Case Index

Title
Date
A. MARUDUPANDIAN Vs. ANDAMAN & NICOBAR ADMINISTRATION
June 16, 2014
ABDUL BARI KHAN Vs. STATE OF WEST BENGAL
November 10, 2014
ABDUL HAMID Vs. UNION OF INDIA
April 2, 2014
ABDUL HANNAN KABIRAJ Vs. UNION OF INDIA
December 19, 2014
ABDUL KARIM SEIKH Vs. STATE OF WEST BENGAL
March 25, 2014
ABDUL KHELAK Vs. RAHUL AMEN MALLICK
September 19, 2014
ABDUL LATIF HAZARI Vs. KAMASUNNESA BIBI
January 15, 2014
ABDUL MOMEN Vs. STATE OF WEST BENGAL
June 13, 2014
ABDUL MOTIN Vs. MANISANKAR MAITI
December 24, 2014
ABDUL RAHAMAN KUNJI Vs. STATE OF WEST BENGAL
November 14, 2014
ABDUL RASHID MUNSHI AND OTHERS Vs. SMT. TAZEMA BIBI AND OTHERS
December 10, 2014
ABDUL SAMAD SANFUI Vs. JOYNAL SANFUI
March 3, 2014
ABDUL SARIF SHAIKH Vs. JIRAT COLONY HIGH SCHOOL
August 21, 2014
ABDUR RAHAMAN MOLLA Vs. STATE OF WEST BENGAL
July 11, 2014
ABDUR RAHIM MOLLAH Vs. STATE OF WEST BENGAL
March 7, 2014
ABDUR RASHID @ MD. ABDUR RASHID Vs. RAJU MONDAL
April 4, 2014
ABDUR ROUF Vs. STATE OF WEST BENGAL
July 18, 2014
ABDUS SALAM MALLICK Vs. ABDUL HAFIZ MALLICK
November 7, 2014
ABG INFRALOGISTICS LTD Vs. PSA INDIA PTE LTD
April 1, 2014
ABHA MUKHERJEE Vs. STATE OF WEST BENGAL
August 6, 2014
ABHIJIT KARAN Vs. STATE OF WEST BENGAL
November 25, 2014
ABHISHEK TEA INDUSTRIES Vs. ASPEN PROJECTS INDIA LTD. & ORS.
July 28, 2014
ABJER ALI MALLICK Vs. RAHIMA BIBI
December 9, 2014
ABL INTERNATIONAL LTD. Vs. INDIAN OIL CORPORATION LTD.
September 25, 2014
ABL INTERNATIONAL LTD. Vs. SAJJAN KUMAR TANTIA
August 14, 2014
ABU SAJED @ SAYED Vs. STATE OF WEST BENGAL
November 28, 2014
ABUL KALAM AZAD Vs. STATE OF WEST BENGAL
October 29, 2014
ADARSH BHAGIRATH BAGARIA Vs. SREI EQUIPMENT FINANCE PRIVATE LIMITED
October 31, 2014
ADARSHA BIDYA BHAWAN Vs. SHRIMATI GAYATRI BOSE
November 14, 2014
ADHIR KUMAR MONDAL Vs. BIMAL CHANDRA SANFUI
January 22, 2014
ADITI GHOSH Vs. O K INDUSTRIES
November 7, 2014
AFDUL BEG Vs. ARABINDA MONDAL
December 19, 2014
AFSAR ALI BAIDYA Vs. AJIJUL HOQUE BAIDYA
March 12, 2014
AHSAN WARIS Vs. COMMISSIONER OF CUSTOMS
March 5, 2014
AINAL MONDAL Vs. STATE OF WEST BENGAL
September 26, 2014
AINAL MONDAL Vs. STATE OF WEST BENGAL
September 29, 2014
AIR CONSTRUCTION CONSULTANTS PRIVATE LIMITED Vs. REENA DAS
August 13, 2014
AIRPORTS AUTHORITY OF INDIA AND ORS. Vs. GAUTAM DAS AND ORS.
August 21, 2014
AJAY PRASAD KHAITAN Vs. THE STATE OF WEST BENGAL
September 9, 2014
AJIJUR RAHAMAN Vs. SK ABDUL JABBAR
November 21, 2014
AJIT KUMAR KHAN Vs. STATE OF WEST BENGAL
June 18, 2014
AJIT KUMAR MODAK Vs. UNION OF INDIA
October 29, 2014
AJOY BAHADUR SINGH Vs. STATE OF WEST BENGAL
March 7, 2014
AJOY BAIDYA Vs. ANJANA RAKSHIT
September 19, 2014
AJOY BAKLI Vs. THE STATE OF WEST BENGAL
September 22, 2014
AJOY BAKLI Vs. STATE OF WEST BENGAL
July 7, 2014
AJOY GHOSH Vs. STATE OF WEST BENGAL
March 21, 2014
AJOY KUMAR ACHARYA Vs. THE SECRETARY (JT. SECRETARY ADMINISTRATIVE), COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH
August 22, 2014
AJOY SHARMA Vs. STATE OF WEST BENGAL
August 18, 2014
AKHIL BANDHU SAHA Vs. STATE OF WEST BENGAL
March 20, 2014
AKHT AR HOSSAIN Vs. MD NASIRUDDIN
December 9, 2014
AKHTAR AHMED Vs. STATE OF WEST BENGAL
March 20, 2014
AKKAS SARDAR Vs. NEMAI CHAND MONDAL
July 18, 2014
AKRITI VYAPAAR PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
May 13, 2014
ALEXANDER JOSEPH Vs. UNION OF INDIA
January 9, 2014
ALL INDIA UCO BANK STAFF FEDERATION Vs. UCO BANK
March 4, 2014
ALOK KUMAR KAJARIA Vs. UNION OF INDIA
April 11, 2014
ALOKE KUMAR SATNALIWALA Vs. BHARAT PETROLEUM CORPORATION LIMITED
December 9, 2014
ALOKE RANJAN ROY Vs. TAPAN KUMAR GHOSH
September 16, 2014
AMAL KHATUA Vs. STATE OF WEST BENGAL
February 28, 2014
AMAL KUMAR GHOSH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 21, 2014
AMALA PALIT Vs. RATNA BOSE
April 10, 2014
AMALESH MONDAL Vs. ANIMESH MANDAL
December 19, 2014
AMAR CHANDRA NAG Vs. WEST BENGAL FILM DEVELOPMENT CORPORATION LTD
November 5, 2014
AMAR DHANUK Vs. STATE OF WEST BENGAL
June 25, 2014
AMAR NATH MITRA Vs. ARINDAM GANGULI
October 31, 2014
AMBRISH PARASAD SINGH Vs. UNION OF INDIA
May 7, 2014
AMERUL SHEIKH ALIAS MONDAL Vs. STATE OF WEST BENGAL
June 11, 2014
AMIT BASU Vs. CONTROLLER
March 14, 2014
AMIT DAS GUPTA Vs. UNION OF INDIA
June 2, 2014
AMIT DEB @ AMIT ARDHENDU DEB Vs. STATE OF WEST BENGAL
March 5, 2014
AMIT KHEMKA Vs. STATE OF WEST BENGAL
April 3, 2014
AMIT KUMAR BISWAS Vs. STATE OF WEST BENGAL
March 25, 2014
AMIT KUMAR ROY Vs. STATE OF WEST BENGAL
April 28, 2014
AMITAVA GHOSH Vs. STATE OF WEST BENGAL
September 15, 2014
AMITAVA MITTER Vs. ROYAL CALCUTTA GOLF CLUB & ORS.
April 29, 2014
AMIYA KUMAR GIRI Vs. TEACHER-IN-CHARGE, RAMNAGAR COLLEGE
February 13, 2014
AMIYA SAHA Vs. STATE OF WEST BENGAL
April 25, 2014
AMRITA BISHNU Vs. STATE OF WEST BENGAL
July 4, 2014
ANADI @ BHOMBAL KAITY Vs. STATE OF WEST BENGAL
January 27, 2014
ANAND COLLECTION PVT LTD Vs. STATE OF WEST BENGAL
October 29, 2014
ANANDA PRASAD MAJI Vs. CHEPU KAIBARTA
July 23, 2014
ANANDA SAHA Vs. THE STATE OF WEST BENGAL & ORS.
February 3, 2014
ANANTA BARUI Vs. STATE OF WEST BENGAL
January 20, 2014
ANANTA ROY Vs. KALIPADA GAYEN
September 12, 2014
ANANYA DALAL Vs. MIRA DALAL
December 23, 2014
ANANYA MUKHERJEE Vs. STATE OF WEST BENGAL
March 5, 2014
ANDAMAN & NICOBAR ADMINISTRATION Vs. ZOHRA BIBI
June 9, 2014
ANDAMAN AND NICOBAR ADMINIST RATION Vs. JAVED HUSSAIN
November 20, 2014
ANDEW YULE AND COMPANY LTD Vs. COMMR OF C EX
September 25, 2014
ANEHAQUE SK Vs. STATE OF WEST BENGAL
July 23, 2014
ANIL BARAN BHATTACHARJEE Vs. SUNIL BARAN BHATTACHARJEE
June 24, 2014
ANIL BISWAS & KALPANA RANI BISWAS Vs. STATE OF WEST BENGAL
December 2, 2014
ANIL CHANDRA GHOSH Vs. STATE OF WEST BENGAL
July 28, 2014
ANIL KUMAR BANERJEE Vs. UNION OF INDIA
March 3, 2014
ANIL KUMAR JOSHI Vs. COAL INDIA LIMITED
September 26, 2014
ANIL KUMAR MONDAL Vs. SRIMATYA GOURI RANI BERA
November 18, 2014
ANIL KUMAR PRASAD Vs. FOOD CORPORATION OF INDIA
January 29, 2014
ANIL KUMAR ROY Vs. ALOKA GHOSH
August 5, 2014
ANIL KUMAR SAU Vs. STATE OF WEST BENGAL
November 14, 2014
ANIL MONDAL Vs. SUBARNAMOY GHOSH
February 6, 2014
ANIL RAI Vs. STATE OF WEST BENGAL
April 10, 2014
ANIL ROY Vs. STATE OF WEST BENGAL
August 20, 2014
ANIMA MOKTAM @ ANIMA LAMA Vs. STATE OF WEST BENGAL
March 5, 2014
ANIRUDH KAJARIA Vs. STATE OF WEST BENGAL
March 5, 2014
ANIRUDH MOHTA Vs. STATE OF WEST BENGAL
December 11, 2014
ANITA KATYAL Vs. STATE OF WEST BENGAL
October 9, 2014
ANJALI ROY Vs. SREEKANT ROY
December 24, 2014
ANJAN KUMAR BHATTACHARJEE Vs. KOLKATA MUNICIPAL CORPORATION
July 17, 2014
ANJAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
July 8, 2014
ANKIT METAL AND POWER LTD. Vs. SETTLEMENT COMMISSION
August 26, 2014
ANN K AUGUSTINE Vs. UNIVERSITY OF CALCUTTA
December 23, 2014
ANOWARA BIBI Vs. SK. NASIRUDDIN
February 26, 2014
ANSUMAN BERA Vs. ANJAN DUTTA
November 20, 2014
ANU KONAI Vs. STATE OF WEST BENGAL
June 10, 2014
ANU MEHTA Vs. GUNMALA SALES PRIVATE LIMITED
March 26, 2014
ANUP KUMAR ROY Vs. UTPAL CHAKRABORTY
August 29, 2014
ANUP RAY Vs. STATEOF WEST BENGAL
March 18, 2014
ANUPAM SEN Vs. STATE OF WEST BENGAL
December 17, 2014
APARNA GHOSH Vs. CHITRA HORE
September 24, 2014
APARNA MAKHAL Vs. STATE OF WEST BENGAL
January 21, 2014
APARNA PAL AND ORS. Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
April 10, 2014
APEEJAY TEA LTD Vs. COMMISSIONER OF INCOME TAX
March 14, 2014
APEEJAY TEA LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
July 3, 2014
APOLLO GLENEAGLES HOSPITALS LIMITED Vs. DAVID MANTOSH
July 24, 2014
ARABINDA SAHA Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA
November 28, 2014
ARATI DAS Vs. COLLECTOR, LAND ACQUISITION
September 25, 2014
ARATIPRAVANASKAR Vs. STATE OF WEST BENGAL
March 21, 2014
ARC INSULATION AND INSULATORS PVT. LTD. Vs. GYARSI LAL SHAH
September 17, 2014
ARCHANA MANDAL Vs. STATE OF WEST BENGAL
November 25, 2014
ARINDAM INVESTMENTS PVT LTD Vs. AI CHAMPDANY INDUSTRIES LTD
November 13, 2014
ARINDITA SARKAR Vs. STATE OF WEST BENGAL
July 24, 2014
AROBINDA MAITY Vs. SHRIMATI KRISHNA BASAK
January 16, 2014
ARPA FUEL PRIVATE LIMITED Vs. COAL INDIA LIMITED
April 11, 2014
ARPITA MUKHERJEE Vs. STATE OF WEST BENGAL
August 26, 2014
ARPITA SAHA Vs. STATE OF WEST BENGAL
December 18, 2014
ARUN BARUA Vs. STATE OF WEST BENGAL
March 28, 2014
ARUN CHANDRA DEBNATH Vs. STATE OF WEST BENGAL
September 9, 2014
ARUN CHORONE ROQITTE Vs. ORIENTAL VENETIAN BLINDS
November 27, 2014
ARUN KANTI BISWAS Vs. PINTU RANJAN ROY
September 3, 2014
ARUN KUMAR MAJHI Vs. UNITED BANK OF INDIA
June 2, 2014
ARUN KUMAR NANDI Vs. STATE OF WEST BENGAL
February 28, 2014
ARUN PRASAD MONDAL Vs. KARTICK GOSWAMI
July 7, 2014
ARUP KUMAR GHOSH Vs. STATE OF WEST BENGAL
January 8, 2014
ARUP KUMAR SHEE Vs. THE STATE OF WEST BENGAL AND ORS.
February 26, 2014
ARUP NANDI Vs. UNION OF INDIA & ANR
March 12, 2014
ASCON AGRO PRODUCTS LTD. Vs. UNION OF INDIA
August 8, 2014
ASHIM KUMAR KHAN Vs. STATE OF WEST BENGAL
January 22, 2014
ASHIM MOULICK Vs. STATE OF WEST BENGAL
March 31, 2014
ASHISH KUMAR BHARTI Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
February 21, 2014
ASHOK HAZRA Vs. STATE OF WEST BENGAL
November 10, 2014
ASHOK KAPRI Vs. KRISHNAPADA MONDAL
February 11, 2014
ASHOK KUMAR Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD.
September 10, 2014
ASHOK KUMAR BHOTIKA Vs. ASHA RAO
August 29, 2014
ASHOK KUMAR GHOSH Vs. STATE OF WEST BENGAL
March 5, 2014
ASHOK KUMAR JAISWAL Vs. ASHIM KUMAR KAR
February 13, 2014
ASHOK KUMAR ROY Vs. STATE OF WEST BENGAL
May 15, 2014
ASHOKA MITRA Vs. NANKU GUPTA
March 12, 2014
ASHOKE ENAMEL AND GLASS WORK PVT. LTD. Vs. UNION OF INDIA
May 15, 2014
ASHUPATI NATH DHANDANIA Vs. UNION OF INDIA
February 25, 2014
ASHUTOSH GHOSH @ ASHOK GHOSH Vs. PRABIR SARKAR
March 27, 2014
ASIATIC OXYGEN LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, KOLKATA
September 30, 2014
ASIATIC OXYGEN LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 29, 2014
ASIM BHATTACHARYA Vs. UNION OF INDIA
August 13, 2014
ASIS MITRA Vs. SIBANI DUTTA
January 20, 2014
ASISH DEY CHOWDHURY Vs. STATE OF WEST BENGAL
March 6, 2014
ASISH RANJAN MIDYA Vs. STATE OF WEST BENGAL
February 7, 2014
ASIT KRISHNA SAHA Vs. UNION OF INDIA
April 29, 2014
ASIT KUMAR ROY Vs. BANGIYA GRAMIN VIKASH BANK
August 1, 2014
ASLAM MUNSI Vs. STATE OF WEST BENGAL
November 25, 2014
ASOK KUMAR DAS Vs. PASCHIM BANGA GRAMIN BANK
May 15, 2014
ASOK KUMAR DE Vs. PIJUSH PAL
September 1, 2014
ASOKE KUMAR BHATTACHARYYA Vs. TAPAN BHATTACHARYYA
August 21, 2014
ASOKE KUMAR BHATTACHARYYA Vs. SERAMPORE MUNICIPALITY AND OTHERS
September 3, 2014
ASOKE KUMAR DEY Vs. WBSEDCL
July 14, 2014
ASSISTANT PROVIDENT FUND COMMISSIONER, CC-I, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. BISWAMATA HEEMGHAR PRIVATE LIMITED
December 11, 2014
ASSOCIATED CEMENT COMPANIES LTD Vs. G.S. FERTILISERS PVT. LTD
September 22, 2014
ASUTOSH GHOSH Vs. STATE OF WEST BENGAL
February 10, 2014
ASWINI KUMAR SAHOO Vs. STATE OF WEST BENGAL
December 12, 2014
ASWINI KUMAR SAMANTA Vs. ADITYA KUMAR SAMANTA
January 30, 2014
ATANU CHAKRABORTY Vs. STATE OF WEST BENGAL
June 9, 2014
ATIAR RAHAMAN MALLICK Vs. STATE OF WEST BENGAL
January 16, 2014
ATUL BISWAS Vs. STATE OF WEST BENGAL
June 18, 2014
ATUL CHANDRA BERA Vs. ASHOKA ALIAS SWAPNA DAS MAHAPATRA
March 6, 2014
ATUL CHANDRA JANA Vs. STATE OF WEST BENGAL
March 21, 2014
AURANGADABAD BIRI MERCHANTS ASSOCIATION Vs. STATE OF WEST BENGAL
May 6, 2014
AVIJIT MUKHOPADHYAY Vs. ASHIS KUMAR BOSE
November 17, 2014
AVIJIT SAHA Vs. STATE OF WEST BENGAL
March 4, 2014
AVIS ISLAND COCONUT PLANTATION COOPERATIVE SOCIETY LTD. Vs. ANDAMAN AND NICOBAR ADMINISTRATION
August 5, 2014
AZAD HOSSAIN Vs. STATE OF WEST BENGAL
September 24, 2014
AZIMGANJ ESTATES P. LTD. Vs. COMMISSIONER OF INCOME TAX
July 15, 2014
B.C. SHAW Vs. UNION OF INDIA
September 16, 2014
B.C. SHAW & SONS Vs. UNION OF INDIA & ORS.
November 17, 2014
B.S. PROGRESSIVE PVT. LIMITED Vs. M/S S.G. SALES CORPORATION
January 30, 2014
BABAN UPADHYAY Vs. STATE OF WEST BENGAL
December 19, 2014
BABITA DEVI MAURYA Vs. THE COMMISSIONER OF CUSTOMS (PREVENTIVE), KOLKATA AND ORS.
