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Title
Date
(SMT.) SUMARIA DEVI AND ANR. Vs. XVITH ADDITIONAL DISTRICT JUDGE AND ANR.
November 2, 2004
509 ARMY BASE WORKSHOP WORKERS COOPERATIVE HOUSING SOCIETYLTD Vs. DISTRICT MAGISTRATE AGRA
March 10, 2004
A A RESTAURANT AND HOTEL PVT LTD Vs. DWARIKAJEET RESTAURANT PVT LTD
September 13, 2004
A N TRIPATHI Vs. PRESIDING OFFICER LABOUR COURT V KANPUR U P
November 2, 2004
ABDUL AZIZ Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
January 30, 2004
ABDUL AZIZ Vs. IVTH ADDITIONAL SESSIONS JUDGE, LUCKNOW AND OTHERS
March 23, 2004
ABDUL GHAFOOR Vs. BRIJ MOHAN AND OTHERS
March 5, 2004
ABDUL HAQ Vs. STATE OF U P
July 9, 2004
ABDUL HAQ Vs. SMT. SAKINA BEGUM
November 16, 2004
ABDUL HAQ S O JAMSHED Vs. STATE OF U P
January 13, 2004
ABDUL NAEEM ANSARI Vs. ZILA ALP SANKHYAK KALYAN ADHIKARI COMMITTEE OF MANAGEMENT MADARSA ARABIA
August 6, 2004
ABDUL NAIM QURAISHI Vs. MASI UDDIN KHAN
December 22, 2004
ABDUL SALAM Vs. BOARD OF REVENUE AND OTHERS
October 4, 2004
ABDUL SALAM Vs. SIRAZUL REHMAN
November 7, 2004
ABDUL SATTAR ANSARI Vs. ADDL DISTRICT JUDGE
March 10, 2004
ABDUL WAHEED Vs. STATE OF U P
December 17, 2004
ABDUL WAHID Vs. ADDITIONAL DISTRICT JUDGE BIJNOR
July 13, 2004
ABDULLAH Vs. DISTRICT MAGISTRATE
October 25, 2004
ABDUS SALAM ALIAS A SALAM Vs. ELECTION COMMISSION OF INDIA
February 6, 2004
ABHA TRIVEDI Vs. CHANCELLOR LUCKNOW UNIVERSITY LUCKNOW
July 12, 2004
Abhijit Umesh Barshilia and others Vs. State of Uttaranchal and others
April 24, 2004
ABHIRAM YADAV Vs. STATE OF U.P. AND OTHERS
April 27, 2004
ABID ALI Vs. DISTRICT MAGISTRATE
October 7, 2004
ABRAR RAHAT Vs. STATE OF U P
April 5, 2004
ABUL OWAISS Vs. S.N. DUBEY, D.D.C., AZAMGARH AND OTHERS
November 18, 2004
ACADEMY OF BUSINESS MANAGEMENT Vs. STATE OF U P
January 22, 2004
ACHCHAN LAL Vs. 2ND ADDITIONAL DISTRICT JUDGE MOTI CHAND JAIN
March 4, 2004
ACHPAL Vs. STATE OF U P
December 8, 2004
ADARSH CHOPRA Vs. CHAMPA DEVI
December 20, 2004
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TRADERS
August 2, 2004
Adhya Prasad Vs. Deoki
February 10, 2004
ADYA PRASAD MISHRA Vs. STATE OF U P
September 23, 2004
AGARWAL TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX
April 12, 2004
AGRA DEVELOPMENT AUTHORITY Vs. STATE OF U P
March 5, 2004
Ahilya Bai Vs. State
October 14, 2004
AHMAD HUSAIN Vs. RUAB BANO
September 17, 2004
AHMAD KARRAR @ WASIL MIAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
January 22, 2004
AHSAN ALI Vs. STATE OF U P
November 1, 2004
AHSAN BHOLU RAIS FAQIR AHMAD Vs. STATE OF U P
February 27, 2004
AIJAZ AHMAD Vs. STATE OF U P
January 27, 2004
AJAI JAIN RATAN CHANDRA JAIN ANIL JAIN Vs. STATE OF U P
November 23, 2004
AJAI KUMAR Vs. VIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
March 12, 2004
AJAI KUMAR SINGH Vs. STATE OF U P
September 21, 2004
AJAI PAL SINGH Vs. SHITLA BUX SINGH
November 1, 2004
AJAI PAL SINGH Vs. TEERATH RAJ TRIPATHI
April 6, 2004
AJAI SHANKER PANDEY Vs. UNION OF INDIA
December 15, 2004
AJAY BRAHM TIWARI SRI MUNNA LAL TIWARI SANTOSH SINGH SRI RAM BADAN Vs. STATE OF U P
May 12, 2004
AJAY KUMAR SHARMA Vs. STATE OF U P
December 6, 2004
AJAY KUMAR SINHA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
November 17, 2004
AJAY SHARMA Vs. COLLECTOR VARANASI
May 12, 2004
AJAY SHARMA DURG VIJAY SINGH Vs. COLLECTOR
June 12, 2004
AJEET SINGH Vs. A D J COURT
November 30, 2004
AJIT KUMAR SINGH Vs. UNION OF INDIA
May 17, 2004
AJIT KUMAR SRIVASTAVA Vs. NAGAR PALIKA PARISHAD AND ANR.
July 15, 2004
AKBAR ALI Vs. DISTRICT JUDGE
March 11, 2004
AKHALESH KUMAR SHARMA Vs. U P CO-OPERATIVE SUGAR FACTORIES
January 13, 2004
AKHIL TIWARI Vs. STATE OF U P
January 14, 2004
AKHLAQ AHMAD Vs. DISTRICT JUDGE
May 24, 2004
AKHTAR ALI Vs. WASLUDDIN
October 6, 2004
AKRAM MAHMOOD Vs. STATE OF U.P.
July 27, 2004
AKSHAY PRATAP SINGH Vs. STATE OF U P
February 24, 2004
ALI BUX Vs. DISTRICT JUDGE
September 14, 2004
ALI MOHD Vs. U P STATE INDUSTRIAL CORPORATION
April 28, 2004
Aligarh Muslim University Vs. Hasim Ali Khan
February 24, 2004
ALLAH NOOR Vs. STATE OF U P
October 1, 2004
ALLAHABAD DEVELOPMENT AUTHORITY Vs. KISHORI LAL
September 13, 2004
ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD Vs. SHAKEEL AHMAD
January 29, 2004
ALLAHABAD JAL SANSTHAN Vs. STATE OF U P
May 19, 2004
AMAN AHMAD Vs. STATE OF U P THE EXECUTIVE ENGINEER GRAMIN ABHIYANTRAN SEWA PRAKHAND
August 31, 2004
AMAN SINGH Vs. STATE OF U P
August 17, 2004
AMAR DEEP OIL EXTRACTION Vs. SALES TAX OFFICERA
April 2, 2004
AMAR DEEP SINGH JADON NETRAPAL SINGH Vs. BANK OF INDIA
August 24, 2004
AMAR NATH Vs. STATE OF U P
November 4, 2004
AMAR NATH GUPTA Vs. STATE OF U P
November 23, 2004
AMAR NATH SHUKLA SRI MANRAJ SHUKLA Vs. STATE OF U P
April 7, 2004
AMAR SINGH Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
April 5, 2004
AMAR SINGH Vs. RAM LAL
January 15, 2004
AMAR SINGH AND OTHERS Vs. CONSOLIDATION OFFICER, SAHARANPUR AND OTHERS
November 9, 2004
AMAR UJALA PRAKASHAN LIMITED Vs. AMAR UJALA PUBLICATIONS LIMITED
April 20, 2004
AMARAWATI Vs. STATE OF U P
October 15, 2004
AMBIKA Vs. RAM BHUAL
October 28, 2004
AMBIKA PRASAD SRIVASTAVA Vs. STATE PUBLIC SERVICES TRIBUNAL
March 10, 2004
AMBIKA PRASAD TRIVEDI HIRA LAL TRIVEDI Vs. UNION OF INDIA
March 12, 2004
AMBUD SHYAM SRIVASTAVA Vs. STATE OF U P
September 30, 2004
AMI CHAND Vs. STATE OF U P
September 3, 2004
AMIR AHMAD Vs. IIND ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
February 24, 2004
AMIT BATHAM Vs. STATE OF U P
February 11, 2004
Amit Joseph and others Vs. Joint Director of Education, Kumaon Region, Nainital and others
October 27, 2004
AMIT KUMAR SINGH Vs. STATE OF U P
November 5, 2004
AMIT SINGH Vs. INDIAN TELEPHONE INDUSTRIES LTD MANKAPUR GONDA
September 1, 2004
AMRIT BANASPATI CO Vs. ITO
November 3, 2004
ANAND PRAKASH Vs. STATE OF U P
February 23, 2004
ANAND PRAKASH JAUHARI Vs. U P STATE ROAD TRANSPORT CORPORATION
February 26, 2004
ANAND SWAROOP GOEL Vs. ADDITIONAL DISTRICT JUDGE
January 7, 2004
ANANDI DEEN Vs. R K TANDON C M O RAMPUR
March 19, 2004
ANANT RAM JAIN Vs. VITH ADDITIONAL DISTRICT JUDGE
May 28, 2004
ANAR KALI Vs. DY DIRECTOR OF CONSOLIDATION
October 7, 2004
ANEESA BEGUM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 13, 2004
ANGOORI DEVI Vs. POORAN SINGH
February 26, 2004
ANGOORI DEVI Vs. CHIEF COMMISSIONER
November 20, 2004
ANIL AND THIRTEEN Vs. ASSISTANT LABOUR COMMISSIONER HARIDWAR
September 27, 2004
ANIL BULK CARRIERS P LTD Vs. COMMISSIONER OF INCOME TAX
October 26, 2004
ANIL KUMAR Vs. STATE OF U P
September 1, 2004
ANIL KUMAR Vs. NIYAT PRADHIKARI CHANDAUSI
January 6, 2004
ANIL KUMAR Vs. BOARD OF REVENUE AND OTHERS
October 26, 2004
ANIL KUMAR AGARWAL Vs. ADDITIONAL CIVIL JUDGE LUCKNOW
May 25, 2004
ANIL KUMAR ALIAS ARVIND KUMAR Vs. STATE OF U P
May 10, 2004
ANIL KUMAR ALIAS ARVIND KUMAR Vs. STATE OF UTTAR PRADESH
October 5, 2004
ANIL KUMAR CHAUHAN Vs. STATE OF U P
March 19, 2004
ANIL KUMAR PRAJAPATI Vs. ADDL MANAGING DIRECTOR U P S R T CORPORATION
September 1, 2004
ANIL KUMAR TIWARI LATE SURYA NATH TIWARI AND JAI KRISHAN PANDEY Vs. UNION OF INDIA UOI
August 20, 2004
Anil Kumar Tripathi Vs. Madan Mohan Singh, Commissioner,. U.P. Rural Housing Board, Lucknow and another
February 10, 2004
ANIL KUMAR TULI Vs. SPECIAL JUDGE SHAHJAHANPUR AND THREE ORS
April 19, 2004
ANIS AHMAD Vs. COMMISSIONER OF INCOME TAX
November 1, 2004
ANISH KUMAR HAJELA Vs. G M PARICHHA THERMAL POWER STATION U P RAJYA VIDYUT UTPADAN NIGAMLTD
October 27, 2004
ANISH KUMAR MISHRA Vs. STATE OF U P
March 23, 2004
ANITA SAHAL Vs. DIRECTOR OF INCOME TAX
February 6, 2004
Anita Sharma Vs. D.I.O.S. and others
May 20, 2004
ANJALI MITTAL MANOJ MITTAL Vs. STATE OF U P
April 12, 2004
ANJANI KUMAR MISHRA Vs. UNION OF INDIA
January 27, 2004
ANJANI KUMAR SINGH Vs. STATE OF U P
March 4, 2004
ANKIT SONI Vs. RAM JI
August 23, 2004
ANKUR STEELS KUROULI Vs. CEGAT
March 31, 2004
ANMOL OIL AND FOOD PRIVATE LTD Vs. UNION OF INDIA
February 27, 2004
ANNAPURNA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL IST A D J
March 23, 2004
ANOKHEY LAL Vs. STATE OF U P
September 8, 2004
ANOKHEY LAL Vs. STATE OF U P
August 9, 2004
Anokhey Lal Vs. State
December 10, 2004
ANSAL HOUSING AND CONSTRUCTION LTD Vs. STATE OF U P
July 29, 2004
ANSHUMAN SINGH Vs. STATE OF U P
March 5, 2004
ANUPAM BAL VIKAS SHIKSHA SAMITI Vs. IIIRD A D J
November 30, 2004
ANUPAM BAL VIKAS SHIKSHA SAMITI MORADABAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
September 30, 2004
ANURAG CHAND Vs. DIRECTOR OF EDUCATION BASIC/CHAIRMAN BASIC SHIKSHA PARISHAD U P ALLAHABAD
August 4, 2004
ANWAR ALI Vs. STATE OF U P
August 18, 2004
APARBAL YADAV Vs. DY DIRECTOR OF CONSOLIDATION
April 22, 2004
ARBIND KUMAR MISHRA Vs. STATE OF U P
August 3, 2004
ARBIND KUMAR PANDEY Vs. STATE OF U P
August 6, 2004
ARJUN Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION
August 24, 2004
ARJUN RAVI DAS Vs. SECRETARY MINOR IRRIGATION DEPARTMENT AND RURAL ENGINEERING SERVICE
February 27, 2004
ARMY SCHOOL Vs. SHILPI PAUL
August 16, 2004
ARSHADI FAHMIDA Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL MAGISTRATE FIRST ADDITIONAL DISTRICT
August 10, 2004
ARUN KUMAR Vs. DEV SHANKER
October 7, 2004
ARUN KUMAR MAHESHWARI Vs. INCOME TAX OFFICER
December 3, 2004
ARUN KUMAR TRIPATHI Vs. LABOUR COURT GORAKHPUR
April 22, 2004
ARUNDEEP SINGH Vs. STATE OF U P
December 21, 2004
ARUNESH Vs. PRESCRIBED AUTHORITY/S.D.O. GONDA AND OTHERS
July 23, 2004
ARVIND KUMAR GUPTA Vs. TAX RECOVERY OFFICER
September 14, 2004
ARVIND KUMAR PIPAL Vs. COMMISSIONER TRADE TAX
January 30, 2004
ARVIND KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS
March 16, 2004
ARVIND KUMAR TEWARI Vs. STATE OF UTTAR PRADESH
November 5, 2004
ARVIND NATH DEVENDRA PAL SHARMA AND ATUL KRISHNA Vs. STATE OF U P
September 9, 2004
ARVIND SHUKLA Vs. STATE OF U P
September 24, 2004
ASA RAM YADAV Vs. STATE OF U P
February 20, 2004
ASE MOHD Vs. STATE OF U P
November 23, 2004
ASHA JAISWAL Vs. JOINT DIRECTOR OF EDUCATION
April 22, 2004
ASHA RAM Vs. STATE OF U P
March 19, 2004
ASHA RAM Vs. STATE OF U P
December 15, 2004
Asha Tandon Vs. Pratap Narain
October 12, 2004
Asharfi Lal Vs. Somdev & Ors.
June 4, 2004
ASHARFI LAL Vs. VTH A D J
December 22, 2004
ASHIQ ALI AND ORS. Vs. SMT. RASHEEDA KHATOON AND ANR.
October 5, 2004
ASHIQ BEG Vs. STATE OF U P
March 22, 2004
ASHISH KUMAR BAXI Vs. BANK OF BARODA
February 9, 2004
ASHISH TANDON Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
October 29, 2004
ASHOK Vs. ADDITIONAL DISTRICT JUDGE
February 27, 2004
ASHOK CHANDRA SRIVASTAVA Vs. MASTER ASHISH KUMAR
March 12, 2004
ASHOK KALYAN DASS Vs. STATE OF U P
July 7, 2004
ASHOK KUMAR Vs. DIN DAYAL BADAL
July 15, 2004
ASHOK KUMAR Vs. STATE OF U P
April 6, 2004
ASHOK KUMAR Vs. STATE OF U P
March 13, 2004
ASHOK KUMAR Vs. STATE OF U P
March 12, 2004
ASHOK KUMAR Vs. STATE OF U P
March 4, 2004
ASHOK KUMAR Vs. STATE OF U P
November 10, 2004
ASHOK KUMAR Vs. ZILA PANCHAYAT PARISHAD
December 13, 2004
ASHOK KUMAR Vs. STATE OF U.P.
March 24, 2004
ASHOK KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE
December 2, 2004
ASHOK KUMAR AGRAWAL Vs. STATE OF U P
April 23, 2004
ASHOK KUMAR ANAND Vs. KISHAN PAL SINGH
November 30, 2004
ASHOK KUMAR GOYAL Vs. INCOME TAX SETTLEMENT COMMISSION
August 4, 2004
ASHOK KUMAR GUPTA Vs. DEPUTY DIRECTOR OF EDUCATION
December 2, 2004
ASHOK KUMAR JAIN Vs. DISTRICT JUDGE
November 30, 2004
ASHOK KUMAR SHARMA Vs. STATE OF U P
December 6, 2004
ASHOK KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS
December 8, 2004
ASHOK KUMAR SHARMA Vs. STATE OF U P
March 19, 2004
ASHOK KUMAR SINGH Vs. COLLECTOR SHAHJAHANPUR
March 3, 2004
ASHOK KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
January 28, 2004
ASHOK KUMAR SINGH ALIAS GAPPU BHADAURIYA Vs. STATE OF U P
November 1, 2004
ASHOK KUMAR TIWARI Vs. CHAIRMAN UTTAR PRADESH POWER CORPORATION LTD
May 20, 2004
ASHOK KUMAR UPADHYAYA Vs. UNION OF INDIA
September 24, 2004
ASHOK KUMAR, SUB Vs. STATE OF UTTAR PRADESH AND OTHERS
May 18, 2004
ASHOK PRATAP SINGH Vs. STATE OF UTTAR PRADESH
May 28, 2004
ASHOK VIDYARTHI Vs. SRILEKHA VIDYARTHI
August 26, 2004
ASHRAF ALI MUNAWAR ALI Vs. STATE OF U P
March 31, 2004
ASHRAFI LAL Vs. VTH ADDL D J ETAWAH
December 22, 2004
ASHTHABHUJA PRASAD DUBEY Vs. ZILA BASIC SHIKSHA ADHIKARI
April 22, 2004
ASHUTOSH AGRAWAL Vs. LALA RAMANUJ DAYAL VAISHYA BAL SADAN
April 20, 2004
ASHUTOSH MISHRA Vs. UNION OF INDIA AND ANOTHER
April 27, 2004
ASHWANI DHINGRA Vs. CHIEF COMMISSIONER OF INCOME TAX
August 31, 2004
ASHWANI KUMAR JAIN Vs. CEGAT
October 14, 2004
ASIAN PAINTS INDIA LTD Vs. STATE OF U P
March 11, 2004
ASKA MERCHANTS Vs. DHARAM SINGH
December 16, 2004
ASSOCIATED SWITCH GEAR PVT LTD Vs. CCE
April 12, 2004
Association of Professional Colleges and others Vs. State of Uttar Pradesh and others
December 21, 2004
ATAM PAL Vs. HARDEVA
February 16, 2004
ATAM PRAKASH AGRAWAL Vs. STATE OF U P
July 7, 2004
ATIQ KHAN Vs. STATE
April 19, 2004
ATMA NAND AND ORS. Vs. STATE OF U.P. THROUGH SECRETARY, NAGAR VIKASH ANUBHAG AND ORS.
January 8, 2004
ATUL KUMAR Vs. U P EXPORT CORPORATION LTD
November 5, 2004
ATUL TYAGI Vs. STATE OF U P
July 22, 2004
AUDHYOGIK GASES P LTD Vs. UNION OF INDIA
February 25, 2004
AURANGZEB AND OTHERS Vs. STATE OF U.P. AND ANOTHER
July 26, 2004
AVANISH KUMAR MISHRA Vs. STATE OF U P
October 14, 2004
AWADH BIHARI ALIAS MUNNA Vs. STATE OF U P
March 29, 2004
AWADH NARAIN Vs. STATE OF U P
February 25, 2004
AWADH NATH TRIPATHI Vs. CHIEF DEVELOPMENT OFFICER
November 23, 2004
AWADH RANI Vs. IST A D J
September 27, 2004
AWADHESH SINGH Vs. UNION OF INDIA
February 20, 2004
AWDHESH KUMAR SINGH Vs. GANESH POLYTECS LTD
January 9, 2004
AYASHA KHATOON (SMT.) AND OTHERS Vs. ABDUL SALMAN AND ANOTHER
May 7, 2004
Ayodhya Prasad Vs. Genda Lal
March 5, 2004
Ayodhya Prasad Srivastava and Another Vs. J.P.Vishwakarma, Collector, Mirzapur and Another
April 9, 2004
AZADAR HUSSAIN Vs. STATE OF U P
May 28, 2004
AZGAR SHEIKH Vs. UNION OF INDIA AND ANOTHER
July 20, 2004
AZIZ BEGUM Vs. VTH ADDL DISTRICT JUDGE
May 12, 2004
B M VARMA Vs. STATE OF U P
July 22, 2004
BABA BHOLA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR AND ANOTHER
September 14, 2004
BABBAN RAM Vs. STATE OF U P
October 6, 2004
BABLOO ALIAS PANCHANAN MISHRA Vs. STATE OF U P
July 14, 2004
BABLU PASI Vs. STATE OF U.P.
October 26, 2004
BABOO LAL SHUKLA Vs. SECRETARY CUM GENERAL MANAGER DISTRICT CO OPERATIVE BANK LIMITED ALLAHABAD
January 27, 2004
BABOO RAM Vs. STATE OF U P
July 7, 2004
BABU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
May 10, 2004
BABU AHMAD Vs. STATE OF U P
September 16, 2004
BABU ALI Vs. DUKKHI
March 4, 2004
BABU KHAN Vs. STATE OF U.P. AND OTHERS
July 21, 2004
BABU LAL Vs. SUNDER
August 24, 2004
Babu Lal Vs. Dalbir Singh & Ors.
June 4, 2004
BABU PRASAD PANDEY Vs. UNION OF INDIA
September 30, 2004
BABU RAM Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE BIJNOR
March 11, 2004
Babu Ram Vs. Om Prakash
February 5, 2004
BABU RAM Vs. UNION OF INDIA AND ORS.
September 14, 2004
BABU SINGH RAKSHPAL SINGH Vs. STATE OF U P
March 16, 2004
BABULAL JIWAN RAM HUF Vs. COMMISSIONER OF INCOME TAX
November 20, 2004
BABY BUTOOL MEHDI Vs. ABID RAZA ABIDI
August 6, 2004
BACCHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 14, 2004
BACHAU RAM Vs. STATE OF UTTAR PRADESH
April 28, 2004
BACHAU YADAV Vs. DISTRICT MAGISTRATE GHAZIPUR DETAINING AUTHORITY
January 27, 2004
BACHAU YADAV ALIAS BACHCHAN YADAV Vs. STATE OF U P
January 7, 2004
BACHCHA PRASAD Vs. STATE OF U P
November 10, 2004
BACHCHAN LAL SRIVASTAVA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
April 22, 2004
BACHCHEY LAL Vs. STATE OF U P
August 16, 2004
BACHCHEY LAL MEETA RAM IN JAIL Vs. STATE OF U P HONBLE JUDICIAL SECRETARY GOVERNMENT OF U P AND GENERAL
April 19, 2004
BACHCHI LAL Vs. SMT. MUNNI DEVI
March 3, 2004
BACHOO LAL Vs. VISHNU SHARMA DECD
October 26, 2004
BADDAN Vs. STATE OF U P
May 6, 2004
BADHU Vs. CIVIL JUDGE AZAMGARH
February 23, 2004
BADRI Vs. STATE OF U.P.
August 13, 2004
BADRI PRASAD Vs. COMMISSIONER OF WEATLH TAX
November 10, 2004
BADRI PRASAD Vs. SATYA DEV
August 4, 2004
BADSHAH Vs. STATE OF U P
July 5, 2004
BAHADUR Vs. ADDITIONAL COLLECTOR TAHSILDAR ASSISTANT COLLECTOR AND GAON SABHA TILUPURA
February 17, 2004
BAIJ NATH Vs. STATE OF U P
February 6, 2004
BAIJ NATH Vs. STATE OF U P
October 5, 2004
BAIJ NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 25, 2004
BAIJ NATH DUBEY Vs. SECRETARY OF U P SAINIK PUNARVAS NIDHI LUCKNOW
September 10, 2004
BAIJNATH PRASAD Vs. LALJI LAL ZILA BASIC SHIKSHA ADHIKARI GORAKHPUR
March 26, 2004
BAIKUNTH NATH DAS Vs. VIITH DISTRICT JUDGE
May 28, 2004
BAL KRISHAN RASTOGI S O SHYAM BEHARI RASTOGI AND DARAN RASTOGI S O BAL KRISHAN Vs. REENA RASTOGI
November 10, 2004
BALAGAT HUSAIN Vs. VTH ADDITIONAL DISTRICT JUDGE
May 19, 2004
BALBHADRA PRASAD Vs. URMILA DEVI AGARWAL
August 26, 2004
BALBIR SINGH Vs. STATE OF U P
December 10, 2004
BALBIR SINGH S O LATE SHRI DARYAO SINGH Vs. STATE OF U P
October 12, 2004
BALDEO Vs. STATE OF UTTAR PRADESH
January 16, 2004
BALESHWAR MISHRA Vs. JAMIL KHAN
August 25, 2004
BALWANT RAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 27, 2004
BALWANT RAM CHAUDHARY Vs. BHARAT PETROLEUM CORPORATION LTD
July 9, 2004
BALWANT SINGH Vs. PARAV SINGH
August 27, 2004
Balwant Singh Bisht Vs. Managing Director, Jal Nigam and others
April 22, 2004
BALZOR SINGH Vs. BALBIR SINGH
November 19, 2004
BANARSI Vs. INCHARGE DISTRICT JUDGE
November 9, 2004
BANI ALIAS GIRISH CHANDRA MENDIRATTA Vs. SUNDER LAL ALIAS SUNDER SINGH
September 23, 2004
BANSDEV Vs. AWADHESH KUMAR
August 4, 2004
BANWARI LAL MISRA Vs. STATE OF U P
May 21, 2004
BAR ASSOCIATION GHAZIABAD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
March 1, 2004
BARCO ELECTRONIC SYSTEMS P LTD Vs. STATE OF U P
November 19, 2004
BARKAT ULLAH Vs. STATE OF U P
February 24, 2004
BARKHU Vs. VTH ADDITIONAL DISTRICT JUDGE BASTI
May 7, 2004
BASANT KUMAR Vs. STATE OF U P
March 16, 2004
BASANT LAL Vs. CHAIRMAN NAGAR PALIKA PARISHAD JAUNPUR
November 16, 2004
BASANTI BAI Vs. VITH ADDITIONAL DISTRICT JUDGE KANPUR
September 23, 2004
BASHIRAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
November 16, 2004
BASUDEO LAL SRIVASTAVA Vs. PUNJAB NATIONAL BANK
March 18, 2004
BECHE LAL Vs. COMMISSIONER BAREILLY
November 30, 2004
BEHARI LAL Vs. ADDL DISTRICT JUDGE - VII BAREILLY
January 23, 2004
BELA CEMENT LIMITED Vs. STATE OF U P
January 29, 2004
BELTEK INDIA LTD Vs. STATE OF U P
August 13, 2004
BEN PRASAD VERMA Vs. STATE OF U.P. AND ANOTHER
January 28, 2004
BHABHUTI SINGH Vs. BHAGAUTI PRASAD
July 9, 2004
BHAGAUTI Vs. STATE OF U P
July 30, 2004
BHAGESHWARI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
November 2, 2004
BHAGWAN DEEN TIWARI Vs. STATE OF U P
February 25, 2004
BHAGWAN GUPTA Vs. KANPUR ELECTRICITY SUPPLY COMPANYLTD
September 14, 2004
BHAGWAN SINGH Vs. SURESH
December 10, 2004
Bhagwan Singh Vs. L.M.C.
February 24, 2004
Bhagwati Vs. State
January 7, 2004
BHAGWATI Vs. DY DIRECTOR OF CONSOLIDATION SULTANPUR
September 27, 2004
BHAGWATI DEVI AGARWAL Vs. UNION OF INDIA
August 23, 2004
BHAGWATI PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE ALIGARH
January 23, 2004
BHAGWATI PRASAD LOHAR Vs. STATE OF U P
May 21, 2004
BHAGWATI PRASAD TIWARI Vs. REGIONAL MANAGER BANK OF BARODA LUCKNOW
October 15, 2004
BHANWAR SINGH Vs. STATE OF U P
October 14, 2004
BHANWAR SINGH Vs. INDIAN OIL CORPORATION LTD. AND ORS.
January 28, 2004
BHARAT BHUSHAN Vs. VITH ADDITIONAL DISTRICT JUDGE
December 3, 2004
BHARAT BHUSHAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
October 4, 2004
Bharat Chandra Ramola Vs. Assistant Labour Commissioner and others
April 27, 2004
Bharat Lal Vs. Hardoo etc.
May 10, 2004
BHARAT OIL COMPANY Vs. COMMISSIONER OF TRADE TAX
July 9, 2004
BHARAT PUMP AND COMPRESSORS GOVERNMENT OF INDIA ENTERPRISES Vs. JAGDISH SINGH
July 30, 2004
BHARAT PUMPS AND COMPRESSORS LIMITED Vs. STATE OF UTTAR PRADESH
August 2, 2004
BHARAT PUMPS AND COMPRESSORS LTD Vs. STATE OF UTTAR PRADESH
April 19, 2004
BHARAT PUMPS AND COMPRESSORSLTD Vs. STATE OF U P
August 20, 2004
BHARAT SINGH Vs. STATE OF U P
July 28, 2004
BHARAT SINGH D Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 20, 2004
BHASKAR TIWARI Vs. VICE-CHANCELLOR U P TECHNICAL UNIVERSITY LUCKNOW
October 11, 2004
BHASKARA NAND GIRI Vs. BASANT LAL
August 13, 2004
BHIM SINGH RAJA RAM YADAV Vs. DISTRICT MAGISTRATE COLLECTOR ADDITIONAL DISTRICT MAGISTRATE
March 23, 2004
BHISM PAL SINGH Vs. U P BASIC SHIKSHA PARISHAD
January 13, 2004
BHOLA Vs. STATE OF U P
September 20, 2004
BHOLA NATH GUPTA Vs. MAN BODHAN LAL MISHRA
January 19, 2004
BHOLA RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 5, 2004
BHUDEO SINGH Vs. STATE
July 21, 2004
BHUMI SUDHAR NIGAM Vs. CIT
December 3, 2004
BHUPENDRA KUMAR JAIN Vs. IST A D J
November 3, 2004
BHUPENDRA SINGH Vs. STATE OF U P
August 25, 2004
BHUPENDRA SINGH Vs. STATE OF U P
March 10, 2004
BHUREY SINGH Vs. STATE OF U P
April 5, 2004
BHUREY SINGH NANHU YADAV Vs. STATE OF U P
March 5, 2004
Bhuwan Chandra Kandpal Vs. State of Uttaranchal, through Secretary Education, Uttaranchal, Dehradun and others
October 28, 2004
BIJENDRA PAL Vs. COLLECTOR/DISTRICT MAGISTRATE, SAHARANPUR AND OTHERS
September 21, 2004
BIKANER ASSAM ROADLINES INDIA LTD, GHAZIABAD Vs. COMMISSIONER, TRADE TAX, U P LUCKNOW
November 1, 2004
BIMLA GAINDHER Vs. USHA GAINDHER
February 17, 2004
BINDA Vs. STATE OF U P
April 27, 2004
BINDAL AGRO CHEM LTD Vs. STATE OF U P
February 10, 2004
BINDRA PRASAD Vs. STATE OF U.P.
October 11, 2004
BIR BAHADUR SINGH Vs. SHYAM SUNDER SHUKLA
August 11, 2004
BIRENDRA BAHADUR SINGH; DEVENDRA JOSHI Vs. CHANCELLOR ALLAHABAD UNIVERSITY
February 23, 2004
BIRENDRA KUMAR SHUKLA Vs. NATIONAL TEXTILE CORPORATION U P LIMITED
April 6, 2004
BIRENDRA SINGH Vs. DIRECTOR OF EDUCATION HIGHER
November 30, 2004
Birendra Singh Vs. Hari Singh
January 5, 2004
BIRLA AIRCON Vs. COMMISSIONER EXCISE AND CUSTOMS
November 16, 2004
BISAULI VYAPAR MANDAL Vs. STATE OF U P
October 7, 2004
BISHAN SWAROOP Vs. STATE OF U P
March 1, 2004
BISWANATH PRASAD AND SONS Vs. COMMISSIONER OF INCOME TAX
November 30, 2004
BRAHMA DEO SINGH Vs. REGIONAL EMPLOYMENT OFFICER GORAKHPUR
May 10, 2004
BRAHMA GIRI Vs. STATE OF U P
September 13, 2004
BRAHMA SWARUP Vs. STATE OF U P
July 22, 2004
BRAJESH MISHRA Vs. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD
September 16, 2004
BRAMH DEV PRASAD Vs. STATE OF U P
October 6, 2004
BRIENDRA BAHADUR SINGH Vs. CHANCELLOR ALLAHABAD UNIVERSITY
February 13, 2004
BRIJ LAL Vs. RAM SURAT
October 14, 2004
BRIJ MOHAN AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 9, 2004
BRIJ PAL SHARMA Vs. STATE OF U P
August 6, 2004
BRIJ PAL SINGH Vs. STATE OF U P
November 29, 2004
BRIJ RAJ Vs. STATE OF U P
September 29, 2004
BRIJENDRA PRATAP SINGH Vs. PREM LATA SINGH
November 1, 2004
BRIJESH KUMAR Vs. STATE OF U P
February 26, 2004
BRIJESH KUMAR SHUKLA Vs. STATE OF U P
March 18, 2004
BRIJESH KUMAR SINGH Vs. U P PUBLIC SERVICE COMMISSION U P ALLAHABAD
March 23, 2004
BRIJESH KUMAR TEWARI AND ANOTHER Vs. STATE OF U.P.
October 8, 2004
BRIJESH KUMAR TIWARI Vs. STATE OF U P
January 23, 2004
BRIJESH SINGH ALIAS PAPPU Vs. STATE OF U.P.
