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Case Index
Title
Date
A D CHAWLA Vs. NAVRANG PICTURES
February 26, 1974
A. N. GUPTA Vs. STATE BANK OF INDIA
November 12, 1974
ABNASH KAUR Vs. AVINASH NAYYAR
April 5, 1974
AMAR NATH Vs. UNION OF INDIA
September 6, 1974
AMARENDRA CHAUDHARY Vs. NALMI CHAUDHARY
August 16, 1974
ANAND PARKASH AND SONS Vs. GIRJA SHANKAR AND ANOTHER
October 11, 1974
ASA RAM Vs. GULAB RAI
December 2, 1974
ASHOLA FATEHPUR BERI CO OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. UNION OF INDIA
January 8, 1974
ASSOCIATED TRADERS AND ENGINEERS PRIVATE LIMITED Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
January 29, 1974
ASUDA SINGH Vs. R B PAHLAJ SINGH
August 23, 1974
AVTAR SINGH ALIAS TARI Vs. DELHI ADMINISTRATION
November 22, 1974
AZIZUR REHMAN Vs. AMINUDDIN
December 4, 1974
B S SURI Vs. L N DASS
May 28, 1974
B. L. KOHLI Vs. UNION OF INDIA AND ORS.
April 9, 1974
BALBIR SINGH Vs. MANMOHAN LAL
September 24, 1974
BALBIR SINGH Vs. STATE
June 7, 1974
BALBIR SINGH Vs. MANMOHAN LAL
April 24, 1974
BALRAJ MADHOK Vs. REGISTRAR CO OPERATIVE SOCIETIES DELHI
June 7, 1974
BANSIDHAR GANGA PERSHAD AGENCY Vs. CHANAN LAL
October 31, 1974
BAR COUNCIL OF DELHI Vs. BAR COUNCIL OF INDIA
October 16, 1974
BASANTILAL ALIAS BASANT KUMAR Vs. SIRI CHAND AND ANR
May 17, 1974
BAWA MASALACO Vs. GUIZARI LAL LAJPAT RAI
May 27, 1974
BHAGWATI DEVI Vs. ISH KUMAR
July 26, 1974
BHUPINDER SINGH Vs. UNION OF INDIA
December 18, 1974
BINDRA WATCH CO Vs. DELHI SIKH GURDWARA BOARD
April 12, 1974
BISHAMBER SINGH Vs. D. T. C. THROUGH ITS GENERAL MANAGER
August 30, 1974
BLUE STAR LIMITED Vs. N.R. SHARMA AND ORS.
February 22, 1974
BLUE STAR LIMITED Vs. LABOUR COURT
August 23, 1974
BOUCHER PIERRE AUDRE Vs. SUPRINTENDENT CENTRAL JAIL NEW DELHI
September 27, 1974
BRIJ KHANDELWAL Vs. UNION OF INDIA
November 25, 1974
BULLION MERCHANTS Vs. UNION OF INDIA
May 17, 1974
CAPITAL CHIT FUND (P.) LTD. (IN LIQUIDATION) Vs. STATE
March 21, 1974
CHAKRAVARTI Vs. UNION OF INDIA
September 18, 1974
CHAMBER OF COLOURS AND CHEMICALS PRIVATE LIMITED Vs. FORWARD MARKETS COMMISSION
November 8, 1974
CHUNI LAL KAPUR Vs. PRAKASH WANTI
October 23, 1974
COMMISSIONER OF INCOME TAX Vs. NARANG AND CO
May 8, 1974
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL NAYYAR
January 31, 1974
COMMISSIONER OF INCOME TAX Vs. RAM KRISHNA STEEL ROLLING MILLS
February 15, 1974
COMMISSIONER OF WEALTH TAX Vs. GIRDHARI LAL
May 2, 1974
COMMISSIONER OF WEALTH TAX Vs. KRISHAN MOHAN
April 25, 1974
COMPANIES ACT 1956 AND CAPITAL CHIT FUND PRIVATE LIMITED Vs. STATE
March 21, 1974
