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Case Index
Title
Date
A JANARDHANA RAO Vs. DEPUTY TRANSPORT COMMISSIONER KAKINADA
June 18, 1964
ABDUL WAHAB Vs. WAZIRUNNISSA BEGUM
April 10, 1964
AKARAPU RAJACHANNA VISWESWARA RAO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
February 7, 1964
ALLURI VENKATA NARASIMHARAJU Vs. PENTAKOTI VENKATRAMAYYA
September 1, 1964
AMULAPALLI VENKAT NARSING RAO ALIAS KESHAVA RAO Vs. AMULAPALLI LACHMI BAI
March 26, 1964
ANJA GOUD Vs. BAGA GOWD
August 14, 1964
ARDESHIR H J HORMASJI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
September 23, 1964
AREKUTI SITHAYYA Vs. MUNNANGI CHINA VENKATA REDDI
April 1, 1964
ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD Vs. OSMAN ALI KHAN BAHADUR
July 2, 1964
B MADHUSUDHAN RAO Vs. REVENUE DIVISIONAL OFFICER MEDAK
June 24, 1964
BADARWADA BHIMA SUBBARAJU Vs. VILLAGE PANCHAYAT OF GUNDUGOLANU
August 25, 1964
BADRI NARAYAN BALAKISAN Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD
December 18, 1964
BAL REDDY Vs. RAJESWAR REDDY
March 9, 1964
BANDA VENKATA SUBBARAO Vs. BALA SUBRAHMANYAM
March 12, 1964
BANDARUPALLI MASTANAMMA BEING MINOR Vs. GANGURI ADINARAYANA
April 3, 1964
BANSILAL S PATEL Vs. STATE OF ANDHRA PRADESH
January 31, 1964
BHASKARA CHALAMIAH DIED PILER KHASIM SAHEB Vs. BODY OF CREDITORS OF PILER KHASIM SAHEB
July 23, 1964
BOMMISETTI PITCHAYYA Vs. CHANDRAPATI KOTAIAH
March 30, 1964
BOOTTAM PITCHIAH Vs. BOYAPATI KOTESWARA RAO
February 29, 1964
BUDAN KHAN Vs. ESTATE OFFICER HYDERABAD
December 23, 1964
BUDDALA VEERABHADRA RAO Vs. DUDDUMPUDI VENKATARAJU
December 23, 1964
C R MALLIKARJANA RAO Vs. STATE OF A P
January 6, 1964
CANDURI JOSEPH THANGARAJ Vs. STATE
November 12, 1964
CHADA VENKATANARAYANAVADHANI Vs. ASSISTANT SETTLEMENT OFFICER BOBBILI
September 2, 1964
CHEEKATI KURIMINAIDU Vs. KARRI PADMANABHAM BHUKTA
February 20, 1964
CHELAMALA SETTI ADEYYA Vs. COMMISSIONER OF GIFT TAX
January 23, 1964
CHENNURU NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
April 2, 1964
CHETHANDOSJI VARU DIED DIGYADASSAN RAJENDRA RAMADASJEE VARU Vs. BOARD OF TRUSTEES TIRUMALAI TIRUPATHI DEVASTHANAMS
August 11, 1964
CHILUKULA SANJEEVAPPA Vs. KUMMATHI ANJANAPPA
August 19, 1964
CHINA RAMAYYA Vs. RAMAMOHANA RAO
November 9, 1964
CHINNARI VENKATA RAO Vs. JYOTHULA CHELLA RAO
February 29, 1964
CHINNI VEERAIAH CHETTY Vs. MORISETTI LAKSHMIKANTAMMA
August 28, 1964
CHITTURI PERRAJU AND ANOTHER Vs. YEDNAPUDI VENKAMMA AND OTHERS
October 26, 1964