February 5, 2004
BRIJPAL SHARMA Vs. STATE OF U P
August 22, 2004
Brindaban Vs. State
May 14, 2004
BRITISH INDIA CORPORATION LTD Vs. STATE OF UTTAR PRADESH
March 26, 2004
BUA RAM SHUKLA Vs. D I O S CHITRAKOOT
July 30, 2004
BUDDHIMAN CHAUHAN Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
February 3, 2004
BUDH SEN Vs. STATE OF U P
April 26, 2004
BUDH SINGH Vs. STATE OF U P
December 17, 2004
BUDH SINGH AND SONS Vs. UNION OF INDIA
July 9, 2004
BUDHDHOO RAM Vs. DISTRICT INSPECTOR OF SCHOOLS
February 12, 2004
BULK INDIA TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX
January 19, 2004
BUNDOO Vs. VTH ADDL DISTRICT JUDGE MORADABAD
February 17, 2004
C O M J T GIRLS DEGREE COLLEGE Vs. SSTATE OF U P
April 23, 2004
C S T Vs. SURAJ RUBBER INDUSTRIES
May 28, 2004
CAMPHOR AND ALLIED PRODUCTS LTD Vs. STATE OF U P
January 29, 2004
CAMPHOR AND ALLIED PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX
October 28, 2004
CANARA BANK Vs. P OCENTRAL GOVT INDUSTRIAL TRIBUNAL
July 12, 2004
CANARA BANK Vs. ABDUL WAHID
December 22, 2004
CARYAIRE EQUIPMENTS INDIA LTD. Vs. MINISTRY OF FINANCE
September 29, 2004
CAWNPORE TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX
October 12, 2004
CEVERA SEHKARI AVAS SAMITI LTD Vs. CHARAN SINGH
December 15, 2004
CHAIRMAN PRATHMA BANK Vs. JASPAL SINGH
August 10, 2004
CHAITANYA NARAIN Vs. UNION OF INDIA
August 5, 2004
CHAKKAN Vs. ADDL DISTRICT JUDGE BAREILLY
April 5, 2004
CHAKRAPAL Vs. STATE OF U P
July 22, 2004
CHAMAN Vs. IST ADDITIONAL CIVIL JUDGE
May 17, 2004
CHAMAN Vs. IIND ADDITIONAL DISTRICT JUDGE ETAH
April 23, 2004
CHAMAN LAL Vs. STATE OF U P
October 12, 2004
CHAMPA LAL JAIN Vs. ADDL DISTRICT JUDGE
April 30, 2004
CHANDAN LAL Vs. VTH A D J
August 16, 2004
CHANDAN LAL SAHAJWANI Vs. UNION OF INDIA
February 10, 2004
CHANDAN SINGH Vs. CHAIRMAN U P STATE HANDLOOM CORPORATION LTD
February 26, 2004
Chandan Singh Bisht Vs. Chief Medical Officer, Nainital and others
May 11, 2004
CHANDPUR SUGAR CO LTD Vs. COMMISSIONER SALES TAX
May 7, 2004
CHANDPUR SUGAR CO LTD Vs. COMMISSIONER OF INCOME TAX
September 28, 2004
CHANDRA BAHADUR KHETRI Vs. UNION OF INDIA UOI
October 6, 2004
CHANDRA BHAL MISRA Vs. SHANKAR SARAN MISRA
August 11, 2004
CHANDRA BHAN Vs. STATE
July 29, 2004
CHANDRA BHAN Vs. STATE OF U P
September 24, 2004
CHANDRA BHAN Vs. SUDHA RANI
December 17, 2004
CHANDRA BHAN GUPTA Vs. VIITH A D J
May 12, 2004
CHANDRA BHAN URF PALU Vs. DIRECTOR OF HIGHER EDUCATION
October 14, 2004
CHANDRA BHUSHAN DWIVEDIDR Vs. RAJYAPAL
October 14, 2004
CHANDRA KANT BHARDWAJ LATE SHRI R S SHARMA Vs. STATE OF U P
August 4, 2004
CHANDRA KANT NAGARKAR Vs. VTH ADDITIONAL DISTRICT JUDGE
July 23, 2004
Chandra Kishor Mahra and 13 others Vs. State of Uttaranchal and others
May 13, 2004
CHANDRA PAL Vs. RAM LAL
September 22, 2004
CHANDRA PAL Vs. BHARAT SINGH
May 28, 2004
CHANDRA PAL SINGH Vs. STATE
February 6, 2004
CHANDRA PAL SINGH YADAV GIRDHARI YADAV Vs. STATE OF UTTAR PRADESH
September 27, 2004
CHANDRA PRAKASH OJHA Vs. DISTRICT JUDGE BAREILLY
January 12, 2004
CHANDRA PRAKASH SINGH Vs. UNION OF INDIA
August 27, 2004
CHANDRA SHEKHAR Vs. STATE OF U P
March 23, 2004
CHANDRA VASA Vs. DULESARI DEVI
May 24, 2004
CHANDRABHAN Vs. STATE OF U P
July 29, 2004
CHANDRASHEKHAR PANDEY Vs. STATE OF U P
August 11, 2004
CHANDRAWALI DEVI Vs. STATE BANK OF INDIA
April 22, 2004
CHANDRAWATI DEVI Vs. PHOOLCHAND BIND
August 19, 2004
CHANDRAWATI PATHAK Vs. NAGAR PALIKA PARISHAD
March 16, 2004
CHANDRESH KUMAR AGARWAL Vs. YOGENDRA KUMAR SRIVASTAVA
December 2, 2004
CHARAN JEET SINGH ALIAS TINKOO SARDAR Vs. STATE OF U P
September 23, 2004
CHARAN SINGH Vs. STATE OF U P
June 25, 2004
CHATER SAIN Vs. COMMISSIONER OF INCOME TAX
November 17, 2004
CHATUR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
January 19, 2004
CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT Vs. SARITA MISHRA
July 29, 2004
CHAUDHARY PLASTIC BAGS Vs. COMMISSIONER OF SALES TAX
December 17, 2004
CHAUTI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
August 20, 2004
CHET RAM SHARMA Vs. IST A D J
August 9, 2004
Chhabiya Vs. Badalua
August 24, 2004
CHHEDI ALIAS MASTER Vs. STATE
May 10, 2004
Chhedi Lal Vs. Shyam Lal
January 14, 2004
CHHETRAPAL SINGH Vs. STATE OF U P
January 7, 2004
CHHOTAKU Vs. STATE OF U P
September 23, 2004
CHHOTE LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE VARANASI
February 3, 2004
Chhote Lal Vs. Mahesh
January 15, 2004
CHHOTEY LAL Vs. ADDL UPPER COLLECTOR
March 12, 2004
CHHOTEY LAL Vs. UP ZILA ADHIKARI/SUB DIVISIONAL MAGISTRATE CHANDAULI
November 23, 2004
Chhotey Raja Vs. Indrapal Singh
November 8, 2004
CHHOTEY SINGH Vs. STATE
July 7, 2004
CHIEF COMMISSIONER Vs. SHARMA SUGAR INDUSTRIES
October 29, 2004
CHIEF COMMISSIONER Vs. KANHAIYA LAL KAPOOR
December 1, 2004
CHIEF COMMISSIONER (ADMINISTRATION) Vs. KRISHI DISC (P) LTD.
November 23, 2004
CHIEF COMMISSIONER OF INCOME TAX Vs. RAMA SHANKER
November 2, 2004
CHIEF COMMISSIONER OF INCOME TAX ADMN Vs. KISAN SAHKARI CHINI MILLS LTD
November 19, 2004
CHIEF COMMISSIONER OF INCOME-TAX Vs. KISAN SAHKARI CHINI MILLS LTD
November 2, 2004
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. DURGESH KUMAR TIWARI
July 20, 2004
CHIEF TREASURY OFFICER Vs. PRADEEP PHARMA
November 24, 2004
CHINGI ALIAS SIYA RAM Vs. STATE OF UTTAR PRADESH
September 17, 2004
CHIRANJI SINGH Vs. STATE OF U P
August 11, 2004
CHIROUNJI LAL S O KHEMKARAN Vs. STATE OF U P
July 26, 2004
CHOTEY LAL Vs. STATE OF U.P. AND OTHERS
October 28, 2004
CHOTTEY LAL Vs. STATE OF U.P.
May 26, 2004
CHRIST CHURCH COLLEGE Vs. STATE OF U P
December 23, 2004
CHUNNI DEVI Vs. ADDITIONAL DISTRICT JUDGE
February 23, 2004
CHUNNI LAL Vs. BOARD OF REVENUE
July 13, 2004
CHUTKI Vs. STATE OF U P
February 27, 2004
CIT Vs. RAJ KAMAL STORES
December 21, 2004
CIT Vs. S K GUPTA
October 12, 2004
CIT Vs. ASHOK BHARGAVA
November 20, 2004
CIT Vs. JANTA COLD STORAGE
October 15, 2004
CIT Vs. SUBHASH CHAND
December 7, 2004
CIT Vs. SHIVOM HANDICRAFTS EXPORTS
December 1, 2004
CIT Vs. KIRAN JAISWAL
December 1, 2004
CIT Vs. PANNIJI SUGAR & GENERAL MILLS
August 27, 2004
CIT Vs. BALDEOJI MAHARAJ TRUST
November 2, 2004
CIT Vs. BHATIA IMPEX
December 1, 2004
CIT Vs. INDIAN METAL INDUSTRIES
December 7, 2004
CIT Vs. DUGDH UTPADAK SANGH LTD
November 9, 2004
CIT Vs. DEVIDAYAL ALUMINIUM INDUSTRIES
February 9, 2004
CIT Vs. AGRA CONSTRUCTION CORPN
September 30, 2004
CIT Vs. MARBLE EMPORIUM
November 1, 2004
CIT Vs. RAGHUBIR SARAN
September 3, 2004
CIT Vs. SAREE SANSAR
August 17, 2004
CIT Vs. AZIZ AHMAD
September 22, 2004
CIT Vs. BISHAMBHAR NATH SWARUP NARAIN
September 21, 2004
CIT Vs. KRAFT PALACE
November 5, 2004
CIT Vs. ELITOS S.P.A.
December 23, 2004
CIT Vs. SHERVANI SUGAR SYNDICATE LTD
November 9, 2004
CIT Vs. SATYAWATI DEVI
October 28, 2004
CIT Vs. RAM PRASAD
October 25, 2004
CIT Vs. KESHO RAM
September 28, 2004
CIT Vs. RAJASTHAN CHARAM KALA KENDRA
September 21, 2004
CIT Vs. MOTOR SALES LTD
November 1, 2004
CIT Vs. KANPUR SAHKARI MILK BOARD LTD
October 1, 2004
CIT Vs. SUKHRANI DEVI
February 4, 2004
CIT Vs. PREM CHAND
February 11, 2004
CIT Vs. RENUSAGAR POWER CO. LTD
February 10, 2004
CIT Vs. P.D. SINGHANIA
August 17, 2004
CIT Vs. JAGDISH MEDICAL AGENCIES
December 20, 2004
CIVIL ACCOUNTS ASSOCIATION Vs. UNION OF INDIA
March 26, 2004
CO Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT/DEPUTY LABOUR COMMISSIONER, U.P. AND ANOTHER
January 8, 2004
CO-OPERATIVE HOUSING SOCIETY LTD Vs. ARMY BASE WORKSHOP WORKERS CO-OPERATIVE HOUSING SOCIETY LTD
March 10, 2004
COL RATANJIT SINGH RETD Vs. STATE OF U P
May 11, 2004
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 1, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. RELIABLE SAFETY GLASS SANDEEP GANGAL MANAGING DIRECTOR
July 9, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. CENTURY LAMINATING CO
January 30, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. MIL INDIA LTD
November 5, 2004
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GHAZIABAD Vs. M/S. OPEL ALLOYS (P) LTD.
August 9, 2004
COMMISSIONER OF GIFT TAX Vs. CHAND KISHORE JAISWAL
August 13, 2004
COMMISSIONER OF GIFT TAX Vs. GOVIND HARI SINGHANIA (HUF)
October 28, 2004
COMMISSIONER OF GIFT TAX Vs. SITA RAM GUPTA
October 29, 2004
COMMISSIONER OF GIFT TAX Vs. SHYAM LAL
August 4, 2004
COMMISSIONER OF GIFT-TAX Vs. NABE SHAH LATE
September 15, 2004
COMMISSIONER OF INCOME TAX Vs. RADICO KHAITAN LTD
September 14, 2004
COMMISSIONER OF INCOME TAX Vs. MAHAVIR JUTE MILLS LTD
September 14, 2004
COMMISSIONER OF INCOME TAX Vs. TARSEEM KUMAR
November 3, 2004
COMMISSIONER OF INCOME TAX Vs. ANDRE PERRIAN
November 3, 2004
COMMISSIONER OF INCOME TAX Vs. SHIV NARAIN KARMENDRA NARAIN
December 22, 2004
COMMISSIONER OF INCOME TAX Vs. SATISH MEDICAL AGENCIES
December 23, 2004
COMMISSIONER OF INCOME TAX Vs. GANESH CHAND SAXENA
December 22, 2004
COMMISSIONER OF INCOME TAX Vs. JAGDISH MEDICAL HALL
August 5, 2004
COMMISSIONER OF INCOME TAX Vs. DISTRICT CO-OPERATIVE FEDERATION
December 17, 2004
COMMISSIONER OF INCOME TAX Vs. DEV JINSHI ICE & COLD STORAGE
December 7, 2004
COMMISSIONER OF INCOME TAX Vs. GOPAL IRON INDUSTRIES
September 29, 2004
COMMISSIONER OF INCOME TAX Vs. MOTOR & GENERAL SALES LTD.
October 6, 2004
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD.
October 28, 2004
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD.
September 21, 2004
COMMISSIONER OF INCOME TAX Vs. U.P. (ROHILKHAND) TARAI VEEJ & VIKAS NIGAM
February 10, 2004
COMMISSIONER OF INCOME TAX Vs. SOBLE & MIGLANI
September 15, 2004
COMMISSIONER OF INCOME TAX Vs. RAGHUBIR SARAN
September 1, 2004
COMMISSIONER OF INCOME TAX Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPN.
October 29, 2004
COMMISSIONER OF INCOME TAX Vs. PADAMPAT SINGHANIA (HUF)
December 1, 2004
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR SINGH & CO.
December 23, 2004
COMMISSIONER OF INCOME TAX Vs. RATNA SUGAR MILLS CO. LTD.
December 16, 2004
COMMISSIONER OF INCOME TAX Vs. SUNDER PRINTING PRESS
September 7, 2004
COMMISSIONER OF INCOME TAX Vs. SARV SHAKTI SWARUP
September 23, 2004
COMMISSIONER OF INCOME TAX Vs. TH. MAHATAM RAO JAGDISH JAGDISH NARAIN
August 3, 2004
COMMISSIONER OF INCOME TAX Vs. RAMESH CHANDRA KHANDELWAL
December 17, 2004
COMMISSIONER OF INCOME TAX Vs. CHHATA SUGAR CO LTD
December 14, 2004
COMMISSIONER OF INCOME TAX Vs. H H JALILUR REHMAN ABDUL KHALIQ
December 22, 2004
COMMISSIONER OF INCOME TAX Vs. HIMALYAN MAGNESITE LTD
December 22, 2004
COMMISSIONER OF INCOME TAX Vs. KRISHNA SATYA NARAIN
December 21, 2004
COMMISSIONER OF INCOME TAX Vs. MR CIRO MANZO
December 23, 2004
COMMISSIONER OF INCOME TAX Vs. RAM DAS DEOKINANDAN PRASAD HUF
November 3, 2004
COMMISSIONER OF INCOME TAX Vs. MOTOR SALES LTD
November 3, 2004
COMMISSIONER OF INCOME TAX Vs. S R COLD STORAGE
November 1, 2004
COMMISSIONER OF INCOME TAX Vs. AZIMUNNISA BEGUM
October 29, 2004
COMMISSIONER OF INCOME TAX Vs. RADHA KRISHNA TEMPLE TRUST
October 29, 2004
COMMISSIONER OF INCOME TAX Vs. PRINCIPAL OFFICER C O ARKAY WIRES P LTD
October 29, 2004
COMMISSIONER OF INCOME TAX Vs. MAIKU LAL HUF
October 28, 2004
COMMISSIONER OF INCOME TAX Vs. KRISHI DISC P LTD
October 15, 2004
COMMISSIONER OF INCOME TAX Vs. PRAKASHWATI
September 28, 2004
COMMISSIONER OF INCOME TAX Vs. ANAND SWARUP AGGARWAL
September 27, 2004
COMMISSIONER OF INCOME TAX Vs. HARBHAJAN SARBJIT ASSOCIATES
September 28, 2004
COMMISSIONER OF INCOME TAX Vs. DEOKINANDAN OM PRAKASH
September 30, 2004
COMMISSIONER OF INCOME TAX Vs. BHITAL DAS MODI INDL
October 1, 2004
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD
September 30, 2004
COMMISSIONER OF INCOME TAX Vs. GOPAL KRISHNA KEJARIWAL
October 12, 2004
COMMISSIONER OF INCOME TAX Vs. SHASHI AGGARWAL
October 12, 2004
COMMISSIONER OF INCOME TAX Vs. DUGDH UTPADAK SAHKARI SANGH LTD
October 11, 2004
COMMISSIONER OF INCOME TAX Vs. PRAKASH TEXTILES AGENTS
October 1, 2004
COMMISSIONER OF INCOME TAX Vs. SHASHI MODI
November 24, 2004
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL AND SONS
November 24, 2004
COMMISSIONER OF INCOME TAX Vs. MATA PRASAD
November 23, 2004
COMMISSIONER OF INCOME TAX Vs. PRAVEEN KAPOOR
November 22, 2004
COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD GUPTA
November 19, 2004
COMMISSIONER OF INCOME TAX Vs. INDIAN NATIONAL TANNERY PVT LTD
November 22, 2004
COMMISSIONER OF INCOME TAX Vs. SURESHINI MITTAL
November 19, 2004
COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY AND CHEMICAL CO LTD
November 17, 2004
COMMISSIONER OF INCOME TAX Vs. R T LAWRENCE
November 10, 2004
COMMISSIONER OF INCOME TAX Vs. HANUMAN RICE MILLS
November 10, 2004
COMMISSIONER OF INCOME TAX Vs. BADRI NATH GANGA RAM
November 10, 2004
COMMISSIONER OF INCOME TAX Vs. ABBAS WAZIRP LTD
November 10, 2004
COMMISSIONER OF INCOME TAX Vs. SULTAN AND SONS RICE MILL
November 5, 2004
COMMISSIONER OF INCOME TAX Vs. RAM RATTAN LAL VERMA
December 1, 2004
COMMISSIONER OF INCOME TAX Vs. VED PRAKASH GUPTA
December 1, 2004
COMMISSIONER OF INCOME TAX Vs. VIJAI PAL SINGH
December 1, 2004
COMMISSIONER OF INCOME TAX Vs. U P HOTELS LTD
December 1, 2004
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR DIXIT
December 1, 2004
COMMISSIONER OF INCOME TAX Vs. WAJID SONS P LTD
November 25, 2004
COMMISSIONER OF INCOME TAX Vs. SWARUP VEGETABLE PRODUCTS INDIA LTD
November 30, 2004
COMMISSIONER OF INCOME TAX Vs. J K ORGANISATION
December 1, 2004
COMMISSIONER OF INCOME TAX Vs. KASHI NATH CHANDIWALA
December 14, 2004
COMMISSIONER OF INCOME TAX Vs. QUALITY STEEL TUBES P LTD
December 6, 2004
COMMISSIONER OF INCOME TAX Vs. SHITAL PRASAD KHARAG PRASAD
December 6, 2004
COMMISSIONER OF INCOME TAX Vs. DURGESH OIL MILLS
December 6, 2004
COMMISSIONER OF INCOME TAX Vs. KANHAIYA LAL AND SONS
September 16, 2004
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CONTRACTORS CORPORATION
September 8, 2004
COMMISSIONER OF INCOME TAX Vs. GORDHAN DAS MAHENDER KUMAR
September 7, 2004
COMMISSIONER OF INCOME TAX Vs. GANGA GLASS WORKSP LTD
September 22, 2004
COMMISSIONER OF INCOME TAX Vs. DISTRICT CO OPERATIVE FEDERATION
September 21, 2004
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS FINANCE CO
September 21, 2004
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS CO LTD
August 26, 2004
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD
August 25, 2004
COMMISSIONER OF INCOME TAX Vs. KANPUR TEXTILES LTD
August 31, 2004
COMMISSIONER OF INCOME TAX Vs. VARANASI NAGAR VIKAS
August 31, 2004
COMMISSIONER OF INCOME TAX Vs. RAJ BANS SINGH
August 31, 2004
COMMISSIONER OF INCOME TAX Vs. UNITED TRADING CORPORATION
September 1, 2004
COMMISSIONER OF INCOME TAX Vs. MOHAN STEEL LTD
August 31, 2004
COMMISSIONER OF INCOME TAX Vs. KRASHAK SAHKARI GANNA SAMITI LTD
August 31, 2004
COMMISSIONER OF INCOME TAX Vs. SURENDRA PRASAD AGRAWAL
September 1, 2004
COMMISSIONER OF INCOME TAX Vs. JAISWAL GRAIN STORES
July 26, 2004
COMMISSIONER OF INCOME TAX Vs. MAHENDRA KUMAR
July 27, 2004
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DAS
July 26, 2004
COMMISSIONER OF INCOME TAX Vs. RAJA SHARDA NARAIN SINGH
July 27, 2004
COMMISSIONER OF INCOME TAX Vs. MOOL CHAND SHYAM LAL
July 29, 2004
COMMISSIONER OF INCOME TAX Vs. KISAN SAHKARI CHINI MILLS LTD
July 27, 2004
COMMISSIONER OF INCOME TAX Vs. ORIENTAL TIN PRINTING WORKS
August 5, 2004
COMMISSIONER OF INCOME TAX Vs. NATH ROLLER FLOUR MILLS P LTD
August 5, 2004
COMMISSIONER OF INCOME TAX Vs. RAKESH COLD STORAGE
August 5, 2004
COMMISSIONER OF INCOME TAX Vs. BRAHM SWARUP TANDON AND CO
August 5, 2004
COMMISSIONER OF INCOME TAX Vs. PLASTIC PRODUCTS LTD
August 2, 2004
COMMISSIONER OF INCOME TAX Vs. ELECTRICAL ENTERPRISES
August 3, 2004
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH FINANCIAL CORPORATION
August 3, 2004
COMMISSIONER OF INCOME TAX Vs. RAM KRISHNA TEKRIWAL
August 3, 2004
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND
August 3, 2004
COMMISSIONER OF INCOME TAX Vs. ISHWARI KHETAN SUGAR MILLS P LTD
August 3, 2004
COMMISSIONER OF INCOME TAX Vs. DHARAM PRAKASH
August 11, 2004
COMMISSIONER OF INCOME TAX Vs. SURENDRA KUMAR GUPTA
August 12, 2004
COMMISSIONER OF INCOME TAX Vs. VINCAST ENGINEERING
August 17, 2004
COMMISSIONER OF INCOME TAX Vs. SAKET KRISHI UDYOG
August 13, 2004
COMMISSIONER OF INCOME TAX Vs. GIRISH CHAND AMAR NATH
August 18, 2004
COMMISSIONER OF INCOME TAX Vs. APPOLLO TEXTILES AGENCY
August 10, 2004
COMMISSIONER OF INCOME TAX Vs. JANGI LAL
August 11, 2004
COMMISSIONER OF INCOME TAX Vs. K M SUGAR MILLS P LTD
August 11, 2004
COMMISSIONER OF INCOME TAX Vs. URMILA DEVI
August 11, 2004
COMMISSIONER OF INCOME TAX Vs. BHARAT NEPAL TIMBER TRADERS
November 17, 2004
COMMISSIONER OF INCOME TAX CENTRAL Vs. LONDON MACHINERY CO
December 2, 2004
COMMISSIONER OF INCOME TAXCENTRAL Vs. J K OIL MILLS CO LTD
November 10, 2004
COMMISSIONER OF INCOME TAXCENTRAL Vs. SHEKH MOHD ARIF
November 25, 2004
COMMISSIONER OF INCOME-TAX Vs. SIR SHADILAL ENTERPRISES LTD
September 14, 2004
COMMISSIONER OF SALES TAX Vs. BAHJOI ALLIED INDUSTRIES
April 30, 2004
COMMISSIONER OF SALES TAX Vs. MAHA LAXMI CHEMICALS
April 26, 2004
COMMISSIONER OF SALES TAX Vs. MELROSE BISCUIT CO
April 26, 2004
COMMISSIONER OF SALES TAX Vs. SADHANA PRESS
May 28, 2004
COMMISSIONER OF SALES TAX Vs. KELVINATOR OF INDIA LTD
May 21, 2004
COMMISSIONER OF SALES TAX Vs. SPINTEX TRADING CO
May 21, 2004
COMMISSIONER OF SALES TAX Vs. ANADI BANERJI ASHA BANERJI DR HEMANT KUMAR BANERJIS HOMOEO CLINIC
October 28, 2004
COMMISSIONER OF SALES TAX Vs. KUMAR MOTORS
April 26, 2004
COMMISSIONER OF SALES TAX Vs. BEHARI LAL RAGHUBIR SARAN KATRA NAJ
May 17, 2004
COMMISSIONER OF SALES TAX Vs. J.P. CEMENT
January 30, 2004
COMMISSIONER OF SALES TAX Vs. MODI SPINNING AND WEAVING MILLS
May 21, 2004
COMMISSIONER OF SALES TAX Vs. CHANDRA RICE MILL
April 9, 2004
COMMISSIONER OF SALES TAX Vs. UNITED TRACTORS
April 26, 2004
COMMISSIONER OF SALES TAX Vs. B.S. METAL PRINTING AND PRESSING WORKS
July 9, 2004
COMMISSIONER OF SALES TAX U P Vs. BRITISH INDIA CORPORATION LTD
May 26, 2004
COMMISSIONER OF TRADE TAX Vs. JYOTI GLASS WORKS
May 28, 2004
COMMISSIONER OF TRADE TAX Vs. RANA INDUSTRIES
May 28, 2004
COMMISSIONER OF TRADE TAX Vs. HINDU SUPER STORE
April 12, 2004
COMMISSIONER OF TRADE TAX Vs. SHARMA COAL COMPANY
November 9, 2004
COMMISSIONER OF TRADE TAX Vs. S S MOHAN COAL TRADERS
August 27, 2004
COMMISSIONER OF TRADE TAX Vs. RAJESH SPICES COMPANY
April 30, 2004
COMMISSIONER OF TRADE TAX Vs. NEW UNIVERSAL TANNERY
May 28, 2004
COMMISSIONER OF TRADE TAX Vs. GITA TRADERS
April 30, 2004
COMMISSIONER OF TRADE TAX Vs. KHAITAN INDUSTRIAL COMPLEX
May 28, 2004
COMMISSIONER OF WEALTH TAX Vs. RANI LAXMI DEVI
September 22, 2004
COMMISSIONER OF WEALTH TAX Vs. SHARADPAT SINGHANIA
November 10, 2004
COMMISSIONER OF WEALTH TAX Vs. KULDEEP KAPOOR
December 8, 2004
COMMISSIONER OF WEALTH TAX Vs. J K SRIVASTAVA
October 27, 2004
COMMISSIONER OF WEALTH TAX Vs. PHOOLWATI AGARWAL
October 28, 2004
COMMISSIONER OF WEALTH TAX Vs. MASOOD HALIM
October 1, 2004
COMMISSIONER OF WEALTH TAX Vs. MANJU RANI
December 3, 2004
COMMISSIONER OF WEALTH TAX Vs. SHYAM LAL BHATIA
November 10, 2004
COMMISSIONER OF WEALTH TAX Vs. ALOK PRAKASH
November 25, 2004
COMMISSIONER OF WEALTH TAX Vs. DINESH KUMAR
November 24, 2004
COMMISSIONER OF WEALTH TAX Vs. SHANTI MEATTLE
September 7, 2004
COMMISSIONER OF WEALTH TAX Vs. SAROJ MADHAVA PRASAD
September 14, 2004
COMMISSIONER OF WEALTH TAX Vs. DALPAT SINGH
August 31, 2004
COMMISSIONER OF WEALTH TAX Vs. NARENDRA KUMAR GUPTA
August 27, 2004
COMMISSIONER OF WEALTH TAX Vs. ANGOORI DEVI
August 10, 2004
COMMISSIONER OF WEALTH TAX Vs. YADUPAT SINGHANIA
August 9, 2004
COMMISSIONER OF WEALTH TAX Vs. PARMATMA SARAN HUF
August 13, 2004
COMMISSIONER OF WEALTH TAX Vs. PHOOL CHAND
August 2, 2004
COMMISSIONER OF WEALTH TAX Vs. GAUR HARI SINGHANIA
July 26, 2004
COMMISSIONER OF WEALTH TAX Vs. MASOOD HALIM
December 16, 2004
COMMISSIONER OF WEALTH TAX Vs. J.K. SRIVASTAVA
December 3, 2004
COMMISSIONER OF WEALTH TAX Vs. RAJIV KUMAR AGARWAL
November 18, 2004
COMMISSIONER OF WEALTH TAX Vs. SHRI BHAGWAN AGARWAL & SONS
December 3, 2004
COMMISSIONER OF WEALTH TAX Vs. R.S. MITTAL
December 7, 2004
COMMISSIONER OF WEALTH TAX Vs. KR. ANAND SINGH
November 18, 2004
COMMISSIONER OF WEALTH TAX Vs. MEERA AGRAWAL
September 3, 2004
COMMISSIONER OF WEALTH TAX Vs. R.P. MITTAL
December 6, 2004
COMMISSIONER OF WEALTH-TAX Vs. PRAMOD KUMAR AGARWAL
November 16, 2004
COMMISSIONER OF WEALTH-TAX Vs. MEERUT RACE CLUB
November 29, 2004
COMMISSIONER OF WEALTH-TAX Vs. SHASHI AGRAWAL
December 13, 2004
COMMISSIONER SALES TAX Vs. S S JAIN SONS
September 15, 2004
COMMISSIONER SALES TAX Vs. S S UNIVERSAL FERRO AND ALLIED CHEMICALS LTD
September 15, 2004
COMMISSIONER SALES TAX Vs. KUNWAR SAHEB AND CO
April 9, 2004
COMMISSIONER SALES TAX Vs. DONERIA PVT LTD
April 22, 2004
COMMISSIONER SALES TAX Vs. BIHAR STATE CONSTRUCTION CORPORATION
May 11, 2004
COMMISSIONER SALES TAX Vs. SARAYA DISTILLERY
January 8, 2004
COMMISSIONER TRADE TAX Vs. S S KRISHNA KHANDSARI UDYOG
August 31, 2004
COMMISSIONER TRADE TAX Vs. S S RAMAPATI TEWARI JAINATH TEWARI
August 31, 2004
COMMISSIONER TRADE TAX Vs. LEASING AND FINANCE LTD
November 9, 2004
COMMISSIONER TRADE TAX Vs. AJUDHIYA DISTTILLERY
November 30, 2004
COMMISSIONER TRADE TAX Vs. NAYEEM STEEL TRUNK WORKS
December 13, 2004
COMMISSIONER TRADE TAX Vs. MODI XEROX LTD
October 8, 2004
COMMISSIONER TRADE TAX Vs. BHARAT METAL WORKS
October 8, 2004
COMMISSIONER TRADE TAX Vs. DHAMPUR SUGAR MILLS LTD
November 3, 2004
COMMISSIONER TRADE TAX Vs. COAL AND COKE SUPPLIES CORPORATION
November 4, 2004
COMMISSIONER TRADE TAX Vs. RAJSHREE ROLLER FLOUR MILL
December 17, 2004
COMMISSIONER, SALES TAX Vs. BHARAT ROPE STORE
April 9, 2004
COMMISSIONER, TRADE TAX Vs. KRISHNA FLOUR MILL
November 8, 2004
COMMISSIONER, TRADE TAX Vs. SULEMAN AND COMPANY
November 9, 2004
COMMISSIONER, TRADE TAX Vs. LAXMI NARAIN RAM GOPAL
November 18, 2004
COMMISSIONER, TRADE TAX Vs. LAXMI NARAIN RAM GOPAL
November 20, 2004
COMMITTED OF MANAGEMENT NATIONAL INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION REGION I
November 30, 2004
COMMITTEE OF MANAGEMENT Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION
October 15, 2004
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
January 27, 2004
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
February 4, 2004
COMMITTEE OF MANAGEMENT A S POST GRADUATE COLLEGE Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION
January 23, 2004
COMMITTEE OF MANAGEMENT ADARSH MAHABIR JUNIOR HIGH SCHOOL SAMITI Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
January 27, 2004
COMMITTEE OF MANAGEMENT ADARSH SHIKSHA SAMITI DHARWARA Vs. STATE OF U P
July 23, 2004
COMMITTEE OF MANAGEMENT B S INTER COLLEGE SONA ARJUNPUR SAHARANPUR Vs. MANDALIYA SAMITI SAHARANPUR REGION SAHARANPUR
August 5, 2004
COMMITTEE OF MANAGEMENT BHAIRAV NATH UCHCHTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
September 14, 2004
COMMITTEE OF MANAGEMENT BHARAT SEWAK SAMAJ INTER COLLEGE RAJPURI NAWADA BAREILLY Vs. STATE OF U P
September 16, 2004
COMMITTEE OF MANAGEMENT CROSTHWAIT GIRLS INTER COLLEGE Vs. STATE OF U P
July 7, 2004
COMMITTEE OF MANAGEMENT D A V INTERMEDIATE COLLEGE Vs. STATE OF U P
October 1, 2004
COMMITTEE OF MANAGEMENT DAYA NAND MADHYAMIK VIDYALAYA Vs. STATE OF UTTAR PRADESH
April 12, 2004
COMMITTEE OF MANAGEMENT DISTRICT CO-OPERATIVE BANK LTD Vs. STATE OF U P
July 22, 2004
COMMITTEE OF MANAGEMENT HARI SHYAM KHADI GRAM UDYOG SEWA SABHA MALAK Vs. STATE OF U P
September 1, 2004
COMMITTEE OF MANAGEMENT HINDU COLLEGE Vs. STATE OF UTTAR PRADESH
July 28, 2004
COMMITTEE OF MANAGEMENT INDIAN GIRLS INTER COLLEGE ALLAHABAD Vs. STATE OF U P
February 26, 2004
COMMITTEE OF MANAGEMENT INTER COLLEGE BHOKERHERI MUZAFFAR NAGAR AND ANR Vs. STATE OF U P
August 23, 2004
COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR REGION
December 1, 2004
COMMITTEE OF MANAGEMENT JAGAT TARAN GIRLS DEGREE COLLEGE Vs. STATE OF U P
April 23, 2004
COMMITTEE OF MANAGEMENT JANKI INTERMEDIATE COLLEGE SARAI BAKEWAR FATEHPUR Vs. RADHEY LAL
March 23, 2004
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. SRI KARNAIL SINGH SACHIV SHIKSHA VIBHAG MADHYAMIK
February 24, 2004
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF U P
October 8, 2004
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE KUSHI NAGAR Vs. JOINT DIRECTOR OF EDUCATION VII GORAKHPUR
September 29, 2004
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE MAINPURI Vs. STATE OF U P
August 26, 2004
COMMITTEE OF MANAGEMENT JANTA MADHYAMIK VIDYALAYA Vs. STATE OF U P
August 27, 2004
COMMITTEE OF MANAGEMENT JANTA VIDYALAYA SAMITI Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
September 17, 2004
COMMITTEE OF MANAGEMENT JARIBANDHAN HIGHER SECONDARY SCHOOL Vs. STATE OF U P
January 12, 2004
COMMITTEE OF MANAGEMENT K A P G COLLEGE Vs. STATE OF U P
July 20, 2004
COMMITTEE OF MANAGEMENT K D B PUBLIC SCHOOL Vs. STATE OF U P
October 14, 2004
COMMITTEE OF MANAGEMENT KISAN GADDOPUR ADARSH BAL VIDYALAYA SAMITI GADDOPUR JAUNPUR Vs. STATE OF U P
March 22, 2004
COMMITTEE OF MANAGEMENT KISAN JUNIOR HIGH SCHOOL Vs. ZILA BASIC SHIKSHA ADHIKARI
July 27, 2004
COMMITTEE OF MANAGEMENT KISHAN INTER COLLEGE J P NAGAR Vs. STATE OF U P
December 3, 2004
COMMITTEE OF MANAGEMENT LOK MANYA TILAK INTER COLLEGE ISKIL JHANSI Vs. STATE OF U P
August 25, 2004
COMMITTEE OF MANAGEMENT MAA SHARDA MAHAVIDYALAY SHAMBHOOPUR GAHJI AZAMGARH; INDU PANDEY Vs. STATE OF U P
September 3, 2004
COMMITTEE OF MANAGEMENT MADARSA QAMRUL ULOOM ISLAMIA SAMITI Vs. STATE OF U P
November 10, 2004
COMMITTEE OF MANAGEMENT MADARSA QAMRUL ULOOM ISLAMIYA SAMITI Vs. SAHAYAK REGISTRAR FIRMS SOCIETIES AND CHITS
August 27, 2004
COMMITTEE OF MANAGEMENT MAHANTH VISHWANATH YATI MADHYAMIK VIDYALAYA Vs. PRESCRIBED AUTHORITY
August 11, 2004
COMMITTEE OF MANAGEMENT MAHARAJGANJ INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR REGION
November 9, 2004
COMMITTEE OF MANAGEMENT MAHIP NARAIN SHAHI JANATA INTER COLLEGE GORAKHPUR Vs. STATE OF U P
August 9, 2004
COMMITTEE OF MANAGEMENT MEERUT COLLEGIATE ASSOCIATION Vs. PRESIDING OFFICER LABOUR COURT
February 9, 2004
COMMITTEE OF MANAGEMENT MUKARRAM INTER COLLEGE PAHASU Vs. REGIONAL LEVEL COMMITTEE FIRST REGION
January 30, 2004
COMMITTEE OF MANAGEMENT NEHRU SMARAK Vs. SURJAN SINGH
July 30, 2004
COMMITTEE OF MANAGEMENT OF GANGA KHAND INTER COLLEGE Vs. REGIONAL JOINT DIRECTOR OF EDUCATION
July 19, 2004
COMMITTEE OF MANAGEMENT OF VALIUDDIN INTER COLLEGE Vs. STATE OF U P
July 30, 2004
Committee of Management of Virendra Singh Yadav Inter College, Ballampur, Mainpur and others Vs. Secondary Education Commission, U.P., Allahabad through its Secretary and another
February 17, 2004
COMMITTEE OF MANAGEMENT P C BAGHLA POST GRADUATE COLLEGE HATHRAS Vs. AJAB SINGH
August 12, 2004
COMMITTEE OF MANAGEMENT PANCHAYAT RAJ INTER COLLEGE Vs. STATE OF U P
October 27, 2004
COMMITTEE OF MANAGEMENT PANDIT DEEN DAYAL SHIKSHA SAMITI PIPRAICH GORAKHPUR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR REGION GORAKHPUR
August 11, 2004
COMMITTEE OF MANAGEMENT PANDIT JAWAHARLAL NEHRU INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
October 15, 2004
COMMITTEE OF MANAGEMENT PATEL VIDYAPITH INTER COLLEGE Vs. STATE OF U P
October 28, 2004
COMMITTEE OF MANAGEMENT R P INTER COLLEGE Vs. STATE OF UTTAR PRADESH
July 20, 2004
COMMITTEE OF MANAGEMENT RAJA RAM SAHEB LAL KISAN ADARSH JUNIOR HIGH SCHOOL SARAIBIKA JAUNPUR Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
December 16, 2004
COMMITTEE OF MANAGEMENT RAJASTHAN INTER COLLEGE Vs. STATE OF U P
January 29, 2004
COMMITTEE OF MANAGEMENT S M COLLEGE Vs. STATE OF U P
December 22, 2004
COMMITTEE OF MANAGEMENT S P G INTER COLLEGE EKA FIROZABAD Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA
August 5, 2004
COMMITTEE OF MANAGEMENT SARVODAYA SHIKSHA SADAN INTER COLLEGE Vs. DEORAJ TIWARI
August 19, 2004
COMMITTEE OF MANAGEMENT SHAOUL ULOOM EDUCATIONAL SOCIETY Vs. COMMISSIONER AZAMGARH DIVISION
August 10, 2004
COMMITTEE OF MANAGEMENT SHIKSHA PRACHARINI SANGH Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL MAGISTRATE
September 14, 2004
COMMITTEE OF MANAGEMENT SHIKSHA PRACHARINI SANGH Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
September 14, 2004
COMMITTEE OF MANAGEMENT SHRI GANDHI INTER COLLEGE MANGROO Vs. DISTRICT INSPECTOR OF SCHOOLS MAHAMAYA NAGAR
January 5, 2004
COMMITTEE OF MANAGEMENT SHRI NEHRU INTER COLLEGE PATHERWAN Vs. DISTRICT INSPECTOR OF SCHOOLS
October 25, 2004
COMMITTEE OF MANAGEMENT SHRI SHIV MANGAL SINGH INTERMEDIATE COLLEGE BERUARBARI BALLIA Vs. STATE OF U P
September 15, 2004
COMMITTEE OF MANAGEMENT SRI BAJRANI UCHCHATTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
November 1, 2004
COMMITTEE OF MANAGEMENT SRI BALWANT SHAHID INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION KANPUR REGION
November 18, 2004
COMMITTEE OF MANAGEMENT SRI KIDWAI JUNIOR HIGH SCHOOL Vs. SUB DIVISIONAL MAGISTRATE
August 25, 2004
COMMITTEE OF MANAGEMENT SRI KRISHNA HIGH SCHOOL Vs. STATE OF U P
October 4, 2004
COMMITTEE OF MANAGEMENT SRI LAL BAHADUR SHASTRI JUNIOR HIGH SCHOOL Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
November 22, 2004
COMMITTEE OF MANAGEMENT SRI NEHRU INTER COLLEGE Vs. STATE OF U P
January 22, 2004
COMMITTEE OF MANAGEMENT SRI RAMESHWAR PRASAD BALIKA HIGHER SECONDARY Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH REGION AZAMGARH RECOGNITION COMMITTEE
October 25, 2004
COMMITTEE OF MANAGEMENT SUBHASH MEMORIAL JUNIOR HIGH SCHOOL Vs. STATE OF U P
November 5, 2004
COMMITTEE OF MANAGEMENT V K HIGHER SECONDARY SCHOOL RAMA SHANKAR Vs. STATE U P
July 13, 2004
COMMITTEE OF MANAGEMENT VICTORIA INTER COLLEGE Vs. AMAR NATH GUPTA
August 10, 2004
COMMITTEE OF MANAGEMENT WAQF ABDUL HAFIZ KHAN Vs. FARHAT ALI
February 26, 2004
COMMITTEE OF MANAGEMENT, DAU DAYAL MAHILA POST GRADUATE COLLEGE Vs. STATE OF UTTAR PRADESH AND ORS.
