Case Index

Title
Date
A. FRANCIS Vs. THE MANAGEMENT OF METROPOLITAN TRANSPORT
August 13, 2014
A. TAJUDEEN Vs. UNION OF INDIA
October 10, 2014
A.B.P. PVT. LTD. AND ANR. Vs. UNION OF INDIA (U.O.I.) AND ORS.
April 9, 2014
A.K. DEVAIAH Vs. STATE OF KARNATAKA
October 14, 2014
A.P. INDUSTRIAL INFRASTRUCTURE CORPN. LTD. Vs. RAMESH SINGH
August 4, 2014
A.P.N.G.O ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
April 3, 2014
A.T. PRAKASHAN Vs. EXCISE INSPECTOR
April 4, 2014
AAM AADMI PARTY & ANR. Vs. UNION OF INDIA & ORS.
April 17, 2014
AAM AADMI PARTY & ANR. Vs. UNION OF INDIA & ORS.
July 4, 2014
AAM AADMI PARTY & ANR. Vs. UNION OF INDIA & ORS.
September 9, 2014
AAM AADMI PARTY & ANR. Vs. UNION OF INDIA & ORS.
November 11, 2014
AARTI Vs. ARUNA GAUTAM
November 11, 2014
AAYUSH BUILDWELL PVT. LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
February 25, 2014
ABDUL AZEEZ P V Vs. NATIONAL INVESTIGATION AGENCY
November 14, 2014
ABDUL BASIT Vs. ABDUL KADIR CHOUDHARY
September 15, 2014
ABDUL JABBAR Vs. STATE OF HARYANA
October 15, 2014
ABDUR RAZZAQUE Vs. MONIR UDDIN AHMED & ORS
November 7, 2014
ABHAY KUMAR SINGH Vs. STATE OF BIHAR
September 2, 2014
ABHIRAM SINGH Vs. C.D. COMMACHEN
January 30, 2014
ABP PVT. LTD. Vs. UNION OF INDIA
February 7, 2014
ADAMBHAI SULEMANBHAI AJMERI Vs. STATE OF GUJARAT
May 16, 2014
ADARSH CO-OPTV. HOUSING SOCIETY LTD. Vs. UNION OF INDIA
March 10, 2014
ADDITIONAL DISTRICT AND SESSIONS JUDGE X Vs. REGISTRAR GENERAL, HIGH COURT OF MADHYA PRADESH
December 18, 2014
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. BANNAMA
July 25, 2014
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD GREEN BELT KHEDUT MANDAL
May 9, 2014
AJAY KUMAR PAL Vs. UNION OF INDIA (UOI)
December 12, 2014
AJAYPAL SINGH Vs. HARYANA WAREHOUSING CORPORATION
July 9, 2014
AJEET SEEDS LTD Vs. K. GOPALA KRISHNAIAH
July 16, 2014
AKALAKUNNAM VILLAGE SERVICE CO-OP. BANK LTD. Vs. BINU N.
August 20, 2014
AKHIL BHARTIYA VIDYARTI PARISHAD Vs. UNION OF INDIA AND OTHERS
December 12, 2014
ALBER ORAON Vs. STATE OF JHARKHAND
April 23, 2014
ALFRED BENDDICT Vs. MANIPAL HOSPITAL
August 11, 2014
ALL PENSIONERS' FEDERATION CHERANMAHADEVI Vs. STATE OF TAMIL NADU
July 8, 2014
ALL, INDIA JUDGES ASSON Vs. UNION OF INDIA
January 28, 2014
ALLIED AGENCIES Vs. COMMISSIONER OF TRADE TAX
February 20, 2014
ALOYS WOBBEN Vs. YOGESH MEHRA
June 2, 2014
AMAR NATH Vs. KEWLA DEVI
April 22, 2014
AMAR SINGH YADAV Vs. STATE OF U.P.
July 1, 2014
AMARENDRA KUMAR MOHAPATRA Vs. STATE OF ORISSA
February 19, 2014
AMARENDU JYOTI Vs. STATE OF CHATTISGARH
August 4, 2014
AMICUS CURIAE Vs. ALOK RAWAT
October 27, 2014
AMIT CHANCHAL JHA Vs. REGISTRAR HIGH COURT OF DELHI
December 12, 2014
AMRIT BANASPATI COMPANY LTD Vs. COMMISSIONER OF WEALTH-TAX
June 30, 2014
ANAND AGRO CHEM INDIA LTD. Vs. SURESH CHANDRA
January 24, 2014
ANAND BROTHERS P. LTD. Vs. UNION OF INDIA
September 4, 2014
ANANDA POOJARY Vs. STATE OF KARNATAKA
October 14, 2014
ANIL Vs. RAJENDRA
December 18, 2014
ANIL @ ANTHONY ARIKSWAMY JOSEPH Vs. STATE OF MAHARASHTRA
February 20, 2014
ANIL BAJAJ Vs. VINOD AHUJA
May 8, 2014
ANIL GUPTA Vs. STAR INDIA PVT. LTD.
July 7, 2014
ANIL KUMAR Vs. STATE OF U.P.
May 28, 2014
ANIMAL WELFARE BOARD OF INDIA Vs. A. NAGARAJA
May 7, 2014
ANJANI KUMAR CHAUDHARY Vs. STATE OF BIHAR
April 23, 2014
ANJANI SINGH Vs. SALAUDDIN
April 25, 2014
ANJU GARG Vs. VIKAS GARG
September 24, 2014
ANNAPURNA Vs. MALLIKARJUN
April 11, 2014
ANTONETTO JOHN D’SOUZA @ JOHNNY D'SOUZA Vs. ALDILA BRAGANZA
July 2, 2014
ANTONY CARDOZA Vs. STATE OF KERALA
November 14, 2014
ANTONY SELVARAJ Vs. UNION OF INDIA
March 10, 2014
ANUP LAL YADAV Vs. STATE OF BIHAR
September 26, 2014
ANVAR P.V. Vs. P.K. BASHEER
September 18, 2014
APEX DISTRIBUTORS Vs. TIMEX GROUP INDIA LTD
August 5, 2014
APOLLO COLLEGE OF VETERINARY MEDICINE Vs. RAJASTHAN STATE VETERINARY COUNCIL
July 25, 2014
ARCHAEOLOGICAL SURVEY OF INDIA Vs. STATE OF M.P.
May 9, 2014
ARCHANA GIRISH SABNIS Vs. BAR COUNCIL OF INDIA
November 26, 2014
ARIKALA NARASA REDDY Vs. VENKAT RAM REDDY REDDYGARI AND ANR.
April 17, 2014
ARIKALA NARASA REDDY Vs. VENKATA RAM REDDY REDDYGARI
February 4, 2014
ARJUN JADAV Vs. STATE OF WEST BENGAL
July 2, 2014
ARNESH KUMAR Vs. STATE OF BIHAR
July 2, 2014
ARSAD SK. Vs. BANI PROSANNA KUNDU
April 23, 2014
ARTATRAN BALIAR SINGH Vs. STATE OF ORISSA
July 1, 2014
ARUN KUMAR AGRAWAL Vs. UNION OF INDIA
January 10, 2014
ARUP BHUYAN Vs. STATE OF ASSAM
August 26, 2014
ASHAN DEVI Vs. PHULWASI DEVI @ PHULBASI DEVI
June 4, 2014
ASHI DEVI Vs. STATE (NCT OF DELHI)
June 9, 2014
ASHISH KUMAR MAZUMDAR Vs. AISHI RAM BATRA CHARITABLEHOSPITAL TRUST
April 22, 2014
ASHOK DEBBARMA @ ACHAK DEBBARMA Vs. STATE OF TRIPURA
March 4, 2014
ASHOK KUMAR AGGARWAL Vs. SUMIT BOSE
February 28, 2014
ASHOK KUMAR SINHA Vs. JAYA SINHA
May 29, 2014
ASHOK RAI Vs. STATE OF U.P.
April 15, 2014
ASHOK SHANKARRAO CHAVAN Vs. MADHAVRAO KINHALKAR
May 5, 2014
ASHOKA TUBEWELL AND ENGG. CORPORATION Vs. UNION OF INDIA (UOI)
September 22, 2014
ASHRAF KOKKUR Vs. K.V. ABDUL KHADER
August 29, 2014
ASHVINBHAI JAYANTILAL MODI Vs. RAMKARAN RAMCHANDRA SHARMA
September 25, 2014
ASIS KUMAR SAMANTA Vs. STATE OF WEST BENGAL
September 4, 2014
ASSAM SANMILITA MAHASANGHA Vs. UNION OF INDIA
December 17, 2014
ASSOCIATE BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
November 25, 2014
ASSOCIATION OF UNIFIED TELE SERVICES PROVIDERS Vs. UNION OF INDIA
April 17, 2014
ATUL TRIPATHI Vs. STATE OF U.P.
July 22, 2014
ATUL TRIPATHI Vs. STATE OF U.P. AND ANOTHER
April 11, 2014
AVEEK SARKAR Vs. STATE OF WEST BENGAL
February 3, 2014
AWDHESH KUMAR MISHRA Vs. STATE OF SIKKIM
December 9, 2014
B KUMAR @ JAYAKUMAR @ LEFT KR @ S KUMAR Vs. INSP OF POLICE TR CBCID
October 27, 2014
B MADHUSUDHAN REDDY Vs. PEELA POTHINAIDU
April 2, 2014
B. JAYARAJ Vs. STATE OF A.P.
March 28, 2014
B.A.LINGA REDDY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
December 18, 2014
B.D. KHUNTE Vs. UNION OF INDIA
October 30, 2014
B.E. SIMOES VON STARABURG NIEDENTHAL Vs. CHHATTISGARH INVESTMENT LTD.
September 16, 2014
B.S. SANDHU Vs. GOVERNMENT OF INDIA
May 21, 2014
BABU LAL Vs. M/S. VIJAY SOLVEX LTD
August 4, 2014
BABUBHAI BHIMABHAI BOKHIRIA Vs. STATE OF GUJARAT
April 3, 2014
BABURAO KARHKAR Vs. VILAS ATMARAM BANDODKAR
September 10, 2014
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI)
October 16, 2014
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI)
November 13, 2014
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA AND ORS.
