Case Index

Title
Date
A C M L PRASAD Vs. SHAIK MADAR alias SHAIK LAL
March 12, 2004
A C NAGARAJU Vs. N SREENIVASA REDDY
June 16, 2004
A ELIZABETH Vs. N CHITTAIAH
March 12, 2004
A GOVINDARAJULU Vs. STATE OF A P
April 19, 2004
A JAGADEESWARA RAO Vs. GOPALA KRISHNA TRANSPORT
July 7, 2004
A JANARDHANA RAO S/O YAGNAIAH LIMITED Vs. VICE CHAIRMAN AND MANAGING DIRECTOR, HYDERABAD URB
June 24, 2004
A KISHORE ALIAS KANTHA RAO Vs. G SRINIVASULU
April 22, 2004
A KRISHNA Vs. A ARJUN RAO
March 24, 2004
A KRISHNA VENI Vs. REGISTRAR
November 18, 2004
A LAKSHMI Vs. ARJUN ASSOCIATED P LTD
April 12, 2004
A M ESWARA MUDALIAR Vs. DEPUTY COMMISSIONER OF ENDOWMENTS
January 29, 2004
A N G R AGRICULTURAL UNIVERSITY RETIRED TEACHER Vs. GOVERMENT OF A P
July 27, 2004
A P CO OPERATIVE SOCIETY EMPLOYEES UNION Vs. GOVT OF A P
October 12, 2004
A P FISHERMEN S ASSOCIATION Vs. GOVERMENT OF A P
December 22, 2004
A P PUNJABI SABHA HYDERABAD Vs. JOINT COLLECTOR HYDERABAD
September 10, 2004
A P S E B EMPLOYEES UNION REP Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
February 6, 2004
A P S R T C Vs. N KRISHNA REDDI
April 12, 2004
A P S R T C Vs. THALLAPALLY VEERANNA
June 25, 2004
A P S R T C Vs. P KANAKAIAH
November 24, 2004
A P S R T C MUSHEERABAD HYDERABAD Vs. GOUSIA BEGUM
September 13, 2004
A P S R T C REP Vs. K MAHALAXMI
September 30, 2004
A P SCHEDULED CASTES WELFARE ASSOCIATION HYDERABAD Vs. UNION OF INDIA
February 17, 2004
A P STATE ELECTRICITY BOARD Vs. SREE RAYALASEEMA ALKALIES AND ALLIED
October 7, 2004
A P STATE ELECTRICITY BOARD Vs. ANDHRA SUGARS LTD
September 3, 2004
A P STATE ELECTRICITY BOARD Vs. P V SATYANARAYANA MURTHY
October 29, 2004
A P STATE ROAD TRANS CORPN Vs. CHATHARAJUPALLI NAGESWARAMMA
March 22, 2004
A P VARDHAMAN MAHILA CO OPERATIVE URBAN BANK LTD Vs. HOLY FAMILY EDUCATION SOCIETY
February 3, 2004
A P WAKF BOARD Vs. SYED JALALUDDIN SHA DIED
April 8, 2004
A RAMAKRISHNA Vs. UNION OF INDIA
September 20, 2004
A Ramakrishna Vs. Union of India Rep
August 20, 2004
A SUBRAMANYAM NAIDU Vs. GOVT OF A P
August 30, 2004
A SURYA BHASKARA RAO Vs. DISTRICT CO OPERATIVE OFFICER
September 24, 2004
A VASANTHA Vs. GENERAL MANAGER TIRUPATHI TELECOME DISTRICT TIRUPATHI
January 20, 2004
A VENKATESAN Vs. GOVT OF A P REVENUE DEPARTMENT
February 11, 2004
A VISHWANATH Vs. P JAYA LAXMI
December 3, 2004
A YESHODA Vs. DIGAMBER RAO SURVE
December 8, 2004
ABDUL KHADER ALIAS ABDUL RAUF Vs. AKTHARUNNISA BEGUM
January 23, 2004
ABDUL WAHAB Vs. MUNICIPAL CORPORATION OF VIJAYAWADA
February 16, 2004
ACHAMULLA RAMAPPA Vs. YELLAMMA
August 26, 2004
ADAKULA MALLA REDDY Vs. SUB DIVISIONAL FOREST OFFICER MAHABUBABAD WRANGAL
December 10, 2004
Adakula Malla Reddy Vs. Sub Divisional Forest Officer
December 20, 2004
ADAPALA VENKATA RANGA RAO Vs. RAVELLA SATYAVATHI
December 30, 2004
ADAPAPA VENKATA REDDY Vs. REVENUE DIVISIONAL OFFICER
February 5, 2004
ADARI SURIBABU Vs. STATE OF A P
November 19, 2004
ADDALA PRABHAVATHI Vs. M N V S MURALI KRISHNA
November 9, 2004
ADDITIONAL PUBLIC PROSECUTOR HIGH COURT OF A P Vs. T ANAND KUMAR
August 3, 2004
ADINARAYANA Vs. S GAFOOR SAB
March 3, 2004
ADITYA ELECTRONICS HYDERABAD Vs. A S IMPEX LIMITED NEW DELHI
February 16, 2004
ADVANCED RADIO MASTS LTD Vs. UNION OF INDIA
August 27, 2004
ADVOCATE GENERAL Vs. STATE OF A P
January 8, 2004
AGNURU JAYA RAMULU Vs. MOHAMMED AFZAL MIYAN
April 30, 2004
Agnuru Jaya Ramulu Vs. Mohammed Afzal Miyan
September 30, 2004
AGNURU JAYA RAMULU ALIAS JAYA RAMUDU Vs. MOHAMMED AFZAL MIYAN
September 13, 2004
AGRAWAL TUBE DISTRIBUTION Vs. SONY ENGINEERING WORKS
November 8, 2004
AHMED BIN ABOOD Vs. COMMISSIONER MAHABUBNAGAR MUNCIPALITY
December 21, 2004
AHMEDUNNISA BEGUM DIED Vs. ZUBEDA KHANTOON
November 1, 2004
AIRWA BHARATHAMMA Vs. DISTRICT COLLECTOR
June 21, 2004
AKKIRAJU SARASWATHI Vs. MOHD JEHANGIR PASHA
September 22, 2004
AKULA KALESHRA RAO Vs. INSPECTOR OF POLICE
September 16, 2004
AKULA RAJAIAH Vs. KANNAMALLA KRUPAMMA
December 29, 2004
AKULA SURYANARAYANA ALIAS SURIBABU Vs. PEDDIBOINA VENKATA MOHAN
November 9, 2004
AL MURTAZA EDUCATION AND CHARITABLE TRUST Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION
March 16, 2004
ALETI RATHNAM Vs. STATE OF A P
September 16, 2004
ALIVELAMMA Vs. REVENUE DIVISIONAL OFFICER
November 29, 2004
ALL INDIA CROCHET LACE EXPORTS ASSOCIATION NARSAPUR Vs. GOVT OF A P
December 29, 2004
ALL INMATES OF BORSTAL SCHOOL Vs. SUPERINTENDMENT BORSTAL SCHOOL
September 29, 2004
AMANGENTI PRAMEELA Vs. P VENKAR REDDY
March 11, 2004
AMARNATH JAIN Vs. K VIJAYA KUMARI
August 27, 2004
AMBADAS VITTAL GAJUL Vs. S R BOOTLA
August 20, 2004
AMBATI DURGAMMA Vs. PERICHERLA JAGAPATHIRAJU
October 5, 2004
AMBATI SITARAMAYYA NAIDU Vs. GOVERMENT OF A P
September 14, 2004
AMBENM NADPI SAILOO Vs. PREMLATHA MATHI
July 13, 2004
AMEENA, W/O AFZAL ALI Vs. MUNICIPAL COUNCIL, THROUGH ITS COMMISSIONER OF BOD
June 24, 2004
AMMANABROLU SRINIVASULU REDDY Vs. VETURU BHAKTHAVASALA REDDY
September 2, 2004
ANAND CHANDRA PANDE Vs. KISHORE MOHAN TRIPATHY
August 5, 2004
ANANTHULA BUCHAIRMULU Vs. SAKINALA JANAKI RAMAIAH
March 4, 2004
ANATHAPUR MUNICIPALITY Vs. S KHASIM PEERAN
October 28, 2004
ANDHARA PRADESH STATE ROAD TRANS CORP Vs. BOYINA NAGABHUSHAN RAO
February 3, 2004
ANDHRA BANK AT VIKARABAD Vs. MANNEGUDA POLISHING STONES INDUSTRIES MANNEGUDA V R R DIST
December 10, 2004
ANDHRA BANK KODAD Vs. VATTIKUTI SREEMANARAYANA
July 9, 2004
Andhra Cements LTD Vs. B Srinivas
September 9, 2004
ANDHRA PRADESH FOREST DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 3, 2004
ANDHRA PRADESH STATE BANDAGE AND GAZE ASSOCIATION Vs. INSPECTOR GENERAL DRUGS CONTROL ADMINISTRATION
January 6, 2004
ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LTD Vs. SIMHADRIPURAM CO OPERATIVE MARKETING SOCIETY
March 11, 2004
ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES SECRETARIES AND EMPLOYEES UNION Vs. GOVT OF ANDHRA PRADESH CO OPERATION DEPT
August 6, 2004
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. PAIDA JOGAIH
March 5, 2004
ANDHRA PRADESH STATE FINANCIAL CORPORATION KHAMMAM Vs. PAIDA JOGAIAH
March 25, 2004
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KOKA MEENAKSHI
April 13, 2004
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. POLEBOINA GURVAIAH
March 8, 2004
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REVENUE DIVISIONAL OFFICER
July 27, 2004
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. JAYALAKSHMI
September 29, 2004
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION EM Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS SECRETARY
December 29, 2004
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. POLAVARAPU LAKAHMI KUMARI
April 28, 2004
ANGOTHU LACHU Vs. STATE OF A P
November 5, 2004
ANGU PEDDABBAI Vs. STATE OF A P
October 5, 2004
ANJUMAN E AAALAVI SHIA IMAMIA ITHNA E ASHARI AKHBARI HYDERABAD Vs. ANDHRA PRADESH STATE WAKF BOARD
January 30, 2004
ANKU RAMULU Vs. JOINT COLLECTOR
November 26, 2004
ANMULA RAJI REDDY Vs. STATE OF A P
July 13, 2004
ANNA VENKATA SUBBAIAH Vs. OFFICIAL RECEIVER KURNOOL
October 4, 2004
ANNAPOORNA BUILDERS Vs. GENERAL MANAGER ENGINEERING HYDERABAD METRO WATER SUPPLY and SEWERAGE BOARD O and M DIVISION I HYDERABAD
March 9, 2004
ANOOP SINGH DIED Vs. CHAIRMAN A P S E B
October 29, 2004
ANTHARAM SINDARIAH Vs. STATE OF A P
February 20, 2004
ANTIRI SRINIVASA VARAPRASAD Vs. STATE OF A P
October 5, 2004
Anumalla Radha Vs. State of A P
September 16, 2004
APPASANI VEERA VENKATA SATYANASRAYANA Vs. CHEKKA VEERA RAJA RAO
October 1, 2004
APSRTC Vs. MOCHI GANGARAM
April 1, 2004
APSRTC HYDERABAD Vs. CHAMARTHI SIDDI RAJU
July 16, 2004
APSRTC REP Vs. D SASIKALA
April 9, 2004
APSRTC SALUR VIZIANAGARAM DISTRICT Vs. JERRI RAMA RAO
September 21, 2004
ARAVA RAVI ALIAS VANDANAM Vs. STATE
November 8, 2004
ARAVALA CHINNAMANNA Vs. BOBBADI CHINNAMMADU
December 29, 2004
ARAVDLLY SHANKAR Vs. STATE OF ANDHRA PRADESH
July 26, 2004
ARITHA GOPALAKRISHNA Vs. MIRYALA VENKATA RADHA
June 24, 2004
ARREDLA RAM REDDY Vs. ARREDLA ALIVELAMMA
July 8, 2004
ASCEND TECHNOLOGIES LIMITED Vs. PRINCIPAL SECRETARY HOME GOVT OF A P HYDERABAD
February 17, 2004
ASHRAF UNNISA Vs. K LAKSHMAIAH
April 13, 2004
ASHRAF UNNISA Vs. K LAKSHMIAH DIED
April 30, 2004
ASIA VISION ENTERTAINMENT LIMITED Vs. SURESH PRODUCTIONS
April 13, 2004
ASIFNAGAR SMASHANAGHAT COMMITTEE Vs. SHAIK YOUSUF
July 13, 2004
ASRA BEGUM Vs. REGIONAL PASSPORT OFFICER
July 28, 2004
ASSISTANT GENERAL MANAGER Vs. CHIRMAN THE HONBLE ADDL INDUSTRIALTRIBUNA CUM ADDL LABOUR COURT
March 4, 2004
ASST INSPECTOR OF FACTORIES Vs. R SEETHARAMI REDDY
November 18, 2004
Atchutuni Saibaba Vs. State
September 15, 2004
ATLURI SEETHARAMAIAH Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
July 8, 2004
AVINASH CONSTRUCTIONS SECUNDERABAD Vs. P USHA RAO
July 16, 2004
AVULAPALLI GIRIJAMMA Vs. J RAMACHANDTRA
September 29, 2004
AVUTU VIJAYALAKSHMI Vs. SRI PUJITHA CHIT FUND
September 22, 2004
AZIZ MIRZA Vs. ANDHRA PRADESH
January 8, 2004
B ANUSHA Vs. B LAXMI KANTH REDDY
March 24, 2004
B CHANDRAMOULI Vs. GENERAL MANAGER MEDAK
December 1, 2004
B DANIEL Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
February 27, 2004
B DAS S O RANGAIAH Vs. D GUNNAMMA
February 20, 2004
B DASTAGIRI Vs. DIVISIONAL CO OP OFFICER
September 17, 2004
B KIRANMAYE Vs. PRASOONA TRADERS
August 10, 2004
B KRISHNA Vs. VASAVI CO OPERATIVE URBAN BANK LTD
October 14, 2004
B KRISHNA MURTHI Vs. STATE OF A P PRINCIPAL SEC REVENUE DEPARTMENT A AND R
December 27, 2004
B KRISHNA RAO Vs. M WILLIAM CAREY
March 5, 2004
B LAKSHMI W/O RAMESH Vs. REVENUE DIVISIONAL OFFICER KHAMMAM AND MANDAL REVE
June 22, 2004
B M MALANI Vs. INCOME TAX DEPT
August 27, 2004
B NARAYANA RAO Vs. M GOVINDA RAJULU
January 6, 2004
B NARAYANA REDDY Vs. P VIMLA DEVI
November 19, 2004
B P VITTAL REDDY Vs. STATE OF ANDHRA PRADESH
November 18, 2004
B PUSHPAMMA Vs. JOINT COLLECTOR RANGA REDDY
November 18, 2004
B R PRASAD and COMPANY Vs. ANDHRA CEMENT CO LTD
July 21, 2004
B RAJAMANI Vs. AZHAR SULTANA
December 21, 2004
B RAMA SWAMY Vs. B RANGA SWAMY
February 12, 2004
B S K PRASAD Vs. LAXMI VESSELS HYDERABAD
July 21, 2004
B SHIRAMANI Vs. EXECUTIVE OFFICER GRAMPANCHAYAT MEDCHAL
January 27, 2004
B SRIKANTHA REDDY Vs. K MAHESH
February 13, 2004
B V RANGAM Vs. B GOVINDA REDDY
April 1, 2004
B VAMSI PAVANI Vs. GOVERMENT OF A P
July 9, 2004
B VENKATA NAGARAJU Vs. P RAMANADU
March 1, 2004
B VENKATA RAMANA Vs. STATE
August 11, 2004
B VENKATADRI REDDY Vs. P A VANAJAKSHI
November 24, 2004
B VISWNADHA SARMA Vs. P SUSEELA
January 7, 2004
B YASODHA Vs. BANKING OMBUDSMAN
October 14, 2004
BABU BUSHRA WADOOD MINOR Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY HYDERABAD
January 29, 2004
BABUMURU VIJAYANANDH Vs. POTNURU BHAGYALAKSHMI
July 19, 2004
BADDAM SATYANARAYANA REDDY Vs. STATE OF A P
November 25, 2004
BAIRAM SUSHEELA Vs. PENDOTA RAMA RAJAIAH
July 13, 2004
Bairappolla Balakrishna Vs. State of A P
September 14, 2004
BALAJI ADITHI REP Vs. BADDAM CHANDRA REDDY S O ACHI REDDY
February 16, 2004
BALIREDDY APPALANARASAIAH DIED Vs. BALIREDDY SADDHU
July 14, 2004
BALLALA VENKATESWARLU Vs. STATE
July 28, 2004
BANDARI PUSHPAMMA Vs. BANDARI KRISHNA
March 5, 2004
BANDARU AZAD CHANDRA SEKHAR Vs. K VENKATA RAMANA
April 13, 2004
BANDARU RAMANA Vs. GEDELA APPALANAIDU alias NAIDUBABU