December 4, 2014
BABLU KARMAKAR Vs. STATE OF WEST BENGAL
August 21, 2014
BABLU MALLICK Vs. STATE OF WEST BENGAL
November 19, 2014
BABLU SARDAR Vs. STATE WEST BENGAL
February 28, 2014
BABU GAZI Vs. STATE OF WEST BENGAL
September 26, 2014
BACHHU ALIAS ADAESHA PANDA Vs. STATE OF WEST BENGAL
November 19, 2014
BADAL KUMAR PAUL Vs. STATE
July 18, 2014
BAIDYANATH DAS @ BEDI Vs. STATE OF WEST BENGAL
January 20, 2014
BAIDYANATH KAHAR Vs. STATE OF WEST
May 14, 2014
BAIDYANATH PAL AND OTHERS Vs. UTTAM MANNA AND OTHERS
July 4, 2014
BAISAKHI MODAK Vs. SURAJIT MODAK
February 13, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. STATE LEGAL SERVICES AUTHORITY WEST BENGAL
April 22, 2014
BAJRANG PRASAD JALAN Vs. MADHURI JALAN
October 31, 2014
BAL KISHAN KEDIA Vs. CESC LIMITED
November 12, 2014
BALAI KHANRA Vs. SHYAMAL GIRI
October 29, 2014
BALAI KUMAR SANFUI Vs. STATE OF WEST BENGAL
February 25, 2014
BALAI SETH Vs. SUKESH PRADHAN
November 11, 2014
BALURGHAT LAW COLLEGE SOCIETY Vs. STATE OF WEST BENGAL
January 16, 2014
BAMDEV ROY Vs. STATE OF WEST BENGAL
February 7, 2014
BANALATA HAZRA Vs. ANITA MUKHERJEE
July 9, 2014
BANAMALI DAS Vs. SALMA KHATUN
July 24, 2014
BANANI MISHRA AND OTHERS Vs. ORIENTAL INSURANCE CO LTD ANOTHER
April 4, 2014
BANDANA DEY Vs. STATE OF WEST BENGAL
May 15, 2014
BANK OF BARODA Vs. ASIM KUMAR BASU
December 24, 2014
BANKE BIHARI ENCLAVE PVT. LTD. AND ORS. Vs. PRASANTA MONDAL AND ORS.
November 10, 2014
BANKIM CHANDRA BACHAR Vs. RATHIN BACHAR
November 19, 2014
BANKIM CHANDRA NASKAR Vs. STATE OF WEST BENGAL
February 24, 2014
BANKIM SARDAR COLLEGE Vs. SWARUPA BANDOPADHYAY
September 26, 2014
BAPI BHATTACHARYA @ BHATTACHARYA @ MONOJ Vs. STATE OF WEST BENGAL
March 5, 2014
BAPI CHATTERJEE Vs. ARATI HALDER
November 14, 2014
BAPI CHATTERJEE Vs. ARATI HALDER
September 14, 2014
BARANAGORE JUTE FACTORY PLC Vs. OFFICIAL LIQUIDATOR HIGH COURT, CALCUTTA
August 14, 2014
BARANAGORE JUTE FACTORY PLC. Vs. SHREEKISHAN OMPRAKASH
August 14, 2014
BARDINARAYAN ALLOY & STEEL LTD. Vs. ARIJIT CHAKRABARTI
October 31, 2014
BARMAN DAS PATTANAYAK Vs. UNION OF INDIA
January 20, 2014
BARNWAL MARKETING Vs. GEE PEE INFOTECH PVT. LTD.
November 7, 2014
BARUA & CHOWDHURI Vs. UNION OF INDIA
November 19, 2014
BARUN KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS
June 11, 2014
BARUNJYOTI ROY Vs. STATE OF WEST BENGAL
June 10, 2014
BASABI RAI CHOWDHURY Vs. METRO RAILWAYS KOLKATA
February 26, 2014
BASABI RAICHAUDHARY Vs. STATE OF WEST BENGAL
March 11, 2014
BASANTA KR. GUCHHAIT Vs. WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION, WESTERN REGION
August 13, 2014
BASANTI MOURI Vs. NEW INDIA ASSURANCE CO. LTD.
March 27, 2014
BASU DEB SHAW Vs. GITA MANIK
May 14, 2014
BASU DEB SHAW Vs. GITA MANIK
April 14, 2014
BASUDEB MALLICK Vs. STATE OF WEST BENGAL
May 29, 2014
BASUDEB PAUL Vs. STATE OF WEST BENGAL & ORS
November 19, 2014
BASUDEV Vs. SMTI P VASUMATHI
January 6, 2014
BAZLER RAHAMAN MUNSI Vs. STATE OF WEST BENGAL
September 5, 2014
BEAUTY KHATUN Vs. RELIANCE GENERAL INSURANCE COMPANY LTD.
March 4, 2014
BEER BIKRAM KUMAR SINGH Vs. DATEX-OHMEDA (INDIA) PVT. LTD.
March 21, 2014
BENGAL MERLIN HOUSING LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
July 31, 2014
BENGAL SHRACHI HOUSING DEVELOPMENT LIMITED Vs. UNION OF INDIA
May 15, 2014
BENGUDEB SHARMA Vs. MOHINI MOHAN DEBSHARMA
February 21, 2014
BETA INDIA LIMITED Vs. UNION OF INDIA
July 3, 2014
BHABA SHANKAR DAS Vs. SATYA SHANKAR DAS
December 9, 2014
BHABESH MONDAL Vs. STATE OF WEST BENGAL
December 3, 2014
BHAGABATI SADHUKHAN Vs. STATE OF WEST BENGAL
March 19, 2014
BHAGAWATI ENTERPRISES Vs. PRAKASH ENGINEERING WORKS
December 2, 2014
BHAGGI @ BHAGUDDIN @ DAGGU SK. Vs. STATE OF WEST BENGAL
February 7, 2014
BHAGIRATH GHOSH Vs. STATE OF WEST BENGAL
July 8, 2014
BHAGWAN SINGH Vs. THE ANDAMAN & NICOBAR ADMINISTRATION
December 16, 2014
BHARAT CHANDRA DAS Vs. KAMAL KUMAR KEDIA
March 13, 2014
BHARAT COKING COAL LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT ASSANSOL
March 14, 2014
BHARAT DAS Vs. STATE OF WEST BENGAL
February 19, 2014
BHARAT FOOD PRODUCTS & BISCUIT CO. P. LTD. Vs. UNION OF INDIA
April 1, 2014
BHARAT HEAVY ELECTRICALS LTD. Vs. UNION OF INDIA
April 30, 2014
BHARAT QUMAR NANDY Vs. STATE OF WEST BENGAL
January 8, 2014
BHARATI GHORAI Vs. STATE OF WEST BENGAL
April 4, 2014
BHARATI KOLEY Vs. PRANTIK DAS
March 26, 2014
BHARTIA STEEL & ENGINEERING CO PVT LTD Vs. DINA NATH PAROLIA
December 9, 2014
BHASKAR DASGUPTA Vs. STATE OF WEST BENGAL
September 25, 2014
BHASKAR TEA AND INDUSTRIES LIMITED Vs. EMPLOYEES' REGIONAL PROVIDENT FUND ORGANIZATION
February 26, 2014
BHIM BAG @ BHIM CHANDRA BAG Vs. STATE OF WEST BENGAL
September 15, 2014
BHOMBAL CHATTERJEE ALIAS DIPAK Vs. STATE OF WEST BENGAL
June 5, 2014
BHRINGURAM MONDAL Vs. BIRENDRA NATH DAS
April 21, 2014
BHUSHAN POWER & STEEL LIMITED Vs. KANISKA ENGINEERING INDUSTRIES LIMITED
September 1, 2014
BHUTORIA DEALERS PVT LTD Vs. ALLAHABAD BANK
November 14, 2014
BHUVAN KAPOOR Vs. NATIONAL INSTITUTE OF TECHNOLOGY, DURGAPUR
January 13, 2014
BIBHAS BARDHAN Vs. STATE OF WEST BENGAL
November 25, 2014
BIBHAS KUMAR DAS Vs. STATE OF WEST BENGAL
September 18, 2014
BIDHAN CHANDRA MONDAL Vs. STATE
July 24, 2014
BIDYUT KUMAR PANJA Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION
September 1, 2014
BIG BOSS INFOTECH LTD. Vs. STATE BANK OF INDIA
March 18, 2014
BIJALI GOSWAMI Vs. STATE OF WEST BENGAL
April 23, 2014
BIJOLI CHATTOPADHYAY Vs. KOLKATA MUNICIPAL CORPORATION
April 25, 2014
BIJON KUMAR MALLICK Vs. ASSOCIATED BUILDERS CORPORATION
December 12, 2014
BIJOY KRISHNA JANA AND ANR. Vs. STATE OF WEST BENGAL AND ORS
July 14, 2014
BIKAS SEN Vs. STATE OF WEST BENGAL
August 7, 2014
BIKASH RANJAN MAHATO Vs. BASUDEB GHOSH
February 3, 2014
BIKASH SAHA Vs. STATE OF WEST BENGAL
December 19, 2014
BIMAL CHANDRA KAR Vs. WEST BENGAL STATE ELECTRICITY BOARD
February 17, 2014
BIMAL KR KHANNA Vs. STATE OF WEST BENGAL
December 17, 2014
BIMAL KUMAR BARUI Vs. NIRMAL PANDIT
September 1, 2014
BIMAL KUMAR MODI Vs. UNION OF INDIA
April 11, 2014
BIMAL KUMAR SARKAR Vs. STATE OF WEST BENGAL AND ORS.
November 3, 2014
BIMAL MAJUMDAR Vs. LIEUTENANT GOVERNOR
July 31, 2014
BIMAL SINGH KOTHARI Vs. G RADHAKRISHNA
April 22, 2014
BINA BAG Vs. NATIONAL INSURANCE CO LTD
February 25, 2014
BINA DAS Vs. STATE OF WEST BENGAL
March 5, 2014
BINOD KHANNA Vs. SUNNY SALES
May 14, 2014
BINOY KRISHNA MONDAL Vs. STATE OF WEST BENGAL
April 30, 2014
BINOY RANJAN CHOWDHARY Vs. STATE OF WEST BENGAL
June 17, 2014
BIPAD DAS Vs. STATE OF WEST BENGAL
April 16, 2014
BIPAN DAS Vs. STATE OF WEST BENGAL
July 7, 2014
BIPASHA BHOWAL Vs. BIPLAB BHOWAL
May 15, 2014
BIPUL PARUA Vs. STATE OF WEST BENGAL
March 5, 2014
BIRAHI GANGA HYDRO POWER LIMITED Vs. INSTITUTION OF ENGINEERS (INDIA)
March 21, 2014
BIRCHAND MONDAL Vs. STATE OF WEST BENGAL
June 30, 2014
BIRLA CORPORATION LTD. Vs. MAHABIR PRASAD SHARMA
June 19, 2014
BIRLA CORPORATION LTD. Vs. MAHABIR PRASAD SHARMA
June 18, 2014
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
February 7, 2014
BISHNU DEVI SHAW Vs. FEDERAL BANK LTD.
January 20, 2014
BISHNUDAS BABAJI AND ORS. Vs. SRI SRI NETAI GOURANGA TRUST AND ANR.
May 2, 2014
BISHNUPADA GHOSH Vs. STATE OF WEST BENGAL
September 1, 2014
BISWAJIT BASU Vs. NARENDRA SINGH SODHI @ NARINDER SINGH SODHI
July 3, 2014
BISWAJIT MAITY Vs. THE STATE OF WEST BENGAL
November 21, 2014
BISWAJIT MAITY Vs. STATE OF WEST BENGAL
February 7, 2014
BISWAJIT MAJI Vs. COAL INDIA LTD.
March 31, 2014
BISWAJIT OJHA Vs. STATE OF WEST BENGAL
June 18, 2014
BISWAMATA HEEMGHAR PVT. LTD. Vs. UOI
July 17, 2014
BISWANATH DAS Vs. STATE OF WEST BENGAL
June 10, 2014
BISWANATH KARMAKAR Vs. STATE OF WEST BENGAL
October 29, 2014
BISWANATH KHATUA Vs. ASOK GHOSH
March 20, 2014
BISWANATH PAL Vs. SATYA PRASAD CHANDRA
August 13, 2014
BISWANATH SAMANTA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
October 29, 2014
BMA STAINLESS LTD Vs. STATE OF WEST BENGAL
April 9, 2014
BNM ORGANICS (P) LTD. Vs. UNION OF INDIA
March 7, 2014
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. RIPLEY & CO STEVEDORING PRIVATE LIMITED
September 4, 2014
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. PANCHU GOPAL BOSE
February 25, 2014
BOARD OF TRUSTEES OF THE PORT OF KOLKATA Vs. LOUIS DREYFUS ARMATURES SAS
September 29, 2014
BODHISATTA GHOSH Vs. STATE OF WEST BENGAL
June 9, 2014
BRG IRON STEEL CO. PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
November 14, 2014
BRITANNIA INDUSTRIES LTD Vs. CONTROLLER OF PATENTS AND DESIGNS
May 8, 2014
BUDDHADEB MODAK Vs. STATE OF WEST BENGAL
August 13, 2014
BULA DEY Vs. THE STATE OF WEST BENGAL
December 12, 2014
BULBUL GUPT Vs. STATE OF WEST BENGAL
June 18, 2014
BULUBALA Vs. AVIMUNYA BARIK
July 14, 2014
BUXA DOOARS TEA COMPANY (INDIA) LTD Vs. HONGKONG & SHANGHAI BANKING CORPORATION LTD.
June 6, 2014
C.C. (AIRPORT & ADMIN.) Vs. RAVINDRA KAMALAKANT SUKLA
January 24, 2014
C.I.T. Vs. GANGA ROPE CO. LTD.
April 11, 2014
C.I.T. WB-III CAL. Vs. UNITED BANK OF INDIA
June 20, 2014
C.I.T.W.B. Vs. CHLORIDE INDUSTRIES LTD.
June 9, 2014
C.M.G. DUCTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 17, 2014
CALCUTTA DOCK LABOUR BOARD Vs. CHITTARANJAN DAS
December 18, 2014
CALCUTTA PORT TRUST Vs. TRILOK SINGH
December 17, 2014
CAMELIA Vs. PEYARAN BIBI
April 7, 2014
CAPRICORN OILS LTD Vs. OM PRAKASH AGARWAL
April 3, 2014
CBI Vs. PRATEEK BHALOTIA
April 24, 2014
CENTRAL BANK OF INDIA Vs. R.K. AGENCIES LIMITED
July 30, 2014
CENTRAL BANK OF INDIA Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
November 25, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. BINOY KUMAR SARKAR
July 25, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. RATHIN DANDAPATH
May 15, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. SUDIPTA GHOSH
March 20, 2014
CENTRAL BUSINESS SERVICES LTD Vs. INDIA INFOLINE LIMITED
February 28, 2014
CESC LIMITED Vs. DIPAK ROY
September 24, 2014
CESC LIMITED AND ANOTHER Vs. APPELLATE AUTHORITY AND ANOTHER
May 7, 2014
CHAIRMAN, ORDNANCE FACTORY BOARD Vs. KANU CHANDRA SARKAR
June 16, 2014
CHAITU BOURI Vs. STATE OF WEST BENGAL
June 5, 2014
CHANCHAL BHATTACHARJEE Vs. SRIKUMAR BHATTACHARJEE
March 21, 2014
CHANCHALA MUNDA ALIAS CHANCHALA KARMAKAR Vs. STATE OF WEST BENGAL
March 21, 2014
CHANDAN BERA Vs. STATE OF WEST BENGAL
March 25, 2014
CHANDAN GIRI Vs. STATE OF WEST BENGAL
February 26, 2014
CHANDAN KUMAR MALAKAR Vs. MILAN TALUKDAR
March 24, 2014
CHANDRA PRAKASH AGARWAL Vs. PRAHLAD RAI KHAITAN
March 7, 2014
CHANDRAWATI Vs. CHINTAMANI
January 31, 2014
CHATTER SINGH BAID Vs. STATE OF WEST BENGAL
December 24, 2014
CHELLAPERUMAL Vs. AUTHORISED OFFICER
July 4, 2014
CHHAYA BANERJEE Vs. STATE OF WEST BENGAL AND ORS.
July 16, 2014
CHIEF EXECUTIVE OFFICER, BURDWAN CENTRAL CO-OPERATIVE BANK LTD. Vs. STATE OF WEST BENGAL
March 5, 2014
CHIEF SECRETARY, GOVT OF WEST BENGAL Vs. NAZRUL ISLAM
November 25, 2014
CHIEF SECRETARY, STATE OF WEST BENGAL Vs. DIPAK KUMAR BASU
March 14, 2014
CHINMOY BHATTACHARJEE Vs. INDIAN OIL CORPORATION LTD.
July 24, 2014
CHINMOY DEY Vs. STATE OF WEST BENGAL
July 23, 2014
CHINNAREDDY Vs. DIRECTOR OF TRANSPORT
July 31, 2014
CHIRAG VINCOM P. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 16, 2014
CHITTA RANJAN DAS Vs. UNION OF INDIA & ORS.
April 29, 2014
CHITTARANJAN CHAKRABORTY Vs. STATE OF WEST BENGAL
April 1, 2014
CHITTARANJAN CHATTERJEE Vs. SADHAN BANERJEE
September 29, 2014
CHITTARANJAN LOCOMOTIVE WORKS COOPERATIVE STORES LIMITED Vs. THE UNION OF INDIA
September 26, 2014
CHITTARANJAN MONDAL Vs. TAPAN KUMAR ADHIKARI
November 17, 2014
CHOWRINGHEE RESIDENCY PVT LTD Vs. ITC LIMITED
November 3, 2014
CIT Vs. EIH LTD.
March 31, 2014
CIT Vs. ELLORA MERCANTILE PVT. LTD.
March 7, 2014
CIT Vs. ELLORA MERCANTILE PVT LTD
March 7, 2014
CLASSIC BUILDERS AND TRADERS Vs. STATE OF WEST BENGAL
April 8, 2014
COASTAL INDIA TRADING SYSTEMS LIMITED Vs. I M C LIMITED
July 23, 2014
COLLECTOR (L.A.) SOUTH ANDAMAN DISTRIC Vs. HIMANGSHU MONDAL
September 25, 2014
COMMERCIAL PROPERTIES & MERCHANDISE LTD Vs. NANALAL M VERMA & CO PVT LTD
November 21, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT PETROLEUM CORPORATION LTD.
February 10, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. KUSUM PRODUCTS LTD.
February 17, 2014
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. SOUMYA ALLOY INDUSTRIES LTD.
June 4, 2014
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. ULTRA TECH CEMENT LTD.
May 13, 2014
COMMISSIONER OF CUS. (PORT), KOLKATA Vs. IBP COMPANY LTD.
December 24, 2014
COMMISSIONER OF CUSTOMS (PORT) Vs. AKS MINERALS PVT. LTD.
June 18, 2014
COMMISSIONER OF CUSTOMS (PORT) Vs. SINGHAL ENTERPRISES
March 25, 2014
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. BALAJI COMMODITIES
April 1, 2014
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. AHSAN WARIS
November 19, 2014
COMMISSIONER OF INCOME TAX Vs. TRIMLINE VYAPAAR (P.) LTD.
March 24, 2014
COMMISSIONER OF INCOME TAX Vs. MIDDLETON INVESTMENT & TRADING CO LTD
January 15, 2014
COMMISSIONER OF INCOME TAX Vs. MANISH ENTERPRISES
August 21, 2014
COMMISSIONER OF INCOME TAX Vs. RAKSHIT TRANSPORT
February 28, 2014
COMMISSIONER OF INCOME TAX Vs. PANORAMA DEVELOPERS PVT. LTD
February 17, 2014
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR & BROS. (COAL SALES) LTD
February 17, 2014
COMMISSIONER OF INCOME TAX Vs. AKZO NOBEL INDIA LIMITED
March 3, 2014
COMMISSIONER OF INCOME TAX Vs. RITESH KUMAR BOYED
April 4, 2014
COMMISSIONER OF INCOME TAX Vs. GUJARAT NRE COKE LIMITED
March 6, 2014
COMMISSIONER OF INCOME TAX Vs. INBUILT MERCHANT PVT. LTD.
March 14, 2014
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD.
January 20, 2014
COMMISSIONER OF INCOME TAX Vs. ORISSA MINERALS DEVELOPMENT CO. LTD.
April 25, 2014
COMMISSIONER OF INCOME TAX Vs. SUBRATA ROY
March 21, 2014
COMMISSIONER OF INCOME TAX Vs. TRADE APARTMENTS LTD.