September 24, 2014
BACHU DAS Vs. STATE OF BIHAR
February 3, 2014
BADAL MURMU Vs. STATE OF WEST BENGAL
February 5, 2014
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
June 3, 2014
BAIRAM MURALIDHAR Vs. STATE OF ANDHRA PRADESH
July 31, 2014
BAKER HUGHES LTD. Vs. HIROO KHUSHALANI
November 25, 2014
BAL KISHAN GIRI Vs. STATE OF U.P.
May 28, 2014
BAL MANOHAR JALAN Vs. SUNIL PASWAN
June 30, 2014
BALAJI NAGAR RESIDENTIAL ASSOCIATION Vs. STATE OF TAMIL NADU
September 10, 2014
BALAJI STEEL RE-ROLLING MILLS Vs. C.C.E. AND CUSTOMS
November 14, 2014
BALBIR Vs. VAZIR
July 1, 2014
BALBIR Vs. VAZIR
June 1, 2014
BALDEV SINGH Vs. STATE OF PUNJAB
February 26, 2014
BALJINDER KAUR Vs. STATE OF PUNJAB
November 19, 2014
BALJINDER SINGH Vs. STATE OF PUNJAB
December 1, 2014
BALKAR SINGH Vs. STATE OF HARYANA
November 17, 2014
BALLI @ BALBIR Vs. STATE OF HARYANA
May 28, 2014
BALRAM SINGH YADAV@ BALRAM YADAV Vs. ABHAY KUMAR SINGH
May 13, 2014
BALURAM Vs. P. CHELLATHANGAM
December 10, 2014
BALWAN Vs. STATE OF HARYANA
August 26, 2014
BALWANT RAI SALUJA Vs. AIR INDIA LTD
August 25, 2014
BALWANT SINGH Vs. COMMISSIONER OF POLICE
November 7, 2014
BALWINDER SINGH Vs. NATIONAL FERTILIZERS LTD.
July 7, 2014
BANARSI DASS Vs. STATE OF HARYANA
December 18, 2014
BAND BOX PRIVATE LIMITED Vs. ESTATE OFFICER, PUNJAB AND SIND BANK AND ANR.
February 25, 2014
BANK OF RAJASTHAN LTD. Vs. VCK SHARES & STOCK BROKING SERVICES LTD.
September 17, 2014
BANKATLAL Vs. SPECIAL LAND ACQUISITION OFFICER
June 30, 2014
BAR COUNCIL OF ANDHRA PRADESH Vs. B. NARAYAN SWAMY
September 15, 2014
BASAPPA Vs. T. RAMESH & ANOTHER
October 10, 2014
BASAPPA Vs. STATE OF KARNATAKA
February 27, 2014
BASKARAN Vs. STATE OF TAMIL NADU
April 25, 2014
BASTIRAM Vs. STATE OF RAJASTHAN
February 13, 2014
BHAGWAN TUKARAM DANGE Vs. STATE OF MAHARASHTRA
March 13, 2014
BHARAT COKING COAL LTD Vs. CHHOTA BIRSA URANW
March 25, 2014
BHARAT COKING COAL LTD. AND OTHERS Vs. CHHOTA BIRSA URANW
April 25, 2014
BHARAT DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS
July 31, 2014
BHARAT HEAVY ELECTRICALS LTD Vs. TATA PROJECTS LTD
September 1, 2014
BHARAT KUMAR Vs. STATE OF HARYANA
February 4, 2014
BHARAT PETROLEUM CORP. LTD. Vs. B.M. MOTORS
April 17, 2014
BHARAT SANCHAR NIGAM LIMITED & ORS. Vs. KAILASH NARAYAN SHARMA
January 7, 2014
BHARAT STEEL TUBES LTD. Vs. OFFICIAL LIQUIDATOR
April 7, 2014
BHARATKUMAR SHANTILAL THAKKAR Vs. STATE OF GUJARAT
April 1, 2014
BHARTI Vs. STATE OF HARYANA
February 27, 2014
BHASKAR LAL SHARMA Vs. MONICA
February 18, 2014
BHAVNAGAR MUNICIPAL CORPORATION ETC Vs. JADEJA GOVUBHA CHHANUBHA
December 3, 2014
BHIM SINGH Vs. UNION OF INDIA (UOI)
September 5, 2014
BHIM SINGH Vs. UNION OF INDIA
August 1, 2014
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER
January 9, 2014
BHOPAL GAS PEEDITH MAHILA U. SANGAT Vs. UNION OF INDIA
February 14, 2014
BHULE RAM Vs. UNION OF INDIA
March 28, 2014
BHUSHAN POWER & STEEL LTD Vs. RAJESH VERMA
April 22, 2014
BHUVNESH KUMAR DWIVEDI Vs. M/S HINDALCO INDUSTRIES LTD.
April 25, 2014
BHUWAN MOHAN SINGH Vs. MEENA
July 15, 2014
BIHAR STATE GOVT. SEC. SCL. TEACHERS ASSN. Vs. ASHOK KUMAR SINHA
May 7, 2014
BIJENDER Vs. STATE OF HARYANA
October 16, 2014
BIMLA DEVI Vs. STATE OF HARYANA
March 14, 2014
BINOD KUMAR Vs. STATE OF BIHAR
October 30, 2014
BIRBAL Vs. STATE OF HARYANA
February 25, 2014
BIRJU Vs. STATE OF M.P.
February 14, 2014
BIRWATI Vs. STATE (NCT OF DELHI)
September 1, 2014
BISHAN DASS Vs. STATE OF PUNJAB
August 26, 2014
BISHNU BISWAS Vs. UNION OF INDIA
April 2, 2014
BISWANATH BHATTACHARYA Vs. UNION OF INDIA
January 21, 2014
BISWANATH GHOSH Vs. GOBINDA GHOSH ALIAS GOBINDHA CHANDRA GHOSH
March 14, 2014
BOARD OF CONTROL Vs. CRICKET ASSOCIATION OF BIHAR
May 16, 2014
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR
March 28, 2014
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR
November 10, 2014
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR
November 14, 2014
BOARD OF CONTROL FOR CRICKET & ANOTHER Vs. CRICKET ASSOCIATION OF BIHAR
April 29, 2014
BOARD OF TRUSTEES OF THE PORT OF KOLKATA Vs. KALIPADA BHAKAT
October 9, 2014
BODOLAND TERRITORIAL COUNCIL Vs. GAUHATI HIGH COURT
August 4, 2014
BONNIE ANNA GEORGE Vs. MEDICAL COUNCIL OF INDIA
September 18, 2014
BRIHANMUMBAI ELECTRIC SUPPLY & TRANSPORT UNDERTAKING Vs. MAHRASHTRA ELECTRICITY REGULATORY COMMISSION (MERC)
May 8, 2014
BRIJESH KUMAR Vs. STATE OF HARYANA
March 24, 2014
C.B.I. Vs. KARIMULLAH OSAN KHAN
March 4, 2014
C.K.DASEGOWDA Vs. STATE OF KARNATAKA
July 15, 2014
C.P. JOHN Vs. BABU M. PALISSERY
September 11, 2014
C.R.NEELAKANDAN Vs. UNION OF INDIA
May 7, 2014
CALCUTTA PORT TRUST Vs. ANADI KUMAR DAS (CAPT)
November 24, 2014
CBI Vs. KARIMULLAH OSAN KHAN
February 4, 2014
CBI, ACB, MUMBAI Vs. NARENDRA LAL JAIN
February 28, 2014
CENSUS COMMISSIONER Vs. R KRISHNAMURTHY
November 7, 2014
CENTER FOR INTEGRITY, GOVERNANCE AND TRAINING IN VIGILANCE ADMINISTRATIION AND ANR Vs. UNION OF INDIA AND ORS
December 17, 2014
CENTER FOR PIL Vs. UNION OF INDIA (UOI)
November 20, 2014
CENTER FOR PIL Vs. UNION OF INDIA (UOI)
September 8, 2014
CENTER FOR PIL Vs. UNION OF INDIA (UOI)
September 15, 2014
CENTER FOR PIL Vs. RESPONDENT: UNION OF INDIA (UOI)
September 22, 2014
CENTRAL BANK OF INDIA Vs. N.R.C. LIMITED
March 5, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. SWAPAN ROY
November 24, 2014
CENTRAL BUREAU OF INVESTIGATION, LUCKNOW, U.P. Vs. INDRA BHUSHAN SINGH
May 2, 2014
CHAIRMAN CUM MANAGING DIRECTOR INDIAN OIL CORPORATION LTD. Vs. SUNITA KUMARI
September 18, 2014
CHAITU Vs. STATE OF UTTAR PRADESH
April 25, 2014
CHAMAN LAL Vs. STATE OF PUNJAB
May 16, 2014
CHAMAN LAL SARAF Vs. STATE OF HARYANA
December 3, 2014
CHAND Vs. STATE OF PUNJAB
September 19, 2014
CHANDAN KUMAR BASU Vs. STATE OF BIHAR
July 7, 2014
CHANDANA DAS Vs. STATE OF WEST BENGAL
December 11, 2014
CHANDIGARH ADMINISTRATION Vs. JASMINE KAUR
September 1, 2014
CHANDRA BHAN AND ORS. Vs. GHAZIABAD DEV. AUTHORITY AND ORS.
December 9, 2014
CHANDRA KUMAR JAIN Vs. UNION OF INDIA (UOI)
November 5, 2014
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
May 9, 2014
CHANDRA SHEKHAR PRASAD SINGH Vs. STATE OF JHARKHAND
July 18, 2014
CHARAN SINGH & ORS. ETC. Vs. UNION OF INDIA & ANR.
December 11, 2014
CHARU KHURANA Vs. UNION OF INDIA (UOI)
November 10, 2014
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. T.T. MURALI BABU
February 10, 2014
CHERUKURI MANI Vs. CHIEF SECRETARY, GOVERNMENT OF ANDHRA PRADESH
May 8, 2014
CHETRAM Vs. STATE OF UTTARAKHAND
March 4, 2014
CHHEL SINGH Vs. M.G.B. GRAMIN BANK PALI
July 7, 2014
CHITRAVEER SINGH Vs. NAGAR PANCHAYAT JEWAR
April 25, 2014
CHRISTU RAJ HOSPITAL Vs. STATE OF KERALA
January 22, 2014
CIMCO BIRLA LTD. Vs. ROWENA LEWIS
November 27, 2014
CIT Vs. GUJARAT FLUORO CHEMICALS
February 26, 2014
CIT Vs. RATTAN BABULAL PODDAR
February 7, 2014
CITY INDUSTRIAL DEVELOPMENT THR. ITS MANAGING DIRECTOR Vs. PLATINUM ENTERTAINMENT
September 26, 2014
COFFEE BOARD Vs. RAMESH EXPORTS PVT. LTD.
