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Case Index
Title
Date
A J JOSHWA Vs. STATE
November 9, 1964
Abdul Ahad Vs. The Inspector General of Police, U.P. Lucknow and others
August 4, 1964
ABDUL HAI QADIR BUX Vs. KM AZRA SIKANDER
March 17, 1964
ABDUL HALIM Vs. STATE
November 10, 1964
ABDUL HALIM Vs. STATE THROUGH ABDUL HAQ AND OTHERS
September 16, 1964
ABDUL MAJID Vs. HARBANSH CHAUBE
September 23, 1964
Abdul Sami and another Vs. Mohammad Noor
August 24, 1964
Aijaz Uddin Vs. Taxing Officer, High Court and others
July 28, 1964
AJAYAPAT SINGHANIA Vs. GIFT TAX OFFICER
January 13, 1964
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 18, 1964
Amrit Banspati Co. Ltd Vs. Union of India
October 22, 1964
ANGOORI DEVI Vs. U.P. STATE THROUGH THE DISTRICT MAGISTRATE MORADABAD AND ORS.
August 6, 1964
ARYA MUNI Vs. UNION OF INDIA THROUGH THE SECY. TO THE GOVERNMENT OF INDIA AND OTHERS
April 29, 1964
ASA RAM Vs. DESRAJ AND OTHERS
February 3, 1964
AVADESH KUMAR Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH AND ANOTHER
January 3, 1964
AVINASH PRASAD SRIVASTAVA Vs. CHANDRA MOHINI
January 7, 1964
BABU JAGJIWAN DAS Vs. CHOTEY LAL AND ANR.
January 6, 1964
BABU LAL Vs. STATE
August 10, 1964
BABU NANDAN AND ANOTHER Vs. STATE
December 8, 1964
Babu Nandan Gir Vs. Sub-Divisional Officer, Salempur and another
November 20, 1964
BABU RAM ASHOK KUMAR Vs. ANTARIM ZILA PARISHAD
February 3, 1964
BADSHAHMAL Vs. STATE OF UTTAR PRADESH
August 21, 1964
Baij Nath Singh Vs. The State of U. P. through the Secretary, Education (B) Department, Lucknow and others
January 3, 1964
BAIJ NATH SINGH Vs. STATE OF UTTAR PRADESH
January 2, 1964
BAL GOPAL DAS Vs. MOHAN SINGH
February 19, 1964
BALADIN AND ANOTHER Vs. STATE
April 29, 1964
Baldeo Singh and others Vs. State of U. P. and others
April 15, 1964
BALWANT AND OTHERS Vs. STATE
September 11, 1964
Balwant Singh and others Vs. L. Murari Lal
July 10, 1964
BALWANT SINGH GAHLAUT Vs. STATE OF UTTAR PRADESH
September 28, 1964
BANKEY LAL VAIDYA Vs. COMMISSIONER OF INCOME TAX
March 5, 1964
BANSAL AND CO Vs. INCOME TAX OFFICER
September 30, 1964
BASANT LAL Vs. THE DISTRICT MAGISTRATE DEHRADUN AND OTHERS
November 27, 1964
Basantu and others Vs. Kanhaiya Singh and others
May 5, 1964
BASDEO Vs. STATE
November 12, 1964
BASESHWAR DAYAL Vs. NAND KISHORE AND ANOTHER
January 2, 1964
Bashi Ram Vs. Mantri Lal
October 9, 1964
Batti Kunwar and others Vs. Chunni Lal Shukla and others
January 6, 1964
BEHARI LAL Vs. STATE
September 10, 1964
BEHARI LAL Vs. BABU RAM AND ANR.
January 28, 1964
BENARAS STATE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
September 21, 1964
BENI Vs. STATE
November 24, 1964
BETAL SINGH Vs. STATE
July 9, 1964
BHAGWAT SAHAI Vs. SMT. BINA JHA
March 26, 1964
BHANWAR SINGH AND ANOTHER Vs. STATE
December 8, 1964
BHARA MAL AND ANR. Vs. RAM CHANDER
September 1, 1964
BHARAT PRASAD TYAGI Vs. THE DIRECTOR OF AGRICULTURE, U.P. GOVERNMENT, LUCKNOW AND ANR.
July 24, 1964
Bharosa and others Vs. State
July 8, 1964
Bhola Chaube Vs. Man Matun Chaube
January 17, 1964
BHOLA NATH RAI AND OTHERS Vs. RAM BRIKSH RAT AND OTHERS
December 21, 1964
BHOLANATH Vs. BALBHADRA PRASAD
February 26, 1964
BISHRAM SINGH Vs. STATE
October 27, 1964
BOARD OF REVENUE Vs. SRIDHAR ADVOCATE
January 13, 1964
Bodhan, No. 1 Vs. Sri Bhundal Singh and others
July 13, 1964
BOHREY PARAM SUKH Vs. STATE THROUGH NAWAB RAHMATULLAH KHAN
November 25, 1964
BRIJ KISHORE Vs. STATE
October 26, 1964
BRIJ RAJ SINGH Vs. COMMISSIONER LUCKNOW DIVISION, LUCKNOW AND ORS.
