Case Index

Title
Date
3F INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., C. EX. & S.T.
April 3, 2014
A Vs. B
September 3, 2014
A Vs. B
August 7, 2014
A Vs. B
February 20, 2014
A Vs. B
July 30, 2014
A NAGA PRASAD RAO Vs. STATE OF ANDHRA PRADESH
December 12, 2014
A P GENCO Vs. K SATYANARAYANA
November 6, 2014
A P S R T C Vs. MUTTUKONDA TIRUPATI REDDY
October 21, 2014
A P S R T C Vs. N SUDHAKAR REDDY
October 24, 2014
A P S R T C Vs. DONTEBOINA SUBBA RAO
April 9, 2014
A P STATE COOPERATIVE BANK LIMITED Vs. K VIJAYA KUMAR
September 15, 2014
A RUKMINI PRIYA DARSHINI Vs. CRIMEINVESTIGATION DEPARTMENT HYDERABAD
March 5, 2014
A TIRUMAL RAJ Vs. A ANUPAMA
November 25, 2014
A V M REDDY Vs. UNION OF INDIA
March 3, 2014
A VENKATESWARA RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VISAKHAPATNAM
December 17, 2014
A. ABRAHAM Vs. CEMENT CORPORATION OF INDIA LTD.
March 20, 2014
A. ASHOK VARDHAN REDDY Vs. P. SARITHA
April 15, 2014
A. BHAGWAN Vs. REGISTRAR, A.P. HORTICULTURE UNIVERSITY
June 23, 2014
A. HANUMANTHU Vs. DEPOT MANAGER
February 6, 2014
A. KRISHNA RAO Vs. A. NARAHARI RAO
July 11, 2014
A. NARSIMHA REDDY Vs. MIDDE CHINNA NIRANJAN
September 22, 2014
A. PRAKASH Vs. THE GENERAL INSURANCE COMPANY LTD
January 2, 2014
A. SATHISHA Vs. STATE OF A.P.
August 7, 2014
A. SUDARSHAN REDDY Vs. UNION OF INDIA
September 1, 2014
A. SUSEELAMMA Vs. DISTRICT EDUCATIONAL OFFICER
April 29, 2014
A. VENKATA RAMANAIAH Vs. CH. LAVANYA @ ALAHARI LAVANYA
April 17, 2014
A.C.C. REFRACTORIES LTD. Vs. UNION OF INDIA
July 9, 2014
A.P. GRAMEENA VIKAS BANK Vs. E. SATYANARAYANA GOUD
August 4, 2014
A.P. KEROSENE WHOLESALE DEALERS FEDERATION Vs. UNION OF INDIA
August 14, 2014
A.P. PAPER MILLS LIMITED Vs. COMMOSSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
February 19, 2014
A.P. POLLUTION CONTROL BOARD Vs. R.VENKATESHWARLU
September 4, 2014
A.P. SOUTHERN POWER DISTRIBUTION COMPANY LTD. Vs. E. VENKATA SWAMY
August 7, 2014
A.P. STATE MINORITIES COMMISSION Vs. UNION OF INDIA
September 23, 2014
A.P. STATE ROAD TRANSPORT CORPORATION Vs. M. NARSING RAO
June 20, 2014
A.P. STATE ROAD TRANSPORT CORPORATION Vs. B. GOPALAKRISHNA
June 30, 2014
A.P. TOURISM DEVELOPMENT CORPORATION LIMITED Vs. B. NANDESWAR RAO
June 9, 2014
A.P. TRANSCO Vs. SHIV SHANKAR
June 26, 2014
A.P.S.R.T.C Vs. LAXMI SHUKLA
March 10, 2014
A.P.S.R.T.C Vs. V.SRIDEVAMMA
February 2, 2014
A.P.S.R.T.C. Vs. K. NAAESWAR RAO
September 26, 2014
A.P.S.R.T.C. Vs. BORRA RAMASUBBAMMA AND ORS.
December 17, 2014
A.P.S.R.T.C. Vs. COMMISSIONER OF INCOME TAX
July 16, 2014
A.R.K. RAJU Vs. A.V.S. RAJU
July 17, 2014
A.RAMBABU @ RAMU Vs. STATE OF A.P.
January 29, 2014
A.V. SWAMY Vs. APSRTC
March 20, 2014
A.VIDYA SAGAR Vs. STATE OF A.P.
September 12, 2014
AAMODA BROADCASTING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA MINISTRY OF INFORMATION AND BROADCASTING
October 10, 2014
ABAD OVERSEAS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
September 2, 2014
ABB INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
June 30, 2014
ABC ENGINEERING WORKS Vs. COMMISSIONER OF CUS., C. EX. & S.T.
January 29, 2014
ABDUL ALI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
March 21, 2014
ABDUL AZIZ Vs. STATE OF A.P.
April 29, 2014
ABDUL GAFFUR KHAN Vs. STATE OF TELANGANA
September 2, 2014
ABDUL NASSER Vs. BHARAT HEAVY ELECTRICAL LIMITED
February 10, 2014
ABDUL QADIR KHAN Vs. SYEDA ZARIN SABA
June 18, 2014
ABHIRAM Vs. STATE OF ANDHRA PRADESH AND ANOTHER
October 13, 2014
ABU SALEM ABDUL QAYOOM ANSARI @ ABDUL SALEM Vs. STATE OF ANDHRA PRADESH
February 20, 2014
ACHARYA N G RANGA AGRICULTURAL UNIVERSITY Vs. E D LIVINGSTON S/O E NATHANIEL, AGRICULTURAL COLLEGE, BAPATLA, GUNTUR DISTRICT
December 1, 2014
ACHUGATLA RAJU Vs. ACHUGATLA SUJANA
June 3, 2014
ADAPA RAM BABU @ RAMU Vs. STATE OF ANDHRA PRADESH
January 29, 2014
ADIPUDI RAJYALAKSHMI Vs. CHEBROLU ANKAMMA RAO
April 10, 2014
ADITYA EDUCATIONAL SOCIETY Vs. UNION OF INDIA
January 3, 2014
ADUSUMILLI VENKATA SUBBA RAO Vs. DISTRICT COLLECTOR (LA), NIZAMABAD DISTRICT AT NIZAMABAD
November 14, 2014
AFROZ KHAN Vs. STATE OF A.P.
February 6, 2014
AGARWAL BROS Vs. SAVITHRI BAI
November 14, 2014
AGINA CHANDRA MOULI Vs. AGINA VARAMMA
April 28, 2014
AGRICULTURAL MARKET COMMITTEE Vs. NETTEM PRASAD
January 31, 2014
AHALYA Vs. GUNTUR WOMEN CO-OP URBAN BANK LTD
September 22, 2014
AHMED BIN SAYEED Vs. KAMALA BAI
August 25, 2014
AHMED MUQAYYER SHAH KHAN Vs. THE GOVERNMENT OF A.P.
July 10, 2014
AHMED NAWAB ALLADIN Vs. HYDERABAD INDUSTRIES LTD.
November 7, 2014
AIR FORCE OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 18, 2014
AIR INDIA LIMITED Vs. Y V RAJU
September 1, 2014
AISHWARYA ART CREATIONS (P) LTD. Vs. STATE BANK OF INDIA, HYDERABAD
September 4, 2014
AJIT EXPORTS Vs. MBS IMPEX PRIVATE LIMITED
February 12, 2014
AKULA PULLAIAH (A-11) Vs. STATE OF ANDHRA PRADESH
April 22, 2014
AKULA URMILA Vs. ABDUL JAVEEN
October 27, 2014
AKULA VENKATA CHAITANYA S/O NAGARAJU Vs. CHAITANYA BHARATHI INSTITUTE OF TECHNOLOGY (AUTONOMOUS)
October 16, 2014
AKUNURI HARANADHA BABU RAO Vs. STATE
August 28, 2014
ALETI CHANDRAIAH Vs. STATE OF A.P.
March 7, 2014
ALLADI ROCK DRILLING EQUIPMENTS (P) LTD. Vs. COMMISSIONER
April 16, 2014
ALLADI SRINIVASULU Vs. UNION OF INDIA AND ORS.
December 13, 2014
ALLADI SRINIVASULU Vs. UNION OF INDIA AND ORS.
December 30, 2014
ALLAM NAGARAJU Vs. KATTA JAGAN MOHAN REDDY
April 10, 2014
ALLURI RAJESEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
August 20, 2014
AMARSINGH Vs. VIDYA SAGAR
June 6, 2014
AMBARI MOHINI Vs. PEDDIREDDY BHAGYAMMA
June 20, 2014
AMEDA NITYANANDAM Vs. GATTU BABU
September 26, 2014
AMFAHH WEIGHING SERVICES Vs. STATE OF TELANGANA
December 2, 2014
AMINA AYESHA Vs. MODEL CONSTRUCTIONS
April 9, 2014
AMIT KUMAR JAIN Vs. M. SHYAMLAL JAIN
August 8, 2014
AMODA BROADCASTING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
July 25, 2014
AMULA RAMAIAH Vs. THE SINGARENI COLLIERIES COMPANY LTD.
August 5, 2014
AMULYA MINERLS Vs. KANDIMALLA HARANADHA BABU
December 9, 2014
ANA LABS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
December 9, 2014
ANANDA NILAYAM, ADONI, KURNOOL DISTRICT Vs. INCOME TAX OFFICER, WARD-I, ADONI
November 12, 2014
ANANDI BAI Vs. THE STATE OF ANDHRA PRADESH
October 19, 2014
ANANTHA UDAYA BHASKAR RAO Vs. ELECTION COMMISSIONER OF INDIA
March 10, 2014
ANDHAVARAPU CHANDRASEKHAR @ CHANDRA Vs. STATE OF ANDHRA PRADESH
March 5, 2014
ANDHRA PRADESH LPG (COOKING GAS) DEALERS ASSOCIATION Vs. BHARAT PETROLEUM CORPORATION LIMITED
July 18, 2014
ANDHRA PRADESH SPINNING MILLS ASSOCIATION Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION
February 24, 2014
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
July 21, 2014
ANDHRA PRADESH STATE FINANCE CORPORATION Vs. Z.PRABHAKARA RAO
July 25, 2014
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 22, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K. RAMA RAO
June 23, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PALEPU MAMATHA
March 10, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K. RAMA RAO
June 20, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. V. SRIDEVAMA
February 6, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. N SUDHAKAR
July 15, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PILLI @ EKULA LAXMI
November 6, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SALMA BEGUM
June 3, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AN Vs. YELETI VIJAYA AND OTHERS
July 7, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, REP. BY ITS MANAGING DIRECTOR AND DEPOT MANAGER Vs. SMT. Y. CHINNA LAXMAMMA AND KUM. Y. YADAMMA
January 2, 2014
ANDHRA PRADESH TRANSMISSION CORPORATION Vs. S V S BHAVANARAYNANA
September 19, 2014
ANDHRA PRADESH, HOUSING BOARD Vs. QUILITY CARE INDIA LIMITED
April 4, 2014
ANDHRA STAINLESS STEELS AND WIRE PRODUCTS Vs. KANAHAYALAL JHAWAR
August 25, 2014
ANEEL KAUR Vs. JAYA CHANDRA
September 5, 2014
ANIL BHUTORIA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
August 27, 2014
ANIL RE-ROLLING MILLS Vs. THE COMMISSIONER OF CENTRAL EXCISE
September 1, 2014
ANIL RE-ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2014
ANJANA TAGGARSE MOTUPALLI Vs. SREENIVAS MOTUPALLI
January 2, 2014
ANNAM ASSOCIATES Vs. STATE OF A P
April 2, 2014
ANNAMADEVULU CHANDRARAO Vs. M.VEERA RAGHAVULU
December 26, 2014
ANNAMBHOTLAVARIPALEM ETHIPOTHALA PADHAKAM ABHIVRUDDI SANGAM Vs. GOVERNMENT OF ANDHRA PRADESH
September 3, 2014
ANNAPUREDDY RANDAVA SAMBAIAH Vs. ANNAPUREDDY KOTAMMA AND ORS.
August 25, 2014
ANNAPURNA RICE TRADERS Vs. THE STATE OF ANDHRA PRADESH
December 10, 2014
ANUMULA LACHI REDDY Vs. DISTRICT COLLECTOR
March 11, 2014
ANWARUL-ULOOM COLLEGE Vs. STATE OF ANDHRA PRADESH
June 19, 2014
APOLLO HEALTH AND LIFESTYLE LIMITED Vs. ANUPAM SARAOGI
December 23, 2014
APPARAJU SOBHA RANI Vs. MIDIYAM RAMA RAO
January 23, 2014
APPOLO TYRES LTD. Vs. H.M. TYRES
June 6, 2014
APSRTC Vs. SYED MEER
June 4, 2014
APSRTC Vs. SUREKHA
June 2, 2014
APSRTC Vs. M.A. BASHEER
August 14, 2014
APSRTC , HYD 7 ANO Vs. AMERISETTY VIJAYA KUMAR, PRAKASAM DIST
August 26, 2014
APSRTC MUSHEERABAD Vs. B SAILOO
July 25, 2014
APSRTC NATIONAL MAZDOOR UNION Vs. A.P. STATE ROAD TRANSPORT CORPORATION
December 2, 2014
APSRTC, REP Vs. CHEEDE ATCHAYAMMA
December 31, 2014
APSRTC, REP BY ITS MANAGING DIRECTOR,MUSHEERABAD, HYDERABAD Vs. KADALI VENKATARATNAM AND ANOTHER
April 25, 2014
APSRTC, REP.BY ITS REGIONAL MANAGER Vs. M.SRINIVASA REDDI
August 8, 2014
ARATI JADHAV Vs. GOVERNMENT OF ANDRHA PRADESH
December 11, 2014
ARAVA NARAYANA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
June 13, 2014
ARAVAPALLI SREENIVASA RAO Vs. PERUMALLA BALA VENKATA SURESH BABU
February 20, 2014
AREPALLI SWAMY Vs. STATE OF A P
April 29, 2014
ARJUNDAS RAJKUMAR Vs. COMMISSIONER OF INCOME TAX
July 9, 2014
ARUN CHEMICAL & PHARMACEUTICAL WORKS Vs. COMMISSIONER OF INCOME TAX V
December 9, 2014
ARUNA BAI Vs. STATE OF ANDHRA PRADESH
February 17, 2014
ARVIND KUMAR AGARWAL Vs. LEGEND ESTATES (P) LTD
November 14, 2014
ASHOK J. THAKKER Vs. STATE OF A.P.
February 7, 2014
ASHOK RAMJI ROY Vs. STATE OF A.P.
February 13, 2014
ASHOK TRADERS, REP. BY PROP. BHAVIRISETTY BHAGHYA LAKSHMI Vs. SANKAR MOTORS & TRACTORS
January 3, 2014
ASIAN NATURAL RESOURCES INDIA LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
February 13, 2014
ASIAN SECURITIES AND ESTATES LIMITED Vs. NAUSHEEN RIYAZ
August 22, 2014
ASSOCIATED ROAD CARRIERS LTD Vs. BHARAT HEAVY PLATES AND VESSELS LTD
March 10, 2014
ATHARVA CONSULTANCY AND ALLIED SERVICES Vs. UNION OF INDIA
January 31, 2014
ATLANTIC INTER-TRADE LIMITED Vs. CANARA BANK
October 31, 2014
ATLURI PRABHAKARA RAO Vs. CHALASANI KRISHNA KUMARI
September 20, 2014
ATTAL PLASTICS Vs. COMMERCIAL TAX OFFICER
June 11, 2014
AUROBINDO PHARMA LIMITED Vs. ASSISTANT COMMISSIONER
June 6, 2014
AUROBINDO PHARMA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 11, 2014
AVAULA SURENDRA BABU Vs. MOVVA BHIKSHAVATHI
June 13, 2014
AXIS BANK Vs. KOTHAPETA SETTIBALIJA RAMAMANDIRAM COMMITTEE
December 11, 2014
AYESHA BEGUM Vs. V. CHANDRA MOHAN
April 3, 2014
B ANUSHA Vs. GOVERNMENT OF TELANGANA
November 13, 2014
B ASHOK REDDY Vs. AMULKOMMAWAR
September 26, 2014
B CH VENKANNA Vs. UNION OF INDIA
March 28, 2014
B CHAKRADHARI Vs. POTTI SREERAMULU TELUGU
April 2, 2014
B GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
February 4, 2014
B ISSAN HOWER Vs. D CH KATAIAH
October 27, 2014
B MALLAMMA, CUDDAPAH Vs. INCOME TAX OFFICER, WARD-2, CUDDAPAH
November 18, 2014
B MANJULA Vs. DISTRICT COLLECTOR, CIVIL SUPPLIES, KURNOOL
November 26, 2014
B MOHAN RAO Vs. APSRTC
November 5, 2014
B NAGAMANI Vs. UNITED INDIA INSURANCE CO LTD
July 23, 2014
B NAGASWAMY Vs. STATE OF A P
December 23, 2014
B NARASIMHA REDDY Vs. NAMA DAMODHAR REDDY
February 19, 2014
B R RAMESH, HYDERABAD Vs. GENERAL MANAGER, ANDHRA PRADESH ESSENTIAL COMMODITIES CORPORATION LIMITED
December 12, 2014
B RAMANAIAH Vs. BRAHMAM
November 14, 2014
B RAMUDU Vs. P RADHAKRISHNA
July 2, 2014
B RAVI KIRAN SWAMY Vs. STATE OF TELANGANA
November 19, 2014
B RAVINDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 9, 2014
B SREEKANTH REDDY Vs. G PRATAP REDDY
November 21, 2014
B V R SUBRAMANYAM Vs. DISTRICT COLLECTOR AND MAGISTRATE KURNOOL
February 6, 2014
B V RAMA LAKSHMI Vs. A P S R T C HYDERABAD
June 10, 2014
B. BHYRAVA MURTHY Vs. DY. GENERAL MANAGER (DISCIPLINARY AUTHORITY), INDIAN OVERSEAS BANK
July 17, 2014
B. CHANDRAKALA Vs. A. ANURADHA AND ORS.
December 31, 2014
B. IDDAIAH Vs. APSRTC
October 17, 2014
B. JAISOORYA Vs. D. RAMAKRISHNA REDDY
October 20, 2014
B. JANGA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 16, 2014
B. KAVITHA Vs. THE STATE OF ANDHRA PRADESH
September 23, 2014
B. MERCY MADHURA VANI Vs. THE CORRESPONDENT, AL COLLEGE OF EDUCATION
December 8, 2014
B. NAGAMANI Vs. UNITED INDIA INSURANCE COMPANY LTD.
August 14, 2014
B. NANDESWAR RAO Vs. A.P. TOURISM DEVELOPMENT CORPORATION LIMITED
April 24, 2014
B. PEERU BABU Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL,HYDERABAD
June 9, 2014
B. RAGHUNANDAN REDDY Vs. V. RAJASHEKAR REDDY
September 1, 2014
B. RAM MOHAN REDDY Vs. C.V. SUBBA RAO
August 5, 2014
B. SATHI REDDY Vs. GANGUMALLA MANGAMMA
February 14, 2014
B. SRINIVAS CHARY Vs. TARA ENTERPRISES
June 2, 2014
B. SUBBA REDDY Vs. V.N. SUNANDA REDDY AND OTHERS
February 14, 2014
B. VENKATA RAMANA Vs. THE GOVERNMENT OF ANDHRA PRADESH
October 13, 2014
B. VENKATESHWAR RAO Vs. B. SESHAGIRI RAO
October 8, 2014
B. VENKATESWARLU Vs. GOVERNMENT OF A.P.
March 5, 2014
B. VIDYASAGAR Vs. STATE OF A.P.
June 2, 2014
B. VITTALAIAH Vs. STATE OF ANDHRA PRADESH
March 18, 2014
B.ESWARAIAH Vs. THE PRESIDING OFFICER, LABOUR COURT-I,CHANDRA VIHAR, M.J.ROAD, HYDERABAD
February 11, 2014
B.OMPRAKASH Vs. M.GANGADHAR
March 18, 2014
B.PADMA Vs. STATE OF ANDHRA PRADESH
April 11, 2014
B.V. NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 7, 2014
B.V. PARDHASARADHY Vs. VIJAYAWADA MUNICIPAL CORPORATION
June 18, 2014
B.V. RAMANA REDDY Vs. CEYLON AND INDIA GENERAL MISSION CHURCH HINDUPUR
September 11, 2014
B.VASUNDHARA Vs. B.ASWARTHANARAYANA RAO
January 20, 2014
BADDAM NARESH Vs. STATE OF A P THROUGH SHO
February 28, 2014
BADITABOINA PEDA APPAYAMMA Vs. R. VENKATA SWAMY
August 13, 2014
BAGH AMBERPET WELFARE SOCIETY Vs. STATE OF A.P.
August 21, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SANGEPU MARKANDEYA
July 2, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SADANALA RAJESWARI E G DISTRICT & ANO
July 1, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BEJJAM ADAM, KRISHNA DISTRICT & ANO
July 3, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. KALAGURI NAGANNA
June 6, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MOJES
January 2, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. M. SREEDEVI
November 5, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. GANDE MANOHAR
October 17, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MANJU DEVI
April 2, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED REP. BY ITS BRANCH MANAGER, NELLORE Vs. MARAMREDDY KISHORE REDDY @ KISHORE
January 27, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. GANDAM SOMULAMMA
January 21, 2014
BAJAJ ALLIANZA GENERAL INSURANCE CO LTD Vs. KORRA JAMUNA
July 9, 2014
BALABOLU RAMESH Vs. SAVANNA RADHARAMANAMMA
January 21, 2014
BALLAPUR INDUSTRIES LIMITED Vs. ANDHRA PRADESH MICRO SMALL ENTERPRISES FACILITATION COUNCIL HYDERABAD
July 1, 2014
BANAVATHU BABU Vs. GOVERNMENT OF A.P.
April 24, 2014
BANDA PULLA REDDY Vs. BANDA LAKSHMAMMA
March 6, 2014
BANDAMEEDI SUVARNA Vs. A. JAIRUDDIN
July 7, 2014
BANDHAM VARALAXMI Vs. STATE OF TELANGANA
December 26, 2014
BANDIVIRAMAM SRINIVASARAO Vs. STATE OF A.P.
February 17, 2014
BANDLA CHANDRA SEKHAR Vs. STATE OF A.P.
February 12, 2014
BANOTH KRISHNA Vs. BANOTH VIMALA
September 4, 2014
BAR COUNCIL OF INDIA Vs. SAVULGAY PRABHAKAR
December 5, 2014
BASAM DATTATREYA Vs. INDIAN OIL CORPORATION LIMITED
October 9, 2014
BASHEER AHMED KHAN Vs. STATE OF A P
June 4, 2014
BASHEERUNNISA BEGUM Vs. MEER FAZEELATH HUSSAINI
January 23, 2014
BATHULA VENKATA RAMANA Vs. APSRTC
June 2, 2014
BATTALA MANJUNATH Vs. STATE OF A.P.
February 5, 2014
BATTALA SNEHA Vs. OSMANIA UNIVERSITY
October 20, 2014
BATTU MADHAN Vs. B. SAI LAXMI
August 13, 2014
BEERJEPALLY VENKATESH BABU Vs. STATE OF A P
March 6, 2014
BEJJANKI PEDDIRAJAM Vs. LAVANYA CHIT FUND PVT LIMITED
March 12, 2014
BENJARAM SREENIVASA REDDY Vs. REGISTRAR OF COMPANIES
July 30, 2014
BETHALAM SUBBARAO Vs. SUPERINTENDENT OF POLICE
March 5, 2014
BHAJARANG GUPTHA Vs. STATE OF A.P.
March 7, 2014
BHARAT PETROLEUM CORPORATION LIMITED INDIA Vs. MAHIPATHI SRINIVASA RAO AND ANOTHER
June 2, 2014
BHEEMARI SRINIVAS Vs. STATE OF A.P.
March 13, 2014
BHOLA KUNDU Vs. SECRETARY TO GOVT
January 30, 2014
BHUMPAKA PRAVEEN KUMAR Vs. STATE OF TELANGANA
November 7, 2014
BIJIGA PAPA RAO Vs. JONNALAGADDA SRINIVASA RAO
November 7, 2014
BILLA MURALI Vs. STATE OF A.P.
January 21, 2014
BIRLA SUN LIFE INSURANCE COMPANY LIMITED Vs. INSURANCE OMBUDSMAN
July 8, 2014
BOARD OF INTERMEDIATE EDUCATION Vs. K. PRAKASH
August 11, 2014
BOBBALA KONDAMMA Vs. SIDDIREDDY RAMI REDDY
January 2, 2014
BOBBALA RAMCHANDRA REDDY Vs. DASOJU RAMA LINGA CHARY S/O VISWANADHAM
October 27, 2014
BOBBALA SIVANNARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
September 1, 2014
BODA SURESH BABU Vs. STATE OF ANDHRA PRADESH
April 9, 2014
BODDALA GURAMMA Vs. BODDALA RAMAMURTHY
February 7, 2014
BODDETI GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
February 4, 2014
BODDU PARVATHI Vs. BODDU VENKATA NARASIMHA NAGA PULLA RAO
June 16, 2014
BODDU PENCHALAIAH Vs. BODDU PENCHALA NARSAIAH
March 11, 2014
BODHAN FILLING STATION REVISION Vs. B PADMAVATHI
September 19, 2014
BOGGARAPU VENKATA NARAYANA Vs. B. VENKATESWARLU
August 28, 2014
BOKKA SREE RAMA KRISHNA Vs. OSMANIA UNIVERSITY
January 31, 2014
BOLEWAR VEERYAPPA Vs. STATE OF ANDHRA PRADESH
June 20, 2014
BOLLAM SAMBASIVAIAH Vs. BACHU SIVA PRASAD
February 14, 2014
BOLLAM VASANTHA KUMAR Vs. STATE OF A.P.