March 10, 2014
COMMISSIONER OF INCOME TAX Vs. CHANAKYA FINVEST PVT. LTD.
April 11, 2014
COMMISSIONER OF INCOME TAX Vs. CHANG HING TANNERY
April 25, 2014
COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR ROY
April 28, 2014
COMMISSIONER OF INCOME TAX Vs. GREEN PLY INDUSTRIES LTD.
April 8, 2014
COMMISSIONER OF INCOME TAX Vs. PHILIPS ELECTRONICS INDIA LTD.
April 24, 2014
COMMISSIONER OF INCOME TAX Vs. STRESCON INDUSTRIES LTD.
May 13, 2014
COMMISSIONER OF INCOME TAX Vs. BALJIT SECURITIES PVT. LTD.
March 12, 2014
COMMISSIONER OF INCOME TAX Vs. BISWANATH PASARI
January 29, 2014
COMMISSIONER OF INCOME TAX Vs. MCLEOD RUSSEL (INDIA) LTD.
February 10, 2014
COMMISSIONER OF INCOME TAX Vs. BINANI INDUSTRIES LTD.
November 19, 2014
COMMISSIONER OF INCOME TAX Vs. ANKIT METAL AND POWER LTD.
November 20, 2014
COMMISSIONER OF INCOME TAX Vs. SILIGURI REGULATED MARKET COMMITTEE
February 13, 2014
COMMISSIONER OF INCOME TAX Vs. J.E. ENTERPRISES P. LTD.
May 2, 2014
COMMISSIONER OF INCOME TAX Vs. CHANDELA TRADING CO. P. LTD.
October 30, 2014
COMMISSIONER OF INCOME TAX SILIGURI Vs. SHELCON PROPERTYIES LTD
January 16, 2014
COMMISSIONER OF INCOME TAX, CENTRAL- I, KOLKATA Vs. M/S. J. L. MORRISON (INDIA) LTD.
May 15, 2014
COMMISSIONER OF INCOME TAX, CENTRAL-II, KOLKATA Vs. M/S. GLASS EQUIPMENT (INDIA) LTD
May 16, 2014
COMMISSIONER OF INCOME-TAX Vs. NANDADEVI SALES AGENCY
February 13, 2014
COMMISSIONER OF INCOME-TAX Vs. MANAKSIA LTD.
January 10, 2014
COMPETENT AUTHORITY, CALCUTTA Vs. DAVID MANTOSH
July 24, 2014
CONCEPT APARTMENTS PVT. LTD. Vs. KANAK BOSE
April 3, 2014
CONSTRUCCIONES Y. AUXILIAR DE FEERROCARRILES S.A. (C.A.F.) AND OTHERS Vs. KOLKATA METRO RAIL CORPORATION LIMITED
October 14, 2014
CONSULTING ENGINEERING SERVICES PVT LTD Vs. GOVERNMENT OF WEST BENGAL
April 30, 2014
CORPORATION BANK Vs. SAHYOGI DISTRIBUTORS LTD.
January 8, 2014
COTTON CASUALS PVT LTD Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD
April 3, 2014
CSTC EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD. Vs. STATE OF WEST BENGAL
February 17, 2014
CYGNET INDIA PVT. LTD. Vs. SPOREIMEX PTE LTD.
February 14, 2014
D N DE HOMOEOPATHIC MEDICAL COLLEGE & HOSPITAL EMPLOYEES UNION Vs. STATE OF WEST BENGAL
August 1, 2014
DAMODAR VALLEY POWER CONSUMERS ASSOCIATION Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
December 3, 2014
DARSAN SARKAR Vs. STATE OF WEST BENGAL
December 12, 2014
DARVELL INVEST MENT & LEASING (INDIA) PVT LTD Vs. STATE OF WEST BENGAL
November 25, 2014
DAUD MIA Vs. STATE OF WEST BENGAL
June 3, 2014
DAYARAM BARMA Vs. THE STATE OF WEST BENGAL AND ORS.
September 9, 2014
DCM DECOMETAL GMBH Vs. ROHIT FERRO TECH LIMITED
July 23, 2014
DEB KUMAR BASU Vs. M/S. AMARPALI BARTER (P) LTD.
April 8, 2014
DEBABRATA MAITY Vs. PRAVANSHU KUMAR MAITY
June 19, 2014
DEBALA MONDAL Vs. STATE OF WEST BENGAL
October 31, 2014
DEBAMITA BARAT NEE SENGUPTA Vs. ANINDYA BARAT
March 21, 2014
DEBAPRIYA BOSE Vs. SECRETARY, GOVERNMENT OF WEST BENGAL, EDUCATION DEPARTMENT
March 20, 2014
DEBASHIS CHOWDHURY @ DEBASIS CHOWDHURY Vs. STATE OF WEST BENGAL
August 14, 2014
DEBASHIS MOULIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 2014
DEBASHISH GHATAK Vs. STATE OF WEST BENGAL
August 25, 2014
DEBASIS BANDOPADHYAY Vs. UNION OF INDIA
January 15, 2014
DEBASISH BISWAS Vs. HABRA-II PANCHAYAT SAMITY
April 11, 2014
DEBASISH GHOSH Vs. STATE OF WEST BENGAL
March 21, 2014
DEBASISH SINHA Vs. SANJIB KARMAKAR
November 11, 2014
DEBDAS MANDAL Vs. THE NATIONAL INSURANCE CO. LTD. AND ANR.
April 21, 2014
DEBDULAL BANERJEE Vs. STATE OF WEST BENGAL
August 1, 2014
DEBDULAL MAITY Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
August 7, 2014
DEBKUMAR BAIDYA Vs. STATE OF WEST BENGAL
February 7, 2014
DEBRAJ SARKAR AND ORS. Vs. STATE OF WEST BENGAL
June 20, 2014
DEBSHANKAR KUNDU Vs. JHARNA CHOWDHURY
July 25, 2014
DEBSUNDAR MUKHERJEE Vs. STATE OF WEST BENGAL
March 10, 2014
DEEKAY COCONUT OIL INDUSTRIES Vs. STATE OF WEST BENGAL
March 21, 2014
DEEP JYOTI WAX TRADERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
August 12, 2014
DEEPAK JAISWAL Vs. SANDHYA & SARITA JAISWAL
November 17, 2014
DEEPAK SARDA Vs. STATE
January 10, 2014
DEOLAL SHAW Vs. CENTRAL BUREAU OF INVESTIGATION
September 5, 2014
DEVDULAL PRADHAN Vs. MOUSUMI PRADHAN
March 5, 2014
DHARANI BOURI Vs. STATE OF WEST BENGAL
November 26, 2014
DHIREN MAJI Vs. NARAYONI GHOSH
July 17, 2014
DHRITI KANTA LAHIRI CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION
October 31, 2014
DHUKU MONDAL Vs. BLOCK LAND AND LAND REFORMS
June 11, 2014
DILIP KUMAR BISWAS Vs. UNION OF INDIA
January 7, 2014
DILIP KUMAR DEY Vs. STATE OF WEST BENGAL
July 10, 2014
DILIP KUMAR SARKAR Vs. UNIVERSITY OF NORTH BENGAL
June 3, 2014
DILIP SAHA Vs. STATE OF WEST BENGAL
November 20, 2014
DILU GHOSH Vs. STATE OF WEST BENGAL
June 5, 2014
DINABANDHU ROY Vs. STATE OF WEST BENGAL
February 3, 2014
DINESH AGARWAL Vs. KNIGHT DEAL TRADE PVT. LTD. AND ORS.
April 30, 2014
DIPAK BANERJEE Vs. STATE OF WEST BENGAL
June 18, 2014
DIPAK DAS MAJUMDAR Vs. ARUNAVA DAS MAJUMDAR
August 22, 2014
DIPAK KUMAR GHOSH Vs. SUSMITA GHOSH
March 26, 2014
DIPAK KUMAR SINGH Vs. PARK STREET PROPERTIES (P) LIMITED
May 15, 2014
DIPAK RANJAN SARKAR Vs. NATIONAL INSURANCE CO. LTD.
May 7, 2014
DIPAK SAMANTA @ DIPAK KUMAR SAMANTA Vs. APARNA SAMANTA
April 4, 2014
DIPALI SEN Vs. NATIONAL INSURANCE COMPANY LTD
April 25, 2014
DIPANKAR MRIDHA Vs. STATE OF WEST BENGAL
July 9, 2014
DIPANKAR MUKHERJEE & ORS Vs. STATE OF WEST BENGAL & ORS
January 13, 2014
DIPAYAN BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS.
September 25, 2014
DIRECTOR OF TRANSPORT Vs. YESURATHINAM
March 10, 2014
DISTRICT CIVIL BAR ASSOCIATION, PURBA MEDINIPUR DISTRICT COURT Vs. STATE OF WEST BENGAL
December 17, 2014
DISTRICT PRIMARY SCHOOL COUNCIL, HOWRAH Vs. HIMANSHU MONDAL
December 2, 2014
DR. SUNIRMAL SARKAR Vs. UNION OF INDIA AND OTHERS
May 7, 2014
DRONACHARYA MAITY Vs. SATYA RANJAN MAITY
June 27, 2014
DUKHAHARAN SINGH MURA Vs. STATE OF WEST BENGAL
April 22, 2014
DULAL BISWAS Vs. NEW INDIA ASSURANCE COMPANY LTD
June 4, 2014
DULALI BARMAN Vs. THE NATIONAL INSURANCE CO LTD
March 14, 2014
DULCHAND OMPRAKASH Vs. DHIRENDRA MULLICK
March 7, 2014
DUNCAN INTERNATIONAL (IND.) LIMITED AND OTHERS Vs. ANGLO INDIA JUTE MILLS C. LIMITED AND ANOTHER
April 29, 2014
DURGA HAZRA Vs. STATE OF WEST BENGAL
August 1, 2014
DURGAPUR DIESEL SALES & SERVICE Vs. SUPERINT ENDENT (SERVICE T AX) CENTRAL EXCISE
December 15, 2014
DURGESH MERCHANDISE P. LTD Vs. UNION OF INDIA
January 8, 2014
DWARKA PRASAD AGARWAL Vs. THE STATE OF WEST BENGAL
November 18, 2014
DWIJENDRANATH ROY BARMAN Vs. REGISTRAR GENERAL­CUM-SECRETARY
March 14, 2014
EASTERN SPINNING MILLS & INDUS LTD Vs. COMMR OF C EX
November 10, 2014
EASTERN TRUCKING COMPANY PRIVATE LIMITED Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
August 5, 2014
EDEN INFRASTRUCTURE PVT. LTD. Vs. EDEN REALTY VENTURES PVT. LTD.
December 17, 2014
EDUCATION WELFARE CHARITABLE TRUST Vs. M/S. ART WORK EXPERT LIMITED
October 30, 2014
EDWARD COSTER Vs. STATE OF WEST BENGAL
September 8, 2014
EIC HOLDING LIMITED Vs. UNION OF INDIA
April 9, 2014
EKRAMUL HAQUE @ YAKUB Vs. STATE OF WEST BENGAL
November 13, 2014
ELAHI SK AND OTHERS Vs. PABITRA TALUKDAR
January 31, 2014
EMAMI LTD. Vs. ASST. COMMR. OF CUS., SPECIAL TAX RECOVERY CELL (PORT)
November 3, 2014
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
September 22, 2014
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOPAL CHANDRA SAHA
September 26, 2014
ESAB INDIA LIMITED Vs. SWAPAN KUMAR CHAKRABORTY
January 16, 2014
ESS DEE ALUMINIUM LTD. Vs. UNION OF INDIA
January 31, 2014
EXCEL IMPORT PVT. LTD. Vs. UNION OF INDIA
March 21, 2014
EXHIBITORS SYNDICATE LTD. Vs. SHREE & UTTARA MERCHANTS ASSOCIATION
September 12, 2014
FABWORTH PROMOTERS PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
December 12, 2014
FANIL DAS Vs. STATE OF WEST BENGAL
July 18, 2014
FATIK CHANDRA MAL Vs. MANINDRA NATH ROY
January 28, 2014
FAUJDAR YADAV Vs. UNION OF INDIA
April 23, 2014
FAZLUR RAHAMAN @ KHA Vs. STATE OF WEST BENGAL
February 24, 2014
FLEMINGO DUTYFREE SHOP PVT. LTD. Vs. UNION OF INDIA
December 17, 2014
FLENDER LIMITED Vs. COMMISSIONER OF INCOME TAX
February 20, 2014
FOOD CORPORATION OF INDIA Vs. TAPAN KUMAR CHOWDHURY
April 10, 2014
FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA Vs. HEARTLAND TRADING COMPANY PVT. LTD
September 22, 2014
FORTUNE INVESTORS & TRADERS LIMITED Vs. PUNJAB NATIONAL BANK
September 29, 2014
FSSAI Vs. HEARTLAND TRADING CO. P. LTD.
September 22, 2014
G. SUKUMAR Vs. SRIE INFRASTRUCTURE FINANCE LIMITED.
January 15, 2014
G.I.S. LIMITED Vs. STATE OF WEST BENGAL
January 20, 2014
G.S. FERTILISERS PRIVATE LTD. Vs. ASSOCIATED CEMENT COMPANIES LTD.
February 7, 2014
GAINWELL ENTERPRISES PVT LTD Vs. ASHOKE KUMAR AGARWAL
February 21, 2014
GAKUL CHANDRA PAUL Vs. STATE OF WEST BENGAL
July 4, 2014
GANAPATI ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
February 3, 2014
GANAPATI INDIA INTERNATIONAL PVT. LTD. Vs. C.C.E.
April 3, 2014
GANESH ADHIKARI Vs. STATE OF WEST BENGAL
November 7, 2014
GANESH CHAND ROY Vs. STATE OF WEST BENGAL
November 11, 2014
GANESH KUMAR GURUNG Vs. STATE OF WEST BENGAL
September 11, 2014
GANGA BALA GHOSH Vs. MIRA PATRA
May 14, 2014
GANGA PRASAD BHAKAT Vs. GANESH LAL BHAKAT
July 25, 2014
GANGA SHAW Vs. STATE OF WEST BENGAL
November 13, 2014
GANGADHAR MAHATO Vs. STATE OF WEST BENGAL
March 14, 2014
GANGAMAYA SUNAR Vs. STATE OF WEST BENGAL
April 1, 2014
GARDENREACH SHIPBUILDERS & ENGINEERS LTD. Vs. AKSHAT COMMERCIAL PVT. LTD.
October 31, 2014
GATEWAY AND COMMODITIES PVT. LTD. Vs. UNION OF INDIA
January 8, 2014
GAUTAM GAZMER Vs. UTTAM GAZMER
October 30, 2014
GAYARAM KOPAT & ORS. Vs. SHYAMAL KOPAT & ORS.
September 11, 2014
GEETEECEE ENGINEERS & CONSTRUCTORS Vs. ALSTOM POWER BOILERS SERVICES LIMITED
December 11, 2014
GERMINDA PVT LTD Vs. ADITYA BIRLA MINUS WORLDWIDE LTD
March 7, 2014
GHANASHYAM DAS Vs. THE KOLKATA MUNICIPAL CORPORATION
July 25, 2014
GHANASHYAM DAS SHAH Vs. BENGAL BONDED WAREHOUSE ASSOCIATION
January 10, 2014
GHANSHYAM SARDA Vs. STATE OF WEST BENGAL
December 14, 2014
GHANSHYAM SARDA Vs. STATE OF WEST BENGAL
November 14, 2014
GHAZANFAR HUSSAIN Vs. STATE OF WEST BENGAL
March 26, 2014
GIPPSAERO PTY LTD. Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMIN)
January 21, 2014
GITA DEVI BAGARIA Vs. SIBROTI SHAW
December 3, 2014
GITA DEY Vs. NALINIBALA DEY
April 4, 2014
GITA DEY Vs. NALINIBALA
August 28, 2014
GITA RANI MONDAL Vs. STATE OF WEST BENGAL
December 12, 2014
GLACIER COMMERCE PRIVATE LIMITED Vs. UDAY NATH BEHERA
November 10, 2014
GLOBE FOREX AND TRAVELS LIMITED Vs. SIDDHARTH SETT
December 23, 2014
GLOSTER LIMITED Vs. BOWREAH JUTE MILLS PRIVATE LIMITED
August 5, 2014
GOBINDA Vs. STATE OF WEST BENGAL
September 5, 2014
GOBINDA ARU Vs. STATE OF WEST BENGAL
August 28, 2014
GOBINDA CHANDRA HANRA Vs. STATE OF WEST BENGAL
April 23, 2014
GOBINDA MAHATO Vs. IMRAN ANSARI
September 12, 2014
GOKUL HAZAM Vs. CENTRAL BUREAU OF INVESTIGATION
September 9, 2014
GOLAM SARWAR Vs. STATE OF WEST BENGAL
May 16, 2014
GOPA CHAKRABORTY Vs. JADAVPUR UNIVERSITY
April 16, 2014
GOPAL AGARWAL Vs. STATE OF WEST BENGAL
June 18, 2014
GOPAL CHANDRA SAMANTA Vs. RANJIT PANDIT
January 28, 2014
GOPAL GHOSH @ BROJO GOPAL GHOSH Vs. STATE OF WEST BENGAL
March 14, 2014
GOPAL HALDER Vs. BALAI @ HRISHIKESH HALDER
March 7, 2014
GOPAL KHANDELWAL Vs. RAMSARUP INDUSTRIES LTD.
March 21, 2014
GOPAL KUMAR Vs. STATE OF WEST BENGAL
December 18, 2014
GOPAL LAL MULLICK Vs. SUDARSHAN DAS
May 14, 2014
GOPAL PRAMANIK Vs. STATE OF WEST BENGAL
September 1, 2014
GORKHALAND TERRITORIAL ADMINISTRATION Vs. STATE OF WEST BENGAL
September 25, 2014
GOSTHA BEHARI GHOSH Vs. STATE OF WEST BENGAL
December 12, 2014
GOURANGA SARKAR Vs. DIVISIONAL FOREST OFFICER
August 27, 2014
GOURAV GOENKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 21, 2014
GOUTAM KUMAR MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
July 28, 2014
GOVERNING BODY, SALDIHA COLLEGE Vs. KERAMAT ALI
July 22, 2014
GOVIND PRASAD DALMIA Vs. WEST BENGAL STATE ELECTRICITY BOARD
December 12, 2014
GREWAL ASSOCIATES P. LTD. Vs. SMJ EXIMP LTD.
