MANN SERVICE STATION, CHHUMALPUR, DEHRADUN Vs. EXCISE COMMISSIONER, U. P., ALLAHABAD AND ANOTHER
September 10, 1974
MANNI Vs. STATE
March 6, 1974
MANOHAR LAL AHUJA Vs. INCOME TAX OFFICER
October 14, 1974
MANOHAR SINGH DHARI SINGH Vs. ASSISTANT CANE COMMISSIONER CUM
April 3, 1974
MAQSOODUL HAQ Vs. STATE OF U P
December 11, 1974
MASOOM BANOO Vs. HARI SINGH
January 18, 1974
MASTAN CHAND Vs. DISTRICT JUDGE MUZAFFARNAGAR
December 20, 1974
MIRZA KISHWAR BEG Vs. BOARD OF REVENUE, U. P., ALLAHABAD AND OTHERS
September 20, 1974
MIRZAPUR ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF U P
March 28, 1974
MODI SPINNING AND WEAVING MILLS Vs. INCOME TAX OFFICER
October 28, 1974
MOHAMMAD AYYUB Vs. ZAIBUL NISSA
January 22, 1974
MOHAMMAD FARUQ Vs. STATE OF U. P. THROUGH COLLECTOR, AZAMGARH AND OTHERS
May 22, 1974
MOHAMMAD ISHAQ Vs. COMMISSIONER ALLAHABAD DIVISION
December 5, 1974
MOHAMMAD YASIN Vs. AMAR NATH AND OTHERS
May 9, 1974
MOHAN LAL Vs. STATE
March 28, 1974
MOHD AFAQ Vs. COMMISSIONER ALLAHABAD DIVISION
April 15, 1974
MOHD HANIF Vs. STATE OF UTTAR PRADESH
April 24, 1974
MOHD. DAUD Vs. KAMAR JAHAN
December 5, 1974
MOHINDAR KAUR Vs. CENTRAL GOVERNMENT
October 29, 1974
MOTI LAL Vs. STATE OF U P , SECRETARY FOOD AND CIVIL SUPPLIES, LUCKNOW AND OTHERS
April 5, 1974
MOTI LAL RAJPUT Vs. STATE OF U.P. AND OTHERS
July 25, 1974
MOTILAL PADAMPAT SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX
April 30, 1974
MOTOR TRANSPORTERS ASSOCIATION Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR
May 15, 1974
MST. SITAWATI Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
March 12, 1974
MSTSUKHDEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 13, 1974
MULAIM SINGH Vs. STATE
May 22, 1974
MUNICIPAL BOARD, BAREILLY Vs. BHARAT OIL COMPANY AND OTHERS
September 16, 1974
MUNNA LAL GARG Vs. THE COLLECTOR, HAMIRPUR AND OTHERS
April 9, 1974
MUNNAN KHAN Vs. MEWA RAM
August 21, 1974
NAGAR MAHAPALIKA VARANASI Vs. DURGA SHANKAR
July 17, 1974
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. GOKUL PD. SINGH
December 17, 1974
NAGRAT PAINTS Vs. UNION OF INDIA (UOI)
March 28, 1974
NANAK Vs. STATE OF U P
July 18, 1974
NARENDRA KUMAR JAIN Vs. STATE OF UTTAR PRADESH
December 16, 1974
NARENDRA NARAIN MISRA Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
August 13, 1974
NATHU Vs. SUB-DIVISIONAL MAGISTRATE
December 5, 1974
NEELAM SHARMA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND
December 2, 1974
NEM CHAND Vs. UNION OF INDIA
December 20, 1974
NEMI CHAND VIMAL CHAND Vs. COMMISSIONER OF SALES TAX U P
April 16, 1974