March 6, 2014
BOLLIKONDA RAMAIAH Vs. NALGONDA DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED, NALGONDA
November 24, 2014
BOLLINENI MALLAIAH Vs. THE STATE OF ANDHRA PRADESH
April 10, 2014
BOMMADEVU SUBBALAKSHMI Vs. GUNDUBILLI SUBBARAO
July 10, 2014
BOMMISETTY VARCHALA Vs. STATE OF ANDHRA PRADESH
October 14, 2014
BONDADA SURYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
July 31, 2014
BONDI JANAKI Vs. STATE OF A.P.
July 23, 2014
BOTLA NAGAMANI Vs. UNITED INDIA INSURANCE COMPANY LTD
July 23, 2014
BOYA KOTHI LAKSHMANNA Vs. STATE OF A.P.
January 21, 2014
BOYA MANEMMA AND ORS. Vs. S. MOHAN REDDY AND ORS.
November 7, 2014
BOYA PESALA CHINNA YELLAPPA Vs. THE SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION
April 2, 2014
BOYA SANJANNA Vs. DISTRICT COLLECTOR, KURNOOL
October 10, 2014
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. G. LALITH KUMAR
February 6, 2014
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. DASARI PARVATHI
April 23, 2014
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. AREKATIKE @ SARA NAGARAJU
June 13, 2014
BRIGETA MICHEL Vs. SHAIK GHOUSE MOHIUDDIN @ GHOUSE @ SAIBU AND STATE OF A P
February 3, 2014
BRIJ GOPAL MAHESHWARI Vs. DISTRICT CONSUMER DISPUTES REDRESSAL
January 9, 2014
BRILLIANT INDUSTRIES LIMITED, KURNOOL Vs. NAYAGARA INDUSTRIES LIMITED, HYDERABAD
July 31, 2014
BRISTOL-MYERS SQUIBB HOLDINGS IRELAND Vs. MYLAN LABORATORIES LIMITED
December 5, 2014
BUDDALA VEERASWAMY Vs. URBAN DEVELOPMENT AUTHORITY
December 19, 2014
BUDI MATHSYA LINGAM Vs. STATE OF A.P.
March 11, 2014
BURAGAP MEENAKSHI Vs. SATYA PANIGRAHI
April 10, 2014
BURAGOMMULA ANJANEYULU Vs. KATRAGADDA SEETHA RAMANJANEYULU AND ORS.
December 30, 2014
BURGULA RAJENDRA KUMAR Vs. GOVERNMENT OF TELANGANA
November 25, 2014
BURRA NARSAIAH Vs. MOVA VENKATESWAR RAO
July 18, 2014
BURUGUPALLI SESHARATNAM Vs. SIRIGINA RAMALAKSHMI
June 20, 2014
BYAGARI MALLESH Vs. STATE
February 13, 2014
BYREDDY RAJASEKHARA REDDY Vs. STATE
April 15, 2014
BYREDDY VENKATESWARA REDDY Vs. R SURESH AND ANOTHER
July 7, 2014
BYRI NARAYANAMMA Vs. BYRI SITHARAMA MURTHY
January 28, 2014
C ANITHA @ ANITHA Vs. NARNE CONSTRUCTIONS PVT LTD
September 24, 2014
C ASHOK KUMAR Vs. ANIL KUMAR KUNCHANWAR
February 10, 2014
C SURENDRAN Vs. GOVERNMENT OF INDIA
September 15, 2014
C. MALLESH RAO Vs. SPECIAL DY. COLLECTOR/LAND ACQUISITION OFFICER,INTERNATIONAL AIRPORT
June 20, 2014
C. PRABHAKAR RAO Vs. GENERAL MANAGER
August 25, 2014
C. RUKMINI DEVI Vs. THE GOVERNMENT OF INDIA
September 24, 2014
C.ANITHA @ ANITHA Vs. NARNE CONSTRUCTIONS PVT. LTD
September 29, 2014
C.D.S. PRAKASA RAO Vs. THE COMMISSIONER OF WEALTH TAX
June 24, 2014
C.H.PRABHAKAR Vs. APSRTC
June 5, 2014
C.L. VENKAT RAO Vs. N.T.R. UNIVERSITY OF HEALTH SCIENCES
January 2, 2014
C.PRABHAKAR Vs. A.N.RAGHAVA VENKATRAMANA
July 21, 2014
C.R.DAMODARA REDDY Vs. CENTRAL BANK OF INDIA
March 21, 2014
C.S.R. INFRATECH INDIA PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
June 2, 2014
C.SUBBAMMA Vs. C.NUCHAMMA
January 21, 2014
C.W.C. INDUSTRIAL ESTATE Vs. M/S. MANDAL GOKULCHAND BHOOT
June 2, 2014
CANARA BANK Vs. JETTI SAMBA SIVA RAO
January 31, 2014
CH.K. DURGA RAO Vs. DELTA PAPER MILLS LIMITED
February 13, 2014
CHAIRMAN AND BOARD OF DIRECTORS, GODAVARI GRAMMENA BANK Vs. S RAMESH KUMAR
December 18, 2014
CHAIRMAN, BOARD OF TRUSTEES OF COAL MINES PROVIDENT FUND LTD. Vs. ANDHRA PRADESH STATE HUMAN RIGHTS COMMISSION
January 23, 2014
CHAITANYA LANKA Vs. SURESH KUMAR GUPTA
July 8, 2014
CHAKIRI ASHOK KUMAR Vs. THE INCOME TAX OFFICER
July 23, 2014
CHALLA SWAROOPA Vs. DISTRICT COLLECTOR
June 2, 2014
CHALLAGULLA RATNA MANIKYAM Vs. BOPPANA SEETHARAMA RAJU
July 9, 2014
CHAND PASHA Vs. APSRTC
July 4, 2014
CHANDAN SINGH AND ORS. Vs. GURALA RAMULU AND ORS.
December 10, 2014
CHANDRA VENKATA NARAYANA Vs. EXECUTIVE ENGINEER (FAC) NSJC O&M AND SIFT DIVISION
December 3, 2014
CHANDRAPATI KHASIM BI Vs. VINUKONDA MUNICIPALITY
March 12, 2014
CHANNAVAJALA VIJAYA LAKSHMI Vs. STATE OF TELANGANA
December 8, 2014
CHAPATI RAMACHANDRA REDDY Vs. GOVERNMENT OF A.P.
March 4, 2014
CHAPPIDI SATYANARAYANAMMA Vs. CHAPPIDI DHANALAKSHMI
July 7, 2014
CHAPPIDI SATYANARAYANAMMA Vs. CHAPPIDI DHANALAKSHMI
August 7, 2014
CHAVA AJAY KUMAR Vs. Y RANI
August 4, 2014
CHEEDELLA RADHAKRISHNA SHARMA AND ORS. Vs. RADHAKRISHNAMURTHY AND ORS.
September 23, 2014
CHEEDIPALLI KALYANAM @ GOWTHU Vs. STATE OF A.P.
March 5, 2014
CHELIMILLA CHINNA VENKATASWAMY Vs. BILLAPURAM GOPALA KRISHNA
August 12, 2014
CHENNA KANAKARAJU @ KANAKA @ RAJU @ SOTTODU Vs. STATE OF A.P.
March 19, 2014
CHENNAKESHAVA PULVERIZING MILL Vs. GOVERNMENT OF ANDHRA PRADESH
November 24, 2014
CHEPURI NAGESWARA RAO Vs. STATION HOUSE OFFICER
May 8, 2014
CHEREDDY SUBBAMMA Vs. CHEREDDY NUCHAMMA
January 21, 2014
CHERLAPALLI YELLAMMA Vs. SHAIK HUSSAIN
September 11, 2014
CHERUKURI SRINIVAS RAO Vs. STATE OF A P
November 20, 2014
CHIDIPUDI SRINIVASA REDDY Vs. STATE OF A.P.
March 21, 2014
CHIDIPUDI SRINIVASA REDDY Vs. STATE OF A.P.
April 22, 2014
CHIEF GENERAL MANAGER, SINGARENI COLLIERIES CO., LTD. Vs. INDUSTRIAL TRIBUNAL-I, CHANDRA VIHAR, HYDERABAD
June 19, 2014
CHIEF MANAGER/AUTHORISED OFFICER, CANARA BANK, HYDERABAD AND OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
November 18, 2014
CHILAKALA LAKSHMI DEVI Vs. DEBTS RECOVERY TRIBUNAL
April 29, 2014
CHILKURI NARSIMHA Vs. DISTRICT COLLECTOR
January 3, 2014
CHILLAGUNDLA VENKATANARAYANA Vs. GOVERNMENT OF INDIA
November 12, 2014
CHILLAKURU RAJAGOPALA REDDY S/O VENKATA KRISHNA REDDY Vs. DISTRICT COLLECTOR, NELLORE
November 5, 2014
CHILUMUR VENKATA SUBBA REDDY Vs. PONNAPUREDDY
March 14, 2014
CHIMME JOHN BARNABAS Vs. GOVERNMENT OF ANDHRA PRADESH
September 3, 2014
CHINNAREDDIGARI SAMBASIVA REDDY S/O RAMASWAMY Vs. STATE OF A P
December 3, 2014
CHINTHAM RAMANAIAH Vs. YALAGALA SUBBAMMA
March 20, 2014
CHIRANJEEVI KOLLURI Vs. K CHANDRA MOHAN REDDY
January 24, 2014
CHITTIBOINA KRISHNA MURTHY AND OTHERS Vs. STATE OF ANDHRA
February 20, 2014
CHITTULURI SRINIVASARAO Vs. SUB-DIVISIONAL POLICE OFFICER, KAKINADA EAST GODAVARI DISTRICT AND ORS.
December 19, 2014
CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD. Vs. THE STATE OF A.P.
September 2, 2014
CHOLAMANDALAM MG GENERAL INSURANCE COMPANY LIMITED Vs. BATHINI ELENDRA
February 24, 2014
CHOWMOHALLA PALACE TRUST Vs. GREATER MUNICIPAL CORPORATION OF HYDERABAD
April 21, 2014
CHUNCHU LAKSHMI NARAYANA @ NARAYANA Vs. STATE OF A.P.
March 19, 2014
CIT, VISAKHAPATNAM Vs. ANDHRA SUGARS LIMITED
July 2, 2014
COMMERCIAL CHIT CORPORATION Vs. STATE
July 30, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SUVERA PROCESSED FOODS PVT. LTD.
March 13, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. TIBREVALA ELECTRONICS LTD
February 26, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. ARUNA STRAW BOARDS PVT. LTD.
June 24, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. DHANALAKSHMI CLOTH DYING AND PRINTING WORKS
April 2, 2014
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. VERA LABORATORIES LTD.
April 9, 2014
COMMISSIONER OF CUS. & C. EX. Vs. DECCAN GRANITES LTD.
October 8, 2014
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. S SURYANARAYANA
April 29, 2014
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, HYDERABAD-IV Vs. SUNDEN ISPAT LIMITED
April 29, 2014
COMMISSIONER OF INCOME TAX Vs. HOTEL KRISHNA
July 1, 2014
COMMISSIONER OF INCOME TAX Vs. SURJEET KAUR
July 1, 2014
COMMISSIONER OF INCOME TAX Vs. ORIENT LONGMAN LIMITED
July 1, 2014
COMMISSIONER OF INCOME TAX Vs. NAGARJUNA FERTILIZERS & CHEMICALS LTD
November 12, 2014
COMMISSIONER OF INCOME TAX Vs. LOTUS CONSTRUCTIONS
November 11, 2014
COMMISSIONER OF INCOME TAX Vs. GLOBE ORGANICS LIMITED
November 12, 2014
COMMISSIONER OF INCOME TAX Vs. K.N.B. INVESTMENTS (P) LIMITED
June 18, 2014
COMMISSIONER OF INCOME TAX Vs. NAGARJUNA FERTILISERS AND CHEMICALS LTD.
August 5, 2014
COMMISSIONER OF INCOME TAX Vs. THE INDIA FRUITS LIMITED
October 15, 2014
COMMISSIONER OF INCOME TAX Vs. GODAVARI DRUGS LTD
December 2, 2014
COMMISSIONER OF INCOME TAX Vs. ANDHRA PETROCHEMICALS LTD
November 6, 2014
COMMISSIONER OF INCOME TAX Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD.
September 17, 2014
COMMISSIONER OF INCOME TAX Vs. N.K. LEASING & CONSTRUCTION (P) LIMITED
July 2, 2014
COMMISSIONER OF INCOME TAX Vs. JAIHIND CYCLE COMPANY, SIDDIAMBAR BAZAR, HYDERABAD
July 16, 2014
COMMISSIONER OF INCOME TAX Vs. M/S. LAKSHMI CONSTRUCTIONS
September 9, 2014
COMMISSIONER OF INCOME TAX Vs. TRANSPORT CORPORATION OF INDIA
August 20, 2014
COMMISSIONER OF INCOME TAX Vs. MY HOME POWER LTD.
February 19, 2014
COMMISSIONER OF INCOME TAX Vs. MUNICIPAL CORPORATION
March 4, 2014
COMMISSIONER OF INCOME TAX Vs. THARMANDAL BUILDERS (P) LTD
July 1, 2014
COMMISSIONER OF INCOME TAX Vs. VIMAL CHAND JAIN
July 2, 2014
COMMISSIONER OF INCOME TAX Vs. P.K.L. LIMITED
July 23, 2014
COMMISSIONER OF INCOME TAX Vs. COMPAGNE INDO FRANCHAISE BE COMMERCE (P) LTD.
August 6, 2014
COMMISSIONER OF INCOME TAX Vs. SEVEN HILLS HOSPITALS PVT. LTD.
August 12, 2014
COMMISSIONER OF INCOME TAX Vs. G. VENKATA LAXMI
October 8, 2014
COMMISSIONER OF INCOME TAX Vs. AMPRO PRODUCTS LTD.
July 22, 2014
COMMISSIONER OF INCOME TAX Vs. JANAPRIYA ENGINEERS SYNDICATE
June 24, 2014
COMMISSIONER OF INCOME TAX Vs. SRINIVASA HATCHERIES (P.) LTD.
July 16, 2014
COMMISSIONER OF INCOME TAX Vs. SHREE PROCESSORS PVT LTD
November 5, 2014
COMMISSIONER OF INCOME TAX Vs. LIVE WELL HOME FINANCE (P) LTD
November 27, 2014
COMMISSIONER OF INCOME TAX Vs. MEERA & CEIKO PUMPS PVT LTD
November 27, 2014
COMMISSIONER OF INCOME TAX Vs. SHETTYS PHARMACEUTICALS & BIOLOGICALS LIMITED
November 26, 2014
COMMISSIONER OF INCOME TAX Vs. INTER CONTINENTAL CONSTRUCTIONS
December 11, 2014
COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR AGARWAL
September 9, 2014
COMMISSIONER OF INCOME TAX Vs. MEKINS AGRO-PRODUCTS LIMITED, HYDERABAD
September 16, 2014
COMMISSIONER OF INCOME TAX Vs. SRI KRISHNA DRUGS LTD.
August 7, 2014
COMMISSIONER OF INCOME TAX Vs. U B ELECTRONIC INSTRUMENTS LTD
November 12, 2014
COMMISSIONER OF INCOME TAX Vs. THE INDIA FRUITS LTD.
September 2, 2014
COMMISSIONER OF INCOME TAX Vs. GIRIJA SMELTERS (P) LTD.
October 29, 2014
COMMISSIONER OF INCOME TAX Vs. A. VIJAY KUMAR
August 26, 2014
COMMISSIONER OF INCOME TAX Vs. UNITED FISH NETS
August 12, 2014
COMMISSIONER OF INCOME TAX Vs. SURANA STRIPS LIMITED
October 15, 2014
COMMISSIONER OF INCOME TAX (CENTRAL), ANDHRA PRADESH, HYDERABAD Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD
September 23, 2014
COMMISSIONER OF INCOME TAX (CENTRAL), HYDERABAD Vs. BALAJI STEEL PROFILES
October 29, 2014
COMMISSIONER OF INCOME TAX ANDHRA PRADESH-I, HYDERABAD Vs. S.PREMALATHA
June 10, 2014
COMMISSIONER OF INCOME TAX, (CENTRAL)-2 AND ORS. Vs. SHANKARLAL AND ORS.
December 24, 2014
COMMISSIONER OF INCOME TAX, ANDHRA PRADESH Vs. SHANKER CONSTRUCTIONS
December 16, 2014
COMMISSIONER OF INCOME TAX, ANDHRA PRADESH-I, HYDERABAD Vs. STATE BANK OF HYDERABAD, HYDERABAD
June 10, 2014
COMMISSIONER OF INCOME TAX, GUNTUR Vs. DHANALAKSHMI COTTON AND RICE MILLS LTD, GUNTUR
December 23, 2014
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. HYDERABAD INDUSTRIES LTD
December 17, 2014
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. N C L INDUSTRIES LIMITED, HYDERABAD
December 9, 2014
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. RAMESHWARLAL GEHLOT
November 12, 2014
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. M/S. USHA KIRAN MOVIES LIMITED
February 6, 2014
COMMISSIONER OF INCOME TAX, KARNATAKA, CENTRAL BANGALORE Vs. SHRI RAMDAS MOTOR TRANSPORT LTD, KAKINADA
October 24, 2014
COMMISSIONER OF INCOME TAX, RAJAHMUNDRY Vs. GODAVARI ELECTRICAL CONDUCTORS
October 29, 2014
COMMISSIONER OF INCOME TAX, RAJAHMUNDRY Vs. GRANDHI VENKATA RAMANA, RAJAHMUNDRY
October 28, 2014
COMMISSIONER OF INCOME TAX, VIJAYAWADA Vs. CHENNUPATI TYRE & RUBBER PRODUCTS, VIJAYAWADA
October 21, 2014
COMMISSIONER OF INCOME TAX, VIJAYAWADA Vs. SETTLEMENT COMMISSIONER
April 10, 2014
COMMISSIONER OF INCOME TAX, VISAKHAPATNAM Vs. KAMAKSHI FOOD PRODUCTS (P) LTD.
July 2, 2014
COMMISSIONER OF INCOME TAX, VISAKHAPATNAM Vs. PETERS & PRASAD ASSOCIATION
November 18, 2014
COMMISSIONER OF INCOME TAX-2 Vs. M. VENKATESWARA RAO
August 27, 2014
COMMISSIONER OF INCOME TAX-3 Vs. SUNNY LIQUORS PVT. LTD.
November 11, 2014
COMMISSIONER OF INCOME TAX-6,HYDERABAD Vs. JEEHANGIR M JEHANGIR
December 10, 2014
COMMISSIONER OF INCOME TAX-I, HYDERABAD Vs. A P RAYONS LTD
December 17, 2014
COMMISSIONER OF INCOME TAX-II Vs. PREMIER EXPLOSIVE LTD.
October 10, 2014
COMMISSIONER OF INCOME TAX-III Vs. SIRPUR PAPER MILLS LTD.
September 5, 2014
COMMISSIONER OF INCOME TAX-III Vs. UNIQUE PLASTICS PVT. LTD.
November 5, 2014
COMMISSIONER OF INCOME TAX-III, ANDHRA PRADESH, HYDERABAD Vs. SINGH POULTRY LIMITED, HYDERABAD
October 15, 2014
COMMISSIONER OF INCOME TAX-IV Vs. TILAK RAJ KUMAR
September 16, 2014
COMMISSIONER OF INCOME-TAX Vs. M/S. AMARCHAND SHARMA & UDANI, SECUNDERABAD
February 18, 2014
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF PRINCE MOAZAM TRUST
January 13, 2014
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF PRINCE MOAZAM JAH TRUST
January 30, 2014
COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. KINNERS STEELS LTD
December 3, 2014
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE, HYDERABAD Vs. SIFCO METAL INDUSTRIES, HYDERABAD
December 3, 2014
COMMR. OF C. EX. Vs. VIJAYANAND TEXTILES MILLS (P) LTD.
September 24, 2014
COMMR. OF C. EX. & CUS. Vs. C.D. ZANDA WORKS (P). LTD.
February 26, 2014
COMMR. OF C. EX., HYDERABAD-II Vs. SPM INDUSTRIES INDIA PVT. LTD.
March 12, 2014
COMMR. OF CUS. & C. EX. Vs. RAKSHAK FARM AIDS PVT. LTD.
October 13, 2014
COMMR. OF CUS. & C. EX., HYDERABAD-III Vs. RAVI TEJA PROCESSORS
February 21, 2014
COMMR. OF CUS., C. EX. & S.T. Vs. BABU ENTERPRISES
July 23, 2014
COMMR. OF CUS., C. EX. & S.T. Vs. NARAYANA COACHING CENTRE
April 3, 2014
COMMR. OF CUS., C. EX. & SERVICE TAX Vs. ANDHRA SUGARS LTD.
October 14, 2014
COMMR. OF CUS., C. EX. AND SERVICE TAX Vs. 3F INDUSTRIES LTD.
April 22, 2014
CONSUMERS GUIDANCE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
April 9, 2014
COROMANDEL CEMENTS LTD Vs. COMMISSIONER OF INCOME-TAX, A.P-I, HYDERABAD
July 11, 2014
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. G. PATTABHI RAMA CHARYA
January 28, 2014
CREATIONS A PARTNERSHIP FIRM Vs. TWENTY FOUR ASSURED AIRCON PVT. LTD
August 14, 2014
CUBIX VENTURES (P) LTD. Vs. BHEL (R&D) EMPLOYEES CO-OP. HOUSING SOCIETY LTD. AND ORS.
February 28, 2014
D CHAKRAIAH Vs. A P S R T C HYDERABAD
January 21, 2014
D PRASHANTH REDDY Vs. OSMANIA UNIVERSITY
November 26, 2014
D RAJAMALLU Vs. M MOHAN REDDY
March 6, 2014
D. ANKI REDDY Vs. STATE OF ANDHRA PRADESH
October 7, 2014
D. KOTI REDDY Vs. AURIFEROUS AQUA FARMS LTD.
July 28, 2014
D. RAMA KOTAIAH AND CO. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 23, 2014
D.BALA OBULESU Vs. STATE OF ANDHRA PRADESH
February 5, 2014
D.PEDDA NARSAIAH Vs. HARI SINGH BADAVATH
January 31, 2014
D.SURYANARAYANA Vs. GOVERNMENT OF INDIA
March 5, 2014
D.V. RAMANAMMA Vs. THE GOVERNMENT OF ANDHRA PRADESH
October 14, 2014
DACHEPALLI KONDALU Vs. PEDDINTH CHANDRASKHAR
March 28, 2014
DAKARAPU LAKSHMANA SWAMY Vs. MADDULA NARASIMHA RAO
March 19, 2014
DAMARLA SAVITHRI Vs. KANDE SREENIVASULU
March 20, 2014
DAMBALA SRINIVASU Vs. STATE OF ANDHRA PRADESH
September 4, 2014
DAMERA SAMPATH Vs. STATE OF ANDHRA PRADESH
April 17, 2014
DANDAMUDI SAI KRISHNA SEKHAR @ RAVI SEKHAR @ RAVI Vs. STATE
July 30, 2014
DARAPUNENI RAJ KUMAR Vs. THE STATE OF A.P.
September 12, 2014
DARAPUNENI RAJ KUMAR Vs. STATE OF A.P. AND ORS.
September 17, 2014
DARLA JOGIRAJU Vs. STATE OF ANDHRA PRADESH
February 14, 2014
DASAPALLA PROPERTIES, SURYABAGH, VISAKHAPATNAM Vs. DCIT, CIRCLE I, VISAKHAPATNAM
December 16, 2014
DASARI AMMAJI, KRISHNA DIST Vs. DISTRICT COLLECTOR, KRISHNA DIST AND OTHS
July 7, 2014
DASARI LAXMI Vs. BEJJENKI SATHI REDDY
October 21, 2014
DASARI LINGAIAH Vs. THATIKONDA VENUGOPAL REDDY
November 27, 2014
DASARI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
June 16, 2014
DASARI SRINIVAS Vs. DEPUTY GENERAL MANAGER
July 31, 2014
DASARI VENU GOPAL Vs. STATE OF A.P.
February 26, 2014
DATLA ASHWINI SWETHA Vs. STATE OF A P
August 26, 2014
DAULATRAM INDUSTRIES Vs. UNION OF INDIA
March 6, 2014
DDR AND COMPANY Vs. GOVT. OF A.P.