D P RAI AHUJA Vs. DELHI DEVELOPMENT AUTHORITY
March 22, 1974
DALIP KAUR Vs. VANGUARD INSURANCE COMPANY LIMITED
April 16, 1974
DARSHAN SINGH Vs. THE STATE
February 15, 1974
DARYAO SINGH Vs. COMPETENT AUTHORITY
October 17, 1974
DAVINDER SINGH Vs. STATE
February 11, 1974
DAYA SHANAR KAPOOR Vs. UNION OF INDIA
November 22, 1974
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. PRAG VANASPATI PRODUCTS ALIGARH
April 5, 1974
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
March 11, 1974
DELHI FLOUR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 8, 1974
DES RAJ CHOPRA Vs. POORAN MAL
August 27, 1974
DEV RAJ MALHOTRA Vs. D D BHARGAVA
January 14, 1974
DHARAM DEV MEHTA Vs. UNION OF INDIA
November 1, 1974
DHEER SINGH Vs. THE UNION OF INDIA AND OTHERS
July 31, 1974
DHIREN KIRI Vs. SURAJ BALRAM SAHNI
February 27, 1974
DHIREN KIRI Vs. SURAJ BALRAM SAWHNEY AND SONS
April 26, 1974
DINA NATH AND SONS Vs. SALES TAX OFFICER
September 10, 1974
DUNLOP INDIA LIMITED Vs. B D GUPTA
June 7, 1974
DURLAB SINGH Vs. THE DISTRICT MAGISTRATE, DELHI AND ORS.
January 25, 1974
DWARKA DASS Vs. COMMISSIONER OF WEALTH TAX
April 15, 1974
FITWELL ENGINEERS Vs. FINANCIAL COMMISSIONER DELHI ADMINISTRATION DELHI
April 26, 1974
GANPATI RAI Vs. STATE
October 31, 1974
GARG AND COMPANY Vs. COMMISSIONER OF INCOME TAX
May 28, 1974
GAURA DEVI Vs. RAMESHWAR PERSHAD
October 14, 1974
GAURA DEVI Vs. RAMESHWAR PERSKLAD AND ANR.
November 14, 1974
GAYCO PRIVATE LIMITED Vs. EXCISE COMMISSIONER DELHI STATE
January 4, 1974
GEE VEE ENTERPRISE Vs. ADDITIONAL COMMISSIONER OF NICOME TAX
October 7, 1974
GIAN DEVI Vs. AMAR NATH AGGARWAL ETC.
November 22, 1974
GIAN DEVI Vs. AMAR NATH AGGARWAL
October 22, 1974
GIRDHARI LAL Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANR
April 19, 1974
GLAMOUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 17, 1974
GLOBE MOTORS LIMITED Vs. GLOBE UNITED ENGINEERING AND FOUNDRY COMPANY LIMITED
November 25, 1974
GLOBE MOTORS W LIMITED Vs. SANGHI MOTORS
September 20, 1974
GOBIND Vs. STATE
April 4, 1974
GOODWILL INDIA LIMITED Vs. UNION OF INDIA
April 18, 1974
GULAB CHAND SHARMA Vs. SARASWATI DEVI
November 11, 1974
GULZARI LAL Vs. OFFICIAL RECEIVER CUM OFFICIAL LIQUIDATOR CUM OFFICIAL RECEIVER AND ANOTHER
November 19, 1974
H K AGNIHOTRI Vs. DELHI HIGH COURT
May 14, 1974
H R WOOL TRADING CO Vs. RAM LAL
March 15, 1974
HARDIT SINGH OBRA Vs. DAIJIT SINGH
July 26, 1974
HARI CHAND Vs. STATE
May 2, 1974
HARI SHANKAR Vs. BHOORI DEVI
April 12, 1974
HARI SHANKAR BHARGAVA Vs. MOHAN DEVI
August 8, 1974
HARI SHANKAR BHARGAYA Vs. MOHAN DEVI AND ORS.