CHUNDURU CHENCHURAMAIAH SETT Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ANDHRA PRADESH KURNOOL
October 28, 1964
CO OPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
April 16, 1964
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. N VENKATA RAO
March 31, 1964
COMMERCIAL AND INDUSTRIAL BANK LIMITED GUNFOUNDRY Vs. J KANAKACHALAM
January 24, 1964
COMMISSIONER OF GIFT TAX Vs. SATYANARAYANAMURTHY C
March 27, 1964
COMMISSIONER OF GIFT TAX ANDHRA PRADESH AT HYDERABAD Vs. C SATYANARAYANA MURTHI
March 7, 1964
COMMISSIONER OF INCOME TAX A P HYDERABAD Vs. KRISHNA and SONS KURNOOL
October 30, 1964
COMMISSIONER OF INCOME TAX ANDRA PRADESH HYDERABAD Vs. A DHURMA REDDY MORTHAD
April 17, 1964
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD Vs. N V NARENDRANATH MASULIPATNAM
November 30, 1964
CONSERVATOR OF FORESTS NIZAMABAD CIRCLE, NIZAMABAD Vs. K. SRIDHARA REDDY
January 16, 1964
D MURALIDHAR REDDY Vs. PAGA PULLA REDDY
March 4, 1964
D MURUGAPPA MUDALIAR Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
December 18, 1964
D RADHAKRISHNAIAH Vs. Y GOVINDUDU
October 22, 1964
D SANJEEVAYYA Vs. ELECTION TRIBUNAL HYDERABAD
December 23, 1964
D THIRUPATHIAH Vs. MUNICIPAL CORPORATION OF SECUNDERABAD
November 7, 1964
DAGGUMATI RADHAKRISHNAIAH Vs. YEDLAPALLI GOVINDU
October 22, 1964
DASARI SATYANARAYANA BEING MINOR Vs. KANCHUPATLA APPA RAO
August 7, 1964
DASARI VENKATACHALAM Vs. KANCHUPATALA APPARO
July 20, 1964
DAVALURI RAMAIAH Vs. BODEPUDI VENKATA SUBBAIAH
July 1, 1964
DAVALURI RAMAIAH Vs. BODEPUDI VENKATASUBBAIAH
July 2, 1964
DEVAGUPTAPU SESHAGIRI RAO Vs. SALT FACTORY OFFICER GURUZANWILLI
June 23, 1964
DEVARABOINA CHALAPATHI ROW Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
September 11, 1964
DHONDE RAO Vs. GURRAMPALLI ASHAPPA
February 11, 1964
DOKKA RAMABHADRUDU Vs. STATE OF ANDHRA PRADESH
April 9, 1964
DONDAPATI JOHN Vs. VADDI SUBRAHMANI
October 29, 1964
DORI VENKATAIAH Vs. KUNOOR RAMASWATNY
July 28, 1964
DUDDU KOTESWARA RAO Vs. MOTUMARRU SAMBIAH
January 25, 1964
DUNNA CHINA RAMAYYA Vs. VEJJU RAMAMOHANARAO
November 9, 1964
E S RAMAKRISHNA SETTY Vs. STATE OF ANDHRA PRADESH
August 20, 1964
EDAMMA Vs. HUSSAINAPPA
August 12, 1964
EVURU VENKATA SUBBAYYA Vs. SRISHTI VEERAYYA AND OTHERS
September 30, 1964
EXECUTIVE OFFICER T T DEVASTHANAMS TIRUPATHI Vs. K RAMACHANDRA NAIDU
March 11, 1964
FIRM OF NAINSUKHDAS BALDEODAS Vs. ASSISTANT COLLECTOR VIZIANAGARAM
January 24, 1964
G P V A SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
March 10, 1964
