Case Index

Title
Date
ABDUL REHMAN HAJI MIYA Vs. V P MINOCHA ITO
October 11, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SUBHLAXMI MILLS LIMITED
September 30, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NAGINDAS KILABHAI AND COMPANY
October 5, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AHMEDABAD DISTRICT CO OPERATIVE BANK LIMITED
August 22, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAXMI AGENTS LIMITED
September 2, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DESAI BROS
September 5, 1974
ADITYA RAMKRISHNA Vs. STATE OF GUJARAT
August 20, 1974
AHMEDABAD ELECTRICITY LTD. Vs. GUJARAT ELECTRICITY BOARD, BARODA
August 27, 1974
AHMEDABAD SARANGPUR MILLS COMPANY LIMITED Vs. MANOHAR A S ITO
September 24, 1974
ALIMIYA MIRUMIYA SAIYED Vs. KASAI MOHMEDHUSEN IBRAHIM
November 18, 1974
AMBALAL MANILAL MAKWANA Vs. KHAMBHAT TALUKA SAHKARI KVS LIMITED
August 22, 1974
AMRELI VISTAR KADVA PATEL GNATI KELAVANI PRACHAR MANDAL SNCHALIT VIDYARTHI ASHRAM Vs. DISTRICT MAGISTRATE AMRELI
February 18, 1974
ARCOY INDUSTRIES Vs. UNION OF INDIA W RLY
February 11, 1974
ARUNDHATI BALKRISHNA Vs. COMMISSIONER OF INCOME TAX
August 26, 1974
ARUNDHATI BALKRISHNA SMT Vs. G M SINGHVI ITO
November 1, 1974
ARUNKUMAR PRITAMLAL Vs. RAMANLAL BHAGUBHAI
January 21, 1974
B C DWIVEDI MINIMUM WAGES INSPECTOR MEHSANA Vs. TALUKA DEVELOPMENT OFFICER VIJAPUR
October 15, 1974
B M RANA DR Vs. AHMEDABAD MUNICIPAL CORPORATION
October 7, 1974
BABUBHAI GIRDHARBHAI PATEL Vs. MANIBHAI ASHABHAI PATEL
September 4, 1974
BABUBHAI KARIMBHAI JASANI Vs. VORA DAUDJI AMIJI SINCE DECD
October 21, 1974
BABUBHAI MULCHANDDAS KAPADIA Vs. ISHWARLAL DEVCHAND KABRAWALA
May 1, 1974
BAI AIMAI GUSTADJI KARAKA Vs. GIFT TAX OFFICER
February 19, 1974
BAI ANNAPURNA SHANTILAL Vs. KANTILAL LALJIBHAI
July 30, 1974
BALKRISHNA RECHHODLAL SHAH Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
December 18, 1974
BHAGWANDAS GURNOMAL Vs. STATE OF GUJARAT
April 26, 1974
BHAGWANJI MURUBHAI SODHA Vs. HINDUSTAN TILES AND CEMENT INDUSTRIES JAMNAGAR
December 10, 1974
BHARATKUMAR MANILAL DALAL Vs. CONTROLLER OF ESTATE DUTY
November 4, 1974
BHOGILAL JETHALAL PATEL Vs. YUSUFBHAI RAMANBHAI GAJIAWALA
June 18, 1974
C K PATEL AND S S TAMBE OFFICIAL LIQUIDATORS BARODA BATTERIES CO LTD Vs. REGISTRAR OF COMPANIES AHMEDABAD
August 13, 1974
CHANDRAKANTA JAYRAMBHAI AMIN AND ANR. Vs. PRAVIN MANGALDAS AND ORS.
