Case Index

Title
Date
CHANDRABHAGA BAI Vs. B. S. PATIL
September 3, 2004
COATS VIYELLA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2004
DAYAL SINGH Vs. RANJIT SINGH
February 5, 2004
M. C. MEHTA Vs. UNION OF INDIA
March 8, 2004
MUKUND BALKRISHNA KULKARNI Vs. KULKARNI POWDER METALLURGICAL INDUSTRIES
August 13, 2004
P. D. BHATNAGAR Vs. UNION OF INDIA
November 19, 2004
STATE OF U. P. Vs. RADHA
October 6, 2004
SUBBAIAH K. R Vs. INDIAN BANK, MADURAI
May 7, 2004
A C ANANTHASWAMY Vs. BORAIAH
August 20, 2004
A C RAZIA Vs. GOVERNMENT OD KERALA
January 12, 2004
A INFRASTRUCTURE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR
May 5, 2004
A JAYACHANDRA Vs. ANEEL KAUR
December 2, 2004
A P ABOOBAKER MUSALIAR Vs. DISTT REGISTRAR G KOZHIKODE
August 18, 2004
A P GAS POWER CORPORATION LIMITED Vs. ANDHRA PRADESH STATE REGULATORY COMMISSION
March 23, 2004
A RAMASWAMY DIKSHITULU Vs. GOVERNMENT OF ANDHRA PRADESH
May 5, 2004
A S KRISHNAN Vs. STATE OF KERALA
March 17, 2004
A UMARANI Vs. REGISTRAR CO OPERATIVE SOCIETIES
July 28, 2004
A VENKATAKRISHNAN Vs. STATE TRANSPORT AUTHORITY KERALA
February 24, 2004
A.S. NAGENDRA Vs. STATE OF KARNATAKA
October 27, 2004
ABDUL SALAM YUSUF SHEIKH Vs. STATE OF GUJARAT
July 7, 2004
ABDUL WAHID Vs. STATE OF RAJASTHAN
April 13, 2004
ABL INTERNATIONAL LTD Vs. EXPORT CREDIT GUARANTEE CORPN., I. LTD
December 14, 2004
ABOOBACKER BABU HAJI Vs. EDAKKODE PATHUMMAKUTTY UMMA
February 12, 2004
ACHINTYA KUMAR SAHA Vs. NANEE PRINTERS
January 30, 2004
ADALAT PRASAD Vs. ROOPLAL JINDAL
August 25, 2004
ADU RAM Vs. MUKNA
October 8, 2004
AERO TRADERS P LTD Vs. RAVINDER KUMAR SIRI
October 27, 2004
AHAD BROTHERS Vs. STATE OF M P
November 19, 2004
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. GUJARAT INNS PRIVATE LIMITED
March 16, 2004
AHMEDABAD PVT PRIMARY TEACHERS ASSOCIATION Vs. ADMINISTRATIVE OFFICER
January 13, 2004
AJAY GANDHI Vs. B SINGH
January 5, 2004
AJMER KAUR Vs. STATE OF PUNJAB
May 7, 2004
AKASH COKE INDUSTRIES PRIVATE LIMITED Vs. COAL CONTROLLER
March 26, 2004
AKBAR ALI Vs. VINOD KHANNA
July 30, 2004
AKKYANAICKER Vs. AAA KOTCHADAINAIDU
September 23, 2004
ALAKH RAM Vs. STATE OF UTTAR PRADESH
January 8, 2004
ALL INDIA JUDGE ASSOCN Vs. UNION OF INDIA
July 19, 2004
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
April 8, 2004
ALL INDIA WOMEN'S CONFERENCE AND OTHERS Vs. SARLA SHAH
September 22, 2004
ALLAHABAD BANK Vs. BENGAL PAPER MILL CO LTD
October 7, 2004
ALLAHABAD DISTRICT CO OPERATIVE BANK LIMITED ALLAHABAD Vs. VIDHYA VARIDH MISHRA
August 11, 2004
ALMITRA H PATEL Vs. U O I
July 26, 2004
ALMITRA H PATEL Vs. U O I
October 4, 2004
ALMITRA H. PATEL Vs. UNION OF INDIA
October 4, 2004
ALMITRA H. PATEL Vs. UNION OF INDIA
July 26, 2004
AMAN KUMAR Vs. STATE OF HARYANA
February 10, 2004
AMANULLAH Vs. NASREEN FARHAT
November 16, 2004
AMARJIT SINGH Vs. CHARANJIT SINGH
January 8, 2004
AMMINI Vs. STATE OF KERALA
December 1, 2004
AMRITA ALIAS AMRITLAL Vs. STATE OF M P
February 9, 2004
ANAND BUTTONS LTD Vs. STATE OF HARYANA
December 10, 2004
ANDHRA BANK Vs. W T SESHACHALAM
January 5, 2004
ANDHRA BANK Vs. B SATYANARAYANA
February 12, 2004
ANGOORI Vs. STATE OF RAJASTHAN
July 29, 2004
ANIL BANSAL Vs. ASHOK KUMAR BANSAL
February 27, 2004
ANIL KUAMR SRIVASTAVA Vs. STATE OF U P
August 20, 2004
ANIL KUMAR Vs. STATE OF UTTAR PRADESH
September 16, 2004
ANIL KUMAR HARITWAL Vs. ALKA GUPTA
March 23, 2004
ANIL MAHAJAN Vs. BHOR INDUSTRIES LTD
October 6, 2004
ANIL SHARMA Vs. STATE OF JHARKHAND
April 30, 2004
ANJANI K VERMA Vs. STATE OF BIHAR
March 24, 2004
ANJLUS DUNGDUNG Vs. STATE OF JHARKHAND
October 4, 2004
ANSHUMAN SHUKLA Vs. ORIENTAL INSURANCE CO. LTD
February 6, 2004
ANTER SINGH Vs. STATE OF RAJASTHAN
February 5, 2004
ANURAG PATEL Vs. U P PUBLIC SERVICE COMMISSION
September 29, 2004
ANZ GRINDLAYS BANK LIMITED Vs. DIRECTOR OF ENFORCEMENT
July 16, 2004
APPINENI VIDYASAGAR Vs. STATE OF A. P.
September 2, 2004
APPOINTING AUTHORITY Vs. R.K. SINGH
August 26, 2004
APPUKUTTAN Vs. STATE OF KERALA
February 5, 2004
ARM LIMITED Vs. COMMISSIONER OF CUSTOMS MADRAS
February 10, 2004
ARUN GARG Vs. STATE OF PUNJAB
September 29, 2004
ARVIND MILLS LTD Vs. ASSOCITED ROADWAYS
March 12, 2004
ARVIND MOHAN JOHRI Vs. STATE OF U P
November 3, 2004
ARYA SAMAJ EDUCATION TRUST Vs. DIRECTOR OF EDUCATION
September 8, 2004
ASCU ARCH TIMBER PROTECTION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA
April 7, 2004
ASEA BROWN BOVERI LTD Vs. INDUSTRIAL FINANCE CORPN OF INDIA
October 27, 2004
ASHIRVAD ENTERPRISES Vs. STATE OF BIHAR
March 22, 2004
ASHISH SAHKARI GRIH NIRAMN SAMITI Vs. STATE OF BIHAR
August 18, 2004
ASHOK KUMAR JAIN Vs. NEETU KATHORIA
March 23, 2004
ASHOK LEYLAND LIMITED Vs. STATE OF TAMIL NADU
January 7, 2004
ASHOK MEHTA Vs. RAM ASHRAY SINGH
September 3, 2004
ASHOK TANWAR Vs. STATE OF H P
December 17, 2004
ASHOK VISHNU DAVARE Vs. STATE OF MAHARASHTRA
February 10, 2004
ASSISTANT COMMISSIONER CUM LAND ACQUISITION OFFICER Vs. S T POMPANNA SETTY
December 17, 2004
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF BIHAR
September 29, 2004
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF MADHYA PRADESH
May 5, 2004
ASSOCIATION OF NATURAL GAS Vs. UNION OF INDIA
March 25, 2004
ASSOCIATION OF REGISTRATION PLATES Vs. UNION OF INDIA
November 30, 2004
ASSOCIATION OF REGISTRATION PLATES Vs. UNION OF INDIA
May 26, 2004
ATMA RAM PROPERTIES P LTD Vs. FEDERAL MOTORS P LTD
December 10, 2004
AUNUMATI Vs. PUNJAB NATIONAL BANK
October 25, 2004
AVINASH CHAND GUPTA Vs. STATE OF UTTAR PRADESH
January 14, 2004
AVINASH SHETTY Vs. STATE OF KARNATAKA
September 13, 2004
AVM M S BRAR AVSM VM Vs. UNION OF INDIA
September 3, 2004
AZIZI Vs. MEHREE
January 21, 2004
B E M L EMPLOYEES HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA
September 10, 2004
B R CHOWDHURY Vs. INDIAN OIL CORPORATION LIMITED
January 15, 2004
B S ADITYAN Vs. B RAMACHANDRAN ADITYAN
April 16, 2004
B S BHARTI Vs. I B P COMPANY LIMITED
August 25, 2004
B SHASHIKALA Vs. STATE OF ANDHRA PRADESH
January 22, 2004
B SINGH Vs. UNION OF INDIA
March 11, 2004
B. BASAPPA Vs. RUDREGOWDA
September 29, 2004
B. G. SHIVASWAMY Vs. STATE OF KARNATAKA
September 22, 2004
B.K. SINGHA Vs. UNION OF INDIA
November 29, 2004
BABULAL BHAGWAN KHANDARE Vs. STATE OF MAHARASHTRA
December 2, 2004
BAJRANGLAL SHIVCHANDRAI RUIA Vs. SHASHIKANT N RUIA
March 23, 2004
BAKER HUGHES LTD Vs. HIROO KHUSHLANI
July 16, 2004
BAL PATIL Vs. UNION OF INDIA
July 29, 2004
BAL THACKREY Vs. HARISH PIMPALKHUTE
November 29, 2004
BALA SEETHARAMALAH Vs. PERIKE S RAO
March 16, 2004
BALJEET SINGH Vs. STATE OF HARYANA
February 24, 2004
BALLAV NARAIN Vs. STATE OF BIHAR
December 6, 2004
BALVANT N VISWAMITRA Vs. YADAV SADASHIV MULE
August 13, 2004
BALWANT SINGH Vs. STATE OF PUNJAB
August 12, 2004
BANARSI DASS Vs. TEEKU DUTTA
January 16, 2004
BANGALORE CITY CORPORATION Vs. P.A. KULKARNI
August 17, 2004
BANK OF BARODA Vs. GHEMARBHAI HARJIBHAI RABARI
March 17, 2004
BANK OF INDIA Vs. PALE RAM DHANIA
February 12, 2004
BANKAT Vs. STATE OF MAHARASHTRA
November 25, 2004
BANNARI AMMAN SUGARS LTD Vs. COMMERCIAL TAX OFFICER
November 22, 2004
BAPPA ALIAS BAPU Vs. STATE OF MAHARASHTRA
August 5, 2004
BAR COUNCIL OF INDIA Vs. HIGH COURT OF KERALA
April 27, 2004
BAREILLY DEVELOPMENT AUTHORUTY Vs. VRINDA GUJARATI
February 26, 2004
BASHEER ALIAS N P BASHEER Vs. STATE OF KERALA
February 9, 2004
BASHEER ALIAS N P BASHEER Vs. STATE OF KERALA
April 20, 2004
BATHUSINGH Vs. STATE OF M P
August 25, 2004
BECHAN PAL Vs. DY. DIRECTOR OF CONSOLIDATION
April 6, 2004
BEDADALA AKKI REDDY Vs. GOVT. OF A. P.