August 6, 1964
Brijmohan Lal Vs. Election Tribunal Allahabad and others
March 12, 1964
BUDHU Vs. JASWANT AND OTHERS
October 27, 1964
C MAHARAJ AND SONS Vs. SALES TAX OFFICER IV
August 17, 1964
CENTRAL TRADING AGENCY Vs. COMMISSIONER OF INCOME TAX
March 19, 1964
CHATURBHUJ Vs. STATE
December 22, 1964
CHATURBHUJ AND CO Vs. COMMISSIONER OF INCOME TAX
March 2, 1964
CHHAGAN LAL RATHI Vs. INCOME TAX OFFICER
May 15, 1964
CHHOTEY LAL Vs. CHHEDI LAL AND OTHERS
May 18, 1964
Chidda Ram Vs. Naru Mal and another
July 8, 1964
CHINTAMANI Vs. STATE AND ANR.
September 8, 1964
COMMISSIONER OF INCOME TAX Vs. SHARMA AND CO
May 22, 1964
COMMISSIONER OF SALE TAX Vs. LORD KRISHNA SUGAR MILLS LTD
March 3, 1964
D K JAIN Vs. STATE
November 17, 1964
DAYA RAM Vs. STATE
February 7, 1964
Delhi Cloth and General Mills Vs. Regional Provident Fund Commissioner
December 7, 1964
DEVI DATT MAL AND ANOTHER Vs. THE RENT CONTROL AND EVICTION OFFICER, KANPUR AND ORS.
August 24, 1964
DEVI PRASAD Vs. STATE
September 10, 1964
DIWAN SINGH Vs. STATE
October 28, 1964
DR. C.L. SAINI Vs. STATE OF U.P.
May 20, 1964
Dr. Kundan Lal Vs. Shamshad Ahmad and others
August 25, 1964
Dr. Prem Behari Lal Saxena Vs. State of U. P. and another
September 2, 1964
DURGA PRASAD Vs. INCOME TAX OFFICER
January 1, 1964
DURGA PRASAD KHOSLA Vs. R A RAHMANI
August 5, 1964
Durga Singh Vs. Wahid Raza and others
August 12, 1964
Firm Deokishan Srigopal Vs. Union of India (Formerly Dominion of India) and others
August 20, 1964
G.R. BHAGWAT Vs. NAGAR MAHAPALIKA, KANPUR AND ORS.
August 12, 1964
GABAR RAM Vs. BASANTI DEVI
October 19, 1964
GAJA Vs. DASA KOERI
January 20, 1964
GAJADHAR SINGH Vs. HARNANDAN SINGH
February 25, 1964
GANESH AND ANOTHER Vs. SUB DIVISIONAL MAGISTRATE AND OTHERS
October 8, 1964
GANGA AND OTHERS Vs. BUDDHI RAM
November 16, 1964
GANGA DHAR RAM CHANDRA Vs. COLLECTOR CENTRAL EXCISE
March 25, 1964
GANGA PRASAD Vs. STATE
August 21, 1964
GANGADHAR BAIJNATH Vs. COMMISSIONER OF INCOME TAX
May 5, 1964
GAURI DUTT BHAGWAN DAS Vs. COMMISSIONER OF INCOME TAX
May 5, 1964
GAURI SHANKER Vs. KISHAN LAL AND ANR.
