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Title
Date
A J PEIRIS Vs. STATE OF MADRAS
March 18, 1954
AFTAB AHMAD KHAN S O HAKIM MOHAMAD YAR KHAN Vs. STATE OF HYDERABAD
May 6, 1954
AL VR ST VEERAPPA CHETTIAR Vs. STATE OF MADRAS
February 5, 1954
ANDERSON WRIGHT LIMITED Vs. MORAN AND CO
November 1, 1954
ASHALATA DEBI Vs. JADU NATH ROY
April 26, 1954
ASSAM BENGAL CEMENT CO LIMITED Vs. COMMR OF INCOME TAX WEST BENGAL
November 11, 1954
AUDH BEHARI SINGH Vs. GAJADHAR JAIPURIA
April 23, 1954
BABUL CHANDRA MITRA Vs. CHIEF JUSTICE
March 11, 1954
BABURAO NARAYANRAO SANAS Vs. UNION OF INDIA
October 21, 1954
BACHA F GUZDAR BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY
October 28, 1954
BANSIDHAR MOHANTY Vs. ORISSA
November 19, 1954
BEHRAM KHURSHID PESIKAKA Vs. STATE OF BOMBAY
September 21, 1954
BHAGAT RAM Vs. STATE OF PUNJAB
February 9, 1954
BHASKAR JOSHI Vs. SHRINARAYAN AGRAWAL
November 3, 1954
BHATARAJU NAGESHWARA RAO Vs. HONBLE JUDGES OF THE MADRAS HIGH COURT
December 3, 1954
BHOLANATH J THAKER Vs. STATE OF SAURASHTRA
May 4, 1954
BIHARI SINGH MADHO SINGH Vs. STATE OF BIHAR
March 18, 1954
BIJAY COTTON MILLS LIMITED Vs. STATE OF AJMER
October 14, 1954
BISWABHUSAN NAIK Vs. STATE OF ORISSA
April 7, 1954
BLSSU MAHGOO Vs. STATE OF UTTAR PRADESH
February 12, 1954
BUDHAN CHOUDHRY Vs. STATE OF BIHAR
December 2, 1954
CENTRAL BANK OF INDIA Vs. RAM NARAIN THE STATE OF PUNJAB
October 12, 1954
CHAMBER OF COMMERCE HAPUR Vs. STATE OF UTTAR PRADESH
October 18, 1954
CHAMRU BUDHWA Vs. STATE OF MADHYA PRADESH
May 24, 1954
CHHOTE KHAN Vs. MALKHAN
April 21, 1954
CHUNCHUN JHA Vs. EBADAT ALI
April 14, 1954
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS Vs. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT
March 16, 1954
COMMISSIONER OF INCOME TAX BOMBAY Vs. RATILAL NATHALAL
May 5, 1954
COMMR OF EXCESS PROFITS TAX WEST BENGAL Vs. ADAIR DUTT AND COMPANY LIMITED
October 29, 1954
COMMR OF INCOME TAX BOMBAY SOUTH BOMBAY Vs. OGALE GLASS WORKS LTD
April 19, 1954
COMMR OF INCOME TAX BOMBAY SOUTH BOMBAY Vs. KIRLOSKAR BROS LIMITED
April 19, 1954
COMMR OF INCOME TAX MADRAS Vs. MYSORE CHROMITE LIMITED
November 1, 1954
DHAKESHWARI COTTON MILLS LIMITED Vs. COMMR OF INCOME TAX WEST BENGAL
October 29, 1954
DHAKESWARI COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 20, 1954
DHIRENDRA CHANDRA PAL Vs. ASSOCIATED BANK OF TRIPURA LIMITED
December 6, 1954
DHIRENDRA KUMAR Vs. SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO THE GOV ERNMENT OF WEST BENGAL
April 24, 1954
DHIRJLAL GIRDHARIAL Vs. COMMR OF INCOME TAX BOMBAY
October 25, 1954
DHIRUBHA DEVISINGH GOHIL Vs. STATE OF BOMBAY
October 11, 1954
DINABANDHU SAHU Vs. JADUMONI MANGARAJ
April 23, 1954
DOMINION OF INDIA NOW UNION OF INDIA Vs. SHRINBAL A IRANI
May 14, 1954
DUNI CHAND RATARIA Vs. BHUWALKA BROTHERS LIMITED