September 29, 2004
BERGER PAINTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
February 17, 2004
BHAGAT HYDRO POWER CORPORATION LIMITED Vs. STATE OF ASSAM
January 7, 2004
BHAGAT RAM Vs. SURINDER KUMAR
February 13, 2004
BHAGWAN LAL ARYA Vs. COMMISSIONER OF POLICE DELHI
March 16, 2004
BHANU KUMAR JAIN Vs. ARCHANA KUMAR
December 17, 2004
BHARAT COKING COAL LIMITED Vs. NEW GOVINDPUR COAL COMPANY PRIVATE LIMITED
March 22, 2004
BHARAT COKING COAL LTD Vs. L K AHUJA
April 12, 2004
BHARAT PETROLEUM CORPORATION LIMITED Vs. P KESAVAN
April 5, 2004
BHARAT PETROLEUM CORPORATION LIMITED Vs. N R VAIRAMANI
October 1, 2004
BHARAT SANCHAR NIGAM LTD Vs. GOPENDRA NATH ROY
February 27, 2004
BHARAT SINGH Vs. NARENDER KUMAR
October 15, 2004
BHARATI VIDYAPEETH DEEMED UNIVERSITY Vs. STATE OF MAHARASHTRA
February 26, 2004
BHIMSEN GUPTA Vs. BISHWANATH PRASAD GUPTA
February 3, 2004
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. U O I
November 17, 2004
BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA
September 17, 2004
BIHAR STATE ELECTRICITY BOARD Vs. SURESH PRASAD
February 25, 2004
BIHARI NATH GOSWAMI Vs. SHIV KUMAR SINGH
February 24, 2004
BIJAYINI DASH Vs. LOKNATH MISHRA
December 7, 2004
BIKAS CHATTERJEE Vs. UNION OF INDIA
August 12, 2004
BILKIS YAKUB RASOOL Vs. CENTRAL BUREAU OF INVESTIGATION
August 6, 2004
BIMAN CHATTERJEE Vs. SANCHITA CHATTERJEE
February 10, 2004
BIRENDRA RAI Vs. STATE OF BIHAR
November 18, 2004
BITAN DAS Vs. STATE OF WEST BENGAL
June 21, 2004
BOARD OF SECONDARY EDUCATION Vs. PRAVAS RANJAN PANDA
August 13, 2004
BORGARAM DEURI Vs. PREMODDHAR BORA
January 5, 2004
BPL DISPLAY DEVICES LTD. Vs. CCE, GHAZIABAD
October 8, 2004
BPL LIMITED Vs. R SUDHAKAR
May 6, 2004
BRAHMO SAMAJ EDUCATION SOCIETY Vs. STATE OF WEST BENGAL
May 5, 2004
BRIJ LAL Vs. COMMISSIONER OF INCOME TAX JALANDHAR
December 14, 2004
BRITISH MOTOR CAR CO Vs. MADAN LAL SAGGI
November 19, 2004
BUDHAR RAM Vs. DEVA RAM
October 11, 2004
BUFFALO TRADERS WELFARE ASSOCIATION Vs. UNION OF INDIA
November 5, 2004
C M BEENA Vs. P N RAMACHANDRA RAO
March 22, 2004
C T PONNAPPA Vs. STATE OF KARNATAKA
July 20, 2004
C.C.E, NEW DELHI Vs. MALWA VANASPATI & CHEMICAL CO. LTD.
January 14, 2004
CANBANK FINANCIAL SERVICES Vs. CUSTODIAN
April 12, 2004
CANBANK FINANCIAL SERVICES LIMITED Vs. CUSTODIAN
September 3, 2004
CAPTAIN SUBE SINGH Vs. LT GOVERNOR OF DELHI
April 30, 2004
CBCI SOCIETY FOR MEDICAL EDUCATION Vs. STATE OF KARNATAKA
July 30, 2004
CCE AND C. Vs. GUNWANT LAL GODAWAT
November 3, 2004
CCE, AURANGABAD Vs. ZENITH LTD.
January 22, 2004
CEMENT CORPN OF INDIA Vs. PURYA
October 7, 2004
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY Vs. STATE OF MAHARASHTRA
December 17, 2004
CENTRAL BUREAU OF INVESTIGATION Vs. AKHILESH SINGH
December 8, 2004
CHACKO ALIAS ANIYAN KUNJU Vs. STATE OF KERALA
January 21, 2004
CHADAT SINGH Vs. BAHADUR RAMA
August 3, 2004
CHAIN SINGH Vs. MATA VAISHNO DEVI SHRINE BOARD
September 28, 2004
CHAIRMAN AND M D N T P C LIMITED Vs. RESHMI CONSTRUCTIONS BUILDERS AND CONTRACTORS
January 5, 2004
CHAIRMAN LUDHIANA IMPROVEMENT TRUST Vs. KANWALJIT SINGH
February 4, 2004
CHAMAN LAL Vs. STATE OF UTTAR PRADESH
August 16, 2004
CHAMAN LAL Vs. THE STATE OF PUNJAB
January 30, 2004
CHANDA Vs. STATE OF UTTAR PRADESH
April 29, 2004
CHANDER PRAKASH GOYAL Vs. STATE OF HARYANA
July 19, 2004
CHANDI PRASAD Vs. JAGDISH PRASAD
October 1, 2004
CHANDIGARH ADMINISTRATION Vs. NAMIT KUMAR
September 27, 2004
CHANDRAKANT UTTAM CHODANKAR Vs. DAYANAND RAYU MANDRAKAR
December 15, 2004
CHANDRAVATHI P K Vs. C K SAJI
February 12, 2004
CHANDRIKA PRASAD YADAV Vs. STATE OF BIHAR
April 5, 2004
CHARAN SINGH Vs. STATE OF UTTAR PRADESH
March 10, 2004
CHAUHAN SIKANDER KHAN Vs. STATE OF GUJARAT
September 27, 2004
CHAVA ANKAMA RAO Vs. STATE OF A P
October 12, 2004
CHIEF COMMISSIONER Vs. JAN CHAUKIDAR PEOPLES WATCH
May 6, 2004
CHIEF ENGINEER M S E B Vs. SURESH RAGHUNATH BHOKARE
December 17, 2004
CHIEF OF MARKETING MAKETING DIVISION COAL INDIA LIMITED Vs. MEWAT CHEMICALS and TINY S S I COAL PULVERISING UNIT
March 26, 2004
CHINNAMMA Vs. STATE OF KERALA
February 24, 2004
CHIRANJI LAL Vs. HARI DAS
October 5, 2004
CHITIVALASA JUTE MILLS Vs. JAYPEE REWA CEMENT
February 4, 2004
CHOLAN ROADWAYS LTD Vs. G THIRUGNANASAMBANDAM
December 17, 2004
CHOWA MANDAL Vs. STATE OF BIHAR NOW JHARKHAND
February 4, 2004
CITIBANK N A Vs. STANDARD CHARTERED BANK
July 7, 2004
CITIBANK N A Vs. STANDARD CHARTERED BANK
October 26, 2004
CLARIANT INTERNATIONAL LIMITED Vs. SECURITIES AND EXCHANGE BOARD
August 25, 2004
COLLECTOR and DISTRICT MAGISTRATE W G Vs. SANGALA KONDAMMA
December 9, 2004
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. INTERNATIONAL AGENCY I CALCUTTA
February 12, 2004
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. ALNOORI TOBACCO PRODUCTS
July 21, 2004
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. EICHER TRACTORS LTD
January 14, 2004
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. HINDUSTAN ZINC LIMITED SINC SMELTER DEBARI DISTT UDAIPUR RAJASTHAN
March 24, 2004
COLLECTOR OF CENTRAL EXCISE MEERUT Vs. MARUTI FORM PRIVATE LIMITED
January 22, 2004
COLLECTOR OF CENTRAL EXCISE PATNA Vs. TATA IRON AND STEEL COMPANY LIMITED
February 26, 2004
COLLECTOR OF CENTRAL EXCISE PUNE Vs. NIKHIL EQUIPMENT PRIVATE LIMITED
February 19, 2004
COLLECTOR OF CUSTOMS Vs. MAESTRO MOTORS LTD
December 7, 2004
COMMERCIAL TAX OFFICER Vs. SWASTIK ROADWAYS
February 13, 2004
COMMISIONER COMMERCIAL AND SALES TAXES Vs. ORIENT PAPERS MILLS
February 17, 2004
COMMISSIONAR OF CUSTOMS KANDLA Vs. ESSAR OIL LTD
October 7, 2004
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOEMENT ADMN MADRAS Vs. VEDANTHA STHAPNA SABHA
May 7, 2004
COMMISSIONER JALANDHAR DIVISION Vs. MOHAN KRISHAN ABROL
April 2, 2004
COMMISSIONER OF C. EX. Vs. RAMESH FOOD PRODUCTS
November 4, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA
August 12, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA
September 1, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK ARC
December 1, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. VICCO LABORATORIES
December 7, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. EMKAY INVESTMENTS P LTD
December 8, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL AUTHORITY OF INDIA LTD
January 28, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. SUPEREX INDUSTRIES
November 3, 2004
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. SUSMA TEXTILE PRIVATE LIMITED
May 5, 2004
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. NARAYAN POLYPLAST
November 24, 2004
COMMISSIONER OF CENTRAL EXCISE BOMBAY Vs. RELIANCE INDUSTRIES LIMITED
August 19, 2004
COMMISSIONER OF CENTRAL EXCISE CALCUTTA Vs. TISCO LTD
November 24, 2004
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. MAHAAN DAIRIES
February 17, 2004
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. BHALLA ENTERPRISE
September 30, 2004
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. INDIAN ORGANIC CHEMICALS LIMITED
February 26, 2004
COMMISSIONER OF CENTRAL EXCISE JAIPUR Vs. HINDUSTAN ZINC LIMITED
March 24, 2004
COMMISSIONER OF CENTRAL EXCISE JAIPUR Vs. JK UDAIPUR UDYOG LIMITED
September 3, 2004
COMMISSIONER OF CENTRAL EXCISE LUCKNOW U P Vs. CHHATA SUGAR CO LIMITED
February 27, 2004
COMMISSIONER OF CENTRAL EXCISE MADRAS Vs. SYSTEMS and COMPONENTS P LTD
February 12, 2004
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. RELIANCE ILICONES LTD
November 2, 2004
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. ALLIED PHOTOGRAPHICS INDIA LTD
March 18, 2004
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. MODI ALKALIES and CHEMICALS LIMITED
August 18, 2004
COMMISSIONER OF CENTRAL EXCISE PONDICHERRY Vs. ACER INDIA LIMITED
September 24, 2004
COMMISSIONER OF CENTRAL EXCISE PONDICHERRY Vs. ACER INDIA LIMITED
February 27, 2004
COMMISSIONER OF CENTRAL EXCISE PUNE Vs. KRIPA CHEMICALS PVT LTD
November 4, 2004
COMMISSIONER OF CENTRAL EXCISE SURAT Vs. SURAT TEXTILES MILLS LIMITED
April 26, 2004
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. RUKMANI PAKKAWEL TRADERS
February 17, 2004
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. ASSOCIATED CEMENT COMPANIES LIMITED
December 8, 2004
COMMISSIONER OF COMMERCIAL TAX RANCHI Vs. SWARN REKHA COKES and COALS PRIVATE LIMITED
May 7, 2004
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. VOLTAS LTD
July 22, 2004
COMMISSIONER OF CUSTOMS CHENNAI Vs. ADANI EXPORT LIMITED
April 13, 2004
COMMISSIONER OF CUSTOMS CULCUTTA Vs. INDIAN OIL CORPORATION LIMITED
February 17, 2004
COMMISSIONER OF CUSTOMS KOLKATA Vs. RUPA AND COMPANY
July 21, 2004
COMMISSIONER OF CUSTOMS MUMBAI Vs. B V JEWELS
September 14, 2004
COMMISSIONER OF ENDOWMENTS Vs. VITTAL RAO
November 25, 2004
COMMISSIONER OF INCOME TAX Vs. P V A L KULANDAGAN CHETTIAR
May 26, 2004
COMMISSIONER OF INCOME TAX Vs. SESA GOA LTD.