January 22, 2014
GUINESS SECURITIES LIMITED Vs. DEVANG DILIP VYAS
August 4, 2014
GULAI SK Vs. STATE OF WEST BENGAL
May 16, 2014
GURAPRASAD DAS Vs. STATE OF WEST BENGAL
March 5, 2014
GURBIR KAUR Vs. REGIONAL PROVIDENT FUND
December 24, 2014
GURDEEP SINGH Vs. CHAT URBHUJ PANDEY
November 18, 2014
H.V. AXLES LTD. Vs. UNION OF INDIA
January 6, 2014
HAMID MONDAL Vs. STATE OF WEST BENGAL
September 2, 2014
HANIPH SEIKH Vs. THE STATE OF WEST BENGAL
November 26, 2014
HARADHAN JANA Vs. STATE OF WEST BENGAL
November 5, 2014
HARAN CHANDRA HALDER Vs. UNION OF INDIA
April 7, 2014
HARAN GHOSH Vs. KOLKATA MUNICIPAL CORPORATION
March 25, 2014
HAREKRISHNA BALA @ MARAN BALA Vs. UNION OF INDIA
December 15, 2014
HARENDRA KUMAR SINGH Vs. P.K.SINHA
April 10, 2014
HARI MOHAN MALIK Vs. MADAN MOHAN MALIK
July 22, 2014
HARIDHAN PAL Vs. STATE OF WEST BENGAL
September 9, 2014
HARINARAYAN KEWAT Vs. STATE OF WEST BENGAL
March 18, 2014
HARIPADA BISWAS Vs. STATE OF WEST BENGAL
August 11, 2014
HARIPADA PARUI Vs. STATE OF WEST BENGAL
September 26, 2014
HARIPADA ROUTH AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
February 21, 2014
HASINA KHATUN Vs. STATE OF WEST BENGAL
November 11, 2014
HAYAGRIB NAIYA Vs. DIAMOND HARBOUR MUNICIPALITY
March 27, 2014
HEART LAND TRADING COMPANY PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
March 13, 2014
HEMANTA KR. AICH Vs. STATE OF WEST BENGAL
April 22, 2014
HI TECH CHEMICALS PVT LTD Vs. TATA AIG GENERAL INSURANCE CO. LTD
January 21, 2014
HIMANDRI DEY @ NEMAI Vs. STATE OF WEST BENGAL
June 5, 2014
HIMANDRI NARAYAN BASU Vs. SHANTA MAHALANOBIS
August 28, 2014
HINDUSTAN FERRO & INDUSTRIES LTD. Vs. SURESH KUMAR JAIN
March 18, 2014
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF INCOME TAX
February 26, 2014
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF INCOME TAX, KOLKATA-II
January 22, 2014
HINDUSTAN MOTORS LTD. Vs. FIRST LABOUR COURT
May 15, 2014
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS
December 10, 2014
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 13, 2014
HINDUSTAN UNILEVER LIMITED Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES, CORPORATE DIVISION
September 19, 2014
HINDUSTHAN CONSTRUCTION & COMMERCIAL CORPORATION Vs. UNION OF INDIA
January 10, 2014
HINDUSTHAN CONSULTANCY & SERVICES LTD. Vs. STATE OF WEST BENGAL
February 7, 2014
HINDUSTHAN MOTORS LTD Vs. NATIONAL INSURANCE COMPANY LIMITED
December 22, 2014
HINDUSTHAN MOTORS LTD. Vs. NATIONAL INSURANCE CO. LTD.
September 25, 2014
HIRALAL SHAW Vs. GANGA SHAW
June 6, 2014
HIRALAL SHAW Vs. STATE OF WEST BENGAL
May 7, 2014
HIRANMAY KUMAR MAITY Vs. STATE OF WEST BENGAL
January 6, 2014
HIRANMOY DAS Vs. STATE OF WEST BENGAL
September 15, 2014
HIRJEE AUTO CENTRE Vs. DINESH KUMAR AGARWAL
April 23, 2014
HON’BLE HIGH COURT, CALCUTTA Vs. SHRIMATI SUJASHA MUKHERJI
July 4, 2014
HONGKONG AND SHANGHAI BANKING CORPORATION LTD. Vs. JEEVAN DIESELS AND ELECTRICALS LTD.
June 19, 2014
HUMCHA IMPEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE HALDIA COMMISSIONERATE
August 6, 2014
HUMCHA IMPEX PVT. LTD Vs. CESTAT
January 29, 2014
HUTHEESING TAGORE CHARITABLE TRUST Vs. AMIT KUMAR DAS
November 12, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SIPRA DAS AND ORS.
January 27, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SUBHRA SADHUKHAN
March 3, 2014
IDOL INDIA PROJECTS LTD. Vs. NUPUR GHOSH AND ORS.
November 11, 2014
IFB AGRO INDUSTRIES LIMITED Vs. CHIEF COMMERCIAL MANAGER (FM), EASTERN RAILWAY
August 8, 2014
IMECO LIMITED Vs. KHAGENDRANATH DAS ALIAS K N DAS
August 8, 2014
IMPEX METAL Vs. UNION OF INDIA
March 18, 2014
IMRAN HAQUE MONDAL Vs. PRATIMA BHATTACHARYA
May 16, 2014
IN RE Vs. STATE
June 4, 2014
IN RE Vs. STATE
June 17, 2014
IN RE Vs. STATE
June 18, 2014
IN RE DR MANISANKAR MAITI Vs. STATE
January 20, 2014
IN RE DUM DUM FOUNDRY AND ENGINEERS PVT LTD Vs. STATE
August 8, 2014
IN RE DUM DUM FOUNDRY AND ENGINEERS PVT LTD Vs. STATE
August 7, 2014
IN RE MANJUR ALAM Vs. ABC
May 29, 2014
IN RE MD MUNNA Vs. STATE
January 21, 2014
IN RE SRI RAMJATAN RABIDAS Vs. STATE
May 2, 2014
IN RE: BUDHESWAR SINGH MURA AND ORS. Vs. STATE
March 4, 2014
IN RE: GOLDY SINGH Vs. STATE OF WEST BENGAL
November 5, 2014
IN RE: GOUREPORE CO. LTD. (IN LIQUIDATION) Vs. STATE
July 14, 2014
IN RE: JAGADAMBA GARMENTS MARKETING PVT. LTD. Vs. STATE
April 25, 2014
IN RE: KAMLAPUR SUGAR AND INDUSTRIES LTD. AND ORS. Vs. STATE
January 28, 2014
IN RE: MUNGALI THANDAR Vs. STATE
January 9, 2014
IN RE: SAHEDUL MAHALDAR Vs. STATE
September 18, 2014
IN RE: SANTOSH KUMAR DAS & ORS. Vs. STATE
August 26, 2014
IN THE MATTER OF : ABDUL LATIF Vs. STATE
September 25, 2014
IN THE MATTER OF : AKSHAY JAIN Vs. STATE
November 20, 2014
IN THE MATTER OF : MD. MITHU Vs. STATE
October 29, 2014
IN THE MATTER OF : TAHASEN SK Vs. STATE
August 22, 2014
IN THE MATTER OF AMAR DIGAR Vs. STATE
May 8, 2014
IN THE MATTER OF SUBODH GOPAL BOSE Vs. STATE
November 7, 2014
IN THE MATTER OF: JALAN INTER CONTINENTAL HOTELS PVT. LTD. Vs. ENSEMBLE INFRACOM PVT. LTD.
November 7, 2014
IN THE MATTER OF: THAKURANI SHREE SHREE DURGA MATA NEW TRUST Vs. SIBANI DUTTA
January 20, 2014
INCORPORATED DAUB VERHOEVEN LTD. Vs. UNION OF INDIA
July 8, 2014
INDIA INFOLINE LTD Vs. CENTRAL BUSINESS SERVICES LTD
June 11, 2014
INDIA TRIDENT MARITIME PVT. LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
June 25, 2014
INDIAN CHAIN PRIVATE LIMITED Vs. AJIT NAIN
July 28, 2014
INDIAN CHAMBER OF COMMERCE AND ORS. Vs. DIRECTOR OF INCOME TAX (EXEMPTION) AND ORS.
August 6, 2014
INDIAN INSTITUTE OF CHEMICAL ENGINEER Vs. CENTRAL BOARD OF DIRECT TAXES
June 17, 2014
INDIAN OVERSEAS BANK Vs. DIGITAL AVENUE LTD.
July 16, 2014
INDIAN OVERSEAS BANK Vs. JULIEN EDUCATIONAL TRUST
September 10, 2014
INDRAJIT BAIRAGI Vs. DIRECTOR
January 13, 2014
INDRANI CHAKRABORTY Vs. STATE OF WEST BENGAL
September 8, 2014
INDRANI DUTTA Vs. VIDYASAGAR UNIVERSITY
September 2, 2014
INDRANIL BHATTACHARJEE Vs. RIMPA BHATTACHARJEE
November 18, 2014
INDU BHUSAN JANA Vs. THE UNION OF INDIA AND OTHERS
November 28, 2014
INDUS TOWERS LIMITED Vs. THE KOLKATA MUNICIPAL CORPORATION
September 19, 2014
INFINITY INFOTECH PARKS LTD. Vs. UNION OF INDIA
April 30, 2014
INFRATECH REAL ESTATE PRIVATE LIMITED Vs. ANDAMAN AND NICOBAR ADMINISTRATION
June 13, 2014
INLAND VIKAS LIMITED Vs. CENTRAL INLAND WATER TRANSPORT CORPORATION LTD
August 20, 2014
INSPIRATION CLOTHS & U Vs. YASH TRADERS
December 22, 2014
INSTITUTE FOR STEEL DEVELOPMENT & GROWTH Vs. STATE OF WEST BENGAL
April 30, 2014
ISHWARI PRASAD SINGH ROY Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS
September 12, 2014
ISHWARI PRASAD SINGH ROY Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS
February 19, 2014
ISLAMUL HAQUE @ ASLAM Vs. STATE OF WEST BENGAL
November 10, 2014
ITC LIMITED Vs. CHOWRINGHEE RESIDENCY PRIVATE LIMITED
September 3, 2014
ITC LTD. Vs. COMMISSIONER OF INCOME TAX
February 3, 2014
J P GLASS INDUSTRIES Vs. PRAMODE KUMAR NATHANI
April 30, 2014
J. THOMAS & COMPANY PVT. LTD. Vs. KANSHIRAM JUGAL KISHORE
March 21, 2014
J.J. EXPORTERS LIMITED Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, BISHNUPUR DIVISION
January 17, 2014
J.J.OFFSET PRINTERS Vs. ANDAMAN AND NICOBAR ADMINISTRATION
August 8, 2014
JABBAR RICE MILL Vs. STATE OF WEST BENGAL
August 13, 2014
JAGANNATH ADHIKARY Vs. WEST BENGAL STATE ELECTRICITY BOARD
February 28, 2014
JAGANNATH BISWAS Vs. STATE OF WEST BENGAL
October 31, 2014
JAGANNATH SASMAL Vs. BANKIM CHANDRA MAITY
July 1, 2014
JAGDISH DAS Vs. THE ANDAMAN & NICOBAR ADMINISTRATION
June 12, 2014
JAHANARA BEGUM Vs. STATE OF WEST BENGAL
November 20, 2014
JAHARLAL GHOSH Vs. STATE OF WEST BENGAL
July 4, 2014
JAI BALAJI INDUSTRIES LTD Vs. COAL INDIA LTD
June 19, 2014
JAI BALAJI INDUSTRIES LTD. Vs. SOUTHERN ROAD CARRIERS LTD.
April 30, 2014
JAI BALAJI INDUSTRIES LTD. Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL EAST ZONAL BENCH
April 30, 2014
JAKIR HOSSAIN Vs. STATE OF WEST BENGAL
July 21, 2014
JANGLI Vs. THE STATE OF WEST BENGAL
October 30, 2014
JASPAL SINGH CHANDHAK Vs. ASHOKE KR. PODDAR
July 3, 2014
JASPAL SINGH CHANDHOK Vs. ASHOKE KUMAR PODDAR
May 6, 2014
JAWAHAR SINGH Vs. UNITED BANK OF INDIA
August 21, 2014
JAWAHAR SINGH Vs. UNITED BANK OF INDIA
August 25, 2014
JAWAHAR SINGH Vs. UNION OF INDIA AND ORS.
December 9, 2014
JAYANTA CHATTERJEE Vs. NILA CHATTERJEE
August 12, 2014
JAYANTA CHATTERJI Vs. KOLKATA MUNICIPAL CORPORATION
September 26, 2014
JAYANTA KUMAR MONDAL Vs. PRATIMA MONDAL
August 22, 2014
JAYANTA KUMAR SAHA Vs. UNION OF INDIA
January 15, 2014
JAYPEE TRADING CO. LTD Vs. OFFICIAL LIQUIDATOR
August 29, 2014
JAYSHREE CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 11, 2014
JEEVAN DIESELS AND ELECTRICALS Vs. HONGKONG & SHANGHAI BANKING CORPORATION LIMITED
December 2, 2014
JHANTU GHOSH Vs. STATE OF WEST BENGAL
August 21, 2014
JHANTU RUDRA Vs. UNION OF INDIA
June 19, 2014
JHARNA RANI GHOSH Vs. PRABIR KUMAR GHOSH
August 22, 2014
JIAGANJ AZIMGNJ BOATMAN FERRY GHAT COOPERATIVE TRANSPORT SOCIETY LTD. Vs. STATE OF WEST BENGAL
July 10, 2014
JIARUL MALLICK Vs. STATE OF WEST BENGAL
July 4, 2014
JIBENDRA NATH BISWAS Vs. SWADESH GHOSH
August 11, 2014
JITENDRA KUMAR KHAN Vs. STATE OF WEST BENGAL
August 19, 2014
JITENDRA KUMAR MOHANLAL Vs. STATE OF WEST BENGAL
April 3, 2014
JOGENDRA KRISTO DUTT Vs. NRIPENDRA KRISTO DUTT
February 27, 2014
JOGESH CHANDRA KIRTANIA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
November 7, 2014
JOHAD SHEIKH Vs. STATE OF WEST BENGAL
November 26, 2014
JOHN BARLA Vs. THE MANAGING DIRECTOR
November 21, 2014
JOY JACOB Vs. STATE
June 9, 2014
JOYDEB GHATAK Vs. RAILWAY PROTECTION FORCE EASTERN RAILWAY
May 2, 2014
JOYKRISHNA PAL Vs. GOLAK KUMAR KUNDU
August 12, 2014
JOYNAL MIRDHA @ JOYNAL MIRDDA Vs. STATE OF WEST BENGAL
February 21, 2014
JOYRATH PROJECTS PVT. LTD Vs. SALES TAX OFFICER
April 25, 2014
JUGAL KISHORE YADAV Vs. IN MATTER OF: GOUREPORE CO LTD
July 14, 2014
JUTHIKA TOKDAR Vs. STATE OF WEST BENGAL
October 29, 2014
JYOTIRMOY GHOSH Vs. ALLAHADI NASKAR
January 24, 2014
JYOTIRMOY MUKHOPADHYAY Vs. STATE OF WEST BENGAL
December 24, 2014
K. CHANDER SHAKAR RAO Vs. THE STATE
December 16, 2014
K.C. DAS DIAMOND AND JEWELLERS Vs. JEWAL INDIA
July 30, 2014
K.C. GOPE Vs. STATE OF WEST BENGAL
May 8, 2014
K.N.D. ENGINEERING TECHNOLOGIES LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
January 28, 2014
K.R.CHATTERJEE Vs. STATE OF WEST BENGAL
January 27, 2014
KABERI (DUTTA) SANTRA Vs. THE STATE OF WEST BENGAL
November 21, 2014
KABIR SK Vs. STATE OF WEST BENGAL
February 21, 2014
KABIRUDDIN MALLICK Vs. ABDUL SATTAR MALLICK
July 16, 2014
KABITA PRAMANIK Vs. STATE OF WEST BENGAL
August 26, 2014
KAIL LTD. Vs. UNION OF INDIA
November 21, 2014
KAIZER BASU Vs. MAHUA BASU
July 4, 2014
KAJAL KUMARI Vs. UNION OF INDIA
September 25, 2014
KAJAL MISHRA Vs. STATE OF WEST BENGAL
February 7, 2014
KAJARIA INVESTMENT & PROPERTIES PVT. LTD. Vs. CHHOTELAL PURSHOTTAM SHAH
March 19, 2014
KAJI MAJID Vs. STATE OF WEST BENGAL
August 7, 2014
KAJOLI BOURI Vs. COAL INDIA LTD
January 7, 2014
KAKDWIP SHISU SHIKSHAYATAN HIGH SCHOOL Vs. STATE OF WEST BENGAL
June 27, 2014
KALACHAND GORAI Vs. STATE OF WEST BENGAL
May 14, 2014
KALIPADA Vs. KOLKATA MUNICIPAL CORPORATION
March 18, 2014
KALIPRASAD SINGHA ROY Vs. CHANDRA KUMAR HALDER
September 9, 2014
KALIRAM MAHATA AND ORS. Vs. STATE OF WEST BENGAL
May 15, 2014
KALPANA MAJUMDAR Vs. LAKSHMI PRIYA SHAW
July 24, 2014
KALYAN BISWAS Vs. STATE OF WEST BENGAL
January 15, 2014
KALYAN BISWAS Vs. KOLKATA MUNICIPAL CORPORATION
May 15, 2014
KALYAN DEY Vs. STATE OF WEST BENGAL
March 5, 2014
KALYAN KUMAR PAUL Vs. THE STATE OF WEST BENGAL
November 25, 2014
KAMAL CHATTERJEE Vs. SAILEN SADHUKHAN
July 3, 2014
KAMAL CHOWDHURY Vs. STATE OF WEST BENGAL
June 10, 2014
KAMAL KRISHNA GHOSH Vs. STATE OF WEST BENGAL
February 3, 2014
KAMAL KUMAR MITRA Vs. ARUN KUMAR CHATTERJEE
November 12, 2014
KAMALA ADHIKARI AND OTHERS Vs. MANJU DAS AND OTHERS
November 14, 2014
KAMALA PROPERTIES LIMITED Vs. SUCHISMITA ROY & ORS
March 7, 2014
KAMALESH CHAKRABARTI AND ORS. Vs. ASHIS PATRA AND ORS.
October 31, 2014
KAMALESH GURMUKH ADVANI Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION
August 8, 2014
KAMARAJ ENGLISH MEDIUM SCHOOL Vs. ANDAMAN AND NICOBAR ADMINISTRATION
December 19, 2014
KAMARHATTY POWER LIMITED Vs. STATE OF WEST BENGAL
September 11, 2014
KAMLAPUR SUGAR & INDUSTRIES LTD.(IN LIQN.) Vs. DENA BANK LTD.
January 28, 2014
KANAI LAL DUTTA Vs. BABU DAS BAIRAGYA
November 7, 2014
KANAILAL DAS Vs. PURNENDU SEKHAR KAR
June 5, 2014
KANAILAL DEY Vs. STATE OF WEST BENGAL
March 11, 2014
KANAK BALA MONDAL Vs. ANJALI KARMAKAR
September 11, 2014
KANAK BALA MONDAL Vs. ANJALI KARMAKAR
September 4, 2014
KANCO ENTERPRISES LTD Vs. STATE BANK OF INDIA
August 18, 2014
KANNAN Vs. ANDAMAN AND NICOBAR ADMINISTRATION S
March 7, 2014
KANOI PAPER INDUSTRIES LTD. Vs. COMMISSIONER I. TAX
June 19, 2014
KANWALDEEP SINGH SIDHU Vs. UNION OF INDIA AND ORS.
May 8, 2014
KAPIL SHROFF Vs. ADDITIONAL DIRECTORATE GENERAL
December 9, 2014
KARABI GANGULY Vs. STATE OF WEST BENGAL
April 8, 2014
KARAM CHAND THAPAR AND BROS. (C.S.) LTD. AND ANOTHER Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
May 8, 2014
KARAN SINHA Vs. STATE OF WEST BENGAL
November 3, 2014
KARTIC CHANDRA MONDAL Vs. UNION OF INDIA
September 19, 2014
KARTICK CHANDRA DAS Vs. STATE OF WEST BENGAL
February 7, 2014
KARTICK CHANDRA GHOSH Vs. PANNA LAL CHATTERJEE
August 7, 2014
KARTICK CHANDRA KAMILA Vs. PRAFULLA KUMAR MALI
March 11, 2014
KARTICK CHANDRA MALI Vs. NAMITA MISTRY
March 6, 2014
KARTICK CHANDRA MANDAL Vs. STATE OF WEST BENGAL AND ORS.
September 11, 2014
KARTIK DEY Vs. STATE OF WEST BENGAL
June 18, 2014
KARUNA HEMBROM Vs. STATE OF WEST BENGAL
November 25, 2014
KASHINATH BISWAS Vs. STATE OF WEST BENGAL
January 31, 2014
KASHINATH CHAKRABORTY Vs. W.B.S.E.B.