NORTH-EASTERN RAILWAY EMPLOYEES UNION Vs. REGISTRAR OF TRADE UNION
February 5, 1974
OM PRAKASH Vs. BHAGWAN
November 5, 1974
OM PRAKASH Vs. MADAN GOPAL GUPTA
October 16, 1974
OM PRAKASH SAXENA Vs. RAJA BABU SAXENA
February 25, 1974
OM PRAKESH Vs. STATE OF UTTAR PRADESH
August 17, 1974
OM SHANTI SWARUP Vs. PRASANNA KUMAR
October 9, 1974
P C GUPTA Vs. STATE
April 25, 1974
P M NATARAJAN Vs. KRISHNA CHANDRA GUPTA
July 30, 1974
P N LAL Vs. GENERAL MANAGER, N E, RAILWAY, GORAKHPUR
August 28, 1974
PADAMPAT SINGHANIA Vs. CONTROLLER OF ESTATE DUTY ASST
March 4, 1974
PAHALWAN BEG Vs. MURAD BEG
August 22, 1974
PARASRAM AND OTHERS Vs. DISTRICT JUDGE, MORADABAD AND OTHERS
May 22, 1974
PHIJLLO Vs. SANGAT
April 11, 1974
PHOOL WATI Vs. GUR SAHAI
February 25, 1974
PITAMBER Vs. STATE
April 18, 1974
PRADIP TANDON Vs. STATE OF U P
August 5, 1974
PRAG DAS Vs. P C AGARWAL
August 30, 1974
PRAHLAD SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 17, 1974
PRAKASH Vs. SUB DIVISIONAL OFFICER
December 6, 1974
PRATAP CHANDRA Vs. INCOME TAX OFFICER
April 22, 1974
PRATAP NARAIN Vs. JUGGILAL KAMLAPAT IRON AND STEEL CO LTD
August 19, 1974
PREM SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 1, 1974
PUNJAB AND SIND BANK LTD Vs. HARI RAM SAWHNEY
November 6, 1974
PURSHOTTAM NATH KAPOOR Vs. NATHA AHIR
April 17, 1974
PUSHP RAJ TANEJA AND OTHERS Vs. THE UNION OF INDIA AND ANOTHER
April 22, 1974
QUEENS COLLEGE KANETRA Vs. COLLECTOR VARANASI
February 15, 1974
R K BERRY Vs. STATE OF U P AND OTHERS
February 6, 1974
R N GUPTA Vs. SARLA KHANDELWAL
April 25, 1974
R. C. GARG Vs. UNION OF INDIA THROUGH MILITARY ESTATES OFFICER, AGRA AND ANOTHER
September 20, 1974
R. S. SAKSENA Vs. STATE OF U. P. AND ORS.
February 2, 1974
R.D. RAM NATH AND CO. Vs. GIRDHARI LAL
September 16, 1974
RADHA CHARAN DAS Vs. TH MOHINI BEHARIJI MAHARAJ
May 23, 1974
RADHA KRISHNA MEHRA Vs. STATE OF UTTAR PRADESH
October 10, 1974
RADHEY KRISHNA RAMJI PRASAD OIL MILLS Vs. COMMISSIONER OF SALES TAX U P
September 24, 1974
RADHEY SHYAM MISRA Vs. DIVISIONAL PERSONNEL OFFICER N. E. RLY., LUCKNOW AND OTHERS
October 7, 1974
RADIUS ZAMAN KHAN Vs. ASSISTANT DEVELOPMENT OFFICER, (PANCHAYAT) VIKASH KHAND CHHAJLEIT (KANTH) DISTRICT MORADABAD AND OTHERS
February 8, 1974
RAGHUNANDAN PRASAD Vs. UNION OF INDIA AND OTHERS
September 11, 1974
RAGHUNATH DAS PRAHLAD DAS Vs. COMMISSIONER OF INCOME TAX
January 11, 1974
RAGHURAJ SINGH Vs. DISTRICT MAGISTRATE
November 1, 1974
RAJ NARAIN Vs. INDIRA NEHRU GANDHI
March 20, 1974
RAJ NARAIN TIWARI Vs. COMMISSIONER OF SALES TAX
March 26, 1974
RAJA RAM Vs. STATE OF U.P.
