Case Index

Title
Date
A C RAMOLA Vs. STATE OF UTTARANCHAL
August 16, 2004
Abdul Rafeek and another Vs. State of Uttaranchal & others
June 22, 2004
ABHIJIT UMESH BARSHILIA Vs. STATE OF UTTARANCHAL
April 24, 2004
ADMINISTRATOR GENERAL OF UTTARANCHAL Vs. ADDITIONAL DISTRICT JUDGE
November 22, 2004
AFTAB ALAM ALIAS BHURE Vs. STATE OF UTTARANCHAL
December 4, 2004
AJAY CHAUDHARI Vs. ADDITIONAL DISTRICT JUDGE/IV F.T.C. DEHRADUN AND ANOTHER
August 21, 2004
AJAY KUMAR SHARMA Vs. PRESCRIBED AUTHORITY, DEHRADUN
July 29, 2004
AKBAR ALI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL UDHAM SINGH NAGAR
September 24, 2004
AMANULLAH KHAN Vs. STATE OF UTTARANCHAL
August 23, 2004
AMAR NATH TULI Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (S.D.)/DEHRADUN AND OTHERS
September 13, 2004
AMI CHAND Vs. UTTARANCHAL FOREST DEVELOPMENT CORPORATION AND THREE
January 14, 2004
AMIT JOSEPH; RAJENDRA SINGH Vs. JOINT DIRECTOR OF EDUCATION AND ORS ; STATE OF UTTARANCHAL, THROUGH SECRETARY (EDUCATION) AND ORS
October 27, 2004
ANAND PRAKASH Vs. ADDL DISTRICT JUDGE, DEHRADUN
July 26, 2004
ANAND SINGH Vs. STATE
September 16, 2004
ANAND SINGH BISHT AND OTHERS Vs. IIND ADDL. DISTRICT JUDGE, NAINITAL AND OTHERS
August 7, 2004
ANIL KUMAR SAINI Vs. JUDGE FAMILY COURT, DEHRADUN
October 15, 2004
Anil Singh Bisht Vs. State of Uttaranchal & Anr.
May 13, 2004
Anirudh Singh Katoch Vs. Additional District Judge/FTC.-I,Nainital. & Smt. Lata Chauhan
November 30, 2004
ANISH JAIN AND OTHERS Vs. CIVIL JUDGE, DEHRADUN AND OTHERS
August 19, 2004
Anita Sharma Vs. State of Uttaranchal & Ors.
March 23, 2004
ANITA SHARMA (SMT.) Vs. D.I.O.S. AND ORS.
May 20, 2004
ANJANA DEVI MITTAL Vs. OIL and NATURAL GAS CORPORATION LTD
August 26, 2004
ANOOP KUMAR Vs. ADDITIONAL DISTRICT JUDGE
November 18, 2004
ANURUDH KUMAR SHUKLA Vs. UTTARANCHAL SECONDARY EDUCATION SERVICE COMMISSION AND OTHERS
April 27, 2004
ARATHI ASSOCIATION, NIRANJANPUR, DEHRADUN Vs. KRISHI UTPADAN MANDI SAMITI
November 30, 2004
ARJUN SINGH AND OTHERS Vs. BHAGTENDRA SINGH AND OTHERS
October 4, 2004
ARUN KUMAR JAISWAL Vs. CANTONMENT BOARD, DEHRADUN
September 1, 2004
ASHISH SEMWAL Vs. H.N. BAHUGUNA GARHWAL UNIVERSITY
December 18, 2004
ASHOK GOYAL Vs. ADDL. DISTRICT JUDGE/FAST TRACK COURT-I
April 13, 2004
ASHOK KUMAR AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE, HARIDWAR AND ANOTHER
August 23, 2004
ASHOK KUMAR SHARMA Vs. STATE OF UTTARANCHAL AND OTHERS
May 17, 2004
ASHWARYA LAL Vs. SATYA PRASAD
September 27, 2004
ATOL SINGH BISHT Vs. COLLECTOR UTTARKASHI
August 2, 2004
Atul Kumar Sharma Vs. State of Uttaranchal & Ors.
October 28, 2004
AZAD SINGH Vs. SANJAY KUMAR GARG AND ORS.
September 13, 2004
B P OIL MILLS LTD , MAI UHAN, AGRA Vs. STATE
August 31, 2004
BABOO Vs. SHIV KUMAR GUPTA
October 15, 2004
BABOO RAM JATAV Vs. STATE OF UTTARANCHAL
September 2, 2004
BABU RAM Vs. SRI MOHD MANEEF
December 8, 2004
BACHE SINGH Vs. DISTRICT JUDGE
September 15, 2004
BADRI DATT JOSHI Vs. CHANDAN SINGH GINWAL
August 19, 2004
BAHADUR SINGH Vs. STATE OF UTTRANCHAL
November 25, 2004
BALWANT SINGH BISHT Vs. THE MANAGING DIRECTOR, JAL NIGAM AND ORS.
April 22, 2004
BANSHI LAL SHAH Vs. CHIEF JUDICIAL MAGISTRATE, ALMORA
July 28, 2004
BANWARI Vs. STATE OF UTTARANCHAL
November 17, 2004
BAREET KUMAR KAKKAR Vs. USHA ARORA
September 20, 2004
BATA INDIA LTD. Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
August 9, 2004
BHAGAT SINGH Vs. ADDL. COMMISSIONER AND OTHERS
December 6, 2004
BHAGIRATH SHARMA Vs. KUMAUN UNIVERSITY AND OTHERS
August 3, 2004
BHAGWATI TRIPATHI (SMT.) Vs. DELEGATED AUTHORITY (CIVIL SUPPLY)/S.D.M. NAINITAL AND ANOTHER
September 24, 2004
BHANU PRATAP SINGH Vs. MEENA DEVI
January 16, 2004
BHARAT CHANDRA RAMOLA Vs. ASSISTANT LABOUR COMMISSIONER AND OTHERS
April 27, 2004
BHARAT HEAVY ELECTRICALS LIMITED HARIDWAR Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT MEERUT
January 7, 2004
BHARAT HEAVY ELECTRICALS LTD Vs. STATE
September 14, 2004
BHARAT SINGH 3 AND ORS. Vs. SHIV KUMAR 3 AND ORS.
August 21, 2004
BHASKER JOSHI Vs. STATE OF UTTAR PRADESH
July 7, 2004
Bhoori and Ors. Vs. New India Insurance Co.& Anr.
June 15, 2004
Bhopal Vs. State
December 17, 2004
BHOPAL SINGH RAWAT Vs. BHARAT ELECTRONICS LTD
October 26, 2004
BHOTIYA JANJATI SANGHARSH SAMITI, NOW BHOTIYA JAN KALYAN SAMITI Vs. DR. R.S. TOLIYA, FORMER PRINCIPAL SECRETARY, FOREST, GRAM VIKAS AND SAMAJ KALYAN, NOW CHIEF SECRETARY
August 9, 2004
Bhuwan Chand Ramola and Ors. Vs. State of U.P.& Ors.