June 13, 2014
DEBBATI PULLAIAH Vs. STATE OF ANDHRA PRADESH
April 16, 2014
DECCAN CHRONICLE HOLDINGS LTD Vs. T. VENKATRAM REDDY
June 3, 2014
DECCAN CHRONICLES HOLDINGS LIMITED Vs. THE DEBT RECOVERY TRIBUNAL
August 5, 2014
DECCAN CHRONICLES HOLDINGS LTD. Vs. DRT, HYDERABAD
April 29, 2014
DECCAN SIGNTECH P LTD Vs. STATE BANK OF INDIA
April 4, 2014
DECCAN TOOLS INDUSTRIES (P) LTD., HYDERABAD Vs. COMMISSIONER OF INCOME TAX, A.P., HYDERABAD
February 25, 2014
DEEKONDA NAGAIAH Vs. LAUL TRANSPORT CORPORATION
April 22, 2014
DELTA CAR PVT.LTD. Vs. SANJIV SHAH
July 17, 2014
DEPOT MANAGER APSRTC PARKAL DEPOT Vs. S ASHOK
June 2, 2014
DEPOT MANAGER APSRTC SIRCILLA DEPOT Vs. R DEVALAXMI
April 2, 2014
DEPOT MANAGER, A.P STATE ROAD TRANSPORT CORPORATION Vs. MOHD. KHAN
June 16, 2014
DEPOT MANAGER, APSRTC Vs. P.PRABHAKAR
March 6, 2014
DEPOT MANAGER, APSRTC Vs. K VENKATA SATYANARAYANA
October 20, 2014
DEPUTY INSPECTOR GENERAL OF POLICE Vs. N ARAVIND REDDY
September 4, 2014
DESAI KRISHNAMURTHY Vs. PINJARI MOULA ALI SAB
January 21, 2014
DESAM VENKATESWARA REDDY Vs. SPECIAL DEPUTY COLLECTOR & COMPETENT AUTHORITY, GAS AUTHORITY OF INDIA LTD.
June 5, 2014
DEVANA MUTTABAI Vs. GOLDEN MULTI SERVICES CLUB LTD
June 20, 2014
DEVARAPU NIRAKARAMMA Vs. DEVARAPU ARUNA REKHA
September 2, 2014
DEVENDAR GUPTA Vs. NATIONAL INVESTIGATION AGENCY
March 12, 2014
DEVI RESTAURANT & BAR Vs. UNION OF INDIA
February 20, 2014
DEVIKA Vs. N.NARASING RAO
January 28, 2014
DHAIK SADIK Vs. STATE OF A P
March 26, 2014
DHANALAKSHMI COTTON & RICE MILLS PVT. LTD. Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD.
August 20, 2014
DHANALAKSHMI IRON INDUSTRIES LTD Vs. CENTRAL POWER DISTRIBUTION CO OF A P LTD
July 25, 2014
DHANALAXMI BANK LTD Vs. S H O MALAKPET POLICE STATION
August 28, 2014
DILAWAR HUSSAIN Vs. STATE OF ANDHRA PRADESH
January 22, 2014
DIST CO OP CENTRAL BANK LTD Vs. MADDINENI RAGHAVAIAH
July 3, 2014
DISTRICT COLLECTOR, VISAKHAPATNAM AND ORS. Vs. KAKUMANU SATISH KUMAR AND ORS.
September 12, 2014
DIVISIONAL MANAGER, MAHARASTRA STATE Vs. BHANU BEE
July 9, 2014
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. YARRAMSETTI NAGAMANI
November 26, 2014
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED, NIZAMABAD Vs. GADDAMIDI PAPAIAH
September 24, 2014
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. ACCHIGARI PRASAD
July 25, 2014
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD, NIZAMABAD Vs. ZAHEER AHMED
September 18, 2014
DIVISIONAL RAILWAY MANAGER Vs. RATNALA TILOTTAMA
August 13, 2014
DODDA PRAVEEN REDDY Vs. THE GOVERNMENT OF TELANGANA
July 2, 2014
DOMMATI SIVA KUMAR Vs. THE STATE OF A.P.
August 22, 2014
DOODALA SURYANARAYANA MURTHY Vs. OSURI DEVENDRA PHANIKAR
October 14, 2014
DOSHI MOTORS PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER
August 27, 2014
DR. SD.MUNWAR SULTANA Vs. VIJAYA BANK, NELLORE AND ANOTHER
August 27, 2014
DUBBA RAMAKRISHNA REDDY Vs. STATE OF A P
December 17, 2014
DUBBAKA NARSIMHA REDDY Vs. ELECTION COMMISSION OF INDIA
July 9, 2014
DUBBASI PRAVEEN KUMAR Vs. NTR UNIVERSITY OF HEALTH SCIENCES
April 16, 2014
DUDI CH.MAHALAKSHMI @ PULIGA CHITTI KANAKA MAHALAKSHMI Vs. DISTRICT COLLECTOR, VISAKHAPATNAM
January 2, 2014
DULAM SRINIVASULU REDDY AND ORS. Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ORS.
March 12, 2014
DUNCAN INDUSTRIES LIMITED Vs. T G SRINIVAS
July 31, 2014
DUPATI YASODAMMA Vs. N RAJA SEKHAR
August 28, 2014
DURGA ENGINEERING CONTRACTORS Vs. ASSTT. COMMR. OF CUS.
March 19, 2014
DURGA PUJARI SURI BABU Vs. INDIAN OIL CORPORATION LIMITED
July 14, 2014
DURGAMPUDI PADMAMMA Vs. KALLUTLA KOTTAMMA AND ORS.
December 22, 2014
DUVVADA PARASURAM CHOUDARY Vs. SANTHA DALAYYA
February 5, 2014
E KASTURAMMA Vs. VIJAYAWADA-GUNTUR-TENALI-MANGALAGIRI URBAN DEVELOPMENT AUTHORITY
December 6, 2014
E. GOVINDAMMA Vs. K. SRINIVASULU
April 2, 2014
E. LAXMI REDDY Vs. STATE OF A.P.
August 1, 2014
E. PRABHAKAR Vs. THE MANAGING DIRECTOR
June 18, 2014
EAST INDIA PETROLEUM LIMITED. Vs. COMMISSIONER OF INCOME TAX
July 9, 2014
EASTERN CONDIMENTS (P) LIMITED Vs. ASSISTANT COMMISSIONER (CT)
June 18, 2014
EDARA BALDEV Vs. TATINENI MAYURI
July 25, 2014
EDARA HARIBABU Vs. DISTRICT COLLECTOR CUM PRESIDING OFFICER, PRAKASAM DISTRICT
November 7, 2014
EDARA SAMBASIVA PRASAD Vs. STATE
August 22, 2014
EDIGA RANGANAYAKULU Vs. B. VENKATESU
August 5, 2014
EDIGA RANGANAYAKULU, (DIED) PER L.RS. Vs. B. VENKATESU AND OTHERS
May 8, 2014
EDULAPALLY MALLAIAH @ MALLESHAM Vs. STATE OF A.P.
April 21, 2014
ELECTRONICS CORPORATION OF INDIA Vs. K LAKSHMINARAYANA
June 2, 2014
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. H.K. BHATIA
March 21, 2014
ELEGANT CHEMICALS ENTERPRISES PRIVATE LIMITED, HYDERABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1 (3), HYDERABAD
December 11, 2014
ELITE HAIR STUDIO (PVT.) LTD. Vs. STATE OF A.P.
July 17, 2014
ELLALA LINGA REDDY Vs. STATE OF ANDHRA PRADESH
March 10, 2014
EMAM JAGAN REDDY Vs. KEESARI PADMA
February 21, 2014
EMPEE SUGARS & CHEMICALS LIMITED Vs. PAHARPUR COOLING TOWERS LIMITED
February 4, 2014
EMPIAI PHARMACEUTICALS PVT. LTD. Vs. THE STATE OF ANDHRA PRADESH
December 9, 2014
ESCUBE ENTERPRISES Vs. STATE OF TELANGANA THROUGH REP. BY PUBLIC PROSECUTOR
October 10, 2014
EX RECT NAJEER BAIG Vs. UNION OF INDIA
June 24, 2014
F D KHAN & CO Vs. COMMISSIONER OF INCOME-TAX
November 19, 2014
F1-TIME MACHINE Vs. GOVERNMENT OF ANDHRA PRADESH
April 2, 2014
FAIZ MOHAMMED KHAN Vs. STATE OF ANDHRA PRADESH
April 9, 2014
FAYAZ AHMED @ HASAN Vs. STATE OF A.P.
February 24, 2014
FEDERATION OF ANDHRA PRADESH CHAMBERS OF COMMERCE & INDUSTRY Vs. C.C. & CENTRAL EXCISE
April 28, 2014
FENOPLAST LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 10, 2014
FENOPLAST LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 11, 2014
FIRST FLIGHT COURIERS P LTD Vs. AUTHORITY APPOINTED
February 17, 2014
FOOD CORPORATION OF INDIA Vs. RAMBABU
December 4, 2014
FRIEGERIO CONSERVA ALLAN LTD. Vs. COMMISSIONER AND DIRECTOR OF AGRICULTURAL MARKETING
October 28, 2014
FRIEGERIO CONSERVA ALLANA PRIVATE LIMITED Vs. COMMISSIONER & DIRECTOR OF AGRICULTURAL MARKETING, HYDERABAD
December 23, 2014
FUTURISTIC OFF-SHORE SERVICES AND CHEMICALS LIMITED Vs. BAKELITE HYLAM LIMITED
October 29, 2014
FYTOCHEM FORMULATIONS LIMITED Vs. COMMERCIAL TAX OFFICER
March 24, 2014
G ARUNAKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 7, 2014
G BHEEMAIAH Vs. PROHIBITION AND EXCISE SUPERINTENDENT
February 20, 2014
G CHINA YELLAPPA, NIZAMABAD Vs. INCOME-TAX OFFICER, WARD-2, NIZAMABAD
November 6, 2014
G DORASANAMMA Vs. STATE OF ANDHRA PRADESH
December 12, 2014
G FAZEEL AHMAD Vs. S JAMEELA UNNISA
August 7, 2014
G NAGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
September 26, 2014
G SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
April 28, 2014
G SHAREEFUNNISA BEGUM Vs. KURNOOL MUNICIPAL CORPORATION
September 19, 2014
G V RAO Vs. UNION GOVERNMENT OF INDIA
February 3, 2014
G VENKATESHWARLU Vs. APSRTC
October 16, 2014
G. AUDISESHAIAH Vs. STATE OF A.P.
August 27, 2014
G. KISTAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
June 3, 2014
G. KRISHNA REDDY Vs. THE GOVERNMENT OF A.P.
December 4, 2014
G. LAKSHMI BAI @ C. LAKSHMI BAI Vs. MANAGING DIRECTOR
January 21, 2014
G. NAGESWARA RAO Vs. THE COMMISSIONER OF INCOME TAX
December 10, 2014
G. RAMANATH REDDY Vs. THE STATE
June 5, 2014
G. SANDEEP REDDY Vs. THE INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU (NCB)
August 27, 2014
G. SHRAVAN KUMAR Vs. D. SRINIVAS
July 18, 2014
G. SREERAMACHANDRUDU Vs. P.SRINIVAS
December 11, 2014
G. VENKATA MUTYA VENU GOPAL Vs. G. VENKATA RAMANAMMA
November 19, 2014
G. VENKATA SWAMY Vs. STATE OF ANDHRA PRADESH
July 25, 2014
G. VENKATASWAMY Vs. KURRU KONDAIAH
March 27, 2014
G. VENKATESWAR RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 20, 2014
G.A.LAKSHMI Vs. MD.ABDUL QUADAR
February 14, 2014
G.B.C. RAJ GOPAL Vs. GOVERNMENT OF A.P.
April 24, 2014
G.D. REDDY Vs. THE INDUSTRIAL TRIBUNAL-II AND ORS.
December 5, 2014
G.L.ANIL Vs. G. NARSINGH RAO
January 20, 2014
G.NAGENDER Vs. ADDITIONAL INDUSTRIAL TRIBUNAL-CUM-ADDITIONAL LABOUR COURT
January 20, 2014
G.NAGESWARA RAO Vs. LAND ACQUISITION OFFICER
January 22, 2014
G.PUNNA RAO Vs. M/S.GPR HOUSING PRIVATE LIMITED
July 25, 2014
G.S. ASHOK Vs. DHIRAJLAL MAGANLAL SHAH
July 4, 2014
G.S. PRAKASH Vs. POLASA HANUMANLU
July 18, 2014
G.SREENIVASULU SETTY Vs. STATE OF A.P.
February 14, 2014
G.V. PRAKASH BABU Vs. STATE OF A.P.
July 25, 2014
G.VENKANNA Vs. STATE OF ANDHRA PRADESH
March 4, 2014
G.VENKATESH Vs. MOHAMMED SHAREEF
January 30, 2014
G.VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
March 11, 2014
GADE SATYANARAYANA REDDY Vs. GOVERNMENT OF INDIA AND ORS.
August 12, 2014
GADUPUDI RAGHURAMAIAH Vs. MADINENI ESWARAMMA
March 26, 2014
GAIL INDIA LIMITED Vs. THE MUNICIPAL CORPORATION OF RAJAHMUNDRY
July 25, 2014
GAJAM MURALI Vs. SATYANARAYANA REDDY AND ORS.
September 4, 2014
GAMIDI RAJANI Vs. GOVERNMENT OF A P
February 21, 2014
GANDHAM RAVI Vs. STATE OF ANDHRA PRADESH
March 6, 2014
GANDHI RANGA RAO Vs. DEPUTY GENERAL MANAGER
September 9, 2014
GANDI BUJJI @ PRABHAKAR Vs. STATE OF A.P.
March 18, 2014
GANDLA RAJENDER Vs. STATE OF A.P.,
February 12, 2014
GANDLA SHANKAR Vs. STATE OF A.P.
March 10, 2014
GANDUMENU SIVA Vs. STATE OF ANDHRA PRADESH
March 12, 2014
GANESUNI NAGESWARA RAO Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR
January 22, 2014
GANJI CHANDRAIAH Vs. STATE OF A.P.
April 22, 2014
GANJI SATYANARAYANAMURTHI Vs. S. SATYANARAYANA RAJU AND ORS.
February 5, 2014
GANNOJI BALAKISTAIAH Vs. T. KARUNAKAR REDDY
June 12, 2014
GANTA VIJAYA LAKSHMI Vs. INCOME TAX OFFICER
April 24, 2014
GARIKALA VENKATESHWARLU Vs. GOVERNMENT OF A.P.
January 23, 2014
GARIKAPATI SURESH BABU Vs. GARIKAPATI PRASANNA KUMARI
September 18, 2014
GAVARA CHINTALAMMA Vs. S. SATHAIAH
July 18, 2014
GEDDATI DHARMA RAJU Vs. STATE OF ANDHRA PRADESH
March 19, 2014
GENERAL MANAGER Vs. S. SUNANDAN REDDY @ R. LAKSHMINARAYANA REDDY
July 18, 2014
GERARD KOLLIAN Vs. WEIS ELECTRONICS & INDUSTRIAL SERVICES (P) LTD.
June 3, 2014
GERDAU STEEL INDIA LIMITED Vs. DEPUTY COMMISSIONER
March 12, 2014
GERMINA PETER Vs. CHIEF OF NAVAL STAFF, NAVAL HEAD QUARTERS,NEW DELHI
October 24, 2014
GIDDI SHOPHYAMMA Vs. DISTRICT LEVEL SCRUTINY COMMITTEE, EAST GODAVARI, KAKINADA
December 1, 2014
GIRAJALA SUBBARAO AND ORS. Vs. KAMIREDDI SATYANARAYANA AND ORS.
June 2, 2014
GIRELLI LAXMAIAH Vs. STATE OF A.P.
March 12, 2014
GMR HOTELS AND RESORTS LTD Vs. UNION OF INDIA
December 30, 2014
GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED Vs. THE STATE OF ANDHRA PRADESH
July 14, 2014
GODAVARTHY VENKATESWARLU Vs. YELLANKI RAVI SHANKAR
February 21, 2014
GOENKA SAJAN KUMAR Vs. STATE OF A.P.
June 9, 2014
GOGINENI GNANA JYOTHI Vs. THE STATE OF ANDHRA PRADESH AND ORS.
December 27, 2014
GOGIREDDY ESWARA REDDY Vs. TANGIRALA HANUMAYAMMA
September 22, 2014
GOLI VENKATA APPARAO CHOWDARY Vs. LAND ACQUISITION OFFICER
January 23, 2014
GOLLA MALLANNA Vs. STATE OF A.P.
April 16, 2014
GOLLA NADIMIDODDI RANGAMMA Vs. STATE OF A.P.
April 2, 2014
GOLLAPALLI GANGADHAR RAO AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
December 24, 2014
GOLLI NAGAYAMMA, AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
September 4, 2014
GOLUGURI ESWARA REDDY Vs. STATE OF ANDHRA PRADESH
September 19, 2014
GOPAL AGARWAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
December 29, 2014
GOPALAKRISHNA SURAPANENI Vs. ANURADHA SURAPANENI
September 26, 2014
GOPU PRATAP KUMAR Vs. BUDDHIRAJU LAXMANA RAO
April 4, 2014
GORIGE AILAMMA Vs. UTKOORI SOMAIAH
September 5, 2014
GORLAPALLI BUCHAIAH Vs. STATE OF A.P.
April 3, 2014
GORREPATI VIJAYA LAKSHMI AND ORS. Vs. GORREPATI PRABHAKARA LAKSHMI AND ORS.
December 19, 2014
GOURISHETTI NARAYANA Vs. SPL. DEPUTY COLLECTOR
March 28, 2014
GOUTHAM ENTERPRISES Vs. ICATCH COMMUNICATIONS INDIA LTD
October 29, 2014
GOVERNMENT OF A.P. Vs. K.SRINIVASA RAO
June 10, 2014
GOVERNMENT OF A.P. Vs. ARUN PRAKASH
June 5, 2014
GOVERNMENT OF ANDHRA PRADESH Vs. NIZAM SUGARS LIMITED
February 13, 2014
GOVERNMENT OF ANDHRA PRADESH Vs. B. PRABHAKAR
February 18, 2014
GOVERNMENT OF ANDHRA PRADESH Vs. K.JAGANNADHAM
March 11, 2014
GOVERNMENT OF ANDHRA PRADESH Vs. M RAMACHANDRAM
March 21, 2014
GOVERNMENT OF ANDHRA PRADESH Vs. V SOMA SUNDARAM
December 1, 2014
GOVT. OF A.P. Vs. MD. BURHANUDDIN
January 23, 2014
GOVT. OF A.P. Vs. T.GANGADHAR
April 17, 2014
GOVT. OF A.P. REP. BY ITS PRINCIPAL SECRETARY, AGRICULTURE & COOPERATION Vs. T. PRABHAKAR, S/O. ACHAIAH
August 4, 2014
GPR HOUSING PRIVATE LIMITED Vs. C. PRITHVI RAJ REDDY
July 25, 2014
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. LOYOLA ACADEMY
April 24, 2014
GUDIPATI VENKATESHWARLU Vs. M SRINIVAS GOUD
November 24, 2014
GUDURU NIRMALA Vs. GUDURU ASHOK KUMAR
August 5, 2014
GUGGILLA RAJA NARSIMULU Vs. DISTRICT COLLECTOR
September 4, 2014
GUJRAT AMBUJA CEMENT LIMITED Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD.
March 18, 2014
GULLAMPUDI VEERA NAGAMANI Vs. STATE OF A P
September 24, 2014
GUMMALLA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
February 7, 2014
GUNDAPPA Vs. STATE
July 1, 2014
GUNDROJU PRAKASAM Vs. STATE OF A.P.
April 28, 2014
GUNIGANTI RAVINDER RAO Vs. THE STATE OF A.P.
October 10, 2014
GUNJA YESU Vs. STATE OF A.P.
April 10, 2014
GUNJA YESU Vs. THE STATE OF TELANGANA
October 28, 2014
GUNREDDY RAMKOTI REDDY Vs. STATE OF A.P.
April 28, 2014
GUNTI RAMCHANDER Vs. STATE OF ANDHRA PRADESH
April 21, 2014
GUNTURU VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
March 11, 2014
GURRAM VENKATESWARLU Vs. COLLECTOR AND DISTRICT MAGISTRATE, PRAKASAM DISTRICT
January 3, 2014
GURRAMKONDA SUBRAMANYAM REDDY Vs. STATE OF A P
April 25, 2014
GURUMEET SINGH Vs. STATE OF A.P.
February 10, 2014
GURURAJ MINI ROLLER FLOUR MILLS Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
November 12, 2014
HARBIN POWER ENGINEERING CI LTD Vs. STATE BANK OF INDIA
March 6, 2014
HAREESH KAKARLA Vs. E. SWEETHA
September 2, 2014
HARIJANA MADDANAPPA Vs. STATE OF A P
January 22, 2014
HAZARI SANJAY SINGH Vs. S. KONDAIAH
August 7, 2014
HCL TECHNOLOGIES LIMITED Vs. THE APPELLATE AUTHORITY
November 17, 2014
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. GOVERNMENT OF A P
December 19, 2014
HINDUSTAN PETROLUEM CORPORATION LTD. Vs. V. SRINIVASA RAO
June 9, 2014
HINDUSTAN UNILEVER LIMITED Vs. STATE OF ANDHRA PRADESH
November 13, 2014
HIRA FERRO ALLOYS LTD Vs. COMMISSIONER OF APPEALS CUSTOMS CENTRAL EXICE AND SERVICE TAX
January 29, 2014
HYDER VALLI Vs. G VENKATRAMANA
June 18, 2014
HYDERABAD CHEMICAL SUPPLIES LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE CUSTOMS
November 26, 2014
HYDERABAD METRO RAIL LIMITED Vs. GREENLANDS AMEERPET MADHUNAGAR YOSUFGUDA SRI KRISHNA NAGAR
November 27, 2014
I.V. RAO Vs. THE STATE OF A.P.
August 1, 2014
IBRAHIM BIN ABDULLAH MASQUATI Vs. A P STATE WAKF BOARD
March 4, 2014
IBRAHIM BIN ABDULLAH MASQUATI Vs. A P STATE WAKF BOARD
February 14, 2014
IDEAL DETONATORS PRIVATE LIMITED Vs. GOVERNMENT OF TELANGANA
September 5, 2014
IHP-MEIL-KEEP-BRCPL-TAIPPL(JV) Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORP. LTD.
August 26, 2014
IN RE: MRS. SMITA ANAND Vs. STATE
February 19, 2014
IN RE: OXFORD UNIVERSITY PRESS, NEW DELHI Vs. STATE
April 30, 2014
IN RE: PAN-ASIA IGATE SOLUTIONS Vs. STATE
May 9, 2014
IN RE: THE ROYAL BANK OF SCOTLAND Vs. STATE
May 9, 2014
INCOME TAX OFFICER Vs. RAM NIVAS GUPTA
September 3, 2014
INDEN POWER INTERNATIONAL LTD. Vs. CHANDAN PANDYA
June 4, 2014
INDIA BREWERY AND DISTILLERY PVT. LTD. Vs. R.K. DISTILLERIES PVT. LTD.
March 14, 2014
INDIABULLS HOUSING FINANCE LIMITED Vs. SOUTH ASIAN AGRO INDUSTRIES LTD
June 17, 2014
INDIAN BANK Vs. NALLAM VEERA SWAMY
April 29, 2014
INDIAN BANK Vs. SUB REGISTRAR SUB-REGISTRAR OFFICE MAKUNDI VILLAGE BELLARY DISTRICT KARNATAKA
November 11, 2014
INDIAN BANK Vs. V. RAVI CHANDRA
August 1, 2014
INDIAN OIL CORPORATION LIMITED Vs. EPURI PRITHVISEN REDDY
September 10, 2014
INDIAN OVERSEAS BANK, YELLAREDDYPET BRANCH Vs. CO-OPERATIVE ELECTRIC SUPPLY SOCIETY LTD. AND ORS.
August 1, 2014
INDIAN SCHOOL OF BUSINESS, HYDERABAD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
February 26, 2014
INDLA MARIYADASS Vs. STATE OF A.P.
February 11, 2014
INLAND ROAD TRANSPORT (P) LIMITED Vs. BHARAT HEAVY ELECTRICAL LIMITED
November 8, 2014
INLAND WORLD LOGISTICS Vs. THE STATE OF ANDHRA PRADESH
October 14, 2014
INOX AIR PRODUCTS LTD Vs. ASSISTANT COMMISSIONER (CT)-IX, ENFORCEMENT WING, HYDERABAD
October 29, 2014
INTEGRA Vs. VEDAVAAG SYSTEMS LIMITED.
August 12, 2014
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU Vs. POOJARI MURALIKRISHNA
June 19, 2014
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU Vs. SHIVAKUMAR
September 15, 2014
IRFAN ALI Vs. GOVERNMENT OF TELANGANA AND ORS.
July 11, 2014
IRIGALA RAM PULLA REDDY Vs. STATE OF A.P.
April 29, 2014
ITC LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
November 20, 2014
IVRCL ASSETS & HOLDINGS LIMITED Vs. A.P.STATE CONSUMER DISPUTES REDRESSAL COMMISSION
February 20, 2014
J BALAKRISHNA RAJU Vs. J RADHAKRISHNA RAJU
April 25, 2014
J BUJJI Vs. GOVERNMENT OF A P
October 21, 2014
J DEVENDER REDDY Vs. KAKATIYA UNIVERSITY
December 11, 2014
J MALLESAM Vs. A P STATE ROAD TRANSPORT CORPORATION
February 3, 2014
J SRINIVAS RAO Vs. UCO BANK, HYDERABAD
November 17, 2014
J. GREEEDA SUDHASINI Vs. GOVERNMENT OF TELANGANA
July 10, 2014
J. MADHUSUDHAN REDDY Vs. GOVERNMENT OF A.P.
April 29, 2014
J. MOHAMMED GHOUSE Vs. GOVERNMENT OF ANDHRA PRADESH
July 7, 2014
J.B. SATYANARAYANA Vs. THE CHAIRMAN & MANAGING DIRECTOR
October 10, 2014
J.K. COLD TYRE RETRADERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 22, 2014
J.K. COLD TYRE RETRADERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 10, 2014
J.M. JOHNSON AND ORS. Vs. Y.S. THOMAS REDDY AND ORS.