December 21, 2004
COMPTROLLER OF DEFENCE ACCOUNTS PENSION Vs. EX NO 1536132 SEP MOHD IBRAHIM KHAN
March 29, 2004
CONSTABLE KAMLA SINGH Vs. STATE OF U P
August 25, 2004
CONTROLLER OF ESTATE DUTY Vs. A P ARUN KUMAR
August 20, 2004
CONTROLLER OF ESTATE DUTY Vs. RAM LAL AGARWAL
July 30, 2004
COOLADE BEVERAGES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 4, 2004
CRIMINAL CONTEMPT OF THE HIGH COURT OF JUDICATURE AT ALLAHABAD ON THE APPLICATION OF DISTRICT JUDGE Vs. SUBHAS TYAGI
July 12, 2004
CWT Vs. RAM SARAN KEJRIWAL
November 1, 2004
CWT Vs. BENI RAM BANSIDHAR JAIN
September 1, 2004
CWT Vs. RAJMANI DEVI
December 14, 2004
CWT Vs. CHAKRABARTY SADH
November 20, 2004
CWT Vs. MA SHREE KISHORIJI BISHWA HITAKARI TRUST
September 30, 2004
CWT Vs. VENKATESH NARAIN GUPTA
November 5, 2004
D C M LTD Vs. PRESIDING OFFICER LABOUR COURT U P MEERUT
April 20, 2004
D N AGRAWAL H J S REGISTRAR LISTING HIGH COURT Vs. VINOD KUMAR
May 26, 2004
D S JOSEPH Vs. STATE OF U P
September 15, 2004
Dalip Singh Kathayat and others Vs. State of Uttaranchal and others
April 29, 2004
DALJEET SINGH Vs. STATE OF U P
March 4, 2004
Dalvir Singh Vs. Virender Singh
June 4, 2004
DAMODAR YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
July 20, 2004
DANIM LEATHER LTD Vs. STATE
August 23, 2004
DARBARI Vs. STATE OF U P
April 30, 2004
DARSHAN DEVI Vs. STATE OF U P
July 16, 2004
DARSHAN SINGH Vs. STATE
February 20, 2004
DAULAT SINGH KHATI Vs. DEPUTY INSPECTOR GENERAL OF POLICE C R P F
August 9, 2004
DAULTA Vs. RAM SWAROOP
May 6, 2004
DAYA RAM Vs. DISTRICT MAGISTRATE, RAEBARELI AND OTHERS
March 25, 2004
Daya Shankar Vs. Shiv Kumar
February 20, 2004
DAYA SHANKAR TIWARI Vs. UNION OF INDIA
September 17, 2004
DAYA SHANKER Vs. RENT CONTROL AND EVICTION OFFICER
May 10, 2004
DAYA SHANKER AND OTHERS Vs. STATE OF U.P.
September 21, 2004
DCM LTD Vs. PRESIDING OFFICER LABOUR COURT U P AT MEERUT
April 20, 2004
DEBI SARAN Vs. RENT CONTROL AND EVICTION OFFICER FATEHPUR
March 15, 2004
DEEN DAYAL Vs. BHAGWAN DAI
February 26, 2004
DEEN DAYAL Vs. COMMISSIONER CHITRAKOOT DHAM DIVISION BANDA
September 15, 2004
DEEN DAYAL SHUKLA Vs. STATE OF U P
November 19, 2004
DEEPAK GUPTA Vs. STATE OF U P
November 24, 2004
DEEPAK KUMAR Vs. MURARI LAL
September 2, 2004
DEEPAK KUMAR Vs. CHIEF MEDICAL OFFICER BIJNOR
January 23, 2004
DEEWAN SINGH Vs. BALA SINGH
July 28, 2004
Deewan Singh Vs. Shyam Singh
January 28, 2004
DEKI ELECTRONICS LIMITED Vs. COMMISSIONER OF TRADE TAX
December 17, 2004
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. COMMISSIONER OF SALES TAX
August 26, 2004
DELHI GATE AUTO SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD
October 7, 2004
DELHI PRAKASHAN VITRAN PVT LTD Vs. EMPLOYEES STATE INSURANCE COURT GHAZIABAD
May 12, 2004
DEO KUMAR VERMA Vs. STATE OF U P
March 16, 2004
DEO NARAIN Vs. JAGAT NARAIN SHUKLA
July 8, 2004
DEO NARAIN Vs. ADDITIONAL COLLECTOR TEHSILDAR ASSISTANT COLLECTOR AND GAON SABHA BENIPUR
December 8, 2004
DEO NARAIN VERMA Vs. XVTH ADDL. DISTRICT JUDGE AND ORS.
July 9, 2004
DEOKI NANDAN CHAURASIYA Vs. BAKSHI BROTHERS A PARTNERSHIP FIRM REGISTERED UNDER THE PROVISION OF INDIAN
October 15, 2004
DEOKI NANDAN PARASAR Vs. CHAIRMAN DISTRICT ADMINISTRATIVE COMMITTEE CADRE AUTHORITY CO-OPERATIVE BANK CENTRALISED SERVICES
August 24, 2004
DEORIA KASIA ZILA SAHKARI BANKLTD Vs. STATE OF U P
September 29, 2004
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUPER TANNERY INDIA LTD
August 11, 2004
DEPUTY GENERAL MANAGER U P POWER CORPORATION LTD Vs. BHARAT SINGH
June 7, 2004
DESH RAJ MISHRA Vs. CHIEF MEDICAL SUPERINTENDENT OFFICER DISTRICT HOSPITAL SONBHADRA
May 12, 2004
DESH RAJ VERMA Vs. STATE OF UTTAR PRADESH
February 10, 2004
DEVECHAND Vs. STATE OF U P
May 28, 2004
DEVENDRA KUMAR Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD
April 22, 2004
DEVENDRA KUMAR Vs. STATE OF U P
September 17, 2004
DEVENDRA KUMAR JAIN Vs. RAM PRAKASH
July 13, 2004
DEVENDRA KUMAR NAILWA Vs. STATE OF U P
February 11, 2004
DEVENDRA MOHAN Vs. STATE OF U P
January 29, 2004
DEVENDRA SINGH Vs. STATE OF U P
February 27, 2004
DEVENDRA SINGH Vs. STATE OF U P
May 14, 2004
DEVENDRA SINGH Vs. STATE OF U P
July 23, 2004
DEVENDRA SINGH CHAUHAN Vs. ADDI DIST MAGISTRATE
January 29, 2004
DEVENDRA SNIGH Vs. NAPENDRA MISHRA
February 11, 2004
DEVI CHARAN Vs. STATE OF U P
August 6, 2004
DEVI PRASAD Vs. STATE OF U P
March 16, 2004
DEVI SHARAN Vs. STATE OF U P
September 18, 2004
DHAMENDRA DEO MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
April 28, 2004
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX
August 5, 2004
DHAMPUR SUGAR MILLS LTD Vs. STATE OF UTTAR PRADESH
October 29, 2004
DHANESH KUMAR SHARMA Vs. STATE OF U P
April 6, 2004
DHANESH KUMAR SHARMA Vs. STATE OF U P
June 4, 2004
DHANI RAM Vs. ADDL DISTRICT COLLECTOR
January 5, 2004
DHANI SARAN KHARE Vs. STATE OF U P
November 14, 2004
DHANNU Vs. BANARAS HINDU UNIVERSITY
September 14, 2004
DHANPAT RAI VERMA Vs. TAX RECOVERY OFFICER
March 17, 2004
DHARAM PAL Vs. STATE OF U P
April 21, 2004
DHARAM PAL Vs. A D J
September 23, 2004
DHARAM PAL Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
September 2, 2004
DHARAM PAL SINGH Vs. STATE OF U P
August 25, 2004
DHARAM PAL SINGH RAO Vs. INCOME TAX OFFICER
August 5, 2004
DHARAMVIR SINGH Vs. EXECUTIVE ENGINEER, TUBEWELL DIVISION, MUZAFFARNAGAR AND ANOTHER
January 14, 2004
DHARMA DEV LATE SRI TEJ RAM Vs. U P STATE ROAD TRANSPORT CORPORATION
September 21, 2004
DHARMENDRA KUMAR MISRA Vs. V BANK OF BARODA
March 16, 2004
DHARMENDRA KUMAR RAI Vs. STATE OF U P
September 17, 2004
DHARMENDRA KUMAR SHUKLA Vs. TELECOM DISTRICT MANAGER
March 18, 2004
DHEERAJ SINGH Vs. CHAIRMAN AVAS EVAM VIKAS PARISHAD
May 11, 2004
Dhiraj Singh Rawat Vs. State of U.P. and others
May 13, 2004
DHYAN SINGH Vs. DISTRICT JUDGE
December 3, 2004
Diley Ram Vs. Om Prakash
January 19, 2004
DILIP KUMAR PANPALIA Vs. STATE OF U.P.
February 19, 2004
DINESH BAHADUR SINGH Vs. STATE OF U P
May 14, 2004
DINESH CHANDRA Vs. STATE OF U P
September 1, 2004
DINESH CHANDRA BAJPAI Vs. STATE OF U P
September 18, 2004
DINESH KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE
May 28, 2004
DINESH KUMAR KESARWANI MANNA LAL Vs. UNION OF INDIA
April 6, 2004
Dinesh Kumar Nigam Vs. State of U.P.
December 19, 2004
DINESH KUMAR SHUKLA Vs. STATE OF U P
March 31, 2004
Dinesh Kumar Singh Vs. Presiding Officer, Labour Court, Agra (U.P.) and another
November 3, 2004
DINESH KUMAR SINGH SENGAR CHANDRAPAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND COMMITTEE OF MANAGEMENT UDAY PRATAP INTER
August 6, 2004
DINESH KUMARRAM KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED CHIEF MANAGING DIRECTOR BHARAT SANCHAR
September 1, 2004
DINESH PASI Vs. STATE OF U P
July 15, 2004
DIPEN PARIKH Vs. STATE OF U P
November 3, 2004
DIRECTOR OF EDUCATION BASIC Vs. LALLESHWAR SINGH
October 7, 2004
DISTILLERIES AND CHEMICAL MAZDOOR Vs. STATE OF U P
May 11, 2004
DISTRICT JUDGE Vs. SRI KAMLA KAR SINGH
August 10, 2004
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICER Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
February 23, 2004
DIWAKAR SINGH Vs. STATE OF U P
September 3, 2004
DIWAN SINGH BISHT Vs. LIFE INSURANCE CORPORATION OF INDIA MUMBAI
December 16, 2004
DIWAN SUGARSLTD Vs. APPELLATE AUTHORITY
December 23, 2004
DOABA ROLLING MILLS P LTD Vs. CEGAT
February 5, 2004
DOREY LAL Vs. STATE OF U P
December 9, 2004
DRIG PAL SINGH Vs. DIRECTOR GENERAL OF POLICE
January 22, 2004
DUDH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 16, 2004
DUJAI Vs. DY DIRECTOR OF CONSOLIDATION
January 13, 2004
DUKHARAN Vs. ASSTT. DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
August 16, 2004
DUNCANS INDUSTRIESLTD Vs. STATE OF U P
September 17, 2004
DURGA Vs. IVTH ADDITIONAL DISTRICT JUDGE
December 20, 2004
DURGA PRASAD Vs. CHAMELI DEVI
December 16, 2004
Durga Prasad Vs. Jaanak Dulari
January 5, 2004
DURGA PRASAD JAIN Vs. SRI KISHAN AND ANR.
November 5, 2004
DURGESH KUMAR SHUKLA Vs. STATE OF U.P.
August 3, 2004
DURGESH PRATAP SINGH AND OTHERS ETC. Vs. STATE OF U.P. AND OTHERS
February 26, 2004
DWARIKA PRASAD Vs. STATE OF U P
December 16, 2004
DWARIKA PRASAD Vs. XITH ADDITIONAL DISTT JUDGE KANPUR NAGAR
December 30, 2004
DWARIKA PRASAD Vs. STATE OF U P
September 23, 2004
DWARIKA PRASAD Vs. A D J
December 10, 2004
DWARIKA PRASAD BAJAJ Vs. STASTE OF U P
May 24, 2004
DWARIKA PRASAD GUPTA Vs. SRI KARUNA SHANKAR TEWARI
December 13, 2004
DY CIT Vs. MOHD FAROOQ
June 30, 2004
DY CONTROLLER CIVIL DEFENCE Vs. MOHD AFZUALLAH
May 24, 2004
ELECTRO HOMOEOPATHIC PRACTITIONERS ASSOCIATION OF INDIA Vs. A P VERMA CHIEF SECRETARY GOVERNMENT OF U P
May 28, 2004
EMPLOYEES STATE INSURANCE CORPN Vs. SATYA NARAIN SINGH
September 17, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAJDEO
September 17, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. ABDUL RAUF
September 17, 2004
EMPLOYEES STATE INSURANCE CORPORATION KANPUR Vs. SARFUDDIN
September 17, 2004
ESCORTS LIMITED Vs. COMMISSIONER OF TRADE TAX
December 3, 2004
ESSENTIAL OIL AND CHEMICALS Vs. STATE OF UTTAR PRADESH SALES TAX OFFICER
March 29, 2004
Ewaz Singh Vs. Jadu Nath Singh etc.
January 29, 2004
EX LIEUTENANT COL JAI PRAKASH Vs. UNION OF INDIA
May 14, 2004
EX SEP M T RAM BAHADUR YADAV Vs. UNION OF INDIA
April 13, 2004
EX SEPOY 10403951 HANSRAJ SINGH YADAV SHRI MAHARAJ SINGH YADAV Vs. OFFICER COMMANDING 56 DEFENCE SECURITY CORPS PLATOON ATTACHED TO AIR FORCE
August 31, 2004
EXCISE COMMISSIONER Vs. SANJAY KUMAR YADAV
January 30, 2004
EXECUTIVE ENGINEER TUBEWELL DIVISION Vs. RAM SAJAN SHUKLA
May 19, 2004
EXECUTIVE OFFICER Vs. KISHAN SINGH
June 1, 2004
EXECUTIVE OFFICER NAGAR PALIKA Vs. RAJENDRA SINGH
August 3, 2004
F.C.I. MAZDOOR SANGH Vs. FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS
January 29, 2004
FAQUIRA Vs. AKHTAR
July 14, 2004
FARHAT HUSSAIN AZAD Vs. STATE OF U P
December 10, 2004
FARHAT ILAHI Vs. VTH A D J SAHARANPUR
July 20, 2004
FARID Vs. UNION OF INDIA
September 13, 2004
FARRUKHABAD GRAMIN BANK Vs. INCOME TAX OFFICER
November 23, 2004
FATEH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MATHURA
March 4, 2004
FIRM BAIJ NATH PRASAD JAMUNA PRASAD (M/S.) Vs. VTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
October 4, 2004
FIZZ DRINKS LIMITED Vs. LABOUR COURT
November 17, 2004
FOREST DEPARTMENT Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS
October 12, 2004
FRIGORIFICE ALLANA LTD Vs. STATE
January 23, 2004
FURQAN AHMAD ALIAS MANA Vs. VIITH A D J SAHARANPUR
August 9, 2004
G T COLD STORAGE AND ICE FACTORY Vs. COMMISSIONER OF INCOME TAX
August 16, 2004
GAJADHAR SINGH Vs. BANK OF BARODA
February 26, 2004
GAJANAN PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS
April 2, 2004
GAJENDRA SINGH @ RINKU Vs. STATE OF U.P.
October 28, 2004
GAJENDRA SINGHHIGH COURT OF JUDICATURE AT ALLAHABAD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
January 16, 2004
GAJODHAR Vs. UNION OF INDIA
August 5, 2004
GAMBHIR SINGH Vs. STATE OF U P
January 30, 2004
GANESH Vs. CHHOTEY LAL
February 10, 2004
GANESH BARTAN BHANDAR Vs. INCOME TAX SETTLEMENT COMMISSION
September 27, 2004
GANESH NARAIN SHUKLA Vs. STATE OF U P
November 5, 2004
GANESH PRASAD ALIAS GANNO NAI Vs. RAJENDRA BHAN
September 23, 2004
GANESH SHANKER VIDYARTHI MEMORIAL SOCIETY Vs. STATE OF U P
September 1, 2004
Ganga Bisht (Smt.) Vs. State of Uttaranchal and
February 24, 2004
GANGA DEVI Vs. CHAIRMAN/EXECUTIVE OFFICER SHIKOHABAD
March 23, 2004
GANGA PRAKASH MISHRA Vs. STATE OF U P
December 23, 2004
GANGA RAM Vs. MAHIP NARAIN SINGH
March 17, 2004
GANGA RAM Vs. STATE
May 12, 2004
GANGA RAM SINGH Vs. SURESH CHAND MISHRA
December 14, 2004
GANGA SAHAI RAM SWARUP Vs. INCOME TAX APPELLATE TRIBUNAL
July 21, 2004
GANGA SARAN D Vs. IVTH A D J
July 26, 2004
GANGASAGAR RAI INDRA DEV RAI Vs. SRI MAHENDRA SINGH DISTRICT INSPECTOR OF SCHOOLS SHIV PRATAP SINGH
February 4, 2004
GANPAT LAL Vs. IIND A.D.J.
December 20, 2004
Ganpati Vs. State
February 12, 2004
Gaon Sabha Vs. Shukh Lal & Ors.
January 22, 2004
Gaon Sabha Vs. Kunwar Pal
January 8, 2004
GAON SABHA KAHOTRI Vs. PARSHU RAM
May 28, 2004
GAON SABHA-TAPPAL TEHSIL KHAIR DISTRICT ALIGARH Vs. SATYA DEO SHARMA
March 12, 2004
GARG ASSOCIATES PVT LTD Vs. COMMISSIONER OF TRADE TAX
July 9, 2004
GARG PLASTICS Vs. PRESIDING OFFICER LABOUR COURT
November 30, 2004
GARG PLASTICS KANPUR Vs. P O LABOUR COURT V KANPUR
July 9, 2004
GARIBUDDI ALIAS GARIBUDDIN NANKAE ALIAS NANKEU AND BACHEN SONS OF IMAMI Vs. STATE OF U P
July 22, 2004
GARIMA ADARSH Vs. STATE OF U P
September 2, 2004
GAS AUTHORITY OF INDIA LTD Vs. SARVODAYA GLASS INDUSTRIES
March 12, 2004
GAURAV JI PATHAK Vs. IIND UPPER JUDICIAL MAGISTRATE, SIDDHARTH NAGAR AND OTHERS
October 5, 2004
GAURAV SINGH Vs. UNION OF INDIA
September 23, 2004
GAURI SHANKAR Vs. STATE OF U P
August 7, 2004
GAURI SHANKER Vs. STATE OF U P
August 25, 2004
GAURI SHANKER Vs. IIIRD ADDITIONAL DISTRICT JUDGE
November 2, 2004
GAYA PRASAD CHAUDHARY Vs. DIRECTOR OF EDUCATION MADHYAMIK
January 29, 2004
GAYA PRASAD TIWARI Vs. STATE OF U P
February 23, 2004
GAYATRI DEVI Vs. CIVIL JUDGE [SR DIV ]
November 23, 2004
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. CEES OFFICER U P WATER POLLUTION AND CONTROL BOARD
March 3, 2004
GEETA MISHRA Vs. RAJ NARAYAN MISHRA
March 26, 2004
GEETA TIWARI Vs. KASHI NATH AND ANOTHER
November 29, 2004
GEETA VERMA Vs. STATE OF U.P. AND OTHERS
July 7, 2004
Geetam Singh Vs. L.M.C.
March 5, 2004
GHANSHYAM DAS Vs. UNION OF INDIA
December 9, 2004
GHANSHYAM DAS ARORA Vs. ROOP KISHORE CHANDAK
November 30, 2004
GHANSHYAM DAS SHARMA Vs. RAMESHWAR SHUKLA
February 10, 2004
Ghanshyam etc. Vs. State
July 30, 2004
GHANSHYAM KISHOR BAJPAYEE Vs. STATE OF U P
December 2, 2004
GHANSHYAM SINGH SENGAR Vs. STATE OF U.P. AND OTHERS
April 9, 2004
Ghasiya Vs. Harbi
March 26, 2004
GHAZIABAD DEVELOPMENT AUTHORITY AND ANR. Vs. ASHOK KUMAR AND ORS.
March 23, 2004
GHURAHU Vs. CIVIL JUDGE SENIOR DIVISION SMALL CAUSE COURT
July 27, 2004
GHYAN SHYAM AND ORS. Vs. STATE OF U.P. AND ORS.
March 17, 2004
GIRDHAR GOPAL GULATI Vs. UNION OF INDIA
April 23, 2004
GIRDHAR GOPAL KANCHAN Vs. PARIYOJNA NIDESHAK DISTRICT GRAMYA VIKAS ABHIKARAN BAREILLY
October 4, 2004
GIRDHARI LAL DECD Vs. COMMISSIONER OF INCOME TAX
May 17, 2004
Girind Singh Vs. L.M.C.
January 8, 2004
GIRISH CHANDRA GUPTA Vs. STATE OF U P
October 1, 2004
GIRJAPATI Vs. STATE OF U P
April 30, 2004
GIRRAJ PRASAD Vs. TRIBENI DEVI
April 29, 2004
GIRRAJ PRASAD Vs. TRIBENI DEVI
April 9, 2004
GLASS WORKERS MAZDOOR SANGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL SATYA NARAIN GLASS WORKS
January 9, 2004
GODHI ALIAS SUKHBIRI Vs. STATE OF U P
August 27, 2004
GOKULESH SHARMA Vs. DY INSPECTOR GENERAL NORTH ZONE C I S F NEW DELHI
November 19, 2004
GOODEARTH STEELS PVT LTD Vs. C E G A T
May 10, 2004
GOPAL ALIAS MAHESH SINGH Vs. STATE OF U P
July 26, 2004
GOPAL KRISHAN Vs. ADDITIONAL DISTRICT JUDGE BULANDSHAHR
March 5, 2004
GOPAL KRISHNA PANDEY Vs. STATE OF U P
December 13, 2004
GOPAL PRASAD PANDEY Vs. VITH ADDITIONAL DISTRICT JUDGE VARANASI
July 14, 2004
GOPAL SINGH Vs. COLLECTOR
January 20, 2004
GOPAL TIWARI Vs. STATE OF U P
November 1, 2004
GOPALJI MISHRA Vs. STATE OF U P
February 23, 2004
GOPI SARAN SRIVASTAVA Vs. PRINCIPAL SECRETARY DEPARTMENT OF LABOUR GOVERNMENT
April 12, 2004
Goverdhan Vs. Sultan Singh
February 24, 2004
GOVERDHAN PRASAD Vs. STATE OF U P
August 31, 2004
GOVIND BHAWAN KARYALAYA Vs. CHHEDI LAL DINESH KUMAR
March 3, 2004
GOVIND LAL SRIVASTAVA Vs. STATE OF U P
September 28, 2004
GOVIND NARAYAN SHUKLA Vs. STATE OF U P
November 29, 2004
GOVIND PRAKASH TRIPATHI Vs. VICE CHANCELLOR DEEN DAYAL UPADHYAYA UNIVERSITY EXAMINATION CONTROLLER
November 19, 2004
Govind Singh Sijwali Vs. State of Uttaranchal, through Secretary, Medical & Health at Dehradun and others
October 14, 2004
GOVINDAM SRI J RAM LALA AND AKHILESH KUMAR CHAUBEY ROODRA Vs. VICE CHANCELLOR BANARAS HINDI UNIVERSITY
October 28, 2004
GRAM PANCHAYAT Vs. STATE OF U P
October 29, 2004
GRAM PANCHAYAT Vs. STATE OF U P
September 29, 2004
Gram Sabha Vs. Nand Lal etc.
February 19, 2004
GRAM VIKAS ADHIKARI SANGH Vs. STATE OF U P
November 5, 2004
GRAM VIKAS KALYAN ASHRAM SAMITI Vs. CHAIRMAN CENTRAL CERTIFICATION COMMITTEE KHADI AND VILLAGE INDUSTRIES
August 3, 2004
GUARDIAN ASSOCIATION OF SRI. SRI RAM JANKI INTER COLLAGE, AND OTHER Vs. STATE OF U.P AND OTHERS
July 30, 2004
GUDDI Vs. STATE OF U P
June 21, 2004
GUDDU PANCHHI Vs. DISTRICT MAGISTRATE KANPUR NAGAR
February 13, 2004
GULAB CHAND VERMA Vs. BADRI NARAIN MISHRA
July 30, 2004
GULAB CHANDRA Vs. LACHHMI CHANDRA JAIN
March 26, 2004
GULAM MOHAMMAD ANSARI Vs. IIIRD ADDITIONAL DISTRICT JUDGE
January 28, 2004
GULMARG HOTEL Vs. STATE OF U P
January 16, 2004
GUR PRASAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR AND OTHERS
December 23, 2004
Gurmeet Singh Vs. Virendra Singh
January 30, 2004
GURMEET SINGH Vs. STATE OF U P
March 4, 2004
GURMEET SINGH Vs. STATE OF U P
September 3, 2004
Guru Dayal Vs. Mukundi
November 1, 2004
GURUCHARAN SINGH Vs. NATIONAL THERMAL POWER CORPORATION LTD
January 28, 2004
GWALIOR TEXTILES Vs. COMMISSIONER OF INCOME TAX
September 22, 2004
GYAN PRAKASH PATHAK Vs. STATE OF U P
December 2, 2004
GYAN SINGH Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
September 14, 2004
GYANENDRA SINGH Vs. STATE OF U P
January 12, 2004
H C SUGHAR SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE ESTABLISHMENT
February 27, 2004
H N JAIN Vs. NATIONAL TEXTILE CORPORATION LTD
February 13, 2004
HAJERI LAL SAHU Vs. STATE OF UTTAR PRADESH
January 29, 2004
HAJI ABDUL RAZZAQUE ALIAS HAJI MUNSHI Vs. IVTH A D J
February 17, 2004
HAJI GULFAM AHMAD Vs. STATE OF U.P.
December 16, 2004
HAJI IMAM UDDIN Vs. IIND ADDITIONAL DISTRICT JUDGE AND ANOTHER
February 19, 2004
HAKIM Vs. DISTRICT JUDGE DEORIA
March 15, 2004
HAMEED Vs. KANHAIYA
July 27, 2004
HANIF KHAN Vs. VIIITH ADDITIONAL DISTRICT JUDGE
March 22, 2004
HANUMAT SINGH S/O GANGA SAGAR SINGH Vs. AMAR NATH VERMA, DISTRICT INSPECTOR OF SCHOOL AND
August 13, 2004
HAR CHARAN SHARMA Vs. NAGAR PANCHAYAT GOVERDHAN DISTRICT MATHURA
March 16, 2004
HAR DEV SINGH Vs. COMMITTEE OF MANAGEMENT D B SANTOKH SINGH KHALSA INTER COLLEGE
May 28, 2004
HAR NATH PRASAD Vs. STATE OF U P
December 13, 2004
HAR PRASAD Vs. IST ADDL DISTRICT JUDGE ETAH
July 5, 2004
HAR SARAN Vs. BOARD OF REVENUE U P
July 28, 2004
HARBANS LAL Vs. CIT
December 14, 2004
HARBANSH SINGH Vs. STATE OF U P
May 10, 2004
HARBHAJAN SINGH Vs. STATE OF U P
December 21, 2004
HARDWARI LAL Vs. IIND ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
March 15, 2004
HARI DAS S O VISHWANATH LODHI IN JAIL Vs. STATE
August 27, 2004
HARI HAR NARAYAN LAL Vs. PRESIDING OFFICER PEETHASIN ADHIKARI LABOUR COURT
May 11, 2004
HARI HAR SINGH Vs. NIROTI LAL GUPTA
February 4, 2004
HARI KRISHNA Vs. IVTH ADDITIONAL DISTRICT JUDGE, ORAL AND OTHERS
February 5, 2004
HARI MOHAN KICHLU Vs. VIIITH A D J
September 21, 2004
HARI MOHAN RASTOGI LATE GOPI CHANDRA RASTOGI Vs. ADHYAKSH UTTAR PRADESH POWER CORPORATION LIMITED
September 29, 2004
HARI OM BHATIA Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LTD
January 7, 2004
HARI OM BHUTANI Vs. SMT. RAJ KUMARI MAHESHWARI AND OTHERS
August 2, 2004
HARI OM SINGH TOMAR Vs. STATE OF U P
April 20, 2004
HARI PRAKASH Vs. IVTH ADDITIONAL DISTRICT JUDGE
July 6, 2004
HARI PRASAD Vs. STATE OF U P
October 5, 2004
HARI PRASAD GOPI KRISHNA Vs. COMMISSIONER OF INCOME TAX
November 30, 2004
HARI RAM Vs. COLLECTOR
August 10, 2004
Hari Ram Vs. State
December 28, 2004
HARI RAM SAHU Vs. RAMESH CHANDRA AGARWAL
May 20, 2004
HARI RAM TIWARI Vs. STATE OF U.P.
July 21, 2004
Hari Shankar Vs. Vir Singh
July 13, 2004
HARI SHANKER Vs. CANE COMMISSIONER
February 20, 2004
HARI SHANKER SON OF SHRI AMIR CHAND AND ORS. Vs. SHRI LALA RAM ALIAS SHIAM SUNDER SON OF SHRI SHANTI RAM,
October 7, 2004
Hari Singh and Anr. Vs. State of U.P.
