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Title
Date
ABDUL HAFEEZ KHAN ABDUL GAFOOR KHAN Vs. GOVERNMENT OF MADHYA PRADESH LOCAL GOVT DEPT URBAN AND
March 4, 1964
Abdul Hamid Vs. State
August 18, 1964
Abdul Hamid Vs. Manilal
March 5, 1964
ABDUL KARIM S/O ABDUL HAKIM Vs. STATE OF MADHYA PRADESH
January 7, 1964
ABDUL MOHI SIDDIQUI Vs. STATE OF MADHYA PRADESH
March 19, 1964
AMARSINGH RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
November 28, 1964
AMLGAMATED COALFIELD LTD Vs. JANAPADA SABHA CHHINDWARA
March 31, 1964
ATTARBAI Vs. MISHRILALSA
December 4, 1964
Azad Hind Motor Trans. Coop. Society Vs. R.T.A. Indore
January 14, 1964
BABOO LAL CHOUBEY Vs. MUNICIPAL COUNCIL
September 17, 1964
BADRI PRASAD SADASHIVRAO Vs. DISTRICT JUDGE SHRI G R KALE
February 28, 1964
BALARAM HARIRAM KULAMBI Vs. GIRDHARLAL TULSIRAM
December 24, 1964
Balmukund Vs. Gendalal
July 13, 1964
BALMUKUNDLAKHANI Vs. UNION OF INDIA
May 2, 1964
Balram Vs. Corporation for Jabalpur City
January 8, 1964
Baluram Vs. State Transport Appellate Authority
April 22, 1964
Banarsidas Bhanot Vs. Devi Shanker
August 21, 1964
BHAGIRATH Vs. GHISASA PUNASA
August 27, 1964
BHAGWAT PRASAD Vs. GOVERNMENT OF M P
December 22, 1964
BHAIRODIN GIRDHARILAL Vs. PHULCHAND RATANCHAND
November 17, 1964
BHANWER LAL Vs. PANNA LAL
November 30, 1964
BHAWANI PRADHAN Vs. STATE OF MADHYA PRADESH
April 9, 1964
BIHARILAL CHAURASIA Vs. REGIONAL TRANSPORT AUTHORITY
November 11, 1964
BRIJLAL JAIN Vs. MUNICIPAL CORPORATION GWALIOR
October 6, 1964
BRINDRABANPRASAD AMBIKAPRASAD AHWASI Vs. DASHRATH RAMRATAN
February 12, 1964
Budhoolal Vs. Registrar, Public Trust
March 6, 1964
Burhanpur Tapti Mills Ltd. Vs. Industrial Court
January 15, 1964
C P TIMBER WORKS Vs. COMMISSIONER OF SALES TAX
March 6, 1964
Cantonment Board, Mhow Vs. Chhajumal and Sons Mhow
January 28, 1964
CENTRAL INDIA ELECTRIC SUPPLY COMPANY WORKERS Vs. CENTRAL INDIA ELECTRIC SUPPLY COMPANY LTD
December 21, 1964
CHAMELI DEVI Vs. MATAPRASAD PRABHUDAYAL
March 9, 1964
CHAMELIBAI VALLABHADAS Vs. RAMCHANDRAJEE
July 30, 1964
CHANDA CHHITAR LODHA Vs. NANDU
December 16, 1964
CHANDBAI Vs. PHOOLCHAND
January 9, 1964
Chhaganlal Vs. Land Acquisition Officer, Mahasamund
February 6, 1964
CHHATERSINGH Vs. JALAMSINGH
August 4, 1964
CHHOGALAL Vs. PURUSHOTTAM VIJAY
November 12, 1964
COMMISSIONER OF SALES TAX Vs. MOHAMMAD HUSSAIN RAHIM BUX
December 11, 1964
COMMISSIONER OF SALES TAX Vs. MOHAMMAD HUSSAIN RAHIM BUX
July 30, 1964
COMMISSIONER OF SALES TAX Vs. JABALPUR AERATED WATER FACTORY
September 16, 1964
COMMISSIONER OF SALES TAX Vs. HARICHAND CHANDULAL
September 17, 1964
COMMISSIONER OF SALES TAX Vs. BAKHAT RAI AND CO
October 28, 1964
COMMISSIONER OF SALES TAX M P Vs. SAGAR BONES MILLS
March 30, 1964
Commissioner of Sales Tax, M.P. Vs. Agarwal Saw Mills, Seoni
February 3, 1964
COMOLATA DUTTA Vs. ISHWAR INDUSTRIES LTD
April 28, 1964
DEEPCHAND Vs. LAND ACQUISITION OFFICER
September 21, 1964