December 2, 1974
RAJA ZUTSHI Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING AND OTHERS
October 9, 1974
RAM BAHADUR Vs. STATE
September 30, 1974
RAM BHAROSE LAL Vs. SUKHDEI
March 6, 1974
RAM DAYAL CHHOTEY LAL Vs. SALES TAX OFFICER SHAHJAHANPUR
April 16, 1974
RAM GOPAL Vs. UNION OF INDIA
January 24, 1974
RAM JAG MISIR Vs. DIRECTOR OF CONSOLIDATION U P
September 13, 1974
RAM KISHORE Vs. KAMTA PRASAD AND OTHERS
August 26, 1974
RAM KRIPAL SHARMA Vs. STATE OF U P
May 24, 1974
RAM NARAIN CHOUBEY Vs. GANGADHAR CHOUBEY
February 25, 1974
RAM PADARATH Vs. UNION OFINDIA
May 6, 1974
RAM PRAKASH Vs. SHYAM NARAIN GUPTA AND OTHERS
December 5, 1974
RAM RAKSH PAL AGARWAL Vs. TOWN AREA COMMITTEE, NAWABGANJ, DISTRICT BAREILLY, THROUGH ITS CHAIRMAN AND ANOTHER
March 29, 1974
RAM SAHAI Vs. STATE
April 4, 1974
RAM SAROOP RAIZADA Vs. DR. MADAN MOHAN MISRA
April 2, 1974
RAM SEWAK Vs. STATE OF U P
April 4, 1974
RAM SHANKER Vs. STATE
October 31, 1974
RAM SWAMP JAIN Vs. SRI JANKI DEVI BHAGAT TRUST
February 25, 1974
RAMAKANT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
September 16, 1974
RAMESHWAR PRASAD Vs. STATE
August 30, 1974
RASHTRIYA METAL MANUFACTURING WORKS Vs. DISTRICT MAGISTRATE/COLLECTOR MORADABAD
September 3, 1974
RATAN NARAIN MULLA Vs. CHIEF SECRETARY GOVT OF U P
September 24, 1974
RAVI KIRAN JAIN Vs. BAR COUNCIL OF U P
January 30, 1974
RAVI KIRAN JAIN Vs. BAR COUNCIL OF U P
December 18, 1974
RIAZAT HUSSAIN Vs. COMMISSIONER ALLAHABAD DIVISION
September 24, 1974
ROSHAN LAL Vs. UNION OF INDIA
November 8, 1974
ROSHANLAL Vs. STATE
November 8, 1974
ROSHANLAL Vs. RAMADEVI
August 22, 1974
RUDRA PRATAP Vs. BOARD OF REVENUE U P
April 4, 1974
S B AGARWAL Vs. STATE OF U P
March 21, 1974
S S BARGAVA Vs. ALLAHABAD POLYTECHNIC
March 1, 1974
S. K. SARKAR Vs. RAM WATI
April 8, 1974
S.N. ROLLING MILLS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND ORS.
August 5, 1974
SABBIR AHMAD Vs. NAIMULLAH JOLAHA
September 19, 1974
SANYUKTA PRANTIYA ARYA PRATINIDHI SABHA UTTAR PRADESH Vs. MEWA LAL GUPTA
November 20, 1974
SARDAR JAS KARAN SINGH Vs. STATE
January 11, 1974
SARJOO PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR
August 7, 1974
SARUP LAL Vs. RADHA MANOHARJI MAHARAJ
August 13, 1974
SATISH CHANDRA MITAL Vs. STATE OF U.P. AND OTHERS
September 27, 1974
SCIENTIFIC AND INDUSTRIAL RESEARCH AND OTHERS Vs. SHRI HARISH GOEL
July 24, 1974
SECRETARY REGIONAL TRANSPORT AUTHORITY ALLAHABAD Vs. MAHMOOD AHMAD
July 11, 1974
SETH LOONKARAN SETHIYA Vs. IVAN E JOHN
April 15, 1974
SHABBAR ALI KHAN Vs. MARDAN ALI KHAN
March 14, 1974
SHADI LAL SUGAR AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 17, 1974