February 12, 2014
KAUSHAL KISHORE PRASAD Vs. UNION OF INDIA
January 31, 2014
KAZI MD. FARIDULLA Vs. STATE OF WEST BENGAL
April 4, 2014
KAZI MOHAMMED ARIFF Vs. BOARD OF WAKFS AND ORS., WEST BENGAL
May 14, 2014
KEDAR NATH JAISWAL Vs. STATE OF WEST BENGAL
September 4, 2014
KENT R-O SYSTEMS LTD Vs. SANDEEP AGASRWAL
January 30, 2014
KESMAT ALI MOLLA Vs. STATE OF WEST BENGAL
March 27, 2014
KHOKAN CHANDRA GUIN Vs. STATE OF WEST BENGAL
January 16, 2014
KHOKAN DAS Vs. STATE OF WEST BENGAL
September 17, 2014
KHOKAN SARKAR Vs. CHAIRMAN CALCUTTA STATE TRANSPORT CORPORATION
April 4, 2014
KHURSHID AHMED ANSARI Vs. AFZAL
November 27, 2014
KING & CO.PVT LTD. Vs. STATE OF WEST BENGAL
January 24, 2014
KINGFISHER AIRLINES LIMITED Vs. UNION OF INDIA
August 28, 2014
KINGFISHER AIRLINES LIMITED Vs. UNION OF INDIA
September 26, 2014
KINGFISHER AIRLINES LIMITED Vs. UNION OF INDIA
December 24, 2014
KINGFISHER AIRLINES LTD. Vs. UNION OF INDIA
July 10, 2014
KINNARI MULLICK Vs. GHANSHYAM DAS DAMANI
March 7, 2014
KISHORI LAL AGARWAL Vs. ALLIANCE ENGINEERS P. LTD.
January 27, 2014
KISHORILAL AGARWAL Vs. ALLIANCE ENGINEERS (P.) LTD
March 27, 2014
KOCHIRAM PARAMANIK Vs. STATE OF WEST BENGAL
April 25, 2014
KODYAM KOTI RAGHVAN SRINIVAS Vs. UNION OF INDIA
September 3, 2014
KOJAGORI LAKSHMI MATA THAKURANI Vs. STATE OF W B
April 30, 2014
KOLKATA CUSTOMS MINISTERIAL OFFICERS ASSOCIATION Vs. CHIEF COMMISSIONER OF CUSTOMS
September 24, 2014
KOLKATA MUNICIPAL CORPORATION Vs. BENGAL MERLIN HOUSING LIMITED
October 31, 2014
KOLKATA PORT TRUST AND ORS. Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION) AND ORS.
August 14, 2014
KOLKATA PORT TRUST RETD. OFFICERS WELFARE ASSOCIATION Vs. BOARD OF TRUSTEES
June 2, 2014
KOUSIK PURKAIT Vs. STATE OF WEST BENGAL
July 31, 2014
KRISHAN KUMAR MANGLA Vs. KOLKATA MUNICIPAL CORPORATION
May 8, 2014
KRISHNA ABASON PVT. LTD. Vs. KRISHNA SARKAR
November 7, 2014
KRISHNA BISWAS Vs. STATE
January 20, 2014
KRISHNA DAS Vs. AUTOTECH SERVICES LTD.
November 11, 2014
KRISHNA PADA MAHATO Vs. STATE OF WEST BENGAL
August 25, 2014
KRISHNA ROY Vs. THE STATE OF WEST BENGAL
September 18, 2014
KRISHNA SHIPPING AGENCY Vs. COMMR. OF CUS.
May 15, 2014
KRISHNAPADA KARMAKAR Vs. STATE OF WEST BENGAL
April 23, 2014
KUDDUS SHEIK Vs. STATE OF WEST BENGAL
June 17, 2014
KULSUM FATEMA Vs. NOORJAHAN BIBI
April 10, 2014
KUM KUM CHATTERJEE Vs. RATAN ROY
February 27, 2014
KUMAR DIPTI DAS Vs. STATE OF WEST BENGAL
November 11, 2014
KUNAL SAHA Vs. STATE OF WEST BENGAL
December 22, 2014
L & T FINANCE LIMITED Vs. BABAN MAHATO
June 3, 2014
L & T FINANCE LIMITED Vs. ANUP KUMAR BERA
January 20, 2014
L. KARUPPAN Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS.
September 12, 2014
LACHMAN KUMAR AGARWALA Vs. PAWAN KUMAR AGARWALA
September 3, 2014
LAGAN CHANDRA PANDEY Vs. STATE OF WEST BENGAL
May 6, 2014
LAGNAJITA SAHA Vs. SWADESH GHOSH
August 11, 2014
LAKHAI MAHALI Vs. STATE OF WEST BENGAL
January 28, 2014
LAKHBINDER SINGH Vs. MAHINDER SINGH
November 27, 2014
LAKHI SANTRA Vs. STATE OF WEST BENGAL
August 13, 2014
LAKSHMI KANTAM Vs. LIEUTENANT GOVERNOR
June 16, 2014
LAKSHMI MUKHERJEE (GOSWAMI) Vs. STATE OF WEST BENGAL
December 12, 2014
LAL BABU SINGH Vs. STATE OF WEST BENGAL
April 1, 2014
LAL CHAND GORAIN Vs. STATE OF WEST BENGAL
June 25, 2014
LALITA SAHA Vs. ARVIND KUMAR SINGH
March 11, 2014
LALU Vs. STATE OF WEST BENGAL
September 15, 2014
LAXMAN BERA Vs. STATE OF WEST BENGAL
August 6, 2014
LAXMI DAS Vs. STATE OF WEST BENGAL
June 13, 2014
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December 24, 2014
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February 19, 2014
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September 1, 2014
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November 25, 2014
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March 7, 2014
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January 10, 2014
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April 4, 2014
LINA GHOSH Vs. INDIAN OIL CORPORATION LTD.
March 21, 2014
LINDE INDIA LTD Vs. DUSTAN G ENGINEERS PVT LTD
May 13, 2014
LLOYD INSULATIONS (INDIA) LTD. Vs. STATE OF WEST BENGAL
September 10, 2014
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November 3, 2014
LUCKY COKE MANUFACTURERS Vs. UNION OF INDIA
July 11, 2014
LUTFAR RAHAMAN Vs. DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF WEST BENGAL
June 17, 2014
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March 10, 2014
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July 7, 2014
M.A.K. (INDIA) CHEMICALS PRIVATE LIMITED Vs. KESORAM INDUSTRIES LIMITED
November 12, 2014
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March 11, 2014
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June 16, 2014
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January 8, 2014
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July 21, 2014
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December 17, 2014
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October 29, 2014
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June 10, 2014
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April 22, 2014
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November 20, 2014
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February 14, 2014
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May 8, 2014
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January 15, 2014
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May 8, 2014
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April 7, 2014
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April 22, 2014
MACNEILL ENGINEERING LTD Vs. COMMISSIONER OF CUSTOMS
September 4, 2014
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August 22, 2014
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January 16, 2014
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September 26, 2014
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November 25, 2014
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September 26, 2014
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April 8, 2014
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June 2, 2014
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April 22, 2014
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September 12, 2014
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September 29, 2014
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October 31, 2014
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June 9, 2014
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March 14, 2014
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November 18, 2014
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June 18, 2014
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August 29, 2014
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August 13, 2014
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July 11, 2014
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January 15, 2014
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July 10, 2014
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May 6, 2014
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March 7, 2014
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December 10, 2014
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September 9, 2014
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April 23, 2014
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January 24, 2014
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November 25, 2014
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November 7, 2014
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September 25, 2014
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February 3, 2014
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February 28, 2014
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March 18, 2014
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December 2, 2014
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November 10, 2014
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December 2, 2014
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January 15, 2014
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March 10, 2014
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March 26, 2014
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July 7, 2014
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August 29, 2014
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August 28, 2014
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February 21, 2014
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March 12, 2014
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November 7, 2014
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March 25, 2014
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March 21, 2014
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December 3, 2014
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April 8, 2014
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March 10, 2014
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March 31, 2014
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September 12, 2014
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July 9, 2014
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January 30, 2014
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April 8, 2014
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March 5, 2014
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November 25, 2014
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September 2, 2014
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August 20, 2014
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August 1, 2014
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January 13, 2014
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January 28, 2014
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November 3, 2014
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December 24, 2014
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April 2, 2014
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December 19, 2014
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June 4, 2014
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November 20, 2014
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April 9, 2014
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December 4, 2014
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April 23, 2014
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July 14, 2014
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September 15, 2014
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December 2, 2014
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July 2, 2014
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December 18, 2014
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November 11, 2014
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August 29, 2014
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August 20, 2014
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August 12, 2014
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February 27, 2014
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February 21, 2014
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February 26, 2014
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October 30, 2014
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April 1, 2014
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April 2, 2014
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September 16, 2014
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November 26, 2014
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March 5, 2014
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March 24, 2014
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July 25, 2014
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March 28, 2014
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March 6, 2014
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April 23, 2014
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January 27, 2014
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April 11, 2014
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May 20, 2014
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May 6, 2014
MERLIN ORIHECTS LTD Vs. EDUCO VENTURES PVT. LTD
July 23, 2014
MESSRS MAUD TEA & SEED CO LTD Vs. COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, KOLKATA
December 24, 2014
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June 30, 2014
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March 13, 2014
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October 30, 2014
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July 17, 2014
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April 30, 2014
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March 21, 2014
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December 2, 2014
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March 4, 2014
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March 24, 2014
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March 4, 2014
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June 30, 2014
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January 20, 2014
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September 26, 2014
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December 11, 2014
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June 2, 2014
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March 14, 2014
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April 22, 2014
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March 21, 2014
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September 15, 2014
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November 26, 2014
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November 14, 2014
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January 24, 2014
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April 17, 2014
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September 11, 2014
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July 28, 2014
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July 16, 2014
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February 27, 2014
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July 9, 2014
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March 7, 2014
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July 22, 2014
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March 21, 2014
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September 4, 2014
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January 31, 2014
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June 11, 2014
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January 10, 2014
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February 26, 2014
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December 17, 2014
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February 11, 2014
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November 3, 2014
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August 20, 2014
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January 17, 2014
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September 16, 2014
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November 13, 2014
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July 18, 2014
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October 29, 2014
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June 19, 2014
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February 26, 2014
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June 16, 2014
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August 20, 2014
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February 28, 2014
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October 29, 2014
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September 24, 2014
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August 12, 2014
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March 21, 2014
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September 24, 2014
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August 29, 2014
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December 15, 2014
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March 7, 2014
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July 3, 2014
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September 26, 2014
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April 11, 2014
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August 7, 2014
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December 24, 2014
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November 12, 2014
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August 29, 2014
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February 6, 2014
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January 15, 2014
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February 24, 2014
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December 8, 2014
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December 3, 2014
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March 14, 2014
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August 13, 2014
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October 28, 2014
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June 20, 2014
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June 18, 2014
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March 21, 2014
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July 1, 2014
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March 21, 2014
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March 18, 2014
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April 25, 2014
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June 26, 2014
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August 13, 2014
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July 30, 2014
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November 24, 2014
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July 8, 2014
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August 21, 2014
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September 4, 2014
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April 21, 2014
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March 4, 2014
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February 14, 2014
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February 24, 2014
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July 2, 2014
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March 25, 2014
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February 20, 2014
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December 17, 2014
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February 11, 2014
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February 24, 2014
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September 19, 2014
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February 12, 2014
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January 22, 2014
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June 18, 2014
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September 1, 2014
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February 11, 2014
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September 9, 2014
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December 3, 2014
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June 17, 2014
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December 3, 2014
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April 30, 2014
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March 25, 2014
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November 5, 2014
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March 14, 2014
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August 4, 2014
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September 24, 2014
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September 29, 2014
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January 10, 2014
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November 5, 2014
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February 25, 2014
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June 30, 2014
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November 20, 2014
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February 13, 2014
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January 15, 2014
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May 15, 2014
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June 10, 2014
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June 2, 2014
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April 16, 2014
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May 15, 2014
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September 19, 2014
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November 27, 2014
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September 17, 2014
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April 1, 2014
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September 1, 2014
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December 4, 2014
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June 5, 2014
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January 29, 2014
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September 11, 2014
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December 3, 2014
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July 25, 2014
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April 30, 2014
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September 8, 2014
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November 17, 2014
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September 1, 2014
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June 25, 2014
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June 19, 2014
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January 29, 2014
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September 26, 2014
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April 25, 2014
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January 24, 2014
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November 21, 2014
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August 18, 2014
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November 21, 2014
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January 13, 2014
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December 22, 2014
OM PRAKASH PRASAD Vs. OFFICIAL TRUSTEE OF WEST BENGAL
November 13, 2014
OM PRAKASH SAXENA Vs. BOARD OF TRUSTEES FOR THE PORT OF CULCUTTA
September 9, 2014
ON DEATH OF MD AJIBAR RAHAMAN, MALEKA RAHEMAN AND Vs. STATE OF WEST BENGAL
April 30, 2014
ORBIT TOWERS PVT LTD Vs. LOKENATH FOUNDATION
February 27, 2014
ORGANON (INDIA) P. LTD. Vs. MARTIN AND HARRIS P. LTD.
November 3, 2014
ORIENTAL INSURANCE CO.LTD. Vs. BADALI MONDAL
March 12, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. AI CHAMPDANY INDUSTRIES LIMITED
November 25, 2014
ORIENTAL PROPERTY PROMOTERS PVT LTD Vs. URO INFOTECH LTD
April 30, 2014
OTIS ELEVATOR CO LTD Vs. BIRLA INDUSTRIAL & TECHNOLOGICAL MUSEUM
March 24, 2014
P & O NEDLLOYD LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION II, KOLKATA
November 7, 2014
P.C. CHANDRA AND SONS (INDIA) P. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
September 18, 2014
P.C. ROY & CO. INDIA PRIAVATE LIMITED Vs. UNION OF INDIA
April 29, 2014
P.K. MANICKAM Vs. THE DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
December 19, 2014
PABITRA DEB Vs. UTTAM DEB
February 7, 2014
PALASH KUMAR SARKAR Vs. STATE OF WEST BENGAL
April 16, 2014
PANDISWAMY Vs. STATE
June 12, 2014
PANKAJ BISWAS Vs. STATE OF WEST BENGAL
September 18, 2014
PANKAJ GHOSH Vs. STATE OF WEST BENGAL
July 1, 2014
PANKAJ KASERA Vs. ANDAMAN AND NICOBAR ADMINISTRATION
July 31, 2014
PANKAJ KESERA Vs. ANDAMAN AND NOCOBAR ADMINISTRATION
February 21, 2014
PANKAJ PANWAR Vs. LALIT KALA AKADEMI
July 7, 2014
PANLUSH ORAON Vs. STATE OF WEST BENGAL
February 21, 2014
PANNALAL BOSE Vs. RANAGHAT MUNICIPALITY
March 20, 2014
PANNALAL MUKHERJEE Vs. STATE OF WEST BENGAL
May 14, 2014
PAPIYA MANI Vs. PANKAJ KUMAR SINGHA
November 12, 2014
PAPIYA SENGUPTA Vs. STATE OF WEST BENGAL
April 4, 2014
PAPRI DEY Vs. STATE OF WEST BENGAL
July 31, 2014
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April 23, 2014
PARAMANAND AGARWAL Vs. ABL INTERNATIONAL LTD.
January 31, 2014
PARASH CHANDRA GHOSH Vs. STATE OF WEST BENGAL
April 28, 2014
PARESH GHORAI Vs. STETE OF WEST BENGAL
September 25, 2014
PARIJAT VYAPPAR (P.) LTD. Vs. UNION OF INDIA
April 3, 2014
PARIMAL BASAK Vs. STATE OF WEST BENGAL
February 7, 2014
PARIMAL DEY Vs. ANITA AGARWAL
January 10, 2014
PARIMAL DEY Vs. ANITA AGARWAL
June 18, 2014
PARIMAL MAITY @ PARIMAL MAITI Vs. STATE OF WEST BENGAL
February 24, 2014
PARIMAL RAI CHOWDHURY Vs. SADHAN ROY CHOWDHURY
March 14, 2014
PARIMESH TAPALI Vs. STATE OF WEST BENGAL
February 26, 2014
PARITOSH PATRA Vs. ANGUR BALA RANA
February 14, 2014
PARTHA SARATHI BANERJEE Vs. STATE OF WEST BENGAL
July 18, 2014
PARTHA SARATHI DAS Vs. STATE OF WEST BENGAL
February 10, 2014
PARTHA SARATHI MANDAL Vs. STATE OF WEST BENGAL
June 26, 2014
PASTU DEB SINGHA Vs. STATE OF WEST BENGAL & OTHERS
April 30, 2014
PASUPATI DUTTA Vs. KALPANA DUTTA
July 24, 2014
PAWAN KUMAR AGARWAL Vs. STATE OF WEST BENGAL
January 15, 2014
PAWAN KUMAR JHUNJHUNWALA Vs. SANKARLAL JHUNJHUNWALA
March 5, 2014
PAYODHI FOODS PVT. LTD. Vs. UNION OF INDIA
April 4, 2014
PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED Vs. BHAGWATI DEVELOPERS PRIVATE LIMITED
June 19, 2014
PHANI BHUSAN MAITY Vs. STATE OF WEST BENGAL
September 29, 2014
PHULMAYA TAMANG Vs. GENERAL INSURANCE CO LTD
November 26, 2014
PIJUSH KANTI BAIN Vs. STATE OF WEST BENGAL
June 30, 2014
PINKI KUMARI SHAW Vs. STATE OF WEST BENGAL
November 25, 2014
PINKI PRAMANIK Vs. STATE OF WEST BENGAL
September 12, 2014
PIYAS BISWAS Vs. THE STATE OF WEST BENGAL
December 9, 2014
POBI TECHNOLOGIES AND CONSTRUCTIONS (P) LTD. Vs. UNION OF INDIA
December 15, 2014
PODDAR SONS EX. L. (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
February 19, 2014
POPAT & KOTECHA PROPERTY Vs. SUPPLIER
December 10, 2014
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February 21, 2014
PRABHAWATI SHARMA Vs. USHA PANDEY
February 11, 2014
PRABIR KAYAL Vs. THE STATE OF WEST BENGAL
November 12, 2014
PRABIR KISHORE CHAKRAVARTY Vs. SOMA CHAKRAVARTY
February 12, 2014
PRADEEP MONDAL Vs. ANDAMAN AND NICOBAR ADMINISTRATION
February 11, 2014
PRADIP DAS Vs. STATE OF WEST BENGAL
October 28, 2014
PRADIP KUMAR BISWAS Vs. STATE OF WEST BENGAL
May 6, 2014
PRADIP KUMAR JALAN Vs. PRADEEP KISHAN SARAFF
January 13, 2014
PRADIP KUMAR MITRA Vs. UNITED BANK OF INDIA
June 20, 2014
PRADIP ROY Vs. STATE OF WEST BENGAL
November 27, 2014
PRADIP SENGUPTA Vs. STATE OF WEST BENGAL
June 26, 2014
PRADYOT KUMAR DAY @ PRADYUT KUMAR DEY Vs. STATE OF WEST BENGAL
March 18, 2014
PRAFULLA CHANDRA DAS Vs. STATE OF WEST BENGAL
October 29, 2014
PRAHLAD RAI DHANANIA Vs. NARAYANI DEVI DHANANIA
August 5, 2014
PRAIRNA CHOPRA @ PRAIRNA CHOPRA KHULLAR Vs. SHIV RAHUL CHOPRA
March 24, 2014
PRAKASH ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
September 18, 2014
PRAMILA ADHIKARI AND ORS. Vs. NATIONAL INSURANCE CO.LTD. AND ANR.
April 24, 2014
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December 9, 2014
PRAMOD KUMAR TEKRIWAL Vs. STATE OF WEST BENGAL
April 29, 2014
PRANAB KUMAR ROY Vs. UNITED BANK OF INDIA
April 1, 2014
PRAPTI FASHIONS PRIVATE LIMITED Vs. MONOJ KUMAR GUPTA
May 7, 2014
PRARTHANA KUMAR ROY Vs. THE STATE OF WEST BENGAL
December 24, 2014
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April 7, 2014
PRASANTA KUMAR MITRA Vs. INDIA STEAM LAUNDRY (P) LTD.