February 15, 1974
CHANDULAL GORDHANDAS Vs. AHMEDABAD MUNICIPAL CORPORATION
July 23, 1974
CHENAJI CHATURJI PARMAR Vs. AJITKUMAR UJMASHI KHANDERIA
January 23, 1974
CHHAGANLAL MANSUKHLAL Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE DOHAD
November 1, 1974
CHHANUBEN WD O VRAJLAL MORAR SWAMI Vs. MANUBHAI PRABHUDAS ACHARYA
July 31, 1974
CHHOTALAL AND CO ESSO Vs. COMMISSIONER OF INCOME TAX
August 20, 1974
CHIMANLAL NARSIBHAI PATEL Vs. AMRATLAL CHHOTALAL SHAH
March 21, 1974
CHUNILAL PRAGJIBHAI PATEL Vs. MOTIBHAI BAJIBHAI
March 27, 1974
COMMISSIONER OF GIFT TAX Vs. AMBALAL SARABHAI EXECUTORS AND TRUSTEES OF THE ESTATE OF LATE
October 10, 1974
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED
September 23, 1974
COMMISSIONER OF INCOME TAX Vs. GARDEN SILK WVG FACTORY
September 26, 1974
COMMISSIONER OF INCOME TAX Vs. KOHINOOR FLOUR MILLS
August 23, 1974
COMMISSIONER OF INCOME TAX Vs. SHARMA CONSTRUCTION COMPANY
August 23, 1974
COMMISSIONER OF INCOME TAX Vs. DINESHCHANDRA INDUSTRIES
September 3, 1974
COMMISSIONER OF INCOME TAX Vs. RAJKOT SEEDS OIL AND BULLION MERCHANTS ASSOCIATION LIMITED
January 31, 1974
COMMISSIONER OF INCOME TAX Vs. ELECON ENGINEERING COMPANY LIMITED
February 5, 1974
COMMISSIONER OF WEALTH TAX Vs. ARUNDHATI BALKRISHNA TRUST SMT
August 30, 1974
COMMISSIONER OF WEALTH TAX Vs. SHIRINBANOO SMT
October 8, 1974
D N DHOLAKIA DR Vs. STATE OF GUJARAT
January 22, 1974
DAHYABHAI MOTIRAM DECD Vs. NATHUBHAI BHIMBHAI NAIK
July 3, 1974
DARBAR PRATAPSINHJI AHMEDABAD Vs. COMMISSIONER OF INCOME TAX GUJARAT
October 4, 1974
DEEPAK INDUSTRIES Vs. STATE OF GUJARAT
June 26, 1974
DHABHI LALJI KALIDAS Vs. RAMNIKLAL SOMCHAND MEHTA
June 24, 1974
DHARAMAHI POLABHAI Vs. RAMJIBHAI JIVABHAI
March 20, 1974
DOLATSING PRABHATSING RANA Vs. CHIEF CONTROLLING REVENUE AUTHORITY FOR THE STATE OF GUJARAT
September 10, 1974
FATMABAI ABDULKADAR Vs. SHYAMAL GHOSH
December 12, 1974
GORDHANBHAI CHHOTABHAI PATEL Vs. RAMJI MANDIR AHMEDABAD TRUST
August 27, 1974
GORDHANBHAI KAHANDAS DALWADI Vs. ANAND MUNICIPALITY ANAND
November 25, 1974
GOVARDHANBHAI SOMABHAI PATEL Vs. PARSHOTTAM URNEDBHAI
November 29, 1974
GUJARAT DISTRIBUTORS Vs. STATE OF GUJARAT
August 14, 1974
HARMADIA VIVIDH KARYAKARI SAHAKARI MANDLI LTD Vs. COMMISSIONER OF SALES TAX
June 18, 1974
HASTIMAL ASALDAS Vs. STATE OF GUJARAT
February 15, 1974
HATHISING MANUFACTURING COMPANY LTD. Vs. STATE
December 10, 1974
HIRALAL NANSA BHAVSAR Vs. STATE OF GUJARAT
May 3, 1974
J D PATEL Vs. UNION OF INDIA
December 11, 1974
JAGJIVANDAS MULCHAND CHOKSHI Vs. SONI MANILAL MOHANLAL
June 21, 1974
JAYANTILAL CHUNILAL PANCHOLI Vs. BAI JASHODA
June 18, 1974