September 30, 1964
Gauri Shanker Prasad Rai Vs. State of U. P. and others
March 9, 1964
GHANSHIAM DAS Vs. SUB-DIVISIONAL MAGISTRATE
September 4, 1964
GIR RAJ Vs. SULLA
November 26, 1964
Girja Debi and another Vs. The Rent Control and Eviction Officer and others
September 22, 1964
GITA Vs. STATE OF UTTAR PRADESH
January 8, 1964
Gobind Sharma Vs. Union of India
October 20, 1964
Gopal Narain Misra Vs. Regional Appellate Committee, Lucknow and others
September 10, 1964
GOPAL SARAIN Vs. STATE
September 21, 1964
GOVERDHANDAS RADHEY LAL Vs. COMMISSIONER OF INCOME TAX
September 9, 1964
GOVIND RAM Vs. INCOME TAX OFFICER
September 15, 1964
GUR PRASAD SATSANGI Vs. STATE OF UTTAR PARDESH
April 7, 1964
GURBUX RAI HARBUX RAI Vs. COMMISSIONER OF INCOME TAX
May 22, 1964
GYANWATI NAITHANI Vs. UDAI RAJ AYODHYA PRASAD
April 29, 1964
Habib Ahmad Vs. The State of U.P. and others
August 24, 1964
Hafiz Mohammad Zafar Ahmad Vs. U. P. Sunni Central Board of Waqf, Lucknow and another
May 22, 1964
HAJI ABDUL RAHMAN ABDUL QAYUM Vs. COMMISSIONER OF INCOME TAX
August 6, 1964
Haji Mohd Shafi Vs. 1st Addl. Munsif and another
January 7, 1964
HANUMAN PRASAD AGARWAL Vs. INCOME TAX OFFICER
August 26, 1964
HAR PRASAD Vs. HANS RAM
December 10, 1964
HAR PRASAD ELECTRIC PRESS Vs. LABOUR COURT
January 16, 1964
Har Sarup Lal Vs. Chiddalal
April 30, 1964
HARCHARAN LAL Vs. DIRECTOR INDIAN INSTITUTE OF SUGARCANE RESEARCH
January 17, 1964
HARI NAM SINGH Vs. MST. RAM DULARI
November 9, 1964
HARINATH SINGH Vs. STATE
February 19, 1964
HARSUKH LAL Vs. SARNAM SINGH AND OTHERS
September 25, 1964
HIMMAT SINGH Vs. CHANNOO LAL AND ANR.
March 25, 1964
Hindustan Commercial Bank Ltd Vs. Union of India and others
April 27, 1964
HIRA LAL SUTWALA Vs. COMMISSIONER OF INCOME TAX
February 26, 1964
HIRDAY NARAIN L Vs. COMMISSIONER OF INCOME TAX
September 8, 1964
Hukam Singh Vs. Banwari Lal Bipra and others
May 15, 1964
INCOME TAX OFFICER Vs. INCOME TAX APPELLATE TRIBUNAL
October 6, 1964
Irfan Ahmad Vs. Abdul Wahid and others
November 25, 1964
Ishaq Abdul Karim and another Vs. Madan Lal
January 2, 1964
ISHWAR SINGH Vs. HUKAM KAUR
October 6, 1964
J K COTTON SPINNING AND WEAVING MILLS COMPANY LTD Vs. SALES TAX OFFICER
April 27, 1964
JAGANNATH MAHADEO PRASAD Vs. COMMISSIONER OF INCOME TAX
April 14, 1964
Jagannath Prasad Vs. Fatehuddin
November 17, 1964
Jagarnath Ram Vs. Mohammad Yusuf Abasi and others
April 7, 1964
Jagat Narain and another Vs. Laljee and others
July 22, 1964
JAGAT NARAYAN Vs. STATE
September 9, 1964
JAGDEO Vs. PRASAD AND ANOTHER
October 20, 1964
Jagdish Lal Vs. Smt. Shyama Madan and others
November 10, 1964
Jagdish Prasad Pradhan Vs. District Board, Farrukhabad
November 18, 1964
JAGGAN NATH Vs. LAXMI NARAIN
September 21, 1964
JAI BHAWAN Vs. PADAM SEN AND ANR.
July 10, 1964
Jai Narain Kalloo Ram Vs. Union of India service through the General Manager N. E. Railway Gorakhpur
February 6, 1964
Jhamman Lal and others Vs. Deputy Custodian General and others
January 30, 1964
JHANDA RAM AND SONS Vs. GARG H C ITO
April 21, 1964
KAILASH CHANDRA GUPTA Vs. ZAFAR AHMAD AND ORS.
July 27, 1964
KALAPRAJ SINGH Vs. STATE
November 17, 1964
KALI PRASAD Vs. STATE OF UTTAR PRADESH AND ORS.