February 6, 2014
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January 6, 2014
PRASENJIT MAITI Vs. STATE OF WEST BENGAL AND ORS.
December 9, 2014
PRATIMA ROY & ANR Vs. UNION OF INDIA & ORS
February 24, 2014
PRATIVA NAYEK (BHUNIA) Vs. STATE OF WEST BENGAL
March 25, 2014
PRATUL KUMAR RAJ Vs. SITA BALA KAYAL
March 12, 2014
PRAVASH CHANDRA SARKAR Vs. STATE OF WEST BENGAL
February 26, 2014
PRAVAT KUMAR MANDAL Vs. STATE OF WEST BENGAL
August 26, 2014
PRAVEEN KUMAR Vs. STATE OF WEST BENGAL
August 21, 2014
PRAVIN TUSNIAL & ANR. Vs. STATE OF WEST BENGAL & ANR.
February 7, 2014
PREM BEHL Vs. SREI EQUIPMENT FINANCE PVT. LTD.
March 14, 2014
PREM LAL JAIN Vs. CHHABI DEY
December 24, 2014
PREMIER ENGINEERING CORPORATION Vs. UNION OF INDIA
July 23, 2014
PRITHU APARTMENT PVT. LTD. Vs. ANIL KUMAR MAHENSARIA
June 20, 2014
PRITHWI CHAND DAS Vs. CENTRAL BUREAU OF INVESTIGATION
September 10, 2014
PRIYAMVADA DEVI BIRLA Vs. PRADIP KUMAR KHAITAN
June 12, 2014
PRIYANKA MAURYA Vs. COMMR OF CUS (PREVENTIVE), KOLKATA
December 4, 2014
PRIYOBRATA GHOSH Vs. STATE OF WEST BENGAL
May 15, 2014
PRODYUT KUMAR SARDAR Vs. ASIT KRISHNA SAHA
December 24, 2014
PRODYUT NASKAR Vs. BANGIYA GRAMIN VIKASH BANK & ORS.
December 12, 2014
PROLLAD DAS Vs. STATE OF WEST BENGAL
April 8, 2014
PROSANTA KUMAR DAS Vs. STATE OF WEST BENGAL
April 28, 2014
PUNJAB NATIONAL BANK Vs. KAMINI KAPOOR
April 22, 2014
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July 16, 2014
PURNA CHANDRA JANA Vs. STATE OF WEST BENGAL
May 16, 2014
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June 27, 2014
PURNENDU PAL Vs. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
March 19, 2014
PURNIMA DAS Vs. STATE OF WEST BENGAL
March 19, 2014
PURNIMA GHOSH Vs. STATE OF WEST BENGAL
June 18, 2014
PUSPENDU BISWAS Vs. STATE OF WEST BENGAL
July 9, 2014
PUTCHA PARVATHISEM Vs. HINDUSTAN COPPER LIMITED
December 24, 2014
R. RAKESH KUMAR Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION
December 19, 2014
R.K. PATEL Vs. UNION OF INDIA
August 27, 2014
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August 29, 2014
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January 29, 2014
R.K.P. UDYOG LTD. Vs. HEMRAJ MAHAVIR PROSAD PVT. LTD. & ORS.
April 28, 2014
R.K.P. UDYOG LTD. Vs. HEMRAJ MAHAVIR PROSAD PVT. LTD.
May 6, 2014
RABI KANT BARMAN Vs. DISTRICT INSPECTOR OF SCHOOLS
January 31, 2014
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March 27, 2014
RABIN KUMAR MANDAL Vs. STATE OF WEST BENGAL
March 3, 2014
RABINDRA KUMAR BHALOTIA Vs. UNION OF INDIA
September 24, 2014
RABINDRA NATH MONDAL Vs. STATE OF WEST BENGAL
August 20, 2014
RABINDRA NATH MUKHERJEE Vs. TARA SUNDARI PYNE
April 11, 2014
RABINDRANATH MURMU Vs. UNION OF INDIA
September 26, 2014
RABINDRANATH TAPADAR Vs. UNION OF INDIA
January 27, 2014
RACHANA PATRA (PRADHAN) Vs. STATE OF WEST BENGAL
October 28, 2014
RADHA KRISHNA EXPORTS PVT. LTD. Vs. PANDAUL CO-OPERATIVE SPINNING MILLS LTD.
March 18, 2014
RADHA RANI RAY Vs. GAUTAM PAUL
January 15, 2014
RADHAKANTA NAYEK Vs. STATE OF WEST BENGAL
July 31, 2014
RADHAPADA GHOSH Vs. STATE OF WEST BENGAL
August 25, 2014
RAGHO SINGH Vs. MOHAN SINGH
March 10, 2014
RAGHU BESRA Vs. STATE OF WEST BENGAL
June 5, 2014
RAGHU NATH BASAK Vs. MUNNI DEVI JAISWAL
March 27, 2014
RAHUL CHAKRABORTY Vs. UNION OF INDIA
September 25, 2014
RAHUL JHAJHARIA Vs. COMMISSIONER OF CUSTOMS (PORT)
January 7, 2014
RAHUL MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
March 27, 2014
RAIKVA DEVELOPERS PVT. LTD Vs. STATE OF WEST BENGAL
June 11, 2014
RAJ KAMAL JOHRI Vs. STATE OF WEST BENGAL
August 19, 2014
RAJ KAMAL JOHRI Vs. STATE OF WEST BENGAL
February 26, 2014
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December 12, 2014
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December 17, 2014
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March 14, 2014
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November 14, 2014
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March 31, 2014
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November 7, 2014
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March 5, 2014
RAJENDRA KUMAR KANDOI ALIAS RAJENDRA KANDOI Vs. STATE OF WEST BENGAL
December 4, 2014
RAJESH KUMAR BANKA Vs. UNION OF INDIA
November 12, 2014
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August 1, 2014
RAJESH PAWAR Vs. UNION OF INDIA
August 19, 2014
RAJESH ROY Vs. STATE OF WEST BENGAL
June 3, 2014
RAJESH VERMA Vs. KOLKATA MUNICIPAL CORPORATION
June 12, 2014
RAJIV KISHANCHAND CHHABRA Vs. SREI EQUIPMENT FINANCE PVT LTD
October 31, 2014
RAJJAK MIAN ALIAS ALI Vs. STATE OF WEST BENGAL
March 19, 2014
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May 16, 2014
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March 10, 2014
RAJU BOTHRA ALIAS RAJENDRA BOTHRA ALIAS RAJENDRA KUMAR JAIN Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
February 26, 2014
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February 7, 2014
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June 4, 2014
RAKES JHA @ RAKESH JHA Vs. STATE OF WEST BENGAL
March 14, 2014
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April 25, 2014
RAKESH SINHA @ RAKESH SINGHA Vs. STATE OF WEST BENGAL
February 7, 2014
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May 13, 2014
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June 25, 2014
RAM CHANDRA PRASAD Vs. UNION OF INDIA
September 29, 2014
RAM CHANDRA RUNGTA Vs. RAM SWARUP RUNGTA
December 2, 2014
RAM KRISHNA PATHAK Vs. UNION OF INDIA
September 19, 2014
RAM NARAYAN BHAGAT Vs. STATE OF WEST BENGAL
July 16, 2014
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September 29, 2014
RAMAPADA MANNA Vs. UNION OF INDIA
November 27, 2014
RAMAPADA SAHA Vs. STATE OF WEST BENGAL
September 4, 2014
RAMDAS NAW Vs. BANK OF INDIA
June 18, 2014
RAMENDRA KUMAR RAI Vs. MD. JAHANGIR
April 29, 2014
RAMESH CHANDRA DEY Vs. STATE OF WEST BENGAL
December 24, 2014
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February 7, 2014
RAMESH THAKUR Vs. C.E.S.C. LIMITED
November 25, 2014
RAMJEE SHAW Vs. DISTRICT INSPECTOR OF SCHOOL (S.E.), HOOGHLY
May 6, 2014
RAMKRISHNA MALLICK Vs. CENTRAL WAREHOUSING CORPORATION
December 8, 2014
RAMNARAYAN SHARMA Vs. STATE OF WEST BENGAL
September 26, 2014
RAMPADA MAHATO Vs. NATIONAL INSURANCE COMPANY LTD.
March 26, 2014
RAMSARUP INDUSTRIES LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
September 1, 2014
RAMTARAN CHAKRABORTY Vs. SONALI CHAKRABORTY
September 5, 2014
RAN VIJAI YADAV Vs. UNION OF INDIA
March 28, 2014
RANAJIT MONDAL Vs. STATE OF WEST BENGAL
September 11, 2014
RANENDRANATH DUTTA GUPTA Vs. STATE OF WEST BENGAL
March 20, 2014
RANJANA DUTTA Vs. KOLKATA MUNICIPAL CORPORATION
February 11, 2014
RANJANA TAMANG Vs. STATE OF WEST BENGAL
April 29, 2014
RANJIT DAS Vs. STATE OF WEST BENGAL
March 7, 2014
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August 8, 2014
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March 14, 2014
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May 8, 2014
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April 29, 2014
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
September 29, 2014
RASHMI METALIKS LIMITED Vs. WEST BENGAL MINERALS DEVELOPMENT & TRADING CORPORATION LIMITED
June 17, 2014
RASHMI METALIKS LTD &ANR Vs. STATE OF WEST BENGAL &ORS
September 24, 2014
RASHMI METALIKS LTD. Vs. KOLKATA MUNICIPAL CORPORATION
May 29, 2014
RASHMI METALIKS LTD. Vs. UNION OF INDIA
May 8, 2014
RASID ALI MONDAL Vs. STATE OF WEST BENGAL
March 28, 2014
RATAN KUMAR AGARWALA Vs. THE STATE OF WEST BENGAL
November 11, 2014
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August 1, 2014
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June 11, 2014
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September 26, 2014
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September 15, 2014
RAUSHEENA UDYOG LTD. Vs. STATE OF WEST BENGAL
December 4, 2014
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March 5, 2014
RAVI SHIPPING AGENCY PVT. LTD. Vs. UNION OF INDIA
August 11, 2014
REBA RAY Vs. STATE OF WEST BENGAL
November 14, 2014
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July 23, 2014
RECKITT BENCKISER (INDIA) LTD Vs. ADD. COMMISSIONER OF INCOME TAX
December 23, 2014
RECKITT BENCKISER (INDIA) LTD. Vs. HINDUSTAN UNILEVER LTD.
March 14, 2014
REGIONAL P.F. COMMISSIONER, WEST BENGAL Vs. SATHI TRADERS
July 24, 2014
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July 28, 2014
REHANA RIAZ Vs. NAUSHER ALI
September 12, 2014
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May 6, 2014
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September 25, 2014
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December 23, 2014
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November 7, 2014
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February 21, 2014
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April 22, 2014
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March 12, 2014
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December 24, 2014
RINA MUKERJEE Vs. STATE OF WEST BENGAL
August 14, 2014
RITA CHAKRABORTY Vs. KALIDAS BHATTACHARJEE
August 29, 2014
RITA CHAKRABORTY @ RITA SEN Vs. ANJALI CHAKRABORTY
August 25, 2014
RITA DEVI PRASAD Vs. SAMBHUNATH PRASAD
September 25, 2014
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August 13, 2014
ROCHITA CONSTRUCTION PVT. LTD Vs. STATE OF WEST BENGAL
June 11, 2014
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August 26, 2014
ROMA BHAGAT Vs. NOPANY & SONS PVT. LTD.
September 24, 2014
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November 25, 2014
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August 7, 2014
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August 12, 2014
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December 23, 2014
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November 13, 2014
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January 27, 2014
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June 19, 2014
RUMA RAHA DUTTA Vs. STATE OF WEST BENGAL
May 16, 2014
RUPA MAJUMDAR Vs. WEST BENGAL UNIVERSITY OF HEALTH SCIENCES
December 22, 2014
RUPA SEN (GANDHIK) Vs. STATE OF WEST BENGAL
December 2, 2014
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July 16, 2014
S.H. PHARMACEUTICALS LTD. Vs. STATE OF WEST BENGAL
September 10, 2014
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September 22, 2014
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August 13, 2014
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April 10, 2014
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February 28, 2014
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July 21, 2014
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March 12, 2014
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August 5, 2014
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May 15, 2014
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November 12, 2014
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December 2, 2014
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March 19, 2014
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June 4, 2014
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April 7, 2014
SADANANDA GOGOI Vs. CENTRAL BUREAU OF INVESTIGATION
November 27, 2014
SADDAM HOSSAIN Vs. STATE OF WEST BENGAL
March 20, 2014
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June 26, 2014
SAFIKUL ISLAM Vs. STATE OF WEST BENGAL
February 26, 2014
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February 17, 2014
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December 12, 2014
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March 14, 2014
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May 15, 2014
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August 19, 2014
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December 3, 2014
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November 19, 2014
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June 27, 2014
SAHELI PATRA (MAITY) Vs. BHARAT PETROLEUM CORPORATION LTD
December 4, 2014
SAIDUL MORSHALIN Vs. STATE OF WEST BENGAL
August 13, 2014
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August 21, 2014
SAIF IMPEX PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
July 25, 2014
SAIFUDDIN KHAN CHOWDHURY Vs. STATE OF WEST BENGAL
November 11, 2014
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May 8, 2014
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October 29, 2014
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April 1, 2014
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May 6, 2014
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December 16, 2014
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November 25, 2014
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March 21, 2014
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April 17, 2014
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December 19, 2014
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December 22, 2014
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February 18, 2014
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March 27, 2014
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February 19, 2014
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December 9, 2014
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February 24, 2014
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February 7, 2014
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August 13, 2014
SAMIR BASU Vs. RAM PROSAD RAJBHAR
May 15, 2014
SAMIR DAS Vs. THE STATE OF WEST BENGAL
December 9, 2014
SAMIR HAIT Vs. PRADIP KUMAR GHOSH
March 19, 2014
SAMIR KUMAR MAJUMDER Vs. UNION OF INDIA
April 2, 2014
SAMIR KUMAR PAL Vs. STATE OF WEST BENGAL
August 18, 2014
SAMIR KUMAR SADHUKHAN Vs. ANJANA SADHU KHAN
August 20, 2014
SAMIR KUMAR SAHA Vs. STATE OF WEST BENGAL
September 11, 2014
SAMIR KUMAR SARKAR Vs. THE STATE OF WEST BENGAL
November 19, 2014
SAMIR RANJAN HALDER Vs. NIRMALENDU HALDER
March 24, 2014
SAMIRUL MONDAL Vs. STATE OF WEST BENGAL
August 21, 2014
SAMIUL ISLAM Vs. STATE OF WEST BENGAL
September 29, 2014
SAMPATLAL SHARMA Vs. STATE OF WEST BENGAL
November 14, 2014
SAMRAT @ NILADRI DAS Vs. STATE OF WEST BENGAL
July 3, 2014
SAMSUR NIHAR BIBI Vs. STATE OF WEST BENGAL
March 21, 2014
SANDHA PAUL Vs. REBA MONDAL
December 19, 2014
SANDHIR AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
November 24, 2014
SANDHYA RANI DAS Vs. PARIKSHIT DAS
April 2, 2014
SANDIP BANERJEE Vs. NIL MADHAB MAJILYA
December 24, 2014
SANDIP CHANDA Vs. UNION OF INDIA AND OTHERS
July 1, 2014
SANGHAMITRA LODH Vs. MOHAMMAD MAUBAL KHAN
July 25, 2014
SANGITA SINHA Vs. STATE OF WEST BENGAL
July 11, 2014
SANJAY BUDHIA FAMILY TRUST Vs. TRIPURA ENCLAVE RESIDENTS WELFARE ASSOCIATION
May 14, 2014
SANJAY BUDHIA FAMILY TRUST AND ORS Vs. TRIPURA ENCLAVE RESIDENTS WELFARE ASSOCIATION AND ORS
February 21, 2014
SANJAY GUPTA Vs. STATE OF WEST BENGAL
November 17, 2014
SANJAY JAIN Vs. RAJ KUMAR SAHA
December 24, 2014
SANJEEV KUMAR Vs. STATE OF WEST BENGAL
December 4, 2014
SANJIB KUMAR BANERJEE Vs. UNION OF INDIA & ORS.
August 8, 2014
SANJIB KUMAR GHOSH Vs. STATE OF WEST BENGAL
December 17, 2014
SANJITA DAS Vs. SOMNATH DAS
September 9, 2014
SANJOY GHOSH Vs. STATE OF WEST BENGAL
July 25, 2014
SANJOY SARKAR Vs. STATE OF WEST BENGAL
February 13, 2014
SANJOY SONKAR Vs. STATE OF WEST BENGAL
June 5, 2014
SANKAR Vs. STATE OF WEST BENGAL
September 3, 2014
SANKAR PRASAD RAY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
March 20, 2014
SANKAR PRASAD VISHWAKARMA Vs. UNITED TRADERS
July 23, 2014
SANKAR ROY Vs. WEST BENGAL STATE ELECTRICITY BOARD
February 21, 2014
SANKARI BALA BISWAS Vs. DHIRENDRANATH BISWAS
August 8, 2014
SANKARI BALA SANTRA Vs. TAPAN KUMAR GHANA
January 15, 2014
SANTI HAZRA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 11, 2014
SANTOSH GIRI Vs. STATE OF WEST BENGAL
April 23, 2014
SANTOSH JAISWAL Vs. STATE OF WEST BENGAL
August 27, 2014
SANYASHI SARDAR Vs. THE STATE OF WEST BENGAL
November 7, 2014
SAQUIB KHAN Vs. WE4ST BENGAL BOARD OF SECONDARY EDUCATION
February 21, 2014
SARA BENGLA PRERAK PRERIKA KALTAN SAMITI Vs. UNION OF INDIA
August 29, 2014
SARAD KUMAR BOHRA Vs. UNION OF INDIA
August 21, 2014
SARASWATI MANDAL Vs. STATE OF WEST BENGAL
May 14, 2014
SARASWATI NANDI Vs. NARAYAN CHANDRA DAS
February 14, 2014
SARBESWAR GIRI Vs. STATE OF WEST BENGAL
June 18, 2014
SAREGAMA INDIA LIMITED Vs. STATE OF WEST BENGAL
January 17, 2014
SAREGAMA INDIA LIMITED Vs. SOHAIL MAKLAI ENTERTAINMENT
October 30, 2014
SAREGAMA INDIA LTD Vs. DISHNET WIRELESS LTD
April 7, 2014
SARMISTHA DE Vs. UNIVERSITY GRANTS COMMISSION
August 11, 2014
SARMISTHA GUHA Vs. GOURI GUHA
January 10, 2014
SAROJ KUMAR DUTTA Vs. UNION OF INDIA
February 28, 2014
SARVOPARIIMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
January 22, 2014
SASADHAR MISHRA Vs. NATIONAL INSURANCE COMPANY LTD.
February 28, 2014
SASAN POWER LIMITED Vs. G S ATWAL & CO
October 28, 2014
SASANKA MOHAN SAHA Vs. GOUTAM BASU
September 17, 2014
SASHI DEVI AGARWALA Vs. R.C. ESTATE PRIVATE LTD.
April 3, 2014
SASHIKANTA PARHI Vs. UNION OF INDIA
July 21, 2014
SASWATI BHATTACHARYA Vs. STATE OF WEST BENGAL
July 11, 2014
SASWATI RAY Vs. RIYA ROY (KAR)
August 28, 2014
SATISH CHANDRA MONDAL Vs. SOURAV MONDAL
August 29, 2014
SATISH KUMAR SHARMA Vs. UNION OF INDIA
December 12, 2014
SATISH MAHATO Vs. THE STATE OF WEST BENGAL
November 17, 2014
SATISH TIWARI Vs. AUTHORIZED OFFICER SBI
October 29, 2014
SATYA SANDHI Vs. STATE OF WEST BENGAL
August 7, 2014
SATYA SANDHI Vs. SUBIR GANGULY
January 22, 2014
SATYAM IRON & STEEL CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 10, 2014
SATYANARAYAN PASARI Vs. ASHOK KUMAR PASARI
March 31, 2014
SATYENDRA NATH BASU ROY Vs. MONOJ BISWAS
March 21, 2014
SAUMYA GHOSH Vs. STATE OF WEST BENGAL
April 3, 2014
SAURABH JHUNJHUNWALA Vs. R. PIYARELALL IRON & STEEL PVT. LTD.