SHAKIR HUSSAIN Vs. SIRAJ BEG
January 8, 1974
SHALIMAR FURNISHERS Vs. STATE OF UTTAR PRADESH
May 17, 1974
SHAMBHU NATH TEWARI Vs. STATE OF UTTAR PRADESH
August 6, 1974
SHAMSHUL HASAN Vs. KUBER NATH
September 26, 1974
SHANKER REFRIGERATION CO Vs. COMMISSIONER OF INCOME TAX
July 9, 1974
SHARDA PRASAD Vs. COMMISSIONER OF INCOME TAX
February 7, 1974
SHEO NARAIN JUGDISH NARAIN Vs. STATE OF UTTAR PRADESH
January 29, 1974
SHER SINGH Vs. PIRTHI SINGH
November 12, 1974
SHINING INDUSTRIES Vs. SHRI KRISHNA INDUSTRIES
May 3, 1974
SHITAL PRASAD Vs. DHAN KUMAR
January 21, 1974
SHITAL SINGH Vs. STATE
August 9, 1974
SHITLA PRASAD Vs. BANS BAHORE
January 31, 1974
SHIV SINGH Vs. STATE
May 6, 1974
SHIVA SHANKER SINGH Vs. BOARD OF REVENUE
May 22, 1974
SHOBHA RAM Vs. INAMUL HAQ
January 18, 1974
SHOLAMAL ZALIM SINGH Vs. COMMISSIONER OF SALES TAX U P
March 27, 1974
SHRI OM PRAKASH Vs. THE STATE OF U.P. AND OTHERS,
August 17, 1974
SHRIMATI DAYA WATI Vs. COLLECTOR SAHARANPUR OPPOSITE PARTIES
February 7, 1974
SHYAM ENAMEL WORKS Vs. COMMISSIONER OF SALES TAX
October 16, 1974
SHYAM MANOHAR MEETAL Vs. KAILASH NATH MEETAL
August 20, 1974
SHYAM SUNDER LAL Vs. SAHKARI SAMITI LTD
December 6, 1974
SHYAMO DEI Vs. DURGA PRASAD MUKHTAR AND OTHERS
July 29, 1974
SINDHIYA DEVI Vs. STATE OF U P
May 20, 1974
SQUADRON LEADER GIRI NARAYANA RAJU Vs. OFFICER COMMANDING 48 SQUADRON
March 5, 1974
SRI AULVIN V SINGH Vs. CHANDRAWATI
March 15, 1974
SRI MALIK FAQIR CHAND Vs. SALES TAX OFFICER AGRA
April 3, 1974
SRI RAM HARI AGARWAL Vs. STATE OF UTTAR PRADESH
December 20, 1974
SRINATH DAS Vs. INCOME TAX APPELLATE TRIBUNAL
July 19, 1974
STATE OF U P Vs. PREM SHANKAR
July 30, 1974
STATE OF U P Vs. RAIS AHMAD
November 5, 1974
STATE OF U P Vs. JAWAHAR LAL BHARGAVA
September 6, 1974
STATE OF U P Vs. MATA PRASAD
February 19, 1974
STATE OF U P Vs. NANAK CHAND
January 22, 1974
STATE OF U P Vs. RAM CHARAN
January 15, 1974
STATE OF U P Vs. SANTOSH KUMAR CAPOOR
January 17, 1974
STATE OF U P Vs. BANS RAJ SINGH
January 17, 1974
STATE OF U. P. Vs. MAUZAM BANJARA
September 26, 1974
STATE OF U. P. Vs. NISAR AHMAD
December 12, 1974
STATE OF U. P. AND OTHERS Vs. MAN BAHAI LAL SRIVASTAVA
September 13, 1974
STATE OF U.P. Vs. JAWAHAR LAL BHARGAVA AND ANOTHER
February 25, 1974
STATE OF U.P. AND ANOTHER Vs. AJUDHIA DISTILLERY AND ANOTHER
May 13, 1974
STATE OF U.P. AND OTHERS Vs. JAGANNATH PRASAD VARSHNEY
April 2, 1974
STATE OF U.P. THROUGH THE SECRETARY TO GOVT. U.P. Vs. S.M. BANERJI AND ANOTHER
January 17, 1974
STATE OF UTTAR PRADESH Vs. JAI SINGH DIXIT
November 11, 1974
STATE OF UTTAR PRADESH Vs. TILAK SINGH
