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Case Index
Title
Date
10+2 PARENTS ASSOCIATION THROUGH DILEEP SINGH Vs. CHAIRMAN, STATE BOARD OF SCHOOL EDUCATION
May 7, 2004
A D MANHAS Vs. STATE
December 15, 2004
A D MANHAS Vs. STATE
December 23, 2004
A R MALHOTRA (MAJOR) Vs. UNION OF INDIA
November 29, 2004
AB AHAD RATHER Vs. STATE OF J&K
December 24, 2004
AB GANI BEIGH Vs. J&K AGRO INDUSTRIES DEVELOPMENT CORP LTD
August 17, 2004
AB HAMID BHAT Vs. STATE
June 8, 2004
AB HAMID ITOO Vs. STATE OF J&K
May 25, 2004
AB LATIF Vs. STATE OF J&K
September 9, 2004
AB MAJID DAR Vs. KASHMIR MERCANTILE CO-OPERATIVE BANK LTD
March 26, 2004
AB RAHIM SHORU Vs. JAWAHIR LAL KOUL JALALI
October 28, 2004
AB RASHID Vs. BLOCK DEVELOPMENT OFFICER
August 6, 2004
AB RASHID KHAN Vs. STATE OF J&K
May 25, 2004
ABDUL AHAD KANA Vs. HABIBULLAH KALOO
August 17, 2004
ABDUL AZIZ Vs. STATE OF JAMMU AND KASHMIR
November 25, 2004
ABDUL AZIZ Vs. STATE OF JAMMU AND KASHMIR
September 6, 2004
ABDUL GANI RASTI Vs. PUBLIC AT LARGE
April 30, 2004
ABDUL GANI RASTI Vs. QURAT UL ALI
April 30, 2004
ABDUL RAHIM DAR Vs. STATE
April 3, 2004
ABDUL RASHID SHAH AND OTHERS Vs. STATE AND OTHERS
November 7, 2004
AJIT KUMAR Vs. STATE OF J&K
September 22, 2004
AKHIL THAKUR Vs. VICE CHANCELLOR UNIVERSITY OF JAMMU
February 11, 2004
AKSHIT ASHOK (MASTER) Vs. UNION OF INDIA
March 8, 2004
ALI MOHD GANAI Vs. NATIONAL INSURANCE CO LTD
June 10, 2004
ALI MOHD. WANI Vs. QAZI ABDUL RASHID
September 29, 2004
ALSON AUTOMOBILES PVT LTD Vs. STATE CONSUMER PROTECTION COMMISSION, J&K
February 20, 2004
ALTAF HUSSAIN MIR Vs. STATE OF J&K
September 28, 2004
AMAR NATH Vs. STATE OF J&K
May 14, 2004
AMAR SINGH Vs. STATE OF J&K
March 26, 2004
AMARJEET SINGH Vs. STATE OF J&K
September 24, 2004
ANDRE POTHOUN Vs. STATE THROUGH LABOUR OFFICER/LABOUR INSPECTOR, KISHTWAR
November 5, 2004
ANISH BHAN Vs. SONIKA BHAN
March 23, 2004
ANJALI KOUL Vs. SANJAY KOUL
December 2, 2004
ANJUM SHAHEEN MIRZA Vs. STATE
December 15, 2004
ANJUMAN-I-AHLI SUNNAT WAL JAMAT KARGIL Vs. STATE
December 7, 2004
AQUEEL AHMAD Vs. STATE
September 10, 2004
ARCHANA SHARMA Vs. M K SHARMA
March 18, 2004
ARVIND SHARMA Vs. STATE OF J AND K
February 16, 2004
ASHIGULLAH WANI Vs. STATE OF JAMMU AND KASHMIR
January 27, 2004