September 8, 1974
HARI SHANKAR GUPTA Vs. UNION OF INDIA
February 8, 1974
HAZARI LAL Vs. STATE
April 19, 1974
INDER NATH ANANDM Vs. HARBANS LAL
September 2, 1974
INDIAN BANK Vs. R K BAWEJA
April 22, 1974
INDIAN OIL CORPORATION LIMITED Vs. THAKUR SHIPPING COMPANY LIMITED
January 17, 1974
INDIAN REFRIGERATION INDUSTRIES Vs. LABOUR COURT
January 25, 1974
IQBAL SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY
April 5, 1974
IRON TRADERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 8, 1974
ISLAMUDDIN Vs. STATE
December 13, 1974
J C BATRA Vs. RADHEY SHYAM
November 8, 1974
J. N. GUPTA & OTHER Vs. UNION OF INDIA & OTHER
May 6, 1974
JAGATJIT INDUSTRIAL CORPORATION Vs. UNION OF INDIA
January 11, 1974
JAGDISH CHANDER Vs. BAKSHI CHATARPAL SINGH
May 23, 1974
JAGDISH PERSHAD Vs. JOTI PERSHAD
December 16, 1974
JAIN V K Vs. UNION OF INDIA
August 12, 1974
JANAK KUMARI Vs. UNION OF INDIA
June 7, 1974
JASPAL SINGH Vs. ZEB UN NISA BEGUM
April 18, 1974
JASWANT SINGH Vs. M PARKASH
March 20, 1974
JEEVAN INDUSTRIES PRIVATE LIMITED Vs. HAJI BASHIRUDDIN MADHUSUDAN DAYAL
November 8, 1974
JOGINDER SINGH Vs. BAR COUNCIL OF INDIA
October 17, 1974
JUNGLI Vs. SYED WARIS ALI
March 22, 1974
K. C. JAIN Vs. EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI, AND OTHERS.
November 1, 1974
KAILASH CHAND Vs. RAM WATI
August 2, 1974
KAMLA L M HARVETTAKER Vs. M PARKASH
February 18, 1974
KANWAL SHAMSHER SINGH Vs. UNION OF INDIA
January 16, 1974
KAVIRAJ GANPAT LAL SINDHWANI Vs. OM PARKASH
August 20, 1974
KESAR LAL Vs. STATE
December 19, 1974
KESORAM CEMENT KARIMNAGAR Vs. GOVERNMENT OF INDIA
March 29, 1974
KHAIRATI LAL Vs. DELHI DEVELOPMENT AUTHORITY
March 1, 1974
KISHAN Vs. MAHABIR SINGH AND TWO ORS
November 20, 1974
KISHAN CHAND Vs. UNION OF INDIA
May 29, 1974
KISHAN CHAND CHOPRA (K C CHOPRA) Vs. SATYA PAUL CHADDHA AND ANR
July 26, 1974
KRISHNA KANTA Vs. HANS RAJ
November 5, 1974
KRISHNA PARKASH Vs. SHANTA SINHA CHENOY
May 1, 1974
KULWANT KAUR Vs. HAZARI LAL AND ORS.
November 23, 1974
KULWANT KAUR Vs. HAZARI LAL
October 23, 1974
KULWANT SINGH Vs. STATE
February 8, 1974
KUMARI GURBIR CHANDOK Vs. DELHI ADMINISTRATION, THROUGH ITS CHIEF SECRETARY, DELHI AND OTHERS
April 5, 1974
KWALITY ICE CREAM CO AND RESTAURANT Vs. SALES TAX OFFICER
March 27, 1974
KWALITY RESTAURANT AND ICE CREAM CO Vs. INCOME TAX OFFICER
March 15, 1974
LAKSHMI CHAND Vs. IQBAL SINGH
August 26, 1974
LAKSHMI OIL CO Vs. AGGARWAL OIL COMPANY
March 1, 1974
LAKSHMI RESTAURANT Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
August 9, 1974
LALA RAM Vs. KALAWATI
May 21, 1974
M. S. MANN Vs. UNION OF INDIA AND OTHERS
November 4, 1974
M.C.D. Vs. LACHHMAN DASS
May 29, 1974
M.C.D. Vs. CHATTAR SINGH
April 3, 1974
M.C.D. Vs. DHAN KUMAR
March 19, 1974
M.C.D. Vs. GHANSHYAM DASS
January 11, 1974
MADAN LAL Vs. STATE
January 11, 1974
MADAN LAL SETHEE Vs. UNION OF INDIA AND OTHERS
October 21, 1974
MADHO RAM Vs. H G SEKHRI
January 22, 1974
MADHUSUDAN LIMITED Vs. SOUTH ASIA IND PRIVATE LIMITED
March 6, 1974
MAHAVIR PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
October 28, 1974
MAHESH KUMAR Vs. S D KHANDEPAL
May 27, 1974
MAKHAN LAL Vs. M.C.D.