September 9, 2004
BANDI GOPALAKRISHNA Vs. STATE OF A P
January 27, 2004
BANDLA RAMA RAO Vs. SECRETARY GOVT OF A P
February 6, 2004
BANGI NAGA RAJU Vs. STATE OF ANDHRA PRADESH
October 26, 2004
BANKA KAMA RAJU DIED Vs. NOONE KASIVISWANADHAM
October 27, 2004
BANTAPALLI DURGA RAO Vs. STATE OF A P
October 27, 2004
BASANTHILAL Vs. OMPRAKASH
December 13, 2004
BASANTHILAL Vs. OMPRAKASH
December 31, 2004
BASHEER MOAZAM Vs. STATE OF A P
October 5, 2004
BATA INDIA LIMITED KOLKATA Vs. P SATYANARAYANA
February 24, 2004
BATTA VENKATA SUBBAIAH Vs. STATE OF ANDHRA PRADESH
October 28, 2004
BATTINA DHARMA RAO Vs. STATE
August 10, 2004
BAVIRISETTY KRISHNA BABU Vs. POTHANABOINA SRINIVASA RAO
July 1, 2004
BEESETTI MOOLADEMUDU Vs. STATE OF A P
November 5, 2004
BERGER PAINTS INDIA LTD Vs. SYED VICARUDDIN
November 11, 2004
BHAGYANAGAR METALS LIMITED SECUNDARABAD Vs. BHARATH SANCHAR NIGAM MAHARASHTRA
February 27, 2004
BHANU CEMENT PIPE COMPANY REP BY ITS PROPRIETOR, M Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATI
June 24, 2004
BHARATEEYA BAHUJAN CONGRESS Vs. SECRETARY FINANCE DEPT BANKING GOVT OF INDIA
April 15, 2004
BHARATH OVERSEAS BANK LIMITED BANGALORE Vs. SARITHA SYNTHETIC AND INDUSTRIES LIMITED ANAKAPALLY SRIKAKULAM DIST
February 6, 2004
BHASKAR Vs. STATE OF A P
June 15, 2004
BHEEMATI DAWOOD Vs. MADICHETTY RACHAIAH
April 19, 2004
BHEL R AND D EXPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. CO OPERATIVE TRIBUNAL HYDERABAD
November 3, 2004
BHUKYA BABULAL Vs. STATE OF A P
August 9, 2004
BHUKYA YADAGIRI Vs. STATE OF A P
September 10, 2004
Bikkina Satyzanarayana Vs. Reddy Lakshmi
September 30, 2004
BIKSHAPATI VIRAYYA Vs. UNION OF INDIA
November 5, 2004
BOC INDIA LTD Vs. ASSISTANT REGIONAL DIRECTOR EMPLOYEES
September 14, 2004
BODA LOKYA Vs. STATE OF A P
August 26, 2004
Bodakunta Bakkavva Vs. Bodakunta Ramakrishan
November 10, 2004
BOINA CHINNAM NAIDU Vs. STATE OF ANDHRA PRADESH
November 9, 2004
BOJJAPU SANYASAMMA Vs. DIST COLLECTOR KAKINADA EAST GODAVARI DIST
November 1, 2004
BOKAM SIMHADRI Vs. VISAKHAPATNAM PORT TRUST
December 10, 2004
BOLLINENI PEDAYOGAIAH Vs. JOINT COLLECTOR OFFICER ONGOLE
July 29, 2004
BOMBAY MERCANTILE CO OP BANK LTD Vs. GOVERNMENT OF A P
November 25, 2004
BOMMAGANI CHANDRA MOHAN Vs. STATE OF A P
July 29, 2004
BONDUGULA SAMYUKTHA DEVI Vs. T SREEDHAR REDDY
March 11, 2004
BONTHU VENKATARAMANA Vs. PATREVU SAMBA MURTHY
March 26, 2004
BORRA SUBBA RAO Vs. S VEERRABHADRAIH
March 19, 2004
BOYA GANGANNA Vs. PERIKE JANAKI RAMULU
November 2, 2004
BOYA PEDDA MADDULETI Vs. STATE OF A P
July 27, 2004
BR MANAGER ANDHRA BANK ELURU W G DISTRICT Vs. MYNENI PRABHAVATHI
March 29, 2004
BRANCH MANAGER MARGADARSI CHIT FUND LIMITED VIZIANAGARAM Vs. DISTRICT CONSUMERS DISPUTES REDRESSAL FORUM VIZLANAGARAM
February 19, 2004
BRANCH MANAGER ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. C CHANDRA OBULA REDDY
March 16, 2004
BROOKE BOND INDIA LIMITED Vs. V S NARAYANA
September 20, 2004
BURLA VENUGOPALAKRISHNA Vs. STATE OF A P
November 11, 2004
C B S VENKATA RAMANA Vs. RANGINENI MOHAN RAO
July 27, 2004
C ENOCK DAVID Vs. A P FOOTBALL ASSOCIATION REGD REP
February 6, 2004
C GIRIJA DEVI Vs. MUNICIPAL CORPORATION OF HYDERABAD
February 6, 2004
C J AYODHYA RAM SINGH Vs. B VENKATAMUNI
October 26, 2004
C NARAYANA Vs. INDUSTRIAL TRIBUNAL II
December 17, 2004
C PANDIT RAO Vs. VISHWAKARMA ASSOCIATION SANGAM SECUNDERABAD
July 20, 2004
C R REDDY LAW COLLEGE EMPLOYEES ASSOCIATION ELURU W G DISTRICT Vs. BAR COUNCIL OF INDIA NEW DELHI
July 27, 2004
C R SRINIVAS Vs. OSMANIA UNIVERSITY HYD
October 26, 2004
C SURENDER REDDY Vs. MANAGING DIRECTOR A P DAIRY
August 16, 2004
C VENKATESWARA RAO Vs. UNION OF INDIA
February 3, 2004
C VENKATESWARA RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE
October 27, 2004
C YEMUNA Vs. P MANOHARA
March 3, 2004
CANARA BANK Vs. MOPEDS INDIA LIMITED
March 18, 2004
CAP P K GUPTA Vs. EXECUTIVE DIRECTOR SANKHYA INFOTECH LTD
June 18, 2004
CENTRAL WAREHOUSING CORPORATION NEW DELHI Vs. GOWTHAMI ENGINEERING CORPORATION VISAKHAPATNAM
March 23, 2004
CH RUKMA REDDY Vs. K DHARMA REDDY
March 8, 2004
CHAANAKYA CEMENTS LIMITED Vs. TRANSMISSION CORPORATION OF A P LTD
December 6, 2004
CHAIRMAN A P STATE ELECTRICITY BOARD Vs. MOHD NORUDDIN ASRANI DIED
April 12, 2004
CHAIRMAN JAWAHAR CO OP URBAN BANK LTD Vs. RAMANJANEYA ENTERPRISES
October 1, 2004
CHAKALI CHINASWAMY Vs. DISTRICT COLLECTOR
January 21, 2004
CHALLA VENKATA SITARAMANJANEYA SASTRY Vs. CHITTA POORNACHANDRA RAO
February 19, 2004
CHALLAPALLI RAVI Vs. B KRUPANADAM I A S
December 28, 2004
CHANDAKA GOVINDA RAO Vs. STATE OF A P
August 19, 2004
CHANDRAMOULI Vs. STATE OF A P
July 23, 2004
CHANUMURI SUBHAVENI Vs. SAPPA SRINIVASA RAO
March 25, 2004
CHARLES JOSEPH Vs. MOHAMMAD MAZARUDDIN
July 27, 2004
CHATAPALLI NADIPI SUBBARAYUDU Vs. DISTRICT COLLECTOR
December 3, 2004
CHATLA NARASAIAH RAMAIAH Vs. STATE OF A P
November 5, 2004
CHAVVA REDDY Vs. PRESIDING OFFICER CUM ELECTION OFFICER
November 3, 2004
CHEEKATI NAGES RAO Vs. G RAMA RAO
June 16, 2004
CHEEMA RAMA RAO Vs. STATE OF A P
August 17, 2004
CHELLA CHENCHAIAH Vs. COMMISSIONER APPEALS OFFICER OF THE CHIEF COMMISSIONER OF LAND ADMINISTRATION A P HYDERABAD
March 17, 2004
CHELLA NAGARJUNA Vs. STATE
November 24, 2004
CHEMO STELL LTD Vs. STATE OF A P
August 9, 2004
CHENNAMILLA CHENNA BASAVAIAH Vs. DEPUTY COMMISSIONER OF ENDOWMENTS ANDHRA PRADESH
March 22, 2004
CHENUPATI CHINNAMMAI Vs. DISTRICT COLLECTOR GUNTUR DIST
December 21, 2004
CHERUKU UMAPATHI Vs. STATE OF A P
August 31, 2004
CHIEF ENGINEER TELECOM CIVIL ZONE Vs. I B P L NARASAMMA
September 24, 2004
CHIKKAMMA ALIAS PARVATHAMMA Vs. YERRISWAMY
July 8, 2004
CHILAKA RUKMA REDDY Vs. KISTAPATI LAXMA REDDY
March 8, 2004
CHINNA MALLAIAH Vs. ASSISTANT DIRECTOR OF FISHERIES NALGONDA
February 16, 2004
CHINNAKONDU KONDAIAH Vs. STATE OF ANDHRA PRADESH
July 28, 2004
CHINTAPALLI RAMULU Vs. CHEEKATI SREERAMULU
July 8, 2004
CHITARI LAKSHMAN Vs. STATE OF A P
September 16, 2004
CHITRAPU CHINABAPANAIAH Vs. UNION OF INDIA
April 19, 2004
CHITTA PAVAN MALLESWARA SARMA Vs. STATE OF A P
November 14, 2004
CHITTA PAVAN MALLESWARA SARMA Vs. STATE OF ANDHRA PRADESH
November 4, 2004
CHODEY SANYASI RAO Vs. CHEEKATI PARASURAM NAIDU DIED
March 22, 2004
CHOPPA RAMBABU Vs. CHOPPA DEMUDAMMA
January 27, 2004
CHOWDAM BHIKSHAPATHI Vs. STATE OF A P
August 20, 2004
COLLERCTOR and DISTRICT REGISTER REGISTRATION and STAMPS DEPT Vs. A MAHITA
August 10, 2004
COMMISSIONER OF C EX Vs. VIRCHOW LABORATORIES LTD
November 18, 2004
COMMISSIONER OF INCOME TAX Vs. SRIKRISHNA BOTTLERS P LTD
November 5, 2004
Commissioner of Income Tax Vs. Nayana P Dedhia
August 27, 2004
COMMISSIONER OF PROHIBITION AND EXCISE Vs. M SATYANARAYANA GOUD
September 24, 2004
COMMR OF C EX Vs. I T C BHADRACHALAM PAPER BOARDS LTD
March 3, 2004
COMPACT POWER SOURCES PRIVATE LIMITED HYDERABAD Vs. HBL NIFE POWER SYSTEMS LIMITED HYDERABAD
February 27, 2004
CORAMANDAL TRADERS Vs. AGRICULTURAL MARKET COMMITTEE GUNTUR
March 22, 2004
D BALAMURALI Vs. NTR UNIVERSITY OF HELTH SCIENCES
September 23, 2004
D Balamurali Vs. N T R University of Health Sciences
November 23, 2004
D CHINA MALLAIAH Vs. DISTRICT REGISTAR
December 29, 2004
D CHINNAGURAPPA Vs. K GOPAL REDDY
April 1, 2004
D DHANAMJAYA RAO Vs. BANK OF INDIA CHIEF MANAGER KOTHAPETA BRANCH GUNTUR
December 8, 2004
D LATE NAWAB BASHEER JUNG DIED Vs. M A BARI
October 14, 2004
D NAGULU NAIDU Vs. EXECUTIVE OFFICER TTD
June 18, 2004
D NARASIMHAMURTHY Vs. D KRISHNAMURTHY RAO
October 12, 2004
D PADMANABHA REDDY Vs. G ANASUYA
January 5, 2004
D R VENKATESH Vs. REGIONAL PROVIDENT FUND COMMR
August 6, 2004
D RAJASEKHAR Vs. GOVT OF A P
April 22, 2004
D SAMBASHIVA RAO Vs. JOINT COOLECTOR GUNTUR
December 21, 2004
D SAMBASIVA RAO CHOWDARY Vs. R KAMASHASTRY
April 2, 2004
D SUDERSHAN Vs. VANGAPALLY VENKATA RAMA RAO
February 3, 2004
D SUGUNA Vs. BALAJI VENKATESWARA SWAMY TEMPLE ALWAL R R DIST
April 21, 2004
D V SRIKANTH MANAGING DIRECTOR Vs. STATE OF A P
September 13, 2004
D VIDYA SAGAR RAO Vs. K INDIRA DEVI
January 30, 2004
DAIRAPU SATYANARAYANA Vs. OMNI APPALA NAIDU
March 18, 2004
DAKKILI SIVA NARAPA REDDY Vs. GADDAM PENCHALA REDDY
February 16, 2004
DALAPATHI BALAYYA Vs. STATE OF A P
October 26, 2004
DAMERA RAMAKRISHNA Vs. COMMERCIAL TAX OFFICER FAC
October 5, 2004
DARANGULA ALIAS CHATLA SREENIVASA RAO Vs. STATE OF A P
November 5, 2004
DARSI RAGAMMA Vs. GOVERMENT OF ANDHRA PRADESH
June 28, 2004
DASARI ATCHIBABU Vs. STATE OF A P
October 6, 2004
DASPALLA HOTELS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
October 26, 2004
DASYAM VINAYA BHANSKAR Vs. DHARMA RAO MARTHINENI
April 30, 2004
DASYAM VINAYA BHASKAR Vs. DHARMA RAO MARTHINENI
April 13, 2004
DAVU VENKATESWARA RAO Vs. STATE OF A P
September 13, 2004
DECCAN CHRONICLE Vs. G PEDDA REDDY
April 22, 2004
DEDDULA PADMAVATHI Vs. MADDALA SRINIVASA RAO
July 13, 2004
DEEPIKA CHIT FUND PVT LTD Vs. KARNATAKA BANK LTD
March 31, 2004
DEEPIKA CHIT FUND PVT LTD Vs. DEEPIKA LEASINGH FINANCE LIMITED
March 31, 2004
DEEPIKA CHIT FUNDS PRIVATE LIMITED Vs. STATE
March 31, 2004
DENA BANK EMPLOYEES UNION Vs. INDUSTRIAL TRIBUNAL I
August 20, 2004
DEPOT MANAGER APRTC Vs. JAHANGEER
August 2, 2004
DEPOT MANAGER APSRTC KAVALI DEPOT NELLORE DISTRICT Vs. BITRAGUNTA SRINIVASULU REDDY
March 4, 2004
DEVALLA RAGHAVULU Vs. STATE OF A P
August 23, 2004
DEVARAKONDA PURNACHANDRARAO Vs. S CHALAMAREDDY
November 22, 2004
DEVAVATHI NAMYA Vs. GURUKUL TRUST GHATKESHAR
July 14, 2004
DEVIREDDY SULOCHANAMMA Vs. REBALA PATTABHIRAMIREDDY CHARITIES
August 13, 2004
DIAMOND CABLES LTD Vs. STATE OF A P
July 16, 2004
DILIP KUMAR Vs. STATE
January 30, 2004
DILIP KUMAR Vs. STATE
January 13, 2004
DINKAR BHOLE Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CELLING A P HYDERABAD
April 13, 2004
DINKAR BHOLE Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CEILLING
April 30, 2004
DIRECTOR INTERMEDIATE EDUCATION Vs. RAMA PRABHAKARA RAO SCHOOL ASSISTANT
April 30, 2004
DIRECTOR INTERMEDIATE EDUCATION GOVT OF A P Vs. RAMA PRABHAKARA
April 13, 2004
DIRECTOR RURAL DEVELOPMENT VIKARABAD Vs. DEPUTY SECRETARY TO GOVERNMENT OF A P TRANSPORT ROADS AND BUILDINGS DEPARTMENT
December 2, 2004
DISTRICT AND SESSION JUDGE Vs. C SRINIVAS
July 16, 2004
DISTRICT COLLECTOR Vs. GANDAIAH
September 17, 2004
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LIMITED SECUNDARABAD Vs. M DAS
June 16, 2004
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SAGGE SHYAMALAMMA
July 14, 2004
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. DWARA MANI KUMARI
December 14, 2004
DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY CHENNAI Vs. C RAMESH
June 17, 2004
DOREPALLI GANGARAJU Vs. SPECIAL TAHSILDAR LAND ACQUISITION UNIT 3 JANGAREDDIGUDEM WEST GODAVARI DIST
December 20, 2004
DREKONDA YADAIAH Vs. STATE OF A P
November 1, 2004
DRUGS INSPECTOR PRAKASAM DISTRICT HYDERABAD Vs. PONNAM DEVALA RAO PHARMA SURGICAL COTTON INDUSTRIES GUNTUR DISTRICT
October 8, 2004
DUBA RAJU Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
March 25, 2004
DUDA RAJU Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
March 21, 2004
DUGAPUTI SUDHKAR REDDY Vs. AVULAPATI SHANKAR REDDY
December 13, 2004
DURGA WINE INDUSTRIES Vs. COMMERCIAL TAX OFFICER AND ANR.