DEVISAHAI PREMRAJ MAHAJAN Vs. GOVINDRAO BALWANTRAO
March 5, 1964
DEWAS CINE CORPORATION Vs. COMMISSIONER OF INCOME TAX
April 15, 1964
Dilawarkhan Vs. Hazarilal
January 21, 1964
DIVN SUPDT CENTRAL RAILWAY Vs. ONKARNATH GUPTA
August 12, 1964
DWARKA PRASAD MISHRA Vs. KAMALNARAIN SHARMA
April 15, 1964
FAJALE HUSSAIN Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
March 25, 1964
FIRM BHAGWANDAS SHOBHALAL JAIN A REGISTERED FIRM Vs. STATE OF MADHYA PRADESH
April 29, 1964
FIRM HARPALDAS JAIRAMDAS Vs. SALES TAX OFFICER
January 9, 1964
G H COOK AND SONS KATNI Vs. STATE OF MADHYA PRADESH
April 6, 1964
G. H. Cook Vs. State
April 6, 1964
GANESHGIR Vs. STATE OF M P
April 23, 1964
Ghisu Vs. Returning Officer, Burwaha
December 24, 1964
GHISU NATHUJI Vs. RETURNING OFFICER OF BURWAHA DISTRICT WEST NIMAR
December 24, 1964
Gokuldas Vs. Nandlal
April 30, 1964
GOVIND PRASAD SHARMA Vs. BOARD OF REVENUE
September 29, 1964
GOVIND PRASAD SHARMA MINING CONTRACTOR KATNI Vs. BOARD OF REVENUE M P
September 22, 1964
GOVINDRAO BALWANTRAO MAHADIK Vs. KRISHNARAO DAULATRAO MAHADIK
July 15, 1964
Gram Panchayat Chicholi Vs. State
September 30, 1964
GULABCHAND Vs. MOJIRAM
January 22, 1964
H W F DSOUZA Vs. CHANDRIKASINGH
December 24, 1964
Harisingh (Sardar) Vs. State
January 23, 1964
HARNARAIN GIYASILAL Vs. KANHAIYALAL GANESHLAL
April 22, 1964
Harprasad Vs. Board of Revenue
March 11, 1964
HARVILAS Vs. NARAIN SINGH
August 20, 1964
HIMATSINGH KUBERSINGH Vs. BOARD OF REVENUE
December 8, 1964
HINDUSTAN STEEL Vs. KAUSHAL CONSTRUCTION CO ARCHITECTS ENGINEERING CONTRACTORS
October 30, 1964
HIRALAL Vs. BOARD OF REVENUE M P
December 3, 1964
HUKUMCHAND MILLS LTD Vs. INDUSTRIAL COURT
August 31, 1964
HUSSAIN BANU Vs. SHIVNARAYAN S/O KESRIMAL MAHAJAN
August 17, 1964
I N SAKSENA Vs. STATE OF MADHYA PRADESH
April 30, 1964
INDER NARAYAN Vs. RUPNARAYAN PANDIT
March 24, 1964
INDIAN FINANCES PRIVATE Vs. SALES TAX OFFICER
February 6, 1964
INDORE UNITED MALWA MILLS, INDORE Vs. BASANTILAL SURESH KUMAR, UJJAIN
March 21, 1964
Indore United Malwa Nlills, Indore Vs. Basantilal
February 21, 1964
JOGINDERSINGH CHHATARPUR Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR
December 22, 1964
K.G.Magrulkar Vs. District Registrar & Licensing Authority
July 3, 1964
KAILASHANAND Vs. REWARAM GIRDHARILAL
March 30, 1964
KAMALNARAIN SHARMA Vs. DWARKA PRASAD MISHRA
August 5, 1964
KANCHANBAI Vs. MOTICHAND
July 15, 1964
KANHAIYALAL THAKURDAS Vs. GULAB BAI DIGAMBAR JAIN KANYA VIDHYALAYA
September 22, 1964
KAPOORCHAND Vs. STATE OF MADHYA PRADESH
August 19, 1964
Kaveribai Vs. Rewabai
September 3, 1964
KOMALDAS KRISHANDAS OIL MILLS Vs. COMMISSIONER OF SALES TAX M P
September 24, 1964
KRISHI UPAJ VYAVASAI MANDAL Vs. STATE OF M P
April 28, 1964
MADANLAL Vs. SUB-DIVISIONAL MAGISTRATE CITY
November 16, 1964
MAGAN BHAI Vs. SAGAR CO OPERATIVE CENTRAL AND LAND MORTGAGE BANK LTD
November 28, 1964
MANAGEMENT OF THE BURHANPUR TAPTI MILL Vs. INDUSTRIAL COURT
January 15, 1964
Mangalsa Vs. State of M.P.