ASHOK KUMAR JAIN Vs. STATE
December 14, 2004
ASHOK KUMAR KOUL Vs. STATE OF J AND K
February 5, 2004
ASSADULLAH KHAN Vs. UNION OF INDIA
August 2, 2004
ATUL CHANDER MALHOTRA Vs. VIJAY GUPTA
May 18, 2004
B V SHARMA Vs. HOUSING BOARD, J&K
April 12, 2004
BABU RAM Vs. TEHSILDAR, BISHNAH
April 23, 2004
BAHADUR SINGH Vs. STATE
August 10, 2004
BAJ SINGH Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY
March 19, 2004
BALBIR SINGH Vs. UNION OF INDIA
September 24, 2004
BALBIR SINGH Vs. KRISHAN SINGH
February 26, 2004
BALJEET SINGH MANHAS Vs. JAMMU DEVELOPMENT AUTHORITY
March 19, 2004
BALRAM Vs. UNION OF INDIA
February 16, 2004
BALWAN SINGH Vs. STATE OF JAMMU AND KASHMIR
May 21, 2004
BASHARAT HUSSAIN Vs. STATE OF J&K
December 6, 2004
BASHARAT HUSSAIN Vs. STATE OF J&K
March 8, 2004
BASHIR AHMAD ALLAYEE Vs. STATE
November 29, 2004
BASHIR AHMAD BHAT Vs. STATE OF J&K
August 3, 2004
BASHIR AHMAD MAGRAY Vs. STATE OF J&K
December 23, 2004
BASHIR AHMAD PAUL Vs. STATE OF J AND K
October 8, 2004
BASHIR AHMED HAJAM Vs. STATE
April 30, 2004
BASHIR AHMED SOFI Vs. STATE
April 27, 2004
BHARAT BUSHAN SHARMA Vs. STATE
December 15, 2004
BHARAT SANCHAR NIGAM LTD Vs. BHUPINDER SINGH BHARGAVA
June 10, 2004
BILAL AHMEAD HAJAM Vs. STATE OF J AND K
October 8, 2004
BISHAN DASS Vs. STATE OF J&K
December 16, 2004
BODH RAJ Vs. TOURISM DEVELOPMENT CORP , J&K
August 3, 2004
BODH RAJ Vs. RANO DEVI
February 26, 2004
C L NARYANA Vs. UNION OF INDIA
July 21, 2004
CANARA BANK Vs. WAXOFIELD
January 30, 2004
CAPT BALWANTSINGH Vs. JASBIR KOUR
March 3, 2004
CHAMAN LAL Vs. SARDA DEVI
November 22, 2004
CHANDIGARH POULTRY CENTRE Vs. U O I
March 31, 2004
CHARAN DASS Vs. CHANDER SHEKHAR GUPTA
August 20, 2004
CHUNI LAL KOUL Vs. STATE
September 30, 2004
COMMISSIONER OF INCOME TAX Vs. R.B. JODHA MAL BISHAN LAL
October 11, 2004
CONSERVATOR OF FOREST Vs. GURBACHAN SINGH
February 24, 2004
CONTROLLER WEIGHTS Vs. MAQBOOL AHMAD
August 19, 2004
D S AHLUWALIA Vs. UNION OF INDIA
May 7, 2004
DALIP SINGH JAMWAL Vs. UNIVERSITY OF JAMMU
March 18, 2004
DALJIT SINGH Vs. STATE
October 15, 2004
DALJIT SINGH AZAD Vs. TOURISM DEVELOPMENT CORP , J&K
October 11, 2004
DARSHAN SINGH Vs. STATE OF J&K, THROUGH CHIEF SECRETARY
April 8, 2004
DAVINDER PAUL Vs. THE J AND K BANK LTD.