October 13, 2004
DURGAVATHI DEVI Vs. UNION OF INDIA
July 23, 2004
DURGEMPUDI VENKATA RAGHAVA Vs. PASS POST OFFICER
December 23, 2004
DUVVUR RAJA GOPALA REDDY Vs. DISTRICT COLLECTOR NELLORE
December 9, 2004
E ARJUN Vs. STATE OF A P
December 1, 2004
E RAVINDER RADDY Vs. D RAMA KRISHNA
January 6, 2004
E S I CORPN Vs. CHITIVALASAH JUTE
October 14, 2004
E SRISAILAM Vs. CH PADMA RAO
August 5, 2004
E VINOD Vs. R SATHAMM
August 25, 2004
E VINOD Vs. R SATHAMM
June 29, 2004
EDIGA JAGANNADHA GOWD Vs. STATE OF A P
March 25, 2004
EDIGA JAGANNADHA GOWD Vs. STATE REP
October 17, 2004
EDLA SHOBHA RANI Vs. YEGURLA RAMBABU
December 14, 2004
EMBETI RAMANAIAH Vs. STATE OF A P
October 1, 2004
EMPEE SUGARS AND CHEMICAL LIMITED NAIDUPET NELLORE Vs. GOVT OF A P
July 5, 2004
EMPLOYEES PROVIDENT FUND ORGANISATION HYDERABAD Vs. GOVT OF A P
March 15, 2004
EMPLOYEES STATE INSURANCE CORPN Vs. CHIRALA CO OPERATIVE SPINNING MILLS LTD
September 29, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. MALLIKARJUNA RICE MILL
October 8, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. A P HEAVY MACHINERY AND ENGG LTD
November 19, 2004
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION VISAKHAPATNAM
October 7, 2004
EMPLOYEES STATE INSURANCE CORPORATION HYDRABAD Vs. CHIRALA CO OP SPINNING MILLS LTD
November 9, 2004
ENAGU GANGAREDDY Vs. STATE OF A P
November 11, 2004
EQUVAKAMMA KANDRIGA GRAM PANCHAYAT S R PURAM MANDAL CHITTOOR DISTRICT Vs. DISTRICT COLLECTOR CHITTOOR
February 10, 2004
ERANKI SRERAMA MURTHY Vs. ERANKI ATCHUTA VENKATA SUBRAMANYAM
November 18, 2004
ETIKOPPAKKA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL LIMITED Vs. K SANYASI
September 24, 2004
EUREKA ESTATES P LTD Vs. A P STATE CONSUMER DISPUTES REDRESSAL COMMISSION
October 12, 2004
Eureka Estates Private LTD Vs. A P State Consumer Disputes Redressal Commission
September 12, 2004
EXCISE SUPERINTENDENTS Vs. JAMA RAMULAMMA
October 28, 2004
FAQRUDDIN Vs. DIDDE MAHADEVAPPA
August 10, 2004
FATHIMA BEE Vs. S IBRAHEEM SAB
November 4, 2004
FATIMA MUNAWAR HUSSAIN Vs. GOVERMENT OF A P
March 11, 2004
FISHERMEN CO OPERATIVE SOCIETY KONDAIR VILLAGE MAHABUBNAGAR DIST Vs. COMMISSIONER OF FISHERIES GOVT OF ANDHRA PRADESH
March 4, 2004
FOOD INSPECTOR Vs. PUNERIYA KSHORE KUMAR
August 30, 2004
FOOD INSPECTOR Vs. BUSA GANGADHAR
November 4, 2004
Food Inspector Vs. Poosarla Sreeramamurty
November 4, 2004
FOOD INSPECTOR Vs. GUDIPALLI AYYAPPA
November 2, 2004
FOOD INSPECTOR Vs. D RAVINDRANATH
November 18, 2004
FOOD INSPECTOR Vs. PADAKANTI BHUPATHI
November 11, 2004
FOOD INSPECTOR BOBBILI MUNICIPALITY Vs. RADHE SHYAM JAJU
October 26, 2004
FOOD INSPECTOR DIV III KRISHNA MACHILIPATNAM Vs. J NARSIMHA RAO
October 14, 2004
FOOD INSPECTOR DIV III WARANGAL Vs. BALDE RAMULOO
April 2, 2004
FOOD INSPECTOR DIVISION I NIZAMABAD REP Vs. NEELA RAMESH
January 23, 2004
G BUDDANNA DIED Vs. B SUBBARAYUDU
November 4, 2004
G CHANDRAIAH ADVOCATE Vs. A P SOCIAL WELFARE RESICENTIAL SCHOOLS TEACHING AND NON TEACHING STAFF ASSOCIATION CHILKUR RR DISTRICT
January 2, 2004
G DINESH KUMAR Vs. VICE CHANCELLOR JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
November 30, 2004
G GANGA REDDY Vs. P MADHAVAIAH
August 5, 2004
G HANUMANTA RAO DIED Vs. PANDRANGANI SHARATH BABU
February 5, 2004
G HANUMANTHA RAO Vs. GADDAM LINGAIAH
September 14, 2004
G K DEVARAJULU NAIDU Vs. STATE OF A P
August 6, 2004
G KARUNA KUMARI Vs. STATE BANK OF INDIA WADDEPALLY BRANCH WARANGAL
October 28, 2004
G KRISHNA MOHAN RAO Vs. REGISTRAR A P ADMINISTRATIVE TRUBUNAL HYDERABAD
April 27, 2004
G LAKSHMI NARAYANAMMA Vs. STATE OF A P
August 5, 2004
G LORETTA Vs. GUNKULA RATHANAMMA DIED
April 2, 2004
G M SOUTH CENTRAL RAILWAY SECUNDRABAD Vs. ALAPATI VISWANATHAM
April 6, 2004
G MEENA SANKARA RAO, W/O ANKAIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTM
June 22, 2004
G MURLIDHAR RAO Vs. P SAKKUBAI
November 17, 2004
G N KISHORE REDDY Vs. R VENUGOPAL RAO
April 27, 2004
G NAGAIAH Vs. V SARALA DEVI
April 9, 2004
G PAFIMMALA Vs. BIMALA BHATIA
July 6, 2004
G RAJA RAO Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY VIJAYAWADA
April 23, 2004
G RAJU SUNDERA BABU Vs. GOVERNMENT OF A P
December 10, 2004
G RAMA SHARMA Vs. GOVERNMENT OF A P
November 1, 2004
G RAVI KUMAR REDDY Vs. MURALI KRISHNA
September 28, 2004
G REJESH Vs. BHARAT PETROLEUM CORPORATION LIMITED MUMBAI
March 16, 2004
G SAIBABA Vs. COMMISSIONER GADWAL MUNICIPALITY
October 12, 2004
G Saibaba Vs. Commissioner Gadwal Municipality
December 12, 2004
G SAMBASIVA RAO Vs. VIJAYAWADA MUNICIPALITY CORPN
August 31, 2004
G SHRIDHAR Vs. STATE OF A P
November 19, 2004
G SIVA KUMAR Vs. STATE OF A P
September 13, 2004
G SUBBARAO Vs. S RAMATHEERTHSM
July 5, 2004
G V JAYACHANDRA CHOWDARY Vs. GOVT OF A P
April 13, 2004
G V JAYACHANDRA CHOWDARY Vs. GOVT OF A P
April 30, 2004
G V PRATAP REDDY Vs. GOVT OF A P
March 9, 2004
G V RAO Vs. CENTRE FOR DNA FINGER PRINTING and DIAGNOSTICS
September 3, 2004
G VEERABHADRA RAO Vs. MANAGING DIRECTOR
February 9, 2004
G VEERESHAM Vs. D V SHAILENDRA KUMARI
August 20, 2004
G VENKATA RAO Vs. A P STATE AGRO INDUSTRIES DEVELOPMENT CORPN LTD
July 16, 2004
G VIJAYALAKSHMI Vs. PROGRESSIVE FINANCE CORPORATION SECUNDARABAD
June 28, 2004
G YADGIRI REDDY Vs. STATE
December 10, 2004
GADDALA DESHAIAH Vs. STATE OF A P
September 1, 2004
GADDAPU KANNAIAH Vs. STATE OF A P
July 29, 2004
GAIL LTD Vs. NAGARJUNA CERACHEM P LTD
August 17, 2004
GANAPURAM BRAMARAMBA Vs. ANNEPARTHY ANANTHARAMAIAH
March 5, 2004
GANDETI SURYAKANTHAM Vs. GANDETI SUBBA RAO
July 19, 2004
GANDEY SRAVAN KUMAR Vs. D SRINIVAS DIED
August 17, 2004
GANDODI REDDEPPA Vs. AYYALA KRISHNAVENI
April 9, 2004
GANIPISETTY MADHU Vs. STATE OF ANDHRA PRADESH
July 22, 2004
GANKIDI VENKATA KRISHNA REEDY Vs. GANKIDI VENKATA RANGA REDDY
February 27, 2004
Gannu Umamaheswara Rao Vs. State
October 12, 2004
GANTA MALLAIAH Vs. STATE OF A P
August 25, 2004
GANTA PRABHAKAR Vs. GANTA SREEDHAR KUMAR
February 20, 2004
GARA YESOBU Vs. STATE OF A P
September 15, 2004
GARRE VENKATA SIVA SRI RAMA PRASAD Vs. GELLI SATYANARAYAN
September 16, 2004
GAURI REDDY Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
November 16, 2004
GENERAL MANAGER PROJECTS SINGARENI COLLIERIES COMPANY LTD Vs. COMMISSIONER FOR WORKMENS
October 25, 2004
GENERAL MANAGER SOUTH CENRAL RAILWAY Vs. E RAMAMOHAN RAO
September 10, 2004
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. M RAMCHANDER
September 16, 2004
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. H SIVA MOHAN RAO
June 29, 2004
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. A VEERA LAKASHMI alias LAKSHMI
April 7, 2004
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. K NARAYANA RAO
April 28, 2004
GEORGE PETER Vs. STATE OF A P
August 20, 2004
GHANTA RAGHUBABU Vs. STATE
August 18, 2004
GIDDI GOWTHAMI Vs. GIDDI SAMUEL
November 19, 2004
GIMPEX LIMITED Vs. J ASHOK KUMAR
December 3, 2004
GIRISH SAWATE Vs. STATE OF A P
September 24, 2004
GLASS AND CERAMIC DECORATORS Vs. VIRAT CRANE BOTTLING LTD
June 21, 2004
GLOBAL TRUST BANK LTD Vs. STATE
September 3, 2004
GODAVARI FERTILIZERS AND CHEMICLES LTD Vs. STATE OF A P
August 3, 2004
GOLD MEDAL Vs. AMEENA BEGUM
January 29, 2004
GOLDSTONE ENGINEERING LTD Vs. UNION OF INDIA
April 13, 2004
Goldstone Exports Private Limited Vs. Cyrus Investments Private Limited
April 26, 2004
GOLDSTONE EXPORTS PRIVATE LIMITED Vs. CYRUS INVESTMENTS PRIVATE LIMITED
October 26, 2004
GOLI VEERA REDDY Vs. YERAKAREDDY YESU REDDY
April 26, 2004
GOLLA HANUMANTHU Vs. STATE OF ANDHRA PRADESH
July 19, 2004
GOMI BAI Vs. UMA RASTOGI
December 29, 2004
GOMPA RAMU Vs. GOMPA DEMUDU
February 25, 2004
GONA SHIVASANKAR Vs. K VARAPRASAD
November 9, 2004
GONE NAGALAXMI Vs. EXECUTIVE OFFICER GAM PANCHAYAT
August 12, 2004
GORENTLA SREENU Vs. STATE OF A P
October 28, 2004
GORLA OBULA REDDY Vs. K RAJGOPAL REDDY
September 23, 2004
Gousuddin Vs. State of A P
July 27, 2004
GOUSUDDIN Vs. STATE
July 7, 2004
GOUTHAM CHAND JAIN Vs. BAQTAWAR BEGUM
November 23, 2004
GOVERMENT OF A P Vs. V MADHAVI
August 27, 2004
GOVERNMENT OF ANDHRA PRADESH AGRICULTURE and CO OPERATION DEPARTMENT HYDERABAD Vs. ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES SECREATARIES and EMPLOYEES UNION
January 20, 2004
GOVERNMENT OF ANDHRA PRADESH REVENUE DEPARTMENT Vs. PARNA VENKAIAH NAIDU
February 3, 2004
GOVERNMENT PRESS EMPLOYEES UNION Vs. RETURNING OFFICER AND DEPUTY COMMISSIONER OF LABOUR HYDERABAD TWIN CITIES ANJAIAH BHAVAN MUSHEERABAD HYDERABAD
January 20, 2004
GOVGERMENT OF A P Vs. R BRAHMARAMBA
October 29, 2004
Govindraj Goud Vs. Vikranthi and Co
February 11, 2004
GOVT OF A P Vs. M A RAZACK
February 12, 2004
GOVT OF A P REP Vs. PALLAVA GRANITE INDUSTRIES INDIA PRIVATE LIMITED
March 24, 2004
GOWTHAM TUTORIAL SCHOOL AND COLLEGE Vs. COMMR and DIRECTOR OF SCHOOL EDUCATION
November 2, 2004
GOWTHAMI SOLVENT OILS LTD Vs. OIL AND NATURAL GAS COMMISSION
September 24, 2004
GREAT EASTERN SHIPPING CO Vs. FOOD CORPN OF INDIA
October 14, 2004
GUDIVADA MAHALAKSHMI Vs. RAJANA ATCHAYYA
March 16, 2004
GULLAPALLI KRISHNA Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT KAKINADA
February 26, 2004
GUMMALA RAMAMURTHY Vs. STATE OF ANDHRA PRADESH
August 24, 2004
GUNDA KOTESWARA RAO Vs. STATE OF A P
August 2, 2004
GUNDA RAJANNA Vs. P ANNAPURNA
August 4, 2004
GUNDALA MALLAMMA Vs. T ANKA PRASAD
June 14, 2004
GUNDAMARAJU SRAVAN KUMAR Vs. YEDUDODLA NARSI REDDY
February 10, 2004
GUNJI CHITTEMMA Vs. KAKI IMMANIEL
February 20, 2004
GUNNAM VENKATESWARA RAO Vs. VHA VANAJA KUMARI
July 1, 2004
GUNTUPALLI RAMALINAGESWARA RAO Vs. BHATTALA VEERABHADRAM
September 8, 2004
Guntupalli Ramalingeswara Rao Vs. Bhattala Veerabhadram
September 9, 2004
GURAM SEETHARAM REDDY Vs. GUNTI YASHODA
September 13, 2004
GURANA ASIRINAIDU Vs. LENKA SURYANARAYANA
December 31, 2004
GURRAM RAMANJANEYULU Vs. STATE OF A P
November 8, 2004
GURRAM SAMBAIAH Vs. STATE
August 27, 2004
GURRAM SATYASESHAAMBA Vs. GURRAM KRISHNAVENAMMA
June 18, 2004
GUTHULA PADMA Vs. KUKKALA NARAYANA MURTHY
March 29, 2004
GUTTRTHI ESWARA RAO Vs. STATE OF A P
August 12, 2004
GUTTULA MUNISETTI Vs. GUTTULA DHARMA RAO
February 4, 2004
H RAMPRASAD Vs. STATE OF A P
November 10, 2004
HARI SHANKAR Vs. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYD
September 28, 2004
HARIJANA GADI LINGAPPA Vs. STATE OF A P
April 16, 2004
HARIJANA MUNISWAMY Vs. STATE OF A P
September 14, 2004
HIND RE ROLLONG INDUSTRIES Vs. A P S E B
August 12, 2004
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. ALL JAFAAR
April 30, 2004
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. M S KAREEM
February 24, 2004
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. UNION OF INDIA
December 2, 2004
HINDUSTAN SHIPYARD LTD Vs. MAHBOOB SUBHANI
September 14, 2004
HINDUSTAN SHIPYARD LTD Vs. ESSAR OIL LTD
September 29, 2004
HINDUSTHAN AERONAUTICS EMPLOYEES CO OPERATIVE HOUSING SOC LTD Vs. SPECIAL COURT
October 7, 2004
HOLY FAMILY EDUCATION SOCIETY Vs. A P VARDHAMAN CO OPERATIVE URBAN BANK LIMITED HYDERABAD
February 3, 2004
HOTEL RAJAHAMSA INTERNATIONAL Vs. A O INDIAN OVERSEAS BANK
August 27, 2004
HUSSIN PASHA Vs. MANAGING DIRECTOR APSRTC
September 29, 2004
HYDER KHAN Vs. ZAKIRUNNISA BEGUM
July 29, 2004
HYDERABAD CO OPERATIVE TRADING SOCIETY LTD Vs. AUTHORITY UNDER A P SHOPS AND ESTABLISHMENTS ACT 1988
January 6, 2004
HYDERABAD ENGINEERING INDUSTRIES Vs. A P INDUSTRY FACILITATION COUNCIL
February 5, 2004
HYDERABAD INDUSTRIES LIMITED Vs. STATE
April 27, 2004
HYDERABAD INDUSTRIES LIMITED Vs. STATE
July 21, 2004
HYDERABAD PLYWOOD INDUSTRIES PRIVATE LIMITED NACHARAM R R DIST A P Vs. PRESIDING OFFICER LABOUR COURT III HYDERABAD
April 6, 2004
HYDERABAD TULAMAN LTD Vs. GOVERNMENT OF ANDHRA PRADESH
March 16, 2004
I D L CHEMICALS Vs. COMMISSIONER OF INCOME TAX
December 8, 2004
I DEVANAND Vs. NTR UNIVERSITY OF HELTH SCIENCE
October 14, 2004
I PRAVIN KUMAR Vs. BALAJI UNION CO
November 8, 2004
I VASAMSETTY SURYA RAO Vs. VASAMSETTY DURGAYYA
March 11, 2004
IDAM SWARAJYA LAXMI Vs. IDAM VANI
March 18, 2004
IDAM SWARAJYA LAXMI Vs. IDAM VANI
March 8, 2004
IDPL EMPLOYEES CO OPERATIVE HOUSING SOC LTD Vs. B RAMA DEVI
August 25, 2004
II ADDL JUDICIAL I CLASS MAGISTRATE BHIMAVARAM Vs. STATE OF A P
September 7, 2004
INDIAN AIRLINES BEGUMPET HYD Vs. E S I CORPO HYD
December 31, 2004
Indian Bank Vs. Mocro Electronics
June 24, 2004
INDIAN INDUSTRIAL MINERAL PRODUCERS WELFARE ASSOCIATION Vs. GOVERNMENT OF INDIA
October 26, 2004
INGUVA SARASWATHI Vs. VADDEMANI SIVARAMAKRISHNARAO
March 8, 2004
INKOLLU SASIKALA ALIAS SHYANALA Vs. INKOLLU VENKATA MURTHY
August 3, 2004
INNOVATIVE PHARMA SURGICALS Vs. PIGEON MEDICAL DEVICES PRIVATE LIMITED HYDERABAD
April 19, 2004
INSPECTOR OF FACTORIES Vs. V SWAMY
October 14, 2004
INSPECTOR OF FACTORIES Vs. S N KANCHAL
November 5, 2004
INSPECTOR OF FACTORIES, REP BY ITS PUBLIC PROSECUT Vs. K RAMPULLAIAH
October 11, 2004
INSPECTOR OF POLICE Vs. KONAKANALA KRISHNA MOHAN
November 5, 2004
INSPECTOR RPF SECUNDERABAD Vs. K SUHAN RAO
August 5, 2004
INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA HYDERABAD Vs. ASSISTANT SUPERINTENDENT R M S DEPARTMENT OF POSTS HYDERABAD PSOANDBMC HYDERABAD
July 5, 2004
INTI VEERA VENI Vs. MAHADASA VARA LAKSHMI
November 3, 2004
INTI VEERA VENI Vs. MAHADASA VARA LAKSHMI
December 3, 2004
Intouch Technologies India Pvt LTD Vs. Ashwarya Builders
November 12, 2004
INTOUCH TECHNOLOGIES P LTD Vs. ASHWARYA BUILDERS
October 12, 2004
INUGANTI BHAVANI Vs. INUGANTI GIRIJA DEVI
March 16, 2004
IPPILI THIRUPATHI Vs. STATE OF A P
July 13, 2004
IQBAL HUSSAIN Vs. MANDAL REVENUE OFFICER AND MANDAL EXECUTIVE MAGISTRATE KADIRI ANANTHAPUR