January 21, 2004
BHUWAN CHAND UPADHYAY Vs. STATE OF UTTARANCHAL AND OTHERS
July 8, 2004
BHUWAN CHANDRA KANDPAL Vs. STATE OF UTTARANCHAL
October 28, 2004
BHUWAN CHANDRA TEWARI Vs. HARIKISHAN TEWARI & SONS
November 22, 2004
BIR SINGH NEGI (SH.) Vs. SMT. SHASHI THAPLIYAL
September 29, 2004
BIRENDRA SINGH Vs. STATE OF U P
December 6, 2004
BISHAN SINGH MEHRA AND 48 Vs. VICE-CHANCELLOR, GOVIND BALLABH PANT KRISHI AVAM PRODYOGIK VISHWAVIDYALAYA
September 1, 2004
BISHRAT ALI AND ANOTHER Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR AND OTHERS
September 2, 2004
BRIJESH KUMAR TYAGI Vs. NATIONAL INSURANCE CO. LTD
August 5, 2004
BRIJPAL SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE
April 20, 2004
CANTONMENT BOARD, RANIKHET DISTRICT ALMORA THROUGH ITS EXECUTIVE OFFICER Vs. CIVIL JUDGE, ALMORA AND OTHERS
September 2, 2004
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ADDITIONAL DISTRICT JUDGE/III FAST TRACK COURT, HARIDWAR
December 23, 2004
CHAITAN LAL JAIN Vs. STATE
October 15, 2004
Chanda and another Vs. State
September 17, 2004
CHANDAN SINGH Vs. STATE
December 17, 2004
CHANDAN SINGH Vs. STATE
December 21, 2004
CHANDAN SINGH BISHT Vs. CHIEF MEDICAL OFFICER AND ORS.
May 11, 2004
CHANDAN SINGH GINWAL Vs. BADRI DUTT JOSHI
August 19, 2004
CHANDRA KISHOR MAHRA Vs. STATE OF UTTARANCHAL
May 13, 2004
CHANDRABHAN Vs. JAGDESH PRASHAD CHAUHAN
December 17, 2004
CHANDRAWATI Vs. IIIRD ADDITIONAL DISTRICT JUDGE
August 31, 2004
CHAUDHARI HARIRAJ SINGH AND ANOTHER Vs. ADDL. DISTRICT JUDGE, HARIDWAR AND OTHERS
October 15, 2004
CHIEF ENGINEER CENTRAL ZONE TELECOMMUNICATION CIVIL Vs. DAYAL CONSTRUCTION CO
December 10, 2004
Chief Engineer,Central Zone and others. Vs. Dayal Construction Company
October 12, 2004
Chintamani Patewal Vs. State of Uttaranchal and others
April 16, 2004
COLLECTOR AND ORS. Vs. VIRESH JAIN
August 17, 2004
Collector,Dehradun and Ors. Vs. Jinendra Kumar
May 6, 2004
COMMISSIONER OF INCOME TAX Vs. READING AND BATES EXPLORATION CO
July 7, 2004
COMMISSIONER OF INCOME TAX Vs. HALLIBURTON OFFSHORE SERVICES INC
July 20, 2004
Committee of Management and another,Committee of Management and another,Pramod Kumar Vs. State of Uttaranchal & another.,State of Uttaranchal & another,State of Uttaranchal & others
July 7, 2004
CONVENT OF JESUS AND MARY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 16, 2004
Ct.Ram Prakash (No.860260095) Vs. Union of India & Ors.
April 24, 2004
DALIP SINGH KATHAYAT Vs. STATE OF UTTARANCHAL
April 29, 2004
DARBARI LAL Vs. FINANCE CONTROLLER, DIRECTORATE OF HIGHER EDUCATION U P , ALLAHABAD
September 14, 2004
DARSHAN LAL Vs. STATE
September 1, 2004
DARSHAN LAL Vs. STATE OF UTTARANCHAL AND OTHERS
August 13, 2004
DAULAT RAM SHARMA Vs. STATE OF UTTARANCHAL
June 24, 2004
DEEN DAYAL Vs. RAM DUTT PUNETHA
December 1, 2004
Deen Dayal Vs. Ram Dutt Punetha & Ors.
January 12, 2004
DEEPAK Vs. ANITA SON
December 10, 2004
Deepak Kumar Vs. State of Uttaranchal and two others
April 5, 2004
DEEPAK KUMAR DHYANI Vs. UNION OF INDIA AND ORS.
January 14, 2004
Devendra Kukreti Vs. Additional District Judge,IInd/Fast Track Court,Udham ,Singh Nagar and others
November 18, 2004
DEVENDRA KUMAR JUNEJA Vs. STATE OF UTTARANCHAL
May 12, 2004
DEVI DAYAL Vs. NAGAR PALIKA, KOTDWAR
September 20, 2004
DEVI DUTT BUDHILBALLAB AND SONS Vs. NARAYAN SINGH
October 13, 2004
DEVKI DEVI Vs. ADDITIONAL DISTT JUDGE/2ND FAST TRACK COURT, UDHAM SINGH NAGAR
December 8, 2004
Dhan Singh Vs. State of Uttaranchal
October 4, 2004
DHARAM SINGH Vs. BHARAT SINGH
October 11, 2004
DHIRAJ SINGH RAWAT Vs. STATE OF U.P. AND OTHERS
May 13, 2004
DHIRENDRA SINGH RAWAT Vs. STATE OF U.P. AND ORS.
October 1, 2004
DHUMI Vs. ADDL. DISTRICT JUDGE 2ND FAST TRACT COURT, UDHAMSING NAGAR AND OTHERS
July 27, 2004
DILKAURA Vs. STATE
December 20, 2004
DILSHAD PARVEEN Vs. NEW INDIA ASSURANCE CO LTD
May 13, 2004
Dinesh Chandra Oli Vs. State of U.P.
August 24, 2004
DINESH LAL PATUA Vs. STATE OF U P
July 8, 2004
DIVISIONAL ORGANIZER SSB Vs. DISTRICT JUDGE, ALMORA AND OTHERS
August 13, 2004
DR. BALWANT SINGH NEGI ETC. Vs. STATE OF UTTARANCHAL AND ORS.
August 7, 2004
DR. N.N. SRIVASTAVA Vs. PRINCIPAL SAINIK SCHOOL, CHORAKHAL AND TWO OTHERS
June 1, 2004
DR. N.N. SRIVASTAVA Vs. PRINCIPAL SAINIK SCHOOL AND ORS.
June 14, 2004
DR. NAND KISHORE DABRAL Vs. DISTRICT JUDGE AND ANR.
July 7, 2004
DR. SANDEEP SINGH Vs. STATE OF UTTARANCHAL AND ORS.
February 16, 2004
DR. SHARAD BHATT AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
October 27, 2004
ESTER INDIA EMPLOYEES UNION Vs. PRESIDING OFFICER
August 3, 2004
EXECUTIVE ENGINEER U.P. AWAS VIKAS PARISHAD, RAMPUR AND ANOTHER Vs. ADDL. DISTRICT JUDGE, RUDRAPUR AND ANOTHER
September 28, 2004
EXECUTIVE ENGINEER, SOILS DIVISION-1,IRRIGATION RESEARCH INSTITUTE, ROORKEE Vs. PRESIDENT ENGINEER, LABOUR COURT, DEHRADUN
July 20, 2004
Farida Nasir Vs. Chief Engineer Ganga Ghati/Yamuna Ghati Irrigation Deptt.& Ors.
November 1, 2004
FOOD CORPORATION OF INDIA, DEHRADUN Vs. SMT. TRISHALA JAIN AND OTHERS
December 6, 2004
G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. BHARAT BHUSHAN
April 30, 2004
GAINDA SINGH AND OTHERS Vs. BOARD OF REVENUE AND ANOTHER
September 23, 2004
Ganesh Chand Bhatt Vs. Regional Transport Authority & Anr.
March 22, 2004
GANGA BISHT (SMT.) Vs. STATE OF UTTARANCHAL AND ANR.