February 5, 2004
DAWN COTTAGE EMPORIUM Vs. CENTRAL BUREAU INVESTIGATION
July 16, 2004
DEEPAK KUMAR Vs. RATTAN LAL KOUL
March 9, 2004
DEEPIKA K THUSOO Vs. STATE
April 8, 2004
DES RAJ Vs. STATE J AND K
April 5, 2004
DES RAJ Vs. STATE OF J AND K
March 26, 2004
DEV RAJ Vs. STATE
May 7, 2004
DEV RAJ Vs. UNION OF INDIA THROUGH MINISTRY OF DEFENCE
May 10, 2004
DHARMA PAL Vs. J and K STATE
February 23, 2004
DHARMEJ SINGH Vs. STATE
May 28, 2004
DHIAN SINGH Vs. STATE
March 5, 2004
DIVISIONAL MANAGER, SFC Vs. QADIR BAKSH
May 13, 2004
DR. ASHWANI KUMAR SHARMA Vs. STATE
June 7, 2004
DUJODWALA RESINS AND TERPENES LTD Vs. STATE OF J&K
September 30, 2004
DURGA DAL and BASIN MILLS Vs. STATE OF J AND K
May 1, 2004
DWARIKA NATH MISHRA Vs. UNION OF INDIA
November 2, 2004
EXECUTIVE ENGINEER Vs. MIR ZAMAN KHAN
February 26, 2004
FAHMEEDA Vs. ZAREEFA
November 1, 2004
FALAIL SINGH Vs. STATE
September 30, 2004
FAROOQ AHMAD MALIK Vs. STATE
May 11, 2004
FAROOQ AHMAD MIR Vs. STATE OF J&K
November 9, 2004
FAROOQ AHMED Vs. SHER-I-KASHMIR INTERNATIONAL CONFERENCE CENTRE
November 30, 2004
FAROOQ AHMED DAR S O WALI MOHAMMAD DAR R O DANA MAZAR SAFAKADAL SRINAGAR Vs. STATE OF J and K
April 3, 2004
FAYAZ AHMAD Vs. SHABIR AHMAD
April 30, 2004
FIRDOUS AHMED FARASH Vs. STATE
April 27, 2004
FOJA SINGH Vs. STATE
May 11, 2004
GAFFAR DAR Vs. STATE
July 20, 2004
GANESH DASS Vs. KULDEEP RAJ
July 27, 2004
GANESH OIL MILLS LTD Vs. STATE OF J&K
July 22, 2004
GEETIKA GUPTA AND ORS. Vs. STATE AND ORS.
December 23, 2004
GH HASSAN BHAT Vs. GULSHAN AKHTER
February 6, 2004
GH MOHD MATOO Vs. GH RASOOL SOFI
November 1, 2004
GH MOHD NUMBERDAR Vs. MOHD BHAT
October 26, 2004
GH MOHD SHAH FAREED Vs. KHURSHID AHMAD GANAI
March 4, 2004
GH NABI DAR Vs. STATE OF J&K
November 2, 2004
GH NABI GOWHAR Vs. STATE OF J and K
February 23, 2004
GH RASOOL Vs. HUSSAINA
April 8, 2004
GH RASOOL ANCHARI Vs. STATE
July 6, 2004
GH RASOOL DAR Vs. STATE
March 6, 2004
GH RASOOL SHAH Vs. MUMTAZ AHMAD SHAH
August 18, 2004
GHULAM HASSAN AND OTHERS Vs. J & K STATE FOREST CORPORATION AND OTHERS
January 31, 2004
GHULAM MOHD DAR Vs. STATE
April 3, 2004
GHULAM MOHD. SHAH Vs. MOHD. SHAFI
November 10, 2004
GHULAM MOHIUDDIN AND OTHERS Vs. STATE AND OTHERS
April 30, 2004
GHULAM NABI SHAH Vs. STATE OF JAMMU AND KASHMIR
June 1, 2004
GIAN CHAND KHAJURIA Vs. STATE OF J AND K
March 19, 2004
GIRDHARI LAL Vs. VEENA SHARMA
April 5, 2004
GORAKH NATH Vs. STATE OF J and K
April 19, 2004
GORI SHANKER Vs. MANGOO RAM
May 1, 2004
GOURI RAINA Vs. KH. HABIB-ULLAH NAJAR
August 5, 2004
GOVIND SINGH Vs. UNION OF INDIA
April 22, 2004
GULLA DAR Vs. AB RASHID DAR
April 23, 2004
GURVINDER KOUR Vs. UNION OF INDIA
March 19, 2004
HAMIDULLAH BHAT Vs. STATE
February 26, 2004
HARJIT RAI Vs. BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