June 23, 2004
IQBAL SINGH Vs. A SUDHAKARA RAO
February 4, 2004
IRRIGATION DEVELOPMENT EMPLOYEES ASSOCIATION Vs. GOVT OF A P PUBLIC ENTERPRISES II DEPT
March 16, 2004
ISRA MINERAL EXPORT PRIVATE LIMITED HYDERABAD Vs. GOVT OF A P
March 12, 2004
ISUKAPALLI SURYA RAO Vs. STATE OF A P
September 13, 2004
ISUNURU SARVESWARA RAO Vs. ISUNURU VENKAT TATA RAO
December 21, 2004
ITW SIGNODGE INDIA LIMITED Vs. STATE
March 7, 2004
ITW SINGNODA INDIA LIMITED Vs. ITW DELFAST PRIVATE LIMITED
March 17, 2004
J K CONSTRUCTION NELLORE Vs. STATE OF A P
July 14, 2004
J KULLAYAPPA Vs. ARTILLERY CENTER
December 20, 2004
J LAKSHMI Vs. COMMISSIONER OF POLICE
January 19, 2004
J NARAHARI CHARI Vs. B R JAIN
April 15, 2004
J PAPA RAO SENIOR STENOGRAPHER OFFICE OF ENGINEERING IN CHIEF Vs. GOVT OF A P
March 18, 2004
J PARAMESWARUDU Vs. K KRISHNA
November 17, 2004
J RAGHURAJ GOUD Vs. SUB INSPECTOR OF POLICE
December 8, 2004
J RAMA KRISHAN RAO Vs. MUNICIPAL CORPN OF HYDERABAD
November 1, 2004
J RAMACHANDRA RAO Vs. A P STATE CIVIL SUPPLIES
September 22, 2004
J RAMALAKSHMI Vs. M V R K MUTYALU
July 9, 2004
J S VENKATESWARA RAO Vs. GOVT OF A P SOCIAL WELFARE DEPT
January 6, 2004
JABEEN SULTANA Vs. STATE OF A P
February 20, 2004
JAGADISH RAI AGRWAL Vs. STATE OF A P
August 16, 2004
JAGATI THIMMA RAJU Vs. DRONAMRAJU SITABHAI
March 22, 2004
JAJALA NARAYANA REDDY Vs. K MOHAN REDDY
September 30, 2004
JAJALA NARAYANA REDDY Vs. K MOHAN REDDY
September 13, 2004
JALADI SEETHARAMAMMA Vs. SRI RAMALINGES SWAMI TEMPLE
February 7, 2004
JALEEL AHEMED SIDDIQUI Vs. MOHD MAHMOOD KHAN
March 23, 2004
JAMPALA SAILU Vs. COMMISSIONER ENDOWMENTS DEPARTMENT HYDERABAD
January 5, 2004
JANAB SULTAN SALAHUDDIN OWAISI Vs. SYED VIGARUDDIN
November 5, 2004
JANAPATI KRISHNA Vs. STATE OF A P
October 11, 2004
JANDHALAYA KRISHNA MURTHY Vs. TULLIMILLI KOTAIAH
November 9, 2004
JANGA VENKATESWARLU Vs. STATE OF A P
July 27, 2004
JASWANTH KOUR Vs. RAJAN BAI
March 26, 2004
JAYALAKSHMI AGENCIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
November 29, 2004
JAYALAKSHMI ENTERPRISES Vs. KAMADHENU PESTICIDES
February 19, 2004
JAYANTHI KANAKAVALLI Vs. K LOUIS RAJU
October 5, 2004
JAYARAMAKRISHNA Vs. MOOKAN PATTAM KETTIYAR
June 25, 2004
JEENU NOOKARAJU Vs. CHAKRAVARTHULA VENKATA RAGHAVA CHARYULU
November 30, 2004
JEENU NOOKARAJU Vs. CHAKRAVARTHULA VENKATA RAGHAVA CHARYULY
November 13, 2004
JODU RAMULU Vs. STATE OF A P
August 27, 2004
JONNADA SUBASH Vs. JONNADA VITHALACHARY
February 16, 2004
K AMARNATH Vs. COLLOECTOR AND DISTRICT MAGISTRATE R R DIST
August 3, 2004
K ANJANEYULU Vs. TRANSMISSION CORPORATION OF A P
July 1, 2004
K ANNAJI RAO Vs. N KRISHNA RAJU SEKHAR
March 25, 2004
K BABU RAO Vs. SOMAVARAPU SAVITHRI
November 11, 2004
K Balamukundam Gupta Vs. K Saiprakash
January 25, 2004
K C BALASUBRAMANYAM PILLAI Vs. BODIREDDYGARI RAMAKRISHNA REDDY
January 20, 2004
K C SAMBASIVA RAO Vs. REGIONAL MANAGER GOLCONDA REGION APSRTC
December 23, 2004
K CHANDRASEKHAR RAO Vs. STATE OF A P
September 24, 2004
K GANGADHAR Vs. FOREST RANGE OFFICER
August 27, 2004
K GIRIJA KUMARI Vs. KONURU SWARAJYA LAKSHMI
April 2, 2004
K GOPAL REDDY Vs. SECRETARY VIJAYA CO OPERATIVE HOUSE BUILDINGS SOCIETY HYDERABAD
February 19, 2004
K HARIKRISHNA Vs. L RAGHUNATHA RAO
June 21, 2004
K JAYARAJ Vs. EXECUTIVE OFFICER CANTONMENT BOARD
January 8, 2004
K JAYARAJ Vs. STATE REP
September 28, 2004
K K MOHAN RAO Vs. NARRA RANGA RAO
June 25, 2004
K KANTHARATHNAMMA Vs. MUNICIPAL CORPN OF HYDERABAD
October 12, 2004
K KRISHNA APPALA NAIDU Vs. B SOHANLAL
April 30, 2004
K KRISHNA CHARY Vs. JAI KISAN ACCOCIATES BHONGIR
March 15, 2004
K MATURA BAI Vs. A SHIVA NAGESWAR RAO
March 4, 2004
K MOHD YOUSUF Vs. COMMISSIONER KADIRI MUNICIPAL ANANTAPUR
April 30, 2004
K NARSIMAN Vs. MATURI VENKATA SUBBA RAO ENGINEERING COLLEGE HYD
July 15, 2004
K NEELAKANTHA Vs. PATHIKOTTAI AGHAGIRI TRANSPORT CORPORATION LTD
April 8, 2004
K NEERAJAALIASRAJANI Vs. K NARSINGA RAO
April 5, 2004
K P LUTHER BABU Vs. REV J VIJAYARATHNAM
February 9, 2004
K PRASANTHA KUMAR Vs. STATE OF A P
July 30, 2004
K R SUBBARAYA MUDALIAR Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
June 29, 2004
K RAGHURAM REDDY Vs. SINGLE TRUSTEE
February 5, 2004
K RAJESWARI Vs. BHUGAL MAHATA
June 30, 2004
K RAMACHANDRA MURTHY Vs. M B GANGADHARAIAH SWAMY
September 28, 2004
K RAMACHANDRA RAO Vs. STATE OF A P
December 27, 2004
K RAMADEVI W/O K VENKATESWARA KUMAR Vs. P C KAMAL, INDUSTRIAL REDIT AND INVESTMENT CORPORA
June 24, 2004
K RAMI REDDY Vs. STATE OF A P
August 26, 2004
K RAMULU Vs. RETURNING OFFICER 190 KALVAKURTHI ASSEMBLY CONSTITUENCY
April 13, 2004
K S JAGADEESH Vs. S SYED
November 16, 2004
K S V RAJU Vs. UNION OF INDIA
August 12, 2004
K SARVESWARA RAO Vs. GOVERMENT OF A P
December 7, 2004
K Satyanarayana Vs. State of A P
October 28, 2004
K SATYAVATHI Vs. DHATRI MUTUALLY AIDED CO OP CREDIT SOCIETY LIMITED
March 31, 2004
K SHIVA GOUD Vs. GOVERMENT OF A P
June 25, 2004
K SOMASEKHAR Vs. DIST CO OPERATIVE SOCIETIES NIZAMABAD DIST NIZAMABAD
November 8, 2004
K SUJATHA Vs. GOVT OF A P
April 2, 2004
K T AFZAL KHAN Vs. KUNSETTY RAMESH BABU
December 31, 2004
K V Krishna Murthy J V Pulla Rao and Co Vs. Commissioner of Commercial Taxes
October 6, 2004
K V R ENTERPRISES PROP K SUBRAHAMANYAM Vs. MADRAS CEMENTS LTD
September 14, 2004
K VARALAKSHMI Vs. T V R C PRASAD
September 24, 2004
K VENKATA RAMA RAJU Vs. STATE OF A P
February 23, 2004
K VENUGOPALA RAO Vs. REGIONAL TRANSPORT OFFICER NALGONDA DISTRICT
July 14, 2004
K VIJAY KUMAR Vs. STATE OF A P
September 10, 2004
K VIJAYA BHARATHI Vs. GOVERMENT OF ANDHRA PRADESH
December 14, 2004
K VIJAYKUMAR Vs. N GURURAJ RAO
April 13, 2004
KADIAM VENKATA Vs. NIDADAVOLU MUNICIPALITY NIDADAVOLU
January 2, 2004
KAGITHALA SOMA RAJU Vs. STATE OF A P
April 1, 2004
KAKANI SUJATHA Vs. KAKANI LAKSHMAIAH
February 25, 2004
KAKI ANJULAMMA Vs. PONUGUMATI KOTESWARA RAO
November 16, 2004
KAKI ANJULAMMA Vs. PONUGUMATI KOTESWARA RAO
November 17, 2004
KAKUMANU JAYAPRASADA RAO Vs. STATE OF A P
August 20, 2004
KALAGA KRISHNA RAO Vs. KALAGA DIBBAIAH alias SURYA RAO
July 2, 2004
KALALA THIMMANNA Vs. KRISHNA REDDY
February 23, 2004
KALLA RAMAKRISHNA Vs. STATE ELECTION COMMISSION
October 26, 2004
KALLEM SHANKAR REDDY Vs. STATE OF A P
April 9, 2004
KALVA SUNDER REDDY Vs. MANDALA SUDHAKAR REDDY
August 13, 2004
KAMARAPU SIVAKUMAR Vs. SIRIMALLA ASHOK
February 3, 2004
KAMBAPU RAMKRISHNA Vs. STATE OF A P
November 11, 2004
KAMBHAMETTU JAYA BHARATHI Vs. KHAJA ABDUL MOIN BAIG DIED
April 6, 2004
KAMBHAMPATI SRINIVASA RAO Vs. KAMBHAMPATI VISHNUVARDHANA RAO
July 30, 2004
KAMBHAMPATI SRINIVASA RAO Vs. KAMBHAMPATI VISHNU VARDHANA RAO
July 13, 2004
KAMISETTY PEDDA VENKATA SUBBAMMA Vs. CHINNA KUMMAGANDLA VENKATAIAH
December 21, 2004
KANAKADURGA WINES Vs. GOVERNMENT OF A P
April 5, 2004
Kanchumoju Anna Rao Vs. State of A P
September 15, 2004
KANCHUPATI NAGESWARA RAO Vs. ALLA ANJANEYA REDDY
April 1, 2004
KANDURU SAMASUNDARAM Vs. B SATYANARAYANA AGARWAL
March 3, 2004
KANNA LAKSHMI NARAYANA Vs. CENTRAL BUREAU OF INVESTIGATION
July 8, 2004
KARVETI RATHNAMMA Vs. NEW SUNBULK CARRIERS
December 31, 2004
KARVY SECURITIES LIMITED Vs. UNION OF INDIA
September 1, 2004
KASARABABA RAJESWARA RAO Vs. STATE OF A P
January 23, 2004
KATAKAM VISWANATHAM Vs. KATAKAM CHINA SRIRAMA MURTHY
February 24, 2004
KATAKAM YADAGIR and CO KHAMMAM Vs. C SURYA PRAKESH RAO
August 31, 2004
KATIPALLI YESAMMA Vs. D V SUBBAREDDY
April 2, 2004
KATKURI RAVINDER REDDY Vs. STATE OF A P
September 20, 2004
KATTA ANNAJI RAO Vs. NEMANI KRISHNARAJU SEKHAR
March 25, 2004
KATTHULAPALLI RAMACHANDRAIAH Vs. STATE OF A P
August 5, 2004
KAVILA VASUDEVA DAS Vs. UNION OF INDIA
November 16, 2004
KAVITHA GOUD Vs. NOOKALA SUDARSHAN REDDY
June 27, 2004
KELAKA RAMANA Vs. STATE
September 23, 2004
KELLA SANYASAPPALANAIDU Vs. MAHANTI PENTAYYA
April 2, 2004
KERI PUSHPANADHAM Vs. STATE OF A P
August 17, 2004
KHAJA HABEEBUDDIN Vs. IBRAHIM
March 5, 2004
Khasim Saheb Vs. Hanumanthu
September 8, 2004
KHASIM SAHEB Vs. S HANUMANTHU
November 8, 2004
KODIDASU VENKATARAMANA MURTHY Vs. BETHAPU GANGARAJU
October 12, 2004
KOILADA RAMANAMMA Vs. THUMMALA LAKSHMI
January 9, 2004
KOKKANTI RAJASEKHAR Vs. STATE OF A P
October 7, 2004
KOKKILIGADDA VEERASWAMY Vs. STATE OF A P
August 26, 2004
KOLA CHINNAIAH Vs. STATE OF A P
September 20, 2004
KOLASANI RAMULU Vs. JAGARLAMUDI REDHAKRISHNA MURTHY
January 27, 2004
KOLLA VENKATESWARLU Vs. ABDUL KAREEM
June 23, 2004
KOLLI BUTCHI KOTESWARA RAO Vs. DISTRICT LEVEL COMMITTEE
April 9, 2004
KOMALLAPLLI RAMA VENKATA DANDAPANI Vs. STATE OF ANDHRA PRADESH
January 7, 2004
KOMARAMJERI PEDAMUNUSWAMY Vs. GOVT OF A P
January 20, 2004
KOMATIREDDY RAMACHANDRA REDDY Vs. Y MARAMMA
April 7, 2004
KOMMINENI THIRUPATHAMMA Vs. KORITALA VEERAIAH
December 14, 2004
KOMMOJI KIRAN KUMAR ALIAS KIRAN Vs. STATE OF ANDHRA PRADESH
October 25, 2004
KOMMULA KARUNA Vs. STATE OF A P
September 24, 2004
KOMPELLI VENKATAIAH Vs. MOHD AFZAL MIYA
June 17, 2004
KONA VENKANNA Vs. DISTRICT COLLECTOR KAKINADA EAST DISTRICT
April 30, 2004
KONA VENKANNA Vs. DISTRICT COLLECTOR KAKINADA
April 13, 2004
KONATI SWAMANNA Vs. GOLLA VENKATASWAMY
February 7, 2004
Kondaveeti Brahmam Vs. State rep
August 23, 2004
KONDURU MEERA SAHEB Vs. POLINATI BHEEMAYYA
April 1, 2004
KONKIMALLA VENKATA SURESH Vs. STATE OF A P
July 19, 2004
KORE GOPAL Vs. JETTI PUNNAIAH
June 30, 2004
KORE GOPAL Vs. JETTI PUNNAIAH
June 13, 2004
KORIPALLI RAM KRISHNA RAO Vs. STATE BANK OF HYDERABAD
December 2, 2004
KORRU REDDI KUMAR Vs. M SURESH KUMAR REDDY
March 26, 2004
KORRU REDDI KUMAR Vs. M SURESH KUMAR REDDY
March 6, 2004
KOSIGI YADAIAH Vs. DEPUTY COLLECTOR AND MANDAL REVENUE OFFICER SAROORNAGAR MANDAL
February 23, 2004
KOSURU GUPTESWARA RAO Vs. CHARAKANA SREEENU
June 21, 2004
KOTA HARIPRASAD Vs. LEGADAPATI VENKATAIAH
July 12, 2004
KOTAK MAHINDRA PRIMUS LTD Vs. S LAXMANA RAO
August 13, 2004
KOTAK MAHINDRA PRIMUS LTD Vs. S LAXMANA RAO
August 30, 2004
KOTAMREDDY BALARAMI REDDY Vs. KONDANDARAMASWAMY TEMPLE
October 4, 2004
KOTHALANKA DURGA VARA PRASADA RAO Vs. DATLA CHANDRAIAH
January 27, 2004
KOTHARI GROUP OF FINANCIERS Vs. K MURALIDHAR
February 5, 2004
KOTI JOHN Vs. VICE CHANCELLORE ANDHRA PRADESH UNIVERSITY VISAKHAPATNAM
August 13, 2004
KREBS BIO CHEMICALS LTD Vs. GAYATRI SUGAR COMPLEX LTD
September 3, 2004
KRISHNA CHAITANYA DEGREE COLLEGE NELLORE Vs. VENKATESWARA UNIVERSITY TRUPATHI
August 20, 2004
KRISHNA FOODS and ACQUA MINERALS Vs. GOVERMENT OF INDIA
September 30, 2004
KRISHNAM RAJU FINANCES A PROPRIETORY Vs. ABIDA SULTANA
March 16, 2004
Krishnappa Sekhar Vs. State
September 28, 2004
KUDASU RAJANNA ADILABAD Vs. STATE OF U P
September 1, 2004
KUMAR SPIRITS PVT LTD Vs. STATE OF A P
August 16, 2004
KUMARS METALLUGICAL CORPN LTD Vs. COMMERCIAL TAX OFFICER
August 27, 2004
KUMMARI JANGAIAH Vs. SOMAVARAPU SAVITHRI
November 11, 2004
Kundurthi Ranganadham Vs. Puli Ragaiah
March 23, 2004
KUNDURTHI RANGANADHAM Vs. PULI RAGAIAH
March 26, 2004
KUNISETTI APPARAO, S/O GOPAIAH Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE
October 5, 2004
KUNISETTI SAMBRAJYAM Vs. SRIRAM CHENCHU
December 13, 2004
KUPPILI SURYA RAO Vs. STATE OF A P
August 13, 2004
KURAPATI NAGESWARA GUPTA Vs. MADAN SEKHAR
January 6, 2004
KURIMINELLI CHINNA Vs. STATE OF A P
February 15, 2004
KUSAM SATYANARAYANA REDDY Vs. KUSUM SAMBRAJYAMMA
January 23, 2004
KVR ENTERPRISES Vs. MADRAS CEMENTS LTD
September 16, 2004
L LALITHA KUMARI Vs. M THIPPE SWAMY
December 1, 2004
L ROYAL REDDY Vs. GOVT OF A P
February 5, 2004
L SHANKARAIAH Vs. UNION OF INDIA
November 5, 2004
LABOUR LIBERATION FRONT MAHABOOBNAGAR Vs. STATE OF A P
December 29, 2004
LAKAKULA SUJATHA Vs. THUMMU MANEMMA
January 22, 2004
LAKSHMI CONSTRUCTION A PARTNERSHIP FIRM Vs. GOVT OF A P
February 26, 2004
LAKSHMI METAL INDUSTRIES AND CONSTRUCTIONS Vs. COMMISSIONERATE OF TENDERS
November 19, 2004
LALITHA KUMARI Vs. ANNAM SRINIVASA RAO
March 25, 2004
LANCO KALAHASTHI CASTINGS LIMITED HYDERABAD Vs. LANCO INDUSTRIES LIMITED HYDERABAD
February 2, 2004
LANCO KALAHASTHI CASTINGS LTD Vs. REGISTRAR OF COMPANIES
February 20, 2004
LANCO KONDAPALLI POWER P LTD Vs. TRANSMISSION CORPN OF A P
October 5, 2004
LANCO KONDAPALLI POWER P LTD Vs. TRANSMISSION CORPORATION OF A P
October 15, 2004
LAND ACQUISITION OFFICER CUM R Vs. MEKALA PANDU
March 9, 2004
LANKA NIRMALA DEVI Vs. V RAMA DEVI
December 31, 2004
LATE NAWAB BASHEER JUNG Vs. LATEEFUDDIN KHAN
October 14, 2004
LESLEY JACOB Vs. INDIAN COUNCIL FOR CULTURAL RELATIONS ICCR NEW DELHI
March 6, 2004
LESLEY JACOB Vs. INDIAN COUNCIL FOR RELATIONS I C C R
March 26, 2004
LOLAPU CHINNANNA Vs. STATE OF A P
July 20, 2004
LOLAPU CHINNANNA Vs. STATE OF ANDHRA PRADESH
July 13, 2004
Lt Col K D Rana Vs. Chief of Army Staff Army Headquarters
December 20, 2004
LUTHERAN HIGH SCHOOL Vs. DISTRICT EDUCATION OFFICER EAST GODAVARI
September 10, 2004
M A BASITH Vs. LAND ACQUISITION OFFICER
December 20, 2004
M ANJAIAH S O NARASIMHA Vs. REVENUE DIVISIONAL OFFICER CHEVELLA DIVISION
February 19, 2004
M Appalanaidu Vs. State of A P
September 11, 2004
M APPALANAIDU Vs. STATE OF A P
November 9, 2004
M B JAYANTHI Vs. P REKHA EVANGELINE
November 29, 2004
M BUTCHI REDDY Vs. REVENUE DIVISIONAL OFFICER
November 10, 2004
M CHINA GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
July 13, 2004
M CHINA GOPALA KRISHNA Vs. STATE OF A P
July 30, 2004
M D A P STATE CORPORATION BANK LTD Vs. LABOUR COURT II
June 18, 2004
M DEVA NARAYANA REDDY Vs. GOVT OF A P REVENUE
January 23, 2004
M F H KHAN NAYYAR Vs. MOHD BABAR
October 25, 2004
M GOIRI DEVI Vs. GUNDLA RAMESH BABU
February 13, 2004