March 27, 1974
MAKHAN SINGH Vs. UNION OF INDIA
August 5, 1974
MALIK CHAND Vs. ZUBEDA BEGUM
January 25, 1974
MAM RAJ Vs. RAM CHANDER
April 26, 1974
MAN SINGH Vs. A
February 15, 1974
MANAGEMENT OF NORTHERN INDIA THEATRES Vs. PRESIDING OFFICER LABOUR COURT
January 24, 1974
MANAGEMENT OF SARAN MOTORS PRIVATE LIMITED Vs. HANS RAJ
May 31, 1974
MANAGEMENT OF STATESMAN LIMITED Vs. LT GOVERNOR
May 31, 1974
MASCO PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 12, 1974
MAZDA THEATERS PRIVATE LIMITED Vs. NEW BANK OF INDIA LTD
September 27, 1974
MEHBOOB PRODUCTIONS PRIVATE LTD Vs. MORION PICTURES ASSOCIATION DELHI
April 24, 1974
MEMOONA BI Vs. MUNICIPAL CORPORATION OF DELHI
February 1, 1974
MERCURY TRAVELS INDIA PRIVATE LIMITED Vs. DIRECTOR OF ENFORCEMENT
May 31, 1974
METAL FABRICATORS (INDIA) Vs. B D GUPTA
November 5, 1974
MITHAN LAL Vs. SULTAN SINGH
April 26, 1974
MOHAMMADATIQUE SIUDIQUI Vs. MUNSHI ANUSAHMED
April 18, 1974
MOHAN Vs. STATE
December 8, 1974
MOHAN Vs. STATE
November 8, 1974
MOHANDAS AND ANOTHER Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
March 22, 1974
MOHINDER PAL Vs. RAM RATI DEVI
February 15, 1974
MOHINDER SINGH JAGDEV Vs. SECRETARY MINISTRY OF IRRIGATION AND POWER GOVERNMENT OF INDIA
April 12, 1974
MOHINDROO O N Vs. COMMISSIONER OF INCOME TAX
May 2, 1974
MOTI RAFN AND ORS. Vs. SECRETARY, MINISTRY OF EDUCATION AND SOCIAL WELFARE ETC.
September 23, 1974
MOTIA KAUR Vs. SHANTI DEVI
February 22, 1974
MUNICIPAL CORPORATION Vs. AJIT SINGH
November 20, 1974
MUNICIPAL CORPORATION OF DELHI Vs. HARI SINGH
February 13, 1974
MUNICIPAL CORPORATION OF DELHI Vs. BISHAN DASS
January 21, 1974
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM CHAND
December 19, 1974
MUNICIPAL CORPORATION OF DELHI Vs. ASSA RAM
November 4, 1974
MUNICIPAL CORPORATION OF DELHI Vs. OM PARKASH
January 7, 1974
MUNICIPAL CORPORATION OF DELHI Vs. SHRI TEK RAM
March 5, 1974
MUNICIPAL CORPORATION OF DELHI Vs. RAM PRAKASH
January 3, 1974
MUNICIPAL CORPORATION OF DELHI Vs. SHAMBHU NATH
September 13, 1974
MUNICIPAL CORPORATION OF DELHI Vs. BAL KRISHAN THAPER
August 6, 1974
MUNICIPAL CORPORATION OF DELHI Vs. NANU RAM
January 30, 1974
MUNICIPAL CORPORATION OF DELHI Vs. HUKAM CHAND
January 23, 1974
MUNICIPAL CORPORATION OF DELHI Vs. AMICHAND AND ANOTHER
January 4, 1974
MUNICIPAL CORPORATION OF DELHI Vs. RAM MURTI
May 31, 1974
MUNICIPAL CORPORATION OF DELHI Vs. RATTI RAM AND OTHERS
May 16, 1974
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN KUMAR ETC.