February 27, 2004
HARIDAS Vs. STATE OF U P
August 27, 2004
HARIHAR NATH D Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 5, 2004
Harihar Prasad Kushwaha Vs. District Inspector of Schools, Kushinagar and others
January 8, 2004
HARIHAR SUGHAND P LTD Vs. ADDL CIVIL JUDGE
August 24, 2004
HARISH BAMI Vs. ANURAG CHAUDHARY
August 5, 2004
HARISH CHANDRA Vs. STATE OF U P
February 16, 2004
HARISH CHANDRA AGRAWAL Vs. IIIRD A D J
September 23, 2004
HARISH CHANDRA CHAUHAN Vs. STATE OF U P
February 25, 2004
HARISH CHANDRA GUPTA Vs. FOURTH ADDITIONAL DISTRICT JUDGE
November 29, 2004
HARISH CHANDRA TEWARI AND ANR. Vs. 2ND ADDL. DISTRICT JUDGE AND ORS.
April 23, 2004
HARNAM DAS Vs. IIND A D J
August 11, 2004
HARNAM MISHRA Vs. RAM KUMAR
November 29, 2004
HAROLD JAMES Vs. UNION OF INDIA
July 27, 2004
HASMAT ALI Vs. STATE OF U P
December 17, 2004
HAUSALA PRASAD TIWARI RAM NARESH TIWARI Vs. STATE OF U P
December 7, 2004
HAZI ISLAM Vs. STATE OF U P
February 20, 2004
HEERA SINGH ALIAS RAM CHANDRA SINGH Vs. STATE OF U.P.
February 20, 2004
HEERA SINGH DHARM DEV SINGH Vs. STATE OF U P LALMUNI DEVI CHANDRA BALI SINGH YADAV MANOJ
July 29, 2004
HELLO MINERALS WATER P LTD Vs. UNION OF INDIA
July 28, 2004
HEM CHANDRA JAIN Vs. UNION OF INDIA
March 19, 2004
HEMAND KUMAR TANEJA Vs. STATE OF UTTAR PRADESH
March 31, 2004
HEMANT AGRAWAL (SHRI) Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
August 27, 2004
HEMANT KUMAR MISHRA Vs. LIFE INSURANCE CORPORATION
April 6, 2004
HIGH COURT BAR ASSOCIATION Vs. DEPUTY LABOUR COMMR
July 30, 2004
HINA NEGI Vs. REGISTRAR C P M T 2004 UTTAR PRADESH
December 16, 2004
HINDALCO INDUSTRIES LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
February 12, 2004
HINDU INTER COLLEGE Vs. PRESCRIBED AUTHORITY
October 14, 2004
Hindupat Vs. State
January 7, 2004
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
February 24, 2004
HINDUSTAN AERONAUTICS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 13, 2004
HINDUSTAN BONE MILLS PRIVATE LTD Vs. COMMISSIONER OF TRADE TAX
November 5, 2004
HINDUSTAN FERRO & INDUSTRIES LTD Vs. CESTAT, NEW DELHI
September 17, 2004
HINDUSTAN LEVER LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
May 28, 2004
HINDUSTAN LEVERLTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO V U P MEERUT
May 28, 2004
HIRA LAL Vs. STATE OF U.P.
February 27, 2004
Hira Lal and others Vs. Sri Krishna Gupta and another
August 16, 2004
HIRA PRASAD Vs. STATE OF U P
July 8, 2004
HIRA SINGH Vs. STATE OF U P
July 29, 2004
HRIDAYANAND PANDEY Vs. STATE OF UTTAR PRADESH
May 21, 2004
I.F.C.I. LIMITED Vs. SIDCO LEATHERS LTD
August 4, 2004
IKRAMUDDIN Vs. PRESCRIBED AUTHORITY EXECUTION COURT JUDGE SMALL CAUSE COURT
September 13, 2004
IN RE: BHARAT EXPLOSIVES LTD. Vs. STATE
April 6, 2004
IN RE: JYOTI EXTRACTION PVT LIMITED Vs. STATE
November 10, 2004
IN RE: RATAN HOUSING DEVELOPMENT LTD Vs. STATE
April 22, 2004
IN RE: SRISHTI VIDEO CORPN. LTD. (30.04.2004 - ALLHC) Vs. IN RE: SRISHTI VIDEO CORPN. LTD.
April 30, 2004
IN RE: VIDESH SANCHAR NIGAM LTD. Vs. STATE
May 12, 2004
INDER DEO MAHESHWARI Vs. STATE OF U P
August 27, 2004
INDIAN AIR GASESLTD Vs. UNION OF INDIA
March 5, 2004
INDIAN OIL CORPN LTD Vs. STATE OF U P
January 27, 2004
INDIAN TELEPHONE INDUSTRY LTD Vs. CESS APPELLATE COMMITTEE UTTAR PRADESH POLLUTION CONTROL BOARD AND CESS
August 3, 2004
INDIAN TELEPHONE INDUSTRY LTD Vs. CESS APPELLATE COMMITTEE U P POLLUTION CONTROL BOARD
October 5, 2004
INDIRA SHARMA UDAI VEER SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION FINANCE DIRECTORATE OF EDUCATION JOINT DIRECTOR
May 14, 2004
INDRA BAHADUR SINGH ALIAS PAPPU Vs. STATE OF U P
March 11, 2004
Indra Kant etc. Vs. State
September 24, 2004
INDRA MANI PANDEY Vs. STATE OF U P
August 17, 2004
INDRA NATH Vs. KITABUN
February 24, 2004
INDRA PAL MISHRA ALIAS RAJU Vs. SPECIAL JUDGE E C ACT BANDA
August 10, 2004
INDRA PRASTHA CHEMICALS P LTD Vs. COMMISSIONER OF INCOME TAX
August 16, 2004
INSTITUTE OF MULTI MEDIA PRINCE MARKET LUCKNOW Vs. STATE OF U P
March 23, 2004
INTZAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 15, 2004
IQBAL Vs. AKHTAR ALI
August 11, 2004
IQBAL AHMAD Vs. IIND A D J
August 9, 2004
IQBAL AHMAD Vs. NAIMUL
April 2, 2004
IQBAL AHMAD Vs. NAIMUL
February 4, 2004
IRSHAD Vs. STATE OF U P
December 15, 2004
ISHRAT JAHAN Vs. VTH A D J
September 24, 2004
ISHWAR Vs. STATE OF U.P.
February 9, 2004
ISHWAR ALIAS BHURI Vs. STATE OF U P
July 9, 2004
ISHWAR SINGH Vs. UP-ZILA ADHIKARI/RENT CONTROL AND EVICTION OFFICER SHAMLI MUZAFFAR NAGAR AND ANR
November 16, 2004
ISRAR Vs. STATE OF U P
August 27, 2004
J A CHISTI Vs. UNION OF INDIA
December 17, 2004
J K COTTON SPINNING AND WEAVING MILLS LTD Vs. PRESCRIBED AUTHORITY
December 13, 2004
J P BAJPAI Vs. COMMISSIONER OF INCOME TAX
April 22, 2004
J S GUPTA AND SONS Vs. UNION OF INDIA
May 21, 2004
J. DAS B. DAS (M/S.) AND OTHERS Vs. RAM DULARE MISRA AND OTHERS
May 14, 2004
J.K. ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
November 9, 2004
J.K. TRADERS LTD. Vs. COMMISSIONER OF INCOME-TAX
August 12, 2004
JAG MOHAN Vs. STATE
November 9, 2004
JAG NARAIN Vs. DY DIRECTOR OF CONSOLIDATION ALLD
July 6, 2004
JAGAN SINGH Vs. DHANWATI
November 18, 2004
JAGANNATH Vs. ADDITIONAL COMMISSIONER
July 26, 2004
JAGANNATH Vs. ADDITIONAL COMMISSIONER
May 10, 2004
JAGANNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDITIONAL COLLECTOR (RURAL), ALLAHABAD AND OTHERS
February 24, 2004
JAGANNATH ALIAS CHINKAN BEERE MOLHOO AND CHHOTE LAL JAGANATH Vs. STATE
December 13, 2004
JAGARNATH Vs. RAMJI
August 19, 2004
JAGAT NARAIN JAISWAL Vs. TOTA RAM
August 11, 2004
JAGAT PAL Vs. STATE OF U P
April 20, 2004
Jagat Pal Upadhyaya Vs. K.J.Joseph, Accounts Officer, P.A.O.(ORS), A & C (Supply) and others
February 5, 2004
JAGAT PRASAD PRAJAPATI Vs. STATE OF U P
December 13, 2004
JAGAT SINGH Vs. STATE OF U P
April 27, 2004
JAGATGURU SHANKARACHARYA JYOTISH PEETHADHEESHWAR SWAMI VASUDEVANAND Vs. ADDITIONAL DISTRICT JUDGE VII ADDITIONAL CIVIL JUDGEJUNIOR DIVISION II
January 23, 2004
JAGATPAL Vs. STATE OF U P
August 11, 2004
JAGDISH Vs. STATE OF U P
January 9, 2004
JAGDISH AND FOUR ORS Vs. STATE OF U P
January 23, 2004
JAGDISH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
May 12, 2004
JAGDISH KUMAR GULATI Vs. COMMISSIONER OF INCOME TAX
April 23, 2004
JAGDISH NARAIN KATIYAR Vs. CHAIRMAN U P STATE HANDLOOM CORPORATIONLTD
January 28, 2004
JAGDISH PANDEY Vs. DAYA SHANKER PANDEY
August 27, 2004
JAGDISH PRASAD Vs. VTH A D J
November 1, 2004
JAGDISH PRASAD ALIAS BHOOPJI Vs. PANNA LAL
November 8, 2004
JAGDISH PRASAD UPMANYU Vs. KRISHNA MURARI AGARWAL
May 27, 2004
JAGDISH SINGH Vs. STATE OF UTTAR PRADESH
May 10, 2004
JAGDISHWAR DAYAL Vs. IIND ADDL DISTRICT JUDGE MEERUT
July 9, 2004
JAGGI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
August 26, 2004
JAGMOHAN Vs. STATE OF U P
November 10, 2004
JAGMOHAN RAM RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX
August 25, 2004
JAGMOHAN SINGH Vs. STATE OF U P
October 15, 2004
JAGPAL SINGH Vs. STATE OF U P
July 26, 2004
JAGPAL SINGH Vs. STATE OF U P
April 26, 2004
JAHURI Vs. JHAPSU
November 4, 2004
JAI BAHADUR SINGH Vs. STATE OF U P
August 6, 2004
JAI NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
September 23, 2004
JAI NARAIN PRATAP NARAIN HIGHER SECONDARY SCHOOL Vs. STATE OF U P
July 20, 2004
JAI PRAKASH Vs. IVTH ADDL. DISTRICT JUDGE, BIJNOR AND OTHERS
February 3, 2004
JAI PRAKASH ASSOCIATES P LTD Vs. COMMISSIONER OF INCOME TAX
November 8, 2004
JAI PRAKASH ASSOCIATESLTD Vs. STATE OF U P
May 10, 2004
JAI PRAKASH CHAURASIYA Vs. STATE OF U P
August 2, 2004
JAI PRAKASH SHARMA Vs. STATE OF U P
September 16, 2004
JAI PRAKASH SHARMA Vs. STATE OF U P
October 7, 2004
JAI PRAKASH SINGH Vs. STATE OF U P
July 14, 2004
JAI RAM Vs. STATE OF UTTAR PRADESH
May 14, 2004
JAI RAM Vs. DISTRICT JUDGE
August 3, 2004
JAI RAM DASS Vs. IIND A D J JHANSI
August 13, 2004
JAI RAM SINGH GAUR Vs. CHAMPA MISHRA
December 14, 2004
JAI SHANKER TEWARI Vs. MUKHYA KARMIK ADHIKARI UTTAR PRADESH JAL NIGAM LUCKNOW
October 14, 2004
JAIPAL Vs. XVTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
January 8, 2004
JAIPRAKASH ALIAS TUNNU Vs. STATE OF U P
December 7, 2004
JAIPRAKASH INDUSTRIES LIMITED Vs. STATE
March 10, 2004
JAIPRAKASH SINGH Vs. PRESIDING OFFICER LABOUR COURTI
February 17, 2004
JAKIR HUSSAIN Vs. D I O S BASTI
May 27, 2004
JALAL AHMAD Vs. STATE OF U P
January 12, 2004
JALPA PRASAD Vs. ASHOK KUMAR
August 24, 2004
JAMEEL AHMAD Vs. STATE OF U P
December 17, 2004
JAMEELA BEGUM Vs. STATE OF U P
September 8, 2004
JAMIL UDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
April 19, 2004
JAMUNA DAS Vs. STATE OF U P
March 1, 2004
JAMUNA DEVI SMT Vs. XIIITH ADDITIONAL DISTRICT JUDGE
August 25, 2004
JAMWANT JAISWAL Vs. STATE OF U P
December 6, 2004
JANAGANAVADI BHARAT Vs. GOVT OF INDIA
July 9, 2004
JANARDAN PRASAD GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS MAHARAJGUNJ
May 14, 2004
JANARDAN SINGH JAISWAL Vs. IVTH ADDITIONAL DISTRICT JUDGE
May 21, 2004
JANKI DAS LACHCHMI NARAIN Vs. COMMISSIONER OF INCOME TAX
November 10, 2004
JANMEJAY SACHAN Vs. STATE OF U P
September 13, 2004
JASUWA PUTTU Vs. STATE OF U P
February 26, 2004
JAVED ALAM Vs. SHAMSHUDDIN
April 7, 2004
JAWAHAR Vs. STATE OF U P
September 1, 2004
JAWAHAR HIRAU Vs. STATE
March 5, 2004
JAY SHREE TEA INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL I
January 28, 2004
JAYANTI PRASAD SHARMA Vs. STATE OF U P
April 7, 2004
JC-617275-F SUB NANDA BAHADUR ALE Vs. UNION OF INDIA
April 8, 2004
JHANJAN LAL Vs. KESHRI CHAND
August 25, 2004
JHANSI DIVISION JAL SANSTHAN KARMCHARI UNION Vs. STATE OF U P
March 5, 2004
JHARKHANDEY SINGH Vs. SRI PREM NARAIN DISTRICT MAGISTRATE SRI R D SHUKLA JOINT SECRETARY AND LEGAL
August 16, 2004
JHUNJHUNWALA VANASPATI LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 24, 2004
JHUNJHUNWALA VANASPATI LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 17, 2004
JOGENDRA ALIAS DUJENDRA Vs. STATE
October 26, 2004
JOGENDRA SINGH BAJAJ Vs. IVTH ADDITIONAL DISTRICT JUDGE
November 22, 2004
JOGINDER ETC. Vs. STATE OF U.P.
July 16, 2004
JUBILANT ORGANOSYS LTD Vs. STATE OF UTTAR PRADESH
November 1, 2004
JUDGES PALOK BASU RAGHUNATH PRASAD VINOD SHANKAR CHAUBEY USHA PARIHAR Vs. CAPTAIN ATUL TYAGI
September 16, 2004
Jugal Kishore Vs. Krishna Bhagwan Mandir,through its Manager Sri Suresh Kumar Maheshwari,Bulandshahr
December 14, 2004
JUGAL KISHORE Vs. SMT. ANNAPURNA DEVI AND ANR.
August 16, 2004
JUGAL KISHORE ARORA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 19, 2004
JUGAL KISHORE BALDEO SAHAI Vs. COMMISSIONER OF INCOME TAX
September 8, 2004
JWALA PRASAD Vs. STATE OF U P
September 13, 2004
JWALA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD AND OTHERS
August 24, 2004
JYOTI RASTOGI Vs. STATE OF U P
April 30, 2004
K A WADHWANI Vs. STATE OF U P
April 22, 2004
K K SHARMA Vs. RAVINDRA NATH GARG
October 1, 2004
K L CONCAST LTD Vs. CEGAT
April 21, 2004
K N SRIVASTAVA Vs. STATE BANK OF INDIA
February 23, 2004
KABIR ALAM Vs. BADARUDDIN AND ORS.
December 20, 2004
KABUL DRY FRUITS Vs. COMMISSIONER OF SALES TAX
April 26, 2004
KAHAN SINGH Vs. STATE OF U P
November 2, 2004
KAILASH Vs. RAJIV LOCHAN
March 16, 2004
KAILASH Vs. STATE OF UTTAR PRADESH
March 31, 2004
KAILASH JAISWAL Vs. STATE OF U P
August 19, 2004
Kailash Narain (Deceased) through Lrs. Vs. India Abrihome
September 14, 2004
KAILASH NARAIN AGNIHOTRI Vs. STATE OF U P
November 10, 2004
KAILASH NARAYAN SINGH Vs. ZILA NIBANDHAK VARANASI
December 6, 2004
KAILASH NATH Vs. RAJIV RATAN
July 6, 2004
KAILASH SHUKLA Vs. ADDITIONAL DISTRICT JUDGE DEORIA
April 2, 2004
KAJAL RESTAURANT AND BAR AND AGRA Vs. STATE OF U P
February 20, 2004
KALATMAK Vs. COMMISSIONER, TRADE TAX
May 14, 2004
KALAWATI Vs. IVTH ADDITIONAL DISTRICT JUDGE
July 20, 2004
KALI CHARAN Vs. B DWARKA DASS
May 12, 2004
KALI PRASAD PANDEY Vs. IIND A D J
September 14, 2004
KALI SHANKER Vs. WADHO RAM
December 17, 2004
KALIYAN SINGH Vs. STATE OF U P
May 17, 2004
KALLOO Vs. STATE OF U P
March 17, 2004
Kalloo Vs. State
January 22, 2004
KALOO RAM Vs. STATE OF U P
March 5, 2004
KALPANA PALACE Vs. COMMISSIONER OF INCOME TAX
August 18, 2004
KAMAL FUELS Vs. COMMISSIONER TRADE TAX
October 28, 2004
KAMAL KRISHNA Vs. STATE OF U.P. AND OTHERS
November 29, 2004
KAMAL NARAIN Vs. STATE OF U P
September 5, 2004
KAMALESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
September 28, 2004
KAMALUDDIN Vs. STATE OF U P
December 8, 2004
KAMLA Vs. LACHHMAN
September 14, 2004
KAMLA Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
August 5, 2004
KAMLA DEVI Vs. XTH A D J
August 25, 2004
KAMLA DEVI Vs. ADDL DISTRICT JUDGE JHANSI
May 28, 2004
KAMLA DEVI AGARWAL AND ORS. Vs. PRESCRIBED AUTHORITY AND ANR.
October 1, 2004
KAMLA KANT Vs. STATE
January 27, 2004
KAMLA KANT PANDEY Vs. PRABHAGIYA VAN ADHIKARI OBRA
November 20, 2004
KAMLA PRASAD MOHAN LAL Vs. COMMISSIONER OF SALES TAX
April 22, 2004
KAMLA WIFE OF LATE JAIPAL SINGH Vs. DISTRICT MAGISTRATE AND U P POWER CORPORATION LTD
August 5, 2004
KAMLESH DWIVEDI Vs. STATE OF UTTAR PRADESH
March 4, 2004
KAMLESH KUMAR ALIAS VAKIL DUBEY Vs. STATE OF U P
March 31, 2004
KANCHAN LAL SRI LAKSHMAN LAL Vs. STATE OF U P
October 7, 2004
KANCHAN PRASAD Vs. GAYA PRASAD EXECUTIVE ENGINEER
March 22, 2004
KANHAIYA LAL Vs. SHANTI DEVI
July 27, 2004
KANHAIYA LAL Vs. PRINCIPAL SECRETARY HIGHER EDUCATION LUCKNOW
September 1, 2004
KANHAIYA LAL Vs. RENT CONTROL AND EVICTION OFFICER, AGRA
May 11, 2004
KANHAIYA PRASAD SRIVASTAVA Vs. SANTOSH KUMARI
February 10, 2004
KANPUR AGRA TRANSPORT COMPANY Vs. AMAR JEET SINGH
May 7, 2004
KANPUR ELECTRICITY SUPPLY COMPANY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IIIRD U P KANPUR
March 16, 2004
KANTA GRANITES (PVT) LIMITED THROUGH ITS MANAGING DIRECTOR KAMAL SOGANI Vs. COMMISSIONER OF TRADE TAX
October 8, 2004
KANTI AGNIHOTRI SMT Vs. DEPUTY DIRECTOR OF EDUCATION
January 7, 2004
KANWAL INDUSTRIAL CORPORATION Vs. SUPRA BUSINESS P LTD
July 9, 2004
KANWAL JEET SINGH Vs. UNION BANK OF INDIA
October 15, 2004
KANYAKUBJA EDUCATION TRUST KANPUR Vs. DEPUTY REGISTRAR
July 9, 2004
KAPIL DEO SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 27, 2004
KAPOOR CHAND Vs. STATE OF UTTAR PRADESH
May 21, 2004
KAPTAN SINGH Vs. STATE OF U P
October 29, 2004
KARAN SINGH YADAV Vs. STATE OF U P
October 29, 2004
KARNAL SINGH Vs. ADITYA NARAYAN SINGH
April 16, 2004
KARYA SAMITI CARMICHAEL LIBRARY ASSOCIATION Vs. STATE OF U P
August 26, 2004
KASHI PRASAD DWIVEDI Vs. STATE OF U P
July 22, 2004
KASIM ALI Vs. STATE OF U P
January 14, 2004
KATWARI Vs. GUR DAYAL SINGH AND CO
January 29, 2004
KAUSHAL Vs. SACHIV PAREEKSHA/NIYAMAK PRADHIKARI U P ALLENGANJ ALLAHABAD
May 10, 2004
KAUSHAL KISHORE BAJPAI Vs. D P R O UNNAO
July 1, 2004
KAUSHAL KISHORE BAJPAT Vs. D P R O
January 7, 2004
KAVITA YADAV Vs. ALIGARH MUSLIM UNIVERSITY
September 23, 2004
KEDAR NATH Vs. SHYAM SUNDER
October 8, 2004
KEDAR NATH Vs. DIRECTOR GENERAL PRANTIYA RAKSHAK DAL/VIKAS DAL AVAM YUWA KALYAN DIRECTORATE U P
December 16, 2004
KEDAR NATH SRIVASTAVA Vs. DIRECTOR OF EDUCATION
September 17, 2004
KEHAR PAL SINGH Vs. PRADESHIK CO OPERATIVE DAIRY FEDERATION 29 LUCKNOW
April 15, 2004
KESARWANI AND CO Vs. PRESIDING OFFICER
September 22, 2004
KESHAV DEO SHARMA Vs. SECRETARY SRI NAND RAIJI MAHARAJ NAND KILA GOKUL MANDIR SAMITI
March 5, 2004
KESHAW KUMAR Vs. U P KHADI VILLAGE INDUSTRIES
May 24, 2004
Ketaki Vs. Sarnam Singh
February 5, 2004
KEWAL CHANDRA Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE LALITPUR
July 23, 2004
KHALIQUZ ZAMAN Vs. STATE OF U P
October 27, 2004
KHAN INTERNATIONAL EXPORTS P LTD Vs. COMMISSIONER OF INCOME TAX
December 6, 2004
KHARAITI LAL Vs. STATE OF U P
May 14, 2004
KHILLA DEVI ALIAS MANJU SINGH Vs. VISHWA MOHINI MISRA
December 17, 2004
KHURRAM RAUF KHAN Vs. STATE OF U P
December 14, 2004
KHURSHEED ALI Vs. MOHD YUSUF
May 11, 2004
KHURSHEEDA Vs. XVIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
April 23, 2004
KHUSHAHAL SINGH Vs. STATE OF U P
August 12, 2004
KIRAN BALA SRIVASTAVA Vs. JAI PRAKASH SRIVASTAVA
September 10, 2004
KIRAN DEVI Vs. ASHOK KUMAR
February 27, 2004
Kirha Vs. State
January 30, 2004
KIRTI PRAKASH Vs. STATE OF U P
January 7, 2004
KISAN SAHKARI CHINI MILLS LTD Vs. RAKESH CHANDRA GANGWAR
May 31, 2004
KISAN SAHKARI CHINI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
July 13, 2004
KISHAN LAL Vs. IIND ADDITIONAL DISTRICT JUDGE
November 3, 2004
KISHAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFAR NAGAR AND OTHERS
August 17, 2004
Kishan Lal (Since deceased) Vs. II Addl. District Judge,Meerut & Ors.
November 3, 2004
KISHAN PAL SINGH Vs. COLLECTOR AGRA
July 28, 2004
KISHAN PYARE Vs. RENT CONTROL AND EVICTION AUTHORITY CUM PRESCRIBED AUTHORITY
December 1, 2004
KISHAN VIR Vs. STATE OF U P
April 16, 2004
KISHORI LAL Vs. DISTRICT SUPPLY OFFICER DELEGATED AUTHORITY AND ANR.
November 19, 2004
KISHORI LAL SHARMA Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
February 27, 2004
Kishori Sharan Vs. State of U.P.
February 11, 2004
KISHUNDHARI Vs. STATE OF U.P. THROUGH SECRETARY REVENUE DEPARTMENT, LUCKNOW AND OTHERS
September 16, 2004
KM ARCHANA PANDEY Vs. STATE OF U P
July 21, 2004
KM KAVITA YADAV Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING U P
September 29, 2004
KM LATA GUPTA Vs. STATE OF U P
February 9, 2004
KM PRITI Vs. STATE OF U P
December 22, 2004
KM. ANSHU SHUKLA Vs. SACHIV, BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATIONS
July 26, 2004
KOLAHAL Vs. STATE OF U P
September 17, 2004
KOLESHAR Vs. STATE OF U P
November 30, 2004
Komal Chand (Dead) through Lrs. Vs. State
October 23, 2004
KRIPA SHANKAR Vs. VTH ADDITIONAL DISTRICT JUDGE
November 30, 2004
KRIPA SHANKAR Vs. STATE OF U P
March 15, 2004
KRIPA SHANKAR YADAV Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
September 28, 2004
KRIPA SHANKER BAJPAI Vs. CENTRAL UNION GOVERNMENT OF INDIA
March 12, 2004
KRISHI UTPADAN MANDI SAMITI Vs. KHUSHI RAM
February 26, 2004
KRISHI UTPADAN MANDI SAMITI BULANDSHAHR Vs. UNION OF INDIA
April 5, 2004
KRISHNA CHAND YADAV Vs. STATE OF U P
August 11, 2004
KRISHNA CHANDRA CHAURASIYA Vs. UNION OF INDIA
March 1, 2004
KRISHNA CHANDRA VISHNOI Vs. STATE OF U P
August 26, 2004
KRISHNA GOPAL Vs. STATE OF U P
September 28, 2004
KRISHNA GOPAL Vs. DILIP SINGH
January 30, 2004
KRISHNA GOPAL Vs. STATE OF U P
April 6, 2004
KRISHNA GOPAL SHARMA Vs. STATE OF U.P.
May 28, 2004
KRISHNA KUMAR Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA KANPUR
August 19, 2004
KRISHNA KUMAR GUPTA Vs. XIVTH A D J
September 23, 2004
KRISHNA KUMARI TALWAR Vs. DEBT RECOVERY TRIBUNAL
March 11, 2004
KRISHNA MURARI SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AND THE COMMITTEE OF MANAGEMENT CHAMPA
December 7, 2004
KRISHNA PAL Vs. STATE OF U P
January 20, 2004
KRISHNA PAL TRIPATHI Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
March 15, 2004
KRISHNA PRASAD Vs. TARUN KUMAR MALLICK
September 13, 2004
KULDEEP SINGH Vs. STATE OF U P
June 1, 2004
KULDIP SINGH Vs. RAM KISHAN
May 6, 2004
KUMAR MEDICAL STORES Vs. SANTOSH KUMAR SHUKLA
January 23, 2004
KUMHER SINGH Vs. STATE OF U P
December 2, 2004
KUNWAR ARIF ALI BEG ALIAS MAMU Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY CHIEF ELECTION OFFICER ALIGARH
November 3, 2004
KUNWAR SINGH SHER SINGH Vs. SRI GANESHI RAM SWAROOP
August 31, 2004
KUSUM JAISWAL Vs. COMMISSIONER OF INCOME TAX
October 29, 2004
KUSUM LATA BAJPAI Vs. SECRETARY EDUCATION DEPARTMENT
August 19, 2004
KUSUM LATA YADAV Vs. A D J COURT
October 27, 2004
L H SUGAR FACTORIES LTD Vs. STATE OF U P
January 28, 2004
L H SUGAR FACTORYLTD Vs. MUNICIPAL BOARD PILIBHIT
July 21, 2004
LAKHAN LAL UTTAM Vs. STATE OF U P
December 1, 2004
LAKHAN SINGH Vs. ZILA SAINIK KALYAN EVAM PUNARVAS KARYALAYA
August 27, 2004
LAKHAN SINGH AND OTHERS Vs. DEPUTY DIRECTOR CONSOLIDATION/COLLECTOR, ETAH AND ANOTHER
September 27, 2004
LAKHIMPUR FINVEST CO LTD Vs. STATE OF U P
November 3, 2004
LAKSHMAN SWAROOP AND ORS. Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
December 7, 2004
LAKSHMI NARAIN LATE SRI SHITLA PRASAD SINGH Vs. STATE OF U P
October 1, 2004
LAL BAHADUR Vs. RAM ACHAL RAJBHAR
April 16, 2004
LAL CHAND SHEPHERD 1841 Vs. STATE OF U P
February 26, 2004
LAL DEVENDRA PRATAP SINGH Vs. BILKIS MASOOD
July 29, 2004
LAL HARSH DEO NARAIN SINGH Vs. STATE OF U P
August 24, 2004
LAL JI CHAUKIDAR Vs. STATE OF U P
October 29, 2004
LAL MANI Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA
January 12, 2004
LAL MOHAMMAD Vs. INDIAN RAILWAY CONSTRUCTION CO LTD
May 21, 2004
LALA CHHEDI LAL TRUST Vs. STATE OF U P
May 17, 2004
LALA YADAV Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD ALLAHABAD
December 1, 2004
LALIT KUMAR SRIVASTAVA Vs. STATE OF U P
November 19, 2004
LALIT MOHAN AGRAWAL Vs. STATE OF U P
November 1, 2004
LALLAN Vs. DISTRICT JUDGE
August 9, 2004
Lallan Singh Vs. Presiding Officer, Labour Court, Allahabad and others
November 17, 2004
LALLOO SINGH Vs. UNION OF INDIA
May 28, 2004
LALMAN KAPOOR DEAD Vs. RAJ NARAIN KAPOOR DEAD
November 10, 2004
Lalmani Vs. Gaon Sabha
January 28, 2004
Lalta Prasad Vs. Additional Collector
February 10, 2004
LALTA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 10, 2004
LALTA PRASAD SINGH Vs. REGISTRAR, CO
February 4, 2004
LARK LABORATORIES INDIA LTD Vs. PRESCRIBED AUTHORITY MINIMUM WAGES ACT
January 27, 2004
LARSEN AND TOUBRO LTD Vs. STATE
December 23, 2004
LATA MEHROTRA Vs. STATE OF U P
October 5, 2004
LAUKI SON OF BABU LAL; MUNSHI SON OF BABU LAL Vs. STATE OF UTTAR PRADESH
September 23, 2004
LAV NIGAM Vs. CHAIRMAN AND MANAGING DIRECTOR
March 17, 2004
LAXMAN SINGH Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE RPF RAILWAY BOARD
September 1, 2004
LAXMI DEVI Vs. SITA MEHROTRA
July 15, 2004
LAXMI DEVI GUPTA Vs. STATE OF U P
August 3, 2004
LAXMI ICE FACTORY Vs. COMMISSIONER OF INCOME TAX
September 30, 2004
LAXMI KANT GIRDHAR LAL Vs. PRESCRIBED AUTHORITY MUNSIF
August 2, 2004
LAXMI NARAIN Vs. SAVITRI DEVI
July 21, 2004
LAXMI NARAIN JAGDISH SARAN KANYA INTER COLLEGE Vs. STATE OF U P
March 4, 2004
LAXMI NARAYAN Vs. NAGAR PALIKA SHAMLI
March 1, 2004
LEKHRAJ SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS
October 2, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
March 4, 2004
Liladhar Vs. L.M.C.
September 23, 2004
LIPTON INDIA LIMITED Vs. COMMISSIONER OF SALES TAX
November 16, 2004
LITIL KUMAR VERMA Vs. STATE OF U P
March 5, 2004
LIYAKAT Vs. STATE OF U P
November 23, 2004
LML LIMITED Vs. UNION OF INDIA
August 25, 2004
LOKENDRA SHARMA Vs. STATE OF UTTAR PRADESH
May 6, 2004
LOKESH PATAWARI Vs. STATE OF U P
February 20, 2004
LONGSHRI Vs. S S P MURADABAD
March 16, 2004
LOURDES CONVENT GIRLS HIGHER SECONDARY SCHOOL Vs. SURAT RAM
November 19, 2004
LUCKNOW Vs. PRADEEP SINHA
August 5, 2004
LUXCO ELECTRONICS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 27, 2004
M A KHAN CHAMAN Vs. STATE OF U P
April 1, 2004
M K ELECTRONICS LTD Vs. ADDITIONAL PRESCRIBED AUTHORITY
December 14, 2004
M YOUSUF HUSSAINDR Vs. ALIGARH MUSLIM UNIVERSITY
January 14, 2004
M/S. KOKAMAL GOPAL DAS Vs. THE RENT CONTROL AND EVICTION OFFICER, AGRA AND OTHERS
May 18, 2004
M/S. PRAKASH ROAD LINES LTD. Vs. SHRI R. S. CHANDEL
March 22, 2004
M/s. Sheo Rice Mill Vs. State of U.P. and others
January 16, 2004
MAA SHARDA MAHA VIDYALAYA Vs. STATE OF U P
February 9, 2004
MACNEILL AND MAGOR LIMITED Vs. COMMISSIONER OF TRADE TAX
October 8, 2004
MADAN INDUSTRIES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 20, 2004
MADAN LAL Vs. IST A D J MORADABAD
December 14, 2004
MADAN MOHAN SHARMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
April 8, 2004
MADAN MOHAN SINGH Vs. NAGAR PALIKA BIJNOR
March 17, 2004
MADANLAL KISHORILAL Vs. COMMISSIONER OF INCOME TAX
December 13, 2004
MADHAV PRASAD Vs. DEPUTY MANAGING DIRECTOR
May 25, 2004
MADHAV SINGH Vs. SHIV PRASAD SINGH
September 24, 2004
MADHU SUDAN Vs. CANE COMMISSIONER U P
March 12, 2004
MADHURI SAXENA Vs. VTH ADDL D J
August 20, 2004
MADHVENDRA YADAV ALIAS JASHAV Vs. STATE OF U P
September 1, 2004
MAGISTER ALIAS BUDHPAL Vs. STATE OF U P
February 19, 2004
MAHABIR PRASAD SHRI JANKI PRASAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 5, 2004
MAHABIR RICE MILL Vs. INCOME TAX OFFICER
November 10, 2004
MAHAK SINGH AND ETC., Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (V) U.P. MEERUT AND ANOTHER
April 15, 2004
MAHANAND D Vs. GAON SABHA MANIK PATTI
November 10, 2004
MAHARSHI CHARAK AND UNANI MEDICAL COLLEGE Vs. STATE OF U P
August 4, 2004
MAHATAM SINGH Vs. U P S R T C LUCKNOW
July 30, 2004
MAHENDER KUMAR AGGARWAL Vs. COMMISSIONER OF INCOME TAX
October 15, 2004
MAHENDRA KUMAR Vs. NARESH MEHRA
January 7, 2004
MAHENDRA NATH DUBEY Vs. PRAMUKH ABHIYANTA ENGINEER IN CHIEF LOK NIRMAN VIBHAG
July 29, 2004
MAHENDRA PAL SINGH Vs. DISTRICT JUDGE JHANSI
April 9, 2004
MAHENDRA PAL SINGH SODHI Vs. STATE OF U P
March 24, 2004
MAHENDRA PRASAD SONKAR Vs. STATE OF UTTAR PRADESH
August 6, 2004
MAHENDRA PRATAP SINGH Vs. STATE OF U P
March 3, 2004
MAHENDRA RAI Vs. VICE-CHANCELLOR DEEN DAYAL UPADHYAYA UNIVERSITY GORAKHPUR
May 28, 2004
MAHESH Vs. STATE OF U.P.
