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Case Index
Title
Date
BACHHRAJ AMOLAKCHAND Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
March 31, 1954
BADRIDAS DAGA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH BHOPAL NAGPUR
December 22, 1954
C MOOL CHAND AND OTHERS Vs. COMMISSIONER OF INCOME TAX HYDERABAD
December 10, 1954
COMMISSIONER OF INCOME TAX HYDERABAD Vs. D B R MILLS LTD
February 16, 1954
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL Vs. LADY JERBANU MANECKJI DADABHOY AND OTHERS
December 21, 1954
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR Vs. CLOTH SEMI WHOLESALERS AKOLA
December 17, 1954
NIRANJANLAL RAMBALLABH Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
November 19, 1954
SAHODRADEVI N DAGA Vs. COMMISSIONER OF INCOME TAX M P AND BHOPAL NAGPUR
April 13, 1954
SETH BROTHERS Vs. COMMISSIONER OF INCOME TAX M P AND BHOPAL NAGPUR
October 19, 1954
TRAVANCORE MINERALS CO LTD Vs. COMMISSIONER OF INCOME TAX
August 26, 1954