April 4, 1974
MUNICIPAL CORPORATION OF DELHI Vs. CHANDER PARKASH
September 13, 1974
MUNICIPAL CORPORATION OF DELHI Vs. MOTI RAM AND ANOTHER
April 19, 1974
MUNICIPAL CORPORATION OF DELHI Vs. RAM CHAND ETC.
April 19, 1974
MUNICIPAL CORPORATION OF DELHI Vs. SHIV DAYAL AND ANOTHER
March 4, 1974
MUNICIPAL CORPORATION OF DELHI Vs. RAMJIDAS
March 1, 1974
MUNICIPAL CORPORATION OF DELHI Vs. RAJINDER SINGH
March 28, 1974
MUNICIPAL CORPORATION OF DELHI Vs. BISHAN DASS
January 4, 1974
MUNICIPAL CORPORATION OF DELHI Vs. CHABIL DASS
April 15, 1974
MUNICIPAL CORPORATION OF DELHI Vs. BIRINDER NATH CHATTERJEE AND ANOTHER
January 15, 1974
MUNICIPAL CORPORATION OF DELHI Vs. MOHAN LAL
February 11, 1974
MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN
January 22, 1974
MUNICIPAL CORPORATION OF DELHI Vs. NOTAN DASS
April 18, 1974
MUNICIPAL CORPORATION OF DELHI Vs. KARAM CHAND
May 8, 1974
MUNICIPAL CORPORATION OF DELHI Vs. BHAGWAN DASS
May 15, 1974
MUNICIPAL CORPORATION OF DELHI Vs. AYASHI LAL
November 11, 1974
MUNICIPAL CORPORATION OF DELHI Vs. SHANTI PRAKASH,
February 15, 1974
MUNICIPAL CORPORATION OF DELHI Vs. KISHAN LAL
December 20, 1974
MUNICIPAL CORPORATION OF DELHI Vs. JASWANT
December 18, 1974
MUNICIPAL CORPORATION OF DELHI Vs. JAGAN NATH
December 19, 1974
MUNICIPAL CORPORATION OF DELHI Vs. BHAGWAN DAS
December 3, 1974
MUNICIPAL CORPORATION OF DELHI Vs. CHAND
November 22, 1974
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. CHANDU LAL
April 15, 1974
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. DEEPAK KUMAR AND ANOTHER
February 27, 1974
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. RADHA KISHAN
April 16, 1974
MUNICIPAL CORPORATION OF DELHI AND OTHERS Vs. SANTOK SINGH
February 5, 1974
MUNNI JASWANT KAUR Vs. BHONRI DEVI
April 30, 1974
MURARI LAL Vs. NEM CHAND JAIN
March 15, 1974
MYSORE CHEMICALS AND FERTILIZERS LIMITED Vs. OFFICIAL RECEIVER CUM OFFICIAL LIQUIDATOR
November 19, 1974
N B FILMS Vs. DAYA SHANKER
September 19, 1974
NARAIN DAS Vs. DAYA NARAIN
January 18, 1974
NARPAT RAI SHARMA Vs. INSPECTOR FENERAL OF REGISTRATION
March 18, 1974
NATIONAL AND GRINDLAYS BANK LIMITED Vs. GLOBE MOTORS
December 20, 1974
NATIONAL FINANCE OF INDIA TRADERS BANK NEW BANK OF INDIA Vs. UNION OF INDIA
April 22, 1974
NAUT RAM Vs. UNION OF INDIA
October 9, 1974
NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD. AND ANR. Vs. R.D. SAXENA, DIRECTOR OF INVESTIGATION AND ORS.