January 8, 2004
MAHESH BAHADUR SAXENA Vs. STATE OF U P
September 9, 2004
MAHESH CHAND Vs. II ADDITIONAL DISTRICT JUDGE MORADABAD
February 24, 2004
MAHESH CHANDRA BHARGAVA (DEAD) THROUGH L.RS. AND ORS. Vs. FIRST ADDL. DISTRICT JUDGE AND ORS.
January 28, 2004
MAHESH CHANDRA GAUTAM Vs. STATE OF U.P. AND OTHERS
November 29, 2004
MAHESH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
November 29, 2004
MAHESH KUMAR GUPTA Vs. STATE OF U P
November 10, 2004
MAHESH PRASAD Vs. DIRECTOR STATE EDUCATIONAL RESEARCH AND TRAINING BOARD U P
July 28, 2004
MAHESH SINGH Vs. DISTRICT MAGISTRATE MAHARAJGANJ
May 26, 2004
MAHINDRA AND MAHINDRA LTD Vs. MAHESH SUKHTHANKAR
February 16, 2004
Mahipal Singh Vs. Jor Singh
February 4, 2004
MAHMOOD HUSSEIN Vs. VITH ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS
October 15, 2004
MAHMOOD KHAN Vs. DISTRICT JUDGE
February 19, 2004
MAIKU LAL Vs. STATE OF U. P. AND OTHERS
May 25, 2004
Maimoona Begum Vs. Ashok Kumar. Upadhya, Deputy Director of Education (Secondary), Jhansi, Division, Jhansi
September 27, 2004
MAIN PAL SINGH Vs. SECOND ADDITIONAL DISTRICT JUDGE
May 10, 2004
MAJOR SINGH Vs. STATE OF U P
August 5, 2004
MAKSOOD Vs. UPPER DISTRICT JUDGE III AZAMGARH
July 21, 2004
MALGODE ALIAS MALGODAR Vs. STATE OF U P
November 20, 2004
MALIHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
August 12, 2004
MALKHAN Vs. STATE OF U P
July 23, 2004
MAN MOHAN MITRA Vs. OFFICIAL LIQUIDATOR
October 8, 2004
Man Singh Vs. Nanki
January 30, 2004
MANAGER ORIENTAL INSURANCE CO JHANSI Vs. KASTURI DEVI
February 12, 2004
MANAGING COMMITTEE SHIKSHA PARISHAD Vs. ASSISTANT REGISTRAR FIRMS CHITS AND SOCIETIES
December 8, 2004
MANAGING DIRECTOR LARK LABORATORIES INDIA LTD Vs. PRESCRIBED AUTHORITY
January 27, 2004
MANAGING DIRECTOR REGIONAL MANAGER U P S R T CORPORATION Vs. DHARMA DEVI
October 25, 2004
MANAGING DIRECTOR U P STATE BRIDGE CORPORATION LTD Vs. BARNALA STEEL INDUSTRIES LTD
December 17, 2004
MANAGING DIRECTOR U P STATE WARE HOUSING CORPORATION Vs. RADHEY SHYAM
August 17, 2004
MANAGING DIRECTOR UTTAR PRADESH HANDLOOM CORPORATION LTD Vs. KRISHNA KUMAR SRIVASTAVA
July 20, 2004
MANAZIR HASAN Vs. ADDL DIST JUDGE
October 5, 2004
MANDAN LAL Vs. IST ADDL D J MORADABAD
December 14, 2004
MANDIR RADHA KRISHANJI MAHARAJ MEERUT Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
April 19, 2004
MANGAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
February 27, 2004
MANGLI DEVI Vs. KAMLESH KUMAR
January 5, 2004
MANI MITTAL Vs. STATE OF U P
January 8, 2004
MANISH KUMAR Vs. STATE OF UTTAR PRADESH
January 30, 2004
MANJOOR ALI Vs. KISHMAT ALI
March 24, 2004
MANJU AGRAWAL Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
May 25, 2004
MANJU KESHI DIXIT Vs. STATE OF U P
July 30, 2004
MANJU SINGH Vs. STATE OF U P
December 1, 2004
MANMOHAN JHA Vs. DISTRICT JUDGE AND ORS.
July 14, 2004
MANNU LAL AND ORS. Vs. STATE OF U.P. AND ORS.
April 7, 2004
MANNULAL MATADEEN Vs. COMMISSIONER OF INCOME TAX
December 21, 2004
MANOHAR LAL Vs. STATE OF U.P. AND ORS.
September 14, 2004
MANOJ KUMAR Vs. PRINCIPAL INDUSTRIAL TRAINING INSTITUTE
May 12, 2004
MANOJ KUMAR Vs. XTH ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR
July 9, 2004
MANOJ KUMAR TIWARI Vs. STATE OF U P
April 23, 2004
MANRAJI Vs. DY DIRECTOR OF CONSOLIDATION
September 23, 2004
MANSA RAM Vs. STATE OF U P
May 14, 2004
MAQSOOD Vs. STATE
January 22, 2004
MAQSOOD AHMAD Vs. EXECUTIVE ENGINEER SHARDA SAHAYAK KHAND 39 ALLAHABAD
August 18, 2004
MARBLE MEN Vs. COMMISSIONER TRADE TAX
November 9, 2004
MARBLE MEN Vs. CIT
August 20, 2004
MARBLE MEN AND HANDICRAFTS INN Vs. COMMISSIONER OF INCOME TAX
July 26, 2004
MARIA PLASTO PACK PRIVATE LIMITED Vs. MANAGING DIRECTOR U P FINANCIAL CORPORATION KANPUR
March 12, 2004
MARJADDI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 13, 2004
MARKANDEY CHAND Vs. DISTRICT MAGISTRATE GORAKHPUR
January 8, 2004
MARTHA S KHAN OFFICIATING PRINCIPAL EMMA THOMPSON SCHOOL LALBAGH LUCKNOW Vs. LALBAGH CHRISTIAN EDUCATIONAL SOCIETY LALBAGH LUCKNOW
May 28, 2004
MASALTI Vs. STATE OF U P
November 3, 2004
MASIH ULLAH Vs. LABOUR COURT ALLAHABAD
May 28, 2004
Mata Badal Vs. Ram Hit
October 18, 2004
MATA PRASAD VERMASHAKEEL AHMAD Vs. U P
September 10, 2004
Mathura Vs. Thuana
January 5, 2004
MATHURA PRASAD BHARGAVA Vs. STATE OF U.P. AND ORS.
July 13, 2004
MATHURA TIWARI Vs. DISTRICT JUDGE OM PRAKASH TIWARI KASHI NATH TIWARI AND SUMER TIWARI
November 24, 2004
MAWANA STAND VYAPAR SAMITI Vs. STATE OF U P
July 8, 2004
MAX NUMBERING COMPANY LAXMAN PRASAD Vs. COMMISSIONER TRADE TAX
November 5, 2004
MAYA DEVI SMT Vs. NIRBHAI KUMAR
September 23, 2004
MAYA PRESS MAZDOOR SANGH Vs. UPPAR SHRAMAYUKT
December 3, 2004
MD. SHARIF Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
August 12, 2004
MEENA RAJPOOT Vs. MEERA
August 24, 2004
Megh Nath Vs. Munna Lal
January 8, 2004
MEHAMOOD AKHATAR Vs. SOBRAN SINGH YADAV
March 4, 2004
MEHRA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
November 3, 2004
METLON INDIA Vs. COMMISSIONER TRADE TAX
December 10, 2004
MEWA RAM Vs. STATE OF U P
January 23, 2004
MINAKSHI UDYOG Vs. COMMISSIONER OF TRADE TAX
October 29, 2004
MISHREE LAL Vs. STATE OF U P
December 22, 2004
MISRI LAL Vs. STATE OF U P
March 18, 2004
Misri Lal and Anr. Vs. State of U.P.
March 18, 2004
MITHAI LAL Vs. COLLECTOR PRATAPGARH
January 9, 2004
MODERN METAL INDUSTRIES Vs. SHANTI PAROLIA
January 28, 2004
MODERN METAL INDUSTRIES Vs. SHANTI PAROLIA
February 17, 2004
MODI INDUSTRIES LIMITED Vs. COMMISSIONER OF SALES TAX
October 28, 2004
MODI INDUSTRIES LTD Vs. U P STATE ELECTRICITY BOARD
October 14, 2004
MODI INDUSTRIES LTD Vs. STATE OF U P
May 24, 2004
MODI RUBBER LIMITED Vs. MADURA COATS
May 20, 2004
MODI SPINNING AND WEAVING MILLS Vs. COMMISSIONER OF SALES TAX
September 17, 2004
MOHAMMAD ASHRAF Vs. STATE OF UTTAR PRADESH
January 6, 2004
MOHAMMAD AZMAL Vs. DISTRICT JUDGE
December 22, 2004
MOHAMMAD HASSAN JAFRI Vs. DIRECTOR OF HIGHER EDUCATION UP ALLAHABAD
April 2, 2004
MOHAMMAD HUSSAIN Vs. STATE OF UTTAR PRADESH
January 28, 2004
MOHAMMAD SAEED AND ORS. Vs. STATE OF U.P. AND ORS.
July 21, 2004
MOHAMMAD SHAMI KHAN Vs. DISTRICT JUDGE
August 3, 2004
MOHAMMAD TAHIR Vs. STATE OF U P
March 25, 2004
MOHAMMED AKBAR ILYAS Vs. PRESCRIBED AUTHORITY
March 4, 2004
MOHAMMED USMAN KHAN Vs. REGISTRAR FIRMS SOCIETIES AND CHITS U P LUCKNOW
December 15, 2004
MOHAN Vs. SETTLEMENT OFFICER CONSOLIDATION
December 22, 2004
MOHAN DAIRY Vs. UNION OF INDIA
December 22, 2004
MOHAN LAL Vs. RADHEY SHYAM
February 20, 2004
MOHAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 23, 2004
MOHAN LAL Vs. GIRRAJ KISHOR
September 28, 2004
MOHAN LAL BAGLA Vs. BOARD OF REVENUE
August 11, 2004
MOHAN NATH Vs. BOARD OF REVENUE
February 27, 2004
MOHAN SHUKLA Vs. STATE OF U P
October 5, 2004
MOHAN SINGH Vs. STATE OF U P
September 10, 2004
MOHAN SINGH Vs. DISTRICT JUDGE
September 15, 2004
MOHD AJMAL Vs. DISTRICT JUDGE LALITPUR
December 22, 2004
MOHD ARSHAD Vs. INDUSTRIAL TRIBUNAL
August 19, 2004
MOHD ASHRAF Vs. STATE OF U P
January 6, 2004
MOHD ASIF Vs. STATE OF U P
January 28, 2004
MOHD ASLAM Vs. STATE OF U P
September 1, 2004
MOHD ASLAM Vs. XTH ADDITIONAL DISTRICT JUDGE
November 1, 2004
MOHD HARON Vs. COMMISSIONER OF INCOME TAX
August 10, 2004
MOHD ISLAM Vs. DISTRICT JUDGE JAUNPUR
April 16, 2004
MOHD KHURSHEED ANWAR Vs. U P LAND DEVELOPMENT CORPORATIONLTD
May 28, 2004
MOHD LATIF Vs. STATE OF U P
September 22, 2004
MOHD MINHAJUL ISLAM Vs. ALIGARH MUSLIM UNIVERSITY
May 27, 2004
MOHD MOBIN AHMAD Vs. H K TIWARI SUPERINTENDENT ENGINEER
March 1, 2004
MOHD MOVEEN Vs. STATE OF U P
February 23, 2004
MOHD QADIR Vs. STATE OF U P
September 13, 2004
MOHD RASHID Vs. STATE OF UTTAR PRADESH
April 2, 2004
MOHD SHAHBAN Vs. STATE OF U P
January 23, 2004
MOHD SHAMIM Vs. CHANDRA KUMAR
April 28, 2004
MOHD TAHIR; AFZAL AHMAD Vs. STATE OF U P
March 25, 2004
MOHD TAYYAB Vs. STATE OF U P
July 27, 2004
MOHD YUSUF Vs. BOARD OF REVENUE
September 16, 2004
MOHD. DAUD Vs. IIIRD ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
February 9, 2004
MOHD. HANIF Vs. IXTH ADDITIONAL DISTRICT JUDGE, MUZAFFAR NAGAR AND OTHERS
August 6, 2004
MOHD. HASIM Vs. STATE OF U.P.
January 20, 2004
Mohd. Kasim Vs. Asghar Ali etc.
April 22, 2004
Mohd. Shamim Vs. Intezar Ahmad
April 8, 2004
MOHD. UMAR Vs. STATE OF U.P.
April 28, 2004
Mohd.Tahir; Afzal Ahmad and Ors.; Arif Ghani Khan Vs. State of U.P.& Ors.
March 25, 2004
MOHI UDDIN Vs. BOARD OF REVENUE
January 7, 2004
MOINUDDIN Vs. UNION OF INDIA UOI
October 26, 2004
MOINUDDIN ALIAS PHAKKAR Vs. STATE OF U P
August 17, 2004
MOLID ARSHAD Vs. UNION OF INDIA
October 30, 2004
MOM RAJ Vs. STATE OF U P
July 26, 2004
MORADABAD DEVELOPMENT AUTHORITY Vs. SAMI AHMAD
March 5, 2004
MORADABAD DEVELOPMENT AUTHORITY Vs. SRI SUSHIL TYAGI D K TYAGI U P STATE
March 19, 2004
MORADABAD DEVELOPMENT AUTHORITY Vs. HUSSAIN BUX
March 15, 2004
MORADABAD DEVELOPMENT AUTHORITY MORADABAD Vs. CHIDDA
March 3, 2004
MOTI LAL Vs. THE CHAIRMAN, ARMY SCHOOL, ALLAHABAD, AND OTHERS
January 30, 2004
MOTI LAL SHUKLA Vs. SMT. RAMA DEVI AND ANR.
December 20, 2004
MOTOR AND GENERAL FINANCE LTD Vs. COMMISSIONER OF TRADE TAX
November 5, 2004
MRITUNJAY MISHRA Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA LUCKNOW
November 18, 2004
MST. LAKHRAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
September 22, 2004
MUBEEN AHMAD Vs. UNION OF INDIA
February 13, 2004
MUINUDDIN Vs. SHIV RAJ SINGH
August 24, 2004
Mukesh Kumar Singhal Vs. State Bank of India and others
April 13, 2004
MUKESH RASTOGI Vs. DEEKSHA RASTOGI
January 30, 2004
MUKESH SINGH Vs. STATE OF U P
December 7, 2004
MUKHYA NAGAR ADHIKARI NAGAR NIGAM Vs. RAMAN KUMAR SINGH
May 11, 2004
MUKTESH WAR PRASAD Vs. DHARAM PAL
April 21, 2004
MUMTAZ Vs. STATE OF U P
July 7, 2004
MUMTAZ KHAN Vs. STATE OF U.P. AND OTHERS
July 13, 2004
MUNDRI LAL Vs. SUSHILA RANI
August 24, 2004
MUNICIPAL BOARD GORAKHPUR Vs. IST A D J GORAKHPUR
August 25, 2004
MUNICIPAL BOARD NAGAR PALIKA Vs. DISTRICT JUDGE
February 5, 2004
MUNICIPAL BOARD RAM NAGAR Vs. SHANT NARAIN PANDEY
December 15, 2004
MUNNA AND WASIULLAH AND NAIMULLAH Vs. SUPERINTENDENT DISTRICT JAIL BASTI
September 23, 2004
MUNNA LAL AGARWAL Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE MATHURA
October 27, 2004
MUNNA LAL MISHRA Vs. NAGAR NIGAM
August 27, 2004
MUNNI Vs. ZAREENA BEGUM
March 13, 2004
MUNNI Vs. ZAREENA BEGUM
March 11, 2004
MUNNI DEVI Vs. STATE OF U P
July 27, 2004
MUNNI DEVI Vs. IIND A D J
November 3, 2004
MUNNI DEVI ALIAS RAJESWARI Vs. KSHETRA PAL SINGH
August 13, 2004
MUNSHI SINGH Vs. STATE
March 16, 2004
MURARI LAL SRI RAMNATH Vs. DISTRICT JUDGE PRESCRIBED AUTHORITY V ADDL CIVIL JUDGE MEENA
November 30, 2004
MURLI LAL SRIVASTAVA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
April 30, 2004
MURLIDHAR TRIPATHI Vs. CHANDRA VIJAI SINGH
September 17, 2004
MUSHTAQ Vs. STATE OF U P
August 11, 2004
MUSHTAQ Vs. STATE OF U.P.
April 9, 2004
NADEEM APARTMENTS PVT LTD Vs. STATE OF U P
April 15, 2004
NADIM AHMAD Vs. REGIONAL SECRETARY HIGH SCHOOL INTERMEDIATE BOARD
March 23, 2004
NAGAR MAHAPALIKA Vs. PRESIDING OFFICER LABOUR COURT AND STATE OF U P
November 23, 2004
NAGAR NIGAM Vs. GORAKHPUR DEVELOPMENT AUTHORITY
July 23, 2004
NAGAR PALIKA ALIGARH Vs. TIKA RAM CHARITABLE FAMILY TRUST
December 8, 2004
NAGAR PALIKA PARISHAD Vs. RAMJAS RAM
July 7, 2004
NAGAR PALIKA PARISHAD GHAZIABAD Vs. DISTRICT JUDGE GHAZIABAD
November 18, 2004
NAGAR PANCHAYAT Vs. PRESIDING OFFICER LABOUR COURT SHRI MAHBOOB DEEPAK S O CHARAN SINGH AND
September 3, 2004
NAIM UDDIN ALIAS NAIM AHMAD Vs. DISTRICT JUDGE
August 20, 2004
NALINI AND ASSOCIATES Vs. STATE OF U P
February 16, 2004
NANAK CHAND Vs. STATE OF U P
February 23, 2004
NANAK CHAND SHARMA Vs. DIRECTOR GENERAL FAMILY WELFARE
February 27, 2004
NAND AUTO HIRE PURCHASE P LTD Vs. REGIONAL TRANSPORT OFFICER
April 6, 2004
NAND KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 3, 2004
NAND KUMAR MEHRA Vs. RENT CONTROL AND EVICTION OFFICER, MORADABAD AND OTHERS
March 23, 2004
NAND KUMAR RAJPUT Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
April 1, 2004
NAND KUMAR SINGH Vs. SACHIV GANNA VIKASH CHINI UDYOG
April 30, 2004
NAND LAL SARAN MEHROTRA Vs. STATE OF U P
February 16, 2004
NAND RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BIJNOR AND OTHERS
November 1, 2004
NAND RANI Vs. CIVIL JUDGE JUNIOR DIVISION PILIBHAT
February 23, 2004
NANDA AGRAWAL Vs. MATRI MANDIR VARANASI
August 26, 2004
NANDANI DEVI SMT Vs. IST ADDITIONAL DISTRICT JUDGE
September 2, 2004
NANDGANJ SIHORI SUGAR CO LTD Vs. PRESIDING OFFICER LABOUR COURT VARANASI
November 16, 2004
NANHEY Vs. HARISH CHANDRA GUPTA
November 23, 2004
NANHEY KHAN Vs. ADDITIONAL DISTRICT JUDGE
December 14, 2004
NANHEY LAL Vs. STATE OF U P
October 4, 2004
NANKA Vs. STATE OF U P
April 13, 2004
NANKOO AND BADRI Vs. STATE OF U P
May 10, 2004
NANKU Vs. KAILASH AND OTHERS
August 23, 2004
NAR SINGH Vs. STATE
May 14, 2004
NARAIN Vs. STATE
September 16, 2004
NARAIN DAS Vs. PUKKHA
November 1, 2004
NARAIN MISHRA Vs. IVTH ADDITIONAL DISTRICT JUDGE
January 27, 2004
NARAIN PRASAD Vs. IXTH A D J
January 13, 2004
NARAINI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE
November 1, 2004
NARAYAN RAI Vs. STATE OF U P
January 22, 2004
NARAYAN SINGH Vs. STATE OF U P
March 12, 2004
NARAYAN SOAP WORKS PRADEEP KUMAR GUPTA Vs. ADDL COMMISSIONER TRADE TAX TRADE TAX OFFICER
November 10, 2004
NARENDRA KUMAR Vs. PRESIDING COFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
October 8, 2004
NARENDRA KUMAR Vs. COLLECTOR
March 23, 2004
NARENDRA KUMAR Vs. RAMESHWAR DAYAL
April 19, 2004
NARENDRA KUMAR SHARMA Vs. RENT CONTROL AND EVICTION OFFICER
August 25, 2004
NARENDRA KUMAR SHUKLA Vs. UNION OF INDIA
March 12, 2004
NARENDRA KUMAR SINGH YADAV Vs. STATE OF U P
August 17, 2004
NARENDRA SINGH Vs. DEPUTY DIRECTOR OF EDUCATION AGRA
March 11, 2004
NARENDRA SINGH Vs. SMT. LEELA MATHUR AND OTHERS
August 4, 2004
NARESH CHANDRA KAPOOR Vs. OPS MALIK
January 27, 2004
NARESH JAGPAL SHYAM SINGH SOHAN AND BHARAT MAHENDRA SINGH Vs. STATE OF U P
May 19, 2004
NARESH KUMAR Vs. STATE OF U.P. AND ORS.
July 7, 2004
Naresh Pal Singh Vs. L.M.C.
March 5, 2004
NARESH SHUKLA Vs. UNION OF INDIA AND OTHERS
March 18, 2004
NARGIS Vs. STATE OF U P
September 28, 2004
NARING BAHADUR SINGH Vs. DIN DAYAL UPADHYAY GORAKHPUR UNIVERSITY
July 6, 2004
NARPAT SINGH Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
August 13, 2004
NASEEB AHMAD Vs. STATE OF U P
September 23, 2004
NASIR Vs. STATE OF U.P.
February 9, 2004
NASIR Vs. STATE OF U.P.
November 30, 2004
NASRUDDIN Vs. ADDITIONAL COMMISSIONER FAIZABAD DIVISION
August 4, 2004
NATH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
October 25, 2004
NATH SURESH CHAND RAM NARESH Vs. COMMISSIONER OF INCOME TAX
December 15, 2004
NATHA RAM PATHAK Vs. DIRECTOR PRASHIKSHAN EVAM SEVAYOJAN
August 19, 2004
NATHOO LAL Vs. STATE OF U P
July 7, 2004
NATHU RAM Vs. SATYA NARAIN
October 4, 2004
NATHU SINGH Vs. STATE
January 22, 2004
NATHUNEE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 16, 2004
NATIONAL INSURANCE CO LIMITED Vs. JAI PRAKASH TRIPATHI
January 28, 2004
NATIONAL INSURANCE CO LTD Vs. SATYA PRAKASH
August 11, 2004
NATIONAL INSURANCE CO. LTD Vs. SEETA DEVI
March 12, 2004
NATIONAL INSURANCE COMPANY LTD Vs. TOLA
September 20, 2004
NATIONAL INSURANCE COMPANY LTD Vs. ABHIAI RAJ SINGH
September 16, 2004
NATIONAL TEXTILE CORPORATION U P LIMITED Vs. STATE OF U P
September 14, 2004
NATTHU Vs. STATE OF U P
August 9, 2004
NAUKHEZ KHAN Vs. SAKHAWAT ULLAH
September 24, 2004
NAUNIHAL SINGH Vs. STATE OF U P
March 10, 2004
NAUSHAD Vs. STATE OF U P
July 7, 2004
NAVEEN CHANDRA ASTHANA Vs. RAM LALI SINGH D I O S MAU
February 20, 2004
NAVIN CHANDRA Vs. BASIC SHIKSHA ADHIKARI ETAH
November 30, 2004
NAVIN SINGH Vs. JYOTI PARASHAR
July 30, 2004
NAVITA SHARMA Vs. STATE OF UTTAR PRADESH
March 11, 2004
NAZEER AHMAD Vs. DISTRICT JUDGE AND ORS.
November 9, 2004
NAZRUDDIN Vs. STATE OF U P
March 15, 2004
NEELU AGRAWAL Vs. D I O S
May 14, 2004
NEELU AGRAWAL SANJIV KUMAR AGRAWAL Vs. DISTRICT INSPECTOR OF SCHOOLS COMMITTEE OF MANAGEMENT SUGRA
April 5, 2004
NEERA CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA UOI
July 26, 2004
NEERAJ TYAGI Vs. STATE OF U P
December 20, 2004
NELCO (INDIA) (P) LTD. Vs. CIT
August 26, 2004
NETRAM GANGWAR MITHAI LAL GANGWAR Vs. STATE OF U P
May 14, 2004
New Friends Sahakari Awas Samiti Vs. State
January 8, 2004
NEW INDIA ASSURANCE CO LTD Vs. SHAMIULLAH KHAN
February 6, 2004
NEW INDIA ASSURANCE CO LTD Vs. NEERU DABUR
December 9, 2004
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KALAWATI AND OTHERS
December 22, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. MANJU GARGE
January 9, 2004
NEW INDIA ASSURANCE COMPANY LTD Vs. KARAN SINGH
March 23, 2004
NEW INDIA ASSURANCE COMPANYLTD Vs. JANARDAN MISHRA
July 30, 2004
NEW INDIA IASSURANCE CO LTD Vs. NEERA DABUR
December 18, 2004
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. DESH RAJ SHIV CHARAN
March 31, 2004
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. DABUR CONTAINERS PVT LTD
February 11, 2004
NEW OKHLA INDUSTRIES DEVELOPMENT AUTHORITY Vs. POORAN SINGH
January 12, 2004
NIHAL Vs. DISTRICT JUDGE
September 16, 2004
NIHAL AHMAD Vs. DISTRICT JUDGE SIDDHARTH NAGAR
August 24, 2004
NIRAJA SHARMA Vs. DIRECTOR OF EDUCATION (MADH MIK) P.P. LUCKNOW
March 2, 2004
NIRANJAN SINGH Vs. STATE OF U P
August 25, 2004
NIRANJAN SINGH Vs. STATE OF U P
December 7, 2004
NIRJA SHARMA HIMALAYA PARASAR Vs. DIRECTOR OF EDUCATIONMADHYAMIK
March 23, 2004
NIRMALA DEVI Vs. RAM SAHAI
April 21, 2004
NITIN KUMAR GUPTA Vs. STATE OF U P
September 15, 2004
NIWAS Vs. VTH ADDITIONAL DISTRICT JUDGE MORADABAD
February 23, 2004
NIWAS AGARWAL Vs. UP ZILA MAGISTRATE
August 16, 2004
NO 13944536 SEP/NURSING ASSISTANT RAM MANORATH Vs. UNION OF INDIA
March 23, 2004
NO 13960370 - ANK NA B K S YADAV Vs. CHIEF OF THE ARMY STAFF
September 9, 2004
NO EX-6803526 LNK NA UMA SHANKAR RAI SRI JAMUNA RAI Vs. UNION OF INDIA
October 12, 2004
NOOR MOHAMMAD Vs. SATYA NARAIN
December 13, 2004
NOORJAHAN Vs. DISTRICT JUDGE MIRZAPUR
October 12, 2004
NORTHERN COAL FIELDS LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 6, 2004
NORTHERN COALFIELDS LTD Vs. KRISHNA AND COMPANY
April 1, 2004
NORTHERN DOORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 11, 2004
NOTIFIED AREA TITRON Vs. THIRD ADDL DISTRICT JUDGE
May 18, 2004
NUTAN KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE
April 29, 2004
O P FRANK S O LATE SHRI G D FRANK Vs. DEPUTY LABOUR COMMISSIONER STATE OF U P AND INGRAHAM INSTITUTE
October 27, 2004
O P S MALIK NARESH CHANDRA KAPOOR Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
October 25, 2004
O.P.S.Malik in Naresh Chandra Kapoor Vs. O.P.S.Malik & Anr.
January 27, 2004
OBAIDUR-RAHMAN Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
February 23, 2004
OFFICIAL LIQUIDATOR Vs. VINAY BAGAL
February 3, 2004
OM GIRI CHELA LATE SRI ARJUN GIRI Vs. MANDIR SHIV JEE MAHARAJ BIRAJMAN
July 27, 2004
OM NARAIN PANDEY Vs. STATE OF UTTAR PRADESH
April 29, 2004
OM PRAKASH Vs. STATE OF U P
March 25, 2004
OM PRAKASH Vs. STATE OF UTTAR PRADESH
April 19, 2004
OM PRAKASH Vs. PRAKASH CHAND
July 8, 2004
OM PRAKASH Vs. U P POWER CORPORATION LTD
January 8, 2004
OM PRAKASH Vs. STATE OF U P
August 12, 2004
OM PRAKASH Vs. ADDITIONAL DISTRICT JUDGE COURT NO IX DEORIA
November 30, 2004
OM PRAKASH CHATAK Vs. STATE OF U P
December 13, 2004
OM PRAKASH MISHRA Vs. DISTRICT JUDGE
September 3, 2004
OM PRAKASH SINGH Vs. STATE OF U P
August 17, 2004
OM PRAKASH TIWARI Vs. UNION OF INDIA
July 21, 2004
OM PRAKASH YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
April 8, 2004
OMVIR SINGH Vs. STATE OF U P
January 28, 2004
ONKAR AND ORS. Vs. STATE OF U.P. AND ORS.
August 20, 2004
ORIENT ARTS AND CRAFTS Vs. COMMISSIONER OF INCOME TAX
December 1, 2004
ORIENTAL INSURANCE CO LTD Vs. HARI NARAYAN THATHERA
August 11, 2004
ORIENTAL INSURANCE CO LTD Vs. CHAMPA DEVI
August 11, 2004
ORIENTAL INSURANCE CO LTD Vs. JANNAT UL FIRDAUS
September 14, 2004
ORIENTAL INSURANCE CO LTD Vs. STATE OF U P
May 10, 2004
ORIENTAL INSURANCE CO. LTD Vs. LAJJAWATI
December 1, 2004
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARGIS
February 12, 2004
ORIENTAL TEXTILES Vs. COMMISSIONER OF INCOME TAX
August 3, 2004
P K GAUR Vs. STATE OF U P
May 14, 2004
P N SHUKLA Vs. COMMISSIONER OF INCOME TAX
October 29, 2004
P RAM MURTHY Vs. STATE OF U P
October 8, 2004
PACKARD TIMES PVT. LTD Vs. COMMISSIONER OF SALES TAX
July 9, 2004
PADAM NAYAN GUPTA Vs. STATE OF U P
October 27, 2004
PADMA TANDON Vs. DISTRICT JUDGE
September 9, 2004
PADMAKAR TRIPATHI Vs. DEPUTY DIRECTOR OF EDUCATION TH REGION
July 16, 2004
Pahalwan/Suresh Vs. State
October 20, 2004
PALLA Vs. STATE OF U P
February 20, 2004
PAN KUMARI Vs. BOARD OF REVENUE, U.P. ALLAHABAD.
September 10, 2004
PANCH LAL Vs. STATE OF U P
December 22, 2004
PANCHOO RAM Vs. STATE OF U P
May 10, 2004
PANCHU RAM Vs. STATE OF U P
February 20, 2004
PANDHARI Vs. STATE OF U.P.
May 6, 2004
PANDHARI YADAV Vs. STATE OF U P
April 15, 2004
PANKAJ DEO MISHRA Vs. STATE OF U P
January 23, 2004
PANKAJ KUMAR AGARWAL MANOJ KUMAR AGARWAL Vs. UNION OF INDIA
July 21, 2004
PAPPU SINGH Vs. RAVINDRA NATH DUBEY
August 17, 2004
PARAM SINGH Vs. STATE OF U P
March 12, 2004
PARAMSHILA DEVI Vs. KAMLESH KUMAR PAL
December 23, 2004
PARAS NATH CHATURVEDI HARKHALI CHATURVEDI Vs. ADDL DIRECTOR MEDICAL HEALTH AND FAMILY WELFARE DIVISION
April 22, 2004
PARAS NATH SINGH Vs. UNION OF INDIA
August 9, 2004
PARAS NATH YADAV Vs. STATE OF U P
November 23, 2004
PARAS RAM Vs. STATE OF U P
April 22, 2004
PARASU RAM Vs. STATE OF U P
April 21, 2004
PARBHASH CHANDRA JAIN D Vs. A D J SPECIAL JUDGE ESSENTIAL COMMODITIES ACT
August 10, 2004
PARDESHI Vs. ADDITIONAL COMMISSIONER JUDICIAL/FIRST VARANASI
February 25, 2004
PARMAL Vs. STATE OF U P
April 1, 2004
PARMATMA YADAV AND RAJESH SHAHI Vs. STATE OF U P
May 28, 2004
PARSADI Vs. COLLECTOR, DISTRICT HARDOI AND OTHERS
June 24, 2004
PASHUPATI SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 29, 2004
PATI RAM Vs. STATE OF U P
March 23, 2004
Pawan Kumar Vs. Lala Ram
February 24, 2004
PEE AAR STEELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 2, 2004
PEETAM Vs. SATISH CHANDRA TRIPATHI
November 16, 2004
PERIYAR RAM SWAROOP RAM NATH BALIKA INTER COLLEGE Vs. STATE OF U P
August 3, 2004
Phool Chand Vs. Ram Singh
January 5, 2004
PHOOL CHAND SINGH Vs. RAM KHELAWAN
September 13, 2004
PHOOLAN DEVI Vs. STATE OF U.P. AND OTHERS
February 12, 2004
PHOOLMATI DEVI Vs. MANIK LAL
December 13, 2004
PHULESHWAR Vs. MAYA NIRANJAN
November 5, 2004
PHULESHWAR Vs. SANTWANA TIWARI
September 20, 2004
PIAREY LAL Vs. COMMISSIONER OF INCOME TAX
September 28, 2004
PIYUSH KUMAR CHATURVEDI DR Vs. SPECIAL JUDGE S C S T ACT
September 28, 2004
PIYUSH NARAIN DUBEY Vs. RENT CONTROL AND EVICTION OFFICER I
May 14, 2004
PLOT HOLDERS ASSOCIATION Vs. STATE OF U P
March 15, 2004
POORAN Vs. STATE OF U P
April 21, 2004
POORAN CHAND JAIN Vs. IXTH A D J
September 23, 2004
POORAN DEVI Vs. CHIEF ENGINEER ELECTRICITY BOARD
May 27, 2004
PRABANDHAK SABHA RAUHATA UCHCHATAR MADHYAMIK VIDYALAYA Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
July 20, 2004
PRABHA MISRA INITIALLY DIXIT Vs. DISTRICT JUDGE
October 1, 2004
PRABHAKANT SHUKLA Vs. PRESIDING OFFICER LABOUR COURT
July 20, 2004
PRABHASH CHANDRA JAIN Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE E C ACT ETAWAH
August 10, 2004
PRADEEP CHAUBEY Vs. STATE OF U P
December 17, 2004
Pradeep Kumar Vs. State
October 29, 2004
PRADEEP KUMAR Vs. STATE OF U P
May 12, 2004
PRADEEP KUMAR Vs. STATE OF U P
March 31, 2004
PRADEEP KUMAR Vs. STATE OF U P
February 13, 2004
PRADEEP KUMAR CHAUDHARY Vs. UNION OF INDIA
July 22, 2004
PRADEEP SINGH Vs. COMMISSION, ALLAHABAD DIVISION AND ANOTHER
May 13, 2004
PRAHLAD Vs. STATE OF U P
April 30, 2004
PRAHLAD DAS AND ANR. ETC. Vs. RAM BABU AGRAWAL
November 9, 2004
Prakash Vs. State
January 6, 2004
PRAKASH CHANDRA GUPTA Vs. DISTRICT JUDGE, UNNAO AND OTHERS
September 15, 2004
PRAKASH CHANDRA MISHRA Vs. RAJENDRA PRASAD GUPTA
February 6, 2004
PRAKASH CHANDRA SHARMA Vs. NAGAR PALIKA
November 8, 2004
PRAKHAR SRIVASTAVA Vs. CHAIRMAN CPMT EXAMINATION-2002
March 19, 2004
PRAMOD CHANDRA SRIVASTAVA Vs. STATE OF UTTAR PRADESH
November 2, 2004
PRAMOD KUMAR Vs. PUNJAB NATIONAL BANK DEOBAND
August 16, 2004
PRAMOD KUMAR Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
August 24, 2004
PRAMOD KUMAR GUPTA Vs. IST ADDL D J ETAH
February 12, 2004
PRAMOD KUMAR SETHI Vs. STATE OF U P
March 10, 2004
Pranveer Singh Vs. State of Uttaranchal and others
June 7, 2004
PRATAP NARAIN Vs. IIND ADDITIONAL DISTRICT JUDGE
August 4, 2004
PRATAP SINGH Vs. DIRECTOR OF EDUCATION SECONDARY
September 30, 2004
Prayag Singh and Ors. Vs. State of U.P.