JAYANTILAL KESHAVLAL PATEL Vs. DEVSHI CHAKUBHAI
July 12, 1974
JAYANTILAL MOHANLAL PATEL Vs. ERIC RENISON COMMISSIONER OF POLICE AHMEDABAD
February 6, 1974
JAYANTILAL PURSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
January 16, 1974
JEKISONDAS MAGANLAL Vs. ABDUL REHMAN HAJI AHMEDBHAI
August 9, 1974
JETHANAND DULHAMUMAL LALVANI Vs. PRATAPRAY PARSHOTTAM PROPRIETOR OF PARSHOTAM HEMCHAND BHAVNAGAR
August 14, 1974
JOSHI INDULAL VALLABRAM Vs. STATE OF GUJARAT
December 5, 1974
KANCHANLAL TRIKAMLAL PATEL Vs. SHYAMAL GHOSH DISTRICT MAGISTRATE SURAT
October 24, 1974
KANJI HIRAJIBHAI GONDALIA MANAGER VAHIVATKARTA OF THE PREMISES BELONGING TO SHRI RAJKOT HALARI VANAND COMMUNITY RAJKOT Vs. JIVRAJ DHARAMSHI
September 20, 1974
KANTILAL C SHAH Vs. CHARITY COMMISSIONER
November 19, 1974
KANTILAL DAHYABHAI SHAH ALIAS K D DASADIA Vs. TEJ PRAKASH TAX RECOVERY OFFICER AHMEDABAD
October 28, 1974
KESHAVLAL LAXMANDAS PATEL Vs. NARSINHBHAI KALIDAS PATEL
August 17, 1974
KESHAVLAL PARAGJI Vs. GUJARAT REVENUE TRIBUNAL
November 27, 1974
KISHANCHAND WADHUMAL Vs. K M SATWANI M A C T AHMEDABAD RURAL
September 3, 1974
KOLI BHUPAT MULJI Vs. STATE OF GUJARAT
December 10, 1974
KRISHNA GOPAL JOSHI Vs. ANNYONYA SAHAYYAKARI MANDALI BARODA
November 21, 1974
KRISHNAKUMAR MILLS CO. LTD. Vs. STATE
July 15, 1974
KUSUMBEN POPATLAL SMT Vs. MAHENDRAKUMAR PARMANANDDAS POPAT
July 11, 1974
KUSUMGAURI WD O GANPATRAM THAKORDAS Vs. UMIABEN
July 18, 1974
LALCHAND JEMATMAL Vs. NANABHAI RANCHHODAS
October 4, 1974
LAXMI WEAVING FACTORY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 24, 1974
LAXMIBEN Vs. CHANDRAVADAN CHHOTALAL SORATWALLA
March 27, 1974
LILAVANTI DHIRAJLAL BORADIYA Vs. SONI HARJIVAN DEVJIBHAI
July 16, 1974
MAGANBHAI ZAVERBHAI PATEL Vs. RAMESHBHAI BECHARDAS SHAH
November 22, 1974
MAHADEV MOPTA Vs. STATE OF GUJARAT
August 9, 1974
MANCHHARAM SOBHRAJ Vs. JAMNADAS MULCHAND
June 25, 1974
MANGALAJI SURAJI Vs. GOVINDLAL SAMALDAS SONI
August 1, 1974
MANILAL BHANABHAI PATEL Vs. KAUL
September 3, 1974
MEMON ADAMBHAI HAJI ISMAIL Vs. BHAIYA RAMDAS BADIUDAS
April 24, 1974
MOHMEDMIYA MOHMED SADIK Vs. STATE OF GUJARAT
August 30, 1974
MORVI COTTON MERCHANTS INDUSTRIAL CORPORATION LTD Vs. STATE OF GUJARAT
July 3, 1974
MULCHAND LAXMICHAND SHAH Vs. SHETH BHIKHCHAND TRILOKCHAND
April 8, 1974
MUNICIPAL CORPORATION OF AHMEDABAD Vs. KUMBHNATH CO OPERATIVE HOUSING SOCIETY LIMITED
June 27, 1974
MURTUJAKHAN JORAVARKHAN BABI NAWAB OF RADHANPUR Vs. MUNICIPAL CORPORATION OF AHMEDABAD
September 16, 1974
NAGINDAS MULCHANDDAS JARIWALA Vs. STATE OF GUJARAT
July 17, 1974
NAHAN FOUNDRY A LIMITED COMPANY IN HIMACHAL PRADESH Vs. MOHANLAL KHIMJIBHAI AND SONS