May 9, 2014
COLLECTOR OF LAND ACQUISITION Vs. ANDAMAN TIMBER INDUSTRIES
December 11, 2014
COLLECTOR SINGH Vs. L.M.L. LTD., KANPUR
November 11, 2014
COMMERCIAL TAX OFFICER, RAJASTHAN Vs. M/S. BINANI CEMENTS LTD.
February 19, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI SUZUKI INDIA LTD
September 3, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SOLECTRON CENTUM ELECTRONICS LTD
February 25, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SYNFAB SALES
November 26, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA AND MAHINDRA LTD.
August 27, 2014
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II Vs. M/S. SUPER SYNOTEX (INDIA) LTD.
February 28, 2014
COMMISSIONER OF CENTRAL EXCISE-IV, KOLKATA Vs. MADURA COATS LTD
February 12, 2014
COMMISSIONER OF INCOME TAX Vs. ENGINEERS INDIA LTD.
March 31, 2014
COMMISSIONER OF INCOME TAX Vs. DCM SHRIRAM CONSOLIDATED LTD.
December 18, 2014
COMMISSIONER OF INCOME TAX Vs. VATIKA TOWNSHIP PRIVATE LIMITED
September 15, 2014
COMMISSIONER OF INCOME TAX Vs. K. RAHEJA HOTELS AND ESTATE (P.) LTD.
October 29, 2014
COMMISSIONER OF INCOME TAX – III Vs. M/S. CALCUTTA KNITWEARS, LUDHIANA
March 12, 2014
COMMISSIONER OF INCOME TAX, UJJAIN Vs. DAWOODI BOHARA JAMAT
February 20, 2014
COMMISSIONER OF TRADE TAX Vs. BHUSHAN STEEL AND STRIPS LTD.
January 28, 2014
COMMISSIONER OF WEALTH TAX, RAJKOT Vs. ESTATE OF LATE HMM VIKRAMSINHJI OF GONDAL
April 16, 2014
COMMISSIONER TAXES, JAIPUR Vs. VIKAS WSP LTD.
February 27, 2014
COMMISSIONER, SALES TAX U.P. LUCKNOW Vs. AKZO NOBEL INDIA LTD
January 16, 2014
COMMNR. OF INCOME TAX-VII, NEW DELHI Vs. PUNJAB STAINLESS STEEL INDUSTRIES
May 5, 2014
COMMON CAUSE Vs. UNION OF INDIA
April 23, 2014
COMMON CAUSE Vs. UNION OF INDIA
May 16, 2014
COMMON CAUSE (A REGD. SOCIETY) Vs. UNION OF INDIA
February 25, 2014
COMMON CAUSE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 8, 2014
COMMR. OF CUSTOMS (IMPORT), MUMBAI Vs. MAHINDRA & MAHINDRA LTD.
February 14, 2014
COMMR.OF INCOME TAX,RAJKOT Vs. GOVINDBHAI MAMAIYA
September 4, 2014
CRYPTOM CONFECTIONERIES (P.) LTD. Vs. STATE OF KERALA
February 20, 2014
CUSTODIAN OF EVACUEE PROPERTIES Vs. AMJADALI GAZANFARALI BUKHARI
June 30, 2014
D.A.V. COLLEGE MANAGING COMMITTEE Vs. LAXMINARAYAN MISHRA
April 16, 2014
D.B. MODAK Vs. EASTERN BOOK COMPANY
February 25, 2014
D.D. TEWARI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD.
August 1, 2014
D.G. OF POLICE AND ORS. Vs. V. GURUNATHAN
December 16, 2014
D.J. EXIM (INDIA) PVT. LTD. Vs. SBI, MUMBAI
July 14, 2014
D.R.SOMAYAJULU, SECRETARY Vs. ATTILI APPALA SWAMY
November 19, 2014
DALJIT SINGH GUJRAL Vs. JAGJIT SINGH ARORA
February 27, 2014
DARIUS RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED
October 28, 2014
DASAN Vs. STATE OF KERALA
January 27, 2014
DASHRATH RUPSINGH RATHOD Vs. STATE OF MAHARASHTRA
August 1, 2014
DAVINDER KAUR Vs. HARVINDER SINGH
September 1, 2014
DAVINDER SINGH Vs. STATE OF PUNJAB
July 2, 2014
DAYANAND RAMKRISHNA SHET Vs. STATE OF KARNATAKA
May 9, 2014
DECCAN CEMENTS LTD Vs. ASST. DIRECTOR OF MINES AND GEOLOGY
August 7, 2014
DEENA NATH Vs. STATE OF U.P.
May 27, 2014
DEEPAK BHANDARI Vs. HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
January 29, 2014
DEFENCE RESEARCH & DEVELOPMENT ORGANIZATION Vs. ANJANAPPA
February 26, 2014
DEFENCE RESEARCH EDUCATION SOCIETY Vs. NEETA TUTEJA
November 18, 2014
DELHI DEVT. AUTHORITY Vs. SUNIL KATHURIA
September 17, 2014
DELHI GYMKHANA CLUB LTD. Vs. EMPLOYEES STATE INSURANCE CORPN.
October 28, 2014
DELHI INTERNATIONAL AIRPORT PVT LTD Vs. UOI
December 4, 2014
DEMERARA DISTILLERIES PVT. LTD. Vs. DEMERARA DISTILLERIES LTD.
November 24, 2014
DENY BORA Vs. STATE OF ASSAM
August 27, 2014
DEO KALYA PATIL Vs. NAGINDAS SHAMJIBHAI SHAH
October 15, 2014
DEV PRAKASH TEWARI Vs. U.P. COOPERATIVE INSTITUTIONAL SERVICE BOARD
June 30, 2014
DEVA RAM Vs. STATE OF RAJASTHAN
July 23, 2014
DEVI ISPAT LIMITED Vs. STATE BANK OF INDIA
April 16, 2014
DEVINDER KUMAR Vs. NACHHATTAR SINGH
November 25, 2014
DHAN RAJ @ DHAND Vs. STATE OF HARYANA
May 9, 2014
DHARAM DEO YADAV Vs. STATE OF U.P.
April 11, 2014
DHIAN KAUR Vs. PREM PAL SRAN
October 29, 2014
DHIRAJ SINGH Vs. HARYANA STATE
July 21, 2014
DHIRENDER SHARMA Vs. EMERALD COURT OWNERS
May 5, 2014
DILAWAR SINGH Vs. STATE OF HARYANA
September 16, 2014
DILBAGH SINGH Vs. STATE OF UTTARANCHAL
January 17, 2014
DINA NATH Vs. SUBHASH CHAND SAINI
April 16, 2014
DINESH Vs. STATE OF HARYANA
April 25, 2014
DINESH SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD.
April 23, 2014
DINESH TIWARI Vs. STATE OF UTTAR PRADESH
July 7, 2014
DINUBHAI BOGHABHAI SOLANKI Vs. STATE OF GUJARAT
February 25, 2014
DIPAK BABARIA Vs. STATE OF GUJARAT
January 23, 2014
DIPANWITA ROY Vs. RONOBROTO ROY
October 15, 2014
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February 10, 2014
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March 7, 2014
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December 10, 2014
DISTRICT MAGISTRATE Vs. HARISH MALHOTRA
December 9, 2014
DLF LIMITED Vs. COMPETITION COMMISSION OF INDIA
August 27, 2014
DONESH RAJPOOT Vs. PRADEEP KUMAR SHUKLA
September 23, 2014
DONTHULA RAVINDRANATH @ RAVINDER RAO Vs. STATE OF ANDHRA PRADESH
January 6, 2014
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH
October 28, 2014
DURGA BURMAN Vs. STATE OF SIKKIM
July 31, 2014
DURGAPUR CASUAL WORKERS UNION Vs. FOOD CORPORATION OF INDIA
December 9, 2014
DURYODHAN ROUT Vs. STATE OF ORISSA
July 1, 2014
E BAPANAIAH Vs. K S RAJU
November 7, 2014
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July 10, 2014
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September 16, 2014
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November 12, 2014
ENERCON (INDIA) LTD. Vs. ENERCON GMBH
February 14, 2014
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February 10, 2014
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February 26, 2014
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January 7, 2014
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March 26, 2014
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January 16, 2014
FAHIM AHMAD Vs. UNITED INDIA INSURANCE CO. LTD.