September 1, 2004
PRAYAG SINGH MAINPURI Vs. STATE OF U P
September 1, 2004
PREETAM Vs. STATE OF U P
April 23, 2004
PREETAM Vs. STATE
March 23, 2004
PREETAM PRASAD Vs. STATE OF U P
March 19, 2004
PREM BALA FAUJDAR JALJEET SINGH Vs. STATE OF U P
March 31, 2004
PREM CHAND Vs. STATE OF U P
April 1, 2004
PREM CHAND SINGH Vs. STATE OF U P
April 15, 2004
PREM CHANDRA YADAV ASSISTANT TEACHER CANTONMENT BOARD BOYS PRIMARY SECTION Vs. CANTONMENT BOARD
April 6, 2004
PREM DAS SATSANGI Vs. XTH ADDL DISTRICT JUDGE GHAZIABAD
February 6, 2004
PREM DAYAL Vs. PRESIDING OFFICER LABOUR COURT AGRA
November 17, 2004
PREM KUMAR MISRA Vs. STATE OF U P
March 19, 2004
PREM KUMARI MEHROTRA Vs. XIIITH ADDITIONAL DISTRICT JUDGE
March 12, 2004
PREM LAL Vs. STATE OF U P
November 18, 2004
PREM NARAIN Vs. SHIV PATI
September 24, 2004
PREM NATH SONKAR @ VARUN Vs. STATE OF U.P.
August 9, 2004
PREM PAL Vs. STATE OF U P
March 31, 2004
PREM PAL SINGH Vs. POKAR RAM
December 8, 2004
PREM PRAKASH Vs. STATE OF U P
April 15, 2004
PREM RAI Vs. DEALERS SELECTION BOARD
July 8, 2004
PREM RAJ SINGH Vs. D.S. BENS, MANAGING DIRECTOR U.P. CO-OPERATIVE FEDERATION
February 5, 2004
Prem Shankar Vs. Ramesh Chandra
October 5, 2004
PREM SHANKER Vs. STATE OF U P
May 27, 2004
PREM SHANKER SINGH Vs. ACCOUNTS OFFICER OFFICE OF B S A BALLIA
September 14, 2004
PREM SINGH Vs. DISTRICT MAGISTRATE DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
March 1, 2004
PREM SINGH SUCHCHA Vs. STATE OF U P
July 15, 2004
PREMA DEVI Vs. ASHOK KUMAR SETH
May 24, 2004
PREMA DEVI RADHA CHARAN LAL SINCE DEAD Vs. STATE OF U P
February 10, 2004
PREMIER VINYL FLOORING LTD Vs. COMMISSIONER OF SALES TAX
February 17, 2004
PREMIER VINYL FLOORING LTD Vs. COMMISSIONER OF TRADE TAX
October 26, 2004
PREMWATI Vs. JAGDISH PRASAD D
November 3, 2004
PRIVATE BAS SANCHALAK KALYAN SAMITI Vs. STATE OF UTTAR PRADESH
March 23, 2004
PRIYAMBADA TRIPATHI Vs. ONKAR NATH KHANDELWAL
August 4, 2004
PROFESSOR G K RAI Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
May 25, 2004
PROVINCIAL MEDICAL SERVICES ASSOCIATION Vs. STATE OF U P
August 18, 2004
PT LASHKARI RAM Vs. COMMISSIONER OF INCOME TAX
July 30, 2004
PT SUNDER LAL TIWARI INTER COLLEGE Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
August 20, 2004
PUNJAB FURNITURES Vs. COMMISSIONER OF SALES TAX
September 15, 2004
Punpun Vs. Radhey Shyam
April 19, 2004
PURNIMA SINGH Vs. STATE OF U P
November 10, 2004
PURSHOTAM DASS Vs. VIDYAWATI
May 14, 2004
Purshottam Narain Vs. Gaon Sabha
February 10, 2004
PUSHPA Vs. STATE OF U P
July 16, 2004
PUSHPA DEVI Vs. STATE OF U P
December 9, 2004
PUSHPA SAXENA Vs. STATE OF U P
November 19, 2004
PUSHPENDRA SINGH Vs. STATE OF UP
December 22, 2004
PUTLI BIBI Vs. COMMISSIONER OF INCOME TAX
December 1, 2004
PYARE LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 11, 2004
PYARE LAL Vs. STATE OF U P
May 27, 2004
PYARE LAL AND OTHERS Vs. STATE OF U.P.
April 28, 2004
QAIYYUM Vs. STATE OF U P
November 29, 2004
QAMRUDDIN Vs. DISTRICT MAGISTRATE
August 26, 2004
QUALITY TRADERS Vs. UNION OF INDIA
April 28, 2004
QUDSIA SHAFQAT Vs. ALIGARH MUSLIM UNIVERSITY
November 3, 2004
R B DIXIT Vs. UNION OF INDIA
October 14, 2004
R K DEWAN Vs. STATE OF U P
December 23, 2004
R K DUBE SRI BRINDABAN DUBE Vs. LABOUR COURT AND POYSHA INDUSTRIAL COMPANY LTD
July 9, 2004
R K KULSHRESTHA Vs. STATE OF U P
April 27, 2004
R K MITTAL Vs. STATE OF U P
March 17, 2004
R K PRODUCTS Vs. KOTHARI PRODUCTS LTD
April 15, 2004
R K SARASWAT Vs. STATE OF U P
January 27, 2004
R P GARG Vs. INDIAN OIL CORPORATION LTD
September 27, 2004
R P SHARMA Vs. STATE OF U P
February 12, 2004
R P SRIVASTAVA Vs. ADDL DISTRICT MAGISTRATE R C O CA
November 2, 2004
R R BRICK FACTORY Vs. COMMISSIONER OF SALE TAX
May 18, 2004
R S KHAN Vs. STATE OF U P
December 13, 2004
R S TRIPATHI Vs. BANK OF BARODA CENTRAL OFFICE
February 24, 2004
R.B. DIXIT Vs. UNION OF INDIA AND OTHERS
December 25, 2004
R.R. ENGINEERING CO. Vs. COMMISSIONER OF SALES TAX
July 9, 2004
RABHUBAR DAYAL Vs. IVTH ADDITIONAL DISTRICT JUDGE
May 28, 2004
RADHA BALLABH SATISH CHANDRA Vs. COMMISSIONER OF SALES TAX
January 14, 2004
RADHA BALLABH SATISH CHANDRA Vs. COMMISSIONER OF SALES TAX
December 17, 2004
RADHA DEVI SMT Vs. ADDITIONAL DISTRICT JUDGE
October 29, 2004
RADHA KRISHNA Vs. BRIJ KISHORE
July 27, 2004
RADHA KRISHNA Vs. RAVINDRA MOHAN
November 29, 2004
RADHA MOHAN SINGH Vs. STATE
April 16, 2004
RADHA RAMAN MAHAVIDHYALAYA ADARAH VIDHYAPITH Vs. STATE OF U P
November 1, 2004
RADHEY SHYAM Vs. RAJ KISHORE
July 28, 2004
RADHEY SHYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
April 6, 2004
RADHEY SHYAM Vs. STATE OF U P
March 26, 2004
RADHEY SHYAM MISHRA Vs. STATE OF U P
December 10, 2004
RADHEY SHYAM SHUKLA Vs. VIITH ADDITIONAL DISTRICT JUDGE
August 3, 2004
RAEES Vs. DISTRICT MAGISTRATE KANPUR NAGAR
February 13, 2004
RAFIQ AHMAD ALIAS RAFI Vs. STATE OF U P
September 29, 2004
RAFIQ HUSAIN Vs. UNION OF INDIA
February 26, 2004
RAFIQUE UDDIN Vs. A D J COURT NO 1 AGRA
November 17, 2004
Rafique Uddin and Ors. Vs. Addl. District Judge,Court No.1,Agra & Anr.
November 17, 2004
RAGHU RAJ SHUKLA Vs. IIND ADDITIONAL DISTRICT JUDGE
March 16, 2004
RAGHUBAR DAYAL Vs. COMMISSIONER KANPUR DIVISION KANPUR
December 6, 2004
RAGHUBIR BAL MANDIR ALIGARH Vs. ASSISTANT P F COMMISSIONER AGRA
February 19, 2004
RAGHUBIR SINGH Vs. AGRA CANTONMENT SAHKARI AWAS SAMITILTD
March 15, 2004
RAGHUBIR SINGH Vs. STATE OF U P
March 24, 2004
RAGHUBIR SINGH Vs. STATE OF U P
April 6, 2004
RAGHUBIR SINGH Vs. SHER SINGH
May 4, 2004
RAGHUNANDAN PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS
April 22, 2004
RAGHUNATH PRASAD Vs. STATE OF U P
August 25, 2004
RAGHUNATH PRASAD UPADHYAY Vs. STATE OF UTTAR PRADESH
May 21, 2004
RAGHURAM GRAH PVT LTD Vs. COMMISSIONER OF C EX SERVICE TAX
December 3, 2004
RAGHUVIR NARAIN RASTOGI Vs. STATE OF U P
October 11, 2004
RAGHVENDRA SINGH Vs. UNION OF INDIA
March 4, 2004
RAHIS ALIAS RAIS Vs. STATE OF U P
September 23, 2004
RAHMATULLAH Vs. CIVIL JUDGE SENIOR DIVISION
July 30, 2004
RAHUL CHANDRA Vs. STATE OF U.P.
March 17, 2004
RAHUL NARAYAN RAI Vs. JOINT DIRECTOR OF EDUCATION
February 6, 2004
RAI BAREILLY FLOUR MILLS Vs. TRADE TAX TRIBUNAL
May 14, 2004
RAIL VIHAR KALYAN SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
October 14, 2004
RAINA Vs. HARI MOHAN BUDHAULIA
August 23, 2004
RAJ BAHADUR Vs. STATE OF U P
December 17, 2004
RAJ BAHADUR (DEAD)THROUGH LRS. AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
December 14, 2004
RAJ BAHADUR VERMA Vs. STATE OF UTTAR PRADESH
February 16, 2004
RAJ DEV Vs. R.K. TYAGI
December 14, 2004
RAJ DULARI Vs. STATE
March 23, 2004
RAJ KUMAR Vs. STATE OF U P
April 22, 2004
RAJ KUMAR Vs. STATE OF U P
November 2, 2004
RAJ KUMAR AND OTHERS Vs. ADDL. DISTRICT JUDGE, GORAKHPUR AND OTHERS
April 28, 2004
RAJ KUMAR GUPTA Vs. CHIEF OF THE ARMY STAFF DEPUTY DIRECTORATE GENERAL DSC GENERAL STAFF BRANCH
September 17, 2004
RAJ KUMAR KATIYAR AND ANR. Vs. JAI PRAKASH RAI, DIOS
February 10, 2004
RAJ KUMAR PUNDIR Vs. STATE OF U P
April 8, 2004
RAJ KUMAR SRIVASTAVA Vs. STATE OF U P
January 28, 2004
RAJ KUMARI GIRI Vs. STATE OF U P
October 4, 2004
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 23, 2004
RAJ NARAIN Vs. STATE
July 16, 2004
RAJ NARAIN DUBEY Vs. STATE OF U P
September 22, 2004
RAJ NATH SINGH Vs. ADHYAKSHA U P POWER CORPORATION
March 23, 2004
RAJA RAM Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA
December 14, 2004
RAJA RAM Vs. STATE OF U P
March 24, 2004
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD AND ANOTHER
April 20, 2004
RAJA SAHAB Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 17, 2004
RAJANI PANDEY Vs. CHIEF OF THE ARMY STAFF, ARMY HEAD QUARTERS, D.H.Q., NEW DELHI AND OTHERS.
November 9, 2004
RAJAT KUMAR Vs. STATE OF U.P.
January 7, 2004
RAJDEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 12, 2004
RAJEEV SINGH Vs. CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY
October 1, 2004
RAJEEV VERMA Vs. STATE OF UTTAR PRADESH
March 5, 2004
Rajeev Verma and Ors. Vs. State of U.P.through SSP,Allahabad & Ors.
March 5, 2004
RAJENDRA Vs. STATE OF U P
December 8, 2004
RAJENDRA Vs. STATE OF U P
September 23, 2004
RAJENDRA KUMAR GUPTA Vs. STATE OF U P
March 1, 2004
RAJENDRA KUMAR MISHRA Vs. UNION OF INDIA
October 5, 2004
RAJENDRA KUMAR SHARMA Vs. STATE OF U P
November 3, 2004
RAJENDRA NATH Vs. IVTH ADDITIONAL DISTRICT JUDGE
November 2, 2004
RAJENDRA PRASAD GARG Vs. STATE OF U P
December 15, 2004
RAJENDRA PRASAD SHUKLA Vs. RAM CHANDRA SINGH
August 4, 2004
RAJENDRA PRASAD TRIPATHI Vs. STATE OF U P
May 25, 2004
RAJENDRA SINCE DEAD Vs. STATE OF U P
February 16, 2004
RAJENDRA SINGH Vs. ZILA PARISHAD BIJNOR
April 21, 2004
Rajendra Singh Vs. State
April 2, 2004
RAJESH KUMAR Vs. COMMITTEE OF MANAGEMENT RASHTRIYA HIGHER SECONDARY SCHOOL
April 23, 2004
RAJESH KUMAR Vs. INDIAN INSTITUTE OF TECHNOLOGY KANPUR
March 4, 2004
RAJESH KUMAR Vs. STATE OF U P
September 21, 2004
RAJESH KUMAR GUPTA Vs. STATE OF U P
October 15, 2004
RAJESH KUMAR GUPTA Vs. VINOD KUMAR GUPTA AND OTHERS
July 29, 2004
RAJESH KUMAR SINGH Vs. REKHA SINGH
August 5, 2004
RAJESH KUMAR SRI NARBADA SHANKER Vs. STATE OF U P
December 21, 2004
RAJESH KUMAR SRIVASTAVA Vs. A P VERMA
January 28, 2004
RAJESH KUMAR TRIPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE FIRE SERVICE
November 11, 2004
RAJESH KUMAR; NITIN SIROHI Vs. IIT KANPUR
March 4, 2004
RAJESHWAR DAYAL Vs. VITH ADDITIONAL DISTRICT JUDGE
November 30, 2004
RAJESHWAR MISHRA Vs. STATE OF U P
December 16, 2004
RAJESHWAR UPADHYAY Vs. STATE OF U P
February 27, 2004
RAJESHWARI Vs. PREMA AGARWAL
October 27, 2004
RAJESHWARI DEVI Vs. IST ADDITIONAL DISTRICT JUDGE
May 19, 2004
RAJESHWARI KUSHWAHA Vs. DISTRICT MAGISTRATE KANPUR NAGAR
October 28, 2004
RAJIV NATH AGRAWAL Vs. ANKUR AGRAWAL
September 17, 2004
RAJIV SHARMA Vs. STATE OF U P
April 9, 2004
RAJNI SHARMA Vs. COMMITTEE OF MANAGEMENT OF CHURCH CITY JUNIOR HIGH SCHOOL
November 9, 2004
RAJPAL SINGH Vs. D I O S
May 21, 2004
RAJPAL SINGH HARI RAM HIRA SINGH COLLECTION AMIN VIJENDRA KUMAR Vs. SHRI UMA KANT COLLECTOR DILIP KUMAR GUPTA ADDITIONAL DISTRICT MAGISTRATE
May 19, 2004
RAJU Vs. STATE OF U P
March 16, 2004
RAJU Vs. UNION OF INDIA AND OTHERS
November 16, 2004
RAJU ALIAS RAM GOPAL Vs. STATE OF U P
April 29, 2004
RAJU GUPTA ALIAS RAJEEV GUPTA Vs. KRISHNA GOPAL RASTOGI
February 6, 2004
RAJWANT PRASAD YADAV Vs. STATE OF U P
December 3, 2004
RAKESH Vs. STATE
March 4, 2004
RAKESH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
January 7, 2004
RAKESH CHANDRA MISRA Vs. STATE OF U P
September 16, 2004
RAKESH CHANDRA MITTAL Vs. ADDI DISTRICT MAGISTRATE
April 15, 2004
Rakesh Chandra Mittal and others Vs. Addl. District Magistrate and another
April 15, 2004
RAKESH KAKKAR Vs. SUBODH MOHAN
August 11, 2004
RAKESH KUMAR Vs. CO-OPERATIVE CANE DEVELOPMENT UNION LTD
September 22, 2004
RAKESH KUMAR Vs. INDUSTRIAL TRIBUNAL1 U P ALLAHABAD
November 5, 2004
RAKESH KUMAR Vs. STATE OF U P
October 26, 2004
RAKESH KUMAR Vs. VTH ADDL DISTRICT AND SESSIONS JUDGE MATHURA
October 12, 2004
RAKESH KUMAR Vs. COLLECTOR
July 5, 2004
RAKESH KUMAR MISRA Vs. K S SAGAR JOINT DIRECTOR LOCAL FUNDS ACCOUNTS HEADQUARTER ALLD
February 23, 2004
RAKESH KUMAR PANDEY Vs. STATE OF U P
December 17, 2004
RAKESH KUMAR SHARMA Vs. STATE OF U P
May 21, 2004
RAKESH KUMAR TEWARI Vs. SECRETARY HOME DEPARTMENT U P
January 9, 2004
RAKESH KUMAR VERMA Vs. PRATHAMA BANK MORADABAD
September 27, 2004
RAKESH MOHAN PRIVATE TRUST Vs. COMMISSIONER OF WEALTH TAX
September 27, 2004
RAM ADHAR Vs. DHILAI
November 20, 2004
Ram Adhar Vs. State
October 11, 2004
RAM ADHAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
October 12, 2004
RAM ADHIN SINGH Vs. DISTRICT JUDGE MIRZAPUR
October 28, 2004
RAM AGARWAL Vs. SHEELA DEVI
November 30, 2004
RAM AGYA Vs. BHAGWATI PRASAD
December 7, 2004
RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
November 19, 2004
RAM ASRAY Vs. DISTRICT JUDGE
March 11, 2004
RAM ASRAY Vs. FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS
July 30, 2004
RAM AUTAR Vs. RAM PRASAD
July 19, 2004
RAM AUTAR Vs. STATE OF U P
May 10, 2004
RAM AUTAR AGRAWAL Vs. A D J
December 22, 2004
Ram Autar and others Vs. State of Uttaranchal and others
April 29, 2004
RAM AVTAR AGARAWAL Vs. ASHOK KUMAR KANSAL
April 12, 2004
RAM AWADH Vs. STATE OF U P
April 7, 2004
RAM AWADH RAM Vs. STATE OF U P
November 20, 2004
RAM BABI GAJADHAR Vs. STATE OF U P
December 17, 2004
RAM BABU Vs. STATE OF U.P.
December 17, 2004
RAM BABU GUPTA Vs. PRESIDING OFFICER LABOUR COURT
November 25, 2004
RAM BAHADUR Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
March 10, 2004
RAM BAHADUR ALIAS LAXMI PRASAD Vs. COLLECTOR HAMIRPUR
March 19, 2004
RAM BAHADUR AND ANR. Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ANR.
November 2, 2004
RAM BAHADUR DUBEY Vs. STATE OF U.P.
December 2, 2004
RAM BHAROSE YADAV Vs. DISTRICT MAGISTRATE DEORIA
April 20, 2004
RAM BHAROSHI Vs. STATE OF U P
June 14, 2004
RAM BHAWAN Vs. SAHAYAK ABHIYANTA IVTH LIFT SINCHAI PRAKHAND ALLAHABAD
August 2, 2004
RAM BILAS Vs. IVTH ADDL DISTRICT JUDGE SHAHJAHANPUR
October 7, 2004
RAM BRIKSH SINGH Vs. AMJAD
December 22, 2004
RAM CHANDER NISHAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
September 8, 2004
RAM CHANDRA Vs. HARI KIRTAN
May 12, 2004
RAM CHANDRA AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
September 23, 2004
RAM CHANDRA BHARDWAJ Vs. STATE OF UTTARANCHAL
January 21, 2004
RAM CHANDRA GUPTA Vs. IXTH ADDITIONAL SESSIONS JUDGE AND ORS.
December 20, 2004
RAM CHANDRA TIWARI Vs. UNION OF INDIA
March 16, 2004
RAM CHANDRA VAISH Vs. STATE OF U P
September 1, 2004
RAM CHARAN Vs. STATE
May 28, 2004
RAM CHET AND OTHERS Vs. RAM DAWAR AND OTHERS
November 30, 2004
RAM CHHABILA RAI Vs. STATE OF U.P. AND ORS.
November 3, 2004
RAM DAS GUPTA Vs. BHAJAN PRAKASH GIRHOTRA
December 9, 2004
Ram Dayal Vs. State of U.P.
February 11, 2004
RAM DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
October 8, 2004
RAM DEO Vs. STATE OF U P
January 19, 2004
RAM DHAYAN SINGH Vs. STATE OF U P
March 10, 2004
RAM DHYAN SINGH Vs. STATE OF U P
April 23, 2004
RAM DULAREY TIWARI Vs. STATE OF U P
May 21, 2004
RAM GOPAL Vs. UP ZILADHIKARI MATHURA
July 14, 2004
RAM GOPAL Vs. STATE OF U.P.
September 28, 2004
RAM GOPAL AND ANOTHER Vs. POORAN CHAND KANODIA
September 17, 2004
Ram Gopal Dubey Vs. State
August 27, 2004
RAM GOVIND TRIPATHI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
October 6, 2004
RAM JANKI Vs. IIND ADDITIONAL DISTRICT JUDGE
December 23, 2004
RAM JATAN Vs. STATE OF U P
April 6, 2004
RAM JATAN RAM Vs. CHIEF ENGINEER VYASTHAPAN VARG III
April 7, 2004
RAM JEEWAN Vs. SECRETARY U P AWAS AND VIKAS PARISHAD
March 15, 2004
RAM JI TIWARI Vs. XI-A.D.J.
April 23, 2004
RAM KALAP Vs. CHAITOO
October 28, 2004
RAM KANYA Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
December 14, 2004
RAM KEWAL VERMA Vs. STATE OF U P
July 30, 2004
RAM KHELAWAN. Vs. STATE OF U.P.
August 23, 2004
RAM KHILAVAN Vs. RAM SARAN SRIVASTAVAM DISTRICT MAGISTRATE KRISHNA KUMAR GUPTA ADDITIONAL
February 6, 2004
RAM KISHAN Vs. GANESHI
August 31, 2004
RAM KISHAN AND ORS. Vs. 1ST ADDL. DISTRICT JUDGE AND ANR.
October 29, 2004
RAM KISHORE Vs. SRI O P TEWARI SUPERINTENDING ENGINEER VTH CIRCLE PUBLIC WORKS DEPARTMENT
August 4, 2004
Ram Kishore Vs. Gaon Sabha
February 6, 2004
RAM KISHORE DWIVEDI Vs. RAM MANOHAR
January 29, 2004
RAM KISHORE SETH Vs. RAM AVTAR
September 22, 2004
RAM KRIPAL Vs. STATE OF U P
October 5, 2004
RAM KRIPAL AND OTHERS Vs. JOINT DIRECTOR CONSOLIDATION, SULTANPUR AND OTHERS
August 16, 2004
RAM KRIPAL PATEL Vs. STATE OF U P
March 4, 2004
RAM KRISHNA Vs. IIND ADDL DISTRICT JUDGE FATEHPUR
February 12, 2004
RAM KRISHNA PANDEY Vs. UNIVERSITY OF ALLAHABAD
January 29, 2004
RAM KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD
February 13, 2004
RAM KUMAR Vs. IVTH A D J KANPUR
July 21, 2004
RAM KUMAR Vs. DISTRICT JUDGE
May 20, 2004
RAM KUMAR Vs. STATE
May 24, 2004
RAM KUMAR Vs. STATE OF U P
May 28, 2004
RAM KUMAR Vs. UNION OF INDIA
May 12, 2004
RAM KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE, KANPUR
November 29, 2004
RAM KUMAR GUPTA Vs. A D J E C ACT
October 29, 2004
RAM KUMAR PATHAK Vs. KRISHNA NARAIN PATHAK
September 9, 2004
RAM KUNWAR Vs. IIND ADDITIONAL DISTRICT JUDGE BANDA
April 9, 2004
RAM LAKHAN Vs. STATE OF U P
December 17, 2004
RAM LAKHAN VISHWAKARMA Vs. IIND ADDITIONAL DISTRICT JUDGE
September 21, 2004
RAM LAL Vs. STATE OF U P
October 15, 2004
RAM LAL Vs. STATE OF U P
January 30, 2004
RAM LALIT Vs. ADHIKSHAK DISTRICT JAIL
February 12, 2004
RAM MUKESH GUPTA Vs. RAEBARELI KSHETRIYA GRAMIN BANK AND OTHERS
January 7, 2004
RAM MURAUT YADAV Vs. SECRETARY HOME AND CONFIDENTIAL U P LUCKNOW
March 16, 2004
RAM NARAIN Vs. STATE OF U P
October 27, 2004
RAM NARESH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
February 27, 2004
RAM NARESH RAIKWAR Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
January 23, 2004
RAM NATH Vs. STATE OF U P
April 23, 2004
RAM NATH JETLE (DEAD) THROUGH L.RS. Vs. IST ADDL. DISTRICT JUDGE AND ORS.
September 23, 2004
RAM NEWAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, CHITRAKOOT AND OTHERS
December 3, 2004
RAM PADARATH Vs. STATE OF U P
December 13, 2004
RAM PAL Vs. STATE
January 28, 2004
RAM PAL ALIAS RAMPA Vs. STATE OF U P
January 27, 2004
Ram Pal Singh Vs. State
January 6, 2004
RAM PAL SINGH BARU SINGH Vs. UP MAHA PRABANDHAK ELECTRICITY DISTRIBUTION DIVISION WESTERN ELECTRICITY
July 28, 2004
RAM PAL SINGH YADAV Vs. STATE OF U P
August 25, 2004
RAM PATI Vs. STATE OF U P
January 8, 2004
RAM PHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND ANOTHER
November 30, 2004
RAM PRAHLAD Vs. STATE OF U P
May 7, 2004
RAM PRAKASH AGARWAL Vs. COMMISSIONER OF INCOME TAX
July 27, 2004
RAM PRASAD Vs. MOTI SINGH
July 23, 2004
Ram Prasad Vs. State of U.P.
April 20, 2004
RAM PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 16, 2004
RAM PRATAP LAL Vs. JAMEEL
January 28, 2004
RAM PRATAP SINGH Vs. STATE OF U P
April 30, 2004
RAM RAKHAN SINGH Vs. HONBLE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
May 28, 2004
RAM RANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
August 13, 2004
RAM RATAN Vs. STATE OF U.P.
October 12, 2004
RAM SAGAR Vs. DISTRICT JUDGE
April 13, 2004
RAM SAHAI Vs. STATE OF U P
March 31, 2004
RAM SAHAI Vs. RAM CHANDRA
March 18, 2004
RAM SAJIWAN Vs. STATE OF U P
September 24, 2004
RAM SANEHI Vs. STATE OF U P
March 22, 2004
RAM SANEHI Vs. STATE OF U P
January 6, 2004
RAM SANEHI Vs. COMMISSIONER, DEVI PATAN DIVISION AND ANR.
March 11, 2004
RAM SARAN Vs. KHAZANI
December 2, 2004
RAM SEWAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
April 18, 2004
Ram Sewak Vs. Jagdish etc.
February 11, 2004
RAM SEWAK SHUKLA Vs. XVITH ADDITIONAL DISTRICT JUDGE
November 24, 2004
RAM SHANKAR Vs. STATE OF U P
May 14, 2004
RAM SHANKER GUPTA Vs. SMT. LEELAWATI AND OTHERS
March 10, 2004
RAM SHANKER PANDEY Vs. STATE OF U P
March 16, 2004
RAM SHANKER PANDEY Vs. STATE OF U P
March 10, 2004
RAM SHYAM SHUKLA SHATRUGHAN PRASAD SHUKLA DIRECTOR OF SIKANDRABAD Vs. ASSISTANT COLLECTOR COLLECTION TRADE TAX
May 17, 2004
RAM SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION
November 18, 2004
RAM SINGH Vs. GANESH PRASAD KHEMKA
September 3, 2004
Ram Singh and Ors. Vs. L.M.C.& Anr.
June 4, 2004
RAM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 10, 2004
RAM SUBHAV YADAV Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH REGION
July 20, 2004
RAM SUBHAV YADAV Vs. JOINT DIRECTOR OF EDUCATION
April 5, 2004
RAM SUKH TRIPATHI Vs. DISTRICT JUDGE, VARANASI AND OTHERS
May 13, 2004
RAM SURAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
April 5, 2004
RAM SURAT Vs. STATE OF U P
May 25, 2004
RAM SURATI UPADHYAYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 22, 2004
Ram Swaroop Vs. L.M.C.
December 24, 2004
Ram Swaroop Vs. State of U.P.
February 5, 2004
Ram Swaroop Vs. Gaon Sabha
February 11, 2004
RAM SWAROOP TRIPATHI Vs. DISCIPLINARY AUTHORITY MANAGING DIRECTOR BOMBAY MARCANTILE CO OPERATIVE BANK
February 6, 2004
RAM SWARUP Vs. STATE OF U P
December 17, 2004
RAM SWARUP BAJPAYEE Vs. JOINT DIRECTOR OF EDUCATION
July 30, 2004
RAM VILAS MANI Vs. COMMISSIONER OF INCOME TAX APPEALS
August 16, 2004
RAM VILASH SHARMA Vs. JOINT DIRECTOR VIITH MANDAL
April 30, 2004
RAM VRIKSHA Vs. THE ASSISTANT DIRECTOR OF CONSOLIDATION, GORAKHPUR AND ANOTHER
September 14, 2004
RAM WATI SRI BALBIR SINGH Vs. MAHESH CHAND
May 12, 2004
RAMA KANT DWIVEDI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I
April 23, 2004
RAMA NAND DWIVEDI Vs. STATE OF U P
November 10, 2004
RAMA SHANKER GUPTA Vs. COMMISSIONER OF WEALTH TAX
September 7, 2004
RAMA SHANKER GUPTA Vs. DUKHNA
January 7, 2004
RAMA SHANKER SHUKLA Vs. NAGAR MAHAPALIKA ALLAHABAD
August 13, 2004
RAMADHAR Vs. TAHSILDAR COLLECTOR GAON SABHA
November 29, 2004
RAMALA SAHKARI CHINI MILLS LTD Vs. DEPUTY LABOUR COMMISSIONER
December 10, 2004
Ramala Sahkari Chini Mills Ltd., Ramala, Meerut Vs. Deputy Labour Commissioner, Meerut and others
November 29, 2004
Ramanand Vishwakarma and another Vs. Radhey Shyam and others
January 13, 2004
RAMASHRAYA SINGH S O RAM CHANDRA SINGH AND KAMLA SINGH S O SHIV SHANKER Vs. STATE OF U P
December 7, 2004
RAMBIR MISHRA Vs. UNION OF INDIA
May 19, 2004
RAMESH Vs. STATE OF U P
November 23, 2004
RAMESH CHANDRA Vs. STATE OF U P
December 7, 2004
RAMESH CHANDRA MAURYA Vs. STATE OF U P
August 26, 2004
RAMESH CHANDRA TIWARI Vs. ADDL COMMISSIONER
July 9, 2004
RAMESH CHANDRA TIWARI Vs. STATE OF U P
February 9, 2004
RAMESH KUMAR Vs. STATE OF U P
February 19, 2004
RAMESH KUMAR AGARWAL Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
November 24, 2004
RAMESH KUMAR KARNWAL Vs. ASSTT. DY. CIT
February 9, 2004
RAMESH SINGH Vs. STATE OF U P
September 1, 2004
RAMESH SINGH Vs. CHAIRMAN U P STATE ROAD TRANSPORT CORPORATION
March 1, 2004
RAMESH SINGH PANWAR Vs. STATE OF U P
January 13, 2004
RAMESHWAR Vs. FOOD CORPORATION OF INDIA
July 21, 2004
RAMESHWAR Vs. FOOD CORPORATION OF INDIA
May 28, 2004
RAMESHWAR BITI RAM KUNWARJI Vs. STATE OF U P
May 14, 2004
RAMESHWAR PRASAD Vs. XLTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
April 5, 2004
RAMESHWAR PRASAD AND OTHERS Vs. STATE OF U.P.
August 3, 2004
RAMJI Vs. CHOKAT
May 25, 2004
RAMJI RAI Vs. JAGDISH MALLAH
April 2, 2004
RAMPUR DISTILLERY AND CHEMICAL CO Vs. STATE OF U P
November 10, 2004
RAMSWAROOP Vs. RAHUL BHATNAGAR
February 10, 2004
RAMVEER SINGH Vs. STATE OF U P
May 11, 2004
RAMVIR UPADHYAY Vs. STATE OF UTTAR PRADESH
April 30, 2004
RANA MAHENDRA PRATAP SINGH Vs. STATE OF U P
December 22, 2004
Ranjana Bhargava Vs. Additional District Judge,Allahabad & Ors.
November 5, 2004
RANJANA BHARGAVA Vs. A D J ROOMNO 18 ALLAHABAD
November 5, 2004
RANJIT SINGH Vs. SPECIAL JUDGE AND ORS.
July 5, 2004
RANVEER SINGH Vs. KRISHI UTPADAN MANDI SAMITI
November 5, 2004
RASHEED AHMAD Vs. RASE BEGUM
January 8, 2004
RASHID Vs. SPECIAL JUDGE (EC ACT) AND ADDL. DISTRICT JUDGE AND ORS.
November 9, 2004
RASHID AHMAD SRI AZIM ULLAH Vs. U P STATE ROAD TRANSPORT CORPORATION
September 22, 2004
RASHTRIYA CHATURTH SHRENI RAIL MAZDOOR CONGRESS Vs. UNION OF INDIA
January 9, 2004
RATAN INDUSTRIES PVT LIMITED Vs. ADDITIONAL COMMISSIONER TRADE TAX
January 29, 2004
RATNA PRABHA MISRA Vs. STATE OF U P
February 23, 2004
RAVI AIRCOLLS LTD. Vs. COMMISSIONER OF INCOME TAX
September 29, 2004
Ravi Chandra Vs. Gaon Sabha
January 29, 2004
Ravi Kant Vs. State of U.P.