December 13, 1974
OFFICIAL LIQUIDATOR ACME FINANCE PRIVATE LIMITED Vs. KRISHAN GOPAL
June 7, 1974
OFFICIAL LIQUIDATOR OF MILAN CHIT FUND AND FINANCE PRIVATE LIMITED IN LIQUIDATION NEW DELHI Vs. AJIT SINGH BHASIN
March 27, 1974
OFFICIAL LIQUIDATOR OF VINOD MOTORS PRIVATE LIMITED IN LIQN Vs. HINDUSTAN LEVER LIMITED
April 23, 1974
OM PARKASH Vs. PUSHPA
February 20, 1974
ONKAR MAL Vs. STATE
August 12, 1974
ORIENTAL REFRIGERATION AND ENGG PRIVATE LIMITED Vs. PAWAN KUMAR
January 4, 1974
P C AGGARWAL Vs. K N KHOSLA
May 22, 1974
P D PURI Vs. STATE
December 21, 1974
P L LAKHANPAL Vs. APT NATH RAY
May 7, 1974
P L LAKHANPAL Vs. AJIT NATH ROY CHIEF JUSTICE OF INDIA NEW DELHI
February 15, 1974
P N SIKAND Vs. COMMISSIONER OF WEALTH TAX
April 4, 1974
P.D. PURI Vs. STATE
November 21, 1974
PADAM CHAND JAIN Vs. MAHABIR PERSHAD AND SONS
March 29, 1974
PANCHSHEEL ELECTRONIC CORPORATION Vs. JUPITOR GENERAL INSURANCE COMPANY LIMITED
April 5, 1974
PARASADI Vs. STATE
January 18, 1974
PARKASH BHASIN Vs. O L CAPITAL CHIT FUND PRIVATE LIMITED IN LIQUIDATION
March 21, 1974
PARKASH WANTI Vs. GIAN SINGH
January 18, 1974
PARMA NAND ARYA Vs. KAMLA SETHI
September 16, 1974
PETER SAMUEL WALLACE Vs. UNION OF INDIA
August 14, 1974
PHOENIX COTTON TAPE FACTORY Vs. UNION OF INDIA
March 14, 1974
PRABHU DAYAL Vs. STATE
March 22, 1974
PRABHU DAYAL BHARGAVA Vs. UNION OF INDIA
April 30, 1974
PRABHUJIT SINGH CHAWLA Vs. UNION OF INDIA AND OTHERS
October 15, 1974
PRAVEENA BHARDWAJ Vs. STATE AND ORS.
December 1, 1974
PRAVEENA BHARDWAJ Vs. STATE
November 1, 1974
PREM CHAND BHATIA Vs. UNION OF INDIA
April 4, 1974
PREM KUMAR Vs. GRAHPAIL SINGH
August 2, 1974
PREM SHEEL MALHAN Vs. R P CHAWLA
March 20, 1974
PRITHI Vs. STATE
March 7, 1974
PROF BALRAJ MADOK Vs. REGISTRAR CO OPERATIVE SOCIETIES DELHI ADMINISTRATION DELHI
June 7, 1974
PUNJAB NATIONAL BANK Vs. RENT CONTROLLER
May 3, 1974
PUNJAB NATIONAL BANK LIMITED Vs. UNION OF INDIA
October 4, 1974
PYARE LAL Vs. STATE
July 26, 1974
R B SETH JESSA RAM FATEH CHAND Vs. UNION OF INDIA
July 25, 1974
R B SURAJ BHAN Vs. DEWAN SINGH
May 8, 1974
R C ABROL Vs. OFFICIAL LIQUIDATOR R C ABROL AND CO PRIVATE LIMITED
September 25, 1974
R D AGGARWALA Vs. UNION OF INDIA
May 6, 1974
R L KAPUR Vs. PUNJAB NATIONAL BANK LIMITED
March 27, 1974
R M L BHATNAGAR Vs. INDER PARKASH
January 18, 1974
R P KAPUR Vs. UNION OF INDIA
March 19, 1974
RABINDER NATH MAIRA Vs. STEELSONS PRIVATE LIMITED
March 6, 1974
RAFI ALIAS RAFIQ Vs. STATE DELHI ADMINISTRATION
March 22, 1974
RAI BAHADUR HURDUTROY MOTI LAL JUTE MILLS PRIVATE LIMITED Vs. UNION OF INDIA
October 11, 1974
RAJ KUMAR Vs. UNION OF INDIA
March 1, 1974