March 25, 2014
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April 4, 2014
FOOD CORPORATION OF INDIA Vs. SARAT CHANDRA GOSWAMI
May 21, 2014
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December 3, 2014
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February 28, 2014
G N VERMA Vs. STATE OF JHARKHAND
March 6, 2014
G. DHANASEKAR Vs. M.D., METROPOLITAN TRANSPORT CORPORATION LIMITED
February 12, 2014
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January 15, 2014
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November 25, 2014
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July 21, 2014
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May 8, 2014
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December 10, 2014
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April 25, 2014
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February 14, 2014
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June 11, 2014
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January 31, 2014
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October 9, 2014
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September 9, 2014
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April 28, 2014
GENERAL MOTORS (INDIA) PRIVATE LIMITED Vs. ASHOK RAMNIK LAL TOLAT
October 9, 2014
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September 24, 2014
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November 13, 2014
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August 26, 2014
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April 25, 2014
GIRA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
August 21, 2014
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October 14, 2014
GOA FOUNDATION Vs. UNION OF INDIA
April 21, 2014
GODREJ & BOYCE MFG. CO. LTD. Vs. STATE OF MAHARASHTRA
January 30, 2014
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February 25, 2014
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September 8, 2014
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April 7, 2014
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August 4, 2014
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June 5, 2014
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November 27, 2014
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December 16, 2014
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May 12, 2014
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September 16, 2014
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March 31, 2014
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November 26, 2014
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September 16, 2014
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September 22, 2014
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April 25, 2014
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October 17, 2014
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August 21, 2014
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December 3, 2014
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October 13, 2014
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March 26, 2014
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August 20, 2014
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August 6, 2014
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September 4, 2014
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June 30, 2014
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November 11, 2014
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August 6, 2014
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January 28, 2014
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January 10, 2014
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February 17, 2014
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October 31, 2014
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July 14, 2014
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December 16, 2014
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September 5, 2014
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April 3, 2014
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March 26, 2014
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April 7, 2014
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December 3, 2014
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December 1, 2014
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January 3, 2014
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January 16, 2014
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March 28, 2014
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September 18, 2014
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September 4, 2014
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August 20, 2014
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August 27, 2014
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September 4, 2014
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April 4, 2014
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March 27, 2014
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October 29, 2014
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July 19, 2014
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July 18, 2014
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November 25, 2014
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September 18, 2014
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December 5, 2014
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August 20, 2014
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October 31, 2014
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September 16, 2014
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September 23, 2014
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September 22, 2014
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March 28, 2014
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March 5, 2014
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October 29, 2014
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August 20, 2014
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July 9, 2014
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April 21, 2014
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November 12, 2014
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January 6, 2014
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January 21, 2014
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April 7, 2014
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June 7, 2014
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September 19, 2014
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December 17, 2014
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February 25, 2014
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September 23, 2014
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January 3, 2014
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April 16, 2014
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September 15, 2014
J H PATEL Vs. NUBOARD MFG CO LTD
January 22, 2014
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October 17, 2014
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February 25, 2014
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August 8, 2014
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April 24, 2014
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October 16, 2014
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March 25, 2014
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April 9, 2014
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May 15, 2014
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April 4, 2014
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November 25, 2014
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February 12, 2014
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November 5, 2014
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December 18, 2014
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July 1, 2014
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April 23, 2014
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November 19, 2014
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April 17, 2014
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April 25, 2014
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September 1, 2014
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January 21, 2014
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April 25, 2014
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January 3, 2014
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August 7, 2014
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February 26, 2014
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February 28, 2014
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May 23, 2014
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July 2, 2014
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November 11, 2014
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February 17, 2014
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November 12, 2014
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January 20, 2014
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March 12, 2014
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May 12, 2014
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February 25, 2014
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March 26, 2014
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September 22, 2014
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November 28, 2014
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September 16, 2014
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March 11, 2014
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September 5, 2014
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September 4, 2014
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December 18, 2014
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December 9, 2014
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December 15, 2014
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November 25, 2014
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November 19, 2014
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March 10, 2014
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July 1, 2014
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September 16, 2014
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September 4, 2014
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April 15, 2014
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April 22, 2014
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January 9, 2014
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September 22, 2014
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September 2, 2014
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September 1, 2014
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July 10, 2014
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April 28, 2014
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June 30, 2014
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April 15, 2014
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December 4, 2014
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April 7, 2014
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November 18, 2014
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September 1, 2014
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October 30, 2014
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January 7, 2014
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March 14, 2014
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March 27, 2014
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July 8, 2014
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April 15, 2014
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May 21, 2014
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February 7, 2014
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May 16, 2014
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January 21, 2014
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September 16, 2014
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May 23, 2014
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December 17, 2014
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November 14, 2014
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January 7, 2014
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August 20, 2014
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July 1, 2014
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October 28, 2014
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October 27, 2014
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July 3, 2014
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October 17, 2014
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July 23, 2014
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September 26, 2014
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January 30, 2014
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April 7, 2014
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August 14, 2014
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July 14, 2014
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September 22, 2014
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September 10, 2014
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January 6, 2014
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October 29, 2014
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February 11, 2014
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February 21, 2014
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January 21, 2014
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March 31, 2014
M.I. KUNJUKUNJU Vs. STATE OF KERALA
August 28, 2014
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April 17, 2014
M.P.SINGH BARGOTI Vs. STATE OF MADHYA PRADESH
November 27, 2014
M.R. PURUSHOTHAM Vs. STATE OF KARNATAKA
September 24, 2014
M.S. SANDHU Vs. STATE OF PUNJAB
May 7, 2014
M/S ANAND BROTHERS P. LTD. TR. M.D. Vs. UNION OF INDIA & ORS.
September 4, 2014
M/S BAND BOX PRIVATE LIMITED Vs. ESTATE OFFICER, PUNJAB & SIND BANK
February 25, 2014
M/S BHARAT COKING COAL LTD Vs. CHHOTA BIRSA URANW
April 25, 2014
M/S S.V.A. STEEL RE-ROLLING MILLS LTD. Vs. STATE OF KERALA
February 6, 2014
M/S SIEMENS AKTIENGESELISCHAFT & S. LTD. Vs. DMRC LTD.
February 14, 2014
M/S STANZEN TOYOTETSU INDIA P. LTD. Vs. GIRISH V
January 21, 2014
M/S. BHAGWATI VANASPATI TRADERS Vs. SENIOR SUPERINTENDENT OF POST OFFICES, MEERUT
October 10, 2014
M/S. BHUSHAN STEEL LTD. Vs. STATE OF ORISSA
May 5, 2014
M/S. DHAYA COLLEGE OF ENGINEERING Vs. ANNA UNIVERSITY & ORS.
August 13, 2014
M/S. IVT (IB VALLEY TRANSPORT), VLT (VIJAY LAXMI P Vs. CHAIRMAN-CUM-MANAGING DIRECTOR MAHANADI COALFIELDS
October 10, 2014
M/S. KONE ELEVATOR INDIA PVT. LTD. Vs. STATE OF TAMIL NADU
May 6, 2014
M/S. LARSEN & TOUBRO LTD. Vs. M/S.MOHAN LAL HARBANS LAL BHAYANA
February 25, 2014
M/S. MAHAMAYA GEN. FINANCE CO. LTD. Vs. STATE OF U.P.
May 8, 2014
M/S. S.F. ENGINEER Vs. METAL BOX INDIA LTD.
March 28, 2014
M/S. SESA STERLITE LTD. Vs. ORISSA ELECTRICITY REGULATORY COMM.
April 25, 2014
M/S. SOMA ISOLUX NH ONE TOLLWAY PRIVATE LIMITED Vs. HARISH KUMAR PURI
April 17, 2014
M/S. STEEL INDIA Vs. STATE OF JHARKHAND
January 9, 2014
MADAN LAL Vs. HIGH COURT OF JAMMU AND KASHMIR
March 28, 2014
MADHUKAR Vs. STATE OF MAHARASHTRA
April 11, 2014
MADHYA PRADESH STATE LEGAL SERVICES AUTHORITY Vs. PRATEEK JAIN
September 10, 2014
MADRAS BAR ASSOCIATION Vs. UNION OF INDIA
September 25, 2014
MAGNUM PROMOTERS P. LTD. Vs. UNION OF INDIA
November 27, 2014
MAHADEO NARAYAN MORE Vs. STATE OF MAHARASHTRA
December 17, 2014
MAHAMADKHAN NATHEKHAN Vs. STATE OF GUJARAT
September 10, 2014
MAHAVIR SINGH Vs. STATE OF HARYANA
May 23, 2014
MAHENDRA RAI Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
July 23, 2014
MAHESH CHAND Vs. UNION OF INDIA (UOI) AND ORS.
October 16, 2014
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN AND ORS.
April 1, 2014
MAHESH DHANAJI SHINDE Vs. STATE OF MAHARASHTRA
February 27, 2014
MAHESH JOGI Vs. STATE OF RAJASTHAN
December 16, 2014
MAHESH KUMAR THAPAR @ M.K.THAPAR Vs. STATE OF JHARKHAND
May 23, 2014
MAHINDER DUTT SHARMA Vs. UNION OF INDIA
April 11, 2014
MAHIPAL SINGH Vs. C.B.I.
March 27, 2014
MAJ. GEN. KAPIL MEHRA Vs. UNION OF INDIA
October 17, 2014
MAJOR GENERAL H.M. SINGH, VSM Vs. UNION OF INDIA
January 9, 2014
MAJOR SAURABH CHARAN Vs. LT. GOVERNOR, NCT OF DELHI
May 7, 2014
MALATHI DAS (RETD.) NOW P.B. MAHISHY Vs. SURESH
March 7, 2014
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June 30, 2014
MALLAMMA Vs. NATIONAL INSURANCE CO. LTD
April 7, 2014
MALLELLA SHYAMSUNDER Vs. STATE OF ANDHRA PRADESH
October 29, 2014
MAMTA SURGICAL COTTON INDUSTRIES, RAJASTHAN Vs. ASSISTANT COMMISSIONER, BHILWARA, RAJASTHAN
January 23, 2014
MANASVI JAIN Vs. DELHI TRANSPORT CORPORATION
April 23, 2014
MANGAT RAM Vs. STATE OF HARYANA
March 27, 2014
MANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
April 25, 2014
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June 30, 2014
MANJUNATHA Vs. STATE OF KARNATAKA AND ORS.
November 11, 2014
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April 1, 2014
MANNALAL CHAMARIA Vs. STATE OF WEST BENGAL
March 25, 2014
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March 31, 2014
MANNAN SK Vs. STATE OF WEST BENGAL
July 3, 2014
MANOHAR LAL Vs. STATE OF HARYANA
July 1, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY AND ORS.
March 28, 2014
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY
August 25, 2014
MANOHAR LAL SHARMA Vs. PRINCIPLE SECRETARY
September 24, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY
May 7, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY
May 8, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPAL SECRETARY
July 8, 2014
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY
January 16, 2014
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY
February 10, 2014
MANOHAR LAL SHARMA Vs. PRINCIPAL SECRETARY
March 10, 2014
MANOHAR LAL SHARMA Vs. THE PRINCIPLE SECRETARY
September 1, 2014
MANOHAR LAL SHARMA, ADVOCATE Vs. UNION OF INDIA & ANR.