May 12, 2004
HARMINDER SINGH Vs. STATE OF J AND K
April 5, 2004
HAROON MAJID DHOBI Vs. STATE OF J and K
April 27, 2004
HARPAL SINGH Vs. STATE
March 19, 2004
HEM RAJ Vs. STATE
March 19, 2004
HILAL AHMED LONE Vs. STATE
April 27, 2004
IFTIKHAR HUSSAIN Vs. STATE OF J and K
May 18, 2004
IMRAN NABI BHAT Vs. STATE
April 3, 2004
IMTIYAZ AHMAD Vs. MOHD KHALIL WAGAY
May 26, 2004
INTIZAMIA COMMITTEE Vs. STATE
October 10, 2004
J AND K DHARAMARTH TRUST COUNCIL Vs. STATE
May 24, 2004
J&K BANK LTD Vs. S SURJIT SINGH
February 26, 2004
JAGDEV SINGH Vs. LOKESH JHA
June 10, 2004
JAGDISH RAJ Vs. BHAN KOUR
June 10, 2004
JAI BEVERAGES PVT LTD Vs. STATE OF J&K
July 30, 2004
JAMMU AND KASHMIR STATE FOREST CORP Vs. ABDUL HAMID THOKER
April 30, 2004
JAMMU DEV AUTHORITY Vs. CHANDER SHEKHAR
October 11, 2004
JAMMU FRUIT ASSOCIATION Vs. J D A
April 2, 2004
JANAK RAJ Vs. STATE
November 5, 2004
JANSHRUTI MEHTA Vs. UNIVERSITY OF JAMMU
September 30, 2004
JASBIR KOUR Vs. STATE OF J AND K
February 12, 2004
JAVED IQBAL Vs. STATE
March 5, 2004
JEET LAL GUPTA Vs. STATE OF J&K
February 23, 2004
JEET SINGH Vs. STATE OF J AND K
March 4, 2004
JOGINDER KOUR Vs. STATE
March 19, 2004
JOGINDER NATH Vs. SUDERSHAN KUMAR
January 30, 2004
KALI DASS Vs. EXECUTIVE OFFICER, MUNICIPALITY
March 11, 2004
KALU RAM Vs. SPECIAL TRIBUNAL, J&K, JAMMU
June 10, 2004
KANCHAN RANI Vs. STATE
March 5, 2004
KAPOOR CHAND BHAGAT Vs. STATE
December 7, 2004
KARAM CHAND THAPPAR Vs. MANZOOR AHMAD
November 29, 2004
KARANJIT SINGH Vs. STATE OF JAMMU AND KASHMIR
May 26, 2004
KASHMIRA SINGH Vs. S DARSHAN SINGH
June 10, 2004
KASHMIRI LAL KAPOOR Vs. KAILASH CHANDER KAPOOR
November 23, 2004
KAUSHALYA DEVI Vs. UNION OF INDIA
February 16, 2004
KEWAL KRISHAN Vs. STATE OF J&K
April 15, 2004
KHALID TANVEER Vs. STATE
October 15, 2004
KHAN MUSHTAQ AHMAD Vs. STATE OF J&K
June 9, 2004
KHATOON MAGRAY Vs. SUBHAN MAGRAY
November 23, 2004
KRISHAN JI BRAROO Vs. STATE OF J&K
December 23, 2004
KRISHAN LAL Vs. STATE
May 1, 2004
KULDEEP SINGH Vs. STATE OF J&K
February 5, 2004
KULDIP SINGH Vs. STATE OF J&K
February 11, 2004
LAKSHMI RANI BALORIA Vs. STATE
September 29, 2004
LAXMAN DASS Vs. UNION OF INDIA
November 3, 2004
M S PANDIT Vs. S K KOUL
April 22, 2004
MADAN LAL Vs. STATE OF J&K
September 30, 2004
MADAN LAL SAHANI Vs. SATPAL SAHANI
July 30, 2004
MANI RAM Vs. NATIONAL INSURANCE CO LTD
February 26, 2004
MANOHAR SINGH Vs. STATE
April 5, 2004
MANZOOR AHMAD MIR Vs. STATE OF J&K
April 1, 2004
MEHRAJ UD DIN SHIGAN Vs. STATE
June 1, 2004
MIR KHALID YASEEN Vs. STATE
July 6, 2004
MIR MOHD CHOUDHARY Vs. STATE OF J&K THROUGH HOME DEPARTMENT
February 9, 2004
MOHAMMAD YASEEN RATHER ALIAS TAHIR Vs. STATE
April 3, 2004
MOHAN LAL BHAT Vs. HOTEL CORP OF INDIA
March 26, 2004
MOHD ABDULLAH MIR Vs. STATE AND OTHERS