August 4, 1964
KALLOO Vs. STATE
October 8, 1964
KANHAIYA LAL Vs. VIDYA RAM
August 25, 1964
KANHAIYA LAL RADHA KRISHNA Vs. COMMISSIONER OF INCOME TAX
January 21, 1964
Kanhiya Lal and another Vs. Satya Narain Panday
August 19, 1964
KANODIA BROTHERS Vs. INCOME TAX OFFICER
August 19, 1964
Kapildeo Rai Vs. Har Narain Ahir and others
July 8, 1964
KARAN SINGH Vs. STATE
April 28, 1964
KARAN SINGH Vs. STATE
September 15, 1964
KARAN SINGH Vs. MOHAN LAL
February 6, 1964
KARIMULLAH Vs. SRI RAM AND PEAREY
January 28, 1964
Kastoori Devi and another Vs. Guru Granth Saheb Mauqooa Guru Duwara Shri Guru Singh Sabha and others
April 13, 1964
KATWARU YADAV AND ANR. Vs. RAM SURAT HARIJAN
March 17, 1964
Kedar Nath Vs. Jamuna and another
April 2, 1964
Kedar Nath Vs. M/s. Purushottam Das Banarsi Das
November 25, 1964
Kedar Nath Khetan and others Vs. Lakshmi Devi Sugar Mills (P) Ltd. and others
November 10, 1964
KEDAR PANDEY AND ANR. Vs. RAM DIN KEWAT
May 4, 1964
Kedarnath, Accused Vs. State
August 20, 1964
KESHO BAI Vs. COMMISSIONER OF INCOME TAX
April 13, 1964
Khageshwar Vs. Hoshram and others
February 18, 1964
KHALIL AHMAD Vs. SHEIKH MOHD. ASKARI
September 1, 1964
Khalil Ahmad and another Vs. Sheikh Mohd., Askari and others
August 28, 1964
KHALIL AHMAD KHAN Vs. SIDDIQ AHMAD KHAN
January 25, 1964
KHANJAN LAL SEWAK RAM Vs. COMMISSIONER OF INCOME TAX
January 21, 1964
Khurjawala Buckles Manufacturing Co., Tantanpara Vs. Commissioner, Sales Tax, U.P. Lucknow and another
July 27, 1964
KHYALI RAM AND ANR. Vs. SATALOO
July 16, 1964
Kishan Chand Vs. Ram Babu
February 25, 1964
KISHAN SINGH Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 10, 1964
KRISHNA AGARWAL Vs. BHAWANI PRASAD GIRDHAR LAL
January 31, 1964
KRISHNA BANWARI LAL Vs. BEHARI LAL SRI KRISHNA
January 7, 1964
KRISHNA KATTHA INDUSTRIES PRIVATE LTD Vs. BOARD OF REVENUE
January 7, 1964
KRISHNA KHANNA Vs. ADDITIONAL DISTRICT MAGISTRATE, KANPUR AND ORS.
February 3, 1964
KRISHNA KUMAR MISRA Vs. SMT. PARTIBHA MISRA
October 27, 1964
Krishna Kumar Sinha Vs. The Kayastha Pathshala (Prayag) Allahabad and another
September 10, 1964
KRISHNA MOHAN KULSHRESTHA Vs. STATE
August 8, 1964
Krishneshwari Varshney Vs. Rameshchandra Varshney and others
May 6, 1964
KUNJILAL GUPTA Vs. COMMISSIONER OF INCOME TAX
January 17, 1964
KUNWAR HAR NARAIN SINGH Vs. STATE OF UTTAR PRADESH AND ORS,
July 22, 1964
Kusum Lata Vs. Kampta Prasad
February 12, 1964
Lakshmi Kant Jhunjhunwala, partner in firm Kamalapat Moti Lal Vs. State of U. P. and another
November 13, 1964
LAL GIRJESH BAHADUR PAL Vs. COMMISSIONER OF INCOME TAX
April 8, 1964
LALA RAM RAKSHPAL Vs. SMT. DROPADI DEVI AND OTHERS
December 16, 1964
LALLOO MAL Vs. STATE
October 21, 1964
LALOO RAM Vs. HAR NARAIN LAL
August 13, 1964
LALTA RAM Vs. DALIP SINGH
April 27, 1964
LAXMI LAL Vs. STATE OF UTTAR PRADESH AND OTHERS
January 22, 1964
Laxmi Narain Vs. Banshi Lal and another
September 10, 1964
Loon Karan Sethiya and another Vs. Additional Collector, Agra, and others
February 13, 1964
M A AND COMPANY Vs. ASSISTANT COMMISSIONER JUDICIAL SALES TAX
January 28, 1964
M M SUGAR MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER
May 22, 1964
M/s. A.K. Brothers Vs. Employees State Insurance Corporation
August 17, 1964
M/s. Ratna Sugar Mills Co. Ltd Vs. State of U. P. and others
November 9, 1964
MADAN GOPAL Vs. STATE
February 25, 1964
MAHABIRJI BIRAJMAN MANDIR Vs. PREM NARAIN SHUKLA
March 28, 1964
MAHANT RAJESHWAR RAM Vs. GOVIND CHAND AND ORS.