February 7, 2014
MANOHAR SINGH Vs. STATE OF MADHYA PRADESH
July 21, 2014
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November 21, 2014
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October 28, 2014
MANOJ KUMAR Vs. STATE OF UTTRAKHAND
May 22, 2014
MANOJ NARULA Vs. UNION OF INDIA
August 27, 2014
MANZOOR ALI KHAN Vs. UNION OF INDIA
August 6, 2014
MARTHANDA VERMA (DEAD) TH. LR AND ANOTHER Vs. STATE OF KERALA AND OTHERS
April 24, 2014
MASSIMILANO LATORRE Vs. UNION OF INDIA
September 12, 2014
MASSIMILANO LATORRE Vs. UNION OF INDIA (UOI)
August 4, 2014
MASTER PENDYALA UDAY KIRRAN RAO Vs. PENDYALA PRAKASH RAO
September 19, 2014
MATHAI MATHAI Vs. JOSEPH MARY @ MARYKKUTTY JOSEPH
April 25, 2014
MATHEW VARGHESE Vs. AMRITHA KUMAR
February 10, 2014
MAYA DEVI Vs. LALTA PRASAD
February 19, 2014
MAYANK PATHAK Vs. STATE (GOVT. OF NCT OF DELHI)
July 21, 2014
MCLEOD RUSSEL INDIA LIMITED Vs. REG. PROVIDENT FUND COMMISSIONER, JALPAIGURI
July 2, 2014
MD JAMILUDDIN NASIR Vs. STATE OF WEST BENGAL
October 10, 2014
MD. MOINUDDIN Vs. COMMISSIONER FOR COOPERATION AND REGISTRAR OF COOPERATIVE SOCIETIES
May 7, 2014
MD.JAMILUDDIN NASIR Vs. STATE OF WEST BENGAL
May 21, 2014
MEDICAL COUNCIL OF INDIA Vs. SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCEINCE & ORS.
July 2, 2014
MEDICAL COUNCIL OF INDIA Vs. SHREE BALAJI MEDICAL COLLEGE & HOSPITAL & ANR.
July 18, 2014
MEENA CHAUDHARY Vs. COMMISSIONER OF DELHI POLICE
September 18, 2014
MEERA DEVI Vs. H.R.T.C.
March 10, 2014
MEGH VARAN SHARMA Vs. STATE OF U.P. AND ORS.
September 9, 2014
METAL POWDER COMPANY LTD Vs. ORIENTAL INSURANCE CO. LTD
April 7, 2014
METRO EXPORTERS PVT. LTD Vs. STATE BANK OF INDIA
April 23, 2014
MINERAL EXPLORATION CORP. LTD. Vs. ARVIND KUMAR DIXIT
December 3, 2014
MITHILESH Vs. STATE OF NCT DELHI
May 28, 2014
MITHILESH KUMAR SINGH Vs. STATE OF RAJASTHAN
December 11, 2014
MITUL CHATTERJEE (BARMAN) Vs. RAJESH BURMAN
November 25, 2014
MOFIL KHAN Vs. STATE OF JHARKHAND
October 9, 2014
MOHAMMAD HAFIZULLAH Vs. JAVED AKHTAR
July 2, 2014
MOHD. ARIF Vs. REGISTRAR, SUPREME COURT OF INDIA
September 2, 2014
MOHD. HAROON Vs. UNION OF INDIA
March 26, 2014
MOHD. SAEED SIDDIQUI Vs. STATE OF U.P.
April 24, 2014
MOHEMMED ALI K Vs. M P SALIM
September 12, 2014
MOHINDER SINGH Vs. STATE OF HARYANA
August 5, 2014
MONTFORD BROTHERS OF ST. GABRIEL Vs. UNITED INDIA INSURANCE
January 28, 2014
MORGAN SIGNATURES TOWERS PVT. LTD. Vs. M.P. NAGAR
November 11, 2014
MOSIRUDDIN MUNSHI Vs. MD. SIRAJ
May 9, 2014
MOTILAL YADAV Vs. STATE OF BIHAR
November 25, 2014
MSP INFRASTRUCTURE LTD. Vs. M.P. ROAD DEVL. CORP. LTD.
December 5, 2014
MUKESH Vs. STATE OF CHHATTISGARH
September 25, 2014
MUKESH Vs. STATE FOR NCT OF DELHI
March 15, 2014
MUKESH KUMAR Vs. STATE OF M.P.
December 12, 2014
MUMTAZ Vs. STATE OF U.P.
November 19, 2014
MUNI SINGH Vs. LAXMI RAI
November 12, 2014
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. ANIL SHANTARAM KHOJE
February 28, 2014
MUNICIPAL CORPORATION, GWALIOR Vs. PURAN SINGH ALIAS PURAN CHAND
July 2, 2014
MUNNA Vs. STATE OF M.P.
September 16, 2014
MUNNI @ SYED AKBAR Vs. STATE OF INSPECTOR OF POLICE
October 29, 2014
MURALIDHAR @ GIDDA Vs. STATE OF KARNATAKA
April 9, 2014
MURARI LAL GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
September 23, 2014
MURLIDHAR SHIVRAM PATEKAR Vs. STATE OF MAHARASHTRA
September 25, 2014
MUSABHAI YAKUBBHAI JHALARA Vs. STATE OF GUJARAT
September 4, 2014
N. PADMAMMA Vs. S. RAMAKRISHNA REDDY
September 23, 2014
N. SOUNDARAM Vs. P.K. POUNRAJ
October 17, 2014
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January 29, 2014
NAFIS AHMAD Vs. NARAIN SINGH
February 4, 2014
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April 9, 2014
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May 5, 2014
NAGPAL TRADERS Vs. DAVINDER SINGH
July 22, 2014
NAHALCHAND LALOOCHAND (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 24, 2014
NAIM Vs. STATE OF UTTARAKHAND
November 21, 2014
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April 22, 2014
NAME DASARATH Vs. STATE OF ANDHRA PRADESH
January 31, 2014
NANAK RAM Vs. STATE OF RAJASTHAN
February 26, 2014
NAND KISHORE Vs. STATE OF M.P.
December 16, 2014
NAND KUMAR Vs. STATE OF CHHATTISGARH
October 31, 2014
NAND KUMAR Vs. STATE OF BIHAR
February 25, 2014
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January 6, 2014
NAR SINGH Vs. STATE OF HARYANA
November 11, 2014
NARENDRA Vs. STATE OF RAJASTHAN
September 2, 2014
NARESH KUMAR Vs. STATE OF HARYANA
November 14, 2014
NARINDER S CHADHA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
December 8, 2014
NARINDER SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
September 4, 2014
NARINDER SINGH Vs. STATE OF PUNJAB
March 27, 2014
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July 25, 2014
NATHU RAM RAMESH KUMAR Vs. COMMR. OF DELHI VALUE ADDED TAX
April 9, 2014
NATIONAL ALUMINIUM CO. LTD. Vs. ANANTA KISHORE ROUT
May 8, 2014
NATIONAL ALUMINIUM COMPANY LTD. AND ORS. Vs. ANANTA KISHORE ROUT AND ORS.
May 22, 2014
NATIONAL CAMPAIGN COMMIT., C.L. Vs. UNION OF INDIA (UOI) AND ORS.
December 12, 2014
NATIONAL INSTITUTE OF TECHNOLOGY Vs. U. DINAKAR
June 30, 2014
NATIONAL INSURANCE CO. LTD. Vs. KIRPAL SINGH
January 10, 2014
NATIONAL INSURANCE CO. LTD. Vs. PUSHPA
July 2, 2014
NATIONAL LEGAL SERVICES AUTHORITY Vs. UNION OF INDIA
April 15, 2014
NAUSHAD ANWAR Vs. STATE OF BIHAR
April 1, 2014
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April 16, 2014
NAVNEET KAUR Vs. STATE OF NCT OF DELHI
March 31, 2014
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August 26, 2014
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October 29, 2014
NAWAL KISHORE SHARMA Vs. UNION OF INDIA
August 7, 2014
NEERAJ JAIN Vs. STATE OF U.P. AND ORS.
August 26, 2014
NEERU YADAV Vs. STATE OF U.P.
December 16, 2014
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March 3, 2014
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February 25, 2014
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December 4, 2014
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April 24, 2014
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October 28, 2014
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September 26, 2014
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February 28, 2014
NISHU Vs. COMMISSIONER OF POLICE, DELHI
April 24, 2014
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August 13, 2014
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December 3, 2014
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December 12, 2014
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September 5, 2014
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November 11, 2014
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January 31, 2014
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September 4, 2014
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April 17, 2014
OM PRAKASH Vs. STATE OF HARYANA
April 16, 2014
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April 23, 2014
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October 14, 2014
OM PRAKASH CHAUTALA Vs. KANWAR BHAN
January 31, 2014
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January 20, 2014
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July 14, 2014
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February 26, 2014
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September 12, 2014
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October 14, 2014
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April 12, 2014
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July 1, 2014
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February 19, 2014
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March 31, 2014
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March 27, 2014
PAL SINGH Vs. STATE OF PUNJAB
February 25, 2014
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September 2, 2014
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March 4, 2014
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August 28, 2014
PANKAJ SINHA Vs. UNION OF INDIA AND ORS.
September 1, 2014
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August 26, 2014
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July 1, 2014
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November 5, 2014
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September 5, 2014
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January 16, 2014
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August 11, 2014
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August 29, 2014
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December 3, 2014
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February 20, 2014
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September 26, 2014
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May 23, 2014
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January 29, 2014
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August 11, 2014
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December 10, 2014
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August 20, 2014
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September 17, 2014
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September 23, 2014
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April 11, 2014
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January 20, 2014
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March 14, 2014
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March 12, 2014
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September 4, 2014
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March 10, 2014
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March 3, 2014
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February 19, 2014
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April 25, 2014
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April 29, 2014
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March 10, 2014
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December 17, 2014
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December 11, 2014
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December 17, 2014
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November 17, 2014
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July 2, 2014
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October 17, 2014
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August 13, 2014
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January 3, 2014
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December 3, 2014
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December 11, 2014
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April 15, 2014
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May 6, 2014
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October 14, 2014
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January 13, 2014
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February 10, 2014
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March 12, 2014
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August 4, 2014
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September 23, 2014
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September 3, 2014
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March 12, 2014
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December 16, 2014
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November 20, 2014
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April 30, 2014
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July 1, 2014
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December 3, 2014
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March 10, 2014
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March 3, 2014
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August 7, 2014
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August 22, 2014
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July 2, 2014
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January 24, 2014
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October 9, 2014
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August 29, 2014
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July 9, 2014
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April 23, 2014
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April 7, 2014
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February 11, 2014
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August 13, 2014
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January 31, 2014
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November 20, 2014
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May 28, 2014
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November 18, 2014
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October 14, 2014
R.S. INFRA-TRANSMISSION LTD. Vs. UNION OF INDIA (UOI)
August 13, 2014
R.UNNIKRISHNAN Vs. V.K.MAHANUDEVAN
January 10, 2014
RADHEY SHYAM Vs. STATE OF RAJASTHAN
February 25, 2014
RAGHUBIR SINGH Vs. GENERAL MANAGER, HARYANA ROADWAYS
September 3, 2014
RAHI DUTTA Vs. COMMISSIONER
July 7, 2014
RAJ KUMAR Vs. MUKHTYAR SINGH AND OTHERS
April 22, 2014
RAJA RAM Vs. UNION OF INDIA
March 28, 2014
RAJASTHAN R.S.S. & GINNING MILLS FED. LTD. Vs. DY. COMMISSIONER OF INCOME TAX, JAIPUR.