M KASTURI Vs. SENIOR DEPUTY DIRECTOR GENERAL BSNL
October 14, 2004
M KEMPAIAH Vs. H AHALYA
December 31, 2004
M KESHAVULU Vs. M YELLAMMA DIED
November 16, 2004
M KISHAN Vs. STATE
January 28, 2004
M KRISHNA RANGAIAH Vs. GENERAL MANAGER S C RAILWAY SECUNDERABAD
March 10, 2004
M KRISHNA RANGAIAH Vs. UNION OF INDIA
March 10, 2004
M LAKSHMAN Vs. V T RAO
August 5, 2004
M MOHAN BABU Vs. MEDASANI ANANDA NAIDU
December 14, 2004
M MUNI REDDY Vs. COLLECTOR AND DISTRICT MAGISTRATE
December 8, 2004
M MUTHAMMA Vs. E ANTHA LAKSHMI BAI
February 24, 2004
M NAGAMMA Vs. D A NATHAN
July 30, 2004
M NANDA KISHORE NAIK Vs. GENERAL MANAGER INDIAN OIL CORPN LTD
November 5, 2004
M PARVATHA VARDHANAMMA Vs. U VENKAYAMMA DIED
June 18, 2004
M Pentu Vs. State of A P Rep
October 29, 2004
M PRABHAKAR REDDY Vs. JAGADISH PRAKASH VIJAYAWARGI
February 12, 2004
M PRASAD S/O INNAIAH Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS SECRETARY
August 12, 2004
M R REDDY COLLEGE OF EDUCATION Vs. REGISTRAR KAKATIYA UNIVERSITY
November 29, 2004
M RAGHAVA RANI Vs. GOVERNMENT OF A P
June 18, 2004
M RAJESHAM S/O BHUMAIAH Vs. A P TRANSMISSION CORPORATION LIMITED REP BY ITS CH
October 28, 2004
M RAMABHADRA RAO Vs. GOVT OF A P
December 7, 2004
M RAMESH BABU Vs. STATE OF A P
October 11, 2004
M RANGA RAO Vs. APSRTC
August 26, 2004
M SANKARA REDDY Vs. POTTI SREE RAMULU TELUGU UNIVERSITY
November 22, 2004
M SARASWATHI Vs. MANDAL REVENUE OFFICER NAGAR
July 27, 2004
M SARVESHWAR RAO Vs. STATE OF A P
October 25, 2004
M SEKHARA REDDY Vs. M SATYANARAYANA
February 4, 2004
M SHOBHAN KUMAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
November 29, 2004
M SOMESWAR REDDY Vs. R PRAVEEN REDDY
February 27, 2004
M SOMESWAR REDDY Vs. AJAY BHANU VANAMALI
February 27, 2004
M SREENIVAS REDDY Vs. UNION OF INDIA
August 17, 2004
M SRINIVASA CHARYULU Vs. DISTRICT REGISTRAR
August 2, 2004
M SUDHAKAR REDDY Vs. A P HOUSING BOARD NAKKALAGUTTA HANAMKINDA WARANGAL DIST
February 10, 2004
M SUNIL CHAKRAVARTHY Vs. PRINCIPAL SREEKALAHASTEESWARA INSTITUTE OF TECHNOLOGY SRKIKALAHASTI CHITTOOR
November 26, 2004
M SURYA RAO Vs. DIST COLLECTOR LAND ACQUISITION
April 30, 2004
M VARALAKSHMI Vs. K MAHADEVA SASTRY
June 22, 2004
M VENKATA RAMANA Vs. STATE OF A P
June 21, 2004
M VERRANNA Vs. VICE CHANCELLOR OSMANIA UNIVERSITY HYD
June 21, 2004
M YADAGIRI REDDY Vs. K RAMA
September 2, 2004
M YADAGIRI REDDY Vs. V C BRAHMANNA
December 3, 2004
M. VENKATACHALAPATHI Vs. THE DY. COMMERCIAL TAX OFFICER
September 7, 2004
M/S. GAIL (INDIA) LTD. Vs. M/S. NAGARJUNA CERACHEM PVT. LTD.
August 17, 2004
MACHA GANGADHAR Vs. MACHA GANGARAM
August 3, 2004
MADHUCON SINOHYDRO JOINT VENTURE Vs. GOVERNMENT OF ANDHRA PRADESH
November 16, 2004
MADHUKURI RAGHU RAM MURTHY Vs. KOYYADA SAKKU BAI
September 28, 2004
MADIVI KHANNAIAH CENTRAL PRISON WARANGAL Vs. STATE OF A P
October 12, 2004
MADRASA AHIE SUNNATH BAHRUL ULOON Vs. STATE OF ANDHRA PRADESH
February 10, 2004
Magam Venkateswerlu Vs. State of A P
September 28, 2004
MAHABOOB VALI Vs. S SUDHAKAR
June 21, 2004
MAHABUBNAGAR HOUSING BOARD ALLOTTEES AND AGREEMENT PURCHASERS WELFARE ASSOCIATION Vs. LAND ACQUISITION OFFICER REVENUE OFFICER MAHABUBNAGAR
July 5, 2004
MAHARAJA ALAK NARAYANA SCIENCE and ARTS SOCIETY MANSAS VIZIANAGARAMA Vs. BUDDARAJU SAROJINI
December 14, 2004
MAHARASHTRA APEX CORPN LTD Vs. SPARTEX CERAMICS INDIA LTD
June 18, 2004
MAHAVIR PERSHAD Vs. COLLECTOR
September 21, 2004
MAHBOOB KHAN Vs. MOHD KHAJA
December 23, 2004
MAHBOOB KHAN Vs. MOHD KHAJA
November 3, 2004
MAHENDERKAR CHANDRASEKHAR Vs. MAHENDERKAR NAGAMANI BAI
March 11, 2004
MAHESH MANCHANDAR GARGE Vs. STATE OF ANDHRA PRADESH
November 26, 2004
MAKKAJI RAM RAJ Vs. STATE OF A P
October 13, 2004
Mala Aswarthappa Vs. State of A P
September 16, 2004
MALDAR MAHABOOB SAB Vs. ALLABAKASH
January 2, 2004
MALLELA PEDA VENKATESWARA REDDY Vs. SUB DIVISIONAL POLICE OFFICER KANDUKURU HYDERABAD
October 26, 2004
MALLIKARJUN Vs. SHIVARAJAPPA
August 4, 2004
MALLIPEDDY SESHAIAH DIED Vs. NADENDLA TULASAMMA DIED
October 29, 2004
MAMIDI APPARAO Vs. STATE OF ANDHRA PRADESH
July 29, 2004
MANAGER B C RAILWAY SECUNDERABAD Vs. K PARVATHAMMA
July 21, 2004
MANAGER INDIAN OVERSES BANK Vs. K MANI
January 2, 2004
MANAGER UNITED INDIA INSURANCE CO LTD Vs. UMMADI SHAKUNTALA
August 10, 2004
MANAGING DIRECTOR A P DAIRY DEVELOPMENT CO OPERATION FEDERATION LTD Vs. PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL CUM LABOUR COURT
October 28, 2004
MANAGING DIRECTOR A P S R T C Vs. V JAYALAKSHMI
September 29, 2004
MANAGING DIRECTOR APSRTC MUSHIRABAD Vs. PITTALA MANEMMA
April 13, 2004
MANDADI KRISHNA REDDY Vs. GUGGULA SREENIVAS REDDY
September 13, 2004
MANDAKINI NAIK Vs. G K NAIK
March 3, 2004
MANI ENTERPRISES HYDERABAD Vs. VASAVI CO OPERATIVE URBAN BANK LIMITED MALAKPET HYDERABAD
February 17, 2004
MANIK HALDER Vs. POLAMRAJU LAVANYA
December 15, 2004
MANKENA RANGAIAH Vs. STATE OF A P
October 13, 2004
MANNE KRISHNA VENI Vs. RANGISETTI PAVAN KUMAR
September 30, 2004
MANTHRALA CHANDRAKALA Vs. MANDAN JANAKIRAM SINGH
July 13, 2004
MARAGONI NARSIMHA Vs. STATE OF A P
September 29, 2004
MARBANC FINANCIAL SERVICE LTD Vs. CHILIPI KRISH GARMENTS PVT LTD
November 9, 2004
MARKAPURAM PRASAD Vs. MADA SUBBARAIDU
November 23, 2004
MARTHALA CHANDRA SEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
November 4, 2004
MARUTHI INDUSTRIES TIMBER MERCHANTS Vs. DIVISIONAL RAILWAY MANAGER
September 23, 2004
MASARATH JEHAN BEGUM Vs. GOVERMENT OF A P
October 27, 2004
MASNA BHAGYA LAXMI Vs. MASNA VEERA BHADRUDU
February 26, 2004
MASTER PRADHEER GUPTA Vs. UNION OF INDIA
March 31, 2004
MATTA PRASAD Vs. STATE
October 27, 2004
Mattam Chiranijeevi Naidu Vs. State of A P rep
October 26, 2004
MD IBRAHIM Vs. STATE OF A P
October 6, 2004
MD IQBAL Vs. SUSHEELA AGARWAL
April 27, 2004
MD NIZAMUDDIN Vs. STATE OF A P
September 30, 2004
MD RASHEED Vs. SUSHEELA AGARWAL
April 27, 2004
MD YOUSUF Vs. STATE OF A P
August 3, 2004
MEDURI SURYAPRAKASH RAO Vs. MEDURI SYMALA
September 16, 2004
MEENA DEGALA Vs. STATE OF A P
September 23, 2004
MEKA SURYANARAYANA Vs. REGIONAL COMMR
December 21, 2004
MIC ELECTRONICS LTD Vs. UNION OF INDIA
November 8, 2004
MIDDOLLA HARIJANA THIMMAIAH Vs. STATE OF A P
July 19, 2004
MIDDOLLA HARIJANA THIMMAIAH ALIAS THIMMAPPA Vs. STATE OF A P
February 23, 2004
MIDDOLLA HARJANA THIMMAIAH Vs. STATE OF A P
April 28, 2004
MIR MUZZFAR HUSSAIN KHAN Vs. ANDHRA PRADESH WAKF BOARD
February 4, 2004
MIR SARDAR ALI Vs. MANDAL REVENUE OFFICER KESERA MANDAL R R DISTRICT
February 9, 2004
MIRYALA KAVITHA ALIAS YADAMMA Vs. MIRYALA KRISHNAIH
April 22, 2004
MIRZA RAHEEM BAIG Vs. MIRZA MAHAMOOD BAIG
February 4, 2004
MODUGULA MALLIKARJUNA REDDY Vs. GOVERMENT OF A P
September 1, 2004
MOHAMAD YACUB Vs. STATE OF A P
October 5, 2004
MOHAMMAD ABDUL HAKEEM Vs. NAIYAZ AHMED
February 24, 2004
MOHAMMAD ABDUL KAREEM CHIKALGUDA Vs. ANDHRA PRADESH STATE WAKF BOARD
February 17, 2004
MOHAMMAD ABDUL QAYYUM Vs. UNION OF INDIA
February 26, 2004
MOHAMMAD NIZAMUDDIN Vs. BHAGWANDAS ASAWA
February 10, 2004
MOHAMMAD QUTUBUDDIN Vs. M MALLA REDDY
July 12, 2004
MOHAMMAD ZAHEERUDDIN Vs. MOHAMMAD YOUSUFUDDIN MANSOOR
February 16, 2004
MOHAMMED ABDUL HUQ Vs. SECRETARY TO THE GOVT EDUCATION DEPT
October 4, 2004
MOHAMMED ABDULLAH BUTUK Vs. ZAINAB BEGUM
April 9, 2004
MOHAMMED AGHMED ALIAS RAJA Vs. STATE
September 28, 2004
MOHAMMED ALI NAYYAR Vs. AHRAZ HUSSAIN
October 11, 2004
MOHAMMED IKRAMUL QUADIR Vs. MOHAMMED AMAANUL QUADIR
February 27, 2004
MOHAMMED SALABATH KHAN Vs. R SRINIVAS RAO
January 27, 2004
MOHAMMED SALABATH KHAN Vs. R SRINIVAS RAO
January 7, 2004
MOHD AAHAR HUSSAIN Vs. STATE OF ANDHRA PRADESH
August 19, 2004
MOHD ABDUL RAHEEM ALIAS RAHMAN Vs. STATE OF ANDHRA PRADESH
November 25, 2004
MOHD ABDUL REHAMAN QUADRI Vs. P GANGADHAR RAO
June 29, 2004
MOHD AFZAL Vs. SHAIK HABEEB
February 11, 2004
MOHD HYDER KHAN Vs. MOHD ABDUL GAFOOR KHAN
September 14, 2004
MOHD KHAJA PASHA Vs. MOHD ALI
August 6, 2004
MOHD NASRULLAH KHAN Vs. REGIONAL PASSPORT OFFICER
November 4, 2004
MOHD SHAMIM UL HAQ Vs. MOHD KHAJA MOINUDDIN
August 10, 2004
MOHMMED GOUSE PASHA Vs. TUMMALA VENKATA KRISHNA RAO
December 10, 2004
MOPARTHI KOTESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR
December 27, 2004
MUCHAKURTHY NAGABHUSHANAM Vs. STATE OF A P
August 31, 2004
MUKUNDALAL MISRA S O KANNAYALAL MISRA Vs. SPECIAL DEPUTY COLLECTOR
March 12, 2004
MULLA ALAMSABGARI DASTIGIRI Vs. B PULLAMMA
February 5, 2004
MUNICIPAL CORPORATION OF HYDERABAD Vs. GOPI BAI
February 10, 2004
MUNICIPAL CORPORATION OF HYDERABAD Vs. STATE OF A P
April 23, 2004
MUNICIPAL COUNCIL KAKINADA MUNICIPALITY Vs. GOVERNMENT OF ANDHRA PRADESH
January 20, 2004
MUNICIPAL COUNCIL NIZAMABAD Vs. CENTRAL WAREHOUSING CORPORATION NIZAMABAD
December 15, 2004
Municipal Council Nizamabad Vs. Central Warehousing Corporation Nizamabad
December 12, 2004
MUNJAM PRASAD Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PUBLIFE IN
October 11, 2004
MURALI MOHAN NAIDU Vs. ISKALA NADI RAMANNA
January 6, 2004
MUSKU MALLAIAH Vs. STATE OF A P
October 8, 2004
MUSKU PENTU IN CENTRAL PRISON WARANGAL Vs. STATE OF A P
October 29, 2004
Mutcha Veeranna Veera Reddy Vs. State of A P
September 22, 2004
MUZAFAR ALI Vs. DISTRICT COLLECTOR
December 6, 2004
MYGAPULLA SATYANARAYANA Vs. STATE OF A P
September 23, 2004
MYKALA HANUMAIAH Vs. GOVERNMENT OF A P FISHERIES DEPT
February 25, 2004
N ANANTHA KUMAR Vs. P ANJANEYULU
January 20, 2004
N ARUNDHATHI Vs. IBP COMPANY LTD
November 1, 2004
N BAL REDDY Vs. REVENUE DIVISIONAL OFFICER HYDERABAD EAST
February 3, 2004
N BALRAJU Vs. G VIDHYADHAR
June 22, 2004
N BUCHILINGAM Vs. UNION OF INDIA
September 20, 2004
N DANDAPANI Vs. STATE OF A P
December 22, 2004
N DOLENDRA PRASAD Vs. GOVERMENT OF A P
November 18, 2004
N GOVERDHAN REDDY Vs. INDRANI FINANCIERS
August 20, 2004
N KAVITHA Vs. N VEERAIAH
December 27, 2004
N MALLAKANTI Vs. CHENNAKESAVA SWAMY TEMPLE GARGEYAPURAM VILLAGE KURNOOL
January 20, 2004
N NANCHARAIAH Vs. GIRIJAN COOPERATIVE CORPORATION LIMITED
July 17, 2004
N R SRINIVAS Vs. MADDURI MALLAREDDY
November 25, 2004
N RANGARAO Vs. N HANUMANTHA RAO
August 17, 2004
N SESHAGIRI RAO Vs. TRANSMISSION CORPORATION OF A P LTD
December 10, 2004
N SHIVA MOHANA REDDY Vs. APARNA REDDY
September 3, 2004
N SREE RAMUDU Vs. N LAHARI
June 24, 2004
N SRIKANTH KUMAR Vs. GOVERMENT OF A P
August 30, 2004
N TIRUPATAIAH Vs. DISTRICT PANCHAYAT OFFICER NELLORE
November 3, 2004
N VASANTHALAL CHUNILAL SHAH Vs. STATE OF A P
November 26, 2004
N VITTAL Vs. GIRREDDI SURYANARAYANA REDDY
September 28, 2004
NABI SHAREEF Vs. STATE OF ANDHRA PRADESH
April 21, 2004
NAGARJUNA CERACHEM P LTD Vs. GAIL INDIA LTD
August 17, 2004
NAGIREDDI LAKSHMI Vs. NAGIREDDI NAGARAJU
June 25, 2004
NAGIRIPADU JAYA RAMAIAH Vs. SOMASILA GOPALA KIRSHNA
March 23, 2004
NAGIRIPADU JAYA RAMAIAH Vs. SOMASILA GOPALA KRISHNA
March 3, 2004
NAGISETTY NAGAIAH Vs. STATE OF ANDHRA PRADESH
July 16, 2004
NAKIREDDY RAJAVVA Vs. YAPRALA NARASIMHA REDDY
March 5, 2004
NALABANDHU KONDAIAH Vs. STATE OF A P
October 6, 2004
NALAMOTHO SAIBABA NAIDU Vs. POTHALA LAKSHMIBAYAMMA
December 3, 2004
NALLA LALCHAIAH Vs. ABDUL RAZAK
February 6, 2004
NALLOLLA RAJAIAH Vs. PRAGA TOOLS OFFICER CO OP HOUSING SOC
July 26, 2004
NAMALA RAMACHANDRA RAO Vs. KAKILETI BHASKARA RAMA MURTHY
January 7, 2004
NANDIPATI ARUNA KUMATRI Vs. ANDHRA BANK KURNOOL
March 16, 2004
NANIK RAM Vs. BAVARLAL DIED
September 13, 2004
NANU Vs. GHOUSE MOHINUDDIN
June 23, 2004
NARABOYINA KULLAYAPPA Vs. STATE OF A P
August 18, 2004
NARAVA SIVA PRASAD Vs. STATE
October 1, 2004
NARENDER GOPAL BALDWA Vs. DIRECTOR TOWN AND COUNTRY PLANNING HYDERABAD
January 22, 2004
NATIONAL ALUMINIUM COMPANY LIMITED Vs. GERALD METALS
February 3, 2004
NATIONAL INSTITUTE OF DENTAL TECHNOLOGY Vs. DENTAL COUNCIL
November 30, 2004
NATIONAL INSTITUTE OF DENTAL TECHNOLOGY Vs. DENTAL COUNCIL
November 13, 2004
NATIONAL INSURANCE CO LTD Vs. M LALITHA
November 16, 2004
NATIONAL INSURANCE CO LTD Vs. SUSRU SEA FOODS
December 17, 2004
NATIONAL INSURANCE COMPANY LIMITED BRANCH OFFICE HINDUPUR Vs. SOWMYA
March 9, 2004
NATIONAL INSURANCE COMPANY LIMITED REP Vs. PADMA TOBACCO COMPANY PALATIPADU
March 31, 2004
NATIONAL INSURANCE COMPANY LIMITED VIJAYAWADA Vs. RANGU ANJAMMA
July 5, 2004
NATIONAL INSURANCE COMPANY LTD Vs. G MOHAMMED RAFIQ
July 7, 2004
NATIONAL INSURANCE COMPANY LTD Vs. B RAMAGOUD
March 22, 2004
NATIONAL MINERAL DEVELOPMENT CORP LTD Vs. COMMERCIAL TAX OFFICER
June 29, 2004
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. ELECTRO FLUX P LTD
October 27, 2004
NATRAJ STEELS P LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
October 27, 2004
NAVATHA MAHILA MANDALI MAHILA QUARTER M R PALLE TIRAPATHI Vs. GOVT OF A P
February 10, 2004
NAZEER AHMED Vs. EXECUTIVE ENGINEER A P HOUSING BOARD
December 13, 2004
NAZEER HUSSAIN Vs. FAROOQ ALI
February 5, 2004
NEELAKANTAPPA Vs. M MUNIRATHNAM
November 10, 2004
NELAPATI LUKA BABU Vs. STATE OF ANDHRA PRADESH
November 10, 2004
NELAPATLA PULLAYYA Vs. STATE
August 3, 2004
NELATURI VENKATAMMA Vs. PERUBOINI SREENIVASARAO
March 25, 2004
NELLORE ARYA VYSYA BULLION MERCHANTS Vs. K BHASKAR RAO
March 22, 2004
NELLURI SAMBASIVA RAO Vs. B RAMAPRASADAM
November 4, 2004
NEMBULA ANJANEYULU Vs. VIGNESWARA SWAMY TEMPLE BHIMAVARAM
November 4, 2004
NENAVATH BASU Vs. CH SEETHA
June 14, 2004
NESE SULTHAN NARAYANASWAMY Vs. STATE OF A P
January 28, 2004
NEW INDIA ANSSURANCE CO LTD Vs. VUNDRALLA SANTOSH KUMAR
March 12, 2004
NEW INDIA ASSURANCE CO LTD Vs. DASARI VIJAYA
March 10, 2004
NEW INDIA ASSURANCE CO LTD Vs. SHAIK MOULALI
March 4, 2004
NEW INDIA ASSURANCE CO LTD Vs. T M CHAYAPATHI