G SRINIVASULU INSPECTOR H R and C E Vs. KARNARA GHAYAPPA
November 10, 1964
GADAM REDDAYYA Vs. VARAPULA VENKATARAJU
July 14, 1964
GANDAVALLA MUNUSWAMY Vs. MARUGU MUNIRAMIAH
March 16, 1964
GANDURI JOSEPHR TANGARAJ Vs. STATE
November 12, 1964
GANTA VEERAMALH Vs. TALLAPPALLU KOMARAIAH
July 8, 1964
GODAM ADINARAYANA Vs. BEEDILLI ABELU
February 21, 1964
GOURISETTI NARAYANA Vs. STATE
July 16, 1964
GOVERNMENT OF A P Vs. SATYANARAYANA AND ANOTHER
August 4, 1964
GOVERNMENT OF ANDHRA PRADESH Vs. PABBISETTY SUBBARAMAIAH SETTY
September 30, 1964
GOVERNMENT OF ANDHRA PRADESH Vs. SATYANARAYANA
March 4, 1964
GOVERNMENT OF ANDHRA PRADESH DASARI SATJANARAYAMT Vs. GOVERNMENT OF ANDHRA PRADESH DASARI SATJANARAYAMT
March 4, 1964
GOWRAMMA Vs. YELLA REDDY CHENGA REDDY
November 20, 1964
GUDUR KRISHNA REDDY Vs. UNION OF INDIA
August 12, 1964
GUNNAM LAKSHMIPATHI Vs. YADLAPALLI VEERA VENKATA SUBBARAO
November 11, 1964
GUNTUR TOBACCO MARKET COMMITTEE Vs. YARABOTHU NARASAIAH
July 21, 1964
GUNTURU KOTAIAH Vs. RADHAKRISHNAMURTHY S I OF POLICE LALAPET GUNTUT
September 11, 1964
GUNUPUDI SUBBA RAO AND CO REPTD Vs. BOGGARAPU GURUSWAMY
July 8, 1964
H TEJ RAJ CHORDIA Vs. COLLECTOR OF SRIKAKULAM
April 17, 1964
HABEEB AHMAD Vs. REGISTRAR OF TRADE MARKS MADRAS
September 11, 1964
HANUMAYYA Vs. R V N APPA RAO BAHADUR
November 25, 1964
HARICHARAN DIED Vs. INCOME TAX OFFICER NIZAMABAD
December 2, 1964
HARIJANA DONTALAGADU Vs. STATE
November 25, 1964
HAZARIMAL RAWATMAL Vs. COAAUISSIONER MUNICIPAL CORPARATION
July 29, 1964
HIS HOLINESS MAHANTH CHETHANDOSJI VARU Vs. BOARD OF TRUSTEES TIRUMALAI TIRUPATHI DEVASTHANAMS
August 11, 1964
HYDER KHAN Vs. BABU LAXMINARAYANA GUPTA
July 23, 1964
HYDERABAD DECCAN CIGARETTE FACTORY MUSHEERABAD HYDERABAD Vs. STATE OF ANDHRA PRADESH
April 8, 1964
ILLURI ELLIAH Vs. KURNOOL TOWN SHROFFS CO OPERATIVE CONSTRUCTION SOCIETY LTD
August 11, 1964
INCOME-TAX OFFICER NELLORE Vs. M SUNDARARAMIREDDY
September 26, 1964
INDURTHI NARASIMHARAO Vs. ALLADI VENKATESWARLU
November 25, 1964
J KUPPANNA CHETTY AMBATI RAMAYYA CHETTY AND CO Vs. COLLECTOR OF ANANTAPUR
July 28, 1964
J VENKATA SASTRY Vs. P RUKMANI AMMAL
July 1, 1964
J. DEVARAJA RAO AND OTHERS Vs. INCOME
June 26, 1964
JAGARAPU THATAYYA ALIAS TATALU Vs. KASDIREDDI VENKATARAMANA
June 24, 1964
JAI PRAKASH TALKIES KAVALI Vs. LAKSHMI TALKIES VIJAYAWADA
March 31, 1964
JANA VEERA BHADRAYYA Vs. COMMISSIONER OF GIFT TAX
April 15, 1964
JANARDHANASWAMI VARU TEMPLE KOPPERAPADU ONGOLE TALUK GUNTUR Vs. ASSISTANT COLLECTOR GUNTUR DISTRICTAND