July 17, 2014
J.P.RAO Vs. UNION OF INDIA
February 28, 2014
J.R. MRITUNJAYA SINGH Vs. STATE OF ANDHRA PRADESH
August 14, 2014
J.RAGHAVENDRA CHARY Vs. STATE OF ANDHRA PRADESH
April 25, 2014
JADAV BHOJARAM Vs. A.BHOOMA GOUD
January 31, 2014
JAGANATHAM RAVI Vs. STATE OF A.P.
April 22, 2014
JAGANNADHA INDUSTRIES Vs. DISTRICT COLLECTOR, SRIKAKULAM DISTRICT
August 27, 2014
JAGARLAMUDI BAPUJI Vs. JAGARLAMUDI RAMADEVI
January 31, 2014
JAGJEEVAN RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
August 25, 2014
JAGU ANNAVARAM Vs. STATE ANDHRA PRADESH
April 10, 2014
JAHANGIR Vs. STATE OF M.P.
July 30, 2014
JAI SHANKAR Vs. COMMISSIONER OF ENDOWMENTS
December 30, 2014
JAKKILETI YADAGIRI @ MAKKAPATI YADAGIRI RAO Vs. K RAVINDER REDDY
November 7, 2014
JALAGAM KANTHA RAO Vs. JALAGAM UMA MAHESWARI
January 23, 2014
JALLI NARSAIAH Vs. LAND ACQUISITION OFFICER
January 21, 2014
JAMBAPURAM SUDHARSHAN REDDY Vs. A.P.S.R.T.C.
September 1, 2014
JANAPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
September 17, 2014
JANAPAREDDY NAGAYYA @ NAGANNA Vs. R. MALLIKARJUNA RAO
June 6, 2014
JANARDHAN RAO CHEELI Vs. THE UNIVERSITY OF HYDERABAD
October 31, 2014
JARPUAL MANURI Vs. NUNAVATH CHOKLI
April 2, 2014
JASTI JAYALAXMI Vs. STATE OF A.P.
July 1, 2014
JAVEED KHAN Vs. MIRZA TAHER ALI BAIG
June 3, 2014
JAYALAXMI ENTERPRISES Vs. INCOME TAX OFFICER
August 12, 2014
JAYASRI SINGH Vs. THE STATE OF A.P.
November 25, 2014
JILUKARA SAILU Vs. STATE
July 23, 2014
JILUKARA SAILU Vs. THE STATE
June 23, 2014
JITTA BIKSHAPATHI Vs. R VENKAT REDDY
February 26, 2014
JOGINIPALLI VENUGOPAL RAO Vs. THE STATE OF ANDHRA PRADESH
January 20, 2014
JOHNSON & JOHNSON LTD Vs. STATE OF ANDHRA PRADESH
October 14, 2014
JOURNALIST COOPERATIVE HOUSING SOCIETY LTD Vs. DISTRICT COOPERATIVE OFFICER
August 4, 2014
JUPITER AUTOMOBILES Vs. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION AND ORS.
December 31, 2014
JUPITER AUTOMOBILES Vs. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION AND ORS.
December 13, 2014
JUTURU ARAVIND Vs. K SRINIVASULU
April 3, 2014
JYOTHI TRADING COMPANY AND ORS. Vs. POTNURU RAMESWARA RAO AND ORS.
November 12, 2014
K AMARAVANI Vs. STATE OF TELANGANA
July 30, 2014
K BHASKAR Vs. GOVERNMENT OF A P
December 16, 2014
K BHASKAR NAIK Vs. STATE OF ANDHRA PRADESH
November 21, 2014
K DAYANAND Vs. P SAMPATH KUMAR
November 11, 2014
K DINESH KUMAR Vs. STATE OF TELANGANA
September 16, 2014
K KAVITHA Vs. SHIVA SHANKAR
July 14, 2014
K MAHENDER S/O BALAIAH Vs. TELANGANA SOUTHERN POWER DISTRIBUTION COMPANY LIMITED
November 5, 2014
K MALLESH Vs. B NARASIMHA REDDY
July 8, 2014
K MOHAN KUMAR Vs. GOVERNMENT OF TELANGANA
August 1, 2014
K RAMESWARA REDDY Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND COMMISSIONER AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS
October 31, 2014
K RANI Vs. HANUMAIAH GOUD
September 5, 2014
K S NANDAM Vs. A P STATE ROAD TRANSPORT CORPORATION
November 17, 2014
K S VENKATA RAMAN Vs. PREM JEEVAN
September 1, 2014
K SANTOSH KUMAR Vs. GOVT OF INDIA
December 22, 2014
K SASI KUMAR Vs. STATE OF A P
September 24, 2014
K SRINIVASA RAO Vs. A P S R T C
June 5, 2014
K VENKATESH Vs. STATE OF ANDHRA PRADESH
December 19, 2014
K VINODH BABU Vs. ABDUL GANI
August 12, 2014
K,GANGADAR REDDY Vs. GOOTY CO-OPERATIVE TOWN BANK LIMITED
January 30, 2014
K. ANTHAIAH Vs. G. SIDDI RAM REDDY AND ORS.
December 5, 2014
K. ASHOK REDDY Vs. RAVI RAJ
August 5, 2014
K. BHUPAL REDDY Vs. THE ELECTRONICS CORPORATION OF INDIA LTD.
September 5, 2014
K. CHENGALRAYA CHETTY Vs. GOMATHEESWARI
August 8, 2014
K. CHINNA SRIRAMULU Vs. G. SURESH KUMAR
September 19, 2014
K. GANESAN Vs. A.P.S.R.T.C.
August 7, 2014
K. HIMA BINDU AND ORS. Vs. KUDIKALA ASHOK KUMAR
December 8, 2014
K. JAISENA Vs. K. MOHAN RAO
March 20, 2014
K. JAYA LAXMI Vs. G. ADI LAXMI
September 3, 2014
K. JAYALALITHA Vs. STATE OF A.P.
November 12, 2014
K. JAYARAJ Vs. EXECUTIVE OFFICER
September 11, 2014
K. JAYASREE Vs. K. SHANKARA REDDY
April 22, 2014
K. JAYASREE Vs. K. SHANKARA REDDY
April 2, 2014
K. LAKSHMANA KUMAR Vs. THE STATE
November 27, 2014
K. MANGAMMA Vs. GOVERNMENT OF A.P.
June 6, 2014
K. NAGARAJA RAO Vs. AUTHORISED OFFICER, LAND REFORMS
February 12, 2014
K. NARASA RAJU Vs. UNION OF INDIA
July 18, 2014
K. NARASAIAH Vs. M. SREEDHAR REDDY
September 1, 2014
K. NARASIMHA Vs. STATE
March 20, 2014
K. NARASIMHA CHARY Vs. GENERAL MANAGER (PERSONNEL)
April 29, 2014
K. PRABHAKAR RAO Vs. THE STATE OF A.P.
November 25, 2014
K. PRABHU Vs. STATE OF ANDHRA PRADESH
June 4, 2014
K. PRABHURAM REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 8, 2014
K. RAJANI Vs. M. SATYANARAYANA GOUD
March 26, 2014
K. RAM REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
January 30, 2014
K. RAVINDRA KUMAR Vs. SURAJ BHAN
August 21, 2014
K. SANJEEVA RAO Vs. THE GOVERNMENT OF INDIA
July 4, 2014
K. SOMASEKHAR REDDY Vs. STATE
September 15, 2014
K. SRIDEVI Vs. THE GOVERNMENT OF ANDHRA PRADESH
October 30, 2014
K. SRINIVAS SHARMA Vs. SMT. T. VIJAYA LAKSMI
December 1, 2014
K. SUNEETHA WASLEY Vs. A. MANIK RAO
August 1, 2014
K. VARALAKSHMI W/O K. KUPPUSWAMY AND OTHERS Vs. THE GOVERNMENT OF A.P. REPRESENTED BY THE DISTRICT COLLECTOR, CHITTOOR AND ANOTHER
March 3, 2014
K. VARALAXMI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 21, 2014
K. VENKATA RAMI REDDY Vs. STATE OF A.P.
April 24, 2014
K. VIJAYA LAKSHMI Vs. G. NAGESHWARA REDDY
September 3, 2014
K.ANJIT RAO Vs. ITO, KARIMNAGAR
November 5, 2014
K.LEELAVATHI Vs. DEBTS RECOVERY TRIBUNAL, VISAKHAPATNAM
February 12, 2014
K.N. REDDY Vs. DEFENCE PERSONNEL CO-OP HOUSING BUILDING SOCIETY LTD.
July 15, 2014
K.NAGA SUNDARI Vs. K.MUDDU KRISHNA
January 24, 2014
K.NAGESWARA RAO Vs. K. SAILESWARI
January 2, 2014
K.R. CHANDRA PAUL Vs. STATE OF A.P
July 21, 2014
K.RAJENDRA PRASAD Vs. B.NEPOLEON
February 7, 2014
K.RAMA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
March 20, 2014
K.RAMA VENKATA SUBBAIAH Vs. COMMISSIONER OF INCOME TAX
September 2, 2014
K.S. REDDY Vs. THE DEPOT MANAGER, APSRTC AND ORS.
December 18, 2014
K.S. SANJEEVA RAO Vs. THE DISTRICT TRIBAL WELFARE OFFICER
October 9, 2014
K.S.PRASAD Vs. BOARD OF DIRECTORS / EXECUTIVE COMMITTEE,STATE BANK OF HYDERABAD
April 22, 2014
K.SANGAMESHWAR Vs. MD.CHAND PASHA
June 26, 2014
K.SHANKER RAO Vs. M.D. RAVIKANTH
June 6, 2014
K.SREE DEVI Vs. K.VIDYA SAGAR
January 23, 2014
K.SWARNALATHA Vs. P.RAVI KANTH RAO
January 23, 2014
K.YOGENDER REDDY Vs. K.USHA RANI
September 4, 2014
KADESE SHYAM RAO Vs. N. RAVINDER REDDY AND ANOTHER
November 19, 2014
KAKARIA MOHAN Vs. STATE OF ANDHRA PRADESH
April 23, 2014
KAKARLA ROSENNA Vs. THAMMINENI NARASAPPA
March 20, 2014
KAKUNUTI VENKATA SUBBAMMA AND ORS. Vs. THE OFFICIAL RECEIVER AND ORS.
October 18, 2014
KALAGARA PRABHAKAR RAO AND ORS. Vs. KALAGARA SUJATHA AND ORS.
December 16, 2014
KALAL MALLESH @ MALLESH GOUD Vs. STATE OF ANDHRA PRADESH
February 13, 2014
KALICHETI GOPALA REDDY Vs. STATE
July 4, 2014
KALLETLA NARSIMHA Vs. K. RAJA REDDY AND ANOTHER
November 6, 2014
KALVACHERIA PRABHAKAR Vs. STATE OF A.P.
February 13, 2014
KALVAKOLANU TARAKAMMA Vs. PULICHINTALA NARSIMHA REDDY
September 26, 2014
KAMAL ASHOK FUTNANI Vs. G. NALINI RAO
July 11, 2014
KAMALABAI LOYA Vs. COMMISSIONER OF INCOME TAX
July 22, 2014
KAMALADEVI KANDPAL Vs. ADMINISTRATIVE OFFICER/ESTATE OFFICER, GOVT. OF INDIA AND ORS.
March 26, 2014
KAMATHAM VENKATESWARLU Vs. N. VENKATESWARA RAO
July 24, 2014
KAMISETTI VEERA VISHNU @ CHITTIBABU Vs. STATE OF A.P.
April 28, 2014
KAMMAGANI NADHAM Vs. VANGALA RAJA MALLA REDDY
April 10, 2014
KAMPALLI LAXMIRAJAMMA Vs. MANKALI SAMPATH
November 19, 2014
KANAKALA RAMBABU Vs. A. VIJAYALAKSHMI
March 27, 2014
KANAPARTHI SAIDULU S/O.VEERAIAH Vs. STATE OF A.P.
March 27, 2014
KANCHA BEERAIAH Vs. AREA AGE DETERMINATION COMMITTEE
July 11, 2014
KANCHAN INDIA LIMITED Vs. STATE OF A.P. COMMISSIONERATE OF WOMEN DEVELOPMENT
July 18, 2014
KANCHARLA SEETHARAMAREDDY Vs. KAKATIYA UNIVERSITY AND ORS.
December 4, 2014
KANCHUMANU VENKATESWARA RAO Vs. CHUKKA RAJA REDDY
December 29, 2014
KANDE ANDALU Vs. KANDA SHANKAR
February 7, 2014
KANDE SRINIVASULU Vs. YELLAMRAJU VENKATA RAJU
January 20, 2014
KANDIKATTU RATHNAM @ VENKATA RATHNAM Vs. STATE OF A.P.
March 25, 2014
KANDIKONDA PARAMDAMAM Vs. BASHA MOHIUDDIN
August 7, 2014
KANNEPOGU RAMULU Vs. STATE OF A.P.
August 21, 2014
KARIM UNNISA Vs. GOVERNMENT OF A P
April 28, 2014
KARINGULA ANJANEYULU GOUD Vs. STATE OF A.P.
April 29, 2014
KAROLLA CHINNAIAH Vs. STATE OF ANDHRA PRADESH
April 23, 2014
KAROLLA CHINNAIAH Vs. STATE OF A.P.
April 3, 2014
KARREDDULA ARUNA DEVI Vs. BRANCH MANAGER, ANDHRA BANK P G R L C JR COLLEGE BRANCH,VIKASNAGAR, DILSUKHNAGAR, HYDERABAD
November 11, 2014
KARRI RAMYA LATHASRI Vs. STATE OF A P
April 29, 2014
KARRI VENKATA RAMA REDDY Vs. STATE OF ANDHRA PRADESH
December 10, 2014
KASA SURESH AND ORS. Vs. BOODI GAYATRI AND ORS.
September 15, 2014
KASILANKA SRI KRISHNAVENI Vs. M RAMA KRISHNA
July 8, 2014
KASTURI SIVA NAGESWARA RAO Vs. STATE OF A.P.
April 3, 2014
KASUKHELA SATYA SRINIVAS Vs. STATE
October 13, 2014
KATADA BABY @ KOLLATI BABY Vs. KATADI SRI VENKATA SATYA RAJA SEKHAR
March 24, 2014
KATHI VENKANNA Vs. STATE OF A.P.
February 12, 2014
KATRU JOHN KANNADY Vs. SUBBAVARAPU LAKSHMI
March 14, 2014
KATTA PENCHALASWAMY Vs. MOPURU VEERA RAGHAVA REDDY
February 11, 2014
KATTA SUMITRA Vs. VIJAYA TRAVELS
July 21, 2014
KATTA VENKATA LAKSHMI Vs. KATTA SUBBA RAO
March 7, 2014
KAVEDI GOUTHAMI Vs. STATE OF ANDHRA PRADESH
February 4, 2014
KERNEX MICRO SYSTEMS (INDIA) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 2, 2014
KESAR BAI Vs. S D KAMAL KUMAR
November 12, 2014
KESAVLAL Vs. LAND ACQUISITION OFFICER AND ORS.
November 14, 2014
KESHAVULU Vs. STATE OF A P
March 18, 2014
KETHIREDDY JAGAN MOHAN REDDY Vs. STATE OF TELANGANA
July 22, 2014
KILARU RAMAKRISHNA Vs. PALLA PRABHUDAS
November 19, 2014
KILLO KAMESWARA RAO Vs. STATE OF A.P.
March 13, 2014
KILLO MODANO Vs. STATE OF ANDHRA PRADESH
March 20, 2014
KMK EVENT MANAGEMENT LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
December 31, 2014
KODALI RAJENDRA PRASAD Vs. BANDARU NEPOLEON
February 7, 2014
KODAMAIA PARVATHAMMA Vs. MADDALI VENKATA SUBBAIAN
October 29, 2014
KODI SATISH NAIDU Vs. STATE OF A P
November 13, 2014
KOGANTI JAGANNADA RAO @ JAGGALA Vs. STATE OF ANDHRA PRADESH
January 3, 2014
KOLAKALAPUDI BRAHMA REDDY, S/O. KRISHNA REDDY Vs. UNION OF INDIA
February 7, 2014
KOLLAPU PAPARAO Vs. STATE OF ANDHRA PRADESH
April 22, 2014
KOLLI BABI SAROJINI Vs. KOLLI JAYALAXMI
April 29, 2014
KOLLI BUCHI KOTAIAH Vs. STATE OF ANDHRA PRADESH
July 8, 2014
KOLLI BUCHI KOTAIAH Vs. THE STATE OF A.P.
July 9, 2014
KOLLIBOINA VEERRAJU Vs. SPECIAL GRADE DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
January 23, 2014
KOLLURI KANAKAYYA & CO , MACHILIPATNAM Vs. INCOME TAX OFFICER, WARD-I, MACHILIPATNAM
August 5, 2014
KOMARTHI RAMULU Vs. THE STATE OF A.P.
April 21, 2014
KOMMISETTI AMMAJI Vs. KOMMISETTI BUTCHAIAH
January 20, 2014
KOMPELLA VENKATA SATYA SUBBARAYA SASTRY Vs. EXECUTIVE OFFICER
July 3, 2014
KONDA ASHOK Vs. STATE OF A.P.
February 12, 2014
KONDAMUDI CHANDRASEKHARA RAO Vs. STATE BANK OF INDIA
June 23, 2014
KONDAVEETI VENKATA APPA RAO Vs. KONDAVEETI JAGAN MOHAN RAO
January 3, 2014
KONIKINENI RAMA KOTESWARA RAO Vs. STATE OF A.P.
March 20, 2014
KOPPULA NAGI REDDY Vs. STATE OF TELANGANA
November 7, 2014
KOPPULA VEERA VENKATA SATYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
April 11, 2014
KORATALA LEELA SATYA SAI Vs. GHANTA DHARMA RAO
February 14, 2014
KOTA NAGAMANI Vs. STATE OF ANDHRA PRADESH
June 19, 2014
KOTA SIVARAMA PRASADA RAO Vs. SHAIK MASTANVALI
February 14, 2014
KOTHAPETA YADA GOUD Vs. STATE BANK OF INDIA AND ORS.
June 17, 2014
KOTTU SATYANARAYANA Vs. STATE OF A.P.
September 25, 2014
KOTTU VEERA VENKATA SATYANARAYANA Vs. PADALA RAMANNA DORA
December 19, 2014
KOYEDA SANJEEV Vs. STATE OF ANDHRA PRADESH
March 12, 2014
KOYYADA ANDALU Vs. LINGALA SATHYANARAYANA
April 28, 2014
KRISHNA PRASAD Vs. THE A.P.S.R.T.C.
July 31, 2014
KRISHNAPATNAM PORT COMPANY LTD Vs. GOVT OF A P
December 3, 2014
KRISHTAPPA Vs. JOINT COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE
February 5, 2014
KUKATLAPALLI MERI RANI Vs. KUKATLAPALLI PAUL PRAKASH
January 28, 2014
KUKKALA SIVA KRISHNA @ SIVA Vs. CHODEM KALYANI
June 16, 2014
KUM. PRABHALA KANAKA RAJESWARI (DIED) Vs. DISTRICT COLLECTOR, KRISHNA DIST.
April 4, 2014
KUMMARI KESHAVULU Vs. STATE OF A.P.
March 18, 2014
KUMMARI SRINIVAS Vs. PEDDOLLA PRATHAP REDDY
February 3, 2014
KUNAM RAGHAVA REDDY Vs. M/S. SHAH ENTERPRISES
March 11, 2014
KUNAPUREDDY KONDAL RAO Vs. LAND ACQUISITION OFFICER-CUM-SPECIAL DEPUTY COLLECTOR
November 24, 2014
KUNCHE NAGESWARA RAO Vs. G. DAYANAND
March 25, 2014
KURAPATI BANGARAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
June 27, 2014
KURELLA VENKATA SATYAVATHI Vs. KANYAMAYINI DEVENDER YADAV
March 27, 2014
KURUGONDLA RAMA KRISHNA Vs. SAKINENI KRISHNA RAO
October 28, 2014
L MADANDAL STEELS LIMITED Vs. CHIEF COMMISSIONER OF INCOME-TAX-2, HYDERABAD
November 12, 2014
L. GIRIDHARLAL AND CO. Vs. INCOME TAX OFFICER
August 26, 2014
L. HANUMAN PRASAD AND ORS. Vs. G. NAGENDRA GOUND AND ORS.
June 4, 2014
L. PANDU RANGA REDDY Vs. RAJENDRA SINHJI INSTITUTE
September 15, 2014
L.N. PETA PRIMARY AGRICULTURAL COOPERATIVE SOCIETY Vs. THE GOVERNMENT OF ANDHRA PRADESH
October 13, 2014
L.SHIVASHANKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 19, 2014
LACHALLA KISTAIAH Vs. REKHA RAMESH
December 15, 2014
LACHUGARI VITTAL Vs. SHAIK MAHMOOD
August 20, 2014
LAKHANI STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
November 26, 2014
LAKSHMI NAGAR COLONY RESIDENTS ASSOCIATION Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY AND ORS.
December 15, 2014
LAKSHMI NARASIMHA SWAMY DEVASTANAM YADAGIRIGUTTA Vs. GOVERNMENT OF TELANGANA
July 8, 2014
LAND ACQUISITION OFFICER Vs. BANTU CHINNA VEERAMMA
March 12, 2014
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER Vs. D V RANGANATHAM
September 17, 2014
LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR Vs. DYAGALA DEVAMMA
August 8, 2014
LAND ACQUISITION OFFICER, SPECIAL DEPUTY COLLECOTR, SRSP, POCHAMPAD Vs. GODAVARI
September 12, 2014
LANKA SARALA DEVI Vs. KADIALA SUBBAIAH
March 11, 2014
LATA JAIN Vs. LAXMINIVAS AGARWAL AND THE STATE OF ANDHRA PRADESH
April 22, 2014
LAXMI SATYANARAYANA OIL MILL, KHAMMAM Vs. COMMISSIONER OF INCOME-TAX, A.P.HYDERABAD
June 12, 2014
LIME KILNS & SAW MILLS WORKERS UNION Vs. STATE OF A.P.
June 26, 2014
LINGA RANJITH KUMAR Vs. AJAY MISHRA AND ORS.
December 10, 2014
LUMBINI FILLING STATION Vs. INDIAN OIL CORPORATION LTD.
July 22, 2014
LUNAVATH DEVA Vs. STATE OF ANDHRA PRADESH
April 4, 2014
LVSR FARMS PRIVATE LIMITED Vs. THE OFFICIAL LIQUIDATOR
September 16, 2014
M A MAJEED Vs. DEPOT MANAGER APSRTC
January 31, 2014
M A RAOOF Vs. VISHNU CHIT FUNDS PVT LTD, HYDERABAD
December 16, 2014
M BHARANI Vs. POTTI SREERAMULU TELUGU UNIVERSITY
December 1, 2014
M GOPAL Vs. PRESIDING OFFICER, LABOUR COURT-I, CHIKKADPALLY, HYDERABAD
September 25, 2014
M H JAGANNADHA RAO Vs. INDIAN OIL CORPORATION LIMITED
October 7, 2014
M JAIWANTH Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
November 19, 2014
M MASTHAN Vs. V DHANALAKSHMI
July 8, 2014
M NARESH Vs. K SRAVATHI @ MUPPALA SRAVATHI
July 4, 2014
M PERIYA DASAN Vs. DY INSPECTOR GENERAL, CHENNAI
November 28, 2014
M RAMA RAO Vs. SRIRAM CITY UNION FINANCE LTD
September 11, 2014
M RAMAKRISHNA REDDY Vs. MANDAL EXECUTIVE MAGISTRATE AND MANDAL REVENUE OFFICER
June 18, 2014
M RAVI Vs. GOVERNMENT OF ANDHRA PRADESH
July 31, 2014
M SEETHA RAMA RAO Vs. S VENKATA RAMUDU
October 15, 2014
M SRIKANTHA CHARY Vs. K R FERRO ALLOYS INDIA PVT LTD
March 6, 2014
M SUNDARESWARAN Vs. DEPUTY GENERAL MANAGER (PER)
November 27, 2014
M TATA BAI Vs. GOVERNMENT OF ANDHRA PRADESH
April 7, 2014
M VENKATA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
September 22, 2014
M VIJAYA BHASKAR REDDY Vs. BOARD OF INTERMEDIATE EDUCATION
October 28, 2014
M VIJAYA LAKSHMI Vs. KALANIKETHAN TEXTILES & JEWELS PVT LTD
September 12, 2014
M. AMARNATH Vs. M. RAVINDER
September 19, 2014
M. GIRIPRASAD Vs. K. MUNIKRISHNA REDDY
March 24, 2014
M. JANARDHAN RAO Vs. THE CHAIRMAN & MANAGING DIRECTOR
August 4, 2014
M. MADHAVI Vs. CH. ANANTHAIAH
March 25, 2014
M. MOHAMMED RAFI Vs. THE ANDHRA PRADESH
September 26, 2014
M. MOHAN REDDY Vs. D. RAJAMALLU
March 6, 2014
M. RAJAMANNAR Vs. B. FAKRUDDIN
July 15, 2014
M. RAMABRAHMAM Vs. THE DIRECTOR
October 7, 2014
M. RAVINDER REDDY Vs. THE GOVERNMENT OF TELANGANA
November 20, 2014
M. SUBBA RAO Vs. B. VASANTH
June 12, 2014
M. VARALAKSHMI Vs. SUPERINTENDENT ENGINEER (ASSESSMENT) EASTERN POWER DISTRIBUTION COMPANY A.P. LIMITED
March 18, 2014
M. VENKATAPPA NAIDU AND ORS. Vs. STATE OF ANDHRA PRADESH
February 3, 2014
M.A.QUDDUS Vs. INCOME TAX OFFICER
September 3, 2014
M.A.RAWOOF Vs. STATE OF ANDHRA PRADESH
September 12, 2014
M.GAJENDRA REDDY Vs. STATE OF A.P.