November 17, 2004
COMMISSIONER OF INCOME TAX CHANDIGARH Vs. PEARI MECH ENGG AND FOUNDRY WORKS PRIVATE LIMITED
April 16, 2004
COMMISSIONER OF POLICE Vs. C ANITA
August 23, 2004
COMMISSIONER OF POLICE Vs. ACHARYA JAGADISHWARANANDA AVADHUTA
March 11, 2004
COMMISSIONER TRADETAX U P Vs. D S M GROUP OF INDUSTRIES
December 9, 2004
COMMISSIONER TRANSPORT CUM CHAIRMAN Vs. TAPAN KUAMR BISWAS
August 26, 2004
COMMISSUIONER OF CUSTOMS and CENTRAL EXCISE Vs. CHARMINAR NONWOVENS LIMITED
May 5, 2004
COMMON CAUSE Vs. UNION OF INDIA
January 27, 2004
COMMR TRADE TAX U P Vs. DHAMPUR SUGAR MILLS LTD
December 9, 2004
CONFEDERATION OF EX SERVICEMEN ASSNS Vs. UNION OF INDIA
July 20, 2004
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
December 2, 2004
CONTINENTAL CONSTRUCTION LTD. Vs. RAJ KUMAR
September 21, 2004
CORPORATION OF CITY OF BANGALORE Vs. SYED IQBAL HUSSAIN
July 21, 2004
CORPS CENTRE Vs. SECY NCC GROUP UNIT RUN CANTT EMP ASSON
August 19, 2004
CRYSTAL DEVELOPERS Vs. ASHA LATA GHOSH
October 5, 2004
CUSTOMS NEW DELHI Vs. AHMADALIEVA NODIRA
March 11, 2004
CYRIL LASRADO Vs. JULIANA MARIA LASRADO
August 12, 2004
D D SHARMA Vs. UNION OF INDIA
April 27, 2004
D G M OIL and NATURAL GAS CORPN LTD Vs. ILIAS ABDULREHMAN
December 17, 2004
D GOPALAKRISHAN Vs. SADANAND NAIK
October 15, 2004
DALBIR SINGH Vs. STATE OF UTTAR PRADESH
April 8, 2004
DALE and CARRINGTON INVT PRIVATE LIMITED Vs. P K PRATHAPAN
September 13, 2004
DALIP SINGH Vs. MEHAR SINGH RATHEE
July 15, 2004
DAMOH PANNA SUGAR RURAL REGIONAL BANK Vs. MUNNA LAL JAIN
December 17, 2004
DANI SINGH Vs. STATE OF BIHAR
March 12, 2004
DAROGA SINGH Vs. B K PANDEY
April 13, 2004
DASARI SIVA PRASAD REDDY Vs. PUBLIC PROSECUTOR HIGH COURT OF AP
August 20, 2004
DASHRATH SINGH Vs. STATE OF UTTAR PRADESH
August 13, 2004
DASTAGIR SAB Vs. STATE OF KARNATAKA
January 22, 2004
DATTARAJ NATHUJI THAWARE Vs. STATE OF MAHARASHTRA
December 14, 2004
DATTATREYA Vs. MAHAVEER
May 31, 2004
DAULAT RAM Vs. SODHA
November 16, 2004
DAULAT SINGH Vs. RAILWAY EMPLOYEES COOPERATIVE BANKING SOCIETY LTD
February 24, 2004
DAULAT TRIMBAK SHEWALE Vs. STATE OF MAHARASHTRA
April 29, 2004
DAYAL SINGH Vs. STATE OF RAJASTHAN
April 13, 2004
DAYAMATHI BAI Vs. K M SHAFFI
August 4, 2004
DEB NARAYNA SHYAM Vs. STATE OF WEST BENGAL
December 1, 2004
DEELIP SINGH Vs. STATE OF BIHAR
November 3, 2004
DEEPAK KUMAR PRAHALADKA Vs. CHIEF JUSTICE PRABHA SHANKER MISHRA
April 28, 2004
DEEPAK NITRITE LIMITED Vs. STATE OF GUJARAT
May 5, 2004
DEEPAL GIRISHBHAI SONI Vs. UNITED INDIA INSURANCE CO LTD
March 19, 2004
DEEPAL GIRISHBHAI SONI Vs. UNITED INDIA INSURANCE COMPANY LIMITED BARODA
March 18, 2004
DEFENCE ENCLAVE RESIDENTS SOCIETY Vs. STATE OF UTTAR PRADESH
September 20, 2004
DELHI BAR ASSOCIATION Vs. UNION OF INDIA
August 30, 2004
DELHI DEVELOPMENT AUTHORITY Vs. BALI RAM SHARMA
August 3, 2004
DELHI DEVELOPMENT AUTHORITY Vs. UEE ELECTRICALS ENGG P LTD
March 19, 2004
DELHI FINANCIAL CORPN Vs. RAJIV ANAND
March 24, 2004
DELHI TRANSPORT CORPORATION Vs. SARDAR SINGH
August 12, 2004
DELHI TRANSPORT CORPORATION Vs. SHYAM LAL
August 12, 2004
DENTAL COUNCIL OF INDIA Vs. SRM INSTITUTE OF SCIENCE and TECHNOLOGY
April 5, 2004
DEO NARAIN MANDAL Vs. STATE OF UTTAR PRADESH
August 25, 2004
DEORAJ Vs. STATE OF MAHARASHTRA
April 6, 2004
DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE NIZAMABAD DIVISION NIZAMABAD ANDHRA PRADESH Vs. BALAJI CATTLE FEEDS
August 31, 2004
DES RAJ Vs. UNION OF INDIA
October 1, 2004
DEVENDER KUMAR SINGLA Vs. BALDEV KRISHAN SINGLA
February 17, 2004
DEVI SINGH Vs. STATE OF RAJASTHAN
December 8, 2004
DHAIN SINGH Vs. STATE OF PUNJAB
August 10, 2004
DHANAJ SINGH ALIAS SHERA Vs. STATE OF PUNJAB
March 10, 2004
DHANANJOY CHETTERJEE ALIAS DHANA Vs. STATE OF WEST BENGAL
March 26, 2004
DHANRAJ Vs. NEW INDIA ASSURANCE CO LTD
September 24, 2004
DHANVANTHKUMARIBA Vs. STATE OF GUJARAT
October 1, 2004
DHARAM PAL Vs. STATE OF HARYANA
December 1, 2004
DHARMA NAND Vs. UNION OF INDIA
April 29, 2004
DHARMA PRATHISHTHANAM Vs. MADHOK CONSTRUCTION P LTD
November 2, 2004
DILIP Vs. STATE OF MAHARASHTRA
July 29, 2004
DINESH KUMAR Vs. STATE OF M P
October 27, 2004
DIPESH CHANDAK Vs. UNION OF INDIA
September 17, 2004
DIRECTORATE OF EDUCATION Vs. EDUCOMP DATAMATICS LTD
March 10, 2004
DISABLED RIGHTS GROUP Vs. CHIEF ELECTION COMMISSIONER
April 16, 2004
DISTRICT TELECOM ENGINEER AMRAVATI Vs. LAXMI
April 1, 2004
DISTT REGISTRAR and COLLECTOR Vs. CANARA BANK
November 1, 2004
DIVISION FOREST OFFICER Vs. C.C.E.
January 13, 2004
DIVISIONAL CONTROLLER KSRTC NWKRTC Vs. A T MANE
September 27, 2004
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P LAKSHMOJI RAO
January 22, 2004
DIVISIONAL MANAGER PLANTATION DIVISION ANDAMAN and NICOBAR ISLANDS Vs. MUNNU BARRICK
December 17, 2004
DLF UNIVERSAL LTD Vs. NANDITA SHAMNIK
June 21, 2004
DODDA RANGARA RAO Vs. R V RAMBHUPAL PRASAD
May 7, 2004
DOLLY CHHANDA Vs. CHAIRMAN JEE
October 5, 2004
DOMODAR Vs. STATE OF U P
November 2, 2004
DORAI ALIAS MARIAPPAN Vs. STATE OF T N
July 20, 2004
DRAUPADI DEVI Vs. UNION OF INDIA
September 9, 2004
DURAISAMI Vs. STATE OF T.N.
October 5, 2004
DURGA BAI Vs. STATE OF PUNJAB
August 10, 2004
E T SUNUP Vs. C A N S S EMPLOYEES ASSOCIATION
October 13, 2004
E V CHINNAIAH Vs. STATE OF A P
November 5, 2004
EAGLE FLASK INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PUNA
September 2, 2004
EAGLE FLASK INDUSTRIES LTD Vs. TALEGAON DABHADE MUNICIPAL COUNCIL
October 6, 2004
ELECTRONICS CORPORATION OF INDIA LTD Vs. SATEESH S RAO SONAWALKAR
March 18, 2004
ELPHINSTONE METAL ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
May 5, 2004
ELURI RAJI REDDY Vs. STATE OF DELHI
April 13, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. HYDERABAD RACE CLUB
July 28, 2004
EMPLOYERS MANAGEMENT OF CENTRAL P and D INST LTD Vs. UNION OF INDIA
December 17, 2004
ENGINEERING KAMGAR UNION Vs. ELECTRO STEELS CASTINGS LIMITED
April 16, 2004
ESCORTS FARMS LIMITED Vs. COMMISSIONER OF KUMANON DIVISION NAINITAL
February 20, 2004
ESCORTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI
August 25, 2004
ESCORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE DELHI II
October 25, 2004
ESHER SINGH Vs. STATE OF ANDHRA PRADESH
March 15, 2004
ESSAR OIL LIMITED Vs. HALAR UTKARSH SAMITI
January 19, 2004
EXCUTIVE ENGINEER ZP ENGG DIV Vs. DIGAMBARA RAO
September 27, 2004
EXECUTIVE ENGINEER Vs. SURESH CHANDRA SHARMA
September 6, 2004
EXPHAR SA Vs. EUPHARMA LABORATORIES LTD
February 20, 2004
EXPRESS PUBLICATIONS MADURAI LTD Vs. UNION OF INDIA
March 11, 2004
FAIRGROWTH INVESTMENTS LTD Vs. CUSTODIAN
October 14, 2004
FAKEERAPPA Vs. KARNATKA CEMENT PIPE FACTORY
February 13, 2004
FARGO FREIGHT LIMITED Vs. COMMODITIES EXCHANGE CORPORATION
August 3, 2004
FENNER INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
April 7, 2004
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED EMPLOYEES ASSOCIATION Vs. LAW SOCIETY OF INDIA
February 25, 2004
FIBROTEX Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI 1
April 1, 2004
FIRM ASHOK TRADERS Vs. GURUMUKH DAS SALUJA
January 9, 2004
FLEX INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MEERUT
January 28, 2004
FOKATLAL PRABHULAL BHATT Vs. STATE OF GUJARAT
September 15, 2004
FOOD CORPN OF INDIA Vs. ASSAM STATE CO OPERATIVE MARKETING CONSUMER FERDERATION LTD
October 26, 2004
FOOD CORPORATION OF INDIA Vs. ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDERATIONLTD
October 26, 2004
FOOD CORPORATION OF INDIA Vs. BABULAL AGRAWAL
January 5, 2004
FORT MOTOR EQUIPMENT CO. Vs. I.B.P. CO. LTD
October 27, 2004
FRIENDS COLONY DEVELOPMENT COMMITTEE Vs. STATE OF ORISSA
December 1, 2004
FRIENDS COLONY DEVELOPMENT COMMITTEE Vs. STATE OF ORISSA
November 1, 2004
FULCHAND BHAGWANDAS GUGALE Vs. STATE OF MAHARASHTRA
November 25, 2004
G L RAVAL Vs. STATE OF GUJARAT
March 17, 2004
G MOHAN Vs. STATE
August 17, 2004
G SIVARAJAN Vs. LITTLE FLOWER KURIES ENTERPRISES LTD
April 16, 2004
G. PANKAJAKSHI AMMA Vs. MATHAI MATHEW
March 31, 2004
G.D. ENGINEERING CONSTRUCTION Vs. UNION OF INDIA
January 13, 2004
G.D.A. Vs. CHATTAR SINGH
January 5, 2004
GAFFAR BADSHAHA PATHAN Vs. STATE OF MAHARASHTRA
April 1, 2004
GAJANAND Vs. GAPPU LAL MEENA
January 15, 2004
GAJRAJ JAIN Vs. STATE OF BIHAR
May 7, 2004
GANDHI SAHITYA SANGH TRUST Vs. UNION OF INDIA
October 26, 2004
GANESH PRASAD BADRINARAYANA LAHOTI Vs. SANJEEVPRASAD JAMNAPRASAD CHOURASIYA
August 16, 2004
GANESH RAJARAM DUBE Vs. STATE OF MAHARASHTRA
August 25, 2004
GANESH SANTA RAM SIRUR Vs. STATE BANK OF INDIA
November 17, 2004
GANGADHAR JANARDAN MHATRE Vs. STATE OF MAHARASHTRA
September 28, 2004
GANGAMMA Vs. SHIVALLINGAIAH
July 21, 2004
GAON SABHA Vs. NATHI
March 23, 2004
GARHWAL MANDAL VIKAS NIGAM LTD. Vs. KRISHNA TRAVEL AGENCY
January 24, 2004
GAURAV DISTRIBUTORS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS NEW DELHI
August 11, 2004
GAYATRI DE Vs. MOUSUMI CO OPERATIVE HOUSING SOCIETY LIMITED
April 16, 2004
GEETA SESHAMANI Vs. UNION OF INDIA
February 27, 2004
GEEVARGHESE ALEYAMMA Vs. VIMALA MATHEW
September 17, 2004
GEM GRANITES Vs. COMMISSIONER OF INCOME TAX
November 23, 2004
GENERAL MANAGER Vs. KUNTI TIWARY
January 5, 2004
GEO MILLER AND COMPANY PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
May 5, 2004
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAN CHANDRA SRIVASTAVA
July 28, 2004
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUBHASH GUPTA
July 28, 2004
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAJESH CHANDRA
September 27, 2004
GHAZIABAD DEVELOPMENT AUTHORITY Vs. BALBIR SINGH
December 3, 2004
GHAZIABAD DEVELOPMENT AUTHORITY Vs. BALBIR SINGH
March 17, 2004
GHAZIABAD DEVELOPMENT AUTHORITY Vs. URMILA
October 25, 2004