January 12, 2004
RAVI KANT SHARMA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
July 23, 2004
RAVI KRISHNA VERMA Vs. COMMITTEE OF MANAGEMENT CHUTKI BHANDAR GIRLS INTER COLLEGE
March 29, 2004
RAVI NARAIN MALVIYA Vs. STATE OF U P
March 5, 2004
RAVI SHANKER JAISWAL Vs. STATE OF U P
May 6, 2004
RAVINDRA KUMAR Vs. DISTRICT MAGISTRATE
October 8, 2004
RAVINDRA KUMAR Vs. KAMLESH CHAND DIXIT
December 21, 2004
RAVINDRA KUMAR GOEL Vs. STATE OF U P
April 27, 2004
RAVINDRA KUMAR MISHRA Vs. UNION OF INDIA
September 1, 2004
RAVINDRA KUMAR SAXENA Vs. STATE OF U P
August 9, 2004
RAVINDRA NATH CHAUBEY Vs. DISTRICT JUDGE BALLIA
August 10, 2004
RAVINDRA PAL MISHRA SRI CHANDRA SHEKHAR MISHRA Vs. ETAH DISTRICT CO OPERATIVE BANK LTD
March 18, 2004
RAVINDRA PRATAP Vs. INSTITUTE OF ENGINEERING AND RURAL TECHNOLOGY
December 2, 2004
RAVINDRA PRATAP YADAV Vs. STATE OF U P
February 27, 2004
RAZA HASAN Vs. RABAB SYEDA AND OTHERS
April 15, 2004
RECT SHILESH KUMAR Vs. UNION OF INDIA
April 30, 2004
REETA CHAUHAN Vs. VIRENDRA GOVIND UPADHYAY
April 21, 2004
REETA PANDEY Vs. INDUSTRIAL TRIBUNALIII
November 11, 2004
REETA PANDEY Vs. INDUSTRIAL TRIBUNAL
November 18, 2004
REETA SAXENA Vs. C M O MORADABAD
August 2, 2004
REFLEX INDUSTRIES Vs. STATE OF U P
May 13, 2004
REGIONAL DIRECTOR E S I C Vs. ABDUL RAUF
September 17, 2004
REGIONAL MANAGER GANDHI ASHRAM MAU Vs. LABOUR COURT U P VARANASI
May 10, 2004
REGIONAL MANAGER REGION III STATE BANK OF INDIA AGRA Vs. MADAN SINGH
December 14, 2004
REGIONAL MANAGER SHRI GANDHI ASHRAM Vs. LABOUR COURT U P VARANASI
October 5, 2004
REGIONAL MANAGER STATE BANK OF INDIA Vs. P O CENTRAL GOVERMENT INDUSTRIAL CUM LABOUR COURT
February 6, 2004
RENU PRAKASH Vs. STATE OF U P
August 31, 2004
RIFAKAT ALI Vs. SHYAM SUNDER
February 25, 2004
RIHANDA MAL SINDHI Vs. DISTRICT JUDGE
November 30, 2004
RINGAI Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
November 16, 2004
RIYASAT KHAN Vs. UNION OF INDIA
April 30, 2004
RIZWAN AU RAJA Vs. STATE OF U P
April 2, 2004
Rohan Singh Vs. State
June 4, 2004
ROHIT RASTOGI Vs. VTH A D J GORAKHPUR
December 14, 2004
ROHIT ROADLINES Vs. COMMISSIONER TRADE TAX
November 24, 2004
ROOPA Vs. SANTOSH KUMAR
November 5, 2004
ROSHAN LAL SHARMA Vs. COLLECTOR
July 21, 2004
ROSHAN SINGH Vs. RENT CONTROL AND EVICTION OFFICER
August 13, 2004
RUBI Vs. ABID KHAN
April 8, 2004
RUDAL SHAHI Vs. STATE OF U P
September 13, 2004
S A SIDDIQUI Vs. STATE OF U P
March 1, 2004
S M I KAZIM Vs. NEW INDIA ASSURANCE CO LTD
October 15, 2004
S N AGRAWAL Vs. COMMISSIONER OF WEALTH TAX
December 22, 2004
S P JAUHARI Vs. STATE OF U P
November 20, 2004
S P S YADAV Vs. UNION OF INDIA UOI
October 14, 2004
S S L VERMA Vs. U P CO-OPERATIVE BANK LTD
February 12, 2004
SABIR HUSSAIN Vs. ALLAHTALA OWNER WAQF ALAL-AULAD
September 10, 2004
SACHCHIDANAND PANDEY Vs. RAM PHAR SINGH
January 7, 2004
SACHINDRA KUMAR PANDEY Vs. GORAKHPUR KSHETRIYA GRAMIN BANK, GORAKHPUR AND OTHERS
May 19, 2004
SADDIQUE KHAN Vs. A K MISRA
February 4, 2004
SADGI INVESTMENT P LTD Vs. STATE OF U P
April 20, 2004
SADHU RAM AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
November 25, 2004
SAEED Vs. DISTT MAGISTRATE
March 16, 2004
SAHAB VERMA Vs. VI ADDITIONAL DISTRICT AND SESSIONS JUDGE BALLIA
July 27, 2004
SAHBAN KHAN Vs. RAJENDRA PRASAD SRIVASTAVA
September 18, 2004
SAHDEOAND SATYENDRA Vs. STATE OF UTTAR PRADESH
April 30, 2004
SAJJAD HUSSAIN Vs. STATE OF U P
February 26, 2004
SALIG RAM SHRI BHUDO SINGH Vs. LABOUR COMMISSIONER ADDITIONAL LABOUR COMMISSIONER STATE
May 14, 2004
SALIK RAM Vs. STATE OF U.P.
April 1, 2004
SALIL CHANDRA Vs. COLLECTOR DISTRICT MAGISTRATE BULANDSHAHR
February 17, 2004
SALIM AHMAD Vs. STATE OF U P
May 17, 2004
Salim Ahmad Vs. Ram Nath
January 8, 2004
SAMAJ SUDHARAK PURVA MADHYAMIK VIDYALAYA SHIKSHA SAMITI, KARERU, FAIZABAD AND OTHERS Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/D.M., FAIZABAD AND OTHERS
August 11, 2004
SANDEEP DWIVEDI ETC. Vs. STATE OF U.P. AND ORS.
July 27, 2004
SANDEEP KUMAR Vs. STATE OF U P
January 22, 2004
SANDEEP KUMAR Vs. ADDL CIVIL JUDGE SAHARANPUR
February 23, 2004
SANDHYA GUPTA Vs. STATE OF U P
April 30, 2004
SANDHYA SINGH Vs. MAJ SANDEEP SINGH
November 19, 2004
SANJAI KUMAR SINGH Vs. STATE OF U P
September 29, 2004
SANJAY ALIAS SAJU Vs. UNION OF INDIA
March 5, 2004
SANJAY KUMAR TYAGI Vs. STATE OF U P
December 23, 2004
SANJEEV JAI PAL SINGH Vs. STATE OF U P
April 20, 2004
SANJEEV KUMAR JAISWAL Vs. VICE-CHANCELLOR MAHATMA GANDHI KASHI VIDYAPEETH UNIVERSITY VARANASI
December 14, 2004
SANJEEV NATH BHASKAR Vs. STATE OF U P
March 15, 2004
SANKHDHARI SINGH Vs. STATE OF U P
September 1, 2004
SANSTHAPAK MANDAL GOVIND BALLABH PANT DEGREE COLLEGE Vs. ASSISTANT REGISTRAR FIRM SOCIETIES AND CHITS GORAKHPUR REGION
March 17, 2004
Sant Ram Vs. Soran Singh
March 5, 2004
SANTOK SINGH Vs. STATE OF U P
September 21, 2004
Santoo Vs. State
November 24, 2004
SANTOSH Vs. UNION OF INDIA AND ORS.
January 27, 2004
SANTOSH Vs. DISTRICT JUDGE MEERUT
September 24, 2004
SANTOSH CHOUBE Vs. INSPECTOR GENERAL OF POLICE
September 10, 2004
SANTOSH KUMAR AGNIHOTRI Vs. SUNDARI DEVI
September 9, 2004
SANTOSH KUMAR SHUKLA Vs. DIRECTOR OF AGRICULTURE, U P LUCKNOW
August 19, 2004
SANTOSH KUMAR SINGH Vs. UNION OF INDIA
September 17, 2004
SANTOSH VIJAY SRIVASTAVA Vs. STATE OF U P
May 28, 2004
SARAD KUMAR SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
September 17, 2004
Saraswati Devi Vs. Durga Prasad
February 16, 2004
SARASWATI SHISHU MANDIR Vs. 1ST ADDITIONAL DISTRICT JUDGE
October 14, 2004
SARDAR PREM SINGH Vs. BANK OF BARODA
February 24, 2004
SARDAR SEWA SINGH Vs. LALA GOPAL DAS
April 12, 2004
SARDARA SINGH S O LATE S PAL SINGH Vs. STATE OF U P
April 30, 2004
SARJOO Vs. RADHEY SHYAM
April 2, 2004
Sarjoo Vs. Abdul Latif
February 19, 2004
Sarjudas Vs. Vrindavan
December 14, 2004
SAROJ Vs. UNION BANK OF INDIA AND ANR.
February 11, 2004
SAROJ SHARMA Vs. STATE OF U P
February 13, 2004
SARVA HITKAMI SAHKARI AVAS SAMITI LTD Vs. STATE OF UTTAR PRADESH
March 5, 2004
SARVESH KUMAR SHARMA Vs. STATION DIRECTOR AND APPELLATE AUTHORITY NUCLEAR POWER CORPORATION OF INDIA LTD
August 11, 2004
SARWARI BEGUM Vs. VIITH ADDITION DISTRICT JUDGE
April 23, 2004
SATENDRA KUMAR SRIVASTAVA Vs. PRESIDENT OFFICER, LABOUR COURT, AGRA
April 16, 2004
SATENDRA MANI TIWARI Vs. COMMISSIONER GORAKHPUR DIVISION
April 15, 2004
SATISH CHAND SHARMA Vs. STATE OF U P
January 19, 2004
SATISH CHANDRA JAIN Vs. ITAT
February 5, 2004
Satish Chandra Pant Vs. Union of India and others
May 27, 2004
SATISH CHANDRA PATAIRIYA Vs. STATE OF U P
September 29, 2004
SATISH CHATURVEDI Vs. STATE OF U P
November 9, 2004
SATISH CHATURVEDI U S CHATURVEDI Vs. STATE OF U P
November 1, 2004
SATISH KUMAR Vs. ADDITIONAL DISTRICT JUDGE BUDAUN
August 10, 2004
SATISH MOHAN SHARMA Vs. STATE OF U.P. AND OTHERS
August 24, 2004
SATORI ALIAS DILIP KUMAR Vs. STATE OF U P
May 21, 2004
SATRUHAN DHAR DUBEY Vs. UNION OF INDIA AND OTHERS
May 14, 2004
SATTI DEEN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR CAMP AT HAMIRPUR AND OTHERS
November 23, 2004
SATYA NARAIN Vs. KUSUM BABU AND OTHERS
March 23, 2004
Satya Narain Vs. Gaon Sabha
January 8, 2004
Satya Narain Vs. Gaon Sabha
January 5, 2004
SATYA NARAIN ALIAS LALLA BABU Vs. KUSUM LATA DEVI
January 14, 2004
SATYA NARAIN SINGH RAM NARAIN SINGH Vs. VICE CHANCELLOR KANPUR UNIVERSITY REGISTRAR KANPUR UNIVERSITY
March 23, 2004
SATYA NARAYAN PRASAD Vs. VIRENDRA KUMAR
July 28, 2004
SATYENDRA KUMAR SINGH Vs. MANAGING DIRECTOR HEAD OFFICE OF U P TRANSPORT CORPORATION
March 11, 2004
SATYENDRA KUMAR TRIPATHI Vs. STATE OF U P
December 23, 2004
SATYUNJAI PRATAP SINGH Vs. STATE OF U P
August 4, 2004
SAVINAY JAIN Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
August 18, 2004
SAVINAY JAIN Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
March 18, 2004
SAVITA Vs. STATE OF U P
May 14, 2004
SAVITA GARG Vs. CIT
July 13, 2004
SAVITA GUPTA Vs. STATE OF U P
July 9, 2004
Savitri and Anr. Vs. Rent Control and Eviction Officer,Muzaffar Nagar & Anr.
December 23, 2004
SAVITRI DEVI Vs. LAL CHAND
March 16, 2004
SAVITRI PANDEY Vs. JUDGE FAMILY COURT
February 13, 2004
SAYYED MOHD RIZWAN Vs. PRESCRIBED AUTHORITY UNDER U P
March 5, 2004
SETH NANHAK CHAND Vs. DISTRICT JUDGE
February 23, 2004
SEWATI LAL Vs. STATE OF U P
August 27, 2004
SHABBIR MISTRI Vs. SPECIAL JUDGE ADDL DISTRICT JUDGE AGRA
April 12, 2004
SHAFEEQ AHMAD Vs. FAISAL HAFIZ
January 30, 2004
SHAFI MOHD Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
July 20, 2004
SHAH ENAMETTED WIRE PVT LTD Vs. COMMISSIONER OF TRADE TAX
November 19, 2004
SHAH MOHAMMAD Vs. INCHARGE DISTRICT JUDGE
March 17, 2004
SHAHID HUSSAIN Vs. ADDITIONAL DISTRICT JUDGE
May 27, 2004
SHAHID KHAN Vs. RADHEY SHYAM CHAURASIYA
December 22, 2004
SHAHNAZ AYURVEDICS Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2004
SHAIKH ASIF JAH Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR
July 12, 2004
SHAIL KUMARI Vs. ASHA SRIVASTAVA
July 5, 2004
SHAIL KUMARI Vs. HARI RAJ KISHORE SECRETARY EDUCATION BASIC
April 28, 2004
SHAILENDRA KUMAR MISRA Vs. STATE OF U P
April 9, 2004
SHAILENDRA KUMAR SINGH Vs. STATE OF U P
January 8, 2004
Shailendra Singh Vs. State of Uttaranchal and others
May 20, 2004
SHAKIBA KHATOON Vs. STATE OF U P
March 24, 2004
SHAKIL AHMAD SIDDIQUI Vs. JOINT DIRECTOR OF EDUCATION
April 22, 2004
SHAKIR HUSAIN ALIAS SHAKUL SRI NAWAB HUSAIN Vs. UNION OF INDIA
September 30, 2004
SHAKIR KHAN Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
August 11, 2004
SHAKOOR ALIAS DANA S O AZMATULLAH Vs. STATE
May 26, 2004
SHAKOORAN BEGUM Vs. MOHD WARIS
August 4, 2004
SHAKRTI NARAIN SINGH Vs. ANOOP SINGH
May 7, 2004
SHAKUNTALA DIXIT AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 9, 2004
Shambhoo Nath Vs. Bajrangi
January 14, 2004
SHAMBHOO NATH TIWARI Vs. STATE OF U P
February 4, 2004
SHAMBHU DAYAL SINGH Vs. STATE OF U.P. AND OTHERS
December 23, 2004
SHAMIM AHMAD Vs. STATE OF U P
December 3, 2004
SHAMLI MILL SRAMIK SANGATHAN Vs. INDUSTRIAL TRIBUNAL
January 27, 2004
SHAMSHAD BEGUM Vs. DEPUTY CHIEF MEDICAL OFFICER
February 5, 2004
SHAMSHU Vs. STATE OF U P
April 20, 2004
SHANKAR JI SHUKLA SRI MATUK NATH SHUKLA Vs. AYUKT UPPER ZILA MAGISTRATE PRASHASAN VARISHTHA POLICE ADHIKSHAK
February 6, 2004
SHANKAR LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE
November 24, 2004
SHANKAR LAL PANDEY Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY
April 6, 2004
SHANKER DAYAL NIGAM Vs. DIRECTOR HIGHER EDUCATION
April 9, 2004
SHANKER LAL Vs. JAWAHAR LAL
November 30, 2004
SHANKER LAL PANDEY Vs. STATE OF U P
November 4, 2004
SHANTI DEVI Vs. DEVI PRASAD GUPTA
August 9, 2004
SHANTI DEVI Vs. BABU RAM YADAV
April 20, 2004
SHANTI DEVI Vs. ANNAPURNA DEVI
February 24, 2004
SHANTI SWARUP BHATNAGAR Vs. COMMISSIONER OF INCOME TAX
December 1, 2004
SHARAD CHANDRA SHUKLA Vs. STATE OF U P
January 12, 2004
SHARDA Vs. MANOHAR
January 20, 2004
SHARDA RAM Vs. STATE OF U P
February 9, 2004
SHARDA REFRIGERATION CO P LTD Vs. GUPTA GASOLINE DISTRIBUTOR
August 23, 2004
Sharda Sahu and Ors. Vs. Addl. District Judge,Lucknow & Ors.
August 24, 2004
SHARDA SAHU SMT Vs. ADDITIONAL DISTRICT JUDGE
August 24, 2004
SHARIF AHMAD Vs. IRSHAD
March 16, 2004
SHARMA RICE MILL Vs. COMMISSIONER TRADE TAX
December 17, 2004
SHASHI BHUSHAN @ PYARE LAL MISRA Vs. DISTRICT MAGISTRATE DEORIA
March 29, 2004
SHASHI KAMAL RAI Vs. STATE OF U.P.
March 5, 2004
SHASHI RAI SMT Vs. STATE OF U P
January 22, 2004
SHAUKHAT HUSSAIN Vs. SAROJ BALA
October 7, 2004
SHEETAL PRAKASH PASTOR Vs. DIRECTOR OF EDUCATION LUCKNOW
September 29, 2004
SHEIKH KHALIKUZZAMA Vs. SHEIKH AKHTARUZZAMA
March 4, 2004
SHEIKH MOHD ISLAM Vs. IIND ADDITIONAL DISTRICT JUDGE
April 23, 2004
SHEO CHARAN Vs. STATE OF U P
September 24, 2004
SHEO DATTA MAL Vs. NISAR AHMAD
February 16, 2004
SHEO KANTH PRASAD VERMA Vs. GAON SABHA GOSUA
April 16, 2004
SHEO MURAT Vs. RAM MURAT
February 23, 2004
SHEO NATH SINGH Vs. UNION OF INDIA
March 5, 2004
SHEO PRASAD MISRA JAIDEO MISRA Vs. IVTH ADDL DISTRICT JUDGE IST ADDL MUNSIF KALINDI DEVI PHULSI
May 6, 2004
SHEO PRASAD TIWARI Vs. STATE OF UTTAR PRADESH
January 16, 2004
SHEO PUJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
September 2, 2004
SHEO RAJ SARAN Vs. COMMISSIONER OF INCOME TAX
September 28, 2004
SHEO ROCE MILL Vs. STATE OF U P
January 16, 2004
SHESH MANI SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS
April 23, 2004
SHESH NATH SINGH YADAV Vs. MUKESH SINGH
July 26, 2004
SHESHDHAR AWASTHI Vs. STATE OF U P
October 15, 2004
SHIKSHA SAMITI TILAURA Vs. STATE OF U P
September 23, 2004
SHILA Vs. COLLECTOR JHANSI
February 23, 2004
SHINE TRAVELS AND CARGO PVT LTD Vs. UNION OF INDIA
August 25, 2004
SHIRISH SINGH Vs. CHAIRMAN GORAKHPUR KSHETRIYA GRAMIN BANK
February 23, 2004
SHIV KUMAR Vs. COLLECTOR
November 9, 2004
SHIV KUMAR JATIA Vs. S R G P INDUSTRIES LTD
November 1, 2004
SHIV KUMAR SHARMA Vs. DEPUTY GENERAL MANAGER CENTRAL BANK OF INDIA
September 2, 2004
SHIV KUMAR SHARMA Vs. CHANDRA PAL SINGH
March 10, 2004
SHIV KUMAR SINGH Vs. STATE OF U P
January 13, 2004
SHIV KUMAR SINGH Vs. STATE OF U P
September 27, 2004
SHIV KUMAR YADAV Vs. STATE OF UTTAR PRADESH
August 10, 2004
SHIV KUMARI GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE
December 6, 2004
SHIV KUMARI GUPTA WIFE OF LATE RAMESH CHANDRA GUPTA Vs. HAMEEDA BIBI WIFE OF SAFIULLAH AND SHAHID JAMAL
August 4, 2004
SHIV LAL PAL SRI RAGHUNATH PAL Vs. DISTRICT MAGISTRATE
March 18, 2004
SHIV MURAT LAL Vs. STATE OF U P
March 12, 2004
SHIV NANDAN Vs. STATE OF U P
February 23, 2004
SHIV NARAIN KARMENDRA NARAIN Vs. COMMISSIONER OF INCOME TAX
October 11, 2004
SHIV NARAIN SINGH Vs. BOARD OF REVENUE
July 5, 2004
SHIV PRASAD Vs. STATE OF U P
July 12, 2004
SHIV PRASAD AWASTHI Vs. DISTRICT ADMINISTRATIVE COMMITTEE U P
February 11, 2004
SHIV RAM Vs. RAM VEER
March 3, 2004
SHIV RAM YADAV Vs. STATE OF U P
October 7, 2004
Shiv Sewak etc. Vs. State
October 27, 2004
SHIV SINGH CONSTABLE NO 214 ARMED POLICE POLICE LINE ALLAHABAD Vs. SENIOR SUPERINTENDENT OF POLICE ALLAHABAD
August 26, 2004
SHIVALIK SAHKARI AVAS SAMITI Vs. STATE OF U.P. AND ORS.
December 23, 2004
SHIVALIK SAHKARI AVAS SAMITI GAUTAM BUDH NAGAR Vs. STATE OF U P
December 23, 2004
SHIVJI PALACE HOTEL & CLUB (P) LTD. Vs. COMMISSIONER OF INCOME TAX
December 23, 2004
SHIVNATH Vs. A D J
December 14, 2004
SHOBH NATH Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA
April 5, 2004
SHOBHA RAM Vs. STATE OF U P
July 9, 2004
SHOBHA RAM Vs. RAJ DUTT
October 26, 2004
SHOBHIT CHATURVEDI Vs. STATE OF U.P.
July 6, 2004
SHOE MERCHANTS EMPLOYEES UNION AND MOOL CHAND BHORI RAM Vs. LABOUR COURT AND LEATHER GOODS FACTORY
February 17, 2004
SHOEB ALAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 17, 2004
SHORAJ SINGH Vs. STATE OF U P
December 6, 2004
SHREE BHAGWAN KUSHWAHA Vs. STATE OF U P
August 5, 2004
SHREE PAL SING Vs. LABOUR COURT U P
November 22, 2004
SHREESTHA FLEXIBLE PACKS P LTD Vs. REGIONAL REHABILITATION COMMITTEE AGRA
March 3, 2004
SHRI ARYA MAHILA HITKARINI MAHA PARISHAD LAHURABIR VARANASI Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
November 23, 2004
SHRI KANT MISHRA Vs. STATE OF U P
May 14, 2004
SHRI KRISHAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
May 27, 2004
SHRI NIWAS AGARWAL Vs. UP-ZILA MAGISTRATE HATHRAS
August 16, 2004
SHRI OMAR VAISHYA VIDYALAYA COMMITTEE Vs. KANTI PANDEY
April 12, 2004
SHRIMATI DEVI Vs. IVTH A D J
September 23, 2004
SHUSIL JAMES Vs. STATE OF U P
September 18, 2004
SHYAM Vs. STATE OF U P
May 12, 2004
SHYAM AGARWAL Vs. STATE OF U.P. AND ANOTHER
June 11, 2004
SHYAM BABU Vs. STATE OF U P
February 13, 2004
SHYAM BAHADUR Vs. BANK OF BARODA
July 30, 2004
SHYAM BEHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARDOI
February 25, 2004
SHYAM BIHARI SHARMA Vs. RAJESH DUTT SHARMA
April 30, 2004
SHYAM DEV Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
May 21, 2004
SHYAM DHAR Vs. XITH ADDITIONAL DISTRICT JUDGE
May 4, 2004
SHYAM KARAN RAM Vs. STATE OF U P
March 16, 2004
SHYAM KARAN SINGH Vs. BASIC SIKSHA PARISHAD
August 31, 2004
SHYAM LAL KUSHWAHA Vs. STATE OF U P
August 20, 2004
SHYAM NARAIN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS
September 28, 2004
SHYAM SINGH Vs. SHIV KUMAR AND OTHERS
September 2, 2004
SHYAM SINGH Vs. ALLAHABAD BANK
November 5, 2004
SHYAM SINGH SETH Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
December 1, 2004
Shyam Sunder Vs. State
January 6, 2004
SIA RAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE MAINPURI
February 20, 2004
SIBENDRA SINGH Vs. IIIRD A.D.J. KANPUR NAGAR
April 9, 2004
SIDDHARTH ARYA Vs. UNION BANK OF INDIA
January 7, 2004
SIDDIQUI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
December 13, 2004
SIDH NATH PANDEY Vs. LABOUR COURT AND ASSOCIATED TRADERS AND ENGINEERS LTD
December 3, 2004
SIKHAR GUPTA Vs. STATE OF U P
September 24, 2004
SIMAL CHAND JAIN Vs. C G I T
March 1, 2004
SINGH ANAND KUMAR Vs. STATE OF U P
October 15, 2004
SINWAH AHMAD SHAH Vs. DISTRICT JUDGE
September 16, 2004
SIPECTOR Vs. STATE OF U P
August 13, 2004
SIR SHADI LAL ENTERPRISES LIMITED Vs. NAGAR PALIKA PARISHAD
March 31, 2004
SIRAJUDDIN Vs. HUSAN ARA PARVEEN
October 6, 2004
SIRTAZI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 21, 2004
SITA RAM Vs. COMMISSIONER OF TRADE TAX
December 17, 2004
SITA RAM Vs. STATE OF U P
April 9, 2004
SIYA RAM Vs. STATE OF U P
September 1, 2004
SMT SUPRIYA TIWARI Vs. STATE OF U.P. AND OTHERS
August 12, 2004
SMT. DEEPIKA SHARMA AND OTHERS Vs. STATE OF U.P.
April 12, 2004
SMT. DHARAM BIRI Vs. DY. DIRECTOR OF CONSOLIDATION
November 29, 2004
Smt. Kamla Devi and others Vs. The IInd Addl. District Judge, Jhansi and others
May 28, 2004
SMT. KISHAN PYARE Vs. RENT CONTROL AND EVICTION AUTHORITY
December 1, 2004
SMT. MADHU MITTAL Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.
July 9, 2004
SMT. MOHINI DEVI Vs. IXTH ADDITIONAL DISTRICT JUDGE AND ORS.
November 25, 2004
SMT. RAJ RANI Vs. STATE OF U.P. AND OTHERS
August 26, 2004
SMT. SARVDA NAND BHARTI @ MEERABEN Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
December 2, 2004
SMT. SUDARSHAN CHAWLA Vs. VYAS MISRA AND ANR.
February 27, 2004
SMT. SUKHA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
October 8, 2004
SMT. SUKHRANI (DEAD) Vs. GANESH PRASAD AND ORS.
July 21, 2004
SMT. SUVESH KUMARI Vs. SMT. STUTI KAKKAR
March 26, 2004
SMT. TAHRUNISA Vs. ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
February 27, 2004
SMT. VIMLA DEVI Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
December 2, 2004
SNEH LATA Vs. STATE OF U P
October 27, 2004
SOBARAN SINGH Vs. SHYAM SINGH
January 29, 2004
SOGRA BEGUM Vs. STATE OF U P
November 20, 2004
SOHAN LAL Vs. XITH ADDITIONAL DISTRICT JUDGE
November 18, 2004
SOHAN LAL SINGH MISHRI LAL SINGH Vs. BASIC EDUCATION BOARD
January 19, 2004
SOHAN LAL SRI Vs. XITH ADDITIONAL DISTRICT JUDGE
November 23, 2004
SOM DAS Vs. STATE OF U P
March 1, 2004
SOM ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX
October 29, 2004
SOMARU PRASAD Vs. BRANCH MANAGER ALLAHABAD BANK
May 17, 2004
SONE LAL Vs. STATE OF U P
February 23, 2004
SONEBHADRA FUELS Vs. COMMISSIONER OF TRADE TAX
June 25, 2004
SONU ALIAS AJAI VIKRAM UPADHYAY Vs. UNION OF INDIA
January 8, 2004
SRI AMAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 14, 2004
SRI HANUMANJI MAHATRAJ VIRAJMAN MANDIR AND ORS. Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.
December 8, 2004
SRI RADHA RAMAN MAHAVIDHYALAYA ADARSH VIDHYAPITH RUHIPUR GHAZIPUR Vs. STATE OF U P
November 1, 2004
SRI RAM AWASTHI Vs. STATE OF U.P. AND OTHERS
January 5, 2004
SRI THAKURJI RADHA KRISHNA BIRAJMAN MOHALLA KURMITOLA Vs. DISTRICT JUDGE, AZAMGARH AND OTHERS
May 18, 2004
SRIMATI GODHI ALIAS SUKHBIRI BUDH SINGH HARI IN JAIL Vs. STATE
August 27, 2004
SRIVASTAVA N K Vs. DEPUTY GENERAL MANAGER PUNJAB NATIONAL BANK
October 7, 2004
STANDARD CHEMICAL CO LTD Vs. COMMISSIONER OF INCOME TAX
November 22, 2004
State Vs. Shiv Nandan
February 20, 2004
State Vs. Layak Singh
February 24, 2004
STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
February 6, 2004
STATE BANK OF INDIA KARAMCHARI SANGH KANPUR Vs. UNION OF INDIA REPRESENTED
September 8, 2004
STATE OF U P Vs. HEM RAJ VERMA
September 23, 2004
STATE OF U P Vs. RAM BADAN DUBEY
August 24, 2004
STATE OF U P Vs. SANJAY KUMAR PANDEY
August 13, 2004
STATE OF U P Vs. IFTEKHAR
August 17, 2004
STATE OF U P Vs. SUDHA CHATURVEDI
August 18, 2004
STATE OF U P Vs. BALAK RAM
August 10, 2004
STATE OF U P Vs. ANAND KUMAR SAXENA
November 30, 2004
STATE OF U P Vs. MEERA SANKHWAR
December 7, 2004
STATE OF U P Vs. S K TYAGI
October 11, 2004
STATE OF U P Vs. SHESH NATH PANDEY
January 29, 2004
STATE OF U P Vs. MEGHA
January 30, 2004
STATE OF U P Vs. MATA PRASAD DUBEY
January 30, 2004
STATE OF U P Vs. NANDU ALIAS NAND KISHORE
January 30, 2004
STATE OF U P Vs. RAM ASRAY
January 30, 2004
STATE OF U P Vs. NIRMAL KUMAR ALIAS GUDDU
January 30, 2004
STATE OF U P Vs. AJAI KUMAR
February 13, 2004
STATE OF U P Vs. DASRATH PRASAD YADAV
February 13, 2004
STATE OF U P Vs. RUKAM PAL SINGH
January 6, 2004
STATE OF U P Vs. YASHPAL
January 16, 2004
STATE OF U P Vs. KAMAL MUSTAFA KHAN
March 3, 2004
STATE OF U P Vs. JAGDISH PRASAD SHARMA
March 4, 2004
STATE OF U P Vs. ARBITRATOR SRI K L SHARMA
March 4, 2004
STATE OF U P Vs. RAJENDRA YADAV
March 12, 2004
STATE OF U P Vs. SAMADHI BABA MAST RAM UDASIN NANAK SHAHI
March 11, 2004
STATE OF U P Vs. MEERA SANKHWAR
July 12, 2004
STATE OF U P Vs. VITH ADDL DISTT JUDGE MUZAFFARNAGAR
May 18, 2004
STATE OF U P Vs. LALTA SINGH
May 13, 2004
STATE OF U P Vs. SHYAM MURTI
May 27, 2004
STATE OF U P Vs. BRIJENDRA MALVIYA
April 27, 2004
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT VARANASI
December 16, 2004
STATE OF U.P. Vs. PRESIDING OFFICER, LABOUR COURT (I), KANPUR AND ANR.
September 29, 2004
STATE OF U.P. Vs. MAHIPAL SINGH RANA ADVOCATE, ETAH
October 28, 2004
STATE OF U.P. Vs. MULAYAM SINGH YADAV.
February 24, 2004
State of U.P. and others Vs. Deepak Kumar Upadhyaya and another
January 30, 2004
STATE OF UTTAR PRADESH Vs. SPECIAL JUDGE (E.C. ACT), SITAPUR AND OTHERS
January 7, 2004
STATE OF UTTAR PRADESH Vs. SUNIL KUMAR
December 17, 2004
STATE OF UTTAR PRADESH Vs. S N SHARMA AND COMPANY
April 21, 2004
STATE OF UTTAR PRADESH Vs. A D J VITH
May 18, 2004
STATE OF UTTAR PRADESH Vs. MOHD NAHID
March 1, 2004
STATE OF UTTAR PRADESH Vs. PRAKASH NARAIN KATJU
February 27, 2004
STATE OF UTTAR PRADESH Vs. BUDDHA PRAKASH ALIAS BUDDHI SINGH
February 27, 2004
STATE OF UTTAR PRADESH Vs. SHIV PRAKASH
February 26, 2004
STATE OF UTTAR PRADESH Vs. GANGA SAHAI SAXENA
January 6, 2004
STATE OF UTTAR PRADESH Vs. SHASHI SHEKHAR
February 13, 2004
STATE OF UTTAR PRADESH Vs. MANENDRA PAL
February 13, 2004
STATE OF UTTAR PRADESH Vs. KAMAL MUSTAFA KHAN
February 9, 2004
STATE OF UTTAR PRADESH Vs. NIRMAL KUMAR PATNI
September 28, 2004
STATE OF UTTAR PRADESH Vs. ISHWAR SAHAI PATHAK
November 30, 2004
STATE OF UTTAR PRADESH Vs. TRILOKI NATH PANDEY H C C P 232
December 2, 2004
STATE OF UTTAR PRADESH Vs. NIKHAT PARVEEN
November 19, 2004
STATE OF UTTAR PRADESH Vs. RAM LAL
August 17, 2004
STATE OF UTTAR PRADESH Vs. BINDESHARI NATH PANDEY
July 28, 2004
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE
September 2, 2004
State of Uttaranchal Vs. Rajpal Singh and another
February 18, 2004
State of Uttaranchal through, The Superintending Engineer, Irrigation Research Institute, Roorkee, Distt. Haridwar Vs. Sri Jagpal Singh Tyagi and another
February 24, 2004
State of Uttaranchal, Munna Singh Chauhan Vs. Labour Court, Dehradun and another, Executive Engineer, Lakhwar Division and others
February 24, 2004
STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
January 5, 2004
STATE URBAN DEVELOPMENT AGENCY Vs. DINESH CHANDRA SAXENA
August 17, 2004
SUBASH CHAND PANDEY Vs. STATE OF U P
August 20, 2004
SUBEDAR Vs. STATE OF U P
August 11, 2004
SUBEDAR KHAN Vs. STATE OF U P
February 4, 2004
SUBHAS SAXENA Vs. ADDL. DISTRICT JUDGE
January 20, 2004
SUBHAS TYAGI Vs. STATE
July 12, 2004
SUBHASH CHANDRA Vs. STATE OF U P
March 17, 2004
SUBHASH CHANDRA RAI Vs. ADDITIONAL DIRECTOR OF EDUCATION
August 3, 2004
SUBHASH CHANDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
February 17, 2004
SUBHASH CHANDRA VERMA Vs. STATE OF U P
September 16, 2004
SUBHASH CHANDRA YADAV Vs. STATE BANK OF INDIA
August 5, 2004
SUBHASH PRASAD SHIV RATAN PRASAD Vs. REGIONAL SELECTION COMMITTEE
March 19, 2004
SUBHAWATI DEVI Vs. R K SINGH
March 19, 2004
SUBODH AGARWAL Vs. STATE OF U P
December 15, 2004
SUBODH KUMAR AGARWAL Vs. XTH ADDITIONAL DISTRICT AND SESSIONS JUDGE
November 3, 2004
SUBODH KUMAR PANDEY Vs. DISTRICT JUDGE
May 14, 2004
Sudama Vs. State
January 5, 2004
SUDARSHAN LAL JAIN Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
November 22, 2004
SUDHAKAR SINGH Vs. AJMAL HUSAIN AND OTHERS
September 10, 2004
SUDHAKAR SINGH Vs. UTTAR PRADESH STATE SUGAR CORPORATION LTD
April 21, 2004
SUDHIR Vs. STATE OF U P
March 5, 2004
SUDHIR KUMAR AWASTHI Vs. CHIEF DEVELOPMENT OFFICER FARRUKHABAD/KANNAUJ
February 19, 2004
SUDHIST NARAIN ANAND Vs. R.K. SHUKLA, ADDL. GOVT. ADVOCATE, HIGH COURT AND ORS.