April 29, 1964
Mangilal Vs. Pyarchand
April 8, 1964
MANIKLAL MITTAL Vs. UNION OF INDIA
February 20, 1964
MANMAL PBABHULAL GATTANI Vs. RADHAKISHAN MANMAL KALANI
April 29, 1964
Maruti Vs. Gangadhar Rao
January 7, 1964
Mazhar Hussain Vs. Divisional Manager, M.P. State Road Transport Corporation
March 3, 1964
MEHTABSINGH AND SONS MOTORS HIRE PURCHASER P Vs. STATE OF MADHYA PRADESH
August 22, 1964
MISHRO Vs. SUGNI
August 3, 1964
MOHAMMAD AYUB GANIBHAI Vs. STATE OF MADHYA PRADESH
November 11, 1964
MOHANMURARI Vs. KUSUMKUMARI
December 22, 1964
MOHD ISMAIL NOOR MOHAMMAD Vs. FEHMADA NAHID
November 13, 1964
MOOLCHAND Vs. KASHIPRASAD SHUKLA
November 17, 1964
MOOLCHAND Vs. MANGILAL
September 4, 1964
MOOLCHAND Vs. MAGANLAL
August 28, 1964
Motilal Vs. Janapada Sabha, Rajnandgaon
July 6, 1964
MOTILAL LAXMAN Vs. PURSHOTTAM DAMODAR
July 16, 1964
MUKUNDLAL AGARWAL Vs. SHANKERLAL VISHWANATH PRASAD
November 24, 1964
MUNICIPAL CORPORATION Vs. KISHAN SWAROOP
September 16, 1964
Murti Chaturbhuj Maharaj Vs. Govindlal
February 22, 1964
MURTI SHRI THAKUR CHATURBHUJJI MAHARAJ BIRAJMAN MANDIR AND Vs. PUJARI GOVINDLAL BANWARILAL BRAHMIN
February 22, 1964
NAGASINGH Vs. BHERUSINGH
August 28, 1964
NANDKISHORE Vs. PARWATIBAI
November 29, 1964
Nandkishore Vs. Parwati Bai
October 29, 1964
NANDLAL BHANDARI MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 18, 1964
NANDU Vs. BALU AND ANOTHER
June 30, 1964
Narayan Vs. Gokuldas
December 24, 1964
NARAYAN PRASAD BHOI Vs. STATE OF MADHYA PRADESH
September 26, 1964
NARSINGHDAS JANKIDAS MOHTA Vs. STATE OF MADHYA PRADESH
September 16, 1964
NATHU Vs. DILBANDE HUSSAIN
February 13, 1964
ONAMA GLASS WORKS LTD Vs. RAM HARAK PANDAY
October 13, 1964
P K ROY ASST ENGINEER GOVT OF M P P W D Vs. STATE OF MADHYA PRADESH
April 29, 1964
PADAMSINGH Vs. COMMISSIONER OF SALES TAX
October 13, 1964
PRABHULAL PATIRAM AND CO Vs. INDUSTRIAL TRIBUNAL
April 27, 1964
PRABHULAL PRATIRAM AND CO Vs. INDUSTRIAL TRIBUNAL MADHYA PRADESH
July 24, 1964
PRAHLAD Vs. BALRAM
September 30, 1964
PRATAPCHAND Vs. BOARD OF REVENUE M P GWALIOR
January 18, 1964
PREMCHAND JAIN Vs. STATE OF M P
December 23, 1964
PREMCHAND SUGNICHAND Vs. STATE OF MADHYA PRADESH
November 16, 1964
Premdas Vs. Laxmi Narayan
January 2, 1964
PROMOD KUMAR ANAND Vs. DAISY BAI
November 27, 1964
RAJMAL JASKARAN SURANA Vs. STATE OF M P
September 15, 1964
Rajmal Surana Vs. State
September 15, 1964
RAM KISHAN OIL MILLS Vs. COMMISSIONER OF INCOME TAX
April 21, 1964
Ram Narain Vs. State
February 13, 1964
RAM SAKHA BADHAI Vs. DADDI GULLU BADHAI
September 24, 1964
Ramgopal Vs. Janapada Sabha, Korea
July 7, 1964
RAMSARAN GANESH PRASAD Vs. MEWALAL JORAWAL
September 30, 1964
RAMSEWAK BANSAROOP Vs. GANGARAM SUKH LAL
October 27, 1964
RAMSINGH Vs. RAMKARAN
March 30, 1964
RANOJIRAO MADHAVRAO Vs. STATE OF MADHYA PRADESH
August 18, 1964
Rasiklal Vs. Divisional Engineer, Telephones
August 12, 1964