September 17, 1964
MAHARAJDIN Vs. STATE,
July 21, 1964
MAHIPAL SINGH Vs. STATE
October 22, 1964
Major Dal Chand Singh Pratap Vs. Swarn Pratap
January 3, 1964
MANNA LAL Vs. MST CHHOTKA BIBI
May 21, 1964
MATADIN Vs. STATE
October 28, 1964
Mathura Prasad Vs. Mohd. Umar Khan and another
September 11, 1964
Maya Ram Vs. Sant Ram and others
August 28, 1964
MEDICAL OFFICER OF HEALTH MUNICIPAL CORPORATION Vs. GULZARI
January 1, 1964
MOHAMMAD ABDULLAH KHAN Vs. SUNNI CENTRAL BOARD OF WAQFS, U.P., LUCKNOW THROUGH ITS SECRETARY AND OTHERS
September 2, 1964
MOHAMMAD HASAN Vs. HAFIZ ABDUL NAEEM
October 23, 1964
MOHD. AIVAZ AND ANOTHER Vs. RAM PRASAD AND OTHERS
April 17, 1964
MOHD. SHAFI ALIAS CHHOTEY BHAIYA Vs. MUNNA AND ANOTHER
September 28, 1964
MOMAN RAM RAM KUMAR Vs. COMMISSIONER OF INCOME TAX
April 30, 1964
Moti Lal Gupta Vs. State of U.P. and another
March 30, 1964
MOWASI RAM Vs. SHEIKH KANNOO
September 17, 1964
Mst. Kiran Devi Vs. Abdul Wahid and another
December 21, 1964
Mst. Peeran w/o Abdul Razzaq Vs. Hafiz Mohammad Ishaq and others
December 3, 1964
MUKHTAR AHMAD Vs. STATE OF U P
July 30, 1964
MUNICIPAL BOARD Vs. KRIPA RAM
April 16, 1964
MUNICIPAL BOARD Vs. KANHAIYA LAL
January 1, 1964
MUNICIPAL BOARD Vs. RIZWAN BEG
January 30, 1964
MUNICIPAL BOARD BULANDSHAHR Vs. OMPRAKASH AND OTHERS
May 11, 1964
MUNICIPAL BOARD CITY BOARD Vs. SAT PAL PANDHI
November 17, 1964
MUNICIPAL BOARD, CHANDAUSI, COMPLAINANT Vs. ANGAN
November 23, 1964
Municipal Board, Meerut Vs. Bir Singh and others
November 25, 1964
Municipal Board, Muzaffarnagar Vs. District Magistrate, Muzaffarnagar and another
December 9, 1964
MUNICIPAL BOARD, SIKANDAR RAO Vs. NARSINGH BHAN SINGH AND OTHERS
February 5, 1964
MUNSHI SINGH Vs. DIRECTOR OF CONSOLIDATION
November 12, 1964
MURLI DHAR DHARAMPAL DARESI Vs. SALES TAX OFFICER
April 15, 1964
MUSHTAQ ALI AND OTHERS Vs. STATE
April 20, 1964
N. C. Upadhya and others Vs. State of U. P. and others
March 6, 1964
NADAR Vs. STATE
September 30, 1964
NAGAR MAHAPALIKA Vs. SUDHESHWARI DEVI
November 18, 1964
NAGAR MAHAPALIKA Vs. PANNA LAL
July 7, 1964
NAGAR MAHAPALIKA VARANASI THOUGHT ITS MUKHYA NAGAR ADHIKARI Vs. RAM PRAKASH NAGAR
May 15, 1964
NAGAR SWATHA ADHIKARI NAGAR MAHAPALIKA Vs. ANT RAM
October 10, 1964
Naini Glass Works, Naini, Allahabad Vs. Collector, Central Excise, Allahabad and others, Opp. Parties
March 10, 1964
NAND SINGH Vs. SARDAR SINGH AND STATE
January 10, 1964
NARAIN SINGH AND OTHERS Vs. STATE
November 20, 1964
NARMADA SHANKAR Vs. DAN PAL SINGH
May 15, 1964
NATHOO MAL AND ANOTHER Vs. JAINTI PRASAD AND ANOTHER
April 27, 1964
NATHU RAM Vs. R.P. DIKSHIT
October 30, 1964
Nathu Ram Vs. R. P. Dikshit and others
October 28, 1964
National Building Material Supply Vs. Jai Jai Ram Manohar Lal
November 9, 1964
NIYAZ ALI Vs. SHRI KAMMO
July 8, 1964
NOOR UDDIN Vs. STATE
March 26, 1964
PANNA LAL Vs. HAR NARAIN AND ORS.
August 25, 1964
PANNA LAL RAM KISHORE Vs. SALES TAX OFFICER
January 21, 1964
PANNA LAL UMESH KUMAR Vs. ASSISTANT SALES TAX OFFICER
August 12, 1964
PARAHU AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION U.P. AT GORAKHPUR AND ORS.