GHEZIABAD DEVELOPMENT AUTHORITY Vs. CHANDER BHAN SINGH
August 18, 2004
GHEZIABAD DEVELOPMENT AUTHORITY Vs. SHASHI KANT BHALLA
August 18, 2004
GHEZIABAD DEVELOPMENT AUTHORITY Vs. R B SHARMA
August 18, 2004
GHEZIABAD DEVELOPMENT AUTHORITY Vs. NARESH KUMAR SHARMA
August 18, 2004
GILBERT PEREIRA Vs. STATE OF KARNATAKA
August 24, 2004
GIRIJA SHANKAR Vs. STATE OF U P
February 4, 2004
GIRNAR TRADERS Vs. STATE OF MAHARASHTRA
October 14, 2004
GOA FOUNDATION Vs. UNION OF INDIA
December 17, 2004
GOA URBAN CO OPERATIVE BANK LTD Vs. NOOR MOHD SHEIKH MUSSA
July 5, 2004
GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA
April 19, 2004
GODAWAT PAN MASALA PRODUCTS I P LIMITED Vs. UNION OF INDIA
August 2, 2004
GODFREY PHILLIPS INDIA LIMITED Vs. GIRNAR FOOD AND BEVERAGES PRIVATE LIMITED
April 20, 2004
GOPAL Vs. SUBHASH
January 23, 2004
GOPAL SARDAR Vs. KARUNA SARDAR
March 9, 2004
GOPALDAS UDHAVDAS AHUJA Vs. UNION OF INDIA
July 6, 2004
GOPALJI AGARWAL Vs. UNION OF INDIA
August 6, 2004
GORABAI Vs. UMMED SINGH
April 19, 2004
GOUNI SATYA REDDI Vs. GOVT OF A P
May 6, 2004
GOV OF A P Vs. SYED AKBAR
November 19, 2004
GOVERNMENT OF A P Vs. ROAD ROLLERS OWNERS WELFARE ASSOCIATION
April 6, 2004
GOVERNMENT OF ORISSA Vs. ASHOK TRANSPORT AGENCY
November 5, 2004
GOVIND PRAKASH VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
January 23, 2004
GOVT OF A P Vs. T ANJENEYULU
October 6, 2004
GOVT OF INDIA Vs. G LIMBADRI RAO
September 22, 2004
GRAM PANCHAYAT, AMBALA Vs. DEDAR SINGH
January 29, 2004
GRAPHITE INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE WEST BENGAL
March 9, 2004
GREEN VIEW TEA AND INDUSTRIES Vs. COLLECTOR GOLAGHAT ASSAM
February 17, 2004
GTC INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BARODA
January 13, 2004
GUBBALA VENUGOPALASWAMY Vs. STATE OF ANDHRA PRADESH
April 6, 2004
GUJARAT CYPROMET LTD Vs. UNION OF INDIA
April 7, 2004
GULSHAN SUGAR AND CHEMICALS WORKS Vs. COLLECTOR OF CENTRAL EXCISE
November 4, 2004
GUPTE CARDIAC CARE CENTRE AND HOSPITAL Vs. OLYMPIC PHARMA CARE PRIVATE LIMITED
April 6, 2004
GURACHARAN SINGH Vs. ALLIED MOTORS LTD
December 17, 2004
GURINDERPAL Vs. JAGMITTAR SINGH
April 30, 2004
GURJEEWAN GAREWAL Vs. SUMITRA DASH
April 12, 2004
GURU NANAK ENTERPRISES Vs. INCOME TAX OFFICER
November 3, 2004
GURUDEO PRASAD GUPTA Vs. STATE OF BIHAR
April 22, 2004
GYANMANDIR MAHAVIDHYALAYA SAMITY Vs. UDAILAL JAROLI
March 16, 2004
H B L AIRCRAFT BATTERIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
May 5, 2004
H N SHANKARA SHASTRY Vs. ASSISTANT DIRECTOR OF AGRICULATURE KARNATAKA
May 6, 2004
H P HOUSING BOARD Vs. VARINDER KUMAR GARH
August 11, 2004
H P HOUSING BOARD Vs. BHARAT S NEGI
January 27, 2004
H S E B Vs. RAM NATH
April 27, 2004
H SIDDIQUI Vs. A RAMALINGAM
February 3, 2004
HANIL ERA TEXTILES LIMITED Vs. PUROMATICS FILTERS PRIVATE LIMITED
April 16, 2004
HANS RAJ Vs. STATE OF HARYANA
February 26, 2004
HANS RAJ SHARMA Vs. COLLECTOR LAND ACQUISITION TEHSIL and DISTRICT DODA
December 10, 2004
HARBHAJAN SINGH Vs. NAWANSHAHAR CENTRAL CO OP BANK LTD
April 16, 2004
HARDEEP SINGH SOHAL Vs. STATE OF PUNJAB THROUGT CBI
September 28, 2004
HARESH ORES PRIVATE LIMITED Vs. TIMBLO MINERALS PRIVATE LIMITED
March 16, 2004
HARI BADAN RAI Vs. STATE OF BIHAR
December 8, 2004
HARI MOHAN MANDAL Vs. STATE OF JHARKHAND
March 18, 2004
HARI OM MAHESHWARI Vs. VINIT KUMAR PARIKH
December 9, 2004
HARI RAM Vs. STATE OF U P
August 9, 2004
HARINARAYAN G BAJAJ Vs. RAJESH MEGHANI
December 6, 2004
HARJINDER SINGH ALIAS BHOLA Vs. STATE OF PUNJAB
July 27, 2004
HARNAM SINGH Vs. EVEREST CONSTRUCTION COMPANY
August 17, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KRISHNA GOEL
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SITA RAM
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PRITI CHAWLA
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NIRMAL MITTAL
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. R S BANGA
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PIYUSH BABBARWAL
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. K C KAD
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHAKUNTALA DEVI
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. REKHA SHARMA
August 10, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHITAL PARSHAD JAIN
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DARSH KUMAR
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. S P GUPTA
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. A K RAMPAL
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUMAN BANSAL
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIJAY AGGARWAL
July 28, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. JAI BHAGWAN
September 27, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SOMA DEVI
September 27, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MANOJ KUMAR
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ MEHTA
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VINAY KUMAR
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MOHAN LAL GOYAL
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MUKESH KUMAR
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR AGGRWAL
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SAURABH AGGARWAL
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KAMAL GOYAL
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DHEER SINGH BHATTI
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ LAXMI
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHANTI DEVI
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MUNSHI RAM
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SOM NATH
September 24, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. LALIT JAIN
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SEEMA HANDA
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH KUMAR
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURINDER KUMAR GOEL
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ KUMAR RATHI
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DEV DUTT GANDHI
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURINDER SINGH
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. AMARJIT KAUR
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NAVDEEP CHAUDHARY
August 31, 2004
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. C. L. TANEJA
September 24, 2004
HARYANA URBAN DEVLOPMENT AUTHORITY Vs. DROPADI DEVI
September 24, 2004
HARYANA URBAN DEVLOPMENT AUTHORITY Vs. RAJ RANI
September 24, 2004
HARYANA URBAN DEVLOPMENT AUTHORITY Vs. JEEWAN ASHA GARG
September 24, 2004
HASANBHAI VALIBHAI QURESHI Vs. STATE OF GUJARAT
April 5, 2004
HEM RAJ Vs. RAJA RAM
January 22, 2004
HINDUSTAN COCA COLA BEVERAGES P LTD Vs. SANTOSH MITTAL
December 6, 2004
HINDUSTAN PAPER CORPORATION LIMITED Vs. ANANTA BHATTACHARJEE
April 28, 2004
HINDUSTAN PETROLEUM CORPN LTD Vs. SARVESH BERRY
December 9, 2004
HIRA TIKKOO Vs. UNION TERRITORY CHANDIGARH
April 13, 2004
HIRABHAI CHHIBABHAI TANDEL Vs. STATE OF GUJARAT
April 30, 2004
HPA INTERNATIONAL Vs. BHAGWANDAS FATEH CHAND DASWANI
July 13, 2004
HUDA Vs. BABESWAR KANHAR
November 22, 2004
HUKAM SINGH Vs. STATE OF M.P.
December 9, 2004
HUKUM CHANDRA Vs. VIVEK SINGH AND ANR.
February 9, 2004
HYDERABAD POLYMERS (P) LTD Vs. COMMISSIONER OF C. EX., HYDERABAD
March 18, 2004
I T C LIMITED Vs. PERSON INCHARGE AGRICULTURAL MARKET COMMITTEE KAKINADA
January 30, 2004
I T C LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
September 10, 2004
I T C LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 15, 2004
I T C LTD Vs. GEORGE JOSEPH FERNANDES
November 19, 2004
ICHALKARANJI MACHINE CENTRE PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE PUNE
December 10, 2004
ICICI LTD Vs. AHMEDABAD MANUFACTURING and CALICO PRINTING CO LTD
April 15, 2004
ICICI LTD. Vs. BOARD OF TRUSTEES
January 28, 2004
ICPA HEALTH PRODUCT PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
April 20, 2004
IIND ADDITIONAL SPECIAL LAND ACQUISITION OFFICER Vs. RUKHIBEN
October 14, 2004
IN THE MATTER OF "RV", A JUDICIAL OFFICER Vs. STATE
October 6, 2004
INDER PARKASH GUPTA Vs. STATE OF JAMMU AND KASHMIR
April 20, 2004
INDER SAIN BEDI Vs. CHOPRA ELECTRICALS
August 27, 2004
INDIA AGENCIES REGD BANGALORE Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BANGALORE
December 16, 2004
INDIA UMBRELLA MANUFACTURING CO Vs. BHAGABANDEI AGARWALLA
January 5, 2004
INDIAN BANKS ASSOCIATION BOMBAY Vs. DEVKALA CONSUTANCY SERVICE
April 16, 2004
INDIAN MINERAL AND CHEMICALS COMPANY Vs. DEUTCHE BANK
June 4, 2004
INDRASEN JAIN Vs. RAMESHWARDAS
December 17, 2004
INTERNATIONAL FINANCE CORPN Vs. BIHAR STATE INDUSTRIAL DEVELOPMETN CORPN
April 23, 2004
IPCA LABORATORY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX MUMBAI
March 11, 2004
ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA
August 9, 2004
ISRAR Vs. STATE OF U P
December 6, 2004
ITC LTD. Vs. CC & CE AND ORS.
April 23, 2004
J A NAIKSATAM Vs. PROTHONOTARY and SENIOR MASTER HIGH COURT
October 7, 2004
J C SEHGAL Vs. DEVI DASS
April 27, 2004
J J MERCHANT Vs. S N CHATURVEDI
December 9, 2004
J K GUPTA Vs. D G INVESTIGATION AND REGISTRATION
November 4, 2004
J P SRIVASTAVA and SONS RAMPUR PRIVATE LIMITED Vs. GWALIOR SUGAR COMPANY LIMITED
March 25, 2004
J P SRIVASTAVA SONS PVT LTD Vs. GWALIOR SUGAR CO LTD
October 26, 2004
JABIR SINGH BAKSHI Vs. UNION TERRITORY CHANDIGARH
April 8, 2004
JAGAN ALIAS JAGAN NATH Vs. STATE OF HARYANA
November 29, 2004
JAGDISH CHAND Vs. STATE OF HARYANA
July 22, 2004
JAGDISH RAM Vs. STATE OF RAJASTHAN
March 9, 2004
JAGTAR SINGH Vs. STATE OF PUNJAB
September 17, 2004
JAI DURGA FINVEST PVT LIMITED Vs. STATE OF HARYANA
January 5, 2004
JAI PRAKASH Vs. STATE OF U. P.