RAJ NATH Vs. HONBLE JUSTICE AVADH BEHARI
August 30, 1974
RAJENDER KUMAR JAIN Vs. H C ARORA
February 14, 1974
RAM BABU Vs. LT GOVERNOR OF THE UNION TERRITORY OF DELHI DELHI
August 30, 1974
RAM CHANDER SAGAR Vs. DELHI ADMINISTRATION
November 1, 1974
RAM LAL ANAND Vs. BANK OF BARODA
May 14, 1974
RAM PARTAP Vs. MUNICIPAL CORPORATION OF DELHI
October 28, 1974
RAM PERKASH Vs. BHAGWANTI DEVI
December 13, 1974
RAMAN HOSIERY FACTORY DELHI Vs. J K SYNTHETICS LIMITED
January 9, 1974
RATNAKAR VISHWANATH JOSHI Vs. LIFE INSURANCE CORPORATION
July 26, 1974
RATTAN LAL Vs. INCOME TAX OFFICER
March 1, 1974
RAVINDER NARAIN Vs. COMMISSIONER OF INCOME TAX
April 18, 1974
ROSHAN LAL ANAND Vs. MERCANTILE BANK LIMITED
April 15, 1974
S HARDIT SINGH OBRA Vs. S DALJIT SINGH
July 26, 1974
S J NAND Vs. S SHIV DARSHAN SINGH AND ORS
December 10, 1974
S L VERMA Vs. DELHI FLOUR MILLS COMPANY LIMITED
June 7, 1974
S P SRIVASTAVA AND 18 ORS Vs. UNION OF INDIA
August 21, 1974
S S GOYAL Vs. UNIVERSITY OF DELHI DELHI
September 20, 1974
S. SOHAN SINGH TAILOR Vs. SHRI ADITYA NARAIN
August 12, 1974
S. SURJIT SINGH Vs. UNION OF INDIA
October 1, 1974
S.P. SRIVASTAVA AND ORS. Vs. UNION OF INDIA AND TWO ORS.
October 21, 1974
SAHDEV SETH Vs. VIDYA WATI SETH
January 18, 1974
SAKHI MOHD Vs. STATE
January 22, 1974
SARAMMA OOMMEN Vs. LT. COL. ROBINSON DENIEL AND ORS
May 22, 1974
SARDAR SINGH Vs. STATE
May 23, 1974
SARDARI LAL Vs. STATE ETC.
March 5, 1974
SAROJ MAIRA Vs. STEELSONS PRIVATE LIMITED
March 6, 1974
SATNAM SINGH Vs. MOHINDER SINGH
May 28, 1974
SATYA PAL Vs. PARSANI DEVI
March 15, 1974
SECURITY AND FINANCE PRIVATE LIMITED IN LIQUIDATION Vs. B K BEDI
January 18, 1974
SHAFI Vs. STATE
September 20, 1974
SHAMSHER SINGH Vs. STATE
July 26, 1974
SHARMA RESTAURANT, NEW DELHI AND ANOTHER Vs. THE CHIEF COMMISSIONER, AND OTHERS
December 10, 1974
SHEILA DEVI Vs. KISHAN LAL KALRA
July 26, 1974
SHIV RAM DAS Vs. STATE
May 15, 1974
SHORI LAL JAIN Vs. LT. GOVERNOR, DELHI AND ORS.
October 13, 1974
SHORI LAL JAIN Vs. LT GOVERNOR
August 13, 1974
SHRI B. S. MEHTA Vs. UNION OF INDIA AND ORS.
May 24, 1974
SHRI BHAG SINGH BALI Vs. UNION OF INDIA
March 13, 1974
SHRI CHHOTEY LAL Vs. SHRI M. S. SHAMMI, COMPETENT AUTHORITY UNDER THE SLUM AREAS ACT, NEW DELHI, AND ORS.
January 2, 1974
SHRI K. K. MITTAL Vs. UNION OF INDIA
July 26, 1974
SHRI SHEO RAJ SINGH Vs. UNION OF INDIA AND OTHERS
May 17, 1974
SHRI VASHIST BHARGAVA Vs. INCOME TAX OFFICER
December 10, 1974
SIRAJ UDDIN Vs. ABDUL HAQ PRACHA
February 22, 1974
SMT. VIDYA VATI Vs. SHRI GURBAX RAI ARORA
May 17, 1974
SOMAWANTI MARWAH Vs. SURJIT SINGH
May 1, 1974
STATE Vs. MAN SINGH AND ORS.