February 10, 1964
JANGA REDDY Vs. HAFEZUNNISA BEGUM
January 23, 1964
JAYA SHRI DEVI RAJKUMARI OF VIZIANAGARAM Vs. LALITA KUMARI DEVI
September 27, 1964
JAYA SHRI DEVI RAJKUMARI OF VIZIANAGARAM Vs. LALITA KUMARI DEVI
September 29, 1964
JELEJAR HORMOSJI GOTLA Vs. STATE OF ANDHRA PRADESH
September 30, 1964
K ADINARAYANA MURTHY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
April 14, 1964
K C P LIMITED VUYYUNI Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD
March 26, 1964
K C PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX
March 26, 1964
K JAGANNADHAM Vs. DISTRICT COLLECTOR KURNOOL
October 26, 1964
K PARASURAMAIAH Vs. POKURL LAKSHMAMMA
December 11, 1964
K SUBRAHMANYAMMA Vs. DISTRICT WELFARE OFFICER ELURU
November 16, 1964
K V AYYASWAMY Vs. STATE
March 19, 1964
K VENKATASUBBAMMA Vs. K SUBBA RAO NUNA VENKATARAMI SETTI
January 20, 1964
KAKINADA CO OPERATIVE URBAN BANK LIMITED KAKINADA Vs. SAIT CHUNNILAL HAJARIMAL FIRM KAKINADA
August 13, 1964
KALVA SURYANARAYANA Vs. INCOME TAX OFFICER
December 21, 1964
KANAMATHAREDDI KANNA REDDY Vs. KANAMATHA REDDY VENKATA REDDY
October 9, 1964
KANIGALUPULA SUBBAMMA Vs. JANGALA VENKATA RAMAMMA
September 29, 1964
KANNAYYA NAIDU Vs. REGIONAL TRANSPORT AUTHORITY CHITTOOR
July 28, 1964
KANTITI NARASANNA Vs. KANTITI SATYAVATHI
July 15, 1964
KANTITI NARSANNA Vs. KANTITI SATYAVATI
July 14, 1964
KATRAGADDA CHINA ANJANEYULU Vs. KATTRAGADDA CHINA RAMAYYA
August 10, 1964
KAVUKOTI EKANADHAM Vs. STATE
April 16, 1964
KAZA SRIRAMAMURTHY Vs. ANDHRA UNIVERSITY WALTAIR
April 15, 1964
KHAN BAHADUR AHMED ALLADIN and SOBS SECUNDERABAD Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD
July 23, 1964
KIDAMBI VATAPATRA SAYI Vs. V VENKATA PUNNAYYA
November 17, 1964
KOMPALLI VENKANNA Vs. CHINNA NARAYANA
July 16, 1964
KONATHALA SRIAMULU Vs. BOARD OF REVENUE C T HYDERABAD
August 28, 1964
KOSARAJU VENKATA SUBBAYYA VIVEKANANDA Vs. GOVERNMENT OF ANDHRA PRADESH
July 27, 1964
KOVURI NARAMMA Vs. KOVURI KOTAMMA
November 25, 1964
KRISHNA COCONUT AND CO AMBAJIPETA Vs. COMMERCIAL TAX OFFICER AMALAPURAM
November 7, 1964
KUNGUNDI INDUSTRIAL WORKS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
April 14, 1964
KUNTANUKKALA SATYANARAYANA Vs. RAMALINGESWARASWAMY TEMPLE
March 16, 1964
KURCHA SANYASINAIDU Vs. CHODE SURYARAO
December 9, 1964
KURUBA NAGANNA Vs. SARDESAI KANDANTI VENKAMMA
June 16, 1964
LINGAMIAH Vs. BURRA YALLIAH
September 28, 1964
LINGAREDDI VENKATA REDDI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