January 3, 1964
Paras Nath Hira Lal Vs. Kishan Lal Chuni Lal and others
March 27, 1964
PEAREY Vs. PACHCHOO
January 1, 1964
PHULLOO Vs. STATE
November 9, 1964
PRABHAWATI DEVI Vs. RADHEY SHYAM TRIPATHI
November 16, 1964
PRABHU DAYAL AND OTHERS Vs. STATE
November 18, 1964
PRATAP CHAND PURSHOTTAM DAS Vs. STATE OF UTTAR PRADESH
January 2, 1964
Prem Prakash Agarwal Vs. Ram Pratap
December 9, 1964
Property Agents Vs. Shainsher Bahadur and others
April 28, 1964
PT DEO SHARMA Vs. INCOME TAX OFFICER
January 23, 1964
Punjab Co-operative Bank Ltd. Head Office, Amritsar Vs. Amrik Singh and others
August 14, 1964
Purshottam Das Vs. State of U. P
January 28, 1964
R B LACHMAN DAS MOHANLAL AND SONS Vs. COMMISSIONER OF INCOME TAX
April 8, 1964
R K KHANDELWAL Vs. STATE
March 24, 1964
R. Christopher Vs. Executive Engineer, Irrigation Workshop, Izatnagar, Bareilly and others
July 30, 1964
RAGHUBIR SINGH Vs. STATE
May 1, 1964
Raj Chander Gupta and another Vs. Ramesh Kishore
October 23, 1964
RAJ KUMAR SHAH Vs. NAGAR MAHAPALIKA VARANASI THROUGH ITS MUKHYA NAGAR ADHIKARI AND ANR.
August 28, 1964
RAJA RAM AND OTHERS Vs. JOTI PRASAD
October 30, 1964
RAJA RAM PAL Vs. SARDAR JASWANT SINGH
March 30, 1964
RAJA SHARDA NARAIN SINGH AND CO Vs. U P OIL INDUSTRIES LTD
January 8, 1964
RAJA YUVRAJ DUTTA SINGH Vs. INCOME TAX OFFICER
February 12, 1964
RAJENDRA KUMAR Vs. STATE
November 27, 1964
RAJMANGAL SINGH Vs. BINDHYACHAL
August 6, 1964
RAM AUTAR AGARWAL Vs. STATE OF UTTAR PRADESH AND OTHERS
March 25, 1964
RAM BABU Vs. STATE
November 18, 1964
RAM BHAROSE SINGH CHAUHAN Vs. THE ZILA PARISHAD FARRUKHABAD AND ANR.
August 25, 1964
RAM CHAND TEXTILES Vs. SALES TAX OFFICER HATHRAS
February 12, 1964
Ram Chandra and another Vs. The State of U. P. and another
October 26, 1964
RAM CHANDRA LAL Vs. WAQF ALLAH TALA THROUGH HIS HIGHNESS NAWAB SIR SYED RAZA ALI KHAN BAHADUR OF RAMPUR
July 30, 1964
RAM CHARAN AND ORS. Vs. NYAYA PANCHAYAT IRIYAKOT MALLA GARHWAL AND ORS.
September 21, 1964
RAM CHARAN BHATT Vs. STATE
August 14, 1964
RAM CHARAN LAL RAM NARAIN Vs. INCOME TAX OFFICER
August 20, 1964
Ram Dayal Vs. Jawala Prasad
November 27, 1964
RAM KAUR Vs. JANGI
March 17, 1964
Ram Kumar Vs. Baldeo Prasad
November 24, 1964
RAM KUMAR RAM CHANDRA AND CO Vs. COMMISSIONER OF INCOME TAX
October 9, 1964
Ram Narain and others Vs. Director of Consolidation, Varanasi and others
February 2, 1964
RAM NARAIN SHUKLA Vs. J O GYANPUR
March 11, 1964
RAM NARAIN SINGH Vs. BATUK BHAIRON PANDEY
December 3, 1964
RAM NATH Vs. STATE
December 23, 1964
RAM NATH RAM PRASAD Vs. COMMISSIONER OF INCOME TAX
April 9, 1964
RAM NIHORE AND ORS. Vs. VIJAI DUTT SINGH
January 7, 1964
RAM NIWAS SANT LAL Vs. SALES TAX OFFICER
April 2, 1964
RAM PRASAD Vs. STATE OF UTTAR PRADESH
November 25, 1964
RAM PRASAD TEWARI Vs. SANKOOR TEWARI AND OTHERS
October 19, 1964
Ram Pratap and another Vs. Mohan Lal and another
October 27, 1964
Ram Pratap and others Vs. Narain Singh Chaudhary
December 21, 1964
Ram Raksh Pal Vs. Brij Nandan Swarup
July 8, 1964
RAM RATAN GUPTA Vs. N. DANDEKAR AND ORS.