September 14, 2004
JAI SHREE YADAV Vs. STATE OF UTTAR PRADESH
August 12, 2004
JAIPAL SINGH Vs. SUMITRA MAHAJAN
April 1, 2004
JAMSHED HORMUSHJI WADIA Vs. BOARD OF TRUSTEES PORT OF MUMBAI
January 13, 2004
JAMSHED N GUZDAR Vs. STATE OF MAHARASHTRA
July 14, 2004
JANAK SINGH Vs. STATE OF UTTAR PRADESH
April 19, 2004
JANDK BANK LTD Vs. JAGDISH C GUPTA
February 12, 2004
JANKI VASHDEO BHOJWANI Vs. INDUSIND BANK LTD
February 10, 2004
JANKI VASHDEO BHOJWANI Vs. INDUSIND BANK LTD
December 6, 2004
JAYA CHANDRA MOHAPATRA Vs. LAND ACQUITION OFFICER
November 22, 2004
JAYAMMA Vs. MARIA BAI DEAD
July 28, 2004
JAYANTA SAMAL Vs. KULAMANI BEHERA
September 24, 2004
JAYARAMDAS AND SONS Vs. MIRZA RAFATULLAH BAIG
March 23, 2004
JAYSHREE CHEMICALS Vs. ORISSA STATE ELECTRICITY BOARD
February 5, 2004
JEET MOHINDER SINGH Vs. HARIMINDER SINGH
July 26, 2004
JEEVANBOSE ALIAS GOPI KALASSERY Vs. STATE OF KERALA
January 19, 2004
JESPAR I SLONG Vs. STATE OF MEGHALAYA
May 7, 2004
JIMMY JAHANGIR MADAN Vs. BOLLY CARIYAPPA HINDLEY
November 4, 2004
JIMMY SUDARSHAN PUROHIT Vs. SUDARSHAN SHARAD PUROHIT
December 6, 2004
JOGINDER SINGH SODHI Vs. AMAR KAUR
October 8, 2004
JOSE PHILIP MAMPILLIL Vs. PREMIER AUTOMOBILES LIMITED
January 27, 2004
JOSEPH J. KONDODY Vs. MICHAEL KURUVILLA
March 10, 2004
JUSTINIANO ANTAO Vs. BERNADETTE B PEREIRA
November 22, 2004
JYOTSNA KOHLI Vs. UNION OF TERROTORY OF CHAMDIGARH
April 20, 2004
K ANBAZHAGAN Vs. SUPERINTENDENT OF POLICE CHENNAI
February 17, 2004
K C BUILDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 28, 2004
K G SHIVALINGAPPA Vs. G S ESWARAPPA
July 23, 2004
K GANESH SHET Vs. A K JAYARAMA SHEKA
August 27, 2004
K HASIM Vs. STATE OF TAMIL NADU
November 17, 2004
K KUNHAMBU Vs. CHANDRAMMA
February 10, 2004
K RAGHUNATH Vs. CHANDRASEKHAR
December 1, 2004
K RUDRAPPA Vs. SHIVAPPA
August 30, 2004
K RUDRAPPA Vs. SHIVAPPA
September 30, 2004
K.R. RAMACHANDRAIAH Vs. GANGALAKSHAMMA
July 29, 2004
KACHRULAL BHAGIRATH AGRAWAL Vs. STATE OF MAHARASHTRA
September 22, 2004
KAILASH CHAND Vs. DHARAM DASS
October 7, 2004
KALYAN CHANDRA SARKAR Vs. RAJESH RANJAN alias PAPPU YADAV
March 12, 2004
KALYANI PACKAGING INDUSTRY Vs. UNION OF INDIA
May 6, 2004
KANOORI Vs. STATE OF RAJASTHAN
March 18, 2004
KANTI LAL Vs. STATE OF RAJASTHAN
April 21, 2004
KAPUR S K Vs. NEW DELHI MUNICIPAL COUNCIL
January 22, 2004
KARAN JOHAR Vs. UNION OF INDIA
April 19, 2004
KARAN SINGH Vs. STATE OF JAMMU and KASHMIR
April 13, 2004
KARNAM RAM NARSAIAH Vs. STATE OF ANDHRA PRADESH
August 5, 2004
KARNATAKA BOARD OF WAKF Vs. GOVT OF INDIA
April 16, 2004
KARNATAKA RARE EARTH Vs. SENIOR GEOLOGIST DEPARTMENT OF MINES AND GEOLOGY
January 23, 2004
KARYA PALAK ENGINEER C P W D BIKANER Vs. RAJASTAN TAXATION BOARD AJMER
August 12, 2004
KASHMIR SINGH Vs. PANCHAYAT SAMITI FEROJPUR
April 13, 2004
KAUSHALYA DEVI Vs. PREM CHAND
November 24, 2004
KAVERIPATNAM SUBBARAYA SETTY ANNAIAH SETTY CHERITIES TRUST Vs. S K VISWANATHA SETTY
July 22, 2004
KEDAR NATH AGRAWAL DEAD Vs. DHANRAJI DEVI DEAD
October 13, 2004
KENDRIYA VIDYALAYA SANGATHAN Vs. DAMODAR PRASAD PANDEY
September 29, 2004
KENDRIYA VIDYALAYA SANGATHAN Vs. DAMODAR PRASAD PANDEY
September 20, 2004
KENDRIYA VIDYALAYA SANGATHAN Vs. T SRINIVAS
August 5, 2004
KERALA STATE CO OPERATIVE MARKETING FEDERATION Vs. STATE BANK OF INDIA
January 30, 2004
KETAKI SAHU Vs. LAXMI DEVI
April 19, 2004
KHAITAN ELECTRICAL LTD Vs. COLLECTOR OF CENT EXCISE N D
February 11, 2004
KHUMAN SINGH Vs. STATE OF M P
November 24, 2004
KIRAN TANDON Vs. ALLAHABAD DEVELOPMENT AUTHORITY
March 23, 2004
KIRTI KUMAR NIRULA Vs. STATE OF MAHARASHTRA
September 17, 2004
KISHNIA Vs. STATE OF RAJASTHAN
September 10, 2004
KISHORI LAL Vs. MADAN GOPAL
September 22, 2004
KISHORILAL Vs. RUPA
September 23, 2004
KOPPULA VENKAT RAO Vs. STATE OF ANDHRA PRADESH
March 10, 2004
KORALI KHANDSARI UDYOG Vs. EXCISE COMMISSIONER AND CONTROLLER OF MOLASSES U P
April 20, 2004
KORES INDIA LTD Vs. COMMISSIONER OF CENTRAL ESCISE
November 23, 2004
KRISHI UPAJ MANDI SAMITI Vs. MUKESH KUMAR SHARMA
December 13, 2004
KRISHI UTPADAN MANDI SAMITI SAHASWAN DISTRICT Vs. BIPIN KUMAR
January 7, 2004
KRISHI UTPADAN MANDI SAMITI SAHASWAN DISTRICT Vs. MOHAMMAD IBRAHIM
January 7, 2004
KRISHNA BAHADUR Vs. PURNA THEATRE
August 25, 2004
KRISHNA EXPORTS Vs. RAJUDAS
September 14, 2004
KRISHNA KANWAR ALIAS THAKURAEEN Vs. STATE OF RAJASTHAN
January 27, 2004
KRISHNA STEEL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE PATNA
September 2, 2004
KRISHNAPPA Vs. STATE OF KARNATAKA
August 25, 2004
KULWANT SINGH Vs. STATE OF PUNJAB
January 23, 2004
KULWINDER SINGH LADDI Vs. STATE OF PUNJAB
November 4, 2004
KUMAGAI GUMI CO. LTD. Vs. DELHI METRO RAIL CORPN. LTD.
August 20, 2004
KUMAR DHIRENDRA MULLICK Vs. TIVOLI PARK APARTMENTS P LTD
November 1, 2004
KUMAR V JAHAGIRDAR Vs. CHETHANA RAMATHEERTHA
January 29, 2004
KUMARAN SILKS TRADE LTD. Vs. DEVENDRA
July 23, 2004
KUNHIABDULLA Vs. STATE OF KERALA
March 9, 2004
KUNJAN NAIR SIVARAMAN NAIR Vs. NARAYANAN NAIR
February 6, 2004
KUNTI DEVI Vs. SOM RAJ
September 23, 2004
KUSUM INGOTS AND ALLOYS LIMITED Vs. UNION OF INDIA
April 28, 2004
L I C OF INDIA Vs. MANDA SAVARNA
February 10, 2004
L I C OF INDIA Vs. ANURADHA
March 26, 2004
L S SYNTHETICS LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LIMITED
September 6, 2004
LACCHMAN SINGH Vs. STATE OF H P
January 29, 2004
LALIT MOHAN PANDEY Vs. POORAN SINGH
April 27, 2004
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. RAMANJULU
October 12, 2004
LAXMAPPA BHIMAPPA HULSGERI Vs. HANAMAPPA SHETTEPPA KORWAR
April 13, 2004
LAXMI NARAIN MODI Vs. UNION OF INDIA
November 22, 2004
LAXMINARAYANA Vs. NORTH EAST SECURITIES LTD
September 14, 2004
LEELA SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
February 26, 2004
LEELAWATI Vs. RAMESH CHAND
January 13, 2004
LIFE INSURANCE CORPORATION OF INDIA Vs. HARIBANDHU SAHU
January 29, 2004
LINECAI GAMANGO Vs. DAYANIDHI JENA
May 31, 2004
LINK INTERNATIONAL Vs. MANDRA NATIONAL PAPER MILLS LIMITED
April 22, 2004
LOPCHAND NARUJI JAT Vs. STATE OF GUJARAT
September 10, 2004
LORD SHIVA BIRAJMAN IN H. B. YOGALAYA Vs. STATE OF U. P.
September 21, 2004
M A KUTTAPPAN Vs. E KRISHNAN NAYANAN
February 26, 2004
M ARANULLAH KHAN Vs. GOVERNMENT OF INDIA
August 25, 2004
M C MEHTA Vs. UNION OF INDIA
May 7, 2004
M C MEHTA Vs. UNION OF INDIA
March 18, 2004
M P ELECTRICITY BOARD Vs. HARIRAM
September 27, 2004
M P HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
September 17, 2004
M P PURUSHOTHAMAN Vs. GOVT OF A P
March 18, 2004
M P RURAL AGRICULTURE EXTENSION OFFICERS ASSOCIATION Vs. STATE OF MADHYA PRADESH
April 5, 2004
M P SPECIAL POLICE ESTABLISHMENT Vs. STATE OF M P
November 5, 2004
M P VIDYUT KARAMCHARI SANGH Vs. M P ELECTRICITY BOARD
March 18, 2004
M R F LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
January 27, 2004
M S COMMERCIAL Vs. CALICUT ENGINEERING WORKS LTD
April 27, 2004
M SUBBA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 12, 2004
M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
January 5, 2004
M.C. MEHTA Vs. UNION OF INDIA
November 30, 2004
M.P. ELECTRICITY BOARD Vs. DEV NARAYAN PATEL
July 14, 2004
M.V. JAYADEVAPPA Vs. ORIENTAL FIRE & GENERAL INSURANCE COMPANY LTD.
December 14, 2004
MADAN SINGH Vs. STATE OF BIHAR
April 2, 2004
MADHAV M BHOKARIKAR Vs. GANESH M BHOKARIKAR
March 11, 2004
MADHAV RAO Vs. KHUNRU BALAPPA
April 22, 2004
MADHO SINGH Vs. MONI SINGH
August 30, 2004
MADHU GARH Vs. UNION OF INDIA
September 21, 2004
MADURAMBIGAI AMMAL Vs. D SOMASUNDARAM
November 3, 2004
MAHACHANDRA PRASAD SINGH Vs. CHAIRMAN BIHAR LEGIS COUNCIL
October 27, 2004
MAHADEORAO SIKAJI SHIVANKAR Vs. RAMARATAN BAPU
August 13, 2004
MAHADEVA Vs. TANABAI
April 20, 2004
MAHAMOODA Vs. UNITED INDIA INSURANCE CO LTD
September 20, 2004
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. CHAIRMAN CENTRAL BOARD DIRECT TAXES
May 7, 2004
MAHAR JAHAN Vs. STATE OF DELHI
August 13, 2004
MAHARASHTRA DISTILLES LTD Vs. MUNICIPAL CORPN OF AURANGABAD
December 17, 2004
MAHARASHTRA EKTA HAWKERS UNION Vs. MUNICIPAL CORPORATION
July 30, 2004
MAHARWAL KHEWAJI TRUST Vs. BALDEV DASS
October 15, 2004
MAHENDRA L JAIN Vs. INDORE DELOPMENT AUTHORITY
November 22, 2004
MAHENDRA SAREE EMPORIUM Vs. G V SRINIVASA MURTHY
August 27, 2004
MAHESH YADAV Vs. SARDAR PATEL MEMORIAL COLLEGE
September 14, 2004
MAHESHWARI FISH SEED FARM Vs. T NADU ELECTRICITY BOARD
April 16, 2004
MAIN PAL Vs. STATE OF HARYANA
April 5, 2004
MALLADI DRUGS AND PHARMA LIMITED Vs. UNION OF INDIA
March 18, 2004
MALLESHI Vs. STATE OF KARNATAKA
September 15, 2004
MALLUR SIDDESWARA SPINNING MILLS PVT LTD Vs. COMMISIONER OF CENTRAL EXCISE
March 18, 2004
MAN ROLAND DRUCKIMACHINEN AG Vs. MULTICOLOUR OFFSET LIMITED
April 19, 2004
MANAGEMENT OF GORDON WOODROFE AGENCIES PRIVATE LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
August 5, 2004
MANAGEMENT OF KRISHNAKALI TEA ESTATE Vs. AKHIL BHARATIYA CHAH MAZDOOR SANGH
September 10, 2004
MANAGEMENT OF THE TATA IRON and STEEL CO LTD Vs. CHIEF INSPECTING OFFICER
December 17, 2004
MANAGER PANDEY Vs. STATE OF BIHAR
October 25, 2004
MANAGING TRUSTEES SUBHASHSHINI EDUCATION TRUST Vs. R VICKRAMADITIAN
April 21, 2004
MANDA JAGANATH Vs. K S RATHNAM
April 16, 2004
MANDATA SINGH Vs. STATE OF RAJASTHAN
February 17, 2004
MANGILAL Vs. STATE OF MADHYA PRADESH
January 5, 2004
MANIK LAL MAJUMDAR Vs. GOURANGA CHANDRA DEY
February 26, 2004
MANISH KUMAR Vs. STATE OF M.P.