December 3, 1954
DURGA SHANKAR MEHTA Vs. RAGHURAL SINGH
May 19, 1954
DWARKA PRASAD LAXMI NARAIN Vs. STATE OF UTTAR PRADESH
January 11, 1954
E D SASSOON AND COMPANYMPANY LIMITED Vs. COMMR OF INCOME TAX BOMBAY CITY
May 14, 1954
EBRAHIM VAZLR MAVAT ANFL OTHERS Vs. STATE OF BOMBAY
February 15, 1954
EDWARD EZRA Vs. STATE OF WEST BENGAL
November 30, 1954
EDWARD MILLS CO LIMITED BEAWAR Vs. STATE OF AJMER
October 14, 1954
G A SENIOR ADVOCATE OF THE SUPREME COURT Vs. HONBLE CHIEF JUSTICE AND JUDGES OF HIGH COURT OF JUDICSTURE AT BOMBAY
May 27, 1954
GAJANAND Vs. STATE OF UTTAR PRADESH
March 18, 1954
GANAPATI SINGHJI Vs. STATE OF AJMER
December 3, 1954
GAYA SUGAR MILLS LIMITED Vs. NAND KISHORE BAJORIA
November 24, 1954
GENERAL FAMILY PENSION FUND Vs. COMMR OF INCOME TAX WEST BENGAL
November 1, 1954
GHATTURBHUJ VITHALDAS JASANI Vs. MORESHWAR PARASHRAM
February 15, 1954
GOBARDHAN DAS Vs. LACHHMI RAM
March 24, 1954
GOPAL DAS MOHTA Vs. UNION OF INDIA
October 21, 1954
GOPAL KRISHNA POTNAY Vs. UNION OF INDIA
January 25, 1954
GOPAL SINGH Vs. UJAGAR SHINGH
April 2, 1954
GURUNATH Vs. KAMALABAL
December 10, 1954
H N RISHBUD Vs. STATE OF DELHI
December 14, 1954
HARI LAL DIXIT Vs. STATE OF UTTAR PRADESH
October 1, 1954
HARI SHANKER PRASAD GUPTA Vs. SIBBAN LAL SAKSENA
September 28, 1954
HARI VISHNU KAMATH Vs. AHMAD ISHAQUE
December 9, 1954
HARISHANKAR BAGLA Vs. STATE OF MADHYA PRADESH
May 14, 1954
HEM RAJ DEVILAL Vs. STATE OF AJMER
March 17, 1954
HEM SINGH Vs. HARNAM SINGH
April 1, 1954
HIMMATLAL HARILAL MEHTA Vs. STATE OF MADHYA PRADESH
March 16, 1954
INDER SINGH BAGGA SINGH Vs. STATE OF PEPSU
August 9, 1954
INDIA UNITED MILLS LIMITED Vs. COMMR OF EXCESS PROFITS TAX BOMBAY
October 28, 1954
JAGAN NATH Vs. JASWANT SINGH
January 20, 1954
JAGANNATH RAMANUJ DAS Vs. STATE OF ORISSA
March 16, 1954
JAGJIVAN MAVJI VITHLANI Vs. RANCHHODDAS MEGHJI
May 28, 1954
JAI RAM Vs. UNION OF INDIA
January 22, 1954
JAMUNA PRASAD MUKHARIYA Vs. LACHHI RAM
September 28, 1954
K N GURUSWAMY Vs. STATE OF MYSORE
May 24, 1954
K S RASHID AND SON Vs. INCOME TAX INVESTIGATION COMMISSION
January 22, 1954
KALIDAS DHANJIBHAI Vs. STATE OF BOMBAY
October 29, 1954
KALISHANKER DAS Vs. DHIRENDRA NATH
May 21, 1954
KAPUR SINGH Vs. STATE OF PEPSU
September 15, 1954
KARNAIL SINGH Vs. STATE OF PUNJAB
January 24, 1954
KEDAR NATH BAJORIA Vs. STATE OF WEST BENGAL
April 23, 1954
KIRAN SINGH Vs. CHAMAN PASWAN
April 14, 1954
KISHAN LAL Vs. BHANWAR LAL
May 12, 1954
KISHAN PRASAD AND COMPANY LIMITED Vs. CONMISSIONER OF INCOME TAX PUNJAB
November 11, 1954
KISHORE CHANDRA SINGH DEO Vs. BABU GANESH PRASAD BHAGAT
March 9, 1954
KRIPAL Vs. STATE OF UTTAR PRADESH
February 25, 1954
KUNJILAL AND MOTHER Vs. STATE OF MADHYA PRADESH
October 8, 1954
KUTUHAL YADAV Vs. STATE OF BIHAR
January 13, 1954