April 29, 2004
MOHD AKBAR KICHLOO Vs. UNION OF INDIA
July 15, 2004
MOHD AKBER BHAT Vs. STATE
July 6, 2004
MOHD ASHRAF SHANTHU Vs. STATE OF J&K
December 1, 2004
MOHD ASLAM Vs. STATE
May 18, 2004
MOHD AYOOB GUJRI Vs. STATE OF J&K
November 2, 2004
MOHD FAROOQ Vs. STATE OF J&K
September 23, 2004
MOHD FAYAZ QAZI Vs. STATE OF J&K
April 16, 2004
MOHD HUSSAIN WANI Vs. STATE OF J&K
November 30, 2004
MOHD IQBAL Vs. STATE OF J&K
April 2, 2004
MOHD MAQBOOL DAR Vs. STATE OF J and K
June 4, 2004
MOHD RAMZAN Vs. STATE
April 6, 2004
MOHD RASHID SHAHEEN Vs. STATE OF J&K
July 27, 2004
MOHD SAJJAD BHAT Vs. STATE OF J&K
July 24, 2004
MOHD UMMAR NIZAMI Vs. STATE
May 19, 2004
MOHD. AFZAL SHAH Vs. GHULAM AHMAD SHAH
April 9, 2004
MOHD. AYOUB, SURJEET KUMAR Vs. STATE OF J AND K
February 16, 2004
MOHMD YAQOOB SHAH Vs. GHULAM RASOOL WANI
May 24, 2004
MUGLI Vs. STATE
February 9, 2004
MUKHTAR AHMAD HANROO Vs. STATE OF JAMMU AND KASHMIR
April 30, 2004
MUKHTAR UL AZIZ Vs. STATE OF J and K
June 7, 2004
MULKH RAJ Vs. SUSHIL KUMAR
July 12, 2004
MUNSHI RAM Vs. STATE OF J and K
September 6, 2004
MUSHTAQ AHMAD DAR Vs. ALI MOHD RATHER
November 16, 2004
MUSHTAQ AHMAD DHAR Vs. NAZIR AHMAD DHAR
April 30, 2004
MUSHTAQ AHMED MIR Vs. STATE
April 3, 2004
MUSHTAQ AHMED SUMJI Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY
May 15, 2004
MUSKEEN ALI Vs. STATE JAMMU AND KASHMIR AND ORS.
December 6, 2004
NANAK CHAND Vs. UNION OF INDIA
September 30, 2004
NATIONAL HYDRO-ELECTRIC POWER CORP LTD Vs. STATE OF J&K
October 4, 2004
NATIONAL INSURANCE CO Vs. SUSHILA DEVI MANTOO
August 20, 2004
NATIONAL INSURANCE CO LTD Vs. TSERING DORJEY
August 26, 2004
NATIONAL INSURANCE CO LTD Vs. SHAH MALI
June 10, 2004
NATIONAL INSURANCE CO LTD Vs. DAIZY HANDOO
December 23, 2004
NATIONAL INSURANCE CO LTD Vs. DEEP RAJ
July 22, 2004
NATIONAL INSURANCE CO LTD Vs. AB RASHID MALIK
December 23, 2004
NATIONAL INSURANCE CO LTD Vs. SAKINA
June 10, 2004
NATIONAL INSURANCE CO LTD Vs. MOHD SULTAN ASIM
August 25, 2004
NATIONAL INSURANCE CO LTD Vs. IRFAN SIDIQ BHAT AND MOHD ASLAM KHAN
September 14, 2004
NATIONAL INSURANCE CO LTD Vs. AB GAFFAR PANDITH
August 11, 2004
NATIONAL INSURANCE COMPANY Vs. SHAH MALI AND OTHER CONNECTED PETITIONS
October 6, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. HABIBULLAH HAJAM
March 17, 2004
NAVEED ANJUM Vs. UNIVERSITY OF JAMMU
May 7, 2004
NAWAB DIN Vs. STATE OF J&K
September 9, 2004
NAZIR AHMAD BHAT Vs. STATE
June 1, 2004
NAZIR AHMAD WANI AND MUSHTAQ AHMAD KHATEEB Vs. STATE
July 6, 2004
NAZIR AHMED DAR Vs. STATE OF JAMMU AND KASHMIR
March 23, 2004
NAZIR AHMED WANI Vs. STATE OF J&K THROUGH AGRICULTURE PRODUCTION DEPARTMENT
April 23, 2004
NAZIRAN BI Vs. STATE
May 28, 2004
NIGHAT QURESHI Vs. STATE OF J&K
February 5, 2004