February 15, 1974
STATE Vs. SURINDAR MOHAN
January 11, 1974
STATE (DELHI ADMINISTRATION) Vs. VIPIN KUMAR JAGGI,
June 7, 1974
STATE BANK OF INDIA Vs. V K GUPTA
May 24, 1974
STATE DELHI ADMINISTRATION Vs. HARISH KUMAR
September 18, 1974
STATE DELHI ADMINISTRATION Vs. KAINI LAL
November 7, 1974
STATE OF BIHAR Vs. PRESS COUNCIL OF INDIA
July 25, 1974
STATE OF PUNJAB Vs. I M LALL
October 31, 1974
STATESMAN LIMITED Vs. LT. GOVERNOR AND ORS.
May 31, 1974
SUCHSRITA KALSIE Vs. RAJINDER KISHORE KALSIE
August 23, 1974
SUKHDEV SINGH Vs. STATE
September 6, 1974
SUNANDA RANI JAIN Vs. UNION OF INDIA
August 12, 1974
SUNDER LAL Vs. BALWANT HANMANT ALURKAR
August 28, 1974
SUNDER LAL Vs. MUNICIPAL CORPORATION OF DELHI
April 30, 1974
SUNDRI BAI Vs. UNION OF INDIA
January 23, 1974
SURENDRA KUMAR DHAWAN AND ANR. Vs. R. VIR AND ORS.
May 6, 1974
SURMDER KUMAR Vs. STATE
February 13, 1974
SWARANDIP SINGH RATRA Vs. REGISTRAR CO OPERATIVE SOCIETIES
May 1, 1974
TARA CHAND RAMPAL Vs. THE STATE
February 15, 1974
TARACHAND MANOHARLAL Vs. DEPUTY REGISTRAT T AND M
October 16, 1974
THE SALES TAX OFFICER AND ORS. Vs. THE SALES TAX OFFICER AND ORS.
September 10, 1974
UMRAO SINGH Vs. UNION OF INDIA
September 30, 1974
UNION CARBIDE INDIA LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
July 24, 1974
UNION OF INDIA Vs. INDIA HARD METALS PRIVATE LIMITED
June 6, 1974
UNION OF INDIA Vs. SHAMSHER BAHADUR
May 23, 1974
UNION OF INDIA Vs. BIRBAL
May 5, 1974
UNION OF INDIA Vs. PUSHPAVATI CHAUDHIY
March 14, 1974
UNION OF INDIA Vs. GANPAT RAI
August 22, 1974
UNION OF INDIA Vs. SIR SAL
June 5, 1974
UNION OF INDIA Vs. DELTON CABLE COMPANY
January 3, 1974
UNION OF INDIA Vs. SANWALIA
December 19, 1974
URMILA GINDA Vs. UNION OF INDIA
August 5, 1974
VASHIST BHARGAVA Vs. INCOME TAX OFFICER SALARY CIRCLE
December 10, 1974
VIDYA DEVI Vs. MANI RAM
March 3, 1974
VIDYA DEVI Vs. MANI RAM ETC.
March 1, 1974
VIJAY KUMAR Vs. DELHI ADMINISTRATION
April 9, 1974
VIJAY KUMAR Vs. STATE
May 9, 1974
VIR BHAN Vs. MUNICIPAL CORPORATION OF DELHI
October 14, 1974
VIRANDER KUMAR Vs. GYANI RAM
July 25, 1974
VIRENDRA KUMAR Vs. GYANI RAM AND ORS.
July 26, 1974
WEARWELL CYCLE CO INDIA LIMITED Vs. UNION OF INDIA
August 28, 1974
Y L TANEJA Vs. MUNICIPAL CORPORATION OF DELHI
November 22, 1974
YOG RAJ GUPTA Vs. UNION OF INDIA
April 24, 1974
YUSUF Vs. RAFIQUDDIN SIDDIQUI
January 11, 1974