LAKSHMINARAYAN RAM GOPAL AND SON LIMITED Vs. GOVERNMENT OF HYDERABAD
April 1, 1954
LAL SHYAMSHAH Vs. SUJANIRAM
October 18, 1954
LAXMANAPPA HANUMANTAPPA JAMKHANDI Vs. UNION OF INDIA
October 21, 1954
LIQUIDATORS OF PURSA LIMITED Vs. GOMMR OF INCOM TAX BIHAR
February 9, 1954
M K GOPALAN Vs. STATE OF MADHYA PRADESH
April 5, 1954
M P SHARMA OTHERS Vs. SATISH CHANDRA DISTRICT MAGISTRATE DELHI
March 15, 1954
M S SHERIFF Vs. STATE OF MADRAS
March 18, 1954
M Y SHAREEF Vs. HONBLE JUDGES OF THE NAGPUR HIGH COURT
October 15, 1954
MADAN MOHAN SINGH Vs. STATE OF UTTAR PRADESH
May 7, 1954
MADHYA BHARAT COTTON ASSOCIATION LIMITED Vs. UNION OF INDIA
January 23, 1954
MAHADEO PRASAD Vs. STATE OF WEST BENGAL
January 13, 1954
MAHENDRA KUMAR Vs. VIDYAVATI
October 18, 1954
MAHESH PRASAD Vs. STATE OF UTTAR PRADESH
October 29, 1954
MANGLESHWARI PRASAD Vs. STATE OF BIHAR
January 22, 1954
MANILAL MOHANLAL SHAH Vs. SARDAR SAYED AHMED SAYED MAHMAD
April 14, 1954
MARACHALIL PAKKU Vs. STATE OF MADRAS
May 25, 1954
MEENAKSHI MILLS LIMITED MADURAI Vs. A V VISVANATHA SASTRI
October 21, 1954
MONOHAR DAS MOHANTA Vs. CHARU CHANDRA PALAND OFHERS
December 20, 1954
MOTI DAS Vs. STATE OF BIHAR
May 8, 1954
MULR MILLS CO LIMITED ALL INDIA ORGANISATION OF INDUSTRIAL EMPLOYERS Vs. SUTI MILLA MAZDOOR UNION KANPUR:THE STATE OF UTTAR PRADESH
November 19, 1954
NAR SINGH Vs. STATE OF UTTAR PRADESH
May 5, 1954
NARAIN SWADESHI WEAVING MILLS Vs. COMMR OF EXCESS PROFITS TAX
October 25, 1954
NARAYAN TEWARY Vs. STATE OF WEST BENGAL
January 13, 1954
NARESH CHARAN DAS GUPTA Vs. PARESH CHARAN DAN CUPTA
December 2, 1954
NATHOO LAL Vs. DURGA PRASAD
April 9, 1954
NAVINCHANDRA MAFATLAL BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
November 1, 1954
ORAMBA SUNDARI DASI Vs. ISHWAR GOPAL JIEU
March 12, 1954
P JOSEPH JOHN Vs. STATE OF TRAVANCORE COCHIN
November 25, 1954
PANDURANG Vs. STATE OF HYDERABAD
December 3, 1954
POOVERJEE B BHARUCHA Vs. EXCISE COMMISSIONER AND THE CHIEF COMMISSIONER AJMER
January 13, 1954
PRESIDENT OF INDIA Vs. M C SETALVAD ATTORNEY GENERAL OF INDIA
May 27, 1954
PURSHOTTAM JETHANAND Vs. STATE OF KUTCH
March 5, 1954
R M SESHADRI Vs. DIST MAGISTRATE TANJORE
October 1, 1954
R S SETH SHANTI SARUP Vs. UNION OF INDIA
November 26, 1954
RAJ KRUSHNA BOSE Vs. BINOD KANUNGO
February 4, 1954
RAJ RAJENDRA MALOJIRAO SHITOLE Vs. STATE OF MADHYA BHARAT
February 2, 1954
RAJA JAGAVEERA RAMA MUTHUKUMARA VENKATE SWARA ETTAPPA NAICKER AYYAN AVERGAL ZAMINDAR OF ETTAYAPURAM TIRUNELVELL DISTRICT Vs. STATE OF MADRAS
February 5, 1954
RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
February 10, 1954
RAJKUMAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
October 20, 1954
RAJNARAIN SINGH Vs. CHAIRMAN PATNA ADMINISTRATION COMMITTEE PATNA
May 21, 1954
RAM BHAROSEY Vs. UTTAR PRADESH
February 25, 1954