July 1, 2004
NEW INDIA ASSURANCE CO LTD Vs. V RAMACHANDRA NAIDU
July 12, 2004
NEW INDIA ASSURANCE CO LTD Vs. ARE POSHANNA
September 29, 2004
NEW INDIA ASSURANCE CO LTD Vs. IMTIAZ AHMEAD
September 24, 2004
NEW INDIA ASSURANCE CO LTD Vs. BHIMAVARAPU PRAATHAP
October 7, 2004
NEW INDIA ASSURANCE CO LTD Vs. SINDA RAM KRISHNA
September 2, 2004
NEW INDIA ASSURANCE CO LTD Vs. COMMISSIONER FOR WORKMENS COMPENSATION
October 28, 2004
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MALAVATH BHEELYA
July 6, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. DEVALLA CHINNAIAH
November 11, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. PALAGIRI HASSAN
December 31, 2004
NEW INDIA INSURANCE COMPANY LTD Vs. SYED JAHEERA
August 26, 2004
NEW TECH PESTICIDES LTD Vs. PAVAN COMMERCIAL CORPORATION
November 8, 2004
NIMMAKA JAYA RAJU Vs. SATRUCHARLA VIJAYA RAMA RAJU
January 30, 2004
NIMMAKA JAYA RAJU Vs. SATRUCHARLA VIJAYA RAMA RAJU
January 13, 2004
NIRDOSH ENTERPRISES HYDERABAD Vs. STATE OF A P
July 16, 2004
NITCHENAMETLA SUBRAYUDU Vs. NOOKALA SUBRAMANYAM
February 3, 2004
NITYA LABORATORIES LIMITED Vs. COMMERCIAL TAX OFFICER HYDERABAD
August 16, 2004
NIZAM SUGARS LTD Vs. CHELIKANI SRI RANGANAYAKULU
September 29, 2004
NIZAMUDDIN Vs. NARSAPPA
June 22, 2004
NIZAMUDDIN PEER AHMED Vs. M NAGESHWAR RAO
April 27, 2004
NUIRI SOLVEXTRACT P LTD Vs. S L S AHMED
August 11, 2004
ODUGU VEERAAIAH Vs. STATE OF A P
March 15, 2004
OIL AND NATURAL GAS COMMISSION Vs. GOVERNMENT OF A P
September 3, 2004
OM SAI BUILDERS AND CONSTRUCTIONS Vs. III SENIOR CIVIL JUDGE CITY CIVIL COURT
September 23, 2004
OMPRAKASH GUPTA Vs. GOVERNMENT OF A P
January 23, 2004
ONAWAY ENGINEERING PRIVATE LTD Vs. STATE OF A P
September 3, 2004
ORIENTAL BANK OF COMMERCE Vs. VISION NEONA
July 23, 2004
ORIENTAL INSURANCE CO LTD Vs. B T LAXMI SURESH
August 12, 2004
ORIENTAL INSURANCE CO LTD Vs. KADIAM YESTORAMA
October 1, 2004
ORIENTAL INSURANCE CO LTD Vs. DONEPUDI VENKAIAH
June 16, 2004
ORIENTAL INSURANCE CO LTD Vs. DEGALA SATYANARAYANAMMA
June 18, 2004
ORIENTAL INSURANCE CO LTD Vs. N RAMANNA
November 24, 2004
ORIENTAL INSURANCE CO LTD KURNOOL Vs. VADDE THIMMANNA
March 8, 2004
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOTURU SRINIVASA RAO
September 28, 2004
OSMAN AMJAD KHAN Vs. K GANGA REEDY
January 2, 2004
OSMANIA UNIVERSITY HYDERABAD Vs. GOVT OF A P REVENUE DEPT
January 27, 2004
P BHARATH BHUSHAN Vs. GOVERNMENT OF A P
November 30, 2004
P BIKSHAPATHI Vs. STATE OF ANDHRA PRADESH
October 7, 2004
P DAMODAR RAO Vs. MUNICIPAL CORPN OF HYDERABAD
September 30, 2004
P DHANAVATHI Vs. P RADHA BAI
August 16, 2004
P DIVYA Vs. P JAYENDER RAO
March 17, 2004
P GOWTHAM REDDY Vs. STATE OF A P
June 21, 2004
P JAYARAMAIAH Vs. ARAONDA MUNEMMA
July 9, 2004
P KASI REDDY KRISHNA REDDY Vs. STATE OF A P
October 14, 2004
P KONDA BASU Vs. STATE OF ANDHRA PRADESH
October 6, 2004
P KONDA BASU Vs. STATE OF A P
October 26, 2004
P KRISHNA Vs. K RAJAMANI
January 21, 2004
P LAXMAN RAO Vs. STATE OF A P
December 15, 2004
P MURALI RAO Vs. RAGHUNATHA RAO GHATGE
December 15, 2004
P MURALIDHAR Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
December 27, 2004
P NAGARAJU Vs. ANANTHAPUR MUNICIPALITY
August 17, 2004
P NAGARAJU Vs. ANANTHAPUR MUNICIPALITY
August 19, 2004
P NARASIMHA REDDY Vs. K RAMACHANDER
April 27, 2004
P NARASIMHA REDDY Vs. D L NARASIMHA RAO
April 5, 2004
P NARAYANA Vs. STATE OF A P
September 7, 2004
P NARAYANA REDDY Vs. MANDAL REVENUE OFFICER
October 4, 2004
P POCHAMMA Vs. PRINCIPAL SECRETARY TRCHNICAL EDUCATION GOVT OF A P
April 2, 2004
P PRASAD Vs. SHIRDI ENTERPRISES
October 28, 2004
P PREM KUMAR Vs. STATE OF A P
September 13, 2004
P PUSHPALATHA Vs. P MANOHAR
September 7, 2004
P R BALARAMI REDDY Vs. HYDERABAD BOAT CLUB A P
January 8, 2004
P RAMACHANDRA Vs. MUNNA LAL DIED
March 4, 2004
P S BHARATHI Vs. KAMALA DEVI DHAR
January 9, 2004
P SATYAKALA Vs. P CHANDRAKALA
February 9, 2004
P SRINIVASULU Vs. STATE OF A P
February 10, 2004
P SUBBA RAO Vs. UNION OF INDIA
September 14, 2004
P VASU Vs. STATE OF A P
August 2, 2004
P VENKATA SWAMY Vs. A P STATE ROAD TRANSPORT CORPO
December 15, 2004
P VENKATESWARA RAO Vs. STATE OF A P
April 30, 2004
P YESHODAMMA Vs. T BUCHI REDDY
January 23, 2004
PABBA YADAGIRI Vs. COLLECTOR AND DISTRICT MAGISTRATE
December 9, 2004
PADARAJU VIDYASAGAR Vs. SYNDICATE BANK MIRYALAGUDA BRANCH
February 12, 2004
PADARAJU VIDYASAGAR Vs. SYNDICATE BANK MIRYALGUDA BRANCH
February 20, 2004
PADMA SRI FINANCE ONGOLE Vs. DISTRICT COLLECTOR ONGOLE
December 3, 2004
PADMAMMA Vs. A V R NARSIMHA RAO
November 9, 2004
Padmarthi Subrahmanyam Vs. State of Rep
September 30, 2004
Paidimukkala Venkata Krishna Rao Vs. State
September 29, 2004
PAINDEKER KISHNA RAO Vs. STATE OF A P
November 25, 2004
PAKA VENKAIAH Vs. TADURI BUCHI REDDY
June 23, 2004
PALACHERLA SATTIRAJU Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT KAKINADA
January 9, 2004
PALLEPU KISTAIAH Vs. STATE OF A P
August 13, 2004
PANCHALINGAL CARBONIC GAS P LTD Vs. STATE OF A P
November 26, 2004
PANDIRIPALLI RAMALAKSHI Vs. STATE OF A P
November 16, 2004
PANDIRIPALLI RAMALAKSHMI Vs. STATE OF A P
November 26, 2004
PANDRANKI PARVATHI Vs. AKULA GANGARAJU
January 28, 2004
PANGA ILLAYYA Vs. NEETHI MAHALAKSHMI
February 16, 2004
PAPPASANI NARAYANA REDDY Vs. MANDEM REDDAPPA REDDY
July 1, 2004
PARALA KISHAN RAO Vs. SRIPURAM BHADRAMMA
February 19, 2004
PATAMATA CULTURAL AND RECERATION SOC Vs. COMMR OF POLICE
December 9, 2004
PATCHIPULUSU MAHALAKSHMI Vs. NAGOLU RAMANAMMA
April 8, 2004
PATHAN MASTHAN KHAN Vs. STATE OF A P
September 7, 2004
PATTANABHI VRUDHI NIVASHA STALAMULA YAJAMANULA SANKASHEMA SAGGAM TENALI Vs. GOVT OF ANDHRA PRADESH
January 22, 2004
PECHITTI RAMAKRISHNA Vs. NEKKANTI VENKATA MANOHARA RAO
November 28, 2004
PEDDETIGOLLA PADIGA HANUMANTHU ALIAS PRASHANTH Vs. STATE OF A P
September 15, 2004
PEDDINENI RAVINDRA Vs. CHORAGUDI INDIRAMMA
March 10, 2004
PELLURU RAMACHANDRAIAH Vs. BYNA PARANDHAMAIAH
November 3, 2004
PENTA URMILA Vs. KARUKOLA KUMARASWAMY
December 13, 2004
PENTAKOTA SRINIVAS RAO ALIAS SRINU Vs. STATE OF ANDHRA PRADESH
November 25, 2004
PETAKAMSETTY RAMASWAMY NAIDU Vs. KANDRUPU KONDADU
December 22, 2004
PINNINTI SANYASI Vs. CHEEKATI SREERAMULU
July 16, 2004
POCHI REDDY Vs. REVENUE DIVISIONAL OFFICER VIKARABAD
February 20, 2004
PODDAR PROJECTS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES A P NAMPALLY HYDERABAD
October 12, 2004
POKKIREDDY SUNDARARAMI REDDY Vs. SPECIAL TAHSILDAR LAND ACQUISITION NELLORE
July 6, 2004
POLA VENKATESWARLU Vs. POLA LAKSHMI DEVI
October 7, 2004
POLA VISHWANADHAM Vs. KALYANI AGENCIES WARANGAL
December 27, 2004
POLISHETTY SREENIVAS Vs. STATE OF A P
October 8, 2004
POLU VENGAL REDDY Vs. KAKI VENKATA BRAHMANANDAM
February 3, 2004
POTHAPRAGADA SRI LAKSHMI MARUTHI HARA GOPAL Vs. P SESHU KUMARI
February 16, 2004
POTHUGANTI BALAIAH Vs. P NARASIMHA RAO
April 7, 2004
POTHURI THULASIDAS Vs. POTRU NAGESWARA RAO
September 3, 2004
PRADHEER GUPTA Vs. UNION OF INDIA
March 1, 2004
PRAGA TOOLS LTD Vs. UNION OF INDIA
August 3, 2004
PRAGNAPURAM INDIRA Vs. AKKINAPALLY PARVATHAMMA
March 17, 2004
PRATHIPATI SUBBA RAO Vs. UNION BANK OF INDIA
September 14, 2004
PROF V S S SASTRY Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
November 26, 2004
PROHIBITION AND EXCISE INSPECTOR KOVUR Vs. MADAPARTHI SRINIVASULU
August 2, 2004
Public Prosecutor Vs. Uddala Rathaiah
July 30, 2004
Public Prosecutor Vs. S V R Seshagiri Rao
July 27, 2004
Public Prosecutor Vs. Dayyala Ramulu
September 3, 2004
PUBLIC PROSECUTOR Vs. KANAMONI RAMULU
October 14, 2004
Public Prosecutor Vs. S Shivashankar
October 13, 2004
Public Prosecutor Vs. Bathala Madhava Rao
September 24, 2004
Public Prosecutor Vs. Moparthi Seetharamaiah
November 19, 2004
PUBLIC PROSECUTOR Vs. KUSUMA MALLAIAH
November 3, 2004
PUBLIC PROSECUTOR HIGH COURT Vs. B V MURALIDHAR RAO
July 21, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. CHATAKALA PRAKASARAO
August 6, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. YEJJALA RAMASWAMY
August 6, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. JANGILI SAMMAIAH
August 11, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. K ANIL KUMAR
October 13, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. BATHALA MADHAVA RAO
September 9, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. MD SHARFUDDIN
November 4, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. KAKARLA VEERA VENKATA SITHARAMNJANEYULU
November 8, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. BATTULA KUSUMAKUMAR
November 8, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. DAGADA BUJJI REDDY
October 26, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. BANDA GOPAL REDDY
October 4, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. S V R SESHAGIRI RAO SECRATARY PRIMARY AGRK CO OP SOC MACHAVARAM GUNTUR DIST
July 7, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. PEDAGANTI SREENU
August 6, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. PEDAGANTI SREENU
August 2, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. V VENUDHAR
August 2, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. P YADAGIRI RAO alias GIRI
August 2, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BANTU TIRUMALA RAO
September 21, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. PALURI SURYANARAYANA alias SURIBABU
March 16, 2004
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BADANA RAMAYYA
April 16, 2004
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDRABAD Vs. UDDALA RATHAIAH
July 13, 2004
PUBLIC PROSECUTOR HIGH OF COURT Vs. YELAMANCHILI VENKATESWARARAO
October 14, 2004
PUNURU VENKATA REDDY Vs. PUNURU VIJAYALAKSHMI
July 1, 2004
Puranam Madhusudhana Rao Vs. State of A P
September 21, 2004
Puranam Nagendra Kumar Vs. State of A P
September 14, 2004
PURNAM RAMACHANDRAM Vs. STATE OF A P
February 19, 2004
PUTTURU NANEMMA Vs. JILAKARA GUNDAIAH
March 25, 2004
R C MALL A P PAPER MILLS LIMITED RAJAHMUNDRY Vs. B SIVARAM MURTHY
March 8, 2004
R DASHRATH MOHAN LAL Vs. COMMISSIONER MCH HYDERABAD
January 6, 2004
R GANESH MUDALI Vs. MURUGESA MUDALI
February 19, 2004
R JANKI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
September 28, 2004
R JAYALAKSHMAMMA Vs. ELECTION TRIBUNAL CUM SENIOR CIVIL JUDGE
August 27, 2004
R KRISHNAIAH PRESIDENT A P BACHWARD CLASSES WELFARE ASSOCIATION HYDERABAD Vs. STATE OF A P REP
April 2, 2004
R MANJUSHA KASHYAP Vs. PRINCIPAL SECRETARY TO GOVT EDUCATION DEPT
October 5, 2004
R RAJESWARAMMA Vs. C SADA VARALAKSHMI
August 16, 2004
R RAMAKRISHNA REDDY Vs. M KAMALA DEVI
April 19, 2004
R S REBACAMMA EX MNS Vs. ZILLA SAINIK WELFARE OFFICER
September 20, 2004
R VIJAYUDU Vs. N RAMACHANDRA REDDY
July 27, 2004
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August 27, 2004
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December 15, 2004
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December 16, 2004
RACHAKONDA YADAGIRI Vs. STATE OF A P
September 21, 2004
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August 3, 2004
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October 12, 2004
Raghavaendram Pai Vs. State of A P
September 21, 2004
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February 27, 2004
RAHMAT BEGUM Vs. CHIEF WARDEN HOTELS
August 12, 2004
RAILWAY EMPLOYEES CO OPERATIVE HOUSE Vs. MAJOR N RANGA RAO
August 19, 2004
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July 6, 2004
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September 8, 2004
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September 2, 2004
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October 26, 2004
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August 27, 2004
RAMANNA FINANCE CORPORATION Vs. TIRUMALA ATCHUTHA RAMA LINGESWAR RAO
March 15, 2004
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June 14, 2004
RAMDAS MOTOR TRANSPORT LTD Vs. DEVARAPALLI SURYA RAO
February 19, 2004
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November 26, 2004
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March 31, 2004
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July 27, 2004
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November 23, 2004
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March 24, 2004
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October 8, 2004
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April 12, 2004
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January 29, 2004
RANK INDUSTRIES LTD Vs. REGISTRAR OF COMPANIES
December 3, 2004
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February 26, 2004
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March 25, 2004
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February 12, 2004
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October 26, 2004
RATHOD NARAYANA Vs. STATE OF A P
October 26, 2004
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August 2, 2004
RATNALA BRUNDAVANAM Vs. STATE OF A P
April 9, 2004
RAVI RAGHU RAMAIAH Vs. KONERU RAMA TULASAMMA
March 10, 2004
RAVIPATI HARISCHANDRA PRASAD Vs. MANDA SURYA KANTHAM
October 14, 2004
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March 16, 2004
RAVULA RAMESH Vs. STATE
December 3, 2004
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July 30, 2004
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July 13, 2004
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October 26, 2004
RDF POWER PROJECTS LTD Vs. M MURALIKRISHNA
September 10, 2004
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June 29, 2004