March 6, 1964
LLOYDS COMMERCIAL CORPORATION Vs. VEERAVILLI SATYANARAYANA AND SATTI RAMI REDDI REGISTERED FIRM KAKINADA
January 23, 1964
M DORAYYA Vs. BALESWARASWAMI VARU AND VENUGOPALASWAMY VARU A DEITY REPTD
February 14, 1964
MADANA GOPALASWAMI VARU OF BALLIPADU Vs. VANGA PADMARAJU
February 18, 1964
MADDALA SUBBA RAO Vs. ESTATES ABOLITION TRIBUNAL DISTRICT JUDGE EAST GODAVARI RAJAHMUNDRY
March 10, 1964
MADIGA BOOSENNA Vs. STATE
January 17, 1964
MAHALAKSHMI RICE AND OIL MILL Vs. COMMISSIONER OF INCOME TAX
March 3, 1964
MALLA REDDY Vs. MALLIAH
June 15, 1964
MAMIDALA SURYAKANTAMMA Vs. THUMMALA VENKATACHALAM
June 24, 1964
MANDALA SAMBIREDDI Vs. JONNALA RAMIREDDI
June 25, 1964
MANNE SATYANARAYANAMURTHY Vs. TIVARI YAGNAPRASAD
March 18, 1964
MANTHENA VENKATAPATHI RAJU Vs. BOARD OF REVENUE ANDHRA PRADESH
July 27, 1964
MANTRALA RAJAGOPALAM Vs. VEMURI VENKATA SUBBA RAO
October 20, 1964
MARKONDA CHINNAM NAIDU Vs. KOOMMANA SWAMY DIED KOOMMANA BANGARAMMA
March 17, 1964
MARREPU VENKATA RAMANA MURTHI Vs. DEITY OF SRI RAMA MANDIRAM
July 20, 1964
MERCANTILE TOBACCO CORPORATION Vs. COMMISSIONER OF INCOME TAX
July 3, 1964
MIRRIYALA CHINA SUBBARAIDU Vs. KALLARSU MAHADEVA RAO
June 23, 1964
MOHAMED AMIR ALI KHAN Vs. KHAJA JAMALUDDIN MINOR
January 16, 1964
MOHAMED AMIR ALI KHAN Vs. KHAJA JAMALUDDIN
January 6, 1964
MOHD. DILAWAR ALI Vs. ANDHRA PRADESH MUSLIM WAKF BOARD AND OTHERS
March 2, 1964
MOTHEY GANGARAJU ZAMINDAR AND SONS Vs. STATE OF ANDHRA PRADESH
July 8, 1964
MOTORS AND GENERAL STORES PRIVATE LIMITED BOBBILI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
October 30, 1964
MULLAPUDI JOGARAO Vs. SUB COLLECTOR NARASAPATNAM
March 9, 1964
MULLAPUDI VENKANNA Vs. STATE OF ANDHRA PRADESH
March 23, 1964
MUNICIPALITIES S SINGARENI COLLIERIES CO LIMITED KOTHAGUDEM Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH HYDERABAD
November 16, 1964
N LINGA RAO MANAGING PARTNER SWARAJYA TALKIES TENALI Vs. ENTERTAINMENT TAX OFFICER TENALI II
March 2, 1964
N POCHIAH AND CO Vs. MULLE NAGABHUSHANAM
August 11, 1964
NAOSHIR S CHENOY HYDERABAD Vs. DISTRICT COLLECTOR OF HYDERABAD
August 14, 1964
NARAHARIAPPA Vs. MOHAMED MOULANA
June 30, 1964
NAWAB GHAZI JUNG Vs. ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD
April 28, 1964
NAWAB GHAZI JUNG Vs. ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD
September 28, 1964
NAZEENA TRADERS P LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD
September 1, 1964
NEELAPU CHINNA APPANNA REDDY Vs. STATE OF ANDHRA PRADESH