RAM DAS Vs. STATE OF WEST BENGAL
February 14, 1954
RAMJANAM SINGH Vs. STATE OF BIHAR
November 2, 1954
RAMKISHAN MITHANLAL SHARMA Vs. STATE OF BOMBAY
October 22, 1954
RANANJAYA SINGH Vs. BAIJNATH SINGH
September 29, 1954
RAO SHIV BAHADUR SINGH Vs. STATE OF VINDHYA PRADESH
March 5, 1954
RATILAL PANACHAND GANDHI Vs. STATE OF BOMBAY
March 18, 1954
RAVANNA SUBANNA Vs. G S KAGGEER APPA
May 21, 1954
RONALD WOOD MATHAMS Vs. STATE OF WEST BENGAL
April 23, 1954
S A A BIYABANI Vs. STATE OF MADRAS
May 28, 1954
S A VENKATARANAN PETITIONER Vs. UNION OF INDIA
March 30, 1954
S S ROY Vs. STATE OF ORISSA
May 14, 1954
SAGHIR AHMAD Vs. STATE OF UTTAR PRADESH
October 13, 1954
SAKHAWANT ALL Vs. STATE OF ORISSA
November 25, 1954
SALES TAX OFFICER PILIBHIT Vs. BUDH PRAKASH JAL PRAKASH
May 3, 1954
SATYA DEV BUSHAHRI Vs. PADAM DEV
May 25, 1954
SATYA DEV BUSHERI Vs. PADAM DEV
October 18, 1954
SEWA SINGH Vs. JANGIR SINGH
December 15, 1954
SHAMRAO BHAGWANTRAO DESHMUKH Vs. DOMINION OF INDIA
November 11, 1954
SHANKAR SITARAM SONTAKKE Vs. BALKRISHNA SITARAM SONTAKKE
April 12, 1954
SHREEKANTIAH RAMAYYA MUNIPALLI Vs. STATE OF BOMBAY
December 22, 1954
SHYAMLAL Vs. STATE OF UTTAR PRADESH
March 30, 1954
SITAJI Vs. BIJENDRA NARAIN CHOUDHARY
April 21, 1954
SITAL DAS Vs. SANT RAM
April 8, 1954
SOOIA SINGH Vs. STATE OF TEPSU
March 11, 1954
SRINIVAS KRISHNARAO KANGO Vs. NARAYAN DEVJI KANGO
March 23, 1954
STATE OF BIHAR Vs. ABDULMAJID
February 11, 1954
STATE OF BOMBAY Vs. BHANJL MUNJI
October 12, 1954
STATE OF BOMBAY Vs. BOMBAY EDUCATION SOCIETY
May 26, 1954
STATE OF MADHYA PRADESH Vs. O C MANDAWAR
May 13, 1954
STATE OF MADRAS Vs. C G MENONN
May 19, 1954
STATE OF PUNJAB Vs. MANOHAR SINGH PRATAP SINGH
October 20, 1954
STATE OF RAJASTHAN Vs. RAO MANOHAR SINGHJI
March 15, 1954
STATE OF RAJASTHAN Vs. NATH MAL
March 12, 1954
STATE OF RAJASTHAN Vs. MEWAR TEXTILE MILLS LTD
March 17, 1954
STATE OF UTTAR PRADESH Vs. JAGAMANDAR DAS
April 30, 1954
SULEMAN ISSA Vs. STATE OF BOMBAY
March 11, 1954
SURAJ MALI MOHTA AND CO Vs. A V VISVANATHA SASTRI
May 28, 1954
T C BASAPPA Vs. T NAGAPPA
May 5, 1954
TAHIR HUSSAIN Vs. DISTRICT BOARD MUZAFFARNAGAR
January 25, 1954
TOLARAM RELUMAL Vs. STATE OF BOMBAY
May 13, 1954
UMRAO SINGH AJIT SINGHJI Vs. BHAGWATI SINGH BALBIR SINGHMINOR
October 11, 1954
V M SYED MOHAMMAD AND COMPANY Vs. STATE OF ANDHRA PRADESH
March 11, 1954
VASHIST NARAIN SHARMA Vs. DEV CHANDRA
May 20, 1954
VICE CHANCELLOR UTKAL UNIVERSITY Vs. S K GHOSH
January 15, 1954
VIRENDRA SINGH Vs. STATE OF UTTAR PRADESH
April 29, 1954
WARYAM SINGH Vs. AMARNATH
January 19, 1954
WAZIR CHAND Vs. STATE OF HIMACHAL PRADESH
April 22, 1954
WUNTAKAL YALPI CHENABASAVANA GOWD Vs. RAO BAHADUR Y MAHABALESHWARAPPA
April 15, 1954
YUSUF ABDUL AZIZ Vs. STATE OF BOMBAY
March 10, 1954
ZAVERBHAI AMAIDAS Vs. STATE OF BOMBAY
October 8, 1954