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April 16, 2004
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June 30, 2004
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August 6, 2004
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December 2, 2004
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November 24, 2004
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December 13, 2004
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March 4, 2004
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June 23, 2004
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September 23, 2004
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August 31, 2004
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March 8, 2004
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August 6, 2004
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August 20, 2004
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August 16, 2004
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September 29, 2004
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April 7, 2004
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September 13, 2004
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April 28, 2004
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September 20, 2004
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October 25, 2004
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January 22, 2004
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October 1, 2004
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September 3, 2004
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April 8, 2004
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October 26, 2004
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April 12, 2004
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July 7, 2004
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July 5, 2004
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September 20, 2004
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April 21, 2004
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November 18, 2004
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July 19, 2004
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July 8, 2004
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March 29, 2004
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September 29, 2004
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April 26, 2004
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December 7, 2004
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August 11, 2004
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August 27, 2004
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January 24, 2004
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August 10, 2004
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January 9, 2004
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August 4, 2004
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October 12, 2004
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August 27, 2004
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March 18, 2004
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March 10, 2004
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November 24, 2004
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April 9, 2004
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September 30, 2004
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January 27, 2004
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July 13, 2004
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October 12, 2004
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July 29, 2004
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June 22, 2004
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July 23, 2004
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September 30, 2004
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September 30, 2004
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March 19, 2004
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October 8, 2004
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October 29, 2004
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November 13, 2004
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September 30, 2004
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September 20, 2004
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August 9, 2004
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January 19, 2004
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February 13, 2004
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July 9, 2004
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June 16, 2004
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November 2, 2004
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August 16, 2004
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December 31, 2004
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October 4, 2004
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April 1, 2004
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January 9, 2004
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April 26, 2004
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February 25, 2004
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March 18, 2004
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February 3, 2004
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February 20, 2004
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November 11, 2004
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July 27, 2004
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February 25, 2004
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December 27, 2004
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August 5, 2004
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December 21, 2004
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January 9, 2004
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August 23, 2004
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September 29, 2004
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July 6, 2004
SARADA Vs. STATE OF A P
December 23, 2004
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September 7, 2004
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April 22, 2004
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February 6, 2004
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August 26, 2004
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December 23, 2004
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February 3, 2004
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August 27, 2004
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March 8, 2004
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August 12, 2004
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December 14, 2004
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March 24, 2004
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August 17, 2004
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April 27, 2004
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August 25, 2004
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September 16, 2004
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December 20, 2004
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October 12, 2004
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December 28, 2004
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September 2, 2004
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April 16, 2004
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November 18, 2004
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November 26, 2004
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November 11, 2004
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August 4, 2004
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October 1, 2004
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March 10, 2004
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January 13, 2004
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March 23, 2004
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March 24, 2004
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November 11, 2004
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January 30, 2004
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October 14, 2004
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April 22, 2004
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April 16, 2004
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October 27, 2004
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July 20, 2004
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July 6, 2004
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September 20, 2004
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March 17, 2004
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September 23, 2004
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November 16, 2004
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December 27, 2004
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October 25, 2004
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July 8, 2004
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July 14, 2004
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November 29, 2004
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March 23, 2004
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March 22, 2004
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March 23, 2004
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June 24, 2004
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October 12, 2004
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April 7, 2004
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September 10, 2004
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February 9, 2004
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July 6, 2004
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July 6, 2004
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July 6, 2004
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August 20, 2004
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October 26, 2004
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June 17, 2004
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November 8, 2004
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August 10, 2004
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June 15, 2004
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November 17, 2004
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January 18, 2004
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July 8, 2004
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August 3, 2004
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September 17, 2004
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March 15, 2004
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November 22, 2004
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December 7, 2004
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November 1, 2004
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March 29, 2004
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April 22, 2004
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June 14, 2004
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June 25, 2004
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August 11, 2004
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September 9, 2004
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October 29, 2004
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August 19, 2004
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November 17, 2004
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January 20, 2004
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March 12, 2004
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March 5, 2004
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June 18, 2004
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March 9, 2004
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October 29, 2004
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April 2, 2004
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April 2, 2004
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March 3, 2004
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April 21, 2004
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September 24, 2004
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September 29, 2004
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November 11, 2004
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November 25, 2004
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March 10, 2004
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March 29, 2004
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September 20, 2004
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January 23, 2004
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December 29, 2004
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October 5, 2004
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April 22, 2004
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September 21, 2004