April 10, 2014
M.GURUMOORTHY Vs. C.KAMALAMMA
April 22, 2014
M.HANUMANTHA RAO Vs. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION,VISAKHAPATNAM
August 7, 2014
M.JANNAMMA Vs. UNION OF INDIA
June 12, 2014
M.KRISHNA PRASAD Vs. AMADALAVALASA MUNICIPAL CORPORATION
February 11, 2014
M.POSHAM Vs. S.KALAVATHI
August 25, 2014
M.RAGHURAMAIAH Vs. STATE OF ANDHRA PRADESH
February 21, 2014
M.RAMAKRISHNA Vs. SUB-DIVISIONAL MAGISTRATE AND RDO, VIJAYAWADA
February 5, 2014
M.RAMDAS Vs. APSRTC
February 5, 2014
M.S. VOHRA Vs. ANDHRA BANK, SULTAN BAZAR, HYDERABAD
July 3, 2014
M.S.N. REDDY Vs. STATE OF A.P.
June 16, 2014
M.SWARUPA Vs. MUSAPET NARSIMHULU
February 11, 2014
M.THIRUPATHI RAO Vs. STATE OF TELANGANA
November 7, 2014
M.V. INDUMATHI Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
September 17, 2014
M.V. SAGAR Vs. APSRTC AND ORS.
December 10, 2014
M.V. SESHACHARY Vs. MADRAS FERTILIZERS LIMITED
July 4, 2014
M.V.PRABHAKAR REDDY Vs. A.P. STATE ROAD TRANSPORT CORPORATION
June 3, 2014
M.V.PRABHAKAR REDDY Vs. APSRTC
January 20, 2014
M/S ANUTEJA CONSTRUCTION AND ANOTHER Vs. APSCDRC, HYDERABAD REP. BY REGISTRAR AND OTHERS
December 22, 2014
M/S DECCAN CHRONICLES HOLDINGS LIMITED Vs. UNION OF INDIA
February 4, 2014
M/S. AMRUTLAL AND COMPANY Vs. M/S.RANKIDS IMPEX PRIVATE LIMITED, NEW DELHI
January 27, 2014
M/S. ANIL RE-ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2014
M/S. DECCAN CHRONICLES HOLDINGS LIMITED REP. BY ITS VICE CHAIRMAN AND OTHERS Vs. THE UNION OF INDIA REP. BY ITS JOINT SECRETARY AND OTHERS
February 4, 2014
M/S. KAMMA SANGHAM, HYDERABAD Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS), HYDERABAD
January 22, 2014
M/S. KULDEEP WINES, HYDERABAD Vs. COMMISSIONER OF INCOME-TAX
March 4, 2014
M/S. KUMAR BROTHERS & COMPANY Vs. A.P. HOUSING BOARD
February 28, 2014
M/S. L.G. POLYMERS INDIA PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
March 28, 2014
M/S. MANGAL PRECISION PRODUCT LIMITED Vs. A. MUTHYALAIAH
January 30, 2014
M/S. NARAHARI KIRANA SHOP REP., BY ITS PROP. B. BHARATHI, HYDERABAD ROAD, NIZAMABAD Vs. K. KISHORE REDDY
December 27, 2014
M/S. NATIONAL INSURANCE COMPANY LTD. Vs. ASIA
January 23, 2014
M/S. NEW INDIA ASSURANCE COMPANY LTD. Vs. KARRI CHINNAMMALU
January 21, 2014
M/S. PATEL ENGINEERING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
January 9, 2014
M/S. RAM INFORMATICS LIMITED Vs. CMS COMPUTERS LTD.
February 7, 2014
M/S. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SYED GAYAZ CHISTY
January 20, 2014
M/S. SHRI MARUTHI TEXTILES LTD. Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
March 25, 2014
M/S. SRI SAIKRUPA INDUSTRIES Vs. FOOD CORPORATION
September 23, 2014
M/S. T.A. INFRA PROJECTS LTD. Vs. INFRASTRUCTURE CORPORATION OF ANDHRA PRADESH LTD.
January 2, 2014
M/S. TECHTRANS CONSTRUCTION INDIA PVT. LTD. Vs. M/S. RELIANCE UTILITY ENGINEERS LIMITED
September 26, 2014
M/S. UNITED INDIA INSURANCE COMPANY LIMITED Vs. VARTHIA HARI
February 19, 2014
M/S. UNITED INDIA INSURANCE COMPANY LIMITED Vs. MITTAMEEDI RAMALAKSHMI
February 12, 2014
M/S. VARUNA INVESTMENTS Vs. M/S. ASIAN INFRASTRUCTURE PTE LTD.
February 25, 2014
M/S. VENKATESWARA VEGETABLE FRUITS CHILLIES GROWERS COLD STORAGE PRIVATE LIMITED Vs. DISTRICT COLLECTOR
January 3, 2014
M/S.A.P. PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
January 21, 2014
M/S.PIONEER ALLOY CASTINGS LTD. Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA
February 28, 2014
M/S.SRIRAM RICE MILLS PVT. LTD. Vs. ANDHRA PRADESH STATE FINANCE CORPORATION
March 6, 2014
MAA MAHAMAYA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
November 13, 2014
MACHANI NAGARAJU Vs. COMMISSIONER OF ENDOWMENTS
June 2, 2014
MACHEPALLI HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH
December 9, 2014
MACHUNURI SHANKER Vs. STATE OF ANDHRA PRADESH
February 6, 2014
MADAGALA KOTI (A.1) VISAKHAPATNAM Vs. STATE OF A.P.
March 6, 2014
MADALA SANDYA RANI, TENALI Vs. MADALA SAI CHANDRASEKHAR, GUNTUR
December 4, 2014
MADALA YATHIRAJULU Vs. MADALA CHINA ANANTHAIAH
June 2, 2014
MADAMSETTY RAVINDER Vs. THE SINGARENI COLLIERIES COMPANY LTD.
August 5, 2014
MADANAM SEETHA RAMULU Vs. MADANAM VIMALA
January 28, 2014
MADAPURAM MADDILETI NAIDU Vs. STATE OF ANDHRA PRADESH
December 9, 2014
MADAPURAM MADDILETI NAIDU Vs. THE STATE OF A.P.
October 20, 2014
MADDIPAOTI VENKATA SATYA RAMU Vs. STATE OF AP
September 23, 2014
MADDIPATI VENKATASATYA RAMU @ MVS RAMU Vs. SHO HUMAYUN NAGAR PS HYDERABAD
August 11, 2014
MADDIPOTI VENKATA SATYA RAMU Vs. THE STATE OF ANDHRA PRADESH
February 24, 2014
MAHABOOB PASHA Vs. SABIA ZAHERA AND ANOTHER
June 12, 2014
MAHAJAN (TAKA) LATCHAIAH Vs. GOVT OF ANDHRA PRADESH
November 11, 2014
MAHALAXMI MOTORS LIMITED Vs. SECRETARY, INCOME TAX SETTLEMENT COMMISSION
August 27, 2014
MAHASAMUDRAM VISWA PRIYA Vs. STATE OF ANDHRA PRADESH
January 2, 2014
MAHATHI HIGH SCHOOL, WARANGAL DISTRICT Vs. INSTITUTE OF HON'BLE LOKAYUKTA OF A.P.
February 20, 2014
MAHINDRA & MAHINDRA FINANCIAL SERVICES P LTD Vs. GRANDHI SRI RAM PRASAD,
August 4, 2014
MAKINENI SRINIVAS RAO Vs. MANTHENA PRABHAKAR REDDY
January 29, 2014
MALA VEERAPURAM BABU Vs. Y.KRISHUDU
June 3, 2014
MALIREDDY SATYANRAYANA MURTHY Vs. MALIREDDY JAGANNADHA RAO
March 7, 2014
MALLADI KRISHNAYYA Vs. TADIKONDA SIVA SURYAPRAKASA RAO
April 29, 2014
MALLADI SUVARCHALA Vs. MALLADI NAGA SRINIVASA RAO
October 10, 2014
MALLE RANGA REDDY Vs. THIRUNAGARU PURUSHOTHAM
August 7, 2014
MALLIPUDI ADINARAYANA Vs. SINGULURI LAKSHMI
January 21, 2014
MALLURI RAMA DEVI Vs. STATE OF ANDHRA PRADESH
April 16, 2014
MALREDDY RANGA REDDY, HYDERABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, HYDERABAD
December 24, 2014
MANAGEMENT OF DECCAN ENTERPRISES PRIVATE LIMITED Vs. HON'BLE ADDL. INDUSTRIAL TRIBUNAL CUM ADDL. LABOUR COURT
March 7, 2014
MANAGEMENT OF LPG FILLING PLANT, HPCL Vs. GENERAL SECRETARY
September 23, 2014
MANAGEMENT OF WILLIAM MOON HIGH SCHOOL Vs. RADHABAI SHINDE
December 4, 2014
MANAGING COMMITTEE MASJID E CHANWER PEERAN Vs. A P STATE WAKF BOARD
February 21, 2014
MANAGING DIRECTOR Vs. R. SANDHYA RANI
June 5, 2014
MANAGING DIRECTOR, APSRTC Vs. G BALASWAMY
December 18, 2014
MANAGING DIRECTOR, APSRTC, MUSHEERABAD, HYDERABAD Vs. BANDARU VENKATA NARSAMMA
January 2, 2014
MANDA VEERESHAM Vs. MD. AHMED
April 21, 2014
MANDAL PARISHAD DEVELOPMENT OFFICER Vs. KOTHAPALLI YESAYYA
December 9, 2014
MANDATI SRINIVAS Vs. GATLA RAJI REDDY AND 2 OTHERS
April 23, 2014
MANGALI PARVATHAMMA Vs. P. YADAIAH
July 14, 2014
MANI ENCLAVE RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
September 26, 2014
MANJU M AGARWAL Vs. STATE OF A.P.
March 26, 2014
MAREMMANAHALLI NARIYAPPA Vs. KADIREMPALLI THIPPAIAH
August 8, 2014
MAREPPAGARI KUPPAIAH Vs. STATE OF A P
April 25, 2014
MARK INFRASTRUCTURE PVT. LTD. Vs. COMMERCIAL TAX OFFICER
September 9, 2014
MARUTHI CHARITABLE TRUST Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 2014
MARUTHI INDUSTRIES Vs. GAJANAND TRADERS
August 21, 2014
MATHA MANIKESHWARI ENTERPRICES Vs. GENERAL MANAGER
February 7, 2014
MATHANGI DEVASAHAYAM S/O. RUBENU @ NAGAIAH Vs. JETTY MANIKYAMMA W/O. PRAKASA RAO
June 12, 2014
MATTA @ PALINA BHAVANI Vs. MATTA TULASI RAO
June 19, 2014
MATTA SRIRAMAMURTHY Vs. AREPALLI SRIRAMA MURTHY
August 22, 2014
MATTAGUNTA SREENU Vs. STATE OF ANDHRA PRADESH
March 27, 2014
MD HUSAIN AHMAD SARDARI Vs. TAYYAIB MUSLIM WELFARE SOCIETY
March 13, 2014
MD MAJID HUSSAIN Vs. MD AQUEEL S/O MD ABBAS
September 22, 2014
MD RASHEED Vs. MANAGING DIRECTOR
September 26, 2014
MD. BASHEER AHMED KHAN Vs. STATE OF A.P.
June 4, 2014
MD. YOUSUF Vs. STATE OF A.P.
March 14, 2014
MEDICAMEN BIO-TECH LIMITED Vs. THE STATE OF A.P.
October 17, 2014
MEDIKONDA SAMBASIVA RAO Vs. PANCHAYAT SECRETARY, GRAMPANCHAYAT
February 28, 2014
MEDIKONDA VENKAYAMMA Vs. KOLAKALURI PEDA
January 20, 2014
MEESALA NAGESWARAMMA Vs. SIVA CHEEDERLA
August 6, 2014
MEKALA OBULA REDDY AND 22 OTHERS Vs. THE GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF COOPERATION, HYDERABAD AND 24 OTHERS
December 2, 2014
MEKALA RAMA MOHAN REDDY Vs. THE A.P.S.R.T.C.
August 20, 2014
MEKALA SATYANARAYANA Vs. GOVERNMENT OF TELANGANA
September 16, 2014
MELVILLE FINVEST LTD Vs. JOINT COMMISSIONER OF INCOME TAX
December 3, 2014
MEMBER-SECRETARY, APSEB Vs. Y SIVAIAH
November 13, 2014
MERUGU MOJES Vs. STATE OF ANDHRA PRADESH
December 2, 2014
MESRAM CHINNU Vs. M.DOULATH RAO
January 20, 2014
METKORE ALLOYS & INDUSTRIES LIMITED Vs. UNION OF INDIA
January 24, 2014
METPALLI MUTHAIAH Vs. METPALLI LASUM BAI
January 23, 2014
METTA SHANKARA RAO Vs. STATE OF A.P.
April 15, 2014
MIR OSMAN ALI Vs. STATE OF A.P.
February 11, 2014
MIR ZAHEER MOHAMMED KHAN Vs. M/S LEGEND ESTATES PRIVATE LIMITED
September 1, 2014
MIRIYALA DIVYA Vs. GOVT. OF A.P.
September 19, 2014
MIRZA JAWED AHMED BAIG Vs. STATE OF A.P.
April 10, 2014
MIRZA KHUSRU ALI BAIG Vs. ANDHRA PRADESH STATE WAKF BOARD
January 28, 2014
MISRA DHATU NIGAM LTD Vs. P V B SHARMA
December 4, 2014
MIZBANA AND ORS. Vs. V. VIJAYA LAKSHMI AND ORS.
November 10, 2014
MOBILE WELFARE SOCIETY Vs. DISTRICT COLLECTOR, RANGA REDDY DISTRICT, HYDERABAD
December 5, 2014
MODUGULA MALLIKARJUNA REDDY Vs. STATE OF A.P.
April 22, 2014
MOGHAL SHAIK SHAVALI Vs. P RAMA KRISHNA RAO
December 24, 2014
MOGLI SHOBHA RANI Vs. VARALAXMI
February 21, 2014
MOHAMMAD HANIF AHMED Vs. UNION OF INDIA
November 6, 2014
MOHAMMAD SADAT ALI @ SIRAJ Vs. SYED ATHER ALI
June 23, 2014
MOHAMMED AHMED ALI Vs. THE STATE OF TELANGANA
October 16, 2014
MOHAMMED AZGHER HUSSAIN Vs. STATE OF ANDHRA PRADESH
March 20, 2014
MOHAMMED BALESHARIEF Vs. STATE OF A.P.
September 26, 2014
MOHAMMED YASEEN Vs. STATE OF ANDHRA PRADESH
June 3, 2014
MOHD ABDUL QUAYUM Vs. OSMANIA UNIVERSITY, HYDERABAD
December 6, 2014
MOHD ALI MIRZA Vs. STATE OF A P
December 6, 2014
MOHD HUSSAIN @ AKTHARI RAYANI Vs. GOVERNMENT OF ANDHRA PRAESH
June 17, 2014
MOHD IMTIYAZUDDIN Vs. STATE OF A P
August 4, 2014
MOHD IRFAN ALI Vs. MUJEEBUNNISA BEGUM
September 23, 2014
MOHD IRFAN ALI Vs. STATE OF TELANGANA
December 5, 2014
MOHD SADIQ ALI Vs. UNION OF INDIA
November 17, 2014
MOHD ZAHEER AHMED Vs. STATE OF ANDHRA PRADESH
April 28, 2014
MOHD. ASIF KHAN Vs. MOHD. IRFAN
June 13, 2014
MOHD. KHALEEL Vs. ARC INDIA LTD
June 16, 2014
MOHD. NAYEEMUDDEIN GHOURI Vs. GOVERNMENT OF ANDHRA PRADESH
March 13, 2014
MOHD. PASHA Vs. STATE OF ANDHRA PRADESH
April 21, 2014
MOHD. SHAFI-UR-REHAMAN Vs. STATE OF A.P.
April 28, 2014
MOHMED MAQSOOD ALI Vs. BABY NEHA FATHIMA BEGUM
December 24, 2014
MOKA SEETHARATNAM Vs. DISTRICT COLLECTOR, KRISHNA DISTRICT AT MACHILIPATNAM
October 13, 2014
MORABOINA VENKATESU Vs. STATE OF A.P.
February 21, 2014
MORTHA VIMALA W/O GAVARAYYA Vs. GOUTHU RAJULU S/O JAGGARAJU
November 5, 2014
MOTTE GANGA DEVI Vs. P.PEDDA SUBBARAYUDU
April 16, 2014
MOTUMARRI RAMAKRISHNA Vs. SUB DIVISIONAL MAGISTRATE
February 5, 2014
MT ADUNUTHULA MADHAVI Vs. ADUNUTHULA SASHI KUMAR REDDY
July 4, 2014
MUCHU SIVA KUMARI Vs. THE STATE ELECTION COMMISSION
October 21, 2014
MUDDANGULA GANESH Vs. STATE OF A.P.
March 19, 2014
MUJEEBUNISSA BEGUM Vs. GOVERNMENT OF A.P.
March 11, 2014
MUKKAMALA ATCHUTARAMAIAH Vs. STATE OF A P
February 5, 2014
MUKKAMALA CHINNA VENKATA REDDY Vs. STATE OF A.P.
March 20, 2014
MULAGUNDLA SUDHAKAR REDDY Vs. MATTAPALLI LAXMI NARASIMHA INDUSTRIES
March 4, 2014
MUNAGALA SRINIVASULU REDDY Vs. S. JAYARAMI REDDY
June 6, 2014
MUNI KRISHNA Vs. THE STATE ELECTION COMMISSION
October 30, 2014
MUPPALLA NANDA NAGA RAVI SANKAR Vs. MUPPALLA RADHIKA
September 15, 2014
MUPPALLA VEERAIAH Vs. CHAGANTI JAYA LAKSHMI
March 7, 2014
MUTHE RAJESHAM Vs. BAKAM LINGAIAH
October 18, 2014
MUZAFFAR MOHD. KHAN SALMAN Vs. KAKATIYA UNIVERSITY
June 6, 2014
MVS RAMU Vs. STATE OF A.P.
February 24, 2014
MY HOME INDUSTRIES LIMITED Vs. GONNABATTULA RAMANA S/O LATE RAMULU
April 21, 2014
N J S TRADERS RICE MILL Vs. STATE OF A P
December 4, 2014
N PREMAIAH S/O RAJA RATHNAM Vs. NARMALA DEVA RAJ S/O SAMUEL
November 28, 2014
N VIJAYAN Vs. STATE OF A P
June 2, 2014
N. ARAVIND KUMAR Vs. STATE OF ANDHRA PRADESH
September 22, 2014
N. DEVA MANDADI Vs. STATE OF A.P.
July 30, 2014
N. GNANA PRAKHASH RAO Vs. INDIAN OVERSEAS BANK
September 19, 2014
N. JAGGA REDDY Vs. THE GOVERNMENT OF ANDHRA PRADESH
November 11, 2014
N. JAYA KUMAR Vs. KANDALI SRINIVASULU REDDY
September 9, 2014
N. KUSUMA HARINATH BABU REDDY Vs. K. PRASUNA
August 14, 2014
N. MURALI KRISHNA Vs. SOUTH CENTRAL RAILWAY
March 10, 2014
N. PHANI KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
March 18, 2014
N. PURUSHOTHAM Vs. GOVERNMENT OF TELANGANA
September 10, 2014
N. RAM REDDY Vs. UNION OF INDIA
February 14, 2014
N. SOBHA RANI Vs. MATERIAL MANAGEMENT AND APPOINTING AUTHORITY
July 3, 2014
N. SURENDRA BABU Vs. NARASIMHA REDDY
April 7, 2014
N. UDAY KUMAR @ UDAY Vs. STATE OF A.P.
April 4, 2014
N. VENKATESHWARA RAO Vs. THE STATE OF A.P.
October 16, 2014
N.JAKRAIAH Vs. STATE OF ANDHRA PRADESH
April 21, 2014
N.NARSIMHULU Vs. G.SRINIVASULU
March 5, 2014
N.SEETHARAM REDDY Vs. B.R.AMBEDKAR OPEN UNIVERSITY, HYDERABAD
January 3, 2014
N.SHANKAR Vs. K.DEVAGIRI
January 30, 2014
N.SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
March 10, 2014
N.V. RAMANA RAJU Vs. STATE OF A.P.
August 1, 2014
N.W. EXPORT LTD. Vs. STATE TRADING CORPORATION INDIA LTD.
December 18, 2014
NADAVA JAKRAIAH Vs. STATE OF ANDHRA PRADESH
April 21, 2014
NADELLA ESTATE PVT LTD., HYDERABAD Vs. PREMA RAVINDRANATH
November 19, 2014
NADENDLA KOTAMMA Vs. NADENDLA MALLAIAH
February 12, 2014
NAGABHUSHNAM Vs. STATE OF ANDHRA PRADESH
June 18, 2014
NAGOSHA POCHHA @ NAGOSHA POSHETTY Vs. SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
March 12, 2014
NAGULA TULASAMMA Vs. GOLANGI BHOOPATHI
April 17, 2014
NAKIREDDY VEERRAJU Vs. PAREPALLI APPARAO
June 20, 2014
NAKKA RAMBABU Vs. O AKKA RAO
December 8, 2014
NAKKA TRIMURTHULU Vs. STATE OF A.P.
February 6, 2014
NALLA THIRUPATHI REDDY Vs. THE STATE OF TELANGANA
November 28, 2014
NALLAGANTHULA SATHAIAH Vs. UNITED INDIA INSURANCE COMPANY
February 25, 2014
NALLAJERLA MURALI KRISHNA @ MURALI Vs. STATE OF TELANGANA, THROUGH PUBLIC PROSECUTOR
October 9, 2014
NALLAPATI PANDURANGA RAO Vs. VEMPATI VENKATESHWARA RAO
November 20, 2014
NALLU INDRASENA REDDY Vs. UNION OF INDIA
February 4, 2014
NAMALA KOTAIAH Vs. JOINT COLLECTOR & ADDITIONAL DISTRICT MAGISTRATE, GUNTUR DISTRICT, GUNTUR AND OTHERS
December 15, 2014
NAMANA VENKATA SIVA NARAYANA Vs. NAMANA SEETHARAVAMMA
November 21, 2014
NAMBADA VARAHA NARASIMHULU Vs. KARANAM DALAMMA
April 23, 2014
NAMBARU RAMU Vs. M.R.PRASANNA KUMAR
January 20, 2014
NAND KISHORE GANDHI Vs. R.A. RAMAKIRSHNAN
July 5, 2014
NAND KISHORE GANDHI Vs. R A RAMAKRISHNAN
July 25, 2014
NARAM BHOOMI REDDY Vs. NARAM VENKAT REDDY
July 10, 2014
NARASAMMA Vs. M NARASIMHULU
January 24, 2014
NARASAMMA Vs. NATIONAL INSURANCE COMPANY LTD.
January 24, 2014
NARASINGH MACHAR Vs. UNION OF INDIA
January 27, 2014
NAREDLA JAYASRI Vs. N. RAVI KUMAR
October 24, 2014
NARLA SUSHEELA Vs. LAND ACQUISITION OFFICER & SPECIAL DEPUTY COLLECTOR
January 21, 2014
NASEEB KHATOON Vs. SYED ABDUL AZIZ
February 7, 2014
NATCO PHARMA LIMITED Vs. S M S PHARMACEUTICALS LIMITED
October 27, 2014
NATIONAL INSURANCE CO LTD Vs. GOLLA DASARI NAGAIAH
November 11, 2014
NATIONAL INSURANCE CO LTD Vs. GOLLA DARASI NAGAIH
January 20, 2014
NATIONAL INSURANCE CO. LTD Vs. ZULEKA BEGUM
June 23, 2014
NATIONAL INSURANCE CO. LTD Vs. K. DWALI
June 27, 2014
NATIONAL INSURANCE CO. LTD Vs. MUTYALA BHASKARA SURYAKANTHAMMA
June 9, 2014
NATIONAL INSURANCE CO. LTD. Vs. PUTTAKALA BALA OBANNA
January 20, 2014
NATIONAL INSURANCE CO. LTD. Vs. KESARI RAVI
March 11, 2014
NATIONAL INSURANCE CO. LTD. Vs. MOHD. ZAKEER
April 15, 2014
NATIONAL INSURANCE CO. LTD. Vs. ADDANKI VENKATESWARA RAO AND ORS.