September 11, 1964
RAM SINGH Vs. MAHARAJ SINGH AND OTHERS
December 8, 1964
Ram Surat Singh Vs. Rent Control and Eviction Officer and another
March 6, 1964
RAM SWAROOP AND OTHERS Vs. ASSISTANT CUSTODIAN GENERAL AND OTHERS
April 28, 1964
RAM SWAROOP HIMMAT SINGH Vs. STATE AND ANOTHER
January 3, 1964
RAM SWAROOP HIMMAT SINGH Vs. STATE
September 25, 1964
RAM SWARUP Vs. ROSHAN
February 6, 1964
RAMESH CHANDRA SHARMA Vs. THE STATE
November 18, 1964
Rameshwar Vs. U. P. Government, Lucknow
December 9, 1964
RAMJILAL RAIS Vs. COMMISSIONER OF INCOME TAX
March 2, 1964
RAMPUR DISTILLERY AND CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 17, 1964
RAMSWAROOP Vs. STATE
November 17, 1964
RANJEET SINGH Vs. STATE
September 30, 1964
Rasool Ahmadi Vs. Beni Prasad and others
October 20, 1964
RAVENDRA KAUR Vs. ACHANT SWARUP
December 10, 1964
Reeta Rani Singh Vs. Raghuraj Singh
November 25, 1964
Roshan and another Vs. Purshottam Lal
April 13, 1964
ROZAN Vs. STATE
December 4, 1964
RUP RAM Vs. SRIMATI NATHIA
October 7, 1964
Rustam Khan Vs. Ahmad Bux and others
November 19, 1964
S B SINGAR SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
August 21, 1964
S. Dharam Singh Vs. Khan Chand
November 30, 1964
SADA SUKH JOHRI LAL Vs. COMMISSIONER OF INCOME TAX
April 14, 1964
SADHAN LAL SURAJ PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION
January 2, 1964
Sagar Mal Poddar Vs. Amir and another
October 19, 1964
SAHEB SINGH Vs. STATE
October 5, 1964
SAHU RAJESHWAR NATH Vs. INCOME TAX OFFICER
April 28, 1964
SANWAL RAM KEJRIWAL Vs. STATE THROUGH RAM NIWAS, HONORARY SECRETARY
December 8, 1964
SARAFAT HUSSAIN Vs. HAMIDUL ZAFAR KHAN AND ANR.
July 9, 1964
Satya Pal Khetra Pal and others Vs. State Transport Appellate Tribunal U.P. Lucknow and others, opposite Party
March 5, 1964
Satya Prakash Agarwal Vs. The State Transport Appellate Tribunal, Lucknow and others
July 10, 1964
SETH BROTHERS Vs. COMMISSIONER OF INCOME TAX
March 27, 1964
SHAMBHOO JI SRIVASTAVA Vs. STATE OF UTTAR PRADESH
January 10, 1964
SHARDA PRASAD VISHWAKARMA Vs. STATA OF UTTAR PRADESH
September 11, 1964
SHARMA AND CO Vs. COMMISSIONER OF INCOME TAX
May 19, 1964
SHARMA AND CO Vs. COMMISSIONER OF INCOME TAX
May 20, 1964
SHEIKH GHULAM MAULA Vs. STATE OF U P
January 20, 1964
Sheikh Maula Bux Vs. Union of India
July 30, 1964
SHEO KEDAR SINGH Vs. MUKUND LAL DURGA PRASAD AND ORS.
May 19, 1964
SHEO RATAN UPADHYA Vs. GOPAL CHANDRA NEPALI
May 21, 1964
SHEOLAL CHAUDHARY Vs. SHRI KISHUN SINGH AND OTHERS
November 23, 1964
SHESH MANI NATH TRIPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
April 22, 1964
SHIAM SUNDER Vs. IMAMUDDIN ALIAS MUDDI, THE SOLE RESPONDENT DIED AND AFTER HIM 1. AMIR HASAN 2. BUDHU AND 3. SUDHU
September 18, 1964
SHITAL Vs. STATE OF U.P. AND ANOTHER
February 25, 1964
SHIV CHARAN Vs. STATE
December 3, 1964
Shri Ram Vs. Thakur Dhan Bahadur Singh
May 13, 1964
SITA RAM ALIAS MUNNU Vs. STATE
December 3, 1964
SMT PADMANI DEVASAN Vs. MAJOR S DEVASAN
December 9, 1964
Smt. Bittan Devi and others Vs. Rudra Sen Bajpai and others
November 25, 1964
Smt. Chaboo Devi Vs. Pt. Ram Sarup and another
January 10, 1964
Smt. Ganga Dei and others Vs. Smt. Munia
December 10, 1964
Smt. Kanizan Vs. Ghulam Nabi and others
October 5, 1964
Smt. Kishan Piarey Vs. Smt. Ram Dei and others
July 29, 1964
Smt. Nannho Bibi Vs. Ram Swarup Rastogi and another
December 11, 1964
Smt. Parbati Vs. Babu Lal
December 21, 1964
Smt. Rajeshwari Misra and another Vs. Markandeshwar Mahadeo Trust and others
July 21, 1964
Smt. Rajjoo Devi Vs. Nageshwar and others
July 14, 1964
Smt. Saraswati Devi and another Vs. District Magistrate, Deoria and another
August 3, 1964
Sobba Vs. Thakur Thaman Singh and others
April 21, 1964
SRIMATI TULSA AND ANR. Vs. DISTRICT DIRECTOR OF CONSOLIDATION, RAE BARELI, SRI G.M. MURTAZA AND ANR.