February 24, 2004
GANGA DASS Vs. STATE OF UTTARANCHAL
August 11, 2004
GANGA DEVI (KM.) AND OTHERS Vs. PRESCRIBED AUTHORITY, DEHRADUN AND OTHERS
August 5, 2004
GANGADHAR (SRI) Vs. RENT CONTROL AND EVICTION OFFICER, DEHRADUN AND OTHERS
August 23, 2004
GANGU SINGH ALIAS GANGA SINGH Vs. STATE
December 23, 2004
GEETA PANDY Vs. YOGESH MISHRA
December 8, 2004
General Manager,Garhwal Jal Sansthan and Anr. Vs. Sanjay Dhyani & Anr.
November 24, 2004
GHAFOORAN Vs. ABDUL SATTAR
July 31, 2004
GIRDHAR SINGH RANA Vs. STATE OF UTTARANCHAL
July 30, 2004
GIRISH CHANDRA Vs. APAR AYUKT (PRAKASHAN) GARHWAL MANDAI
August 4, 2004
Girish Chandra Pant Vs. State of U.P.& Ors.
April 27, 2004
GIRVIR SINGH RAWAT AND ORS. Vs. GARHWAL MANDAL VIKAS NIGAM LTD. AND ORS.
March 12, 2004
GOPAL Vs. STATE OF U P
August 20, 2004
GOPAL GIRI Vs. 1ST ADDITIONAL DISTRICT JUDGE/I FAST TRACK COURT HARIDWAR AND OTHERS
September 23, 2004
GOPAL SINGH Vs. UNION OF INDIA
August 5, 2004
GOPAL SINGH Vs. COMMANDER, 21 BRTF (RGEF)
November 2, 2004
GOPAL SINGH RAWAT Vs. STATE OF UTTARANCHAL
September 21, 2004
GORAYA STRAW BOARD MILLS PVT LTD Vs. STATE OF UTTAR PRADESH
March 12, 2004
GOVIND SINGH Vs. STATE
August 27, 2004
GOVIND SINGH SIJWALI Vs. STATE OF UTTARANCHAL
October 14, 2004
GOVINDI DEVI Vs. NEW INDIA ASSURANCE COMPANY, SRINAGAR GARHWAL
August 23, 2004
GOVINDI DEVI UPADHYAY Vs. MANAGING DIRECTOR, U P STATE TRANSPORT CORPORATION
December 14, 2004
GUDDIAND Vs. STATE
December 18, 2004
GUDMOHAN Vs. STATE
September 15, 2004
GURA NANAK ICE FACTORY Vs. UTTARANCHAL POWER CORPORATION
August 21, 2004
Gurdeep Singh and two others Vs. Daulat Ram and two others
April 16, 2004
GURMUKH SINGH Vs. CIVIL JUDGE
August 20, 2004
GURUDWARA GURU NANA AMRIT DARBAR SANSTHAN Vs. CIVIL JUDGE
April 16, 2004
GYAN CHAND Vs. STATE OF U P
July 26, 2004
Gyan Singh and others Vs. State of U.P.
December 15, 2004
H M T LIMITED Vs. L K VERMA
August 27, 2004
HARENDRA MOHAN BAROLA Vs. STATE OF U.P.
January 21, 2004
HARI DUTT BELWAL Vs. STATE
November 2, 2004
HARI KRISHNA SRIVASTAVA Vs. STATE OF UTTARANCHAL
July 29, 2004
HARISH CHANDRA BHATT Vs. PUSHKAR SINGH QUEERA
December 14, 2004
HARISH CHANDRA JAISWAL Vs. CHIEF REVENUE COMMISSIONER, UTTARANCHAL, DEHRADUN
December 2, 2004
HARISH CHANDRA PANDE Vs. NAND KISHORE
December 16, 2004
HARISH RAM Vs. STATE OF UTTARANCHAL
July 8, 2004
HARNAM SINGH Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN AND OTHERS
March 22, 2004
HARPAL SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
September 21, 2004
HARSH LAL Vs. STATE OF UTTARANCHAL
October 16, 2004
HARSH SINGH Vs. STATE OF UTTARANCHAL
August 17, 2004
HARSHADA P. WORAH Vs. DISTRICT JUDGE
December 8, 2004
Hasmat Khan Vs. State of Uttaranchal
September 27, 2004
HAYAT SINGH Vs. STATE
October 1, 2004
HEENA SUPPLIERS AND TRANSPORTERS Vs. NAGAR PALIKA PARISHAD
November 5, 2004
HEERA SINGH Vs. STATE OF UTTARANCHAL
October 11, 2004
HEERA SINGH SOBTI CONTRILCTS LIMITED Vs. STATE OF UTTARANCHAL
August 12, 2004
HEM CHANDRA BHATT Vs. STATE OF UTTARANCHAL
October 15, 2004
HIMALAYA STONE INDUSTRY Vs. STATE OF UTTARANCHAL
November 23, 2004
Himalayan Institute Hospital Trust and another,Trivendra Singh Rawat and another Vs. State of Uttaranchal & others,Union of India and others
July 28, 2004
HIRA DEVI Vs. EXECUTIVE ENGINEER
August 4, 2004
HIRABALLABH BHATT Vs. STATE OF UTTARANCHAL AND ANOTHER
August 11, 2004
HUKAM CHANDRA Vs. DISTRICT JUDGE AND ORS.
September 23, 2004
HUKUM SINGH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANR.
January 21, 2004
HUKUM SINGH NEGI Vs. STATE OF U P
September 21, 2004
IDRISH Vs. STATE
August 16, 2004
Imrana Vs. Ist Addl. Distt.Judge,Haridwar & Ors.
December 2, 2004
IN RE: U.P. CARBIDE AND CHEMICALS LTD Vs. STATE
August 20, 2004
INDERJIT SALUJA Vs. SUB DIVISIONAL MAGISTRATE/RENT CONTROL AND EVICTION OFFICER, ROORKEE, HARIDWAR AND OTHERS
September 23, 2004
INDUMATI (SMT.) AND OTHERS Vs. CIVIL JUDGE (SR. D.), DEHRADUN AND OTHERS
August 3, 2004
INSTITUTE OF CO Vs. STATE OF U.P. AND OTHERS
August 6, 2004
ISHRAT ALI KHAN Vs. CHOTTI BEGAM
July 6, 2004
ISHTIYAQUE AND OTHERS Vs. STATE OF UTTARANCHAL AND OTHERS
August 24, 2004
JAGDISH Vs. STATE
September 13, 2004
JAGDISH PRASAD AND OTHERS Vs. PURNANAND AND OTHERS
September 29, 2004
JAI PRAKASH (SRI) AND OTHERS Vs. CIVIL JUDGE, SENIOR DIVISION AND OTHERS
October 15, 2004
JAIVEER SINGH Vs. REGIONAL MANAGER, UTTARANCHAL ROADWAYS CORPORATION, DEHRADUN
July 7, 2004
JAIVEER SINGH Vs. DISTRICT JUDGE HARIDWAR
August 6, 2004
Jasbir Singh Virk Vs. State of Uttaranchal, through Secretary (Secondary Education), Dehradun, Uttaranchal and others
August 31, 2004
JASWANT SINGH Vs. P K MOHANTI SECRETARY DEPARTMENT OF URBAN DEVELOPMENT/DIRECTOR LACED BODIES GOVERNMENT OF UTTARA
October 30, 2004
JAT SINGH Vs. STATE AND ORS.
September 2, 2004
JAYANT KUMAR GOEL (SRI) Vs. SRI CHANDRA PRAKASH THAPA
August 2, 2004
JAYAS Vs. STATE
September 21, 2004
JIBANAND SHARMA S/O SRI RAM SHARAN SHARMA Vs. STATE OF UTTARANCHAL
June 3, 2004
Jibanand Sharma S/O Sri Ram Sharan Sharma and another Vs. State of Uttaranchal through 1st Addl. Secretary, Education and two others
May 3, 2004
JIWAN SINGH Vs. CHAMPA DEVI AND ANR.