NIRANJAN PAUL SINGH CHOUHAN Vs. UNION OF INDIA
December 17, 2004
NISHA MANGOTRA Vs. REGISTRAR, HIGH COURT OF J&K
February 23, 2004
NORTHERN SANITATION Vs. HOTEL CORP OF INDIA
July 27, 2004
OM PARKASH NARGOTRA Vs. UNION OF INDIA
May 20, 2004
ORIENTAL INSURANCE CO LTD THROUGH ITS SR DIVISIONAL MANAGER, DR S P MADAN Vs. S GURDEEP SINGH
May 28, 2004
PARAMJIT SINGH Vs. HARMINDER KOUR
July 22, 2004
PARAS RAM Vs. KASTURI LAL
February 11, 2004
PARDEEP KUMAR SHARMA Vs. STATE
September 24, 2004
PARVAIZ KHAN Vs. STATE
April 3, 2004
PARVEENA BEGUM Vs. STATE
November 10, 2004
PARVESH KUMARI Vs. UNION OF INDIA
February 10, 2004
PARVEZ AHMED Vs. SAFEENA BI
July 22, 2004
PAWAN KUMAR Vs. S HARCHARAN SINGH
July 27, 2004
PAWAN KUMAR GUPTA Vs. STATE OF J&K
September 6, 2004
PAWAN KUMAR SHARMA Vs. ROMESH KUMAR SAMOTRA
October 15, 2004
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF J&K
December 6, 2004
PREM NATH MALHOTRA Vs. LOKESH MALHOTRA
December 6, 2004
PRITAM SINGH Vs. TAWI EDUCATION TRUST
April 19, 2004
PROF. ABDUL RASHID KHAN Vs. STATE OF J AND K
March 18, 2004
PUROLATOR LTD Vs. STATE OF JAMMU and KASHMIR
April 12, 2004
R D SHARMA Vs. UNIVERSITY OF JAMMU AND OTHERS
March 5, 2004
R K GUPTA Vs. STATE OF J&K
December 10, 2004
RAJ KUMAR Vs. STATE
April 5, 2004
RAJ KUMAR Vs. UNION OF INDIA
March 18, 2004
RAJ KUMAR RAMAN DEV SINGH Vs. UNION OF INDIA
June 10, 2004
RAJ KUMAR SHARMA Vs. STATE
April 16, 2004
RAJA Vs. STATE OF J&K
December 24, 2004
RAJEEV SOI Vs. STATE
September 6, 2004
RAJESHWAR SINGH Vs. STATE OF J AND K
March 8, 2004
RAJIV PURI Vs. NARANIAN MOHALLA WELFARE ASSOCIATION
March 15, 2004
RAKESH CONSTRUCTIONS THROUGH SH C L KOUL Vs. UNIVERSITY OF JAMMU THROUGH ITS REGISTRAR
March 19, 2004
RAKESH KUMAR Vs. DINESH SHARMA
June 10, 2004
RAKESH KUMAR Vs. STATE
April 15, 2004
RAM PAL SHARMA Vs. STATE OF J&K
July 30, 2004
RANJAT SHARMA Vs. STATE
September 6, 2004
RANVIJAY CHAND Vs. STATE OF J&K
December 16, 2004
RATTAN SINGH Vs. UNION OF INDIA
June 10, 2004
RAVI KANT SHARMA Vs. MR M S PANDIT
September 6, 2004
RICHIKA Vs. UNIVERSITY OF JAMMU
October 14, 2004
ROM INDUSTRIES LTD Vs. STATE OF J&K
January 30, 2004
ROMESH CHANDER Vs. OM PARKASH
August 20, 2004
ROMESH KR SAMOTRA Vs. STATE OF J&K
September 22, 2004
ROMESH KUMAR Vs. COLLECTOR
March 26, 2004
ROZY KUKREJA Vs. FINANCE ASSOCIATES
February 24, 2004
S B I Vs. PRITAM SINGH
December 21, 2004
S K KHAJURIA Vs. STATE OF J&K
December 1, 2004
S K PURI Vs. STATE
February 26, 2004
S M IQBAL Vs. FIRDOUS AHMAD SHAH
October 6, 2004
S R GUPTA Vs. STATE OF J AND K
February 11, 2004
S. NASEEB SINGH Vs. STATE
September 17, 2004
SAGRA SINGH Vs. STATE OF J&K
October 15, 2004
SAIFULLAH Vs. STATE OF J&K
September 9, 2004
SAJAD MUZAFFER BHAT Vs. STATE
June 10, 2004
SAJID ALI Vs. STATE OF J&K AND ORS.