March 6, 1974
NANDLAL D MEHTA DR Vs. KANTILAL JESHANKER VYAS
June 27, 1974
NARANBHAI DAHYABHAI PATEL Vs. SULEMAN ISAPJI DADABHAI
April 26, 1974
NARANDAS BAPALAL DANDWALA Vs. LAND ACQUISITION OFFICER AHMEDABAD
December 20, 1974
NARESHCHANDRA CHINUBHAI PATEL Vs. STATE OF GUJARAT
November 25, 1974
NATHANI SHIVANKUMAR GHANSHYAMDAS Vs. SHAH DHANALAL MANEKLAL
June 18, 1974
NAUSHIR MARAFATIA AND CO Vs. BANK OF BARODA LIMITED
April 10, 1974
NAVJIVAN PAPER MART Vs. RAJKOT VIBHAGIYA NAGRIK SAHKARI BANK LIMITED
May 2, 1974
NAVNITLAL SAKARLAL Vs. COMMISSIONER OF WEALTH TAX
July 2, 1974
NAYAK KALIDAS MOTIRAM Vs. MENABEN
April 10, 1974
NEW ASARWA MANUFACTURING COMPANY LTD Vs. STATE OF GUJARAT
June 25, 1974
NEW BRAHMA KSHATRIA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. GOVINDLAL NARBHERAM THAKORE DECD
January 17, 1974
OFFICIAL LIQUIDATORS, BARODA BATTERIES LTD. Vs. REGISTRAR OF COMPANIES, GUJARAT STATE
August 13, 1974
P G TEXTILE MILLS PVT LTD Vs. UNION OF INDIA
November 19, 1974
PADMAVATI JAYKRISHNA Vs. COMMISSIONER OF WEALTH TAX
August 29, 1974
PATEL ATMARAM NATHUDAS SINCE DECD Vs. PATEL BABUBHAI KESHAVLAL
April 26, 1974
PATEL BECHARBHAI LAVJIBHAI SINCE DECD Vs. MODH PATEL KHUSHALBHAI RAVJIBHAI
August 22, 1974
PATEL CHHOTABHAI SHANKERBHAI Vs. PATEL SHANTABHAI NARSHIBHAI DECD
April 11, 1974
PATEL CHUNIBHAI DHANJIBHAI Vs. PATEL VALLABHBHAI AMBALAL
June 26, 1974
PORBANDAR NAGAR PALIKA Vs. V G PATEL CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972
December 3, 1974
PRAGJIBHAI KESURBHAI PATEL Vs. STATE OF GUJARAT
August 14, 1974
PREMIER INSURANCE COMPANY LIMITED Vs. GAMBHIRSING GALABSING PADHIAR
August 6, 1974
PRESIDENT KALOL DISTRICT MUNICIPALITY KALOL Vs. BAI CHAMPA
October 14, 1974
RAIJIBHAI RAMATUBHAI GOHEL Vs. KHODABHAI GIRDHARBHAI BRAMBHATT
August 27, 1974
RAJU V.B. Vs. CHIEF ELECTORAL OFFICER, STATE OF GUJARAT
December 19, 1974
RAMA KRISHNA WIRE WORKS Vs. P.T. POHOWALA ASSISTANT COLLECTOR OF CENTRAL EXCISE
December 6, 1974
RAMBHAI PUNJABHAI VINCHIYA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
May 3, 1974
RAMESH C MASHRUWALA Vs. STATE OF GUJARAT
April 19, 1974
RAMPURI KALUPURI SWAMI Vs. NATHALAL ISHWARBHAI HARGOVANBHAI SHAH
December 24, 1974
RASIKLAL SHANKERLAL SONI Vs. NATVERLAL SHANKERLAL UPADHAYA
September 21, 1974
RASULBHAI MURADBHAI SINDHA Vs. SHYAMAL GHOSH DISTRICT MAGISTRATE SURAT
December 5, 1974
RASULKHANJI SARDAR MAHOMAD KHANJI Vs. H P RATHOD 3RD SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
November 1, 1974
REHANA RAHIMBHAI KASAMBHAI Vs. TRANSPORT MANAGER, AHMEDABAD MUNICIPAL TRANSPORT SERVICE, AHMEDABAD
July 29, 1974
S. DAYAL Vs. AMBALAL KUBERDAS PATEL