November 9, 2004
SUHAGWATI Vs. VTH ADDL DISTRICT JUDGE
January 9, 2004
SUKAI AND ANOTHER Vs. D.D.C., BASTI AND OTHERS
April 19, 2004
SUKARAM DEVELOPERPVT LTD Vs. IVTH ADDITIONAL DISTRICT JUDGE
November 5, 2004
SUKHA RAJ SINGH RATHORE Vs. STATE OF U P
June 18, 2004
SUKHDEO Vs. STATE OF U P
March 5, 2004
Sukhdeo Vs. Jaggoo
January 27, 2004
SUKHVEER Vs. STATE OF U P
March 24, 2004
SUMAN Vs. STATE OF U P
September 16, 2004
SUMAN PUROHIT Vs. VIIITH ADDL DISTRICT JUDGE
May 4, 2004
SUNDAN Vs. STATE OF U P
August 9, 2004
SUNDARIS Vs. BHOLA NATH
April 5, 2004
SUNDER LAL Vs. UNION OF INDIA
March 5, 2004
SUNDER LAL SHARMA Vs. ZILA BASIC SHIKSHA ADHIKARI
September 14, 2004
SUNDER LAL VERMA Vs. RANVIR RANA
March 12, 2004
SUNIL ALIAS SUSHIL KUMAR Vs. STATE OF U P
September 10, 2004
SUNIL GUPTA Vs. STATE OF U P
December 16, 2004
SUNIL KUMAR DUBEY Vs. PRINCIPAL K B POST GRADUATE DEGREE COLLEGE
October 27, 2004
SUNIL KUMAR JAIN S O SRI SURESH CHANDRA JAIN Vs. INCOME TAX OFFICER THE COMMISSIONER OF INCOME TAX AND THE
November 5, 2004
SUNIL MISRA Vs. UNION OF INDIA
February 20, 2004
SUNIL RATHI Vs. STATE OF U P
May 27, 2004
SUNITA AGNIHOTRI Vs. SURAJ SINGH
November 18, 2004
SUNITA DIWEDI Vs. STATE OF U P
January 28, 2004
SUNITA SINGH Vs. STATE OF U P
May 19, 2004
SUPERINTENDING ENGINEER Vs. CHHOTEY LAL
September 14, 2004
SUPRIYA CHATURVEDI Vs. STATE OF U P
May 21, 2004
SURAJ BALI SHARMA Vs. STATE OF U P
August 26, 2004
SURAJ PRAKASH GUPTA Vs. STATE OF U.P. AND OTHERS
December 9, 2004
SURAJ PRASAD TEWARI Vs. ZILA COMMANDANT HOME GUARDS
November 5, 2004
SURAJ SINGH Vs. NAGAR AIYUKT NIGAM AGRA
January 30, 2004
SURENDRA KUMAR Vs. STATE
April 12, 2004
SURENDRA KUMAR Vs. AMARJEET SINGH
May 7, 2004
SURENDRA KUMAR KATIYAR Vs. PRESIDING OFFICER LABOUR COURT IV
May 12, 2004
SURENDRA KUMAR SINGH Vs. U P FINANCIAL CORPORATION KANPUR
August 11, 2004
SURENDRA KUMAR SRI RAMESH CHANDRA SHARMA Vs. LABOUR COURT AND ADHISHASHI ABHIYANTA U P STATE ELECTRICITY BOARD
August 25, 2004
SURENDRA MALIK Vs. DISTRICT JUDGE
December 2, 2004
SURENDRA NATH MOHLA SHRI A N MOHLA Vs. DEPUTY GENERAL MANAGER STATE BANK OF INDIA
April 9, 2004
SURENDRA NATH SINGH Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION
May 21, 2004
SURENDRA NATH SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
July 29, 2004
SURENDRA PRASAD DWIVEDI Vs. INDUSTRIAL TRIBUNAL I U P ALLAHABAD
November 30, 2004
SURENDRA SINGH Vs. STATE OF U P
February 20, 2004
SURENDRA SINGH RAJENDRA SINGH YOGENDRA SINGH HARENDRA SINGH INDRA Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE MUNSIF MOHAMMADABAD GOHNA
February 23, 2004
SURENDRA YADAV Vs. STATE OF U P
August 26, 2004
SURESH CHAND AGARWAL Vs. DIRECTOR GENERAL OF INCOME TAX INVESTIGATION
May 19, 2004
SURESH CHAND SONI Vs. A D J ROOM NO 13 AGRA
November 23, 2004
SURESH CHANDRA Vs. VICE-CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD
August 5, 2004
SURESH CHANDRA Vs. STATE OF U P
March 4, 2004
SURESH CHANDRA SOTI Vs. STATE CANE SERVICE AUTHORITY
March 12, 2004
SURESH PANDEY Vs. STATE OF U P
November 10, 2004
SURYA BHAN SINGH Vs. STATE OF U P
February 4, 2004
SURYA MANI SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
August 6, 2004
SUSHIL KUMAR GUPTA Vs. STATE OF U P
November 20, 2004
SUSHIL KUMAR SRIVASTAVA Vs. IVTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR
November 9, 2004
SUSHILA CHITRA MANDIR Vs. STATE OF U P
July 9, 2004
SUSHILA DEVI Vs. RAMESHWAR DAYAL
November 23, 2004
SUSHILA RAI Vs. UNION OF INDIA
July 20, 2004
SWARNA KANTI DIXIT Vs. STATE OF U P
August 20, 2004
SWAROOP (DIED) THROUGH JAI CHAND (L.RS) ETC Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 5, 2004
SWAROOP CHANDRA SHARMA Vs. STATE OF U P
August 5, 2004
SWARUP PACKAGING AND SANITIZERS INDIA P LTD Vs. STATE BANK OF INDIA
February 16, 2004
SWASTIC PHARMACEUTICALS Vs. JOINT REGIONAL DIRECTOR U P REGION OF E S I CO
April 20, 2004
SWASTIK FRAGRANCES Vs. COMMISSIONER APPEALS OF CUS
March 15, 2004
SYED AHMAD JAWWAD Vs. QUDESIYA SAIDULLAH
September 7, 2004
SYED ASHRAF ALI Vs. ONKAR SINGH
September 3, 2004
T P MEHTA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE JHANSI
May 21, 2004
TABASSUM GAZALA Vs. AMIT GARG
September 29, 2004
TAJ PLASTIC HOUSE Vs. COMMISSIONER OF SALES TAX
May 21, 2004
Tajoo Vs. Aman Ahmad & Ors.
March 11, 2004
TAKAN Vs. STATE
April 16, 2004
TAKDEER SINGH Vs. COMMISSIONER, JHANSI DIVISION, JHANSI AND OTHERS
September 14, 2004
TANDA TEXTILES AND PROCESSING MILLS P LTD Vs. STATE OF U P
November 8, 2004
TAQDIRUNNISA SMT Vs. IST ADDITIONAL DISTRICT JUDGE
July 5, 2004
TARA CHANDRA TEWARI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-I U P ALLAHABAD
February 17, 2004
TARAWATI Vs. STATE OF U P
July 29, 2004
TARIQ ABDULLA Vs. ADDL. CITY MAGISTRATE (R.C. AND E.O.) AND ORS.
December 2, 2004
TARKESHWAR NATH PATHAK Vs. STATE OF U P
December 15, 2004
Tasadduk Husain Vs. Gaon Sabha
June 4, 2004
Tasawwar Khan Vs. State of U.P.
January 16, 2004
TASHREEF AHMAD Vs. STATE OF U P
December 17, 2004
TASHREEF AHMAD SON OF ZAMEER AHMAD(IN JAIL) Vs. STATE
December 17, 2004
TATA CHEMICALS LIMITED Vs. COMMISSIONER OF SALES TAX
October 28, 2004
TAZI RAM Vs. STATE OF U P
September 17, 2004
TEJ PAL Vs. STATE OF U P
August 27, 2004
TEJ PRAKASH JAISWAL Vs. MUKHYA NAGAR ADHIKARI NAGAR NIGAM
January 27, 2004
THAKUR RADHENDRA KISHORE JI MAHARAJ Vs. IIND A D J MATHURA
July 21, 2004
THEKEDAR ASSOCIATION PRANTIYA KHAND LOK NIRMAN VIBHAG Vs. EXECUTIVE ENGINEER ADHISHASHI ABHIYANTA PRANTIYA KHAND LOK NIRMAN VIBHAG
September 2, 2004
Tinku @ Gopal Vs. State of U.P.
December 17, 2004
TINKU ALIAS GOPAL REVISIONST Vs. STATE OF U P
December 17, 2004
TIRATH RAJ UPADHYAY Vs. STATE OF U P
April 9, 2004
TOOFANI PRASAD Vs. STATE OF U P
September 24, 2004
TOSHA INTERNATIONAL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
July 8, 2004
TRACK PARTS OF INDIA MAZDOOR SABHA Vs. STATE OF U P
November 22, 2004
TRIBHUWAN DHAR MISHRA Vs. STATE OF U P
September 16, 2004
TRIBHUWAN NATH RAI Vs. STATE OF U P
August 24, 2004
TRILOKI Vs. IVTH A D J
October 29, 2004
TRILOKI CHANDRA LAL T C LAL Vs. STATE OF U P
May 10, 2004
TRILOKI NATH DWIVEDI GAJADHAR PRASAD DWIVEDI Vs. DISTRICT JUDGE
April 9, 2004
TRIPATHI COAL BRIKETS INDUSTRIES Vs. STATE OF U P
October 15, 2004
TRIPURARI Vs. STATE OF U P
February 20, 2004
Triveni Vs. Rani Devi
April 5, 2004
TRIVENI GLASS LIMITED Vs. STATE OF U P
August 20, 2004
TRIVENI STRUCTURALS LTD Vs. COMMISSIONER OF TRADE TAX
April 26, 2004
TUPLES EDUCATIONAL SOCIETY Vs. STATE OF U P
September 14, 2004
U P AVAS EVAM VIKAS PARISHAD Vs. LABOUR COURT 2 U P KANPUR
January 27, 2004
U P B ED PRASHIKSHAN SANGH SATHIAN AZAMGARH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 24, 2004
U P CO-OPERATIVE FEDERATION LTD Vs. PRESIDING OFFICER LABOUR COURT MEERUT
May 6, 2004
U P FOREST CORPORATION Vs. PRESIDING OFFICER LABOUR COURT U P RAMPUR
December 10, 2004
U P GANNA SODH PARISHAD GENDA SINGH ANNA PRAJANAN EVAM ANUSANDHAN SANSTHAN SEORAHI Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
March 10, 2004
U P MADHYAMIK SHIKSHAK SANGH Vs. STATE OF U P
August 26, 2004
U P NURSING HOME ASSOCIATION Vs. RAJESH KUMAR SRIVASTAVA
May 6, 2004
U P POWER CORPORATIONLTD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
February 23, 2004
U P PUBLIC SERVICE COMMISSION Vs. RAJEEV KUMAR BANSAL
July 8, 2004
U P S R T CORPORATION Vs. RAMESH KUMAR YADAV
November 8, 2004
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT BAREILLY
May 14, 2004
U P STATE ELECTRICITY BOARD KANPUR Vs. PRESIDING OFFICER LABOUR COURT VTH U P KANPUR
February 23, 2004
U P STATE ELECTRICITY BOARD KANPUR NAGAR Vs. PRESIDING OFFICER LABOUR COURT IV KANPUR
January 9, 2004
U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION LTD Vs. KRISHNA GOPAL
December 2, 2004
U P STATE ROAD TRANSPORT CORPORATION Vs. RAM AJORE MAURYA
September 1, 2004
U P STATE ROAD TRANSPORT CORPORATION Vs. RANI SRIVASTAVA
August 31, 2004
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
January 27, 2004
U P STATE ROAD TRANSPORT CORPORATION Vs. DINESH KUMAR
March 23, 2004
U P STATE ROAD TRANSPORT CORPORATION ALIGARH Vs. RAM BETI
May 6, 2004
U P STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER OF LABOUR COURT U P MEERUT
March 17, 2004
U P STATE SUGAR CORPORATION LTD Vs. LABOUR COURT U P
August 4, 2004
U P STATE SUGAR CORPORATIONLTD Vs. DISTRICT JUDGE SAHARANPUR
January 28, 2004
U. P. RAJKIYA AUDYOGIK PRASHIKSHAN SANSTHAN DAINIK VETAN KARAMCHARI KALYAN SAMITI LUCKNOW Vs. STATE OF U P
February 16, 2004
U.P. (ROHELKHAND TARAI) GANNA BEEJ EVAM VIKAS NIGAM Vs. COMMISSIONER OF
December 8, 2004
U.P. JUNIOR HIGH SCHOOLS SIKSHAK SANGH Vs. STATE OF U.P. AND OTHERS
February 24, 2004
U.P. STATE ROAD TRANSPORT Vs. VEER PAL
August 24, 2004
U.P. STATE ROAD TRANSPORT Vs. KALAWATI DEVI
September 1, 2004
U.P. STATE ROAD TRANSPORT Vs. CHETRA PAL SINGH
August 11, 2004
U.P. STATE ROAD TRANSPORT Vs. VIDYA TIWARI
October 5, 2004
U.P. STATE ROAD TRANSPORT CORPORATION Vs. CHETRA PAL SINGH
August 19, 2004
U.P. State Road Transport Corporation, through the Regional Manager, Ghaziabad Vs. State of U.P. and others
January 27, 2004
U.P. SUNNI CENTRAL BOARD OF WAQFS LUCKNOW Vs. A.B.C.
November 29, 2004
UDAI PAL Vs. ADHIKSHAK JANPAD KARAGAR BASTI
February 12, 2004
UDAI PAL SINGH Vs. PUSHPA
August 19, 2004
UDAI PAL SINGH Vs. STATE OF U P
December 8, 2004
UDAI PRATAP SINGH Vs. ADHYAKSH NAGAR PALIKA MAHARAJGANJ
August 2, 2004
UDAI RAJ YADAV Vs. IST A D J AZAMGARH
April 5, 2004
UDAI VEER SINGH Vs. STATE OF U P
August 27, 2004
UDAIRAJ SINGH Vs. EDUCATION DIRECTOR
January 14, 2004
UDAIVIR DAN SAHAY DAN SAHAY ROOPRAM NAURANGI BHUDEO Vs. STATE OF U P
May 12, 2004
UDAY PRATAP SINGH Vs. STATE OF U P
May 13, 2004
UJIYARI Vs. STATE
January 6, 2004
UMA DEVI Vs. STATE OF U P
September 8, 2004
UMA KANT YADAV Vs. STATE OF U P
April 23, 2004
UMA NATH SINGH Vs. RAMA SHANKAR MISHRA
March 15, 2004
UMA SHANKER Vs. PRESCRIBED AUTHORITY MUNSIF
April 23, 2004
UMA SHANKER Vs. NATTHIR DAS
October 12, 2004
UMA SHANKER Vs. BOARD OF REVENUE AND OTHERS
December 1, 2004
UMA SHANKER SETH Vs. KORESHA BEGUM
February 5, 2004
UMA SHANKER SHUKLA Vs. PRESCRIBED AUTHORITY TOWN AREA NARAINI/S D O NARAINI BANDA
February 4, 2004
UMA SHANKER SRIVASTAVA D Vs. IST A D J
August 6, 2004
UMMED ALI Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
January 28, 2004
UNION BANK OF INDIA Vs. KANHAIYA LAL RUPANI
July 9, 2004
UNION OF INDIA Vs. GANESH PANDEY
May 27, 2004
UNION OF INDIA Vs. MEERA KUMARI
April 20, 2004
UNION OF INDIA Vs. JUDGE SMALL CAUSES COURT KANPUR
April 30, 2004
UNION OF INDIA Vs. GUPTA CONSTRUCTIONS ENGINEERS AND CONTRACTORS
March 29, 2004
UNION OF INDIA Vs. TRIBHUVAN NATH KUSHWAHA
April 8, 2004
UNION OF INDIA Vs. TEJPAL SINGH
February 3, 2004
UNION OF INDIA Vs. SPECIAL JUDGE FARRUKHABAD
February 3, 2004
UNION OF INDIA Vs. PHUNOO
March 18, 2004
UNION OF INDIA Vs. RAVI KUMAR BATRA
February 26, 2004
UNION OF INDIA Vs. BHIKHAM SINGH
August 18, 2004
UNION OF INDIA Vs. SANJA PASWAN
August 3, 2004
UNION OF INDIA Vs. MOHD NAYYAR
August 27, 2004
UNION OF INDIA Vs. SUSHILA DEVI
August 25, 2004
UNION OF INDIA Vs. B B BISWAS
October 13, 2004
UNION OF INDIA Vs. LAKHIMUNNI
November 24, 2004
UNION OF INDIA Vs. RANI AND OTHERS
April 20, 2004
UNION OF INDIA Vs. KITABULLAH
August 20, 2004
UNION OF INDIA Vs. SHRI CHANDRA BHUSHAN MISRA AND ANOTHER
March 3, 2004
UNION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
December 23, 2004
UNION OF INDIA (UOI) AND ANR. Vs. M.A. SIDDIQUI AND ORS.
November 16, 2004
UNION OF INDIA AND ANOTHER Vs. BRIJBHUSHAN YADAV AND ANOTHER
April 12, 2004
UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI Vs. MASTER VIKAS AND ANOTHER
September 1, 2004
UNION OF INDIA UOI Vs. KAMLA PRASAD TIWARI
November 19, 2004
UNION OF INDIA UOI Vs. SHIV SHANKAR
March 24, 2004
UNITED INDIA INSURANCE CO LTD Vs. RASHIDA KHATOON
September 27, 2004
UNITED INDIA INSURANCE CO LTD Vs. NEERAJ KUMAR MISHRA
September 30, 2004
UNITED INDIA INSURANCE CO LTD Vs. RAJENDRA
September 14, 2004
UNITED INDIA INSURANCE CO LTD Vs. IXTH A D J
August 10, 2004
UNITED INDIA INSURANCE CO. LTD Vs. SHARAFAT ALI
October 7, 2004
UNITED INDIA INSURANCE COMPANY Vs. MADHU
October 6, 2004
UNITED INDIA INSURANCE COMPANY LTD Vs. ZAFAR IBRAHIM
March 31, 2004
UNIVERSAL RUBBER MILLS Vs. PYARE LAL HARIVANS SINGH AND THE LABOUR COURT
February 26, 2004
Urmila Devi (Smt.) and another Vs. State of Uttaranchal and others
June 7, 2004
URMILA SINGH Vs. DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITY
November 3, 2004
URMILA WIFE OF YOGENDRA SINGH Vs. STATE OF U P
November 1, 2004
USHA DEVI Vs. CHEIF GENERAL MANAGER BINA PROJECT N C L
September 16, 2004
USHA GOEL SUBHASH CHAND GOEL ASSISTANT TEACHER ADARSH Vs. STATE OF U P
March 31, 2004
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. LABOUR COURT2
January 27, 2004
UTTAR PRADESH AWAS AND VIKAS PARISHAD Vs. HARI RAM
March 10, 2004
UTTAR PRADESH BHUMI SUDHAR NIGAM Vs. COMMISSIONER OF INCOME TAX
December 3, 2004
UTTAR PRADESH FINANCIAL CORPORATION Vs. JOINT COMMISSIONER INCOME TAX SPECIAL RANGE COMMISSIONER INCOME TAX
October 12, 2004
UTTAR PRADESH GANNA SODH PARISHAD GENDA SINGH GANNA EVAM ANUSHANDHAN Vs. PRESIDING OFFICER LABOUR COURT
March 10, 2004
UTTAR PRADESH MINISTERIAL COLLECTORATE KARAMCHARI SANGH Vs. STATE OF U P
March 18, 2004
UTTAR PRADESH POWER CORPORATION LTD Vs. MOHD YUNUS KHAN
May 17, 2004
UTTAR PRADESH RAJYA KHAD EVAM AVASYAK VASTU NIGAM LIMITED UTTAR PRADESH Vs. LABOUR COURT SRI NANAK CHANDRA
March 3, 2004
UTTAR PRADESH RAJYA VIDYUT UTPADAN NIGAM LTD Vs. URMILA DEVI SAXENA
August 17, 2004
UTTAR PRADESH S R T CORPORATION Vs. RAM PRAKASH
November 24, 2004
UTTAR PRADESH STATE BRASSWARE CORPN LTD Vs. COMMISSIONER OF INCOME TAX
October 12, 2004
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. MAHESH CHANDRA SHARMA
November 10, 2004
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. III ADDL CIVIL JUDGE
August 31, 2004
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
February 23, 2004
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT ABHA RANI DEVI WIFE OF LATE SHISHIR
July 13, 2004
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT PRESIDING OFFICER LABOUR COURT I
May 11, 2004
UTTAR PRADESH STATE IRRIGATION DEPARTMENT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V
September 23, 2004
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
September 14, 2004
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PRADEEP SINHA
August 5, 2004
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHEO NATH AWASTHI
November 17, 2004
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
November 24, 2004
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
December 10, 2004
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH
January 5, 2004
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
February 6, 2004
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
February 19, 2004
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. DISTRICT JUDGE
January 28, 2004
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. SALAMAT MIA
May 21, 2004
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. LABOUR COURT
August 4, 2004
UTTARANCHAL WELFARE SOCIETY Vs. COMMISSIONER OF INCOME TAX
April 15, 2004
V K JAIN Vs. STATE OF U P
October 7, 2004
V K PACKAGING INDUSTRIES Vs. TAX RECOVERY OFFICER
January 12, 2004
V K SHARMA Vs. ENID PAUL
January 20, 2004
VAKIL SINGH PATEL Vs. STATE OF U P
February 4, 2004
Van Vibhag Vs. Shiksha Prasar Samiti Lalapur etc.
February 5, 2004
VARAD ULLAH Vs. STATE OF U P
November 5, 2004
VARANASI DEVELOPMENT AUTHORITY Vs. RAM CHANDER
March 4, 2004
VASANT KUMAR PANDEY Vs. STATE OF U P
September 29, 2004
VASANTI CHITRA MANDIR Vs. STATE OF U P
May 31, 2004
VASUNDHARA VYAPAR MANDAL Vs. U P AVAS EVAM VIKAS PARISHAD
August 5, 2004
VED PAL Vs. JOINT DIRECTOR OF CONSOLIDATION
April 21, 2004
VED PRAKASH AGRAWAL Vs. NAGAR PALIKA
October 25, 2004
VED PRAKASH JOSHI Vs. AMRIT PRAKASH
February 19, 2004
VED PRAKASH JOSHI Vs. AMRIT PRAKASH
February 13, 2004
VED RAM Vs. STATE OF U P
March 25, 2004
VED RAM Vs. HARISH CHANDRA
July 15, 2004
VEEKAY CONNECTORS P LTD Vs. NATIONAL SMALL INDUSTRIES CORPORATIONLTD
September 2, 2004
VEER SINGH Vs. RENT CONTROL AND EVICTION OFFICER
December 20, 2004
VEERA NATH Vs. DIRECTOR OF EDUCATION
January 29, 2004
Veermati Vs. Tejvir Singh
September 23, 2004
VEGRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADDL COLLECTOR
July 7, 2004
VENUS SUGAR LTD Vs. STATE OF U P
December 23, 2004
VERMA SERVICE STATION Vs. PRESIDING OFFICER LABOUR COURT U P AGRA
January 27, 2004
VIBHA RATAN Vs. STATE OF U P
November 8, 2004
VICE CHANCELLOR A M U ALIGARH Vs. RAM PRAKASH SHUKLA
July 19, 2004
VICE-CHANCELLOR BUNDELKHAND UNIVERSITY Vs. SUSHANT VATSA
February 27, 2004
VIDYA SHANKER DIXIT Vs. COMMISSIONER OF INCOME TAX
December 17, 2004
VIDYAWATI Vs. DEVENDRA KUMAR
May 18, 2004
VIDYAWATI CHHABRA Vs. XITH A D J
September 29, 2004
VIJAI BAHADUR Vs. DISTRICT MAGISTRATE
June 7, 2004
VIJAI KUMAR Vs. MUKUND DAS
April 21, 2004
VIJAI KUMAR CHIB Vs. STATE OF U P
September 1, 2004
VIJAI PAL BHAGWAN SAHAI Vs. STATE OF U P
December 3, 2004
VIJAI PAL SINGH Vs. MANAGEMENT COMMITTEE PYAREY SINGH PURVA MADHYAMIK VIDYALAYA
May 19, 2004
VIJAI PRAKASH DUBEY Vs. STATE OF U P
November 20, 2004
VIJAY ALIAS CHAPTA AND OTHERS Vs. STATE OF U.P.
January 8, 2004
VIJAY BAHADUR @ AMAR BAHADUR Vs. UMA NATH TRIPATHI
January 10, 2004
VIJAY KARAN SINGH Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
April 9, 2004
VIJAY KUMAR Vs. ADDITIONAL DISTRICT JUDGE
November 9, 2004
VIJAY KUMAR CHAURASIA Vs. STATE OF U P
May 6, 2004
VIJAY KUMAR MEHROTRA Vs. STATE OF U P
September 30, 2004
VIJAY LAGHU UDYOG Vs. PUNJAB NATIONAL BANK
January 14, 2004
VIJAY LAXMI Vs. STATE OF U P
May 20, 2004
VIJAY LAXMI Vs. MUNNU LAL
July 27, 2004
VIJAY MAHESHWARI Vs. PARVEZ
March 5, 2004
VIJAY PRAKASH Vs. STATE OF U P
December 23, 2004
VIJAY PRAKASH TELANG Vs. ADDITIONAL DISTRICT MAGISTRATE
July 23, 2004
Vijay Prakash; Km.Arati Bhardwaj; Sanjay Kumar Bhardwaj and Anr.; Mahendra Singh; Shailendra Kumar Rajbhar; Manoj Kumar Bhardwaj and Anr. Vs. State of U.P.& Ors.
December 23, 2004
VIJAY PRATAP Vs. VITH A D J
August 19, 2004
VIJAY SINGH Vs. STATE OF U P
July 28, 2004
VIJAY SINGH Vs. VITH ADDITIONAL DISTRICT JUDGE
April 26, 2004
VIJAY YADAV Vs. STATE OF U P
February 4, 2004
VIJAY YADAV Vs. STATE OF U P
December 17, 2004
VIJENDRA PAL SINGH Vs. STATE OF U P
June 29, 2004
VIJENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
November 24, 2004
VIKAS PAWAR Vs. TARA RANI
December 1, 2004
VIKKI ALIAS VIKRANT TYAGI Vs. ADHIKSHAK DISTRICT JAIL MUZAFFAR NAGAR
March 5, 2004
VIMAL KUMAR PANDEY Vs. BASIC SHIKSHA ADHIKARI AURAIYA
September 13, 2004
VIMAL KUMAR SINGH RAJ BAHADUR SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 19, 2004
VIMLA DEVI Vs. RAM BABU
April 6, 2004
VIMLA KESHRI Vs. SPECIAL JUDGE EC ACT/ADDL SESSIONS JUDGE JAUNPUR
August 10, 2004
VIMLA SINGH SMT Vs. CHIEF ENGINEER EAST ZONE
March 10, 2004
VINAI PANDEY LATE TAKESHWAR PANDEY Vs. STATE OF U P
February 27, 2004
VINAY KUMAR SHARMA SHRI JAGDISH PRASAD SHARMA AND ASRAFUDULLA Vs. DISTRICT INSPECTOR OF SCHOOLS
May 7, 2004
VINDA PRASAD AWASTHI Vs. UP ZILA ADHIKARI
January 12, 2004
VINDHYACHAL Vs. STATE OF U P
October 12, 2004
VINDHYACHAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
July 22, 2004
VINESH KUMAR MEHTA Vs. PRESIDING OFFICER LABOUR COURT
November 29, 2004
VINOD KATYAL Vs. RAM LUBHAYA KHARBANDA
February 19, 2004
VINOD KUMAR Vs. STATE OF U P
January 19, 2004
VINOD KUMAR Vs. D N AGARWAL
May 26, 2004
VINOD KUMAR S O SRI CHANDRA KIRAN Vs. JOINT DEPUTY DIRECTOR GENERAL D E DEPARTMENTAL EXAMINATION BRANCH BHARAT
October 1, 2004
VINOD KUMAR SHARMA Vs. DEALER SELECTION BOARD
April 20, 2004
VIPIN Vs. STATE OF U.P.
February 23, 2004
VIPIN KRISHNA GARG Vs. SHYAM LAL GARG
March 12, 2004
VIPIN KUMAR GUPTA Vs. BRANCH MANAGER UNION OF INDIA GYANPUR
February 26, 2004
VIPUL GUPTADR Vs. STATE OF U P
May 4, 2004
VIRENDRA BAHADUR SINGH ALIAS HIRA SINGH Vs. DISTRICT JUDGE VARANASI
October 4, 2004
VIRENDRA KUMAR Vs. UNION OF INDIA
September 1, 2004
VIRENDRA KUMAR Vs. SANJIV KUMAR ALIAS SANJAI KUMAR
March 24, 2004
VIRENDRA NATH OJHA Vs. STATE OF U P
December 2, 2004
VIRENDRA SINGH Vs. STATE OF U P
December 7, 2004
VIRENDRA SINGH Vs. STATE OF U P
May 17, 2004
VIRENDRA SINGH PAL Vs. JUDGE SMALL CAUSES COURT KANPUR NAGAR
March 22, 2004
Viri Singh Vs. Puran Singh
March 5, 2004
VISHAL PANDA MAINPURI Vs. DISTRICT MAGISTRATE MAINPURI
August 4, 2004
VISHALI Vs. STATE OF U P
April 16, 2004
VISHAMBHAR NATH RAVINDRA KUMAR Vs. COMMISSIONER OF SALES TAX
March 16, 2004
VISHAMBHAR SINGH Vs. STATE OF U P
February 17, 2004
VISHNU BHAGWAN AGRAWAL Vs. NATIONAL INSURANCE COMPANY LTD
January 22, 2004
Vishnu Datta Vs. L.M.C.
February 4, 2004
VISHNU DHAR DUBEY Vs. STATE OF U P
February 5, 2004
VISHNU DUTT Vs. STATE OF U P
September 1, 2004
VISHRAM RAI Vs. IIIRD ADDITIONAL DISTRICT JUDGE, ALIGARH
April 27, 2004
VISHWA NATH Vs. BOARD OF REVENUE U P LUCKNOW
May 18, 2004
VISHWA NATH AGRAWAL Vs. STATE OF U P
April 8, 2004
VISHWA NATH SINGH Vs. JOGENDRA SINGH
September 9, 2004
VISHWANATH Vs. SAMPAT
August 19, 2004
VISHWANATH Vs. BOARD OF REVENUE
January 7, 2004
Vishwanath Vs. State of U.P.& Ors.
January 5, 2004
Vishwanath etc. Vs. State
August 12, 2004
VISHWANATH SARASWAT Vs. STATE OF U.P. THROUGH SECRETARY REVENUE, LUCKNOW,
January 16, 2004
VISION CLUB A DIVISION OF A M CONSTRUCTIONS Vs. COMMISSIONER OF EXCISE U P ALLAHABAD
September 22, 2004
VRINDAVAN PRASAD Vs. STATE OF U.P. AND OTHERS
July 9, 2004
W NAIK M.K. MOORTHY Vs. THE CHIEF OF THE ARMY STAFF
September 9, 2004
WAHID ALI Vs. MOHD. ABDUL QADEER AND ANOTHER
February 25, 2004
WAHID ALI Vs. STATE OF U P
August 31, 2004
WARDEX PHARMACEUTICALS PVT LTD Vs. STATE OF U P
July 23, 2004
WAZIBULLAH Vs. STATE OF U P
July 16, 2004
Wazibullah and Ors. Vs. State of U.P.
July 16, 2004
WELFARE ASSOCIATION OF SELF FINANCED INDUSTRIES 1 KNOWLEDGE PART PHASE II GREATER NOIDA Vs. STATE OF U P
September 15, 2004
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
October 7, 2004
WG CDR K P K GHOSE Vs. COMMISSIONER OF INCOME TAX
March 18, 2004
WIMCO LTD. Vs. SENIOR INSPECTOR, WEIGHTS AND MEASUREMENT
March 17, 2004
XANSA INDIA LTD Vs. XANSA VISIONWORKS LTD
July 23, 2004
YAD RAM Vs. STATE OF U P
April 29, 2004
YAGYA DUTT Vs. STATE OF U P
November 25, 2004
YAGYA DUTT MISHRA Vs. STATE OF U P
September 14, 2004
YAMIN Vs. MOHAMMAD SHAFIQ
March 1, 2004
YAMUNA PRASAD SINGH Vs. STATE OF U P
September 1, 2004
YAQOOB Vs. STATE OF U P
October 5, 2004
YASEEN ALIAS DHONDHEY Vs. MOHD ALI
November 23, 2004
YASHODA DEVI Vs. COLLECTOR
October 26, 2004
YASHODA DEVI Vs. IST A D J
July 26, 2004
YATENDRA NAGAR S O SHRI TEK RAM SINGH Vs. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY
October 11, 2004
YOGENDRA KUMAR YADAV Vs. CHAIRMAN MUNICIPAL BOARD
December 3, 2004
YOGENDRA NARAIN TIWARI Vs. CHAIRMAN REGIONAL CANE SERVICE AUTHORITY LUCKNOW
January 7, 2004
YOGENDRA RAI Vs. SADHAN SAHKARI SAMITI NO 2 NAGAR
September 1, 2004
YOGENDRA RAI Vs. SADHAN SAHAKARI SAMITI NO 2 GHAZIPUR
January 9, 2004
YOGESH ALIAS JUGAL KISHORE Vs. III A D J MATHURA
August 5, 2004
YOGESH SHARMA SHIV DUTT SHARMA KM POSYA YOGESH SHARMA Vs. SURESH CHANDRA KAUSIK RAM SWAROOP KAUSIK SUDHA KAUSIK
March 31, 2004
YUVRAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR AND ANOTHER
October 27, 2004
ZAFAR ALI Vs. STATE OF U P
January 27, 2004
ZAHEER AHMAD ANSARI Vs. STATE OF U P
July 13, 2004
ZAKA ULLAH Vs. SUPERINTENDENT DISTRICT JAIL BASTI
September 23, 2004
ZAKIYA KHATOON Vs. STATE OF U P
October 28, 2004
ZAMANIA WOOL AGENCY Vs. COMMISSIONER OF TRADE TAX
November 30, 2004
ZAMEEL AHMAD Vs. REGIONAL MANAGER U P S R T C
September 3, 2004
ZAMIR (DEAD) THEREAFTER SHARIF AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
April 23, 2004
ZAMIR AHMAD Vs. SAMSON CLAUDIUS
October 28, 2004
ZILA PARISHAD SHAHJAHANPUR Vs. KRISHNA MURARI DIXIT
January 14, 2004
ZILA PARISHAD SHAHJAHANPUR Vs. KRISHNA MURARI DIXIT
January 16, 2004
ZILA SAHKARI FEDERATION LTD Vs. LABOUR COURT GHAZIABAD
March 4, 2004
ZISHAN AHMAD Vs. FIRDAUS JAHAN
May 24, 2004
ZULIFIKAR @ BITTOO THROUGH SHAIN BIBI Vs. UNION OF INDIA AND ANR.
July 27, 2004