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Case Index
Title
Date
AHMADHASAN MUNSHI NANNE Vs. MISHRILAL BHAVARLAL AND ANOTHER
March 23, 1954
AKHTAR HUSEIN MUNSHI BAKER HUSEIN Vs. DESHRAJ BALMUKUND
March 31, 1954
AMARNATH NIKKURAM Vs. MOHAN SINGH AND SURJAN SINGH
February 22, 1954
BABULAL Vs. THE STATE
October 15, 1954
BABULALJI SAKSENA VIJAY SANKAR Vs. STATE OF MADHYA BHARAT
April 16, 1954
BADAMILAL RAMDHAN Vs. STATE
December 1, 1954
BALDEO SINGH Vs. PYARELAL
October 19, 1954
BHAGWAN SINGH Vs. STATE
September 16, 1954
BIHARILAL Vs. WASUNDARABAI
September 22, 1954
BRAJMOHAN BOSE BENIMADHAV Vs. KISHORILAL KISHANLAL
July 5, 1954
DAYARAM Vs. THE STATE
December 2, 1954
DEVISINGH BAPUSINGH Vs. STATE
March 9, 1954
DEWJI MOTI BHIL Vs. STATE
April 27, 1954
DHANNALAL BRIJLAL Vs. BHAIYALAL
September 3, 1954
DURSINGH GHUSLA BHILALA Vs. STATE OF MADHYA BHARAT
April 20, 1954
ERACHSHAW DESABHAI KERAWALLA Vs. DOMINION OF INDIA
July 17, 1954
GAMERLAL Vs. RAMNARAYAN
August 5, 1954
GANESHILAL Vs. R.B. ATAL
January 4, 1954
GAPPULAL S/O CHANDARLAL Vs. KANDERWAL BROTHERS, METAL DEPTT.
October 14, 1954
GENDALAL RAMSAHI DHANMANDI DHAR Vs. KESHAVRAO VISHNUPANT KHARE
October 11, 1954
GWALIOR SUGAR CO. LTD. Vs. STATE OF MADHYA BHARAT
May 7, 1954
GYARA PANCH Vs. STATE
December 13, 1954
HAZARIMAL BHANWARLAL AND ANOTHER Vs. DR. DATTRAYA CHINTAMAN AND OTHERS
January 19, 1954
HUBBALAL Vs. STATE OF MADHYA BHARAT
March 5, 1954
HUKUMCHAND Vs. CHAMPALAL
December 22, 1954
J.N. SAHNI Vs. STATE OF MADHYA BHARAT
April 20, 1954
KADAM SINGH Vs. STATE OF MADHYA BHARAT
February 16, 1954
KEDARNATH Vs. KAILASHNATH
December 3, 1954
KRISHNABIHARILAL Vs. STATE
December 8, 1954
KUKAJI Vs. BASANTILAL
November 2, 1954
L.S. SHUKLA Vs. ISHWARCHANDRA JAIN
July 16, 1954
LAXMAN GOPAL Vs. GANGABAI W/O SADASHIV AND ANOTHER
December 10, 1954
MADANLAL Vs. STATE OF MADHYA BHARAT
November 26, 1954
MAGNIBAI KISHORJEE Vs. KESRIMAL SAWAIRAM AND ANOTHER
December 17, 1954
MAJOR STANLEY HUGH BARKER Vs. MRS. PATRICIA MAY BARKER (NEE BILLS) AND ANOTHER
May 5, 1954
MANNALAL Vs. BIHARILAL
September 7, 1954
MOOLCHAND Vs. STATE
December 9, 1954
MOTILAL Vs. GANESHILAL
July 8, 1954
MURLIDHAR Vs. KADAM SINGH AND OTHERS
February 18, 1954
MURLIDHAR Vs. GANESHDAS
August 20, 1954
MUSHTAQ ALI Vs. BULAKI CHAND
November 30, 1954
NABBOBAI W/O GHASIRAM Vs. HASAN GANI ABDUL GANI
April 8, 1954
NYADARSINGH Vs. CHENSINGH
August 5, 1954
OFFICIAL LIQUIDATOR Vs. SULEMAN BHAI KACHHI
September 22, 1954
PANNALAL Vs. SHRIKRISHNA
December 3, 1954
PANNALAL AND OTHERS Vs. DEOJI DHANJI
December 6, 1954
PRABHA SHARMA Vs. STATE OF MADHYA PRADESH
April 21, 1954
RAGHUWAR SINGH Vs. THE STATE
November 12, 1954
RAJMAL MISHRIMAL AND OTHERS Vs. RAJMAL KHEMCHAND AND ANOTHER
April 2, 1954
RAJNATH BAJAJ Vs. THE PUBLIC SERVICE COMMISSION, MADHYA BHARAT AND ANOTHER
August 6, 1954
RAMCHARAN TULSIRAM Vs. MURLIDHAR RAMCHANDRA
April 8, 1954
RAMGOPAL CHOTELAL Vs. STATE
January 8, 1954
RAMKRISHNA Vs. DULICHAND
December 20, 1954
RAMLAL GUPTA Vs. PRINCIPAL, VICTORIA COLLEGE, GWALIOR
November 10, 1954
RANDHIRA Vs. STATE
January 16, 1954
SALIM BEG Vs. KRISHNA BALLABH, GULAB CHAND
January 13, 1954
SAMIRMAL Vs. GENDALAL
October 16, 1954
SHANTILAL Vs. STATE
September 10, 1954
SHRINIVAS Vs. BADRILAL
December 6, 1954
SITARAM KALANI Vs. MANMAL GATTANI
August 5, 1954
STATE Vs. FATEHCHAND
December 8, 1954
STATE Vs. NARAYAN NANDRAM SARPANCH
March 5, 1954
STATE Vs. SOHANSINGH
August 2, 1954
STATE Vs. RASHID
August 16, 1954
SUNDARLAL BAIJNATH JAISWAL Vs. STATE OF MADHYA BHARAT AND OTHERS
December 19, 1954
TAKHATMAL Vs. HIRALAL
January 22, 1954
TEKCHAND MEGHRAJ Vs. MUNICIPAL COMMR.
April 3, 1954
THE STATE Vs. MONTIER
April 5, 1954
VISHWANATH Vs. SIR SIREMAL BAPNA
November 16, 1954
YAKUB KHAN IBRAHIM KHAN Vs. STATE OF BHOPAL
December 29, 1954