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February 6, 2004
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September 2, 2004
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November 2, 2004
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October 26, 2004
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August 6, 2004
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June 29, 2004
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August 19, 2004
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September 21, 2004
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August 27, 2004
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February 6, 2004
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June 23, 2004
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January 6, 2004
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March 3, 2004
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April 6, 2004
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October 20, 2004
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March 31, 2004
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November 9, 2004
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August 12, 2004
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September 15, 2004
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November 11, 2004
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February 23, 2004
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September 13, 2004
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January 7, 2004
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November 16, 2004
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November 24, 2004
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April 25, 2004
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March 25, 2004
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January 20, 2004
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November 19, 2004
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September 15, 2004
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August 9, 2004
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September 30, 2004
THE TIRUMALA TIRUPATI DEVASTHANAMS Vs. THE CHAIRMAN-CUM-PRESIDING OFFICER
June 18, 2004
THEGALAPALLI ACHAMMA SEVA SADAN Vs. A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
October 26, 2004
Theresas Tender Loving Care Home Rep Vs. Government of A P
September 9, 2004
THIPPARAPU RAJAMALLAIAH Vs. STATE OF ANDHRA PRADESH
October 26, 2004
THOGITI MURALI Vs. STATE OF A P
August 13, 2004
THOKALA RAMULU Vs. STATE OF A P
December 9, 2004
THOTA VENKATANARAMMA Vs. ERUVA ENNA REDDY
November 5, 2004
TIRUMALA TIRUPATHI DEVASTHANAMS Vs. N MUNIKRISHNA REDDY
July 5, 2004
TIRUMALA TIRUPATHI DEVASTHANAMS Vs. K GOVINDAIAH DIED
March 26, 2004
TIRUMALA TIRUPATI DEVASTHANAMS, REP BY ITS EXECUTI Vs. CHAIRMAN-CUM-PREMPLOYEES STATE INSURANCE CORPORATI
June 18, 2004
TODDY CO OPERATIVE SOCIETY LINGANNAPET VILLAGE GHANBHIRAOPET MANDAL KARIMANAGAR Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE KARIMNAGAR
July 28, 2004
TODDY TAPPERS CO OP SOC Vs. PROHIBITION AND EXCISE INSPECTOR
November 16, 2004
TODDY TAPPERS CO OPERATIVE SOCIETY PULEKONA GROUP PULEKONA Vs. STATE OF A P
April 26, 2004
TOKALA BABU Vs. STATE OF A P
September 17, 2004
Tonta Pochaiah Vs. State of A P rep
October 13, 2004
TOORPATI MAJSAIAH Vs. STATE OF A P
August 27, 2004
TRIBAL CO OP MARKETING DEVELOPMENT FEDERATION OF INDIA Vs. B P EXPORTERS
October 14, 2004
TRILOKCHAND JAIN Vs. GURRAPU RAJAMOULI
March 24, 2004
TRIVENI STORES Vs. SINGARENI COLLIERIES COMPANY LTD
August 27, 2004
TULJARAM SINGH DIED Vs. DISTRICT COLLECTOR
August 20, 2004
TUMMALA TIRUMALA RAO Vs. PEMMASANI LAXMAIAH
January 20, 2004
U P STATE ROAD TRANSPORT CORPORATION Vs. K L HI TECH SECURE PRINT LTD
July 15, 2004
U SATYANARAYANA, S/O NAGABHUSHANAM Vs. JANARDHANA SWAMY TEMPLE, REPRESENTED BY ITS MANAGE
December 21, 2004
ULLI BHASKAR Vs. STATE OF A P
February 23, 2004
UMA ENGINEERING COMPANY Vs. CHIEF TECHNICAL EXAMINER IRRIGATION WING A P SECRETARIAT HYDERABAD
January 20, 2004
UMDE BHOJRAM Vs. WADLE GANGADHAR
January 23, 2004
UNION OF INDIA Vs. S REKHA
February 6, 2004
UNION OF INDIA Vs. KHAIRUNNISA BEGUM
February 4, 2004
UNION OF INDIA Vs. ALAPATI VISWANATHAM
April 6, 2004
UNION OF INDIA Vs. S MARIYAMMA
April 30, 2004
UNION OF INDIA Vs. K PARVATHAMMA
July 21, 2004
UNION OF INDIA Vs. S YADAGIRI alias YADAIAH
July 22, 2004
UNION OF INDIA Vs. H SIVA MOHANA RAO
June 29, 2004
UNION OF INDIA Vs. A S RAMACHANDRAN
July 29, 2004
UNION OF INDIA Vs. SECRETARY REVENUE DEPARTMENT
September 13, 2004
Union Of India Vs. E Ramamohan
September 10, 2004
UNION OF INDIA Vs. INDIAN OIL CORPN LTD
September 15, 2004
UNION OF INDIA Vs. SECRETARY REVENUE DEPARTMENT
September 30, 2004
UNION OF INDIA Vs. KORLAPATI SRINIVASA SIVARAMA PRASAD
September 29, 2004
UNION OF INDIA Vs. ARUNA MACHINE TOOLS SUPER B III MADHURI TAMIL NADU
December 27, 2004
UNION OF INDIA Vs. STEEL ATHORITY OF INDIA HYDERABAD
December 27, 2004
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD
December 23, 2004
UNION OF INDIA Vs. BORRA VIJAYALAKSHMI
December 20, 2004
UNION OF INDIA Vs. RASHTRIYA ISPAT NIGAM LTD
December 21, 2004
UNION OF INDIA Vs. IBP CO LTD
December 15, 2004
UNION OF INDIA REP Vs. RAZIA BEGUM
August 10, 2004
UNION OF INDIA REP Vs. POTHU BABURAO
August 25, 2004
UNION OF INDIA REP Vs. PERAVALI JAGANNADHAM
August 25, 2004
UNION OF INDIA REP Vs. MADHAB MAHAPATRA
April 16, 2004
UNION OF INDIA REP Vs. G K MURTHY
January 8, 2004
UNITED INDIA INSURANCE CO LTD Vs. B JAYA LAKSHMI
April 15, 2004
UNITED INDIA INSURANCE CO LTD Vs. PURRAI KISHORE
April 19, 2004
UNITED INDIA INSURANCE CO LTD Vs. DANDUGULA BHEEM BAI
April 15, 2004
UNITED INDIA INSURANCE CO LTD Vs. M ABDUL KHYYUM
June 13, 2004
UNITED INDIA INSURANCE CO LTD Vs. M ABDUL KHYYUM
June 30, 2004
UNITED INDIA INSURANCE CO LTD Vs. BOBILLI SIMHACHALAM
October 4, 2004
UNITED INDIA INSURANCE CO LTD Vs. SYED SHAKEEL PASHA
September 14, 2004
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHETIKAM NAGAMANI
March 29, 2004
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TAMTAM VENKATA REDDY
February 17, 2004
UNITED INDIA INSURANCE COMPANY LIMITED WARANGAL Vs. N RAMA KRISHNA REDDY
April 7, 2004
UPPALA VEERESAM Vs. ALLADI SAIRAM
December 17, 2004
UPPARAPALLI TIRUMALA RAO Vs. STATE OF A P
July 13, 2004
UPPARI SIDDI RAMULU Vs. STATE OF A P
August 4, 2004
UPPUTURI RAMAIAH Vs. STATE OF ANDHRA PRADESH
July 26, 2004
UREKA HEAT AND EXCHANGERS LIMITED Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
February 27, 2004
USHA GUPTA Vs. UNION OF INDIA
March 31, 2004
V BALA RAJU Vs. PASHAK FEEDS PVT LTD
October 1, 2004
V BHASKAR Vs. STATE OF A P
February 16, 2004
V BIKSHAPATI REDDY Vs. V SATYAMMA
February 27, 2004
V BRAHMACHARY Vs. LAKSHMINARAYANA
July 14, 2004
V DHARMA REDDY Vs. S HARI RAM
July 13, 2004
V DHARMA REDDY Vs. S HARI RAM
July 30, 2004
V DIVAKARA RAO Vs. V SRINIVASA RAO
June 29, 2004
V HARITHA Vs. KAPILA CHIT FUNDS PRIVATE LIMITED
February 3, 2004
V K T CORPORATION Vs. V NARAYANA MURTHY
November 8, 2004
V KRISHNA MURTHY Vs. VELURU VENKATASUBBIAH
July 7, 2004
V LALITHA Vs. STATE OF ANDHRA PRADESH
December 29, 2004
V LINGAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
January 28, 2004
V MANKOJI RAO Vs. UNITED COMMERCIAL CORPORATION
March 29, 2004
V MUNIKRISHNAIAH Vs. C JANAKIRAMA NAIDU
October 12, 2004
V NARAYANA SWAMY REDDY Vs. J SRINIVASULU
December 28, 2004
V P RAMA RAO Vs. DISTRICT CO OPERATIVE OFFICER REGISTRAR VIZAYANAGARAM
March 10, 2004
V PRASAD REDDY Vs. M GURUMOORTHY
August 13, 2004
V PRASHANTH KUMAR Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
April 15, 2004
V SANTOSH KUMAR Vs. ANASUYA
December 3, 2004
V SREEKANTHA REDDY Vs. VARANASI RAJEENA VENUGOPAL REDDY
March 16, 2004
V SUDHAKAR Vs. R RAMA MOHAN RAO
November 10, 2004
V SUVARNA Vs. VADLA KRISHNAIAH
October 13, 2004
V V SUBBA RAO Vs. COLLECTOR AND DIST MAGISTRATE ONGLE PRAKASAM DIST
December 23, 2004
V V SUBBA RAO Vs. COLLECTOR AND DIST MAGISTRATE PRAKASAM DIST AT ONGOLE
December 13, 2004
VACHALA Vs. V R KUMAR
June 25, 2004
VADDESWARAPU ADAM Vs. STATE OF A P
September 7, 2004
VADDI RAGHVA Vs. NEKKELLA SURYA RAO
February 11, 2004
VADLA MONAPPA Vs. D VENKAT RAM REDDY
July 27, 2004
VADLAMANNATI VENKATA SATYA SURYANARAYANA MURTHY Vs. MUNICIPAL COMMISSIONER NARSAPUR MUNICIPAL COUNCIL NARSAPUR WEST GODAVARI DISTRICT
April 8, 2004
VAIBHAV LAMINATES Vs. DEPUTY COMMERCIAL TAX OFFICER IV
November 3, 2004
VAKA RAMAKRISHNA REDDY Vs. VALLAMREDDY VENKATA SUBBA REDDY
February 27, 2004
VALIGANDLA SUBBARAJU Vs. KALYANAPU SUBBARAO
April 9, 2004
VALLABHANDNI LAKSHMANA SWAMY Vs. VALLURU BASAVAIAH
April 23, 2004
VANAMA VEERA BHADRAIAH Vs. G VENKATANAM
April 21, 2004
VANGA BUCHI REDDY Vs. VANGA MADHUSUDHAN REDDY
April 12, 2004
VANKAYALAPATI BHARTHI Vs. SHAIK YASIN
September 24, 2004
VARAMPETI VENKATASWAMY REDDY Vs. DISTRICT COLLECTOR
August 12, 2004
VARRI APPALANAIDU Vs. STATE
August 24, 2004
VARRIKUPPALA SRISAILAM Vs. STATE OF A P
November 2, 2004
VASAVI CHIT FUNDS Vs. B ESWARAMMA
November 18, 2004
VEDIRE VENKATA REDDY Vs. UNION OF INDIA
November 17, 2004
VEERABHADRA SWAMY TEMPLE BONATHAPALLY MEDAK DIST Vs. COMMISSIONER OF ENDOWMENT DEPARTMENT
February 4, 2004
VEERAMACHANENI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
October 5, 2004
VEERLA VENKATESWERAB RAO Vs. STATE OF A P
September 22, 2004
VELAMALA JAGADISH Vs. IPPLI HARANADHA RAO
January 30, 2004
VEMULA SRINIVAS Vs. MANAGER CENTRAL BANK OF INDIAA WARANGAL BRANCH WARANGAL
November 26, 2004
VEMULAPALLI SIVAIAH ALIAS SUBBARAO Vs. G SEETHAMALAKSHMI
October 27, 2004
VENKATA RAMANA RICE MILLS PEDAKAPAVARAM WEST GODAVARI DISTRICT Vs. COMMISSIONER OF COMMERCIAL TAX A P HYDERABAD
April 1, 2004
VENKATA SUBBAMMA Vs. PRANESHACHARI
March 9, 2004
VENKATESHWARA WINES Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE NIZAMABAD
July 16, 2004
VENKATESWARA ELECTRICAL STORES Vs. RAJENDRA SINGH
August 30, 2004
VENKATESWARA ELECTRICAL STORES Vs. RAJENDER SINGH
August 13, 2004
VENKATESWARLU Vs. M D A P STATE FINANCIAL CORPORATION HYDERABAD
January 8, 2004
VENKATESWARULU Vs. K VEERA VENKATA RAO
October 27, 2004
VENKAYALA CHALAMAYYA Vs. COMMISSIONER AND APPELLATE AUTHORITY U S 33 OF URBAN LAND CEILING ACT HYDERABAD
April 1, 2004
VENNELA VENKATESWARA RAO Vs. VIYYAPU GOVINDA VENKATA RAMANA MURTHY
November 23, 2004
VICTORIA AIDED UPPER PRIMARY SCHOOL SOCIETY TAJAHMUNDRY Vs. P JAGANNATHA RAO
February 13, 2004
VIJAYA FABRICATORS RTD ENGINEERING WORKS KAKINADA Vs. STATE BANK OF INDIA TREASURY BRANCH KAKINADA
February 6, 2004
VIJAYA KUMAR JAISWAL S O SATYANARAYANA PERSHAD Vs. MEMPATHI BAI
January 20, 2004
VIJAYA WADA MUNICIPAL CORPORATION Vs. JUMMA MASJID WAKF
February 26, 2004
VIJAYAWADA BOTTLLING COMPANY LIMITED Vs. EMPLOYEE INSURANCE COURT AND CHAIRMAN INDUSTRIAL TRIBUNAL I HYDERABAD
February 3, 2004
VIKARUDDIN ALI KHAN Vs. SYED ABDUL MAJID
November 9, 2004
VISAKHA PUBLIC TELEPHONE ATTENDANTS WELFARE ASSOCIATION VISAKHAPATNAM Vs. COMMISSIONER OF LABOUR A P HYDERABAD
July 16, 2004
VISHAL PAPER TECH INDIA LTD Vs. STATE OF A P
October 29, 2004
VISHNUPRIYA INDUSTRIES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE AND CUSTOMS
September 3, 2004
VITTAL REDDY Vs. PRINCIPAL SECRETARY I and CAD DEPT
February 19, 2004
VOLTAS EMPLOYEES CO OPERATIVE HOUSE BUILDING Vs. CANTONMENT BOARD SECUNDERABAD
January 8, 2004
VOLTAS EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY SECUNDERBAD Vs. REGISTRAR CUM COMMISSIONER FOR CO OPERATIVE SOCIETIES GOVT OF A P HYDERBAD
April 9, 2004
VULAVALA NAGAMANI Vs. DEVU SURANARAYANA
March 5, 2004
VUPPALA VENKATA NAGESWARA RAO Vs. TULLURI CHIT FUNDS P LTD
November 2, 2004
VYSYA BANK LIMITED BANGALORE Vs. CHAIRMAN INDUSTRIAL TRIBUNAL I HYDERABAD
September 15, 2004
VYSYA BANK LIMITED BANGALORE Vs. CHAIRMAN INDUSTRIAL TRIBUNAL HYDERABAD
July 15, 2004
WAGMARE PRABHU Vs. STATE OF A P
December 28, 2004
WAHEEDULLA KHAN Vs. REVENUE DIVISIONAL OFFICER
July 5, 2004
WEST GODAVARI DISTRICT RICE MILLERS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAX
March 29, 2004
WORLDWIDE DIMOND MANUFACTURES P LTD Vs. PRESIDING OFFICER IT
October 1, 2004
Y CHINNA BUTCHI REDDY Vs. Y KESAVA MADHUSUDHANA REDDY
January 29, 2004
Y NARASIMHULU Vs. KUMOOL MUNICIPAL CORPORATION KURNOOL DISTRICT
March 15, 2004
Y SARATCHANDRA Vs. LAKSHMINARASIMHA FINANCES
August 12, 2004
Y VIJAYA ALIAS VIYAJA LAXMI Vs. BOJJA BAGHAIAH
March 23, 2004
YALE MALLESHAPPA Vs. CHINNA HOTUR BALE ERAMMA
September 8, 2004
YALLA POTHANNA Vs. STATE
August 24, 2004
YASHODA BAI Vs. OM PRAKASH DHOOT
January 23, 2004
YASHWANT SINGH Vs. UNION OF INDIA
November 11, 2004
YATAM VENKATESWAR Vs. THURKA NARSIMHA REDDY
March 9, 2004
YATAM VENKATESWAR Vs. THURKA NARSIMHA REDDY
March 19, 2004
YELETI VENKAT REDDY Vs. STATE OF A P
October 5, 2004
YELKA RAM REDDY Vs. KANCHARLA INDIRA
March 5, 2004
YEMULA RAGHAVULU Vs. SHAFIULLAH
April 6, 2004
YERASU VENKATARAMANA REDDY Vs. STATE OF A P
November 9, 2004
YERRA VEERA LAKSHMI Vs. STATE OF A P
October 7, 2004
YERRA VEERA LAKSHMI Vs. STATE OF ANDHRA PRADESH
October 10, 2004
YERRAMSETTI GOPIKRISHNA Vs. STATE OF A P
September 17, 2004
YESWITHA CONSTRUCTION PVT LTD Vs. CHTTA SUBBA REDDY
October 27, 2004
YLI MOULA EDUCATION SOCIETY HYDERABAD Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
April 21, 2004
ZILLUDUMUDI APPA RAO Vs. VEERINI SURYANARAYANA
December 15, 2004
ZONAL MANAGER CENTRAL BANK OF INDIA Vs. D ANJAIAH
February 17, 2004