May 2, 1974
SAKARLAL BALABHAI Vs. INCOME TAX OFFICER
November 4, 1974
SAURASHTRA KHANDSARI MANUFACTURERS ASSOCIATION Vs. SALES TAX OFFICER VERAVAL
August 13, 1974
SCIENTIFIC AND GLASS LABORATORIES Vs. STATE OF GUJARAT
June 21, 1974
SHAH PRAVINCHAND HARAKHCHAND Vs. STATE OF GUJARAT
April 18, 1974
SHAMJI KARSAN Vs. STATE OF GUJARAT
May 2, 1974
SHANABHAI DESAIBHAI PATEL Vs. CHHOTABHAI SHANKERBHAI
February 18, 1974
SHANTILAL CHANDRASHANKER Vs. BAI BASI WD O BHURA ANOP
August 27, 1974
SHETH CHIMANLAL AMBALAL Vs. SHAH HASMUKHLAL alias HASUBHAI KESHAVLAL
December 21, 1974
SHIRISHKUMAR MAYACHANDBHAI MODI Vs. COLLECTOR BANASKANTHA DISTRICT
March 15, 1974
SIRINBAI D DARUWALA MRS Vs. EDALJI DHANJISHA ANKLESHARIA DR
March 14, 1974
SMT. RANJANBALA PRABHASHANKAR JOSHI Vs. THE STATE OF GUJARAT AND ANOTHER
April 14, 1974
SNEHALKUMAR SARABHAI Vs. ECONOMIC TRANSPORT ORGANISATION
March 18, 1974
SONI JAGJIVAN NARSI Vs. MANCHHABEN ODHAVJI
July 12, 1974
SPORTS CLUB OF GUJARAT LTD Vs. COMMISSIONER OF SALES TAX GUJARAT AHMEDABAD
June 20, 1974
STAR ENGINEERING WORKS LIMITED Vs. OFFICIAL LIQUIDATOR OF KRISHANKUMAR MILLS COMPANY LIMITED
July 9, 1974
STATE OF GUJARAT Vs. SAKURBHAI ABEDBHAI
June 20, 1974
STATE OF GUJARAT Vs. GOLDEN METAL INDUSTRIES
June 21, 1974
STATE OF GUJARAT Vs. NAVALKISHOR DAMODARDAS PATEL
February 12, 1974
STATE OF GUJARAT Vs. MOHANLAL KUBERDAS UPADHYAYA
January 22, 1974
STATE OF GUJARAT Vs. IBRAHIM MOHMAD
February 1, 1974
STATE OF GUJARAT Vs. DAHIBEN WD O PREMCHANDBHAI KALIDAS THAKKAR
March 19, 1974
STATE OF GUJARAT Vs. D K PATEL AND CO
August 13, 1974
STATE OF GUJARAT Vs. ISMAIL MOHMED LAKHAN
September 25, 1974
SUKETU JAYANTILAL SHAH Vs. CONTROLLER OF ESTATE DUTY
October 9, 1974
THAKKAR ISHWARLAL HARGOVANDAS Vs. PANCHAL GIRDHARLAL RAICHAND
August 14, 1974
THAKKAR POPATLAL JADAVJI Vs. THAKKAR DURLABHJI DHARAMSHI
June 25, 1974
TRIBHOVANDAS KHUSALDAS Vs. MULCHANDBHAI DAMODARDAS
August 17, 1974
TULSIDAS NARSIDAS Vs. SPECIAL LAND ACQUISITION OFFICER, AHMEDABAD
December 16, 1974
UMARFARUK MOHMEDSAFI Vs. STATE OF GUJARAT
September 18, 1974
UNION OF INDIA Vs. R P VYAS
July 16, 1974
UNION OF INDIA Vs. MANSUKHLAL JETHALAL
April 24, 1974
UNION OF INDIA, NEW DELHI Vs. JYOTI LIMITED, BARODA
September 12, 1974
VAGHELA VAKHATSINH AGARSINH Vs. PARMAR LALJI KHODIDAS
February 18, 1974
VAKHATSINH SOMSINH Vs. STATE OF GUJARAT
December 3, 1974
VALLABHDAS MANJIBHAI DHOLAKIA Vs. COMMISSIONER OF INCOME TAX
February 6, 1974
VANLILA VADILAL SHAH Vs. MAHENDRAKUMAR J SHAH
February 18, 1974
VIRUBHAI H PATEL Vs. SHAIKH MOHAMMAD SAYED
October 1, 1974
ZENOLIA NAIR Vs. HASMUKHRAI HARJIVAN BIBOI
September 13, 1974