June 6, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. KADIRI VISWANATHA REDDY
October 27, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. MANNE LAXMI
December 23, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. GUNJI BALAKRISHNA AND ORS.
July 10, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. BILLINGANI LAXMI
January 3, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. THOTA KUSUMA KUMARI
April 16, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. HABEEB KHAN
January 31, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. LEGUNTAPATI SRI VENKATESWARA RAO
June 5, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. M MADHAVILATHA
December 8, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHD SADULLA S/O MANJU MIYAN
November 6, 2014
NATIONAL INSURANCE COMPANY LTD Vs. ELLANDULA YELISA
October 7, 2014
NATIONAL INSURANCE COMPANY LTD Vs. T VIKRAM S/O NARSIMHAM
October 21, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. BOINI GANGARAM
August 13, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. I. CHENGALARAYULU
August 11, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. POLAGANI BHARATHAMMA
June 13, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. GUNDU JANGAMMA
June 13, 2014
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. K.V. SUBBA RAO
October 7, 2014
NAVAYUGA ENGINEERING CO LTD Vs. ASSISTANT COMMISSIONER (CT), LTU, VISAKHAPATNAM, VISAKHAPATNAM DISTRICT
December 3, 2014
NAWAB MIR JAFAR ALI KHAN Vs. SYED KHAJA HUSSAINI AND ORS.
April 29, 2014
NCC LIMITED Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES (NIMS) AND ORS.
December 23, 2014
NEELAKANTI GUNAKER Vs. STATE OF ANDHRA PRADESH
March 5, 2014
NEELAM Vs. STATE BANK OF INDIA, COMMERCIAL BRANCH
August 26, 2014
NEELAM CHITTEMMA Vs. TIRLANGI APPA RAO
March 13, 2014
NEERAJ KUMAR VISHAL KUMAR Vs. DEPUTY COMMERCIAL TAX OFFICER
July 7, 2014
NEKKALA BANGARAMMA Vs. STATE OF A.P.
March 5, 2014
NEW INDIA ASSURANCE CO LTD Vs. BOBBA BHARATHI
March 5, 2014
NEW INDIA ASSURANCE CO LTD Vs. KURVA NAGAMMA
September 17, 2014
NEW INDIA ASSURANCE CO LTD Vs. PULLIACHARI
December 30, 2014
NEW INDIA ASSURANCE CO. LTD Vs. VAIDA PUSHPA
August 25, 2014
NEW INDIA ASSURANCE CO. LTD Vs. SARDAR BEGUM
June 9, 2014
NEW INDIA ASSURANCE CO. LTD Vs. CHINTHALA LAXMI
July 9, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. MUDAM KISTAIAH
June 6, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. M.V. PRASAD
August 1, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. NAGIDI SUGUNAMMA
February 21, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. ISAQ
September 19, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. S. RAJYA LAKSHMI
June 2, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. TURUBILLI BHARATHI
June 3, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NELLAKOTI KANTHAMMA
October 9, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARRE THIRUPATHAMMA
February 12, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SRIKANTHA
April 22, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAIK JEELANI BASHA
November 17, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VUYYURU VEERA VENKATESWARAMMA
November 6, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VOGGANI CHINNA VENKATAIAH
September 10, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. THOTAPALLE DASARATHA
October 10, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. Y. POTHU RAJU
March 13, 2014
NEW VIGILANCE SECURITY SERVICES Vs. STATE OF ANDHRA PRADESH
December 29, 2014
NIIT LIMITED Vs. DEPUTY COMMISSIONER
March 27, 2014
NIMMAKAYALA SEETHA Vs. KOTHAPALLI RAMESH KUMAR
December 23, 2014
NINDUGONDA SREENU Vs. STATE OF ANDHRA PRADESH
April 28, 2014
NIZIVEEDU SEEDS PVT LTD Vs. REGISTRAR, PROTECTION OF PLANT VARIETY & FARMERS RIGHTS AUTHORITY NATIONAL ACADEMY OF AGRICULTURAL SCIENCES
December 3, 2014
NUTHAKKI VENKATA PURNACHANDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
June 12, 2014
NYATHARI BABU Vs. THE STATE OF A.P.
June 3, 2014
O M DEBARA Vs. A P STATE INFORMATION COMMISSION
December 6, 2014
O.M.DEBARA Vs. GOVERNMENT OF ANDHRA PRADESH
February 26, 2014
O.RAMASUDARSHANA REDDY Vs. SRI VENKATESWARA UNIVERSITY
January 20, 2014
OBILI KUSUMAR Vs. GOVT OF A P
December 27, 2014
OBULA REDDY NARAYANA REDDY Vs. INDIAN OIL CORPORATION LTD. AND ORS.
December 16, 2014
OBULALPPAGARI NARASIMHA RAJU @ RAJU Vs. STATE OF A.P.
March 19, 2014
OLETI BHASKARA RAMAKRISHNA Vs. OLETI RAMA KUMARI
January 22, 2014
OM PRAKASH AGARWAL Vs. KHAJA KRISHNA PRASAD
June 4, 2014
ORIENTAL INSURANCE CO LTD Vs. TADI LOVA RAJU
February 14, 2014
ORIENTAL INSURANCE CO. LTD. Vs. AKULA RAMANJANEYA AND ORS.
November 14, 2014
ORIENTAL INSURANCE CO. LTD. Vs. KOLUSU ADILAXMI AND ORS.
November 14, 2014
ORIENTAL INSURANCE COM LTD Vs. G.NAGARAJU
June 16, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. M. ANDALU
June 5, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHAIK ALIA BAKASH
February 21, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. V JAYANARAYANA REDDY
December 11, 2014
ORIENTAL INSURANCE COMPANY LIMITED, RAMAGIRI Vs. BANDAMEDI ANJAIAH
April 21, 2014
ORUGALLU FILLING STATION INDIAN OIL CORPORATION LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
September 18, 2014
P BALA RAJA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
October 13, 2014
P DURGA REDDY Vs. B YADI REDDY
December 24, 2014
P KARUNAKAR RAO Vs. KAKATIYA UNIVERSITY, WARANGAL
February 14, 2014
P LAKSHMINARAYANA Vs. T MADHU BABU
April 10, 2014
P NAGESWARA RAO Vs. MARATH JAYANTHI
January 24, 2014
P SHANKARAIAH YADAV Vs. INCOME TAX OFFICER
November 19, 2014
P SHOWRI SUBASH REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 1, 2014
P SRINIVASA RAO Vs. STATE OF A P BY PUBLIC PROSECUTOR
February 21, 2014
P V MOHANA RAO Vs. ACIT, CIRCLE-2, VIZIANAGARAM
September 16, 2014
P VEERRAJU Vs. LAKKARAJU INDIRA BAI
September 20, 2014
P. GOPALA KRISHNA Vs. THE CHAIRMAN AND M.D. NMDC LTD.
September 16, 2014
P. KARUNAKAR RAO AND ORS. Vs. KAKATIYA UNIVERSITY AND ORS.
October 16, 2014
P. KUSUMA KUMARI Vs. STATE OF ANDHRA PRADESH AND ANOTHER
July 23, 2014
P. LAXMI KANTHA RAO Vs. GOVERNMENT OF A.P.
December 18, 2014
P. MALATHI Vs. THE STATES OF TELANGANA AND ANDHRA PRADESH
June 25, 2014
P. NITHYANANDA REDDY Vs. P. SIVARAMA REDDY
January 2, 2014
P. PANDAIAH Vs. APSRTC
October 7, 2014
P. PAVAN CHANDRA Vs. TRANSPORT COMMISSIONER, KHAIRATABAD AND ORS.
December 16, 2014
P. RAGHAVA REDDY Vs. TELUGU ACADEMI
April 22, 2014
P. RANGA RAO Vs. BHARATH VADDERA LABOUR CONTRACTOR AND ORS.
October 30, 2014
P. SARAIAH Vs. STATE OF TELANGANA
October 8, 2014
P. SARASWATHI DEVI Vs. J. ANDHRA PRADESH STATE CONSUMER REDRESSAL COMMISSION
July 31, 2014
P. SIDDAPPA Vs. THE CHAIRMAN
October 10, 2014
P. SREENIVASULU REDDY Vs. M.G. GOPAL
December 4, 2014
P. SUDARSHAN REDDY Vs. GEETHA SRINIVASAN
June 13, 2014
P. TRIVIKRAMA PRASAD Vs. ENFORCEMENT DIRECTORATE
October 16, 2014
P. VENKATESWARA RAO Vs. ASSISTANT COMMISSIONER, GUNTUR
January 24, 2014
P. VENKATRAJAM Vs. STATE
April 15, 2014
P.CHENGA REDDY Vs. KUPPALA BALA SUBRAMANYA
March 6, 2014
P.G. SHIVA SHANKER Vs. A.P.S.R.T.C.
March 21, 2014
P.HARSHA VARDHAN Vs. GOVERNMENT OF INDIA, MINISTRY OF HEALTH & FAMILY WELFARE
December 31, 2014
P.KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
March 13, 2014
P.PUSHPAMALA REDDY Vs. JANGA RAGHAVA REDDY
December 31, 2014
P.SREENU Vs. STATE OF ANDHRA PRADESH
February 13, 2014
P.SRINIVASA RAO Vs. STATE, INSPECTOR OF POLICE, REPALLE, GUNTUR DISTRICT
March 14, 2014
P.V. MANOHAR PANTH Vs. STATE BANK OF HYDERABAD
January 31, 2014
P.V. PURUSHOTTAM RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
December 30, 2014
P.V. RAJARATNAM Vs. STATE OF ANDHRA PRADESH
February 26, 2014
P.V. RAMANA Vs. SECY. EDUCATION (PS-2) DEPT. HYD.
March 24, 2014
P.VENKAIAH Vs. DISTRICT COLLECTOR, GUNTUR, GUNTUR DISTRICT
March 14, 2014
PABBA VISHALAXMI Vs. RAMANA PROCESS PVT. LTD.
June 25, 2014
PADALA SADANANDAM Vs. PADALA ANJAIAH
July 8, 2014
PALADUGU KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
March 13, 2014
PALAKAYALA BHULAKSHMI Vs. YARRAGOPULA MURAHARI RAO
March 28, 2014
PALLI RAJULAMMA Vs. PIRLA SEETHARAM
November 6, 2014
PAMULA NAGAMANI Vs. THE GENERAL MANAGER, A.P.S.R.T.C.
November 14, 2014
PANCHADI ERRAIAH Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
July 7, 2014
PANUGANTI SATYANARAYANA Vs. ASHIKULLA KHAN
February 21, 2014
PANYAM CEMENTS & MINERAL INDUSTRIES LTD., CENTRAL ADMN. Vs. HON'BLE INDUSTRIAL TRIBUNAL-II
January 22, 2014
PARACHURU VENKATAKRISHNAMA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
December 5, 2014
PARASAGANI VENKAIAH Vs. PANDI PRASAD
November 14, 2014
PARISA HEMANTH Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
November 13, 2014
PARSA SOMAIAH Vs. STATE OF ANDHRA PRADESH
February 18, 2014
PARSAM HOMES, SECUNDERABAD ANDHRA PRADESH Vs. ANIL SAHAI
July 11, 2014
PARSAN BROTHERS Vs. JT. COMMR. OF CUSTOMS
November 12, 2014
PASULETI KONDA BABU S/O LATE KONDA Vs. DISTRICT COLLECTOR, VISAKHAPATNAM
January 28, 2014
PASUPULETI RANGAMMA Vs. PASUPULETI RANGANAYAKULU
February 21, 2014
PATANCHERU STEELS PVT. LTD. Vs. APCPDCL LTD.
October 28, 2014
PATEL ENGINEERING LTD. Vs. COMMR. OF C. EX., C. & S.T.
June 12, 2014
PATHAN SABIRABI Vs. SHAIK RASOOL
June 13, 2014
PATTAN BABU KHAN Vs. TUMMALA SESHI REDDY
February 5, 2014
PAUL SELLERS AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
November 11, 2014
PEDDAPALEN TODAY CO OPERATIVE SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
February 20, 2014
PEDDI KOTESWARI Vs. DISTRICT REGISTRAR, KARIMNAGAR
November 21, 2014
PEDDIRAJU VENKATA SUBBA RAO Vs. STATE OF A P
July 15, 2014
PEDDIREDDY SANJEEVA REDDY Vs. STATE OF ANDHRA PRADESH
June 4, 2014
PEDDIREDDYGARI MUDDAMMA, ANANTAPUR DISTRICT Vs. LAND ACQUISITION OFFICER AND RDO, , ANANTAPUR
July 4, 2014
PENDAM NARENDER Vs. STATE OF TELANGANA
September 22, 2014
PENTAKOTA RADHAKRISHNA Vs. C I T, VISAKHAPATNAM
October 14, 2014
PERURI VENKATA CHINNA KRISHNNAIAH Vs. THE JOINT COLLECTOR
August 7, 2014
PERVARAM RAMULU Vs. GOVERNMENT OF ANDHRA PRADESH
February 21, 2014
PETTA SATYA GOVINDA RAMACHANDRA RAO @ BABJI Vs. YARLAGADDA VIJAYA KUMAR
February 26, 2014
PHANIDRA FINANCE CORPORATION Vs. GALI BRAHMANANDHAM
January 21, 2014
PIDIKITI SAILAJA Vs. STATE OF A.P. AND ORS.
December 19, 2014
PIONEER ALLOY CASTINGS LTD AND OTHERS Vs. ASSISTANT GENERAL MANAGER AND OTHERS
February 28, 2014
PITLA CHANDRAM Vs. STATE OF A.P.
March 13, 2014
PITTALA SAHADEV AND OTHERS Vs. G. VEERANNA AND OTHERS
November 18, 2014
PNTHATI SIVA RAMI REDDY Vs. STATE OF A.P.
March 7, 2014
POGULA RAJU Vs. STATE OF A.P.
February 25, 2014
POLA SRINIVAS REDDY AND ANOTHER Vs. STATE OF ANDHRA PRADESH AND ANOTHER
November 17, 2014
POLUMURI RAVI KUMAR Vs. STATE OF A.P.
March 12, 2014
PONNALA JAIPAL S/O. P.NARASIMHA Vs. STATE OF A.P.
April 1, 2014
PONNAPATI BALAKOTI REDDY Vs. DISTRICT COLLECTOR
September 2, 2014
POOLA RAMESH BABU Vs. STATE OF A.P.
March 19, 2014
POONAM AGARWAL Vs. NEERAJ AGARWAL
February 25, 2014
POOSAM KONDAIAH Vs. STATE OF A.P.
March 10, 2014
POST MASTER CHIRALA HEAD POST OFFICE Vs. VOLETI SAYA PHANI VARDHINI
March 27, 2014
POTETI YELLAIAH Vs. STATE OF A.P.
April 16, 2014
POTHINA VENKATESWARA SWAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 5, 2014
POTHIREDDY KANNAM REDDY Vs. DISTRICT COLLECTOR, E G DIST , KAKINADA
June 12, 2014
POTHURI @ KODURI POCHAMMA Vs. STATE OF A.P.
April 16, 2014
POTLA NAGESWARA RAO Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 9, 2014
POTRU NAGESWARA RAO Vs. SPECIAL CADRE DEPUTY REGISTRAR
June 26, 2014
POWER MEDIA PVT. LTD. Vs. COMMR. OF CUS. & C. EX.
February 18, 2014
PRABHAKARA GUPTA Vs. STATE OF A P
September 19, 2014
PRADEKAR SAHEBU @ BAU Vs. STATE OF ANDHRA PRADESH
March 6, 2014
PRADYUT WAGHRAY Vs. MARGADARSHI CHIT FUND PVT. LTD.
August 14, 2014
PRAKASH RAO DANDGEY Vs. SATYANARAYANA DANDGEY
September 4, 2014
PRAMEELA Vs. STATE OF ANDHRA PRADESH
April 10, 2014
PRANIT PROJECTS PVT. LTD Vs. GOUNDRA YADAIAH
August 13, 2014
PRATHYUSHA EXPORTS PVT. LTD. Vs. MANOJ TADEPALLI
December 24, 2014
PREFAB GRATINGS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 25, 2014
PREM MOVIES Vs. USHAKIRON MOVIES LTD.
August 22, 2014
PRIDHVI ASSET RECONSTRUCTION & SECURITIZATION COMPANY LIMITED Vs. PENNAR PATERSON LIMITED
April 22, 2014
PRIYADARSHINI SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME-TAX AP-I, HYDERABAD
June 12, 2014
PROVA BHATTACHARJEE Vs. COMMR. OF C. EX.
March 11, 2014
PRUDENTIAL COOPERATIVE BANK LTD. Vs. A.P. COOPERATIVE TRIBUNAL AT MJ MARKET, NAMPALLY, HYDERABAD
December 31, 2014
PULI CHINA KOTI REDDY Vs. STATE OF ANDHRA PRADESH
February 19, 2014
PULIGOLU PRAVEEN Vs. THE DEPUTY SUPERINTENDENT OF POLICE
June 11, 2014
PULIGUNDLA SREENU @ SEENAIH Vs. STATE OF ANDHRA PRADESH
February 13, 2014
PULUGORU GOPAL REDDY Vs. MANDAL REVENUE OFFICER, TIRUPATHI
January 31, 2014
PUNDU BALAMANI Vs. B.GANGARAM AND ANOTHER
August 27, 2014
PUNJAB CROCKERY HOUSE Vs. COMMISSIONER OF INCOME TAX
March 13, 2014
PUNJAB CROCKERY HOUSE Vs. COMMISSIONER OF INCOMETAX
July 13, 2014
PUNUGOTI NAGA KIRAN KUMAR Vs. STATE OF ANDHRA PRADESH
March 24, 2014
PUNYAVATHI Vs. B. BALA NARSIMHA RAJU
September 1, 2014
PURAM VISWANATH Vs. TIRUN SIVAKUMAR
February 14, 2014
PUTTA OBUL REDDY Vs. GUNJI VENKATA NARASAMMA
April 2, 2014
R B NAIK Vs. VICE CHAIRMAN AND M D
June 11, 2014
R HARI HARA REDDY AND ORS Vs. STATE OF ANDHRA PRADESH
November 25, 2014
R R NAIDU Vs. A P S R T C
February 19, 2014
R RAMANJANYULU Vs. STATE OF ANDHRA PRADESH
April 11, 2014
R SUDHAKAR Vs. APSRTC, REP
October 28, 2014
R. BHADRAGIRI RAO Vs. THE NALGONDA DISTRICT CO-OPERATIVE CENTRAL BANK LTD.
July 23, 2014
R. DAMODAR REDDY Vs. THE COMMISSIONER OF INCOME TAX
July 8, 2014
R. SUDERSHANAM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 7, 2014
R. SUDHAKAR REDDY Vs. J. GOVINDA REDDY
October 10, 2014
R.A. THORAT Vs. THE UNION OF INDIA
June 3, 2014
R.KRISHNA ALIAS KISTAIAH Vs. R. BALA NARASAIAH
January 3, 2014
R.MAHALAKSHMI Vs. NIRMALA REDDY
June 16, 2014
R.S. RANGADAS Vs. ACIT
September 2, 2014
R.VENKATESWARLU Vs. CHIEF MANAGER & DISCIPLINARY AUTHORITY
January 23, 2014
RACHAMALLA SRINU S/O. NAGESWARA RAO @ NAGAIAH Vs. STATE OF A.P.
February 5, 2014
RADHA VINYL PVT. LTD. Vs. COMMISSIONER OF INCOME-TAX
February 13, 2014
RADHESHYAM AND CO. Vs. ASSISTANT COMMISSIONER (CT) VMU-II
February 4, 2014
RADHIKA @ M. LAVANYA Vs. M.LOKENDER
March 26, 2014
RAJ KUMAR ENGINEERING PVT. LTD. Vs. STATE OF ANDHRA PRADESH
September 24, 2014
RAJARAM ESHWARDAS WADHAWA Vs. JANAKI BAI
July 25, 2014
RAJESH BABU KANCHERLA Vs. STATE OF ANDHRA PRADESH
September 15, 2014
RAJESH BINDING WORKS, VIJAYAWADA Vs. AUTHORISED OFFICER, STATE BANK OF INDIA AND ORS.
March 12, 2014
RAJESHWAR TIWARI Vs. HINDU AIDED ELEMENTARY SCHOOL AND ORS.
December 4, 2014
RAJKUMAR Vs. COMMISSIONER OF GIFT TAX
June 24, 2014
RAJKUMAR BHARATLAL Vs. GOVERNMENT OF ANDHRA PRADESH
June 25, 2014
RAJU & PRASAD Vs. COMMISSIONER OF INCOME TAX
July 9, 2014
RAJU ANTHONY Vs. STATE OF TELANGANA
August 4, 2014
RAKESH AGARWAL Vs. K. NARASIMHA RAO AND STATE
February 24, 2014
RAM ANJAMMA Vs. G. NARAYAN SWAMI
April 1, 2014
RAM LAL AGARWAL Vs. INDIAN OIL CORPORATION LIMITED
March 25, 2014
RAMA RAO Vs. MOHD. SADULLA
December 16, 2014
RAMADASU NARASINGA RAO Vs. COMMISSIONER OF CENTRAL EXCISE,CUSTOMS AND SERVICE TAX
December 16, 2014
RAMAKRISHNA CONSTRUCTIONS Vs. SINGARENI COLLIERIES COMPANY LIMITED
June 3, 2014
RAMAKRISHNA RAO Vs. STATE
October 20, 2014
RAMALINGESWARA RAO Vs. C % M D A PTRANSCO HYDERABAD
April 28, 2014
RAMAN SRIKANTH Vs. STATE OF TELANGANA
November 7, 2014
RAMBALA SURYANARAYANA @ SURIBABU Vs. STATE OF A.P.
March 25, 2014
RAMESH CHARITIES Vs. R. RATNA SUDHA
August 20, 2014
RAMESH REDDY AND ORS. Vs. KAKATIYA UNIVERSITY, WARANGAL AND ORS.
October 16, 2014
RAMJANI Vs. STATE OF A.P.
April 10, 2014
RANI Vs. SHYAMSUNDER MANDHANI
March 24, 2014
RANI-SATYA SAI Vs. STATE OF ANDHRA PRADESH
December 10, 2014
RAPARTHY PANDU Vs. RAPARTHY VAJRAMMA
August 21, 2014
RAPURU KRISHNAIAH Vs. KONDA VEERA RAGHAVULU
January 2, 2014
RASALA ANDALU Vs. MANAGING DIRECTOR, APSRTC,MUSHEERABAD
July 14, 2014
RASHEED Vs. MANAGING DIRECTOR
March 19, 2014
RASHEED Vs. THE MANAGING DIRECTOR
November 26, 2014
RAVADA THAVITAMMA Vs. STATE OF A.P.
August 5, 2014
RAVI RAJA BABAIAH Vs. VEMULAPALLI RAJESWARI DEVI
June 2, 2014
RAVINDER Vs. STATE OF A P
April 29, 2014
RAYIPALLI BHARATI Vs. GOVERNMENT OF ANDHRA PRADESH
October 21, 2014
RAYUDU SEHSARATNAM Vs. P.S.RAMARAJU
April 23, 2014
RAZIUDDIN Vs. K. ZAINULABUDDIN
June 27, 2014
REDDY SATYAVATHI Vs. INCOME TAX OFFICER
September 2, 2014
REDDYS FORMULATIONS TECHOPS-II, CHANDANAGAR, HYDERABAD Vs. GOVT OF TELANGANA
November 11, 2014
REDDYS LABORATORIES LIMITED, HYDERABAD Vs. REDDY PHARMACEUTICALS LIMITED
November 5, 2014
REGIONAL DIRECTOR, SOUTHERN REGION, MINISTRY OF COMPANY Vs. MINOO R.SHROFF, CHAIRMAN, RAYMOND LTD.