July 16, 1964
NERIADRI RAO Vs. BOARD OF REVENUE HYDERABAD
July 9, 1964
NIZAM SUGAR FACTORY LIMITED Vs. CITY MUNICIPALITY BODHAN
April 16, 1964
NOORJEHAN BEGUM Vs. YELMAL SATYANNA
July 17, 1964
OFFICIAL LIQUIDATOR ELURU THE ELURU MOTOR TRANSPORT LIMITED Vs. VANKINENI RAJAGOPALA VENKATARATNAM
November 17, 1964
OFFICIAL RECEIVER NELLORE Vs. VEERAIAH
July 31, 1964
P RUKMAJI Vs. DISTRICT COLLECTOR NIZAMABAD
March 20, 1964
P SIVAIAH Vs. TEKCHAND
July 26, 1964
P V NARASIMHA REDDY Vs. STATE
July 28, 1964
PADALA SURYANARAYANA Vs. STATE
April 10, 1964
PAMPANA SURYARAO Vs. SEELAM NAGESWARARAO
April 7, 1964
PAMULA GUDDIVADU ALIAS LAXMANA MANDADI Vs. DASARI MURUGAPPA MUDALI
February 17, 1964
PAPPU SURAMMA Vs. BOGGAVARAPU SOMANNA DIED BOGGAVARAPU SURYANARAYANA
March 4, 1964
PEDDI SIVAIAH Vs. TEKCHAND
July 24, 1964
PEETHALA VENKATARATNAM Vs. MUDDALA AGASTHEESWARA RAO
March 10, 1964
PILLADI VENKATA RAO Vs. MASAKAPALLI CHINA VENKATAPATHY
July 3, 1964
PISAPATI VENKATA SUBRAHMANYAM Vs. PONUKUMATI BRAHMAYYA SASTRY
January 15, 1964
PISUPATI RAMACHANDRAIAH Vs. PISUPATI LAKSHMIDEVAMMA
July 21, 1964
POCHAMREDDI SUNDARA RAMI REDDI Vs. STATE OF ANDHRA PRADESH
November 18, 1964
POKURU RANGAIAH Vs. POKUR CHINNAIAH AND ANOTHER
September 3, 1964
POLIMERA THALUPULU Vs. PANCHAYAT BOARD THUMPALA
April 13, 1964
PRESIDENT TAPPERS CO OPERATIVE SOCIETY KOTHAPALLI Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES KARIMNAGAR NORTH
September 24, 1964
PUBLIC PROSECUTOR Vs. SURYARAO
September 25, 1964
PUBLIC PROSECUTOR Vs. V NAGABHUSHANAM
September 8, 1964
PUBLIC PROSECUTOR Vs. YELLAGADDA RAMAKRISHNA RAO
August 21, 1964
PUBLIC PROSECUTOR Vs. MANCHANAMOLU SUBBARAO
July 28, 1964
PUBLIC PROSECUTOR Vs. ABDUL RAHIM
January 25, 1964
PUBLIC PROSECUTOR Vs. SHAIK SHERIFF
July 17, 1964
PUBLIC PROSECUTOR (A. P.) Vs. MULUPURI SATYANARAYANA AND OTHERS
February 20, 1964
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. UTTARAVALLI NAGESWARARAO
September 4, 1964
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. PACHIYAPPA MUDALIAR
July 25, 1964
PULAKANTI PUNDAREEKAM Vs. MADANLAL
April 10, 1964
PULLAPAKALA AYYANNA Vs. STATE OF ANDHRA PRADESH
August 19, 1964
PULLAREDDIGARI VENKATASUBBA REDDI Vs. PULLAREDDIGARI PEDDASUBBAREDDI
February 3, 1964
PUVVADA CHANGAYYA Vs. SUB COLLECTOR ONGOLE
September 30, 1964
PYUDAH VENKATANARAYANA Vs. G V SUDHAKAR RAO
February 24, 1964
RADHAKRISHNA AND CO Vs. COMMERCIAL TAX OFFICER CUDDAPAH
March 17, 1964