August 10, 2004
JOHAR SINGH Vs. STATE
November 25, 2004
Jwala Singh and 2 others Vs. State of Uttaranchal
May 27, 2004
Kailash Chandra Vs. State of Uttaranchal
May 10, 2004
KAILASH CHANDRA Vs. STATE OF UTTARANCHAL
October 5, 2004
KALBE ALI Vs. STATE OF UTTARANCHAL
July 27, 2004
Kali Charan @ Kali Chandra Vs. State
September 24, 2004
KALI RAM Vs. MIRZA WAKER ALI
December 22, 2004
KALJEET KAUR Vs. SATISH CHANDRA JOSHI
December 9, 2004
KAMAL JINDAL Vs. VINOD KUMAR
August 16, 2004
KAMALA KUMARI Vs. SUNIL KUMAR
June 2, 2004
Kamla Devi and another Vs. State of Uttaranchal
October 12, 2004
KARAM CHAND Vs. BOARD OF REVENUE, U P , AT LUC-KNOW
December 22, 2004
KARAN PAL Vs. STATE OF U.P.
October 26, 2004
KARAN SINGH Vs. CHIEF ENGINEER GANGA GHATI, JAL VIDYUT PARIYOJANA AND OTHERS
April 16, 2004
KASHMIRI LAL THAKRAL Vs. MOHD. ASLAM
September 30, 2004
KATORI DEVI Vs. ADDL DISTRICT JUDGE, HARIDWAR
August 11, 2004
KAUSHAL MANI Vs. COLLECTOR UTTARKASHI
July 23, 2004
KEDAR NATH SINGH AND ANOTHER Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
October 1, 2004
KICHHA SUGAR COMPANY LTD Vs. TARA CHAND MAHTOLLYA
October 11, 2004
KICHHA SUGAR COMPANY LTD. Vs. TARA CHAND MAHTOLIYA
August 11, 2004
KIRAN SHARMA Vs. DISTT JUDGE NAINITAL
May 25, 2004
KISHAN CHANDRA Vs. GENRAL MANAGER (ADMN & PERSONNEL) B.H.E.L
October 14, 2004
KM. DIPTI SINGH AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
August 25, 2004
KOMAL Vs. ADDITIONAL DISTRICT JUDGE
April 7, 2004
KRISHAN KUMAR DHINGRA AND ANOTHER Vs. PRESIDING OFFICER/CIVIL JUDGE, SENIOR DIVISION DEHRADUN AND ANOTHER
April 13, 2004
KRISHI UTPADAN MANDI SAMITI Vs. SAHID RAZA AND COMPANY
October 30, 2004
KRISHNA DEVI Vs. U.P. FOREST CORPORATION AND OTHERS
August 31, 2004
Krishna Verma and Anr. Vs. Director,Uttaranchal Power Corporation & Ors.
October 25, 2004
KULDEEP KUMAR GUPTA Vs. STATE
May 28, 2004
KULWANT SINGH Vs. STATE OF U P
August 16, 2004
KUMAON STONE CRUSHER Vs. STATE OF U P
July 1, 2004
KUNDAN LAL Vs. STATE OF U P
August 12, 2004
KUSH KUMAR Vs. STATE OF UTTARANCHAL
September 1, 2004
KUSUM LATA Vs. DIRECTOR OF FACTORIES KANPUR
March 26, 2004
Lakhpat Singh Vs. State of Uttaranchal
December 3, 2004
LAL BACHAN Vs. STATE OF UTTARANCHAL
July 31, 2004
LALA PARMA SHIB LAL DURGA SAH DHARAMSHALA TRUST Vs. STATE OF UTTARANCHAL
May 21, 2004
LALIT MOHAN UPRETI Vs. STATE OF UTTARANCHAL
October 28, 2004
LATA Vs. BRIJENDRA KUMAR
November 29, 2004
LEELA BHANDARI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 22, 2004
LILANSHU ARORA Vs. G B PANT UNIVERSITY OF AGRICULTURE
December 20, 2004
M/S. RAM LAL BROTHERS AND ANOTHER, ETC. Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
September 10, 2004
M/S. SONA SMALL INDUSTRIES Vs. STATE BANK OF PATIALA
November 1, 2004
MAAN SINGH @ MAN BAHADUR Vs. NEW INDIA ASSURANCE COMPANY LTD
August 18, 2004
Madan Mohan Kaushik and Ors. Vs. Om Prakash Ahuja & Ors.
December 18, 2004
MAHANT PRAYAG GIRI AND ANR. Vs. COMMITTEE OF MANAGEMENT, SRI MITHILESH SANATAN DHARM HIGHER SECONDARY SCHOOL AND ORS.
August 10, 2004
MAHENDRA Vs. PRESIDING OFFICER LABOUR COURT DEHRADUN
July 20, 2004
Mahendra Kumar Batra Vs. Civil Judge (S.D.),Pauri Garhwal & another
January 14, 2004
MAHENDRA PRATAP SAH Vs. RAJ SACHDEVA
August 11, 2004
MAHENDRA SINGH Vs. STATE
December 24, 2004
MAHENDRA SINGH BEDI Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT IV HARIDWAR AND OTHERS
September 27, 2004
MAHESH @ PAPPU Vs. STATE
December 22, 2004
MAHESHWARI SANWAL Vs. STATE OF U.P. AND OTHERS
March 16, 2004
MAHIPAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
April 21, 2004
MALKEET SINGH Vs. STATE OF U P
August 18, 2004
MAN SINGH Vs. STATE OF UTTAR PRADESH
August 7, 2004
Man Singh and others Vs. State of Uttar Pradesh & others
July 8, 2004
MANISH TIWARI Vs. UTTARANCHAL SHIKSHA EVAM PARIKSHA PARISHAD
August 10, 2004
MANMOHAN SINGH SHARMA Vs. ADDITIONAL DISTRICT JUDGE
August 21, 2004
MANNU DHONDIYAL Vs. STATE OF UTTARANCHAL
December 9, 2004
MANOJ AGRAWAL Vs. SUSHMA AGRAWAL
November 17, 2004
MANOJ CHHABRA Vs. MANISHA
July 17, 2004
MANOJ KUMAR Vs. STATE OF UTTARANCHAL
November 18, 2004
MANOJ KUMAR GUPTA Vs. STATE INDUSTRIAL DEVELOPMENT CORP OF UTTARANCHAL LTD
August 2, 2004
MANOJ KUMAR JAIN Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
August 23, 2004
MANORAMA DOBARIVAL SHARMA (SMT.) Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
October 5, 2004
MANWAR SINGH RAWAT Vs. ADDITIONAL DIRECTOR(CONSUMER) U P CO OPERATIVE SOCIETY, LUCKHNOW
July 8, 2004
MASTER RISHABH AND ANOTHER Vs. BUDHESH KUMAR RAI AND OTHERS
August 11, 2004
MATHURA LAL Vs. SHIV KUMAR GUPTA
September 3, 2004
MEEN BAHADUR Vs. STATE OR UTTARANCHAL
November 23, 2004
MEGHRAJ SINGH Vs. MARDAN SINGH
November 23, 2004
MEHAR VERMA Vs. RENT CONTROL & EVICTION OFFICER, DEHRADUN
August 7, 2004
MILAKHA SINGH Vs. STALE OF UTTARANCHAL
December 8, 2004
MISHRILAL Vs. SHIV KUMAR GUPTA
October 15, 2004
MOHAMMAD SHAMI Vs. MOTOR ACCIDENT CLAIM TRIBUNAL AND ANOTHER
July 31, 2004
Mohan Filling Station,Hardwar and Ors. Vs. Thakur Das Ramanand Filling Station,Hardwar & Ors.