February 24, 2014
REGIONAL JOINT DIRECTOR, SCHOOL EDUCATION, KAKINADA Vs. K MANGATAYARU
November 10, 2014
REGIONAL MANAGER Vs. P.P. REDDY
June 23, 2014
REGIONAL PROVIDENT FUND COMMISSIONER, BARKATPURA Vs. BATTULA VEERASWAMY
February 14, 2014
REGISTRAR, GENERAL MANAGER, PERSONNEL DEPARTMENT ORIENTAL INSURANCE COMPANY LIMITED Vs. BODDU RATTAIAH
July 10, 2014
RELIANCE CELLULOSE PRODUCTS LTD. Vs. C.C.E., C. & S.T., HYDERABAD
November 20, 2014
RELIANCE GENERAL INSURANCE CO LTD Vs. T LAXMAN GOUD
December 4, 2014
RELIANCE GENERAL INSURANCE CO. LTD Vs. GUNDELA DAMODARAND
June 23, 2014
RITES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SERVICE TAX CELL
November 27, 2014
ROLLA SATHAIAH Vs. SINGARENI COLLIERIES COMPANY LIMITED
February 8, 2014
ROLLA SATHAIAH Vs. SINGARENI COLLIERIES COMPANY LIMITED
June 20, 2014
ROLLA SATHAIAH Vs. THE SINGARENI COLLIERIES COMPANY LIMITED
February 28, 2014
RUKMINI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
April 9, 2014
RUPREDDY SRINIVAS REDDY Vs. RUPREDDY KRISHNA REDDY
July 21, 2014
S GANGAIAH Vs. STATE OF TELANGANA
December 15, 2014
S JAGAN REDDY Vs. MANAGING DIRECTOR
February 18, 2014
S JANARDHAN GOUD Vs. P RADHAKRISHNA
July 2, 2014
S KALEEM BASHA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
November 26, 2014
S KRISHNAIAH Vs. GURU RAGHAVENDRA TRADERS
September 19, 2014
S LAKSHMI Vs. RELIANCE BUILDERS, HYDERABAD
December 31, 2014
S LAXMA REDDY Vs. M HEMACHANDRA RAO
November 24, 2014
S MD GHOUSE Vs. CHAIRMAN-CUM-PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ANANTAPUR
October 28, 2014
S NARSIMHA RAO Vs. P ARUN BABU
December 19, 2014
S R KAILASH Vs. SETTLEMENT COMMISSIONER (IT & WT) ADDITIONAL BENCH
October 8, 2014
S S C JV, A JOINT VENTURE COMPANY Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
October 15, 2014
S THENMAI Vs. APSRTC REP BY ITS MANAGING DIRECTOR
July 15, 2014
S USHA RANI Vs. GOVERNMENT OF A P
November 27, 2014
S VENKATA LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
February 11, 2014
S. APSARA Vs. STATE OF ANDHRA PRADESH
March 19, 2014
S. BABJAN Vs. THE GOVERNMENT OF ANDHRA PRADESH
October 7, 2014
S. BEEBI MARIAM Vs. STATE OF ANDHRA PRADESH
September 1, 2014
S. CHANDRA PRABHAVATI Vs. STATE OF TELANGANA
August 26, 2014
S. DEEP SINGH Vs. V. VARALAXMI
October 31, 2014
S. HARSHAVARDHAN REDDY Vs. VEMULA RAM REDDY
July 15, 2014
S. KALAHASTI AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
October 16, 2014
S. KANNAIAH SINGH Vs. STATE OF ANDHRA PRADESH
April 16, 2014
S. LAXMI NARAYANA Vs. K. VENKATA SIVA REDDY
June 9, 2014
S. LAXMIBAI Vs. CHEERLA GOPAL
December 26, 2014
S. MANIKYA REDDY Vs. A.P. STATE WAKF BOARD
April 28, 2014
S. MURALIKRISHNAN Vs. R.S. SIVA KUMAR
July 14, 2014
S. RAMU Vs. A.P. COOPERATIVE TRIBUNAL, VISAKHAPATNAM
February 18, 2014
S. RAVINDER Vs. BHASKARTEJA AND ORS.
April 16, 2014
S. SHIVA RAJA REDDY Vs. S.RAGHU RAJ REDDY
March 27, 2014
S. SHYAMALA REDDY AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
December 30, 2014
S. SIDDESWAR RAO Vs. MOHD. ZAKARIA
June 2, 2014
S. SUBRAMANYESWARA RAO Vs. CHIEF MANAGER, SYNDICATE BANK
June 19, 2014
S.H. RASHID Vs. DISTRICT COLLECTOR, ONGOLE, PRAKASAM DISTRICT
March 25, 2014
S.K. HUSSAIN Vs. STATE OF A.P.
September 5, 2014
S.K.MISHRA Vs. DIRECTOR GENERAL
August 11, 2014
S.K.MOHAMMED @ MD.MIYA Vs. STATE OF ANDHRA PRADESH
January 29, 2014
S.LAKSHMI SAROJA Vs. VISHNU BOTIA MURALI KRISHNA
February 7, 2014
S.MAHENDER Vs. SHALINI
January 2, 2014
S.P. SHIANI Vs. STATE OF ANDHRA PRADESH
September 25, 2014
S.PRASAD REDDY Vs. COMMISSIONER OF INCOME TAX, HYDERABAD
June 25, 2014
S.PURNACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
June 16, 2014
S.RAMANJANEYULU Vs. TELANGANA SOUTHERN POWER DISTRIBUTION COMPANY LIMITED
June 17, 2014
S.S.L.NARAYANA Vs. MADHU MOHAN RAO
January 24, 2014
S.SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 9, 2014
S.SWARNALAXMI Vs. STATE OF A.P.
January 22, 2014
S.TIMMAIAH Vs. STATE OF ANDHRA PRADESH
December 30, 2014
S.V. BHAKSAR REDDY Vs. C.DEVAKI
February 28, 2014
S.V. RUBBER CO. PVT. LTD. Vs. C.C., C. EX. AND S.T. (APPEALS-II)
July 8, 2014
S.V.R. TOURS & TRAVELS Vs. COMMR. OF CUS., EX. & SERVICE TAX
April 10, 2014
SABA BEGUM Vs. STATE OF TELANGANA
November 21, 2014
SADANAPATI MALLESWARI AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
December 2, 2014
SADEQUA BHANU AND ORS. Vs. STATE OF TELANGANA AND ORS.
December 19, 2014
SADIK HUSSAIN Vs. UNIVERSITY OF HYDERABAD
April 24, 2014
SAHABZADI AMINA MARZIA Vs. SHAHEEN AGA
October 24, 2014
SAHAKAR GLOBAL LTD. Vs. THE HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
October 15, 2014
SAHEL RABIANI Vs. MOHAMMED SALMAN MURTAZA
January 31, 2014
SAJIDUNNISSA Vs. SUKUR ALI
July 15, 2014
SAKKU GRANITES Vs. GOVT. OF A.P.
October 29, 2014
SALUPALA SATAYANARAYANA Vs. COMMISSIONER AND DIRECTOR SCHOOL EDUCATION DEPARTMENT
April 23, 2014
SAMMETA SRIHARI Vs. STATTE OF ANDHRA PRADESH
June 4, 2014
SANDEEP PIPE TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I, VIJAYAWADA
December 11, 2014
SANDRABOYINA GURAVAIAH Vs. STATE OF ANDHRA PRADESH
November 26, 2014
SANIKOMMU VENKATESWARA REDDY Vs. THE SINGARENI COLLIERIES CO. LTD.
October 15, 2014
SANJEEVANI PRAKRUTHI AROGYA SEVA SAMSTHA Vs. STATE OF ANDHRA PRADESH
January 21, 2014
SANKU VEERAIAH Vs. SANKU VEERANNA
January 21, 2014
SANTHAMMATALLI MAHILASAKTHI SANGAM Vs. GOVT. OF A.P.
September 26, 2014
SARDAR HARVINDER SINGH Vs. CHABROLU HUTASANA RAO
November 6, 2014
SARE LAXMAIAH NAIDU Vs. STATE OF ANDHRA PRADESH
May 9, 2014
SARIKONDA PANDU RAJU Vs. GOVERNMENT OF INDIA
August 13, 2014
SAROSH SAM BASTAWALA Vs. STATE OF A.P.
April 4, 2014
SARVEPALLY SRINIVAS CHANDRAKIRAN Vs. THE STATE OF ANDHRA PRADESH
August 26, 2014
SARVOTHAM CARE LIMITED Vs. UNION OF INDIA
October 21, 2014
SATHA BANAIAH Vs. THE COLLIERY MANAGER
September 12, 2014
SATYAMMA AND ORS. Vs. BHOODEVI
November 28, 2014
SCALEMASTER ADLAM PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-I
March 12, 2014
SCHWING STETTER INDIA PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER
April 4, 2014
SECRETARY RAILWAY BOARD NEW DELHI Vs. V MICHAEL RAJU
March 26, 2014
SECRETARY UNION PUBLIC SERVICE COMMISSION NEW DELHI Vs. ANAND DEVULAPPALLY
November 27, 2014
SECRETARY, A.P. RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY, HYDERABAD Vs. M.KESAVA REDDY
September 4, 2014
SECUNDERABAD CANTONMENT BOARD Vs. NARINDER KUMAR DHINGRA
November 14, 2014
SEELAM LAXMAMMA Vs. CHAND SULTANA, AND SEVEN
January 21, 2014
SEEMALA BABU BHUVANA MOHANA RAO Vs. DATTI KAMESWARI
October 7, 2014
SENIOR DIVISIONAL MANAGER Vs. V S MALLA REDDY
February 10, 2014
SETTI CHINA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
February 21, 2014
SEW INFRASTRUCTURE LIMITED Vs. ANDHRA BANK LIMITED
November 7, 2014
SHAHABHANU Vs. SAVAL SAKHARAM AND ORS.
December 12, 2014
SHAHEEN FEROZ KAZI Vs. FEROZ AMEERUDDIN KAZI
September 1, 2014
SHAHEEN HUSSAIN KHAN Vs. STATE OF ANDHRA PRADESH
February 26, 2014
SHAIK ABDUL GANI MIAH Vs. STATE OF A.P.
January 29, 2014
SHAIK AMANULLAH Vs. BHARAT SANCHAR NIGAM LTD.
July 3, 2014
SHAIK ARIFA Vs. THE STATE OF ANDHRA PRADESH
September 22, 2014
SHAIK FEROZ KHAN Vs. STATE OF A.P.
March 13, 2014
SHAIK MAHABOOB BASHA AND ORS. Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
September 22, 2014
SHAIK MASTHAN SAB Vs. MALLIKA BEGUM
November 10, 2014
SHAIK NAGOOR BIBI Vs. SHAIK PAKEER SAHEB
April 4, 2014
SHAIK RAFI Vs. STATE OF ANDHRA PRADESH
April 10, 2014
SHAIK RIYAZ Vs. STATE OF ANDHRA PRADESH
March 5, 2014
SHAIK SADIK Vs. STATE OF A.P.
March 26, 2014
SHAIK SALEEMA Vs. APSRTC, MUSHEERABAD
June 5, 2014
SHAIK SANAULLA Vs. D SURESH KUMAR
November 26, 2014
SHAIK SHAFI AHMED Vs. STATE OF A.P.
March 5, 2014
SHAIK SHAHEENA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 17, 2014
SHAIK SHAMMU Vs. SHAIK SALMA
April 2, 2014
SHAIK SHAMSHUDDIN Vs. STATE OF ANDHRA PRADESH
March 20, 2014
SHAIK SUBHANI Vs. SAGAMREDDY NAGAMANI
March 27, 2014
SHAIK YEKIYAZ Vs. STATE OF ANDHRA PRADESH
February 11, 2014
SHAKEEL AHMED Vs. PIONEER OVERSEAS CORPORATION OF INDIA
July 16, 2014
SHAKTI LPG LTD. Vs. INCOME TAX OFFICER
September 17, 2014
SHANKAR REDDY Vs. Y RAM REDDY
September 19, 2014
SHANKERMMA Vs. MALLARI
January 21, 2014
SHANKURIGARI VENKATESH Vs. STATE OF ANDHRA PRADESH
March 24, 2014
SHARADA BAI Vs. JAMUNA BAI
January 2, 2014
SHARE MICROFIN LTD. Vs. COMMR. OF CUS., C. EX. & S.T.
September 9, 2014
SHARWARI ALAGHARU Vs. STATE OF TELANGANA
September 22, 2014
SHEELA BAI Vs. STATE OF A.P.
March 28, 2014
SHEIKH QUTUBUDDIN Vs. GOLI VISHWANATHAM
January 22, 2014
SHIRAMSETTY SAIDULU Vs. DANTALA PRAVEEN
March 7, 2014
SHOWTECH STONE INTERNATIONAL PVT. LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
August 28, 2014
SHRI ARJUNDAS Vs. COMMISSIONER OF GIFT TAX
June 24, 2014
SHRIRAM FUEL INJECTION INDUSTRIES, HYDERABAD Vs. HONBLE INDUSTRIAL TRIBUNAL-II, HYDERABAD
June 26, 2014
SHUKALA SATISH Vs. STATE OF ANDHRA PRADESH
April 23, 2014
SIDDABLOINA LAXMINARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
April 29, 2014
SIDDIQUINISSA BEGUM Vs. SHAMSUNNISSA BEGUM
July 2, 2014
SIGINAM UMA Vs. SIGINAM RAJESWARAMMA
November 6, 2014
SINGAM RAMAKRISHNA Vs. STATE OF A.P. AND ORS.
July 8, 2014
SINGARENI COLLIERIES COMPANY LIMITED Vs. A.RAJA MURALI
June 9, 2014
SIRI CHIT FUND PVT LTD Vs. NAFEESUNNHIS BEGUM
November 5, 2014
SIRI SAND COMPANY Vs. GOVERNMENT OF ANDHRA PRADESH
September 1, 2014
SIRIGINA RAMA LAKSHMI Vs. BANTUPALLI SURYA BHASKERRAO
March 21, 2014
SIRIKI PAKEERU NAIDU @ PAKEERU Vs. STATE OF A.P.
March 4, 2014
SIRPUR PAPER MILLS LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX, HYDERABAD
March 20, 2014
SIVA KUMAR TRADERS Vs. BHARAT SANCHAR NIGAM LIMITED
April 3, 2014
SIVA SIVANI EDUCATIONAL INSTITUTIONS SOCIETY S Vs. HONBLE PRL SENIOR CIVIL JUDGE AND 13
August 26, 2014
SIVANGALA THANDI DEEPAK Vs. STATE OF A.P.
July 11, 2014
SIVARAJU LAKSHMI Vs. THE GREATER HYDERABAD MUNICIPAL CORPORATION
November 6, 2014
SIZZLER Vs. GOVERNMENT OF ANDHRA PRADESH
March 5, 2014
SMT. BRIGETA MICHEL Vs. SHAIK GHOUSE MOHIUDDIN @ GHOUSE @ SAIBU AND THE STATE OF A.P. REPRESENTED BY THE PUBLIC PROSECUTOR
February 3, 2014
SNEHA DEGREE COLLEGE AND ORS. Vs. GOVERNMENT OF TELANGANA AND ORS.
August 26, 2014
SOCIETY FOR TRAINING AND EMPLOYMENT PROMOTION (STEP) Vs. A. SHAKAR
July 18, 2014
SOMARAPU SATYANARAYANA Vs. VIJAYA LAKSHMI
November 21, 2014
SOMU VENKATA SIVA PRASAD Vs. CHAITANYA GRAMEENA BANK
December 9, 2014
SONTARI LAXMANA RAO Vs. STATE OF A.P.
March 27, 2014
SOREDDY SATYANARAYANA REDDY Vs. STATE OF A.P.
February 6, 2014
SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LTD. Vs. A.P. STATE HUMAN RIGHTS COMMISSION, HYDERABAD
January 30, 2014
SPECIAL DEPUTY COLLECOTR, VISAKHAPATNAM Vs. PALLA APPARAO
January 28, 2014
SPECIAL DEPUTY COLLECTOR HNSS UNIT IV KURNOOL Vs. MEDIGA MALLIKARJUNA
April 10, 2014
SPECIAL DEPUTY COLLECTOR SRBC NANDYAL Vs. POGAKULA LAKSHMI REDDY
April 16, 2014
SPECIAL DIRECTOR OF ENFORCEMENT Vs. M. KISHAN RAO
January 3, 2014
SREE RADHA KRISHNA ALLOYS (P) LIMITED Vs. ASSISTANT COMMISSIONER
February 14, 2014
SREE SREE RAMANJANEYA RICE MILL Vs. GOVT OF ANDHRA PRADESH
November 11, 2014
SREE VENKATESWARA PICTURE PALACE Vs. JOINT COMMISSIONER, COMMERCIAL TAXES
November 26, 2014
SRI BALAJI SHIVALINGAM Vs. THE COMMISSIONER OF INCOME TAX
August 8, 2014
SRI BHARGAVI AGRO TECH Vs. ASSISTANT COMMISSIONER (CT), KAKINADA, EAST GODAVARI
October 30, 2014
SRI CH. MOHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 3, 2014
SRI DURGA KALA MANDIR Vs. S. PULLA RAO
October 27, 2014
SRI GOWTHAM EDUCATIONAL SOCIETY Vs. THE ASSISTANT COMMISSIONER
April 4, 2014
SRI LAKSHMI AGENCIES Vs. STATE BANK OF INDIA
August 1, 2014
SRI VENKATESWARA UNIVERSITY Vs. O. RAMASUDARSHANA REDDY
August 11, 2014
SRI VENKATESWARA WAREHOUSING PRIVATE LIMITED Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
December 2, 2014
SRI VISHNU CEMENTS LTD. Vs. COMMISSIONER OF C. EX.
August 12, 2014
SRINATH INFRA PROJECTS Vs. GOVERNMENT OF A P
June 2, 2014
SRINATH INFRA PROJECTS (INDIA) PVT. LTD. Vs. GOVERNMENT OF A.P.
June 2, 2014
SRINIVASA FERRO ALLOYS LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
June 17, 2014
SRINIVASA THEATRE, SIDDIPET Vs. COMMISSIONER OF INCOME TAX, A.P.,HYDERABAD
June 11, 2014
SRINVIASA DISTILLERIES (P) LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
August 6, 2014
SRISAILAM NARESH Vs. STATE OF A.P.
September 17, 2014
SRU. Y. RATHIESH Vs. THE COMMISSIONER OF INCOME TAX-I
August 6, 2014
STARCHIK SPECIALITIES LTD, HYDERABAD Vs. DY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), HYDERABAD
December 2, 2014
STATE Vs. K. RAGHURAM
September 1, 2014
STATE (CBI/SPE, HYDERABAD) Vs. K JAIPAL REDDY
September 11, 2014
STATE BANK OF INDIA Vs. ARCHANA ADIRAJU
August 1, 2014
STATE BANK OF INDIA Vs. T.V.S. BRAHMACHARY
June 27, 2014
STATE BANK OF INDIA, PERSONAL BANKING BRANCH, SECUNDERABAD Vs. STATE OF ANDHRA PRADESH AND ORS.
January 3, 2014
STATE BANK OF MYSORE Vs. P. MANOHARAMMA
April 17, 2014
STATE OF A.P Vs. SHAIK RIYAZ BASHA
February 3, 2014
STATE OF A.P. Vs. VELLANKI KRISHNA RAO @ RADHA
February 28, 2014
STATE OF A.P. Vs. TUPAKULA VENKATA REDDY @ DISH VENKATAREDDY
March 4, 2014
STATE OF A.P. Vs. KOLLAM GANGI REDDY
July 14, 2014
STATE OF A.P. Vs. ETTEKAPALLI YELLAMMA @ YELLAMMA @ NAYOMI
March 13, 2014
STATE OF A.P. Vs. RAYUDU RAMANA
February 10, 2014
STATE OF A.P. Vs. V.JANAKI
July 28, 2014
STATE OF A.P. Vs. VAJJARAPPU DHANESWARA RAO
June 16, 2014
STATE OF A.P. Vs. SYED MOHAMOOD SAEED
April 1, 2014
STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR Vs. BHUMA VENKATA NAGI REDDY
February 10, 2014
STATE OF ANDHRA PRADESH Vs. PEARL CITY CONTAINERS
April 2, 2014
STATE OF ANDHRA PRADESH Vs. JAYANTI TIMBER TRADERS
April 17, 2014
STATE OF ANDHRA PRADESH Vs. DANTU KURAMGESWARA VENKATA KUMARA RATNAKAR
November 13, 2014
STATE OF ANDHRA PRADESH Vs. K.V. RAMANA MURTHY
June 10, 2014
STATE OF ANDHRA PRADESH Vs. G.V. MOHAN
March 27, 2014
STATE OF ANDHRA PRADESH Vs. KOTHACHERUVU PLANTATIONS AND INDUSTRIES PVT. LTD.
April 17, 2014
STATE OF ANDHRA PRADESH Vs. BYREDDY SIDDARTH REDDY
December 29, 2014
STATE OF ANDHRA PRADESH Vs. ITC BHADRACHALAM PAPER BOARDS LIMITED
December 6, 2014
STATE OF ANDHRA PRADESH Vs. THE KCP LIMITED
June 23, 2014
STATE OF ANDHRA PRADESH Vs. RANGANNA
June 3, 2014
STATE OF ANDHRA PRADESH Vs. BEARDSELL LIMITED
August 11, 2014
STATE OF ANDHRA PRADESH Vs. ITC BHADRACHALAM PAPER BOARDS DIVISION, KHAMMAM DISTRICT
November 20, 2014
STATE OF ANDHRA PRADESH Vs. BODA SURESH BABU
November 11, 2014
STATE OF ANDHRA PRADESH Vs. PREM COLOUR INDUSTRIES
March 19, 2014
STATE OF ANDHRA PRADESH Vs. KRISHNA OBEROI
March 19, 2014
STATE OF ANDHRA PRADESH Vs. MEITRAYA ELECTRICALS (P) LIMITED
April 2, 2014
STATE OF ANDHRA PRADESH Vs. RAMAKRISHNA PHARMACEUTICALS
March 12, 2014
STATE OF TELANGANA AND THE STATE OF A.P. Vs. COMMERCIAL CHIT CORPORATION
July 30, 2014
STATE, REP. BY INSPECTOR OF POLICE Vs. D. ANJAIAH
December 27, 2014
STERIA (INDIA) LIMITED. Vs. MANOJ KUMAR MAHAR
May 2, 2014
SUB-INSPECTOR OF POLICE Vs. A V SANTOSH KUMAR
June 11, 2014
SUCHIRINDIA DEVELOPERS PVT LTD Vs. K SAI KUMAR
April 1, 2014
SUDDAPALLI LAKSHMI SAROJA Vs. VISHNUBOTLA MURLI KRISHNA
February 7, 2014
SUDHAKARA REDDY Vs. LAKSHMAMMA
February 7, 2014
SUGUNA Vs. T. JAYARAMAN
March 3, 2014
SUNKARA SUJANA Vs. DISTRICT COLLECTOR,RANGA REDDY DISTRICT
January 22, 2014
SUNKARI GURVAIAH AND ORS. Vs. SUNKARI RAMESH AND ORS.
December 15, 2014
SUNKARI SOMA NARSAIAH Vs. STATE OF A.P.
March 10, 2014
SUNKATI MAMATHA SIRICILLA AND ORS. Vs. STATE OF A.P. AND ORS.
June 4, 2014
SUPERINTENDENT OF CUSTOMS (CUS-PREV) HYDERABAD-II COMMISSIONERATE Vs. KANNUR ABDUL KADER MOHAMMED HANEEFAS/O. SRI ABDUL KHADER KANNUR BAYAN KUNHI
August 6, 2014
SURAKSHA HOSPITAL KOTHAGUDEM Vs. STATE OF TELANGANA
August 1, 2014
SURAMPUDI BAPIRAJU Vs. RAVIPATHI ANANTHA LAKSHMI SATYAVATHI
June 19, 2014
SURENDRA CONSTRUCTIONS PVT. LTD. Vs. M. VENKATA RAO INFRA PROJECTS PVT. LTD.
June 17, 2014
SUSHEELA BAI Vs. JOINT COLLECTOR, ADILABAD, ADILABAD DISTRICT
March 26, 2014
SWARNA LAKSHMI NARAYANA Vs. SPECIAL SECRETARY FREEDOM FIGHTERS DIVISION MINISTRY OF HOME AFFAIRS
April 11, 2014
SWARNA PRIYA Vs. G KOTESWARA RAO
September 19, 2014
SYED AHMED Vs. CHEEKOTY VEERANNAH AND COMPANY
August 14, 2014
SYED AHMED ALI Vs. SHAIK MOHD. BIN ABDUL BIN ALI RAMZAM
June 2, 2014
SYED AMEEN Vs. ANDHRA PRADESH STATE WAKF BOARD
February 25, 2014
SYED CHAND PASHA Vs. STATE OF A.P.
March 19, 2014
SYED MAHMOOD HUSSAIN Vs. G. MANOHARLAL
August 21, 2014
SYED MEERAN AND ORS. Vs. SYED ISMAIL AND ORS.
November 5, 2014
SYED MOIN @ SHANNU Vs. STATE OF TELANGANA
September 2, 2014
SYED MOIN PASHA Vs. MADHAVI RAMESH
July 24, 2014
SYED PATIMNA BEE Vs. J. CHANDRA SEKHAR
February 19, 2014
SYED SAMEENA TASNEEM Vs. SAJID HUSSAIN
March 3, 2014
SYED SAYEEDUDDIN TANVEER Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
October 28, 2014
SYED ZAINULLA ABEDIN Vs. K JAYAMMA
October 15, 2014
SYEDA HUMRA AMTUL QUADEER Vs. GOVERNMENT OF A P
January 3, 2014
SYMBIOSIS INTERNATIONAL UNIVERSITY (SIU) Vs. UNION OF INDIA AND ORS.
April 4, 2014
SYNDICATE BANK Vs. VASUDA PHARMA CHEM LTD.
