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Case Index
Title
Date
AHER KARNA RUKHAD Vs. STATE
March 18, 1954
BABULAL CHAKUBHAI Vs. SAURASHTRA STATE
February 25, 1954
BHARWAD VIBHA GHORA Vs. STATE
July 31, 1954
COMMISSIONER OF SALES TAX Vs. RATILAL NANCHAND
September 27, 1954
DOSAJI KALAJI Vs. STATE
February 2, 1954
HATI NATHUBHAI MULUBHAI Vs. STATE
February 26, 1954
KADIYA KANBI BHAVAN MANJI Vs. ISMAIL MAMAD
January 11, 1954
KANBI BABU Vs. STATE
December 21, 1954
KANBI GOVINDA HIRA Vs. STATE
April 12, 1954
KOLI BHAGU RANCHHOD Vs. STATE
March 18, 1954
LABHSHANKER KESHAVJI Vs. STATE
August 17, 1954
LUVANA VAGHUMAL KHERAJMAL Vs. STATE
March 10, 1954
MASRU BHAVSINGH Vs. STATE
March 16, 1954
MOHAN WAGHJI Vs. STATE
February 1, 1954
POLA SHAMBHU Vs. VELJI NARSHI
February 26, 1954
RABARI RANA RAJA Vs. STATE
July 19, 1954
SANGHVI CHAMPAKLAL LALCHAND Vs. KHUSHALDAS RATANSHI
February 22, 1954
SHAH HIMATLAL AMULKH Vs. STATE
July 15, 1954
SINDHI NYALCHAND KEVALRAM Vs. STATE
July 27, 1954
SONI BACHUBHAI JINABHAI Vs. STATE
April 28, 1954
STATE Vs. SAGAR BHAGWAN HARJI
June 14, 1954
STATE Vs. KATHI UNAD RANNING
July 16, 1954
VAGHJI NANJI Vs. STATE
September 17, 1954