December 6, 2004
MOHAN LAL Vs. ADDITIONAL DISTRICT JUDGE, ROORKEE AND OTHERS
August 17, 2004
MOHAN LAL AND ANOTHER Vs. DISTRICT JUDGE, PAURI GARHWAL
October 29, 2004
MOHAN SINGH NEGI Vs. RAMESH CHANDRA TIWARI
December 23, 2004
MOHD ARSHAD Vs. UNION OF INDIA
October 30, 2004
MOHD MOZAMMIL Vs. RABINA BEGUM
December 10, 2004
MOHD. HANIF Vs. PRESCRIBED AUTHORITY/S.D.M. BAGESHWAR AND ANOTHER
November 24, 2004
MOHD. HANIF Vs. GAON SABHA AND ANOTHER
August 9, 2004
Moliya Devi and Km. Beena Vs. Additional District Judge 4th Fast Track Court Dehradun & Shri Sriram Agarwal
November 30, 2004
Monika Goswami and Anr. Vs. State of Uttaranchal & Ors.
January 15, 2004
MOTI RAM Vs. 1ST ADDL. DISTRICT JUDGE AND OTHERS
April 23, 2004
MUKESH JAIN Vs. ADDITIONAL DISTRICT JUDGE/F.T.C-3, DEHRADUN AND OTHERS
August 25, 2004
MUKESH KUMAR SINGHAL Vs. STATE BANK OF INDIA AND ORS.
April 13, 2004
MUNNI DEVI GUPTA (SMT.) Vs. JUDGE SMALL CAUSES COURT AND OTHERS
July 23, 2004
MUNNI LAL Vs. DEEPAK BHARTI AND OTHERS
October 15, 2004
Murari Lal Sah Vs. IV Additional District Judge,Nainital : The Prescribed ,Authority/Munsif : Nainital Shri Kishori Lal Sah
December 24, 2004
MURTI SHRI RAGHUNATH JE MAHARAJ VIRAJMAN MANDIR SHRI RAGHUNATH JEE MAHARAJ Vs. ADDITIONAL DISTRICT JUDGE
December 2, 2004
N.N. Srivastava (Dr.) Vs. Principal Sainik School, Chorakhal and two others
May 1, 2004
NAFEES Vs. STATE OF UTTARANCHAL
July 15, 2004
NAGAR PALIKA PARISHAD, KASHIPUR AND ANOTHER Vs. SHARAFAT
August 24, 2004
NAGENDRA KUMAR JHILDIYAL Vs. GARHWAL MANDAL VIKAS NIGAM LTD
August 7, 2004
Nagendra Kumar Jhildiyal and others Vs. Garhwal Mandal Vikas Nigam Ltd. and others
July 8, 2004
NANAK CHAND TYAGI Vs. STATE
September 21, 2004
NARENDER SINGH Vs. ADDITIONAL DISTRICT JUDGE
November 17, 2004
NARENDRA KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
January 14, 2004
NARENDRA KUMAR VERMA Vs. STATE OR UTTARANCHAL
August 19, 2004
Narendra Singh Manwal Vs. District Judge,Dehradun & Ors.
March 23, 2004
NARESH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANOTHER
July 20, 2004
Naresh Chandra Naithani Vs. State of Uttaranchal & Anr.
May 13, 2004
NARESH CHANDRA SAXENA Vs. STATE OF U P
May 18, 2004
NARESH THAPA AND ANOTHER Vs. CIVIL JUDGE (J.D.), DEHRADUN AND ANOTHER
September 27, 2004
NATIONAL INSURANCE CO LTD Vs. VIJENDRA SINGH
September 1, 2004
NATIONAL INSURANCE CO LTD Vs. CHANDRA BISHT
September 13, 2004
NATIONAL INSURANCE CO LTD Vs. HANSI BISHT
June 15, 2004
NATIONAL INSURANCE CO LTD Vs. RAGHUVIR SINGH
August 21, 2004
NATIONAL INSURANCE CO LTD Vs. RAJU MAJUMDAR
August 21, 2004
Nau Singh Vs. State of Uttaranchal & Ors.
February 17, 2004
NAVAL KISHORE Vs. GANESH SINGH
November 24, 2004
NAVEELL CHANDRA Vs. STATE OF UTTARANCHAL
August 16, 2004
NAVEEN PANCHPURI Vs. STATE OF UTTARANCHAL AND OTHERS
January 21, 2004
NAZAR SINGH Vs. MUKHTIYAR SINGH
October 25, 2004
NAZIR AHMAD Vs. STATE OF UTTARANCHAL
December 3, 2004
NEENA BHATNAGAR Vs. FIRST FAST TRACK COURT
November 17, 2004
Neha Verma Vs. State of Uttaranchal & Ors.
July 27, 2004
NEW INDIA ASSURANCE CO LTD Vs. JIWANTI BHANDARI
July 7, 2004
NEW INDIA ASSURANCE CO LTD Vs. SARITA
August 10, 2004
NEW INDIA ASSURANCE CO LTD Vs. RAM KALI
August 26, 2004
NEW INDIA ASSURANCE CO. Vs. NATIONAL INSURANCE CO.
May 25, 2004
NEW INDIA ASSURANCE CO. LTD Vs. NOORJAHAN
August 24, 2004
New India Assurance Co.Bareilly through Divisional Manager,Allahabad Vs. Rafat Begum & Ors.
December 10, 2004
NEW INDIA ASSURANCE COMPANY, BAREILLY Vs. BISMILLA BEGAM
December 6, 2004
NIAZ MOHD Vs. SUNDER MANI BHATT
May 18, 2004
NIRANJAN SINGH WASU Vs. DISTRICT JUDGE, DEHRADUN
October 15, 2004
Niranjan Singh Wasu Vs. District Judge,Dehradun & Ors.
October 25, 2004
NIRMALA DEVI Vs. GAUNGHERA DEVI
July 6, 2004
NIRMALA DEVI ALIAS GHUNGHERA DEVI Vs. STATE OF UTTARANCHAL
July 6, 2004
OIL & NATURAL GAS CORPORATION LTD. Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE DEHRADUN AND ANOTHER
October 11, 2004
OM METALS AND MINERALS LTD Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD
July 7, 2004
OM PAL Vs. STATE OF U.P. AND ORS.
April 2, 2004
OM PRAKASH PURWAL Vs. STATE OF UTTARANCHAL
November 16, 2004
ORIENTAL INSURANCE CO LTD Vs. BHOPAL SINGH
September 27, 2004
ORIENTAL INSURANCE CO LTD Vs. NAFIS AHMED
August 24, 2004
ORIENTAL INSURANCE CO. LTD Vs. NEELA DEVI
December 6, 2004
Oriental Insurance Co. Ltd. Vs. Chandra Mohan and others.
August 26, 2004
ORIENTAL INSURANCECO LTD Vs. SHADI RAM
August 20, 2004
P.N. DEOGAN Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
May 31, 2004
Pankaj Kumar Bhatt Vs. Bharat Sanchar Nigam Ltd.& Ors.
June 7, 2004
PANKAJ SHARMA Vs. BAR COUNCIL
November 4, 2004
PANKAJ SURI AND OTHERS Vs. SRI RAM SHARMA
August 19, 2004
Param Jeet Singh @ Pamma Vs. State of Uttaranchal
April 30, 2004
Parsuram Mishra Vs. Conciliation Officer & Anr.