April 29, 2014
RAJASTHAN RAJYA VIDYUT VITRAN NIGAM LTD. Vs. DWARKA PRASAD KOOLWAL
August 7, 2014
RAJASTHAN STATE TPT CORPN. Vs. BAJRANG LAL
March 14, 2014
RAJAT PRASAD Vs. C.B.I.
April 24, 2014
RAJEEV DHAWAN Vs. GULSHAN KUMAR MAHAJAN
July 23, 2014
RAJEEV DHAWAN Vs. GULSHAN KUMAR MAHAJAN
September 8, 2014
RAJEEVAN Vs. STATE OF KERALA
January 24, 2014
RAJENDRA KUMAR AGRAWAL Vs. STATE OF U.P.
September 23, 2014
RAJENDRA SHARMA Vs. STATE OF MADHYA PRADESH
January 10, 2014
RAJESH VALEL PUTHUVALIL Vs. INLAND WATERWAYS AUTHORITY OF INDIA
July 15, 2014
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July 29, 2014
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October 14, 2014
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February 7, 2014
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December 17, 2014
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December 10, 2014
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August 25, 2014
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November 19, 2014
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February 25, 2014
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October 14, 2014
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August 21, 2014
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April 25, 2014
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August 13, 2014
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November 19, 2014
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December 9, 2014
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August 29, 2014
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December 17, 2014
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August 21, 2014
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August 1, 2014
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April 29, 2014
RAM JETHMALANI Vs. UNION OF INDIA
May 23, 2014
RAM JETHMALANI & ORS. Vs. UNION OF INDIA & ORS.
May 1, 2014
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April 22, 2014
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November 27, 2014
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June 30, 2014
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November 27, 2014
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January 17, 2014
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July 1, 2014
RAM NANDAN PRASAD TWO Vs. UNION OF INDIA THROUGH SECRETARY, LABOUR AND EMPLOYMENT
February 25, 2014
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July 9, 2014
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October 9, 2014
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March 31, 2014
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July 8, 2014
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June 4, 2014
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August 7, 2014
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January 31, 2014
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December 17, 2014
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July 23, 2014
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February 24, 2014
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August 1, 2014
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April 3, 2014
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March 31, 2014
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February 18, 2014
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April 23, 2014
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January 9, 2014
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July 30, 2014
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May 22, 2014
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April 16, 2014
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March 7, 2014
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July 31, 2014
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October 10, 2014
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November 12, 2014
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January 13, 2014
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October 29, 2014
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November 14, 2014
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October 14, 2014
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April 25, 2014
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October 28, 2014
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August 6, 2014
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March 5, 2014
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May 28, 2014
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September 23, 2014
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April 29, 2014
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March 31, 2014
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April 2, 2014
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September 16, 2014
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July 17, 2014
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February 12, 2014
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March 4, 2014
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July 8, 2014
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April 2, 2014
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February 18, 2014
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February 13, 2014
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February 12, 2014
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January 24, 2014
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June 30, 2014
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July 4, 2014
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June 4, 2014
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May 13, 2014
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April 21, 2014
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July 2, 2014
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July 3, 2014
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July 15, 2014
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September 25, 2014
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March 4, 2014
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September 23, 2014
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December 12, 2014
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July 15, 2014
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April 22, 2014
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November 28, 2014
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August 1, 2014
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December 17, 2014
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February 20, 2014
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July 30, 2014
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July 1, 2014
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December 2, 2014
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December 16, 2014
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January 2, 2014
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December 4, 2014
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January 8, 2014
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March 27, 2014
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September 26, 2014
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April 24, 2014
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March 28, 2014
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October 14, 2014
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January 2, 2014
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July 1, 2014
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March 28, 2014
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September 10, 2014
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July 31, 2014
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January 28, 2014
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January 24, 2014
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September 26, 2014
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July 1, 2014
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October 29, 2014
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June 30, 2014
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July 3, 2014
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March 26, 2014
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August 20, 2014
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October 15, 2014
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April 3, 2014
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January 30, 2014
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December 18, 2014
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July 21, 2014
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May 6, 2014
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September 23, 2014
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July 3, 2014
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August 20, 2014
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May 6, 2014
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November 10, 2014
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July 22, 2014
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January 2, 2014
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March 25, 2014
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July 30, 2014
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November 11, 2014
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June 30, 2014
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December 9, 2014
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February 21, 2014
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December 9, 2014
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July 22, 2014
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April 25, 2014
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May 29, 2014
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April 25, 2014
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July 2, 2014
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May 2, 2014
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December 9, 2014
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April 22, 2014
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February 19, 2014
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September 26, 2014
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January 16, 2014
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February 19, 2014
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July 10, 2014
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August 7, 2014
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September 2, 2014
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September 18, 2014
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April 16, 2014
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October 9, 2014
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April 29, 2014
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March 25, 2014
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November 12, 2014
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December 17, 2014
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January 21, 2014
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August 20, 2014
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August 20, 2014
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October 9, 2014
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July 7, 2014
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April 25, 2014
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July 22, 2014
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March 6, 2014
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February 24, 2014
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August 5, 2014
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April 16, 2014
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July 23, 2014
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August 5, 2014
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November 25, 2014
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October 16, 2014
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April 25, 2014
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November 25, 2014
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November 21, 2014
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September 16, 2014
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October 29, 2014
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July 4, 2014
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January 6, 2014
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February 11, 2014
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March 3, 2014
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April 23, 2014
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November 27, 2014
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July 9, 2014
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December 9, 2014
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August 7, 2014
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July 23, 2014
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September 23, 2014
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March 6, 2014
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September 1, 2014
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March 27, 2014
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September 10, 2014
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July 18, 2014
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November 25, 2014
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April 25, 2014
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May 6, 2014
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October 14, 2014
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January 25, 2014
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April 25, 2014
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March 5, 2014
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February 5, 2014
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August 7, 2014
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December 9, 2014
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August 6, 2014
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September 16, 2014
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October 10, 2014
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August 26, 2014
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July 9, 2014
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September 19, 2014
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July 8, 2014
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January 29, 2014
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April 24, 2014
STATE OF MAHARASHTRA Vs. PAPPU @ SURESH BUDHARMAL KALANI
March 12, 2014
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September 4, 2014
STATE OF MP Vs. B S BHADORIYA
April 16, 2014
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July 15, 2014
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September 4, 2014
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September 24, 2014
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September 24, 2014
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July 16, 2014
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July 8, 2014
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March 14, 2014
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July 2, 2014
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December 17, 2014
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December 17, 2014
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December 17, 2014
STATE OF PUNJAB Vs. RAFIQ MASIH
December 18, 2014
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October 30, 2014
STATE OF RAJASTHAN Vs. KHANGAR SINGH
September 10, 2014
STATE OF RAJASTHAN Vs. SURENDRA MOHNOT
June 30, 2014
STATE OF RAJASTHAN Vs. THAKUR SINGH
June 30, 2014
STATE OF RAJASTHAN Vs. CHHAGAN LAL
February 4, 2014
STATE OF RAJASTHAN Vs. ROSHAN KHAN
January 15, 2014
STATE OF RAJASTHAN Vs. C.P. SINGH
April 4, 2014
STATE OF RAJASTHAN Vs. MOHAMMAD MUSLIM TAGALA
October 13, 2014
STATE OF RAJASTHAN Vs. PARMANAND
February 28, 2014
STATE OF RAJASTHAN Vs. MANOJ KUMAR
April 11, 2014
STATE OF RAJASTHAN Vs. CHANDGI RAM
September 9, 2014
STATE OF SIKKIM Vs. ADUP TSHERING BHUTIA
February 18, 2014
STATE OF TAMIL NADU Vs. STATE OF KERALA
May 7, 2014
STATE OF TAMIL NADU Vs. N.SURESH RAJAN
January 6, 2014
STATE OF TRIPURA Vs. ARABINDA CHAKRABORTY
April 21, 2014
STATE OF U.P. Vs. AMAR NATH
January 10, 2014
STATE OF U.P. Vs. JASWANT SUGAR MILLS LTD.