April 21, 2004
MANJU VARMA Vs. STATE OF U P
November 17, 2004
MANORANJAN DAS Vs. STATE OF JHARKHAND
April 21, 2004
MARDIA CHEMICALS LIMITED Vs. UNION OF INDIA
April 8, 2004
MATHAKALA KRISHNAIAH Vs. V RAJAGOPAL
October 15, 2004
MATRIBHASHA VIKAS PARISHAD Vs. UNION OF INDIA
September 6, 2004
MAULAVI HUSSEIN HAJI ABRAHAM UMARJI Vs. STATE OF GUJARAT
July 29, 2004
MD MANJUR Vs. SYAM KUNJ OCCUONTS SOCIETY
February 4, 2004
MD. SHAHABUDDIN Vs. STATE OF BIHAR
November 1, 2004
MEDHA KOTWAL LELE Vs. UNION OF INDIA
April 26, 2004
MEDHA KOTWAL LELE Vs. U O I
August 31, 2004
MEDICAL COUNCIL OF INDIA Vs. SWATI SETHI
April 27, 2004
MEDICAL COUNCIL OF INDIA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
April 12, 2004
MEDLEY MINERALS INDIA LIMITED Vs. STATE OF ORISSA
September 17, 2004
MEENAKSHIAMMAL DEAD Vs. CHANDRASEKARAN
November 3, 2004
MEERA Vs. STATE OF RAJASTHAN
March 15, 2004
MEGHDOOT GRAMODYOG SEWA SANSTHAN U P Vs. COMMISSIONER OF CENTRAL EXCISE
October 8, 2004
MEHBOOB DAWOOD SHIKH Vs. STATE OF MAHARASHTRA
January 16, 2004
MEHER RUSI DALAL Vs. T K BANERJEE
May 5, 2004
MEHER RUSI DALAL Vs. UNION OF INDIA
May 5, 2004
MEHSANA DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
January 28, 2004
MENTHA and ALLIED PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MEERUT
May 5, 2004
METLEX INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
February 12, 2004
METRO MARINS Vs. BONUS WATCH COMPANY PRIVATE LIMITED
September 10, 2004
METROARK LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA
January 15, 2004
MGMT OF DEVI THEATRE Vs. VISHWANATH RAJU
April 8, 2004
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED Vs. SUDHIR BHATIA
January 22, 2004
MILKFOOD LIMITED Vs. GMC ICE CREAM PRIVATE LIMITED
April 5, 2004
MILMENT OFTHO INDUSTRIES Vs. ALLERGAN INC
May 7, 2004
MIR MOHAMMAD KHASIM Vs. UNION OF INDIA
March 26, 2004
MMRDA OFFICER ASSO KEDARNATH RAO GHORPADE Vs. MUMBAI METROPOLITIAN REGIONAL DEVELOPMENT AUTHORITY
December 10, 2004
MODERN DENTAL COLLEGE and RESEARCH INSTITUTE Vs. STATE OF M P
August 10, 2004
MODERN SCHOOL Vs. UNION OF INDIA
April 27, 2004
MODERN TERRY TOWEL LTD Vs. SOLANKI MULJIBHAI REVABHAI HARIJAN VYAS
May 5, 2004
MOHAMMAD EKRAM KHAN and SONS Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
July 21, 2004
MOHAN LAL AGGARWAL Vs. ATINDER MOHAN KHOSLA
March 12, 2004
MOHANAN Vs. PRABHA G NAIR
February 4, 2004
MOHD AHMED Vs. NIZAM SUGAR FACTORY
March 25, 2004
MOHINDER KUMAR Vs. STATE OF HARYANA
January 15, 2004
MOHIT KUMAR Vs. DATO MOHAN SWAMI
March 23, 2004
MOLY Vs. STATE OF KERALA
March 23, 2004
MONABEN KETANBHAI SHAH Vs. STATE OF GUJARAT
August 10, 2004
MONGA RICE MILL Vs. STATE OF HARYANA
April 13, 2004
MONIRAM HAZARIKA Vs. STATE OF ASSAM
April 13, 2004
MOOL SHANKAR SINGH Vs. REGIONAL MANAGER P N B
March 12, 2004
MOTI LAL Vs. STATE OF M P NOW CHHATTISGARH
January 20, 2004
MOTIA DEVI Vs. MUNICIPAL CORPORATION FARIDABAD
March 31, 2004
MOTOR GENERAL FINANCE LTD Vs. COMMISSIONER OF INCOME TAX DELHI
February 25, 2004
MOULVI HUSSAIN IBRAHIM UMARJI Vs. STATE OF GUJARAT
March 17, 2004
MOUNTAINEERS ASSOCIATION OF DOMBIVILI Vs. SUHAS M. WAD
April 7, 2004
MRIDUL DHAR Vs. UNION OF INDIA
September 1, 2004
MUKAND LTD Vs. MUKAND STAFF and OFFICERS ASSOCIATION
March 10, 2004
MUKATI PRASAD RAI Vs. STATE OF BIHAR
October 12, 2004
MUKESH K TRIPATHI Vs. SENIOR DIVISIONAL MANAGER L I C
September 6, 2004
MULLER AND PHIPPS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY I
May 5, 2004
MUNICIPAL CORPORATION AMRITSAR Vs. SENIOR SUPERINTENDENT OF POST
January 21, 2004
MUNICIPAL CORPORATION FARIDABAD Vs. SIRI NIWAS
September 6, 2004
MUNICIPAL CORPORATION LUDHIANA Vs. BALINDER BACHAN SINGH
April 28, 2004
MUNISHYAMREDDY Vs. DY. COMMISSIONER, KOLAR DISTT.
September 22, 2004
MUNSHI SINGH GAUTAM Vs. STATE OF M P
November 16, 2004
MURARI Vs. STATE OF MADHYA PRADESH
July 14, 2004
MUTHU KUTTY Vs. STATE
November 19, 2004
MUZAFFAR ALI SAJJID Vs. STATE OF A P
March 9, 2004
N A ISSAC Vs. JEEMON P ABRAHAM
August 13, 2004
N BALAJI Vs. VIRENDRA SINGH
October 5, 2004
N BHARGAVAN PILLAI Vs. STATE OF KERALA
April 20, 2004
N D P NAMBOODRIPAD Vs. UNION OF INDIA
April 16, 2004
N J SURAJ Vs. STATE
July 21, 2004
N K PRASADA Vs. GOVERNMENT OF INDIA
April 12, 2004
N SOMASHEKAR Vs. STATE OF KARNATAKA
May 6, 2004
N T C WBAB and O LIMITED Vs. ANJAN K SAHA
August 24, 2004
N. KRISHNAN Vs. R. NARAYANAN
July 29, 2004
N. MANI Vs. SANGEETHA THEATRE
March 16, 2004
N. T. P. C. LTD. Vs. KARRI POTHURAJU
December 14, 2004
N.C.B. TRIVANDRUM Vs. JALALUDDIN A.
April 22, 2004
NAGAPPAN Vs. AMMASAI GOUNDER
October 5, 2004
NAGRIK UPBHOKTA M MANCH Vs. UNION OF INDIA
April 20, 2004
NAHAR INDUSTRIAL ENTERPRISES LIMITED Vs. UNION OF INDIA
August 10, 2004
NALLAM VEERA STAYANANDAM Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
February 24, 2004
NANDI INVESTMENT and ENTERPRISES Vs. L M SARAVAMANGALA
September 24, 2004
NANDKISHORE GANESH JOSHI Vs. COMMISSIONER MUNICIPAL CORPN OF KALYAN and DOMBIVALI
October 15, 2004
NANDOLI MOHAMED RAFEEQ Vs. UNION OF INDIA
January 20, 2004
NANGALI AMMA BHAVANI AMMA Vs. GOPALKRISHNAN NAIR
October 7, 2004
NANHA RAM Vs. CHANDIGARH ADMINISTRATION
April 8, 2004
NARAIN Vs. STATE OF MADHYA PRADESH
February 4, 2004
NARAIN SINGH Vs. STATE OF HARYANA
February 5, 2004
NARAYAN SAHA Vs. STATE OF TRIPURA
September 8, 2004
NARAYANAN Vs. KUMARAN
March 16, 2004
NARCOTICS CONTROL BUREAU Vs. DILIP PRALHAD NAMADE
March 18, 2004
NARCOTICS CONTROL BUREAU JODHPUR Vs. MURLIDHAR SONI
April 29, 2004
NARENDER SINGH Vs. JAI BHAGWAN
December 9, 2004
NARENDRA SINGH Vs. STATE OF MADHYA PRADESH
April 12, 2004
NARESH KUMAR Vs. UNION OF INDIA
April 5, 2004
NARINDER OAL KAUR CHAWLA Vs. MANJEET SINGH CHAWLA
April 21, 2004
NARINDER SINGH BOGARH Vs. STATE OF PUNJAB
February 10, 2004
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
April 16, 2004
NARULA S. N. Vs. UNION OF INDIA
January 30, 2004
NATARAJAN Vs. VEDACHALAM
September 15, 2004
NATHI DEVI Vs. RADHA DEVI GUPTA
December 17, 2004
NATIONAL ALUMINIUM COMPANY LIMITED Vs. GERALD METALS SA
February 27, 2004
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD Vs. LLOYDS INSULATION INDIA LTD
December 1, 2004
NATIONAL CONFEDERATION OF OFFICERS ASSON OF CENTRAL PUBLIC SECTOR UNDERTAKING Vs. UNION OF INDIA
November 30, 2004
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
May 7, 2004
NATIONAL HUMAN RIGHTS COMMISSION Vs. STATE OF GUJARAT
August 17, 2004
NATIONAL HYDROELECTRIC POWER CORPN Vs. NANAK CHAND
October 15, 2004
NATIONAL INSTITUTE OF MENTAL HEALTH and NEURO SCIENCES Vs. C PARAMESHWARA
December 13, 2004
NATIONAL INSURANCE CO. LTD Vs. ANI LAMBA
February 27, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. KESHAV BAHADUR
January 20, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
January 5, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. SWARAN SINGH
January 5, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM KALI
January 5, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. BHAGWANI
January 5, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. BALJIT KAUR
January 6, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. CHALLA BHARATHAMMA
September 21, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. V CHINNAMMA
August 25, 2004
NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED Vs. MIHEER H MAFATLAL
July 21, 2004
NATIONAL TEXTILE CORPORATION LIMITED Vs. HARIBOX SWALRAM
April 5, 2004
NAVAL KISHORE SINGH Vs. STATE OF BIHAR
August 4, 2004
NEELAM BHATIA Vs. SATBIR SINGH BHATIA
August 30, 2004
NELLIMARLA JUTE MILLS CO. LTD. Vs. RAMPURIA INDUSTRIES & INVESTMENTS LTD.