April 27, 2004
Parvez @ Bakra and another Vs. State of Uttaranchal
April 22, 2004
PARVEZ ALIAS BAKRA Vs. STATE OF UTTARANCHAL
May 22, 2004
PARWATI PANDE Vs. STATE OF UTTARANCHAL
January 21, 2004
PETER LUIS Vs. STATE OF UTTARANCHAL
August 7, 2004
Peter Luis and Others Vs. State of Uttaranchal,through the Secretary,Medical Health and Family Welfare,Dehradun & Others
July 8, 2004
PITAMBAR DATT PANDEY Vs. SPECIAL JUDGE AND ORS.
August 20, 2004
PITAMBER SINGH TYAGI Vs. DISTRICT MAGISTRATE/COLLECTOR, UDHAM SINGH NAGAR
June 14, 2004
POORAN CHANDRA LOHANI Vs. MANAGEMENT COMMITTEE, JYOLI INTERMEDIATE COLLEGE, ALMORA
September 18, 2004
PRADEEP KUMAR Vs. RAKESH KUMAR AGARWAL
December 22, 2004
PRADEEP LAL SAH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, UTTARANCHAL, DEHRADUN
August 7, 2004
Pradeep Lal Sah and others Vs. Registrar,Co-operative Societies,Uttaranchal,Dehradun & others
July 8, 2004
PRADEEP SINGH Vs. STATE OF UTTARANCHAL
August 18, 2004
PRAMESH KUMAR Vs. SOHAN LAL AND ANOTHER
May 31, 2004
PRAMOD KUMAR Vs. DISTRICT MAGISTRATE AND OTHERS
September 25, 2004
PRANVEER SINGH Vs. STATE OF UTTARANCHAL
June 7, 2004
PRATAP RAM Vs. STATE OF UTTARANCHAL
October 16, 2004
PRATAP SAGAR RAI Vs. STATE
November 19, 2004
PREM CHAND Vs. DISTRICT JUDGE, DEHRADUN
July 31, 2004
PREM NATH AND ANOTHER Vs. DISTRICT JUDGE AND OTHERS
February 24, 2004
PREM SHANKAR Vs. JASBIR SINGH
September 28, 2004
PREM SINGH BHANDARI Vs. DIRECTOR, LOCAL BODIES, UTTARANCHAL
January 21, 2004
PRESTIGE LIGHTS LTD Vs. CUSTOM, EXCISE AND SERVICE TAX TRIBUNAL
August 21, 2004
PRITAM Vs. STATE OF UTTARANCHAL
February 27, 2004
PRITAM SINGH Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR AND OTHERS
September 2, 2004
PRITAM SINGH Vs. IIND FAST TRACK COURT AND ORS.
September 1, 2004
PRIYA LAL AND SONS Vs. RENT CONTROL AND EVICTION OFFICER/D.S.O. NAINITAL
September 30, 2004
PUNJAB AND SIND BANK Vs. SRI RAM PANJWANI
May 17, 2004
PURAN Vs. STATE OF UTTARANCHAL
May 27, 2004
PURAN CHANDRA Vs. STATE OF UTTARANCHAL
July 29, 2004
PURAN SINGH Vs. STATE OF UTTARANCHAL
September 25, 2004
PUSPA ARYA Vs. STATE OF UTTARANCHAL
August 24, 2004
PYARE LAL CHUG Vs. DISTRICT JUDGE AND ORS.
July 31, 2004
QAMRUNNISA Vs. CHIEF ENGINEER GARHWAL, UTTARANCHAL PEY JAL NIGAM,
September 23, 2004
QURBAN ALI Vs. UNION OF INDIA AND ANOTHER
November 17, 2004
R.D. BHARDWAJ Vs. SAROJ JAIN
October 15, 2004
RADHYA SHIAM AND SIX OTHERS Vs. DISTRICT JUDGE DEHRADUN AND SIX OTHERS
October 12, 2004
RAHUL SHARMA Vs. DHANESH GUPTA
August 7, 2004
Rahul Tolia Vs. State of Uttaranchal and other
August 31, 2004
RAJ PAL SINGH Vs. COMMISSIONER, GARHWAL DIVISION
December 15, 2004
Rajedndra Singh and Ors. Vs. Addl. Chief Revenue Commissioner (Circuit Court) Uttaranchal,Nainital & Ors.
August 6, 2004
Rajeev Barthwal Vs. Union of India & Ors.
October 15, 2004
RAJEEV BARTHWAL Vs. UNION OF INDIA
April 15, 2004
RAJEEV JAIN (SH.) AND OTHERS Vs. PRESCRIBED AUTHORITY (CIVIL JUDGE, S.D.), DEHRADUN AND OTHERS
August 27, 2004
RAJEEV JAISWAL Vs. SUMAN JAISWAL
August 11, 2004
RAJENDRA KUMAR Vs. STATE OF UTTARANCHAL
July 31, 2004
RAJENDRA PRASAD PANDEY Vs. ADDL. CIVIL JUDGE (J.D.) DEHRADUN AND ANOTHER
October 15, 2004
RAJENDRA PRASAD SHARMA Vs. SENIOR REGIONAL MANAGER
October 29, 2004
RAJENDRA SINGH Vs. STATE OF UTTARANCHAL
July 8, 2004
RAJESH KUMAR Vs. CIVIL JUDGE
August 18, 2004
RAJESH SHARMA Vs. STATE OF UTTARANCHAL
August 5, 2004
Rajeshwari Kandari Vs. Rent Control And Eviction Officer,Mussoorie & another
August 24, 2004
RAJVANSHI PRASAD Vs. STATE OF UTTARANCHAL
June 15, 2004
Rakesh Vs. Sate of Uttaranchal
August 25, 2004
RAM AUTAR Vs. STATE OF UTTARANCHAL
April 29, 2004
RAM BAHADUR Vs. STATE OF UTTARANCHAL
September 16, 2004
RAM CHARAN YADAV Vs. NAGAR PALIKA PARISHAD BAJPUR
January 21, 2004
RAM DAS MAURYA Vs. DISTRICT INSPECTOR OF SCHOOLS, DEHRADUN
November 18, 2004
RAM GOPAL Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
July 30, 2004
RAM KUMAR Vs. KHUSHRABI BEGUM
November 4, 2004
RAM LAL Vs. STATE OF UTTARANCHAL AND OTHERS
April 16, 2004
RAM MOHAN Vs. COLLECTOR, NAINITAL AND OTHERS
August 11, 2004
RAM PUNJABI (SHRI) AND ANOTHER Vs. SHRI DAVID PAUL AND ANOTHER
August 7, 2004
RAM SHANKAR ASTHANA Vs. DIWAN SINGH AND OTHERS
September 23, 2004
RAM SINGH Vs. STATE OF UTTARANCHAL
October 16, 2004
RAMA BANSAL Vs. KUSUM DEVI
August 17, 2004
Rama Chauhan Vs. District Judge,Dehradun & Anr.
March 23, 2004
RAMA PANT Vs. DISTRICT MAGISTRATE, NAINITAL
June 10, 2004
RAMESH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANOTHER
January 21, 2004
RAMESH CHANDRA Vs. IST ADDITIONAL DISTRICT JUDGE
December 22, 2004
RAMESH CHANDRA Vs. SATYA PRASAD
September 27, 2004
RAMESH CHANDRA BHANDARI Vs. RAM SINGH SALAL
September 23, 2004
RAMESH KUMAR Vs. STATE OF UTTARANCHAL
December 21, 2004
RAMESH KUMAR (SH.) AND OTHERS Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS
August 4, 2004
Ramjilal Keshav Dutt and others Vs. Devki Devi and Another
August 20, 2004
Ramzan Vs. State of Uttaranchal
October 16, 2004
Randeep Pokhariya Vs. Joint Director,NIOS & Ors.