RAI BAHADUR SETH SREERAM DURGAPRASAD P LIMITED VISAKHAPATNAM Vs. DEPUTY COLLECTOR CUSTOMS DEPT VISAKHAPATNAM
November 13, 1964
RAJARAM SAMPAT KUMAR RATHI Vs. SHA KAPOOR CHANDJI KISHORILAL FIRM
February 25, 1964
RAJESWAR REDDY Vs. LAKSHMI BAI
February 21, 1964
RAJSHRI PICTURES PRIVATE LTD Vs. STATE OF ANDHRA PRADESH
September 2, 1964
RAJU P V G RAJA OF VIZIANAGARAM Vs. COMMISSIONER OF INCOME TAX
March 13, 1964
RAMA CO OP BUILDING SOCIETY Vs. A V BHANOJI RAO
October 9, 1964
RAMA TALKIES VIJAYAWADA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
November 25, 1964
RAMESWARASWAMY VARU AND SRI RAMALINGESWARASWAMY VARU OF KUCHIPUDI Vs. PENUMUDI SATYNARAYANA
March 13, 1964
RAMULU Vs. GOVUR VENKANNA DIED GOVUR NARAYANA
August 13, 1964
RAMULU Vs. GOVAR VENKANNA
August 30, 1964
RARAANARASINGARAO Vs. APPALARAJU
July 1, 1964
RATAN LAL Vs. COMMERCIAL AND INDUSTRIAL BANK LIMITED
January 23, 1964
RAVUKUMARA RAJ APPA ROW Vs. VEERA RAGHAVA RAYA CHOUDARY DIED SRI NARASIMHA VARMA
March 27, 1964
RAYAVARAPU MRITYANJAYA RAO Vs. STATE OF ANDHRA PRADESH
June 24, 1964
REVANA CHAKRADHARA LAKSHMI Vs. REVANA K DURVASULU
August 12, 1964
RONGOLI PADMANABHASWAMY Vs. B V SANJEEVA RAO
April 17, 1964
ROOPCHAND CHANDANMAL AND CO Vs. COMMISSIONER OF INCOME TAX
December 16, 1964
S J SANGAIAH Vs. A POCHAIAH
July 10, 1964
S NAGANNA Vs. KRISHNA MURTHY
November 26, 1964
S P B P SRIRANGACHARYULU Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
September 28, 1964
S S R B BHALE RAO Vs. STATE OF ANDHRA PRADESH
February 20, 1964
SAGAR MALL MEGH RAJ Vs. ABDUL HAFEEZ
February 10, 1964
SAMA SUBBARAYUDU Vs. N V SRIKRISHNA MOHANA RAO
March 16, 1964
SAMAVEDAM LAKSHMINARAYANA Vs. BODDU RAJA RAO
September 2, 1964
SAMBHU YELLAREDDY Vs. LAXMAMMA
September 11, 1964
SAMPALLI HANUMANT RAO Vs. SAMPALLI AMRUTAMMA
December 1, 1964
SEEPURI NAGABHUSHANAM Vs. SECRETARY TO GOVERNMENT PANCHAYAT RAJ GOVERNMENT OF ANDHRA PRADESH HYDERABAD
July 8, 1964
SHAFEEQ SHAMEEM AND CO Vs. STATE OF ANDHRA PRADESH
January 10, 1964
SHAIK ALI Vs. STATE OF ANDHRA PRADESH
December 16, 1964
SHAIK SALEEM BIN AMER BATATE Vs. MOHSIN BIN SALEH
June 29, 1964
SHANKAR RAO JOSHI Vs. NIZAM SUGAR FACTORY
August 3, 1964
SHAVAX A LAL Vs. SYED MASOOD HOSAIN
January 17, 1964
SHRIKISHEN DHOOT Vs. S D KAMLAPURKUR
November 10, 1964
SIDRAMAPPA Vs. SANGAPPA
September 11, 1964
SIMMA NARASIMHULU Vs. STATE
July 30, 1964
SIVARAYA PUNDARIKAKSHARAO Vs. LINGAREDDI VENKATAREDDI
June 25, 1964
SMT. KALAGARA RAMA TULASAMMA Vs. SUBHADAYA PUBLICATIONS LTD.