October 5, 2004
NEMICHAND JAIN Vs. ROSHANLAL
September 21, 2004
NETWORKING OF RIVERS Vs. STATE
April 26, 2004
NETWORKING OF RIVERS Vs. STATE
August 30, 2004
NEW FRIENDS CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. RAJESH CHAWLA
April 21, 2004
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRAN SINGH
April 28, 2004
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANJIT KAUR
January 5, 2004
NEW MOGA TRANSPORT COMPANY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 23, 2004
NEW OKHLA INDUSTRIAL DEVELOPMENT Vs. DESH RAJ
April 28, 2004
NEWS ITEM PUBLISHED IN HINDUSTAN TIMES TITLED AND QUIET FLOWS THE MAILY YAMUNA Vs. IN RE
August 4, 2004
NICKS INDIA TOOLS Vs. RAM SURAT
August 25, 2004
NIRMAL JEET KAUR Vs. STATE OF MADHYA PRADESH
September 1, 2004
NIRMAL SINGH Vs. STATE OF BIHAR
November 17, 2004
NISHA RANI MOOKHERJEE Vs. PURAN CHAND JAIN
September 9, 2004
NOISE POLLUTION Vs. IN RE
February 10, 2004
NORATAMAL CHOURARIA Vs. M R MURLI
April 16, 2004
NTPC LTD. Vs. STATE OF BIHAR
January 14, 2004
OLPHERT PVT LTD Vs. TRILOKI NATH AGRAWAL
February 12, 2004
OM HEMRAJANI Vs. STATE OF U P
November 25, 2004
OM PRAKASH Vs. STATE OF UTTAR PRADESH
March 9, 2004
OM PRAKASH Vs. UNION OF INDIA
August 5, 2004
OMAR USMAN CHAMADIA Vs. ABDUL AND ANAR
February 4, 2004
OMWATI Vs. STATE OF UTTAR PRADESH
January 30, 2004
ONGC LIMITED Vs. ASSISTANT OF NATURAL GAS CONSUMING INDUSTRIES
April 12, 2004
ORIENTAL INSURANCE COMPANY LIMITED Vs. NANJAPPAN
February 13, 2004
ORSU VENKAT RAO Vs. STATE OF A P
October 15, 2004
OUSEPH Vs. STATE OF KERALA
March 31, 2004
P A INAMDAR Vs. STATE OF MAHARASHTRA
July 15, 2004
P DSOUZA Vs. SHONDRILO NAIDU
July 28, 2004
P JANARDHANA RAO Vs. KANNAN
October 12, 2004
P M BHARGAVA Vs. UNIVERSITY GRANTS COMMISSION
May 5, 2004
P N BHARDWAJ Vs. STATE OF H P
June 21, 2004
P S PAREED KAKA Vs. SHAFEE AHMED SAHEB
March 23, 2004
P S SAIRAM Vs. P S RAMA RAO PISEY
February 4, 2004
P S SATHAPPAN DEAD Vs. ANDHRA BANK LTD
October 7, 2004
P SRINIVAS Vs. M RADHAKRISHNA MURTHY
January 30, 2004
P SURYANARAYANA Vs. K S MUDDUGOWRAMMA
February 25, 2004
P VARADARAJULA Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
April 1, 2004
P. M. KHASIM SAB Vs. COURT MOHALLA MOSQUE COMMITTEE
September 20, 2004
PALITANA SUGAR MILLS P LTD Vs. STATE OF GUJARAT
October 15, 2004
PANDURANG BALIRAMJI KHARAD Vs. STATE OF MAHARASHTRA
October 25, 2004
PANDURANG SITARAM BHAGWAT Vs. STATE OF MAHARASHTRA
December 17, 2004
PANKAJ GUPTA Vs. STATE OF JAMMU AND KASHMIR
September 16, 2004
PANKAJA Vs. YELLAPPA
August 5, 2004
PARIMALA GRANITES (P) LTD. Vs. STATE OF KARNATAKA
April 8, 2004
PARLE BISCUITS P LTD Vs. STATE OF BIHAR
December 15, 2004
PARMANANDA PEGU Vs. STATE OF ASSAM
September 2, 2004
PARSURAM PANDEY Vs. STATE OF BIHAR
October 14, 2004
PARVINDER SINGH Vs. RENU GAUTAM
April 22, 2004
PAUL INDUSTRIES (INDIA) Vs. UNION OF INDIA
August 13, 2004
PAWAN KUMAR JAIN Vs. PRADESHIYA INDUSTRIES AND INVESTMENT CORPORATION OF U P LIMITED
August 11, 2004
PEARLITE LINERS PVT LIMITED Vs. MANORAMA SIRSI
January 6, 2004
PEICO ELECTRONICS and ELECTRICALS Vs. UNION OF INDIA
March 9, 2004
PENSIONERS ASSOCIATION EX ASSAM OIL OFFICERS Vs. UNION OF INDIA
February 17, 2004
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
April 29, 2004
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
April 27, 2004
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
September 16, 2004
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
January 6, 2004
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
October 7, 2004
PERFEET ELECTRIC CONCERN PRIVATE LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
January 22, 2004
PHILIPS INDIA LTD Vs. ASSTT COMMR COMMERCIAL TAXES CALCUTTA
March 25, 2004
PIEDADE FILOMENA GONSLVES Vs. STATE OF GOA
March 11, 2004
POHLA SINGH ALIAS POHLA RAM Vs. STATE OF PUNJAB
May 5, 2004
POHLU Vs. STATE OF HARYANA
November 2, 2004
POKHRAN INVESTMENTS P LTD Vs. INDUSIND BANK LTD
January 16, 2004
POLYMAT INDIA P LTD Vs. NATIONAL INSURANCE CO LTD
December 1, 2004
POONAM CHAND JAIN Vs. FAZRU
October 15, 2004
POWER CRISES IN N C T OF DELHI Vs. UNION OF INDIA
March 31, 2004
POWER CRISES IN NCT OF DELHI Vs. UNION OF INDIA
March 9, 2004
PRABHAKAR ADSULE Vs. STATE OF M P
May 6, 2004
PRADEEP JAIN Vs. UNION OF INDIA (UOI)
January 5, 2004
PRADEEP SINGH Vs. STATE OF RAJASTHAN
March 26, 2004
PRAHLAD SHARMA Vs. STATE OF U P
February 24, 2004
PRAKASH BABU RAGHUVANSHI Vs. STATE OF M P
September 13, 2004
PRAKASH CHAND Vs. STATE OF H P
August 9, 2004
PRAKASH KUMAR Vs. STATE OF GUJARAT
March 9, 2004
PRAKASH NATH KHANNA Vs. COMMISSIONER OF INCOME TAX
February 16, 2004
PRAMOD KUMAR AGRAWAL Vs. MUSHTARI BEGUM
August 18, 2004
PRAMOD KUMAR SRIVASTAVA Vs. CHIRMAN BIHAR SERVICE COMMISSION PATNA
August 6, 2004
PRAMOD MALHOTRA Vs. UNION OF INDIA
February 26, 2004
PRAMOD MANDAL Vs. STATE OF BIHAR
September 17, 2004
PRASANNA DASS Vs. STATE OF ORISSA
August 6, 2004
PRATAP RAI TANWANI Vs. UTTAM CHAND
September 8, 2004
PRATIBHA KHEMKA Vs. SANJAY KUMAR KHEMKA
November 19, 2004
PRINCIPAL SECY GOVT OF A P Vs. M ADINARAYANA
October 6, 2004
PRINTERS MYSORE LIMITED Vs. M A RASHEED
April 5, 2004
PRITAM SINGH Vs. UNION OF INDIA
September 22, 2004
PRITHAWI NATH RAM Vs. STATE OF JHARKHAND
August 24, 2004
PRITHVI MINOR Vs. MAM RAJ
February 19, 2004
PRITHVI RAJ Vs. KAMLESH KUMAR
September 20, 2004
PRIYA BLUE INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
September 17, 2004
PRODIP KUMAR BISWAS Vs. SUBRATA DAS
April 2, 2004
PRODIP KUMAR BISWAS Vs. SUBRATA DAS
February 4, 2004
PUBLIC UNION FOR CIVIL LIBERTIES Vs. STATE OF TAMIL NADU
May 5, 2004
PUKHRAJ D JAIN Vs. G GOPALAKRISHNA
April 16, 2004
PUNAM DEVI Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
February 12, 2004
PUNE MUNICIPAL CORPORATION Vs. PROMOTERS AND BUILDERS ASSOCIATION
May 5, 2004
PUNJAB AND SIND BANK Vs. S RANVEER SINGH BAWA
April 21, 2004
PUNJAB DAIRY DEVELOPMENT BOARD Vs. CEPHAM MILLS SPECIALITIES LIMITED
August 20, 2004
PUNJAB NATIONAL BANK Vs. R L VAID
August 20, 2004
PUNJAB NATIONAL BANK Vs. ASHWINI KUMAR TANEJA
August 16, 2004
PUNJAB NATIONAL BANK Vs. VIRENDER KUMAR GOEL
January 21, 2004
PUNJAB STATE ELECTRICITY BOARD Vs. MALKIAT SINGH
October 11, 2004
PUNJAB URBAN PLANNING & DEV. AUTHORITY Vs. TAVINDER KUMAR
January 6, 2004
PUSHPAGIRI MEDICAL SOCIETY Vs. STATE OF KERALA
July 29, 2004
R K RAMASWAMY Vs. STATE OF TAMIL NADU
September 23, 2004
R L JAIN Vs. DDA
March 12, 2004
R N GOYAL Vs. ASHWANI KUMAR GUPTA
March 16, 2004
R PRAKASH Vs. STATE OF KARNATAKA
February 11, 2004
R SULOCHANA DEVI Vs. D M SUJATHA
October 4, 2004
R VISHWANTHA PILLAI Vs. STATE OF KERALA
January 7, 2004
R. R. GOPAL ALIAS NAKEERAN GOPAL Vs. UNION OF INDIA
August 23, 2004
RADHIKA KAPUR Vs. D L F UNIVERSAL LTD
December 17, 2004
RAGHAVA KOTIAN Vs. VASU POOJARY
September 2, 2004
RAHUTA UNION CO OPERATIVE BANK LIMITED Vs. UNION OF INDIA
February 26, 2004
RAICHURAMATHAM PRABHAKAR Vs. RAWATMAL DUGAR
April 12, 2004
RAJ KUMAR Vs. STATE (N.C.T.) OF DELHI
July 13, 2004
RAJ KUMAR Vs. STATE OF HARYANA
April 6, 2004
RAJ KUMAR Vs. DIPENDER KAUR SETHI
November 19, 2004
RAJ KUMAR Vs. SARDARI LAL
January 20, 2004
RAJ KUMAR Vs. STATE OF M P
September 14, 2004
RAJ KUMAR JAIN Vs. KUNDAN JAIN
April 29, 2004
RAJA Vs. STATE OF T N
September 2, 2004
RAJASTHAN STATE GANGANAGAR S MILLS LIMITED Vs. STATE OF RAJASTHAN
September 13, 2004
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. TILLA RAM
August 25, 2004
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GURUDAS SINGH
September 17, 2004
RAJENDRAN Vs. STATE OF TAMIL NADU
April 13, 2004
RAJESH JAGDAMBA AVASTHI Vs. STATE OF GOA
November 3, 2004
RAJESH K Vs. B S PATIL
February 9, 2004
RAJESH PATEL Vs. MONOPOLIES AND RESTICTIVE TRADE PRACTICES COMMISSION
April 15, 2004
RAJINDER Vs. STATE OF HARYANA
August 25, 2004
RAJINDER SINGH Vs. STATE OF HARYANA
December 2, 2004
RAJIV RANJAN SINGH Vs. STATE OF BIHAR
December 13, 2004
RAJJU KHAN Vs. RAFIQ KHAN
October 12, 2004
RAJKUMAR Vs. STATE OF MADHYA PRADESH
September 14, 2004
RAJU PANDURANG MAHALE Vs. STATE OF MAHARASHTRA
February 11, 2004
RAJURESHWAR ASSOCIATES Vs. STATE OF MAHARASHTRA
July 5, 2004
RAKESH KUMAR TRIPATHI Vs. UNION OF INDIA
September 30, 2004
RAM Vs. STATE OF KARNATAKA
September 17, 2004
RAM BALI Vs. STATE OF UTTAR PRADESH
April 16, 2004
RAM BRIKSH SINGH Vs. AMBIKA YADAV
March 9, 2004
RAM CHANDRA SINGH Vs. SAVITRI DEVI
July 29, 2004
RAM DASS Vs. DAVINDER
March 24, 2004
RAM KISHAN Vs. STATE OF UTTAR PRADESH
September 10, 2004
RAM PHAL KUNDU Vs. KAMAL SHARMA
January 23, 2004
RAM PRASAD SAHA Vs. KAMAL KUMAR TALUKDAR
November 1, 2004
RAM SAHA Vs. STATE OF WEST BENGAL
October 14, 2004
RAM SHANKAR BHATTACHARJEE Vs. GAUHATI HIGH COURT
December 8, 2004
RAM SWAROOP Vs. STATE OF RAJASTHAN
March 15, 2004
RAM SWAROOP Vs. MAHESH CHANDRA JAIN
September 9, 2004
RAMA SHISH RAI Vs. JAGDISH SINGH
November 17, 2004
RAMAKRISHNA VIVEKANANDA MISSION Vs. STATE OF W B
November 29, 2004
RAMAYYA REDDY H. Vs. SUNKAMMA
October 26, 2004
RAMBHAU NAMDEO GAJRE Vs. NARAYAN BAPUJI DHOTRA
August 25, 2004
RAMDAS ATHAWALE Vs. UNION OF INDIA
September 13, 2004
RAMESH CHAND Vs. STATE OF HARYANA & ORS
September 24, 2004
RAMESH CHANDRA RAMPRATAPJI DAGA Vs. RAMESHWARI RAMESH CHANDRA DAGA
December 13, 2004
RAMESH MEHTA Vs. SANWAL CHAND SINGHVI
April 20, 2004
RAMESH RAMNARAYAN DANGRE Vs. VITHABAI BHAUSAHEB WAKCHAURE
September 17, 2004
RAMESH SINGH Vs. STATE OF A P
March 25, 2004
RAMIAH Vs. N NARAYANA REDDY
August 10, 2004
RAMIAH Vs. N. NARAYANA REDDY (D) BY LRS.