April 6, 2004
RAPTI CONTRACTORS Vs. UNION OF INDIA
April 15, 2004
RAPTI CONTRACTORS Vs. UNION OF INDIA
July 21, 2004
REETU UPRETI Vs. CHAM CHANDRA UPRETI
December 8, 2004
RIZWANA Vs. MOTOR ACCIDENT CLAIMS
March 16, 2004
ROSHAN LAL Vs. STATE OF UTTARANCHAL
November 18, 2004
ROSHAN LAL Vs. MOTOR ACCIDENT CLAIM TRIBUNAL DISTRICT JUDGE, UDHAM SINGH NAGAR
May 17, 2004
RUKHSANA Vs. R K AGARWAL
November 2, 2004
S.C. GUPTA Vs. DIRECTOR, INDIAN INSTITUTE OF PETROLEUM AND OTHERS
June 16, 2004
S.K. AGARWAL Vs. ORIENTAL BANK OF COMMERCE
October 5, 2004
SAGAR ALI Vs. DISTRICT JUDGE, DEHRADUN
October 25, 2004
SANJAY KUMAR GULATI Vs. N.P. SINGH AND OTHERS
August 17, 2004
SANJAY KUMAR PATWA (NEMA) ALIAS PAPPU Vs. STATE OF UTTARANCHAL
September 27, 2004
SANTRI LAL Vs. STATE OF U P
August 11, 2004
SARASWATI BHANDARI Vs. STATE OF UTTARANCHAL
November 25, 2004
SARDAR BHAGAT SINGH Vs. J.S.C.C./A.D.J./FTC III, DEHRADUN AND OTHERS
September 4, 2004
SAROJ Vs. NEW INDIA ASSURANCE CO LTD
May 5, 2004
SARVDAMAN SINGH Vs. SUBHASH GUPTA
August 21, 2004
Sathani Hanumanthu and another Vs. Director,Indian Institute of Technology,Roorkee
September 29, 2004
SATISH CHANDRA GROVER Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR
October 12, 2004
SATISH CHANDRA PANT Vs. UNION OF INDIA
May 27, 2004
Satish Chandra Verma Vs. State of U.P & others
September 27, 2004
SATPAL SINGH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANOTHER
July 20, 2004
Satya Pal Singh Vs. State of Uttaranchal & Anr.
February 17, 2004
SAURAB KANDARI Vs. G B PANT UNIVERSITY
May 15, 2004
SAVITRI DEVI (SMT.) AND OTHERS Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
August 19, 2004
SHAILENDRA KUMAR JAIN Vs. DISTRICT JUDGE DEHRADUN AND OTHERS
April 13, 2004
SHAILENDRA SINGH Vs. STATE OF UTTARANCHAL AND ORS.
May 20, 2004
SHAMBHOO LAL Vs. TASLEEM BEG
August 12, 2004
SHAMIM AHMAD Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE
September 13, 2004
SHAMIM AHMAD Vs. PRESCRIBED AUTHORITY CIVIL JUDGE
August 3, 2004
Shankar Datt Joshi Vs. State of Uttaranchal through Secretary,Department of Social Welfare,Uttaranchal Government,Dehradun & Ors.
October 29, 2004
SHANKARI DEVI Vs. DISTRICT JUDGE
September 13, 2004
SHANTI DEVI Vs. UNION OF INDIA
August 24, 2004
SHANTI DEVI Vs. STATE OF UTTARANCHAL
August 18, 2004
SHEEL CHAND JAIN Vs. ADDITIONAL DISTRICT JUDGE/5TH FAST TRACK COURT, DEHRADUN AND OTHERS
September 23, 2004
SHER SINGH Vs. DISTRICT JUDGE, SAHARANPUR AND OTHERS
August 12, 2004
SHER SINGH Vs. STATE
December 16, 2004
SHIV RAM SINGH YADAV Vs. UNION OF INDIA AND ANOTHER
April 24, 2004
SHIVRAJ SINGH Vs. STATE OF UTTARANCHAL
December 21, 2004
SHIVRAJ SINGH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANR.
April 7, 2004
SHYAM LAL Vs. PRESCRIBED AUTHORITY, DEHRADUN
August 6, 2004
Shyam Lal alias Shyamu Vs. State of Uttaranchal
May 25, 2004
SHYAM LAL AND OTHERS Vs. PREMO
December 24, 2004
SHYAM SUNDER Vs. RAVINDRA KUMAR VERMA
December 2, 2004
Shyam Sunder Vs. Ravindra Kumar Verma and another
February 12, 2004
SIDDHESHWAR PANDE Vs. SWAMI ATMA PRAKASH AND ANOTHER
September 27, 2004
SIDDHESHWARI PAPER UDYOG LIMITED Vs. STATEOF UTTAR PRADESH ANDORS.
March 12, 2004
SIYARAM AND ANR. Vs. STATE OF U.P. AND ANR.
July 23, 2004
SMT. CHITRAKALA Vs. DISTRICT JUDGE AND ORS.
July 6, 2004
SMT. KISHORI DHASMANA Vs. 3RD ADDITIONAL DISTRICT JUDGE, NAINITAL AND OTHERS
August 13, 2004
SMT. MADHUBALA GIRI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
February 24, 2004
SMT. MANORAMA DEVI AND OTHERS Vs. BOARD OF REVENUE U.P. LUCKNOW AND OTHERS
October 30, 2004
SOHAN SINGH Vs. NAVEEN KUMAR
November 22, 2004
SOHAN SINGH Vs. EXECUTIVE ENGINEER, TEHRI GARHWAL JAL NIGAM
November 20, 2004
SRI RANA PRATAP SINGH Vs. KANAKLATA
September 27, 2004
STASH KUMAR AND ANOTHER Vs. DISTRICT JUDGE AND OTHERS
September 29, 2004
STATE Vs. WALI MOHAMAD
October 11, 2004
State Vs. Liyakat
June 10, 2004
STATE OF U P Vs. PRESIDENT OFFICER, LABOUR COURT, DEHRADUN
August 10, 2004
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
November 24, 2004
STATE OF U P Vs. PRESIDING OFFICER, LABOUR COURT
October 29, 2004
STATE OF U P Vs. NARESH CONSTRUCTION COMPANY
May 22, 2004
STATE OF U P Vs. VIRENDRA KUMAR
November 5, 2004
STATE OF U.P. Vs. PREM DUTT THAPLIYAL AND ANR.
January 21, 2004
State of U.P. and Anr. Vs. Presiding Officer,Labour Court & Anr.
October 26, 2004
STATE OF U.P. AND GOVT. FRUITS PRESERVATION CENTRE Vs. CHAND NARAIN SAKLANI
December 6, 2004
STATE OF U.P. AND ORS. Vs. SHIV RAJ SINGH MANRAL AND ANR.
March 9, 2004
STATE OF UTTARANCHAL Vs. RAJPAL SINGH
February 18, 2004
STATE OF UTTARANCHAL Vs. LABOUR COURT
February 24, 2004
STATE OF UTTARANCHAL Vs. P O LABOUR COURT DEHRADUN
July 27, 2004
STATE OF UTTARANCHAL Vs. BALAM SINGH AND ANR.
February 23, 2004
State of Uttaranchal Vs. Presiding Officer,Labour Court & Anr.
January 21, 2004
STATE OF UTTARANCHAL Vs. AMANULLAH KHAN
August 27, 2004
STATE OF UTTARANCHAL Vs. DHARAMPAL
August 5, 2004
STATE OF UTTARANCHAL Vs. SURESH CHANDRA
July 27, 2004
STATE OF UTTARANCHAL Vs. SAMUAL HAQ
December 10, 2004
STATE OF UTTARANCHAL Vs. DISTRICT JUDGE, UTTARKASHI
March 16, 2004
STATE OF UTTARANCHAL AND ANR. Vs. K.M. AGARWAL AND ORS.
