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Case Index
Title
Date
ABDUL GHANI GONI Vs. STATE
January 4, 1954
ALI SHAN Vs. STATE
March 29, 1954
BODH RAJ Vs. GURCHARANDAS
February 10, 1954
DEDRI Vs. KHATJI
August 23, 1954
DINA NATH Vs. STATE
April 14, 1954
GANGU AND ORS. Vs. LASSA ZARGAR AND ORS.
April 5, 1954
GHULAM AHMAD ASHAI Vs. STATE
July 22, 1954
GURCHARAN DAS Vs. BODH RAJ
February 10, 1954
J&K BANK LTD Vs. QAZI TAJ DIN
June 11, 1954
JIA LAL RAINA AND ORS. Vs. PRITIVI NATH RAINA AND ORS.
June 8, 1954
L. LAL CHAND AND ANR. Vs. HINDUSTAN FOREST CO. LTD.
May 17, 1954
L. TIRATH RAM Vs. JAMMU AND KASHMIR BANK LTD., JAMMU, NON
January 1, 1954
LASSI GANAI Vs. MOHD ALLAYI
June 24, 1954
MUSA Vs. AMIR WANI
December 20, 1954
PT. BRIJ LAL BHATT & ORS. Vs. STATE
September 13, 1954
REGISTRAR JOINT STOCK COMPANIES, J&K GOVT Vs. HARBANS BHAGAT
December 20, 1954
SAMAD BATT Vs. SADIQ NAJAR AND ORS.
June 18, 1954