August 19, 1964
STATE Vs. DISTRICT JUDGE
March 6, 1964
STATE Vs. GULAB SINGH
October 20, 1964
STATE OF U P Vs. RAM KRISHAN
January 21, 1964
State of U. P. and others Vs. Ram Narain Lal and another
July 24, 1964
State of U.P Vs. Maharaj Narain and others
December 1, 1964
STATE OF U.P. Vs. SHEO BABU SINGH AND OTHERS
October 8, 1964
STATE OF U.P. Vs. SMT. GOVINDI AND ANOTHER
October 1, 1964
SUKHAI AND OTHERS Vs. STATE AND ANOTHER
November 12, 1964
SUKHRAJ AND ANOTHER Vs. RAMNATH AND OTHERS
October 8, 1964
SUKKHI Vs. STATE
November 16, 1964
SULEY KHAN AND OTHERS Vs. STATE
May 14, 1964
Surat Singh Yadav Vs. Sudama Prasad Goswami and other
December 1, 1964
SWADESHI COTTON MILLS COMPANY LIMITED Vs. SALES TAX OFFICER SPECIAL INVESTIGATION BRANCH KANPUR
March 25, 1964
SYED ASHFAQ HUSAIN SAJJAD HUSSAIN Vs. SANT RAM
May 4, 1964
Syed Mohammad, Judgment-debtor Vs. Mohd. Jagar and others, Decree-holders
November 27, 1964
TAXATION OFFICER AND ORS. Vs. HARI RAJ SARAN
August 4, 1964
Tej Singh, Convict Vs. State
February 4, 1964
THAKUR NAR SINGH JI MAHARAJ Vs. CHANDAN SINGH AND ORS.
April 14, 1964
The Chief Inspector of Stamps Vs. Ramesh Chandra Ghatak and others
November 13, 1964
The State of U. P Vs. Ram Pal, Accused
April 17, 1964
Tihli Ahir and another Vs. Jagdish Chaube and others
November 27, 1964
TILA DEVI Vs. CONSOLIDATION OFFICER FAIZABAD AND ORS.
July 10, 1964
TIRKHA Vs. STATE THROUGH BHIKARI SINGH
November 16, 1964
Tribeni Ram Vs. Satyadeo Singh and others
May 18, 1964
Tripathi Sansnath Vs. Tripathi Bhagwat Nath and others
August 11, 1964
UDAI NARAIN RAI AND ANOTHER Vs. ISHWAR RAI AND THEREAFTER RAM CHARITTER RAI AND OTHERS
December 1, 1964
UDAI RAJ Vs. STATE
October 27, 1964
Union of India Vs. Ramji Lal and others
January 24, 1964
Union of India Vs. Mohamad Usman
February 12, 1964
Union of India Vs. Shri Ram Richpal
July 7, 1964
UNION OF INDIA Vs. PARVATI KUWAR AND OTHERS,
December 2, 1964
UNION OF INDIA Vs. RAGHUNANDAN PRASAD
January 17, 1964
Ved Singh Pradhan Vs. Assistant Sub-Divisional Officer, Budhana, and others
September 10, 1964
VED VYAS CHAWLA Vs. INCOME TAX OFFICER
January 20, 1964
VIDYA BHUSHAN CHANDRA SHEKHAR Vs. PARAG BALBHADRA
February 19, 1964
VIDYA SAGAR Vs. BOARD OF REVENUE
January 14, 1964
VISHAMBER LAL RUYA THROUGH KISHORI LAL RUYA Vs. ANANDI LAL
May 4, 1964
VISHAN SARUP Vs. NARDEO SHASTRI
September 8, 1964
VISHWA NATH PRASAD Vs. STATE OF UTTAR PRADESH
November 20, 1964
Vishwanath and others Vs. Jai Mangal Lal
July 10, 1964
YASIN AND OTHERS Vs. STATE
November 10, 1964
Zahoor Ahmad Abdul Sattar Vs. State of U. P. and another
October 23, 1964