August 29, 1974
STATE OF UTTAR PRADESH AND ANOTHER Vs. BRIJNANDAN KANSAL
August 7, 1974
SUBHAN Vs. STATE
January 2, 1974
SUBHASH OIL INDUSTRIES Vs. STATE OF U P
April 19, 1974
SUKHDEI Vs. NAIPAL RAM JAGANNATH PRASAD
April 18, 1974
SUKHDEO Vs. JAGDHARI
June 13, 1974
SUKHDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
April 17, 1974
SURJIDEVI KUNJILAL JAIPURIA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
January 1, 1974
SURYALAL MAKAND LAL Vs. STATE OF U P
May 9, 1974
SWADESHI COTTON MILLS APPELLANT Vs. STATE OF UTTAR PRADESH
October 7, 1974
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 1974
SYED MOHD IBNE ALI Vs. ZANAB BEGUM
January 1, 1974
TAJAMMUL HUSAIN Vs. MIR KHAN
February 22, 1974
TARA CHAND GUPTA RAM SAJIWAN MTSRA Vs. STATE OF U P
September 27, 1974
TARAN SHANKER SINGH Vs. ELECTION COMMISSIONER OF INDIA
February 14, 1974
TARKESHWAR NATH AGARWAL Vs. COMMISSIONER OF SALES TAX
March 18, 1974
THAKUR PRASAD SINGH Vs. STATE OF U.P. AND OTHERS
January 29, 1974
TIKA Vs. STATE OF UTTAR PRADESH
May 15, 1974
TONDI Vs. STATE OF U P
March 13, 1974
TOWN AREA COMMITTEE Vs. PRABHU DAYAL
July 12, 1974
TRILOK CHAND Vs. SYED AZHAR HUSAIN AND OTHERS
May 9, 1974
U P STATE AGRO INDUSTRIAL CORPORATION LIMITED Vs. INCOME TAX OFFICER
July 26, 1974
U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW AND ETHERS
July 23, 1974
U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 24, 1974
UDAI BHAN SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
February 1, 1974
UDAI NARAIN BAJPAI Vs. KUSUM BAJPAI
August 12, 1974
UMA SHANKER Vs. SALIG RAM
May 22, 1974
UMA SHANKER Vs. COLLECTOR
January 31, 1974
UNION OF INDIA Vs. KRISHNA PRASAD KATIYAR
January 10, 1974
UNION OF INDIA Vs. RAM CHANDRA
December 17, 1974
UNION OF INDIA AND OTHERS Vs. SRI M.A. CHAUDHARY
November 18, 1974
UNITED CHEMICAL AGENCY Vs. R K SINGH ITO
May 28, 1974
UNITED PROVINCIAL TRANSPORT CO. THROUGH SHRI GIRDHAR GOPAL GULATI AND OTHERS Vs. STATE OF U. P. AND OTHERS
September 24, 1974
URMIL BAHRI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
November 22, 1974
UTTAM BHATTA CO Vs. BABU RAM
April 4, 1974
V P TYAGI Vs. RAM SINGH
September 3, 1974
VIJAI DEVI Vs. RAM SWARUP
October 1, 1974
VIJAY KUMAR KEDIA Vs. CONTROLLER OF ESTATE DUTY
July 11, 1974
VINAYA CHANDRA MISRA Vs. SACHINDRA KUMAR SARKAR
April 10, 1974
VISHNU DAS Vs. STATE OF UTTAR PRADESH
May 24, 1974
VISHNU KUMAR BHARADWAJ Vs. STATE OF UTTAR PRADESH AND OTHERS
April 22, 1974
WHEELERS DISTRIBUTORS P LTD Vs. STATE OF UTTAR PRADESH
February 6, 1974
ZAHEER AHMED BUDHANVI Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS
April 17, 1974