December 6, 2004
SALEEMA Vs. HABIBULLAH
June 10, 2004
SANDEEP SINGH Vs. UNIVERSITY OF JAMMU
September 24, 2004
SANJAY KUMAR Vs. STATE OF J&K
August 6, 2004
SANJEEV KUMAR Vs. STATE
May 18, 2004
SARDAR SINGH Vs. KARAM SINGH
September 6, 2004
SARFARAZ HAMID Vs. HIGH COURT OF J AND K
March 19, 2004
SARSA Vs. SPECIAL TRIBUNAL, J&K
March 19, 2004
SATISH KUMAR RAINA Vs. STATE OF J&K THROUGH COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, HEALTH AND MEDICAL EDUCATION DEPTT
April 23, 2004
SATYA PAUL SHARMA Vs. STATE OF J&K
March 11, 2004
SAYEDA Vs. MOHAMMAD SIDIQ MIR
April 3, 2004
SEEMA CHOUDHARY Vs. UNIVERSITY OF JAMMU
March 19, 2004
SHAFAIT AU Vs. STATE OF JAMMU AND KASHNMIR
September 9, 2004
SHAFIQ-UL-ISLAM MIR Vs. STATE
June 4, 2004
SHAH LATIF Vs. STATE AND OTHERS
November 1, 2004
SHAH MOHD CHOWDHARY Vs. UNION OF INDIA
April 29, 2004
SHAKTI KUMAR PATHAK Vs. RATTAN LAL SHARMA
November 25, 2004
SHAM LAL Vs. STATE OF J&K
October 15, 2004
SHAM LAL Vs. STATE OF J&K
December 8, 2004
SHAMUS UD DIN GOJAR Vs. ABDUL RASHID MALIK
March 3, 2004
SHARIKA PEETH SANASTHA Vs. BANSILAL RAINA
April 5, 2004
SHASHI MANHAS [DR ] Vs. UNIVERSITY OF JAMMU
September 17, 2004
SHEIKH ABDUL RASHID Vs. STATE OF J AND K
November 29, 2004
SHER I KASHMIR NATIONAL MEDICAL INSTITUTE TRUST Vs. STATE OF J AND K
May 26, 2004
SHER SINGH ALIAS SHERA Vs. STATE OF J&K
October 8, 2004
SIRAT UL NISA Vs. STATE
May 14, 2004
SNEH LATA JAIN Vs. COMMISSIONER OF INCOME TAX AND ANR.
April 2, 2004
SOBA RAM Vs. SANJEEV SHARMA
June 10, 2004
STATE Vs. YASIN MALIK
April 5, 2004
STATE Vs. ALI MOHD
December 24, 2004
STATE Vs. TARIQ AHMED SHEIKH
November 1, 2004
STATE Vs. R C PURI
May 28, 2004
STATE FOREST CORP , J&K Vs. MOHD RASHID
July 8, 2004
STATE OF J and K Vs. TREHAN INDUSTRIES PVT LTD
May 31, 2004
STATE OF J&K Vs. VIKAS JANDIAL
December 21, 2004
STATE OF J&K Vs. GULZAR AHMAD BHAT
December 6, 2004
STATE OF J&K Vs. JOGINDER PARKASH
August 12, 2004
STATE OF J&K Vs. PHANGI
June 10, 2004
STATE OF J&K Vs. GH MOHD KHUROO
May 19, 2004
STATE OF J&K Vs. KARAN SINGH
April 26, 2004
STATE OF J&K Vs. D N KOTWAL
June 5, 2004
STATE OF J&K Vs. ZAMINDARAN OF VILLAGES KHANPORA
November 1, 2004
STATE OF J&K Vs. SAKHI WILLAYAT
August 23, 2004
STATE OF JAMMU AND KASHMIR Vs. ZAHID IQBAL
May 20, 2004
STATE OF JANDK Vs. MAHARAJ KRISHAN BHAT
April 22, 2004
STATE OF JANDK Vs. MOHAMMAD YASIN MALIK
March 26, 2004
STATE OF JANDK Vs. PARVINDER KOUR
March 10, 2004
STATE OF JANDK Vs. ATTAR SINGH
March 8, 2004