March 28, 2014
SAW PAW KEE Vs. STATE
September 16, 2014
SAYED NAUSHAD ALI Vs. SIDDHARTHA SANKAR DEY
January 15, 2014
SAYTASAI PROPERTIES AND INVESTMENT P. LTD. Vs. COMMISSIONER OF INCOME TAX
February 10, 2014
SCOPE COMMODEAL PRIVATE LIMITED Vs. KRISHNAKANT BALKISHAN LADDHA
March 12, 2014
SECRETARY, GOVERNMENT OF WEST BENGAL Vs. SHYAMAL KANTI DUTTA
January 17, 2014
SEIKH AJHARUDDIN Vs. STATE OF WEST BENGAL
July 4, 2014
SEKHAR KUMAR KANJILAL Vs. UNION OF INDIA
October 29, 2014
SEKHAR NATH DAS Vs. STATE OF WEST BENGAL
August 11, 2014
SENDOZ COMMERIAL PVT. LTD. Vs. COAL INDIA LIMITED
May 22, 2014
SEPHALI DAS Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
February 14, 2014
SETHI CONSTRUCTIONS Vs. KOLKATA WEST INTERNATIONAL CITY PRIVATE LIMITED
June 24, 2014
SHAKESPEAR FREE CAR PARKING SERVICING AND CONSTRUCTION CO-OPERATIVE SOCIETY LTD. Vs. KOLKATA MUNICIOAL CORP.
August 29, 2014
SHAKTI SHIPPING AND AGENCY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
September 12, 2014
SHAKUNTALA JAISWAL Vs. ALLAHABAD BANK
December 2, 2014
SHAKUNTALA PANDIYA Vs. RUSSEL ESTATE CORPORATION
August 14, 2014
SHAMBHUNATH NATH GHOSH Vs. STATE OF WEST BENGAL
April 11, 2014
SHAMIT SANYAL Vs. STATE OF WEST BENGAL
July 28, 2014
SHANKAR LAL LADIA Vs. COMMISSIONER OF PAYMENTS (JUTE)
January 16, 2014
SHANKAR LAL SARAF & SWEETY TODI Vs. MADHU DEVI SARAF
November 7, 2014
SHANKAR ROY Vs. STATE OF WEST BENGAL
July 2, 2014
SHANTIDEVI RAM Vs. JANARDAN RAM
September 11, 2014
SHARAD KUMAR HISARIA Vs. STATE OF WEST BENGAL
March 28, 2014
SHARMILA SHETTY Vs. HEMENDRA BAROOAH BENEVOLENT AND FAMILY TRUST
September 9, 2014
SHARMISTHA BISWAS Vs. NANIGOPAL DEB
January 30, 2014
SHEELA BAI Vs. ANDAMAN AND NICOBAR ADMINISTRATION S
March 6, 2014
SHEIKA TAMIJUDDIN Vs. CHAIRMAN WBSEB
March 20, 2014
SHEIKH SAMSUDDIN MOLLA @ AK SAMSUDDIN Vs. ARATI ROY
August 29, 2014
SHEKHAR CHANDRA DAS Vs. STATE OF WEST BENGAL
August 4, 2014
SHELTER INFRA PROJECTS LIMITED Vs. STATE OF WEST BENGAL
November 7, 2014
SHIB NATH BANERJEE Vs. DAYAMOYEE DEVI
May 15, 2014
SHIBA PADA SARKAR Vs. THE UNION OF INDIA
December 24, 2014
SHIBU GIRI Vs. STATE OF WEST BENGAL
September 3, 2014
SHIKA DHARA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
March 13, 2014
SHIPPING AND CLEARING (AGENTS) PVT. LTD. Vs. UNION OF INDIA
June 10, 2014
SHIVANI PROPERTIES PRIVATE LIMITED Vs. UNITED BANK OF INDIA
April 30, 2014
SHIVANI PROPERTIES PVT. LTD. Vs. UNITED BANK OF INDIA
February 20, 2014
SHIW PRAKASH KAJARIA Vs. JUGAL KISHORE KAJARIA
June 2, 2014
SHREE GANESH FORGING CO Vs. UNION OF INDIA
April 30, 2014
SHREE GANESH FORGING CO. Vs. UNION OF INDIA
August 27, 2014
SHREE GANESH FORGING COMPANY Vs. UNION OF INDIA
January 21, 2014
SHREE OM METALS LTD. Vs. UNION OF INDIA
January 21, 2014
SHREE TULSI COMMERCIAL CO. LTD Vs. FOOD CORPORATION OF INDIA
July 24, 2014
SHRI KISHEN LALL Vs. THE LIEUTENANT GOVERNOR AND OTHERS
March 5, 2014
SHRI THAMBUSWAMY Vs. STATE
January 20, 2014
SHRIMATI SATU BALA DASSI Vs. CHATURANAN SAHA
March 21, 2014
SHYAM PADA DAS Vs. BOARD OF PRACTICAL TRAINING EASTERN REGION
September 26, 2014
SHYAM RETAILS INDIA PVT LIMITED Vs. BAJAJ INFRACON PRIVATE LIMITED
April 29, 2014
SHYAM SEL AND POWER LTD (SID UNIT-II), Vs. UNION OF INDIA
May 15, 2014
SHYAM SUNDAR GHOSH Vs. BAIDYANATH MONDAL
March 5, 2014
SHYAM SUNDAR RATHI Vs. KIRAN SARAOGI
August 8, 2014
SHYAMAL BARMAN Vs. STATE OF WEST BENGAL
August 21, 2014
SHYAMAL KUMAR DAS GUPTA Vs. BANGIYA GRAMIN VIKASH BANK
November 17, 2014
SHYAMAL KUMAR MAJUMDER Vs. BANK OF INDIA
January 31, 2014
SHYAMAL PAUL Vs. STATE OF WEST BENGAL
March 27, 2014
SHYAMAL PAUL Vs. L.I.C. HOUSING FINANCE LTD.
March 7, 2014
SHYAMAL SARKAR Vs. KOLKATA MUNICIPAL CORPORATION
November 10, 2014
SIBANI DAS Vs. ATGHARA NOAPARA BAROARY PUJA COMMITTEE
January 21, 2014
SIDDHESWAR BANERJEE Vs. KESHARSHYAM CONSTRUCTIONS PVT LTD
February 26, 2014
SIGMA POWER PRODUCT PVT. LTD. Vs. ADDL. COMMR. OF CUSTOMS
March 21, 2014
SIGMA SEARCH LIGHTS LTD. Vs. TELEKRIK ELECTRICALS (NAGPUR) PVT. LTD.
July 10, 2014
SIKHA DEY Vs. STATE OF WEST BENGAL
January 31, 2014
SIKKIM MANIPAL UNIVERSITY Vs. CHIEF COMMISSIONER, INCOME TAX
December 24, 2014
SILA ROY Vs. SAILENDRANATH MUKHERJEE
April 8, 2014
SIRICHAI SASANARAKHIT Vs. THE STATE OF WEST BENGAL
December 24, 2014
SIRICHAI SASANARAKHIT Vs. STATE OF WEST BENGAL
December 17, 2014
SIRMOUR REMEDIES PRIVATE LIMITED Vs. KEPLER HEALTHCARE PRIVATE LIMITED
January 31, 2014
SISHAAN INTERTRADE PVT. LTD. Vs. STATE OF WEST BENGAL
June 11, 2014
SISHIR BISWAS Vs. ANDAMAN AND NICOBAR ADMINISTRATION S
March 11, 2014
SISIR BAURI Vs. STATE OF WEST BENGAL
April 3, 2014
SISIR KUMAR GANGULY Vs. STATE OF WEST BENGAL
July 16, 2014
SISIR MONDAL Vs. STATE OF WEST BENGAL
March 20, 2014
SISIR SONAR Vs. STATE OF WEST BENGAL
July 8, 2014
SITAL MAHATO Vs. STATE OF WEST BENGAL
September 16, 2014
SK RABIUL ALAM Vs. DINESH KUMAR GOYAL
December 4, 2014
SK. ABDUL SABIR Vs. UNION OF INDIA
November 7, 2014
SK. ABDUL SALAM Vs. MD. ABU ZAFAR MALLICK
March 26, 2014
SK. ANISUR Vs. THE STATE OF WEST BENGAL
December 2, 2014
SK. ASHRAF ALI Vs. STATE OF WEST BENGAL
March 28, 2014
SKYLARK FISCAL SERVICE PVT. LTD. Vs. UNION OF INDIA
April 10, 2014
SLEEPWELL INDUSTRIES CO. LTD. Vs. LMJ INTERNATIONAL LTD.
December 4, 2014
SMT. DIPALI ROY Vs. THE STATE OF WEST BENGAL & ORS.
January 29, 2014
SMT. JESSY JOHN Vs. MINISTRY OF SMALL SCALE INDUSTRIES AND OTHERS
July 9, 2014
SMT. MINA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
February 7, 2014
SNEHA SAHA Vs. STATE OF WEST BENGAL
June 13, 2014
SNEHASISH PAUL Vs. BHARAT PETROLEUM CORP. LTD.
July 7, 2014
SOCIETY FOR COMPREHENSIVE REHABILITATION SERVICE Vs. STATE OF W.B.
July 10, 2014
SOLUX GALFAB PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
November 24, 2014
SOMNATH DAS Vs. STATE OF WEST BENGAL
June 18, 2014
SOMNATH MONDAL Vs. MURARI MONDAL
January 30, 2014
SOMNATH ORAO Vs. STATE OF WEST BENGAL
August 1, 2014
SONAMUKHI MAHANTA Vs. STATE OF WEST BENGAL
August 13, 2014
SOROKHYBAM MEMCHA DEVI @ SOROKKHAIBAM OMITA DEVI @ UMITA @ OMITA Vs. NATIONAL INVESTIGATION AGENCY
July 8, 2014
SOUMEN DAS Vs. STATE OF WEST BENGAL
August 14, 2014
SOUMYA DATTA Vs. STATE BANK OF INDIA
January 6, 2014
SOUMYA GHOSH Vs. SAYANTANI GHOSH
April 3, 2014
SOUMYAJIT SENGUPTA Vs. STATE OF WEST BENGAL
February 7, 2014
SOURAV GANGULY Vs. COMMISSIONER OF SERVICE TAX
February 3, 2014
SOUTH EASTERN COALFIELDS LIMITED Vs. VIDEOCON INDUSTRIES LIMITED
May 15, 2014
SOUTH INDIAN BANK LTD. Vs. MESSRS. SHROFF CREDIT CO.
March 11, 2014
SOUTHERN ROAD CARRIERS LIMITED Vs. JAI BALAJI INDUSTRIES LIMITED
July 16, 2014
SOUTHERN ROAD CARRIERS LTD. Vs. JAI BALAJI INDUSTRIES LTD. (NO. 1)
April 30, 2014
SOUVIK MUKHERJEE Vs. STATE OF WEST BENGAL
February 17, 2014
SOVA RANI PAL Vs. ASHIMA SAHA
February 24, 2014
SPARK DEALERS PRIVATE LIMITED Vs. THE OFFICIAL LIQUIDATOR
November 18, 2014
SPS STEEL ROLLING MILLS LTD Vs. CESTAT
March 20, 2014
SRABONTI GANGULI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
March 6, 2014
SREE BALAJI COAL TRADERS LTD. Vs. GREWAL ASSOCIATES P. LTD.
February 17, 2014
SREEMAYEE BANDHOPADHYAY Vs. KABITA ADDYA
December 18, 2014
SREI EQUIPMENT FINANCE LTD Vs. MAAVE ELECTRONICS PVT LTD
June 3, 2014
SREI EQUIPMENT FINANCE LTD. Vs. RAJESHWARI EARTH MOVERS & BLUE METALS
June 3, 2014
SREI INFRASTRUCTURE FINANCE LTD. Vs. VIOLET ARCH CAPITAL ADVISORS LTD
June 2, 2014
SREI INFRASTRUCTURE FINANCE LTD. Vs. VIOLET ARCH CAPITAL ADVISORS PVT. LTD
January 13, 2014
SRI SHIBMOHAN BOSE Vs. UNION OF INDIA AND ORS.
February 7, 2014
SRI SITAL KUMAR PODDAR Vs. SRI AMIT KUMAR SAHA
May 16, 2014
SRI SUNIL MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
July 2, 2014
SRIBAS SAMANTA Vs. STATE OF WEST BENGAL
April 17, 2014
SRIKANTA BAGLA Vs. COMMISSIONER OF CUSTOMS
July 9, 2014
SRIKANTA BAIDYA Vs. IDBI BANK LIMITED
December 24, 2014
SRILAL SARKAR Vs. NATIONAL INSURANCE COMPANY LTD
January 31, 2014
SSS LOHA MARKETING PRIVATE LIMITED Vs. BIBBY FINANCIAL SERVICE INDIA PRIVATE LIMITED
December 2, 2014
SST MEDIA PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
December 16, 2014
STANDARD PHARMACEUTICALS LTD Vs. STATE OF WEST BENGAL
May 15, 2014
STATE Vs. ORAVASH CHANDRA SARKAR
February 26, 2014
STATE Vs. ZAHRUL SHEIKH
June 16, 2014
STATE OF JHARKHAND Vs. BANK OF BARODA
January 16, 2014
STATE OF WEST BENGAL Vs. KALYAN GANGULY
September 11, 2014
STATE OF WEST BENGAL Vs. NEPAL KRISHNA ROY
December 3, 2014
STATE OF WEST BENGAL Vs. ILA GIRI
May 6, 2014
STATE OF WEST BENGAL Vs. SOMNATH PAL
September 11, 2014
STATE OF WEST BENGAL Vs. GOPAL MALLICK
August 20, 2014
STATE OF WEST BENGAL Vs. SUKHENDU SUR
March 13, 2014
STATE OF WEST BENGAL Vs. ASOKE BOSE
December 22, 2014
STATE OF WEST BENGAL Vs. GANESH SAMANTA
January 21, 2014
STATE OF WEST BENGAL Vs. RASHMI METALIKS LIMITED
September 24, 2014
STATE OF WEST BENGAL Vs. MD NASIM
April 23, 2014
STATE OF WEST BENGAL Vs. NAZRUL ISLAM
February 25, 2014
STATE OF WEST BENGAL Vs. NEPAL KRISHNA ROY
May 6, 2014
STATE OF WEST BENGAL Vs. M/S. BANSILAL LEISURE PARKS LTD.
May 6, 2014
STATE OF WEST BENGAL Vs. NRIPEN LOHAR KARMAKAR
March 21, 2014
STATE OF WEST BENGAL Vs. TONMOY MONDAL
August 22, 2014
STATE OF WEST BENGAL Vs. BIMAN MISHRA
June 9, 2014
STATE OF WEST BENGAL AND ANOTHER Vs. MD. SABIR AHAMED KHAN AND OTHERS
February 20, 2014
STEEL AUTHORITY OF INDIA LIMITED Vs. NCC LIMITED
November 19, 2014
STEEL AUTHORITY OF INDIA LTD Vs. T D KUMAR & BROS PVT LTD
July 16, 2014
SUB-INSPECTOR Vs. RAJENDRA PRASAD JAISWAL
July 11, 2014
SUBHAJIT SARKAR Vs. THE GENERAL MANAGER, EASTERN RAILWAY
February 7, 2014
SUBHANGSHUMAN DE Vs. STATE OF WEST BENGAL
August 12, 2014
SUBHARUP GUHA Vs. STATE OF WEST BENGAL
September 4, 2014
SUBHAS CHANDRA BAR Vs. STATE BANK OF INDIA
August 22, 2014
SUBHAS CHANDRA SADHUKHAN Vs. SANDHA RANI SADHUKHAN
June 19, 2014
SUBHAS RAY CHAUDHURI Vs. UNIVERSITY OF CALCUTTA
November 14, 2014
SUBHASHIS GHOSE Vs. CENTRAL BUREAU OF INVESTIGATION
April 22, 2014
SUBHASHIS GHOSH Vs. UNION OF INDIA
June 26, 2014
SUBHASHISH BAGCHI Vs. UNION BANK OF INDIA
February 20, 2014
SUBHENDRA JHA Vs. C E S C LTD
September 10, 2014
SUBHENDU MUKHOPADHYAY Vs. STATE OF WEST BENGAL
September 17, 2014
SUBHRA MUKHERJEE Vs. M/S. BENGAL MEDIA PVT. LTD.
January 10, 2014
SUBHRAJIT BISWAS Vs. STATE OF WEST BENGAL
June 13, 2014
SUBIR DUTTA Vs. NATIONAL BOOK TRUST
December 17, 2014
SUBIR GOEL Vs. THE UNION OF INDIA & ORS.
April 29, 2014
SUBODH GOPAL BOSE Vs. ALOKE SEN
November 7, 2014
SUBODH KUMAR MAITI Vs. STATE OF WEST BENGAL
May 13, 2014
SUBODH SARDAR Vs. SOUL CHANDRA NASKAR
September 3, 2014
SUBRATA GUHASARKER & ANR Vs. UNION OF INDIA & ANR
August 4, 2014
SUBRATA KUMAR DAS Vs. STATE OF WEST BENGAL
November 18, 2014
SUDAM CHANDRA ADHIKARI Vs. STATE OF WEST BENGAL
February 7, 2014
SUDARSHAN DAS @ LAL THAKUR @ KASHINATH DAS Vs. STATE OF WEST BENGAL
September 29, 2014
SUDARSHAN MAJHI Vs. THE STATE OF WEST BENGAL
November 12, 2014
SUDHA KHEMKA Vs. CENTRAL BANK OF INDIA
April 8, 2014
SUDHA RANI DAS Vs. UNION OF INDIA
January 29, 2014
SUDHIR RAI Vs. REGISTRAR OF COMPANIES
September 19, 2014
SUDHIR RAI Vs. REGISTRAR OF COMPANIES
June 20, 2014
SUDIPTA GHOSH Vs. SHAKUNTALA ROY CHOWDHURY
August 8, 2014
SUDIPTA KUMAR MAITY Vs. UNIVERSITY GRANTS COMMISSION
August 11, 2014
SUDIPTA NANDY Vs. ANIMA SABUI
February 19, 2014
SUDIPTA RAY Vs. STATE OF WEST BENGAL
July 31, 2014
SUDIPTO SARKAR Vs. AIR INDIA LIMITED
April 11, 2014
SUFAL MATHUR Vs. BASUDEV SARDAR
September 17, 2014
SUGATA MOHAN BOSE Vs. BHAGIRATH PASARI
April 4, 2014
SUJAUDDIN MOLLA Vs. STATE OF WEST BENGAL
July 25, 2014
SUJIT KUMAR BANERJEE Vs. NATIONAL INSURANCE COMPANY LIMITED
December 2, 2014
SUJIT KUMAR MUKHOPADHYAY Vs. INDIA ASSURANCE COMPANY LTD
January 30, 2014
SUKANTA GORAI Vs. SECRETARY, FOOD & SUPPLIES, GOVERNMENT OF WEST BENGAL
February 3, 2014
SUKESH CH. KALA Vs. AHINDRANATH NATH KALA
April 2, 2014
SUKHENDU SUR Vs. STATE OF WEST BENGAL
March 13, 2014
SUKUMAR GUCHHAIT Vs. THE STATE OF WEST BENGAL AND ORS.