S H GHOSH TIMBER DEALER RAJNANDGAON Vs. COMMISSIONER OF SALES TAX M P
October 25, 1964
Salamatrai Vs. Collector Raipur
July 7, 1964
SAMPATRAO Vs. COLLECTOR
October 1, 1964
SARDAR AJITSINGH FOREST CONTRACTOR Vs. CHIEF CONSERVATOR OF FORESTS M P
October 1, 1964
Sarjoodevi Vs. Commissioner, Sales Tax
September 14, 1964
SATYANARAIN Vs. LAL RAMA GOVIND
November 18, 1964
SHANKAR RAO GOVINDRAO BHONSLE Vs. STATE
May 21, 1964
SHANKER PRASAD GOENKA Vs. STATE OF MADHYA PRADESH
September 10, 1964
SHANTI BAI Vs. BIHARILAL
October 8, 1964
SHEORAM Vs. HULASRAM
October 3, 1964
Shivchand Amolakchand Vs. State Transport Appellate Authority
July 18, 1964
SHREE ONAMA GLASS WORKS Vs. SHRI RAM HARAK PANDAY
October 13, 1964
SHRI MAHADEOJI IDOL AT BANDHAIYAPURA Vs. DASAI S/O MATADIN
January 2, 1964
SHYAMACHARAN RAGHUBAR PRASAD Vs. SHEOJEE BHAI JAIRAM CHATTRI
February 26, 1964
SINDHI SAHITI MULTI PURPOSE TRANSPORT CO OP SOCIETY LTD Vs. SAMRATHMAL KESRIMAL AGRAWAL BUS OPERATORS RATLAM
October 20, 1964
Singhai Manjilal & Sons Vs. Commissioner, Income-tax
April 7, 1964
SOHANLAL SURYABHAN Vs. MANOOLAL SURYABHAN
March 31, 1964
Sojharmal Vs. Mun. Council, Kharsia
January 15, 1964
SOORATSINGH MATHURAPRASAD Vs. DEEPCHAND RAMLAL JAIN
July 21, 1964
STATE Vs. GOPINATH SHUKLA
July 18, 1964
State Vs. Board of Revenue
January 15, 1964
State Vs. Hakim Arjundas
September 15, 1964
STATE BANK OF INDORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 21, 1964
STATE OF M P Vs. MUSTAQ HUSSAIN AZAD
December 12, 1964
STATE OF M P Vs. PUKHRAJ MOOLCHAND
December 15, 1964
STATE OF M P Vs. GANPAT CHUNNILALH
April 15, 1964
STATE OF M P Vs. NABI BUXJAN MOHAMMED
February 13, 1964
STATE OF MADHYA PRADESH Vs. SYED AKBAR ALI SYED AHMAD ALI
February 7, 1964
STATE OF MADHYA PRADESH Vs. PRAMODE MATEGAONKAR
February 22, 1964
STATE OF MADHYA PRADESH Vs. LALITA SHANKAR
March 3, 1964
STATE OF MADHYA PRADESH Vs. MAN MOHAN SWAROOP
April 27, 1964
STATE OF MADHYA PRADESH Vs. MAHANT KAMAL PURI
April 29, 1964
STATE OF MADHYA PRADESH Vs. RAMJAN
December 23, 1964
STATE OF MADHYA PRADESH Vs. MAHANT KAMALPURI ALIAS SHANKARPURI
July 24, 1964
STATE OF MADHYA PRADESH Vs. ARJUNDAS TEKCHAND
September 15, 1964
SUGANCHAND RAMNARAIN Vs. STATE TRANSPORT APPELLATE AUTHORITY
October 20, 1964
SUMERCHAND HUKUMCHAND Vs. HUKUMCHAND MATHURDAS
July 23, 1964
SURAJMAL MEHTA Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
March 25, 1964
SURENDRA KUMAR RAIZADA Vs. STATE OF MADHYA PRADESH
November 30, 1964
SWAROOP NARAIN LAXMINARAIN Vs. BHANWAR KUNWAR BAI
April 11, 1964
THANWARIN Vs. NAIB TAHSILDAR FINGHESHWAR
October 16, 1964
TOLARAM Vs. AYALDAS
March 2, 1964
VINO CHEMICAL AND PHARMACEUTICAL WORKS Vs. SALES TAX OFFICER
November 11, 1964
VINOD KUMAR RADHIKA PRASAD Vs. STATE OF MADHYA PRADESH
July 24, 1964
VINODKUMAR AMBIKAPRASAD Vs. K L JAIN RETURNING OFFICER MAJHOULI
December 22, 1964
ZAKIRA SULTAN Vs. MUSHRAF MOHAMMAD KHAN
December 18, 1964