July 4, 1964
SOMTHIM VEERABHADRA RAO Vs. DUGGIRALA LAKSHMI DEVI
September 30, 1964
SPECIAL TAHSILDAR, LAND ACQUISITION Vs. THATIKONDA RAMALINGA SETTY
February 19, 1964
SRIMANTHU RANI YARLAGADDA VENKATA DURGAMBA BAHADUR Vs. SRIMANTHU RAJA YARLAGADDA SIVARAMA PRASAD BAHADUR ZAMINDAR AND OTHERS
March 25, 1964
SRIRANGAM VENKATARATNAM Vs. PERAMBADUR BULLEMMA
March 9, 1964
STATE BANK OF HYDERABAD PER V V SHASTRI Vs. RANGANATH RATHI
March 5, 1964
STATE OF ANDHRA PRADESH Vs. SHAIK SABHANUDDIN ALLAHUDDIN
February 6, 1964
STATE OF ANDHRA PRADESH Vs. T R SOMARAJU ANAKAPALLE
June 30, 1964
STATE OF ANDHRA PRADESH Vs. MESSRS RAVURU NARASIMLOO
July 23, 1964
STATE OF ANDHRA PRADESH Vs. JALERJAR HORMOSJI GOTLA
November 24, 1964
STATE OF ANDHRA PRADESH Vs. K VENKAYYA
July 28, 1964
STATE OF ANDHRA PRADESH Vs. GOVINDA RAJA RICE MILL CONTRACTORS CO CHEBROLU
August 6, 1964
STATE OF ANDHRA PRADESH Vs. MESSRS GANNON DUNKEILEY and CO MADRAS PVT LTD
August 14, 1964
SUNKAVADLI SUBBARAO Vs. VUPPALAPATI NARASIMHARAO
September 24, 1964
T G LAKSHMI NARAYANA CHETTY MERCHANTS ADONI Vs. K V NANJAIAH CHETTY
July 24, 1964
T SAROJA DAVID Vs. CHRISTIE FRANCIS
December 4, 1964
THIRUMAREDDI RAJARAO Vs. STATE OF ANDHRA PRADESH
September 25, 1964
TRIPURASUNDARI COTTON PRESS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 28, 1964
TUTUPALLI RAMALINGA SASTRY Vs. REVENUE DIVISIONAL OFFICER TENALI
March 20, 1964
UDANI P J Vs. COMMISSIONER OF INCOME TAX
December 24, 1964
UNION OF INDIA Vs. CHEKKA RANGANAYAKULU AND SONS
January 13, 1964
UNION OF INDIA PER SECRETARY TO GOVT DEPARTMENT OF SUPPLY NEW Vs. FIRM VAZIR SULTAN AND SONS
February 17, 1964
V G RANGA MUNUSWAMY Vs. ILLUPAVOOR RAMAMURTHY
September 10, 1964
V RAMACHANDRA RAO Vs. ANDHRA PRADESH REGIONAL COMMITTEE
July 24, 1964
V RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
July 7, 1964
V RAMACHARY Vs. STATE OF ANDHRA PRADESH
March 17, 1964
VADAMALA SANJEEVI REDDY Vs. K. ELLAPPA REDDY AND OTHERS
November 5, 1964
VADDI NARAYANAMURTHY Vs. STATE
December 18, 1964
VALLABHANENI VIMALAMBA Vs. GHANTA RATNAMMA
September 3, 1964
VARADA BONGAR RAJU Vs. KIRTHALI AVATHARAM
March 18, 1964
VEGUNTA HANUMAYYA Vs. RAJAH VENKATA NARASIMHA APPARAO BAHADUR
November 25, 1964
VELIVELLI SYDULU Vs. GUNTUPALLI VENKATESWARLU
June 22, 1964
VELLANKI SIVAKUTUMBA RAO Vs. THE STATE OF ANDHRA PRADESH
July 14, 1964
VENKAATACHALAM Vs. APPARAO
July 20, 1964
VILLAGE PANCHAYAT OF JANGAREDDIGUDEM Vs. KOMMIREDDY NARASAYYA
July 28, 1964
VIZIANAGARAM MUNICIPALITY Vs. PUVVADA BHASKARA RAO
November 17, 1964
VUYYURU POTHURAJU Vs. VUYYURU RADHA
November 12, 1964
YADAVALLI SURYAKANTHAMMA Vs. MADDIPATLA DORAYYA
November 9, 1964
YARLAGADDA BAPANNA Vs. DEVATA CHINA YERAKAYYA
September 21, 1964