February 3, 2014
SUKUMAR JANA Vs. WBSEDCL AND OTHERS
March 10, 2014
SUKUMAR KALSAR Vs. RAHSEKHAR MONDAL
June 19, 2014
SUKUMAR MALLICK Vs. UNION OF INDIA
December 24, 2014
SUKUMAR MUKHERJEE Vs. MEDICAL COUNCIL OF INDIA
August 8, 2014
SUKUMAR PAL Vs. UNION OF INDIA
May 15, 2014
SUKUR ALI KHAN Vs. STATE OF WEST BENGAL
January 30, 2014
SULEKHA KARATI Vs. STATE OF WEST BENGAL
November 20, 2014
SUMAN BAKSHI Vs. ARANDHANA INVESTMENT LTD.
May 15, 2014
SUMAN KHAWAS Vs. NATIONAL INSURANCE CO LTD
March 27, 2014
SUMATHI HALDER Vs. SURAJ BAHADUR
February 21, 2014
SUMER AGARWAL Vs. UNION OF INDIA
June 18, 2014
SUNDARLAL & SONS Vs. CHATTERJEE POLK PRIVATE LIMITED
February 28, 2014
SUNDER GUPTA Vs. SUNIL VASUDEVA
September 24, 2014
SUNIL DAS Vs. STATE OF WEST BENGAL
August 27, 2014
SUNIL GHOSH Vs. STATE OF WEST BENGAL
February 7, 2014
SUNIL GHOSH Vs. NATIONAL INDURANCE CO LTD
June 25, 2014
SUNIL KUMAR AGARWAL Vs. COMMISSIONER OF INCOME TAX
March 13, 2014
SUNIL KUMAR MANNA Vs. STATE OF WEST BENGAL
January 22, 2014
SUNIRMAL SARKAR Vs. UNION OF INDIA
May 7, 2014
SUNITI KUMAR GHOSAL Vs. UNION OF INDIA
April 25, 2014
SUNITY CHAKRABORTY Vs. UNION OF INDIA
March 11, 2014
SUNNY SALES & OT HERS Vs. BINOD KHANNA
November 10, 2014
SUPREME & CO. Vs. NETAI BHADURI
August 1, 2014
SURAI MAJHI Vs. ALLAHABAD BANK
May 15, 2014
SURAJIT ROY Vs. REGISTRAR GENERAL
July 22, 2014
SURENDRA PRASAD GUPTA Vs. STATE OF WEST BENGAL
April 4, 2014
SURESH KUMAR GUPTA Vs. SAMARENDRA NATH SHAW
May 15, 2014
SURESH KUMAR GUPTA Vs. SAMARENDRA NATH SHAW
March 6, 2014
SUROJIT BOSE Vs. THE STATE OF WEST BENGAL
November 7, 2014
SURYA ALLOY INDUSTRIES LIMITED Vs. UNION OF INDIA
January 28, 2014
SURYA ALLOY INDUSTRIES LIMITED Vs. UNION OF INDIA
January 31, 2014
SUSAMA RANA Vs. SEPHALI RANA
August 1, 2014
SUSANTA DAS Vs. STATE OF WEST BENGAL AND ORS.
February 13, 2014
SUSANTA KUMAR PATTANAYAK Vs. STATE OF WEST BENGAL
May 13, 2014
SUSANTA MONDAL Vs. STATE OF WEST BENGAL
February 21, 2014
SUSANTA SARKAR Vs. STATE OF WEST BENGAL
November 27, 2014
SUSHANTA DATTA Vs. STATE OF WEST BENGAL
November 3, 2014
SUSHIL KUMAR PAUL Vs. BIJOY KUMAR THAKUR
February 24, 2014
SUSHIL MOHATA Vs. STATE OF WEST BENGAL
August 20, 2014
SUSMITA MUKHOPADHYAY Vs. CHANDERNAGORE MUNICIPAL CORPORATION
September 26, 2014
SUTAPA DAS Vs. SATYABRATA DAS
November 18, 2014
SUTAPA KUNDU Vs. STATE OF WEST BENGAL
January 16, 2014
SWADESH RANJAN NAYAK Vs. STATE OF WEST BENGAL
July 7, 2014
SWAPAN CHATTERJEE @ SWAPAN CHATTOPADHAY @ SWAPAN KR.CHATTOPADHYAYA Vs. STATE OF WEST BENGAL
June 3, 2014
SWAPAN KUMAR DAS Vs. BISWAJIT MAJI
December 23, 2014
SWAPAN KUMAR DUTTA Vs. UNION OF INDIA & OTHERS
August 8, 2014
SWAPAN KUMAR SAHA AND ORS. Vs. STATE BANK OF INDIA
March 18, 2014
SWAPAN MAITY Vs. STATE OF WEST BENGAL & ANR.
February 7, 2014
SWAPAN ROY Vs. STATE OF WEST BENGAL
November 14, 2014
SWAPAN SAREN Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
June 13, 2014
SWAPAN SARKAR Vs. STATE OF WEST BENGAL
July 4, 2014
SWAPNA ADHHIKARI Vs. STATE OF WEST BENGAL
March 20, 2014
SWAPNA DAS Vs. STATE OF WEST BENGAL
July 1, 2014
SWAPNIL SINGH Vs. BHARAT PETROLEUM CORPORATION LTD.
April 3, 2014
SWAR SANGAM Vs. CHIEF COMMISSIONER OF INCOME TAX
September 12, 2014
SWARAN KAUR CHANDHAK Vs. BIPLAB MOHAN GHOSH
March 26, 2014
SWARNALATA PARIDA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 11, 2014
SWARUP DAPTARI Vs. STATE OF WEST BENGAL
November 27, 2014
SWARUP MAZUMDAR Vs. STATE OF WEST BENGAL
December 3, 2014
SWARUP PRAKASH DHARA Vs. STATE OF WEST BENGAL
June 10, 2014
SWASTYAYAN AGRO INDUSTRIES Vs. UNION OF INDIA
July 24, 2014
SYAMAL GANGULI Vs. UNITED INDIA INSURANCE CO. LTD.
June 2, 2014
SYED AFTABUR RAHAMAN Vs. STATE OF WEST BENGAL
April 25, 2014
SYNDICATE BANK Vs. VIKAS KUMAR SINGH
July 1, 2014
SYNERGY ISPAT PRIVATE LIMITED Vs. ORISSA MANGANESE AND MINERALS LIMITED
May 16, 2014
T JAYA Vs. STATE
February 21, 2014
TAJAMUL HAQUE @ TAJAMMAL HOQUE Vs. STATE OF WEST BENGAL
November 18, 2014
TANDRA SIL SARKAR Vs. STATE OF WEST BENGAL
August 29, 2014
TANMAY MAITY Vs. TUSHAR KANTI
March 24, 2014
TANMOY BISWAS Vs. STATE OF WEST BENGAL
March 6, 2014
TANUMOY BASU Vs. UNITED BANK OF INDIA
September 29, 2014
TANUMOY BASU Vs. UNITED BANK OF INDIA
April 30, 2014
TAPAN ADAK Vs. THE STATE OF WEST BENGAL
November 10, 2014
TAPAN BARMAN Vs. STATE OF WEST BENGAL
July 15, 2014
TAPAN GUHA ROY Vs. STATE OF WEST BENGAL
March 7, 2014
TAPAN KUMAR HAZRA Vs. STATE OF WEST BENGAL
September 15, 2014
TAPAN KUMAR MANDAL Vs. THE STATE OF WEST BENGAL
November 3, 2014
TAPAN KUMAR PATRA Vs. STATE OF WEST BENGAL
February 20, 2014
TAPAN KUMAR SAPHUI Vs. STATE OF WEST BENGAL
July 10, 2014
TAPAN NASKAR Vs. STATE OF WEST BENGAL
January 22, 2014
TAPAS DAS Vs. NATIONAL INSURANCE COMPANY LTD
February 27, 2014
TAPAS PAUL Vs. BIPLAB KUMAR CHOWDHURY
September 25, 2014
TAPAS PAUL Vs. BIPLAB KUMAR CHOWDHURY
August 13, 2014
TAPAS SINGHA Vs. MITAIL PAUL
March 13, 2014
TAPASHI MONDAL Vs. BINOY KUMAR BISWAS
November 7, 2014
TARA PROPERTIES PVT. LTD. Vs. ARCL ORGANICS LTD.
September 25, 2014
TARAK CHAKRABORTY Vs. STATE OF WEST BENGAL
April 8, 2014
TARAK SAHANI Vs. STATE OF WEST BENGAL
April 21, 2014
TARAPADA NANDY Vs. SHIB KUMARI DEVI
July 14, 2014
TARIQUE ANWAR Vs. THE STATE OF WEST BENGAL & ORS.
April 23, 2014
TARUN MITRA Vs. STATE OF WEST BENGAL
December 23, 2014
TATA IRON & STEEL CO. LTD. Vs. CRANE LIFTS
April 23, 2014
TATA METALIKS LTD. Vs. C.I.T. III
September 22, 2014
TATA MOTORS FINANCE LIMITED Vs. SAHIDULLAH MALLICK
January 22, 2014
TATHAGATA PARUL Vs. STATE OF WEST BENGAL
March 31, 2014
TEA BOARD Vs. HAROOCHARAI TEA ESTATE
March 18, 2014
TEACHER-IN-CHARGE OF CALCUTTA AIRPORT ENGLISH HIGH SCHOOL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
August 4, 2014
TEJ KISHEN SADHU Vs. STATE OF WEST BENGAL
April 3, 2014
TERU MAJHI Vs. STATE OF WEST BENGAL
April 3, 2014
THAKUR SREE SREE ISWAR BONDESWAR MAHADEVA Vs. ARUNABHA HAZRA
November 20, 2014
THAKURANI SHREE SHREE DURGA MATA NEW TRUST AND ASIS MITRA Vs. SIBANI DUTTA.
January 20, 2014
THE CENTRAL BUREAU OF INVESTIGATION Vs. THE CENTRAL INFORMATION COMMISSION
December 15, 2014
THE CENTRE BUREAU OF INVESTIGATION Vs. YOGAVALLI
November 21, 2014
THE MANAGING COMMITTEE, MULTI PEARY SREEMANTA INSTITUTION (H.S.) AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
March 12, 2014
THE NEW INDIA ASSURANCE COMPANY LTD Vs. BHAGWANDAS VYAPAR UDYOG LTD
August 8, 2014
THE PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED Vs. BHAGWATI DEVELOPERS PRIVATE LIMITED
July 7, 2014
THE UNION OF INDIA Vs. K. MANMAD RAO
November 21, 2014
THE WEST BENGAL COLLEGE SERVICE COMMISSION Vs. BARNALI SEN
November 21, 2014
TIKU SK Vs. STATE OF WEST BENGAL
September 24, 2014
TILAK BOSE Vs. BIMAL @ BIMALENDU KUMAR GHOSH
July 14, 2014
TIMIR BARAN ROY CHOWDHURY Vs. PARIMAL RAI CHOWDHURY @ SADHAN ROY CHOWDHURY
March 14, 2014
TIMKEN INDIA LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
July 30, 2014
TIRTHA MONDAL Vs. STATE OF WEST BENGAL
June 11, 2014
TIRTHA MUKHERJEE Vs. DIRECTOR OF SARBA SIKSHA AVIJAN
July 1, 2014
TIVOLI PARK APARTMENTS PRIVATE LIMITED Vs. SHRAWAN KUMAR TODI
July 7, 2014
TM INTERNATIONAL LOGISTICS LTD. Vs. CESTAT
March 25, 2014
TOGHRAL KAMAL Vs. KIRAN SHANKAR PAUL
August 8, 2014
TORAB S.K. Vs. STATE OF WEST BENGAL
July 23, 2014
TOSIUR RAHAMAN Vs. UNION OF INDIA
March 25, 2014
TOZAMMUL HAQUE Vs. STATE OF WEST BENGAL
November 17, 2014
TRILOCHAN MUKHERJEE Vs. ASANSOLE MUNICIPAL CORPORATION
February 17, 2014
TURNER MORRISON LTD. Vs. NATIONAL INSURANCE CO. LTD.
December 12, 2014
TUSHAR KANTI DAS Vs. UNION OF INDIA
February 7, 2014
TUTU KAJI Vs. SARMILA GHOSH
March 6, 2014
U. BINU Vs. UNION OF INDIA
April 3, 2014
UCO BANK Vs. PRECISION ENGINEERING SYSTEMS
March 6, 2014
UCO BANK Vs. SAUMYENDRA ROY CHAUDHURY
May 15, 2014
UCO BANK Vs. CESTAT
February 11, 2014
UCO BANK EMPLOYEES ASSOCIATION Vs. UCO BANK
March 4, 2014
UDIT INFRASTRUCTURE PVT. LTD. Vs. BIJOY KRISHNA PAIK
March 25, 2014
UMA DAS Vs. SECRETARY, MINISTRY OF HUMAN RESOURCE & DEVELOPMENT
August 26, 2014
UMA SHANKAR SHA Vs. ADDYA PROSAD PATHAK
October 29, 2014
UMESH SINGH Vs. UNION OF INDIA AND ORS.
October 28, 2014
UNION OF INDIA Vs. HALDIA BULK TERMINAL PRIVATE LIMITED
April 29, 2014
UNION OF INDIA Vs. RAMANI MISTRY
June 16, 2014
UNION OF INDIA Vs. SHAKTIVEL
July 3, 2014
UNION OF INDIA Vs. BENGAL SHRACHI HOUSING DEVELOPMENT LIMITED
September 9, 2014
UNION OF INDIA Vs. PRABIR KUMAR SARKAR
December 19, 2014
UNION OF INDIA Vs. U. BINU
August 8, 2014
UNION OF INDIA Vs. PANIHATI RUBBER LIMITED
February 28, 2014
UNION OF INDIA Vs. VENUS ENGINEERING CONCERN PVT LTD.
September 5, 2014
UNION OF INDIA Vs. INCOME TAX SETTLEMENT COMMISSION ADDITIONAL BENCH
April 11, 2014
UNION OF INDIA AND ORS. Vs. SEEMA CHAKRABORTY AND ORS.
December 5, 2014
UNITED BANK OF INDIA Vs. PRANAB KUMAR BHUIYAN
July 16, 2014
UNITED BANK OF INDIA Vs. PRADYUT KUMAR MITRA
October 31, 2014
UNITED BANK OF INDIA Vs. STATE OF WEST BENGAL
August 14, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. SIBANI GHOSAL AND ORS.
February 20, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANUMITA PAUL
March 7, 2014
UNIVERSITY OF CALCUTTA Vs. CHAKRADHAR LAL AGARWALA
June 25, 2014
UNIVERSITY OF KALYANI Vs. JATINDRANATH BHAKTA
August 19, 2014
UNIWORTH LTD. Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
December 22, 2014
USHA AGARWAL @ USHA GOYAL Vs. KAILASH PROSAD
May 6, 2014
USHA BOSE Vs. STATE OF WEST BENGAL
February 26, 2014
USHA HOWLADAR Vs. STATE OF WEST BENGAL
June 11, 2014
USHANANDA JANA Vs. STATE OF WEST BENGAL
February 24, 2014
UTKARSH TUBES & PIPES LTD. Vs. BHARAT SANCHAR NIGAM LTD.
November 7, 2014
UTKARSH TUBES AND PIPES LIMITED Vs. SIMPLEX INFRASTRUCTURE LIMITED
December 3, 2014
UTKARSH TUBES AND PIPES LIMITED Vs. SIMPLEX INFRASTRUCTURE LIMITED
December 9, 2014
UTPAL PANDEY Vs. STATE OF WEST BENGAL
August 22, 2014
UTPAL ROY Vs. COMMISSIONER OF CENTRAL EXCISE
August 4, 2014
V.K. UDYOG LTD. Vs. UNION OF INDIA
August 13, 2014
VCK SHARE & STOCK BROKING SERVICES LIMITED Vs. BANK OF RAJASTHAN LIMITED
July 11, 2014
VED PRAKASH Vs. I.T.C.
March 14, 2014
VEDANTA ALUMINIUM LTD. Vs. CUS. & C. EX. SETTLEMENT COMMISSION
May 8, 2014
VEDIC TRACOM PRIVATE LIMITED Vs. DHANANJOY JASRAPURIA
June 2, 2014
VENKY HI-TECH ISPAT LTD. AND ORS. Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION AND ORS.
August 25, 2014
VENUS CONTROLS AND SWITCHGEAR P. LTD. Vs. GE INDIA INDUSTRIAL P. LTD.
February 6, 2014
VIDEOCON INDUSTRIES LTD Vs. COAL INDIA LTD
February 26, 2014
VIDYASAGAR UNIVERSITY Vs. SUDIP DAS
July 7, 2014
VIJAY KUMAR KEJRIWAL Vs. MURARI MOHAN KEJRIWAL
May 29, 2014
VIJAYA BANK Vs. KAILASH BHUGRA
March 3, 2014
VIJAYSHREE FATS AND OIL PRODUCTS LIMITED Vs. UNION OF INDIA
April 1, 2014
VIKRAM MORDANI Vs. AMRAPALI BARTER PVT. LTD.
March 5, 2014
VINEET SINGH Vs. COAL INDIA LIMITED
March 21, 2014
VINOD KUMAR DUGAR Vs. BIJOY KUMAR LOYALKA
December 19, 2014
VINOD KUMAR JAISWAL @ BINOD KUMAR JAYASWAL Vs. STATE OF WEST BENGAL
June 3, 2014
VIPUL RAJ Vs. UNION OF INDIA
June 30, 2014
VIRENDRA KUMAR JAIN Vs. MUDRIKA IRON PVT. LTD. AND ORS.
September 1, 2014
VISHAL POPAT Vs. MANISH BADANI
August 14, 2014
VISHNU KRISNA Vs. ANDAMAN & NICOBAR ADMINISTRATION
January 31, 2014
VISION COMPTECH INTEGRATORS LTD. Vs. STATE BANK OF INDIA
June 20, 2014
VIVEKANANDA COLLEGE FOR WOMEN Vs. SIKHA TAPASWI
July 28, 2014
WARREN TEA LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
July 24, 2014
WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION Vs. MADHURIMA MUKHERJEE
February 19, 2014
WEST BENGAL FOREST DEVELOPMENT CORPORATION LTD Vs. CHITTARANJAN BHUNIA
September 4, 2014
WEST BENGAL SMALL INDUSTRIES CORP. LTD. Vs. M/S. PLASTI PACK
April 7, 2014
WEST BENGAL SMALL INDUSTRIES CORP. LTD. Vs. M/S. MALL PLAS INDUSTRIES
April 23, 2014
WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORP. LTD. Vs. SONA PROMOTERS PVT. LTD.
September 19, 2014
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SUJIT KUMAR KHATUA
September 24, 2014
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. GOPAL CHANDRA MAITY
March 7, 2014
WOODLAND MANUFACTURERS LTD Vs. SHANKAR PRASAD GARGA
September 12, 2014
WRINKLE MARKETING PVT. LTD. Vs. ROSELABS BIOSCIENCE LTD.
November 7, 2014
YOUNG MENS CHRISTIAN ASSOCIATION OF CALCUTTA Vs. SWARAJ SIRCAR
November 27, 2014
YUDHISTHIR NASKAR Vs. NATIONAL INSURANCE COMPANY LTD.
February 19, 2014
YUSUF COSSIM Vs. MAYA RANI SEN GUPTA
August 7, 2014
ZEESHAN OILS TRADING FZE Vs. OWNERS & PARTIES INTERESTED
May 27, 2014
ZIGMA COMMODITIES PRIVATE LTD Vs. INCOME TAX OFFICER, WARD-5(3), KOLKATA
May 8, 2014
ZIGMA COMMODITIES PVT. LTD. AND ORS. Vs. INCOME TAX OFFICER AND ORS.
August 19, 2014
ZION STEEL LTD. Vs. SUBTLEWEIGH ELECTRIC (INDIA) PVT. LTD.
January 22, 2014