August 27, 2004
STATE OF UTTARANCHAL THROUGH COLLECTOR Vs. BHAJAN SINGH
February 23, 2004
STATE OF UTTARANCHAL THROUGH DISTRICT INFORMATION OFFICER Vs. ADDITIONAL DISTRICT JUDGE
August 3, 2004
STATE OF UTTARANCHAL THROUGH, THE SUPERINTENDING ENGINEER, IRRIGATION RESEARCH INSTITUTE Vs. SRI JAGPAL SINGH TYAGI AND ANR.
February 24, 2004
STATE, THROUGH COLLECTOR, NAINITAL Vs. KUNWAR SEN
July 31, 2004
SUDHIR KUMAR BHATNAGAR Vs. UNION OF INDIA
September 18, 2004
SULOCHANA DEVI Vs. IST ADDITIONAL DISTRICT JUDGE
May 22, 2004
SUMAN LATA Vs. STATE OF UTTAR PRADESH
July 31, 2004
SUNIL KUMAR BATRA Vs. CHAUDHRI CHARAN SINGH UNIVERSITY
June 23, 2004
SUNIL KUMAR BHATIA Vs. RAJENDRA KUMAR BHATIA AND OTHERS
August 5, 2004
Surendra @ Chikna Vs. State
September 13, 2004
SURENDRA SINGH Vs. STATE OF UTTARANCHAL
August 24, 2004
Surinder Kaur Walia Vs. Kartar Chand & Ors.
September 28, 2004
SURJEET SINGH Vs. KISHAN SINGH
October 14, 2004
SURYAMANI DANGWAL Vs. STATE OF UTTARANCHAL
December 8, 2004
SUSHIL KUMAR GUPTA Vs. THE ADDITIONAL DISTRICT JUDGE AND ORS.
December 21, 2004
Sushil Kumar Saini etc. Vs. State of Uttaranchal & Anr.
January 21, 2004
SUSHILA Vs. MANAGING DIRECTOR, U.P. STATE ROAD TRANSPORT CORPORATION LTD.
September 2, 2004
SUSHILA DEVI Vs. SHAUKIN SINGH
August 3, 2004
SWAMI RAM DEV CHELA SWAMI ANAND DEV Vs. STATE OF UTTARANCHAL
February 16, 2004
TARAI KALA SANGAM SHRI RAM LEELA COMMITTEE, GOVINDPUR, DISTRICT UDHAM SINGH NAGAR Vs. CIVIL JUDGE (J.D.) UDHAM SINGH NAGAR AND ANOTHER
October 13, 2004
TEHRI HYDRO DEVELOPMENT CORPORATION Vs. KRISHNA NAND JOSHI
December 6, 2004
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. KARAM CHAND THAPAR
December 23, 2004
Tej Kumari Vs. New India Assurance Co. and another
May 20, 2004
TOUFIQUE AHMAD AND OTHERS Vs. ADDL. DISTRICT JUDGE AND OTHERS
April 19, 2004
TRHRI HYDRO DEVELOPMENT CORPN Vs. P O LABOUR COURT
November 3, 2004
Trimlesh Bharti Vs. Shravan Kumar
October 12, 2004
TRIVENI Vs. NAGAR PALIKA PARISHAD, NAINITAL AND ORS.
April 9, 2004
U P AVAS EVAM VIKAS PARISHAD Vs. MOHD UMAR
April 26, 2004
U P PURVA SAINIK KALYAN NIGAM LTD Vs. STATE OF UTTARANCHAL
September 28, 2004
U P S R T C Vs. CHANDRAWATI DEVI
December 13, 2004
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJESH KUMAR
October 11, 2004
U P STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER, DEHRADUN Vs. SANTOSH
December 22, 2004
U.C. CHANDNA AND ANOTHER Vs. IIND ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
November 24, 2004
U.P.State Road Transport Corporation,Dehradun and Anr. Vs. Presiding Officer,Labour Court,Dehradun & Anr.
August 6, 2004
Umapati Bhatt Vs. State of Uttaranchal & Ors.
August 6, 2004
UMED SINGH AND ORS. Vs. COLLECTOR AND ORS.
July 28, 2004
UNION OF INDIA Vs. RAJENDRA KUMAR AND OTHER
August 13, 2004
UNION OF INDIA Vs. GOMTI DEVI
August 10, 2004
Union of India Vs. Central Administrative Tribunal,Allahabad Bench and another
August 21, 2004
Union of India and Ors. Vs. Raghubar Datt
December 20, 2004
United India Insurance Co. Vs. Narayani Devi and another
August 19, 2004
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DHAN SINGH BHANDARI AND ANOTHER
December 6, 2004
UNITED INDIA INSURANCE COMPANY LTD Vs. ROOKAM SINGH
December 22, 2004
URMILA DEVI (SMT.) AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.
June 7, 2004
UTTARANCHAL JAL VIDYUT NIGAM LTD Vs. P O LABOUR COURT DEHRADUN
August 23, 2004
UTTARANCHAL JAL VIDYUT NIGAM LTD Vs. UTTARANCHAL ELECTRICITY REGULATORY COMMISSION
July 7, 2004
V C CHANDNA Vs. 2ND ADDITIONAL DISTRICT JUDGE, DEHRADUN
November 24, 2004
V S MANI Vs. DIRECTOR OF EDUCATION
May 18, 2004
VARDAN LINKERS Vs. STATE OF UTTARANCHAL
July 28, 2004
VEER SINGH BISHT Vs. DISTRICT JUDGE, NAINITAL
October 11, 2004
VIDYA DEVI Vs. RAJIV KUMAR
May 20, 2004
VIJAY BHATT Vs. JULIAN ABRAHAM AND ANR.
August 27, 2004
VIJAY BHUSHAN PANDEY Vs. SESSIONS JUDGE, DEHRADUN
October 13, 2004
VIJAY KUMAR Vs. STATE OF UTTARANCHAL AND OTHERS
April 27, 2004
VIJAY KUMAR MAURYA ALIAS KRISHNA KUMAR Vs. PRESCRIBED AUTHORITY
August 4, 2004
VIKRAM LUTHRA Vs. CIVIL JUDGE
April 20, 2004
VIKRAM PRASAD Vs. VICE CHANCELLOR,G.B.PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
August 5, 2004
VINAYAK BIHARI ALIAS VINAYAK SHARMA Vs. STATE
October 29, 2004
VINOD KUMAR Vs. RENT CONTROL AND EVICTION OFFICER
October 11, 2004
VINOD KUMAR Vs. ADDITIONAL DISTRICT JUDGE 1ST TRACK COURT DEHRADUN AND OTHERS
August 7, 2004
VIPIN KUMAR SINGH Vs. STATE OF UTTARANCHAL
September 23, 2004
VIRENDRA KUMAR Vs. UTTARANCHAL FOREST DEVELOPMENT CORPORATION
January 14, 2004
VIRENDRA KUMAR VERMA Vs. STATE OF UTTARANCHAL
December 7, 2004
Virendra Kumar Verma Vs. State of Uttaranchal and others
July 12, 2004
YOGENDRA SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
December 2, 2004
Yogendra Singh and another Vs. Motor Accident Claims Tribunal,Pauri and others
February 12, 2004
YOGITA KAPOOR Vs. UNION OF INDIA
August 6, 2004
ZAMIL Vs. BOARD OF REVENUE, ALLAHABAD
September 29, 2004
ZUNAID KHAN Vs. MUNICIPAL BOARD, PARISHAD, RUDRAPUR
October 15, 2004