SUBASH CHAND Vs. NATIONAL BANK FOR AGRICULTURE
November 24, 2004
SUBASH CHANDER Vs. R K JERATH (DR ), PRINCIPAL SECRETARY, WORKS DEPARTMENT J&K GOVERNMENT
November 25, 2004
SUBHASH BHASIN Vs. VINOD GUPTA
April 12, 2004
SUDESH KUMAR Vs. ROOP CHAND
October 14, 2004
SUDESH TIKOO Vs. RAJ VANSHI
May 20, 2004
SUDHARSHANA Vs. RAKESH KUMAR
July 22, 2004
SUKHDEV Vs. FINANCIAL COMMISSIONER
October 15, 2004
SUKHDEV SINGH Vs. STATE OF J AND K
March 8, 2004
SUMEET MAHAJAN Vs. STATE
September 29, 2004
SUNDER SINGH Vs. STATE
April 19, 2004
SUNIL KUMAR GUPTA Vs. STATE OF J&K THROUGH DIRECTOR OF LITIGATION, LAW DEPARTMENT, JAMMU
April 19, 2004
SURINDER KUMAR Vs. HOTEL CORPORATION OF INDIA
April 30, 2004
SURJEET KOUR Vs. BACHHITAR SINGH
May 13, 2004
SURJIT SINGH Vs. UNION OF INDIA
April 5, 2004
SUSHIL DHAR Vs. STATE
October 4, 2004
SYED KHALID GEELANI Vs. STATE
August 10, 2004
TARLOK CHAND MAHAJAN Vs. STATE
October 15, 2004
TAWHEED AHMAD NAJAR AND OTHERS Vs. STATE OF J&K AND ANOTHERS
April 30, 2004
THOMAS MASIH Vs. STATE OF JAMMU AND KASHMIR
April 5, 2004
TILAK RAJ PANDOH Vs. JAGAN NATH
August 2, 2004
TILAK RAJ THAKUR Vs. STATE OF J AND K
December 23, 2004
TREHAN INDUSTRIES PVT LTD Vs. STATE OF J&K
February 26, 2004
TRILOCHAN NATH Vs. STATE OF J&K
July 14, 2004
UNION OF INDIA Vs. MANZOOR AHMED RESHI
March 26, 2004
UNION OF INDIA Vs. STATE OF J&K
May 7, 2004
UNION OF INDIA Vs. BHARAT BHUSHAN
September 30, 2004
UNION OF INDIA Vs. AMIT MAHAJAN
October 11, 2004
UNION OF INDIA AND DG, BSF THROUGH DIG BSF Vs. D S SANDHU
February 20, 2004
UNION OF INDIA THROUGH DEFENCE ESTATES OFFICER, SRINAGAR Vs. FREENI BOGA
November 29, 2004
UNION OF INDIA THROUGH G M TELECOM Vs. V K CHOPRA, ADVOCATE, DISTRICT COURT, JAMMU
April 29, 2004
UPKAR TRANSPORT COMPANY AND ANR Vs. BIRLA TYPRES GANDHI NAGAR, JAMMU
September 30, 2004
USHA KHER Vs. STATE OF J&K
March 19, 2004
VIJAY KUMAR GUPTA Vs. R S TRADERS
August 16, 2004
VIKAS JANDIAL Vs. STATE OF J AND K
June 10, 2004
VIKAS KANT Vs. STATE OF J&K
April 21, 2004
VIKRAM SINGH JAMWAL Vs. STATE
June 10, 2004
WASEEM ABDULLAH Vs. ACADEMY OF ART, CULTURE & LANGUAGES
April 23, 2004
YAQOOB LAWAY Vs. GULLA
November 29, 2004
YASEEN Vs. STATE
April 5, 2004
YASH PAUL Vs. UNION OF INDIA
March 5, 2004
YOG RAJ Vs. KULDIP RAJ GUPTA
July 27, 2004
ZAFAR IQBAL Vs. STATE OF JAMMU AND KASHMIR AND ORS.
December 6, 2004
ZAHOOR AHMED SHAH Vs. STATE
September 17, 2004
ZAREEFA Vs. STATE
June 3, 2004
ZUBAIR AHMAD BHAT Vs. STATE
July 13, 2004