March 3, 2014
T ASWANI Vs. GOVERNMENT OF ANDHRA
November 6, 2014
T B SHANKAR RAO Vs. C B I STATE OF ANDHRA PRADESH
September 17, 2014
T LINGAIAH Vs. GOVERNMENT OF AP
January 30, 2014
T SANTOSH KUMAR Vs. JOINT COLLECTOR, MAHABUBNAGAR
April 28, 2014
T SRINIVASU Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY
November 6, 2014
T SURYANARAYANA RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 16, 2014
T. ANILA KIRAN Vs. UNION OF INDIA
June 25, 2014
T. CHANDRASEKHAR Vs. SUNCHU RAJAMALLU
June 3, 2014
T. LEELA KRISHNA Vs. THE GOVERNMENT OF ANDHRA PRADESH
June 24, 2014
T. MADAN MOHAN REDDY Vs. B.R. MEENA
November 12, 2014
T. RAMESH Vs. THE STATE
June 23, 2014
T. SANTOSH KUMAR Vs. THE JOINT COLLECTOR
March 28, 2014
T. SUVARNA Vs. STATE OF A.P.
June 5, 2014
T. USHASRI Vs. R.J. LAKSHMI DEVI
July 11, 2014
T.ESWARUDU Vs. GOVERNMENT OF A.P.
June 3, 2014
T.G.DINKAR Vs. STATE OF A.P.
September 12, 2014
T.JAI SINGH Vs. PYARO KAUR
June 27, 2014
T.K. MAHESH Vs. CH. YADAIAH
July 31, 2014
T.LINGAIAH Vs. GOVERNMENT OF A.P.
January 3, 2014
T.N.V. RAVI KUMAR Vs. HABEEB AQEEL BIN MOHMD. JAMAAL ALLAIL
August 14, 2014
T.NAGARAJU Vs. STATE OF ANDHRA PRADESH
April 22, 2014
T.NAMAHSIVAYA Vs. STATE OF A.P.
July 30, 2014
T.RAMA MOHANA RAO Vs. STATE OF A.P.
June 19, 2014
T.SUBHADRA Vs. MUNICIPAL CORPORATION OF HYDERABAD
February 10, 2014
T.V. KRISHNA RAO Vs. NIZAM'S INSTITUTE OF MEDICAL SCIENCES
January 3, 2014
TADIKALAPUDI SESHA RAMA SANKHAR KUMAR Vs. THE STATE OF A.P.
December 2, 2014
TADPATRI LORRY OWNER'S ASSOCIATION Vs. M. RAJU
February 5, 2014
TAHMEENA KALEEM Vs. STATE OF ANDHRA PRADESH
January 17, 2014
TAMILNADU MERCANTILE BANK LTD. Vs. SUNITA INDUSTRIES AND ORS.
June 12, 2014
TAMMALLI SHIVAKUMAR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 24, 2014
TAMMISETTI NAGESWARA RAO Vs. DARSI RADHAKRISHNA MURTHY
June 12, 2014
TANGUDU VANI AND ORS. Vs. TANGUDU RAJESH AND ORS.
March 12, 2014
TANNEERU RAMA KOTAIAH Vs. STATE OF ANDHRA PRADESH
December 16, 2014
TARA TRANSPORTS Vs. NATIONAL INSURANCE CO. LTD.
August 21, 2014
TATA PROJECT LIMITED Vs. OFFSHORE INFRASTRUCTURE LIMITED
September 23, 2014
TATIKONDA SOMI REDDY Vs. BANOTHU VENKANNA AND ORS.
December 5, 2014
TAVATI SRINIVAS Vs. N. PADMAVATHI
November 25, 2014
TAYI VENKATA SUBBA RAO Vs. REVENUE DEVISIONAL OFFICER NARSAPUR
February 10, 2014
TCI INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
July 9, 2014
TECH MAHINDRA LIMITED Vs. JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT
December 22, 2014
TECHNO INDUSTRIES KOLKATA Vs. INDIAN OIL CORPORATION LTD
April 23, 2014
TEJA SRI MAHILA SHAKTHI SHANGAM Vs. STATE OF ANDHRA PRADESH
December 24, 2014
TEKNOMIN AQUA EXPORTS (INDIA) LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
November 19, 2014
TELANGANA NON-GAZETTED MUTUALLY AIDED CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF A.P.
August 28, 2014
TELANGANA YUVA SHAKTI Vs. GOVERNMENT OF INDIA
July 14, 2014
TELUGU AKADEMY Vs. P RAGHAVA REDDY
July 28, 2014
TELUGU BHEEMUDU Vs. GIRISH KUMAR RAVAL AND ORS.
September 20, 2014
TELURU SHANTHAMMA Vs. S K MASTHAN
July 1, 2014
TGV PROJECTS & INVESTMENTS P. LTD. Vs. ASSTT. COMMR. OF C. EX.
June 26, 2014
THAGARAKUNTA NAGI REDDY Vs. STATE OF A.P.
February 5, 2014
THALLA RATNAM Vs. MUNGARA RAM PRASAD REDDY
April 24, 2014
THAMMINENI GANDHI Vs. MALLELA VENKATESHWARLU
August 21, 2014
THATICHETTU LINGAM SON OF GATTAIAH Vs. STATE OF A.P.
April 3, 2014
THE A.P STATE CIVIL SUPPLIES CORPN LTD Vs. J. PAPAIAH
July 7, 2014
THE A.P. CO-OP. HOUSING SOCIETIES FEDERATION LIMITED Vs. THE A.P. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
September 15, 2014
THE APSRTC Vs. V. MURALIDHAR
June 3, 2014
THE APSRTC Vs. G. FAYAZ
June 3, 2014
THE APSRTC Vs. KOTRA ALLAJI
October 29, 2014
THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. V. RAMA RAO
August 25, 2014
THE COLLECTOR OF CENTRAL EXCISE Vs. FENOPLAST LTD.
September 4, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. CAIRN ENERGY INDIA PVT. LIMITED
October 8, 2014
THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BALAJI STEEL CORPORATION LIMITED
October 14, 2014
THE COMMISSIONER OF INCOME TAX Vs. SHAKTHI INDUSTRIES
August 5, 2014
THE COMMISSIONER OF INCOME TAX Vs. INDO AQUATICS LIMITED
October 16, 2014
THE COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILIZERS LTD.
June 12, 2014
THE COMMISSIONER OF INCOME TAX Vs. A.P. STATE ROAD TRANSPORT CORPORATION
July 24, 2014
THE COMMISSIONER OF INCOME TAX Vs. PRIYADARSHINI SPINNING MILLS LTD.
June 12, 2014
THE COMMISSIONER OF INCOME TAX Vs. Y. RAMACHANDRA REDDY
July 30, 2014
THE COMMISSIONER OF INCOME TAX Vs. E. SUDHIR REDDY
July 31, 2014
THE COMMISSIONER OF INCOME TAX Vs. Y. RAMACHANDRA REDDY
July 13, 2014
THE COMMISSIONER OF INCOME TAX-I Vs. GLOBE ORGANICS LIMITED
December 2, 2014
THE DEPOT MANAGER, PARGI DEPOT Vs. R. BALAMANI AND ORS.
October 15, 2014
THE DIVISIONAL MANAGER Vs. NOMULA UMA RANI
October 17, 2014
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. KALAAGADDA BHOOMAIAH AND ORS.
September 24, 2014
THE EDITOR, ANDHRA PRABHA DAILY Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT
July 18, 2014
THE GOVERNMENT OF ANDHRA PRADESH AND ORS. Vs. K. HANMI REDDY AND ORS.
December 3, 2014
THE GOVERNMENT OF STATE OF ANDHRA PRADESH Vs. CHINTA SARVAIAH
July 24, 2014
THE GUNTUR WOMEN CO-OP. URBAN BANK LTD. Vs. THE DEPUTY COMMISSIONER OF LABOUR CUM
September 22, 2014
THE JOINT GENERAL SECRETARY/WORKMEN, INDIAN AIRPORTS KAMGAR UNION, BEGUMPET, HYDERABAD AND ORS. Vs. AIRPORT AUTHORITY OF INDIA, HYDERABAD AND ORS.
December 23, 2014
THE LAND ACQUISITION OFFICER, BODHAN Vs. GANGADHAR RAO
November 6, 2014
THE NATIONAL INSURANCE COMPANY LIMITED Vs. YELIMINTI APPANNA
April 22, 2014
THE NEW INDIA ASSURANCE CO. LTD Vs. ANELA SATHYAMMA
July 17, 2014
THE NEW INDIA ASSURANCE CO. LTD. Vs. M. PARVATHAMMA
September 10, 2014
THE NEW INDIA ASSURANCE CO. LTD. Vs. N. RAMULU
October 29, 2014
THE NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. MARGAM PADMAVATHI AND ORS.
December 16, 2014
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. V. JAYANARAYANA REDDY
December 11, 2014
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. VEMPALLI KHASIM BEE
April 25, 2014
THE POORNA PICTURES PRIVATE LIMITED Vs. KARIMUNNISA BEGUM
October 10, 2014
THE REGIONAL MANAGER Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL
August 4, 2014
THE SECRETARY Vs. K. VENKATACHARYULU CHARTERED ACCOUNTANT
September 3, 2014
THE SOUTH CENTRAL RAILWAY Vs. THE SPECIAL DEPUTY COLLECTOR
November 18, 2014
THE STATE OF ANDHRA PRADESH Vs. SATTIRAJU AND ORS.
August 22, 2014
THE SUPERINTENDENT OF CUSTOMS Vs. KERALA STATE
August 6, 2014
THE UNION OF INDIA Vs. JAGDISH SINGH JADAUN
November 6, 2014
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. BEEBAVVA
November 12, 2014
THE VICE CHAIRMAN AND MANAGING DIRECTOR Vs. C.V. VISWANATHAM
July 24, 2014
THE YEMMIGANUR WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY LTD. Vs. THE SECOND APPELLANT AUTHORITY UNDER A.P. SHOPS AND ESTABLISHMENTS ACT, 1988
June 20, 2014
THIRUMALA TRANSPORT Vs. TELANGANA STATE CIVIL SUPPLIES CORPORATION LIMITED
April 26, 2014
THOPARAPU LAXMI NARSAIAH Vs. NARSAIAH
March 12, 2014
THOTA BALREDDY@BALAIAH Vs. MANAGING DIRECT
November 7, 2014
THOTA KAMESWARA RAO Vs. THOTA RAMGOPAL
January 3, 2014
THOTA SUBBA RAMA REDDY Vs. PENUMADHI RAMA MURTHY
August 4, 2014
THOTA VENKIATESWARA RAO Vs. THE STATE ELECTION COMMISSION
December 11, 2014
THULLURI SUBBA RAO Vs. YELCHURI SRINIVASA
February 28, 2014
THUMMALAPALLY BHAGYA LAXMI Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
March 19, 2014
THUMMATHUKA VENKATARAMANA Vs. K.MADHUSUDHANA REDDY
February 21, 2014
THUMPERTHI VANIDEVI Vs. THE S.H.O.
April 22, 2014
THUTHURU MUTHAIAH Vs. ADEPU RAVINDER
February 28, 2014
TIRUMALA CABS, PROPRIETARY CONCERN Vs. OFFICE OF THE COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX HYDERABAD II COMMISSIONERATE
June 24, 2014
TIRUMALA TIRUPATI DEVASTHANAMS Vs. CH.VASUDEVA SARMA
June 25, 2014
TIRUMALA TIRUPATI DEVASTHANAMS Vs. P. UMA DEVI
June 5, 2014
TIRUMALASETTY SURESH BABU Vs. STATE OF ANDHRA PRADESH
November 21, 2014
TIRUPATI TRANSPORT WORKERS UNION Vs. GOVERNMENT OF ANDHRA PRADESH
January 27, 2014
TODDY TAPPERS COOPERATIVE SOCIETY Vs. PROHIBITION & EXCISE SUPERINTENDENT CUM FUNCTIONAL REGISTRAR
September 12, 2014
TODKAR GANANESWARI BAI AND ANOTHER Vs. MANNELA BHASKAR RAO AND ANOTHER
April 4, 2014
TOLUSURI GURAVAIAH Vs. COLLECTOR AND DISTRICT MAGISTRATE
January 3, 2014
TOODI RAMANAMMA Vs. SINGARENI COLLIERIES COMPANY LIMITED
March 24, 2014
TRANSMISSION CORPORATION OF A P LTD Vs. V NAVANEETHA
October 30, 2014
TRINETHRA INFRA VENTURES LTD. Vs. IFCI LTD. AND ORS.
September 11, 2014
TRIVENI POLY PLAST PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER
June 9, 2014
TRIVENI TEXTILES Vs. INCOME TAX OFFICER
October 14, 2014
TRUST FOR SOCIAL JUSTICE REP BY ITS PRESIDENT B SREE LATHA Vs. STATE OF ANDHRA PRADESH
February 24, 2014
TRUSTEES OF H E H Vs. COMMISSIONER OF INCOME TAX
July 1, 2014
TRUSTEES OF HEH THE NIZAMS WEDDING GIFTS TRUST Vs. THE COMMISSIONER OF INCOME TAX
June 25, 2014
TULLURI VENKATA NARASIMHA Vs. EDARA HARIBABU
December 10, 2014
TUMULA HARINATH Vs. UPLANDS FINANCE AND CHIT FUNDS PRIVATE LIMITED
September 22, 2014
UCO BANK Vs. L S R MURTHY
June 9, 2014
UDATA VENKATESWAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 4, 2014
ULAPA VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
April 21, 2014
UNION OF INDIA Vs. TECH MAHINDRA LIMITED
June 23, 2014
UNION OF INDIA Vs. S MOHAN REDDY
December 2, 2014
UNION OF INDIA Vs. RAKESH KUMAR
August 28, 2014
UNION OF INDIA Vs. ARVIND CONSTRUCTIONS (P) LIMITED
August 8, 2014
UNION OF INDIA Vs. RAJESH KUMAR
August 25, 2014
UNION OF INDIA Vs. JC 753711N NB SUB CLK GD JAGDISH SINGH JADAUN S/O EME RECORDS, SECUNDERABAD
November 6, 2014
UNITED INDIA INSURANCE CO LTD Vs. Y PADMAJA VANI
April 28, 2014
UNITED INDIA INSURANCE CO. LTD Vs. M. BHAGYALAKSHMI
June 9, 2014
UNITED INDIA INSURANCE CO. LTD Vs. D. SHANKAR SINGH
July 7, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. K. KISTAMMA
August 6, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. M. NAGESHWAR RAO
September 1, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. SHYAM RAO METRE
January 28, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DODDARAPU JAYADEV
February 12, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THAMMINENI RAMACHANDRAIAH
December 1, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURVI POCHAIAH
January 21, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANGISETTI NAGA LAKSHMI
March 5, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. V.VIJAYA LAXMI
March 28, 2014
UNITED INDIA INSURANCE COMPANY LTD Vs. B RAMESH S/O B RAMA SWAMY
September 11, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. NALLAGANTHULA SATHAIAH
February 25, 2014
UNITED PORT AND DOCK EMPLOYEES UNION Vs. GOVERNMENT OF INDIA
April 29, 2014
USHODAYA ENTERPRISES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
September 23, 2014
USURUPATI ANJAIAH Vs. STATE OF A.P.
February 3, 2014
V ASHOK Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT
April 28, 2014
V BALACHANDRA NAIDU Vs. V GURUBHUSHANA NAIDU
November 6, 2014
V CHANDRASEKHAR Vs. K BHAVANA @ V BHAVANA
June 3, 2014
V K ENGINEERING CONSTRUCTION Vs. UNION OF INDIA
September 12, 2014
V N RAO (SINCE DIED) Vs. APSRTC
December 8, 2014
V R COLLEGE, NELLORE, REP BY ITS SECRETARY & CORRESPONDENT ANAM VIVEKANANDA REDDY Vs. PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI, REP BY ITS REGISTRAR, AND OTHERS
July 22, 2014
V RAMA RAO Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
April 1, 2014
V S H BABU Vs. V SAVITHRI
June 2, 2014
V VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
December 11, 2014
V. CHANDRAMOHAN Vs. J. VENKATA GOPAL
July 15, 2014
V. CHANDRASEKHAR Vs. K. BHAVANA @ V. BHAVANA
June 3, 2014
V. GOPAL REDDY Vs. THE STATE OF TELANGANA
November 18, 2014
V. JANARDHANA BABU Vs. STATION HOUSE OFFICER
September 26, 2014
V. KAMESWARA RAO Vs. THE DISTRICT LEGAL SERVICES AUTHORITY
September 23, 2014
V. MADHUMOHAN Vs. CHAIRMAN
February 26, 2014
V. NAGAMANEMMA Vs. V. NAGULU NAIDU
March 28, 2014
V. SARADA Vs. THE TIRUMALA TIRUPATI DEVASTHANAM
June 14, 2014
V. SRINIVASA MURTHY Vs. THE STATE OF TELANGANA
September 15, 2014
V. VENKAT REDDY Vs. THE CHIEF COMMISSIONER OF INCOME TAX
July 1, 2014
V.NARAYANA Vs. THADAKAPALLI DURGAIAH
April 9, 2014
V.R. COLLEGE, NELLORE, REP. BY ITS SECRETARY & CORRESPONDENT SRI ANAM VIVEKANANDA REDDY Vs. THE PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI, REP. BY ITS REGISTRAR, AND OTHERS
July 24, 2014
V.RAVICHANDRA Vs. INDIAN BANK
February 3, 2014
V.S. RAVINDER RAJ AND ORS. Vs. SIDDALA NARASIMHA AND ORS.
December 6, 2014
V.SARADA Vs. TIRUMALA TIRUPATHI DEVASTHANAM
June 4, 2014
V.SURYANARAYANA Vs. STATE
July 9, 2014
V.VENKATARAMANA REDDY Vs. V. MANGAMMA
June 6, 2014
VADDARI JHATIPAT RAMLOO Vs. T. SRI HARI
October 28, 2014
VADDEPALLI NARSIMULU Vs. GOVERNMENT OF ANDHRA PRADESH
June 2, 2014
VADDI NAGAIAH S/O. RAMULU Vs. STATE OF A.P.
March 13, 2014
VADLAKONDA SATEESH, KARIMNAGAR DISTRICT Vs. STATE OF TELANGANA
December 30, 2014
VALLABHANENI SRINIVASA RAO Vs. MANGALAPUDI VENKATESWARLU AND ANOTHER
August 22, 2014
VALLABHARAYESWARA SWAMY TEMPLE Vs. BELLAMKONDA VENKATA SUBRAHMANYA SARMA
July 23, 2014
VANAM SAMBAIAH Vs. STATE OF A.P.
April 2, 2014
VARAHA LAKSHMI NARASIMHA SWAMY VARI DEVASTHANAM Vs. MATTA SATYA RAO
July 15, 2014
VARDHINEEDI NARASIMHA RAO Vs. GADIRAJU BAPIRAJU
April 28, 2014
VASAM TULASAMMA Vs. STATE OF TELANGANA
December 18, 2014
VASUNDHARA PROJECTS PVT. LTD. Vs. STATE OF A.P.
January 28, 2014
VATLEPU SAIDULU Vs. THUMMURUGOTI SAROJANAMMA
March 21, 2014
VEDDE JARIPATI MALLIKARJUNA Vs. STATE OF A.P.
February 17, 2014
VEERAMALLU DEVI @ LAXMI DEVI Vs. STATE OF A.P.
April 2, 2014
VELAGA NARAYANA Vs. BOMMAKANTI SRINIVAS
March 12, 2014
VELANKANI MATHA COTTON INDUSTRIES Vs. ASSISTANT COMMISSIONER (CT)
June 16, 2014
VELIVELA SIVANAND Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
October 13, 2014
VELLANKI FRAME WORKS, A SOLE PROPRIETORY CONCERN Vs. COMMERCIAL TAX OFFICER, CHINAWALTAIR CIRCLE, VISAKHAPATNAM
December 18, 2014
VEMU PREMKUMAR @ BOBBY AND MEKALA PREM KUMAR Vs. STATE OF A.P.
March 20, 2014
VEMULA JAGADISH Vs. STATE OF A.P.
February 10, 2014
VEMULA SRIMATHI Vs. BAIRI SRIVANI
November 21, 2014
VEMULA VEERA SWAMY Vs. STATE OF ANDHRA PRADESH
March 24, 2014
VENKATA BALAJI JUTE MILLS (P) LTD, AMADALAVALASA Vs. COMMISSIONER OF INCOME TAX - II, VISAKHAPATNAM
December 10, 2014
VENKATESWARA VEGETABLE FRUITS CHILLIES GROWERS COLD STORAGE PRIVATE LIMITED Vs. DISTRICT COLLECTOR AND MAGISTATE, GUNTUR
January 3, 2014
VENKATRAYAPURAM INDUSTRIAL AREA TOWNSHIP Vs. GOVERNMENT OF A.P.
September 9, 2014
VICTORY TRANSFORMERS AND SWITCHGEARS LIMITED Vs. COMMERCIAL TAX OFFICER
March 12, 2014
VIDYA SAGAR Vs. RAM KISHAN SINGH
June 6, 2014
VIGNESH AGENCY Vs. GOVERNMENT OF ANDHRA PRADESH
June 9, 2014
VIJAY KUMAR D Vs. CHAIRMAN & MANAGING DIRECTOR, BHEL HOUSE
November 18, 2014
VIJAY MALLYA Vs. G M R HYDERABAD INTERNATIONAL AIRPORT LTD
September 9, 2014
VIJAYA BANK, COLABA BRANCH, MUMBAI Vs. JOINT COMMISSIONER OF INCOME TAX
July 15, 2014
VIJAYA MOHAN SILKS Vs. VIJAY BHARGAVI CHIT FUND P LTD
July 3, 2014
VIJAYA NAGINI Vs. RAM NAREN MOTHE
September 5, 2014
VIJAYA VENKATA DURGA OIL TRADERS Vs. COMMERCIAL TAX OFFICER
September 25, 2014
VIJAYA VENKATA SUBBA RAJU Vs. THE A.P. CO-OPERATIVE TRIBUNAL
November 19, 2014
VINOD BHARGAVA, HYDERABAD Vs. COMMISSIONER OF INCOME TAX,HYDERABAD
June 10, 2014
VISAKHAPATNAM STEVEDORES ASSOCIATION Vs. UNION OF INDIA
September 15, 2014
VITHANALA YAGNESH Vs. BHARAT PETROLEUM CORPORATION LIMITED
July 18, 2014
VOLETI ESWARA RAO Vs. V.T. SHARAT CHANDRA THOTRAJ
February 25, 2014
VOLLEM RAJA MALLAIAH Vs. STATE OF A.P.
January 29, 2014
VOONNA BANGARAJU Vs. GOVERNMENT OF ANDHRA PRADESH
March 6, 2014
VOOTLA KRISHNA PRASAD Vs. THE A.P. EASTERN POWER DISTRIBUTION COMPANY LIMITED
October 10, 2014
VUNDAVALLI VEERA RAGHAVAMMA Vs. GOVERNMENT OF A P
January 22, 2014
WAHEEDA BEGUM Vs. MD.YAKUB
January 3, 2014
WAHEEDUNNISA BEGUM @ NAFEEZ Vs. SYED ABDUL RAZZAK
January 21, 2014
WALI MOHAMMED Vs. NEELAM BAJAJ
July 11, 2014
WILLIAM SCOTT PINCKNEY Vs. STATE OF A.P.
July 15, 2014
Y RAMACHANDRA REDDY Vs. ADDL CIT (ASSTS) SR-V, HYDERABAD
October 28, 2014
Y. ASHOK Vs. GADE RAM REDDY
December 29, 2014
Y. BRAHMIAH Vs. INCOME TAX OFFICER
August 5, 2014
Y. RAJAIAH NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
October 8, 2014
Y.M. BRAHMANANDA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
October 21, 2014
Y.RAJEEV REDDY Vs. STATE OF ANDHRA PRADESH
July 4, 2014
Y.RAJKUMAR Vs. SOUJANYA
January 24, 2014
Y.RANGA REDDY Vs. DIVISIONAL ENGINEER
March 11, 2014
Y.V.CHANDER Vs. UNION OF INDIA
March 6, 2014
YADAGIRI NARSAIAH Vs. K. VENKAT RAM REDDY
January 21, 2014
YADLA SESHARATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
July 4, 2014
YADUGUNI (A) SATYANARAYANA Vs. YADUGUNI (A) VARAMMA AND ORS.
December 10, 2014
YAKASIRI CHINNAIAH Vs. STATE OF A.P.
February 12, 2014
YALLA BABU RAO Vs. THE COMMISSIONER OF ENDOWMENTS
November 17, 2014
YALLA RAM NARESH NAIDU Vs. YALLA RAMA TULASI
March 4, 2014
YAMSANI RAVINDER Vs. STATE OF A.P.
March 12, 2014
YARLAGADDA GEORGE Vs. BALAM NAGANJANEYULU
April 25, 2014
YARLAGADDA VENKATAPPAIAH Vs. YARLAGADDA LAKSHMI DEVI
June 2, 2014
YASARAPU SIMHACHALAM Vs. ANDHRA PRADESH WAKF BOARD
January 30, 2014
YATAGARI SRENIVASULU Vs. STATE OF A.P.
February 19, 2014
YELAMANCHILI VIJAYA KUMAR Vs. STATE OF ANDHRA PRADESH
March 20, 2014
YELEBOINA MARIYADAS Vs. STATE OF A P
November 12, 2014
YERRAKULA SUJATHA Vs. SHAIK MAHABOOB JANI
April 23, 2014
ZAHEER AHMED KHAN Vs. A P STATE WAKF BOARD
January 23, 2014
ZAHEER AHMED KHAN Vs. M.A. GAFFOR, CHIEF EXECUTIVE OFFICER AND ORS.
January 23, 2014
ZONAL MANAGER, LIC OF INDIA Vs. MD. ABDUL RAZZAQ
June 13, 2014