June 30, 2014
STATE OF U.P. Vs. PAWAN KUMAR DIVEDI
September 2, 2014
STATE OF U.P. Vs. PARMANAND SHUKLA
December 18, 2014
STATE OF U.P. Vs. SHIV KUMAR PATHAK
December 17, 2014
STATE OF U.P. Vs. SHASHI JOSHI
November 3, 2014
STATE OF UTTAR PRADESH Vs. NARENDRA
September 22, 2014
STATE OF UTTAR PRADESH Vs. ARVIND KUMAR SRIVASTAVA
October 17, 2014
STATE OF UTTAR PRADESH Vs. PREETAM SINGH
September 23, 2014
STATE OF UTTAR PRADESH Vs. M/S. ARYAVERTH CHAWL UDYOUG
November 27, 2014
STATE OF UTTARAKHAND Vs. KANHAYA LAL
April 29, 2014
STATE OF UTTARANCHAL Vs. C.S.R.K.S. MEDICAL HEALTH SERVICES
October 16, 2014
STATE OF WEST BENGAL Vs. PRONAB CHAKRABORTY
October 15, 2014
STATE OF WEST BENGAL Vs. ASSOCIATED CONTRACTORS
September 10, 2014
STATE THROUGH CBI NEW DELHI Vs. JITENDER KUMAR SINGH
February 5, 2014
STATE TR. INSP. OF POLICE Vs. A. ARUN KUMAR
December 17, 2014
STOCK EXCHANGE, BOMBAY Vs. V.S. KANDALGAONKAR
September 25, 2014
SUBHRANSU SEKHAR PADHI Vs. GUNAMANI SWAIN
August 21, 2014
SUBRAMANIAN SWAMY Vs. STATE OF TAMIL NADU
January 6, 2014
SUBRAMANIAN SWAMY Vs. ARUN SHOURIE
July 23, 2014
SUBRAMANIAN SWAMY Vs. RAJU THR. MEMBER JUVENILE JUSTICE BOARD
March 28, 2014
SUBRAMANIAN SWAMY Vs. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION
May 6, 2014
SUBRAMANIAN SWAMY Vs. UNION OF INDIA (UOI)
October 30, 2014
SUBRATA CHATTORAJ Vs. UNION OF INDIA
May 9, 2014
SUBRATA ROY SAHARA Vs. UNION OF INDIA
May 6, 2014
SUBRATA ROY SAHARA Vs. U.O.I & ORS
March 13, 2014
SUCHA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 10, 2014
SUDARSHAN Vs. STATE OF MAHARASHTRA
May 23, 2014
SUDARSHAN RAJPOOT Vs. U P STATE ROAD TRANSPORT CORPORATION
November 18, 2014
SUDERSHAN KUMAR Vs. STATE OF H.P.
December 18, 2014
SUDESH DOGRA Vs. UNION OF INDIA
April 7, 2014
SUDHIR VASUDEVA, CHAIRMAN & MD. ONGC Vs. M. GEORGE RAVISHEKARAN
February 4, 2014
SUDIPTA LENKA Vs. STATE OF ODISHA
March 12, 2014
SUHAS H. POPHALE Vs. ORIENTAL INSURANCE CO. LTD.
February 11, 2014
SUJOY KUMAR CHANDA Vs. DAMAYANTI MAJHI
February 20, 2014
SUKHJIT SINGH Vs. STATE OF PUNJAB
September 11, 2014
SUKHVINDER SINGH Vs. UNION OF INDIA
June 25, 2014
SUKU Vs. JAGDISH
September 4, 2014
SULTAN SINGH Vs. STATE OF HARYANA
September 26, 2014
SUMER SINGH Vs. SURAJBHAN SINGH
May 5, 2014
SUNDEEP KUMAR BAFNA Vs. STATE OF MAHARASHTRA
March 27, 2014
SUNIL GANGADHAR KARVE Vs. STATE OF MAHARASHTRA
February 11, 2014
SUNIL KUMAR Vs. VIPIN KUMAR
August 7, 2014
SUNITA GUPTA Vs. UNION OF INDIA
April 22, 2014
SUNITA KACHWAHA Vs. ANIL KACHWAHA
October 28, 2014
SUO-MOTO Vs. HARASSMENT & PHYSICAL ABUSE OF MS. M
October 10, 2014
SUPERTECH LTD. Vs. EMERALD COURT OWNER RESIDENT WE. ASS.
June 4, 2014
SURENDRA KOLI Vs. STATE OF U.P.
October 28, 2014
SURENDRA MOHAN ARORA Vs. HDFC BANK LTD.
April 25, 2014
SURESH Vs. STATE OF HARYANA
November 28, 2014
SURESH KUMAR Vs. UNION OF INDIA (UOI)
May 6, 2014
SURESH KUMAR DAGLA Vs. SARWAN
August 26, 2014
SURINDER KAUR Vs. STATE OF HARYANA
September 18, 2014
SURINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 25, 2014
SURJIT KAUR GILL Vs. ADARSH KAUR GILL
January 30, 2014
SURJIT SINGH Vs. GURWANT KAUR
August 27, 2014
SURYAKANT DADASAHEB BITALE Vs. DILIP BAJRANG KALE
July 2, 2014
SURYAKANT DADASAHEB BITALE Vs. DILIP BAJRANG KALE
July 23, 2014
SUSHIL ANSAL Vs. STATE THROUGH CBI
March 5, 2014
SUSHIL KUMAR DEY BISWAS Vs. ANIL KUMAR DEY BISWAS
December 3, 2014
SUSHIL KUMAR SINGHAL Vs. PRAMUKH SACHIV IRRIGATION DEPARTMENT
April 17, 2014
SWAN GOLD MINING LTD. Vs. HINDUSTAN COPPER LTD.
September 22, 2014
SWAPNIL Vs. STATE OF MADHYA PRADESH
May 9, 2014
SWISS TIMING LIMITED Vs. ORGANISING COMMITTEE, COMMONWEALTH GAMES 2010, DELHI
May 28, 2014
SYED GULZAR HUSSAIN Vs. DEWAN SYED ALE RASUL ALI KHAN
February 20, 2014
SYED MOHAMMED ABBAS ALI MEERZA Vs. STATE OF WEST BENGAL
August 13, 2014
SYED SADIQ Vs. DIVISIONAL MANAGER, UNITED INDIA INS. CO.
January 16, 2014
T.A.M.A. JAWAHAR Vs. ARUN KUMAR GUPTA
September 4, 2014
T.N. GENERATION & DISTBN. CORPN. LTD. Vs. PPN POWER GEN. CO. PVT. LTD.
April 4, 2014
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
March 12, 2014
T.N. RAGHUPATHY Vs. HIGH COURT OF KARNATAKA
December 16, 2014
T.N.GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
January 6, 2014
T.S. SHYLAJA Vs. ORIENTAL INSURANCE CO.
January 3, 2014
TANUA RABIDAS Vs. STATE OF ASSAM
September 4, 2014
TAPASH KUMAR PAUL Vs. BSNL
January 28, 2014
TARA SINGH Vs. STATE THR. HOME SECRETARY, UTTARAKHAND
February 25, 2014
TARLOK CHAND Vs. STATE OF PUNJAB AND ORS.
November 26, 2014
TARSEM LAL Vs. RAM SARUP
April 28, 2014
TARUN TEJPAL Vs. STATE OF GOA
July 1, 2014
TATA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 21, 2014
TEEJA DEVI Vs. STATE OF RAJASTHAN
November 12, 2014
TEJPAL Vs. STATE OF UTTAR PRADESH
September 22, 2014
TELIKICHERLA SESIBHUSHAN Vs. KALLI RAJA RAO
September 4, 2014
TELIKICHERLA SESIBHUSHAN Vs. KALLI RAJA RAO
September 8, 2014
THAKAR SINGH Vs. MULA SINGH
October 14, 2014
THE BANGALORE TURF CLUB LTD Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
July 31, 2014
THE MANAGER (FACTORY) MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD. Vs. SURESH
December 17, 2014
THE WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD AND ORS. Vs. SARIT CHAKRABORTY AND ORS.
September 1, 2014
THIMMAREDDY Vs. STATE OF KARNATAKA
April 21, 2014
TIMES BUSINESS SOLUTION LIMITED Vs. DATABYTE
September 4, 2014
TOLYA ETC Vs. STATE OF M.P.
August 22, 2014
TOLYA ETC Vs. STATE OF M P
April 22, 2014
TRANSPORT CORPORATION OF INDIA LTD Vs. GANESH POLYT EX LTD
November 5, 2014
TRIPAL SINGH Vs. COMMISSIONER OF INCOME TAX
July 3, 2014
TUKARAM Vs. STATE OF CHHATTISGARH
December 3, 2014
TULIP STAR HOTELS LTD. Vs. SPECIAL DIRECTOR OF ENFORCEMENT
January 16, 2014
TVS MOTOR CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2014
U.C. RAMAN Vs. P.T.A. RAHIM
August 1, 2014
U.P. HINDI SAHITYA SAMMELAN Vs. STATE OF U.P.
September 4, 2014
U.P. STATE ROAD TRANSPORT CORPORATION Vs. ZAHID HUSSAIN
June 30, 2014
UDAY GUPTA Vs. AYSHA
April 21, 2014
UDAY SHANKAR RAO Vs. AMARENDERA KUMAR DUTTA
September 22, 2014
UMA SHANKAR GAUTAM Vs. STATE OF MADHYA PRADESH
December 9, 2014
UMAKANT Vs. STATE OF CHHATISGARH
July 1, 2014
UNION OF INDIA Vs. ATUL SHUKLA
September 24, 2014
UNION OF INDIA Vs. JASPAL SINGH
May 23, 2014
UNION OF INDIA Vs. JAGVIR SINGH
May 27, 2014
UNION OF INDIA Vs. AVTAR SINGH
June 5, 2014
UNION OF INDIA Vs. GOEL TRADING COMPANY
June 6, 2014
UNION OF INDIA Vs. P.C. JOSEPH
June 10, 2014
UNION OF INDIA Vs. AMRIK SINGH
June 10, 2014
UNION OF INDIA Vs. V. SRIHARAN @ MURUGAN AND ORS.
April 1, 2014
UNION OF INDIA Vs. DELHI CHIT FUND ASSOCIATION
January 7, 2014
UNION OF INDIA Vs. SANJEEV V. DESHPANDE
August 12, 2014
UNION OF INDIA Vs. V. SRIHARAN @ MURUGAN
April 25, 2014
UNION OF INDIA Vs. ROBERT ZOMAWIA STREET
March 27, 2014
UNION OF INDIA Vs. VASAVI CO-OP. HOUSING SOCIETY LTD.
January 7, 2014
UNION OF INDIA Vs. MAJOR S.P. SHARMA
March 6, 2014
UNION OF INDIA Vs. M/S. CONCRETE PRODUCTS & CONST. CO. ETC.
March 3, 2014
UNION OF INDIA Vs. M/S. TATA CHEMICALS LTD.
February 26, 2014
UNION OF INDIA Vs. SHEO SHAMBHU GIRI
March 25, 2014
UNION OF INDIA Vs. TILAK RAJ GANDHI
January 15, 2014
UNION OF INDIA Vs. DINSHAW SHAPOORJI ANKLESARI
May 6, 2014
UNION OF INDIA Vs. M/S. HINDUSTAN ZINC LTD.
May 6, 2014
UNION OF INDIA Vs. SHIV RAJ
May 7, 2014
UNION OF INDIA Vs. MAHINDRA & MAHINDRA LTD
May 9, 2014
UNION OF INDIA Vs. COL. GS GREWAL
May 28, 2014
UNION OF INDIA Vs. CHATRO DEVI
May 7, 2014
UNION OF INDIA Vs. GEETA DEVI
May 7, 2014
UNION OF INDIA Vs. S.P. NAYYAR
June 30, 2014
UNION OF INDIA Vs. NIRALA YADAV @ RAJA RAM YADAV @ DEEPAK YADAV
June 30, 2014
UNION OF INDIA Vs. HITENDER KUMAR SONI
July 21, 2014
UNION OF INDIA Vs. RAJ KUMAR BAGHAL SINGH
September 9, 2014
UNION OF INDIA Vs. JAI KISHUN SINGH
September 10, 2014
UNION OF INDIA Vs. R.P. SINGH
May 22, 2014
UNION OF INDIA Vs. M/S. PAM DEVELOPMENT PVT. LTD.
February 18, 2014
UNION OF INDIA Vs. S.P. VERMA
February 11, 2014
UNION OF INDIA Vs. P GUNASEKARAN
November 19, 2014
UNION OF INDIA Vs. SHATRUGHAN CHAUHAN
March 12, 2014
UNION OF INDIA Vs. VIDYA RANI & ANR
January 29, 2014
UNION OF INDIA Vs. A.D. NARGOLKAR
March 10, 2014
UNION OF INDIA (UOI) Vs. JAI SINGH AND ORS.
December 16, 2014
UNION OF INDIA (UOI) Vs. T. NATHAMUNI
December 1, 2014
UNION OF INDIA (UOI) Vs. AGARWAL IRON INDUSTRIES
November 12, 2014
UNION OF INDIA (UOI) Vs. CONCRETE PRODUCTS AND CONST. CO. ETC.
March 25, 2014
UNION OF INDIA (UOI) Vs. U.P. STATE BRIDGE CORPORATION LTD.
September 16, 2014
UNION OF INDIA (UOI) Vs. FACULTY ASSOCIATION OF AIIMS
January 16, 2014
UNION OF INDIA (UOI) AND ORS. Vs. R.P. SINGH
May 28, 2014
UNION OF INDIA (UOI) AND ORS. Vs. COL. G.S. GREWAL
May 23, 2014
UNION OF INDIA (UOI) AND ORS. Vs. SURENDRA PANDEY
September 18, 2014
UNION OF INDIA AND ANOTHER Vs. MULAKH RAJ
September 18, 2014
UNION OF INDIA AND ORS Vs. INSP GD (MAHILA) BILJU A T & ORS ETC
October 16, 2014
UNIQUE IDENTIFICATION AUTH. OF INDIA Vs. CENTRAL BUREAU OF INVESTIGATION
March 24, 2014
USHA BHARTI Vs. STATE OF U.P.
March 28, 2014
USHA KAPOOR Vs. GOVT. OF INDIA
August 14, 2014
UTTAR PRADESH URDU DEVELOPMENT ORGANISATION Vs. STATE ELECTION COMMISSIONER
September 4, 2014
V. K. VERMA Vs. CBI
February 14, 2014
V. KALA BHARATHI Vs. ORIENTAL INS. CO. LTD.
April 1, 2014
V. KANNAPAN Vs. ADDITIONAL SECY.
November 18, 2014
V. MEKALA Vs. M. MALATHI
April 25, 2014
V. SREERAMACHANDRA AVADHANI Vs. SHAIK ABDUL RAHIM
August 21, 2014
V. SRIHARAN @ MURUGAN Vs. UNION OF INDIA
February 18, 2014
V. SRIHARAN @ MURUGAN Vs. UNION OF INDIA AND OTHERS
February 20, 2014
V.K. VASANTHA KUMARI Vs. R. SUDHAKAR
September 4, 2014
VADODARA MUNICIPAL CORPORATION Vs. PURSHOTTAM V. MURJANI
September 10, 2014
VARDHA ENTERPRISES PVT. LTD Vs. RAJENDRA KUMAR RAZDAN
May 1, 2014
VARDHA ENTERPRISES PVT. LTD. Vs. RAJENDRA KUMAR RAZDAN
October 29, 2014
VARINDER SINGH Vs. STATE OF PUNJAB
January 16, 2014
VARUN SAINI Vs. GURU GOBIND SINGH INDRAPRASTHA
October 16, 2014
VASANT SAMPAT DUPARE Vs. STATE OF MAHARASHTRA
November 26, 2014
VASU P. SHETTY Vs. HOTEL VANDANA PALACE
April 22, 2014
VED MITRA VERMA Vs. DHARAM DEO VERMA
July 31, 2014
VELAXAN KUMAR Vs. UNION OF INDIA
December 11, 2014
VENKATESHWARA UNIVERSITY Vs. UNION OF INDIA (UOI)
September 24, 2014
VENKATESHWARA UNIVERSITY Vs. UNION OF INDIA AND ANR.
September 19, 2014
VIBHU SHANKER MISHRA Vs. UOI
November 5, 2014
VIDHYA VISWANATHAN Vs. KARTIK BALAKRISHNAN
September 22, 2014
VIF COLLEGE OF ENGINEERING & TECHNOLOGY Vs. JAWAHARLAL TECHNOLOGICAL UNIVERSITY (JNTU)
November 18, 2014
VIJAY DHANUKA ETC. Vs. NAJIMA MAMTAJ ETC.
March 27, 2014
VIJAY INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
November 5, 2014
VIJAY KUMAR Vs. STATE OF RAJASTHAN
February 18, 2014
VIJAY PAL SINGH Vs. STATE OF UTTARAKHAND
December 16, 2014
VIJAY RANGLAL CHORASIYA Vs. STATE OF GUJARAT
April 25, 2014
VIJAY SHANKAR PANDEY Vs. UNION OF INDIA
September 22, 2014
VIJAY SINGH Vs. STATE OF MADHYA PRADESH
March 25, 2014
VIJAY THAKUR Vs. STATE OF HIMACHAL PRADESH
September 19, 2014
VIJAYANDER KUMAR Vs. STATE OF RAJASTHAN
February 11, 2014
VIKRAM BAKSHI Vs. SONIA KHOSLA
May 8, 2014
VIKRAM SINGH Vs. STATE OF RAJASTHAN
April 25, 2014
VIMAN VAMAN AWALE Vs. GANGADHAR MAKHRIYA CHARITABLE TRUST
August 13, 2014
VINAY KUMAR SHAILENDRA Vs. DELHI HIGH COURT LEGAL SERVICES COMMITTEE
September 4, 2014
VINAYAK NARAYAN DEOSTHALI Vs. CBI
December 2, 2014
VINITA S. RAO Vs. ESSEN CORPORATE SERVICES PVT. LTD.
September 17, 2014
VINOD Vs. STATE OF KERALA
April 4, 2014
VINOD KAPUR Vs. UNION OF INDIA
May 7, 2014
VINOD KUMAR Vs. STATE OF HARYANA
January 28, 2014
VINOD KUMAR Vs. GANGADHAR
October 13, 2014
VINOD KUMAR SUNIL KUMAR Vs. COMMISSIONER OF TRADE TAX, UTTAR PRADESH
February 20, 2014
VIPLAV SHARMA Vs. UNION OF INDIA
January 21, 2014
VIRENDRA KRISHNA MISHRA Vs. UNION OF INDIA (UOI)
October 31, 2014
VIRESHWAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
September 2, 2014
VIRUPAXAPPA MALLAPPA MAJJIGUDDA Vs. STATE OF KARNATAKA
October 15, 2014
VISHAL AGRAWAL Vs. CHHATTISGARH STATE ELECTRICITY BOARD
January 29, 2014
VISHAL GOYAL Vs. STATE OF KARNATAKA
April 24, 2014
VISHNU SHARAN PANDEY Vs. JOINT DIR. OF EDUCATION
September 23, 2014
VISHWA LOCHAN MADAN Vs. UNION OF INDIA
July 7, 2014
VISHWANATH PRASAD JAISWAL Vs. SATYA NARAIN SHARMA
December 4, 2014
VIVEK EXPORTS Vs. STATE OF KARNATAKA
August 19, 2014
VOLTAS LIMITED Vs. ROLTA INDIA LIMITED
February 14, 2014
VOLUNTARY HEALTH ASS. OF PUNJAB Vs. UNION OF INDIA AND OTHERS
November 25, 2014
VOLUNTARY HEALTH ASS. OF PUNJAB Vs. UNION OF INDIA AND OTHERS
September 16, 2014
VOLUNTARY HEALTH ASSOCIATION OF PUNJAB Vs. UNION OF INDIA
January 21, 2014
WALCHANDNAGAR INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION CITY OF PUNE
November 27, 2014
WEST BENGAL STATE ELECTRICITY BOARD AND ORS. Vs. HARI BHAKTA GHOSH
September 10, 2014
WESTERN ELECTRICITY SUPPLY CO. OF ORISSA LTD Vs. M/S. BABA BAIJANATH ROLLER AND FLOUR MILL P. LTD.
March 26, 2014
WORLD SPORT GROUP (MAURITIUS) LTD Vs. MSM SATELLITE (SINGAPORE) PTE. LTD
January 24, 2014
X Vs. SEC. GEN., SUPREME COURT OF INDIA
January 15, 2014
Y. SLEEBACHEN Vs. SUPERINTENDING ENGINEER WRO/ PWD
August 4, 2014
YELLINEDI SAGARESWARA RAO Vs. S.K. JAWAHAR REDDY
October 9, 2014
YERRAMMA Vs. G. KRISHNAMURTHY
August 28, 2014
YOGENDRA PRATAP SINGH Vs. SAVITRI PANDEY
September 19, 2014
YOGENDRA YADAV Vs. STATE OF JHARKHAND
July 21, 2014
YOGESH SAHEBRAO BORSE AND ORS. Vs. STATE OF MAHARASHTRA
November 20, 2014
YUSUFBHAI NOORMOHAMMED JODHPURWALA Vs. MOHAMED SABIR IBRAHIM BYAVARWALA
November 7, 2014
ZARINA SIDDIQUI Vs. A RAMALINGAM ALIAS R AMARNATHAN
October 29, 2014
ZORAWAR SINGH Vs. GURBAX SINGH BAINS
December 4, 2014