August 11, 2004
RAMJI PURSHOTTAM Vs. LAXMANBHAI D KURLAWALA
April 23, 2004
RAMLAL Vs. PHAGUA
October 19, 2004
RAMRAO Vs. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION
January 5, 2004
RAMSEWAK Vs. STATE OF MADHYA PRADESH
April 13, 2004
RAMU Vs. STATE OF U P
February 4, 2004
RANDHIR SINGH Vs. STATE OF PUNJAB
October 12, 2004
RANGANAYAKI Vs. STATE
October 13, 2004
RANJEET SINGH Vs. RAVI PRAKASH
March 18, 2004
RATAN BAPU PATIL Vs. DODHU
July 22, 2004
RAVI Vs. STATE OF T N
July 21, 2004
RAVI Vs. STATE
August 12, 2004
RAVI MALIK Vs. NATIONAL FILM DEVELOPMENT CORPN. LTD.
July 23, 2004
REEMA AGGARWAL Vs. ANUPAM
January 8, 2004
REGIONAL MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SOHAN LAL
September 27, 2004
REGIONAL STATE BANK OF INDIA Vs. RAJA RAM
August 18, 2004
REGISTAR HIGH COURT OF GUJARAT Vs. C G SHARMA
November 17, 2004
REGISTRAR, UNIVERSITY OF AGRICULTURAL SCIENCE Vs. G. G. HOSAMATH
August 13, 2004
RENUBALA MOHARANA Vs. MINA MOHANTY
March 23, 2004
RESEARCH FOUNDATION FOR SCIENCE Vs. UNION OF INDIA
March 11, 2004
RESEARCH FOUNDATION FOR SCIENCE Vs. U O I
May 7, 2004
RESEARCH FOUNDN FOR SCIENCE Vs. U O I
September 24, 2004
RESERVE BANK OF INDIA Vs. C L TOORA
April 5, 2004
RISHIKUL BRAHMACHARYA ASHRAM COMMITTEE Vs. STATE OF UTTRANCHAL
November 19, 2004
ROLLATAINERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI III
July 29, 2004
ROSHANLAL Vs. STATE OF RAJASTHAN
September 30, 2004
RUCHI AGRAWAL Vs. AMIT KUMAR AGRAWAL
November 5, 2004
RUDRAPPA RAMAPPA JAINPUR Vs. STATE OF KARNATAKA
August 2, 2004
RUPADHAR PUJARI Vs. GANGADHAR BHATRA
October 5, 2004
RV A JUDICIAL OFFICER Vs. STATE
October 6, 2004
S I PARAS KUMAR Vs. S I RAM CHARAN
April 12, 2004
S J S BUSINESS ENTERPRISES P LTD Vs. STATE OF BIHAR
March 17, 2004
S JEEVANANTHAM Vs. STATE
April 21, 2004
S K ZUTSHI Vs. BIMAL DEBNATH
August 10, 2004
S PUSHPA Vs. SIVACHANMUGAVELU
February 25, 2004
S. MARIYAPPA Vs. SIDDAPPA
February 11, 2004
SABBITA SATYAYATHI Vs. BANDLA SRINIVASARAO
March 15, 2004
SABITRI CHATTERJEE Vs. DEBI DAS ROY
December 1, 2004
SACHCHEY LAL TIWARI Vs. STATE OF U P
October 6, 2004
SAHDEO Vs. STATE OF UTTAR PRADESH
April 30, 2004
SAJAN ABRAHAM Vs. STATE OF KERALA
February 26, 2004
SAKARAT SINGH Vs. STATE OF HARYANA
April 13, 2004
SAKSHI Vs. UNION OF INDIA
May 26, 2004
SAMARENDRA DAS Vs. STATE OF WEST BENGAL
January 16, 2004
SAMARENDRA NATH BHATTACHARJEE Vs. STATE OF WEST BENGAL
August 25, 2004
SAMIR K SHAH Vs. UNION OF INDIA
September 1, 2004
SANDIP EXPORTS LIMITED Vs. UNION OF INDIA
January 15, 2004
SANDIP PAREKH Vs. UNION OF INDIA
February 27, 2004
SANGEETA CHOWDHURY Vs. COMMISSIONER SANECHAITA INVESTMENTS
January 6, 2004
SANGHAM TAPE COMPANY Vs. HANS RAJ
September 27, 2004
SANJAY K SINHA II Vs. STATE OF BIHAR
May 31, 2004
SANJAY KUMAR PANDEY Vs. GULBAHAR SHEIKH
April 2, 2004
SANJEEV GUPTA Vs. UNION OF INDIA
November 16, 2004
SANJIV KUMAR Vs. OM PRAKASH CHAUTALA
August 6, 2004
SARABHAI M CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
December 16, 2004
SARASWATHIAMMA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
September 6, 2004
SARAVANAN Vs. STATE OF PONDICHERRY
November 3, 2004
SARDAR HARCHARAN SINGH BRAR Vs. SUKH DARSHAN SINGH
October 27, 2004
SARDAR KHAN Vs. STATE OF KARNATAKA
January 20, 2004
SARGUNAM Vs. CHIDAMBARAM
October 7, 2004
SARIJA BANU A JANARTHANI ALIAS JANANI Vs. STATE OF
February 26, 2004
SARJAS RAI Vs. BAKSHI INDERJIT SINGH
December 1, 2004
SASHI JENA Vs. KHADAL SWAIN
February 10, 2004
SATICHIDANANDA MISHRA Vs. STATE OF ORISSA
November 17, 2004
SATICHIDANANDA MISHRA Vs. STATE OF ORISSA
September 17, 2004
SATYAJIT BANERJEE Vs. STATE OF WEST BENGAL
November 23, 2004
SATYAM INFOWAY LIMITED Vs. SIFYNET SOLUTIONS PRIVATE LIMITED
May 6, 2004
SATYAPALAN Vs. STATE OF KERALA AND ANR.
April 21, 2004
SAURABH CHAUDRI Vs. UNION OF INDIA
March 29, 2004
SAURABH CHOUDHARY Vs. UNION OF INDIA
May 7, 2004
SAVITA GARG Vs. DIRECTOR NATIONAL HEART INSTITUTE
October 12, 2004
SAYED MUHAMMED MASHUR KUNHI KOYA THANGAL Vs. BADAGARA JUMAYATH PALLI DHARAS COMMITTEE
August 19, 2004
SECRETARY DEPARTMENT OF EXCISE and COMMERCIAL TAXES Vs. SUN BRIGHT MARKETING PVT LTD
February 12, 2004
SECRETARY MINISTRY OF INFORMATION AND BRODCASTING Vs. GEMINI T V PRIVATE LIMITED
April 13, 2004
SECURE INDUSTRIES LIMITED Vs. GODREJ AND BOYCE MFG CO LIMITED
February 26, 2004
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. GOLDEN FORESTS (I) LTD.
August 19, 2004
SEEDSMAN ASSOCIATION HYDERABAD Vs. PRINCIPAL SECRETARY TO GOVERNMENT ANDHRA PRADESH
February 10, 2004
SELIN MARY MAMMEN Vs. MAHATMA GANDHI UNIVERSITY
February 3, 2004
SHAHAZADA BI Vs. HALIMABI
July 30, 2004
SHAIL Vs. MANOJ KUMAR
March 29, 2004
SHAKUMBHRI EXPORTS Vs. LEIF HOEGH & CO.
February 10, 2004
SHAKUNTALA BAI Vs. NARAYAN DAS
May 5, 2004
SHAKUNTALA DEVI Vs. KAMLA
October 27, 2004
SHAMSU SUHARA BEEVI Vs. G ALEX
August 20, 2004
SHANKAR NARAYAN BHADOLKAR Vs. STATE OF MAHARASHTRA
March 9, 2004
SHANKARLAL Vs. STATE OF RAJASTHAN
May 7, 2004
SHANKERBHAI LALJIBHAI ROT Vs. STATE OF GUJARAT
September 14, 2004
SHANTI DEVI NIGAM Vs. MADANLAL GUPTA
February 20, 2004
SHASHIDHAR PURANDHAR HEGDE Vs. STATE OF KARNATAKA
October 15, 2004
SHEIKH AYUB Vs. STATE OF M.P.
September 27, 2004
SHENYANG MATSUSHITA STORAGE BATTERY COMPANY LIMITED Vs. EXIDE INDUSTRIES LIMITED
May 5, 2004
SHEO SHYAM Vs. STATE OF U P
February 16, 2004
SHIPPING CORPORATION OF INDIA LIMITED Vs. MACHADO BROTHERS
March 25, 2004
SHIVAPPA BUDDAPPA KOLKAR Vs. STATE OF KARNATAKA
September 29, 2004
SHYAM OIL CAKE LTD Vs. COLLECTOR OF CENTRAL EXCISE
November 23, 2004
SHYAM SUNDER KOHLI Vs. SUSHMA KOHLI alias SATYA DEVI
October 1, 2004
SHYAM SUNDER SHARMA Vs. PANNALAL JAISWAL
November 4, 2004
SHYAMA Vs. STATE OF RAJASHTAN
December 17, 2004
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF INCOME TAX KOLHAPUR
September 8, 2004
SIDRAM S PATIL Vs. GURUNATH SHIVAPPA PATIL
December 1, 2004
SIMON Vs. STATE OF KARNATAKA
January 29, 2004
SINGER INDIA LIMITED Vs. CHANDER MOHAN CHADHA
August 13, 2004
SIRI RAM BATRA Vs. FINANCIAL COMMISSIONER DELHI
September 17, 2004
SITU SAHU Vs. STATE OF JHARKHAND
September 10, 2004
SOCIETY FOR HUMAN RIGHTS AND CIVIL LIBERTIES Vs. UNION OF INDIA
March 22, 2004
SOMPAL SINGH Vs. SUNIL RATHI
November 3, 2004
SONA CHANDI OAL COMMITTEE Vs. STATE OF MAHARASHTRA
December 16, 2004
SONY INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DELHI
May 5, 2004
SOPAN SUKHDEO SABLE Vs. ASSISTANT CHARITY COMMISSIONER
January 23, 2004
SOUTH INDIAN EDUCATION SOCIETY Vs. NIRMAL NARAYANA P
August 5, 2004
SOUTHERN ISPAT LIMITED Vs. STATE OF KERALA
March 25, 2004
SPECIAL DIRECTOR Vs. MOHAMMAD GHULAM GHOUSE
January 9, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. DHARMARADDI VENKATEARADDI RANGANNAVAR
July 15, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. INDIAN STANDARAD METAL CO LTD
September 30, 2004
SPECIAL REFERENCE NO 1 OF 2001 Vs. UNION OF INDIA
March 25, 2004
SRIDHAR BHUYAN Vs. STATE OF ORISSA
August 9, 2004
STATE Vs. RATAN LAL ARORA
April 26, 2004
STATE Vs. T VENKATESH MURTHY
September 10, 2004
STATE ANTI CURRUPTION BRANCH GOVT OF NCT OF DELHI Vs. R C ANAND
April 15, 2004
STATE BANK OF INDIA Vs. R B SHARMA
August 10, 2004
STATE BANK OF INDORE Vs. COMMISSIONER OF PAYMENTS
January 21, 2004
STATE BANK OF PATIALA Vs. ROMESH CHANDER KANOJI
February 24, 2004
STATE LEGAL AID COMMITTEE Vs. STATE OF J and K
November 5, 2004
STATE OF A P Vs. TWIN CITY JEWELLERS ASSOCIATION
November 18, 2004
STATE OF A P Vs. S JANARDHANA RAO
November 17, 2004
STATE OF A P Vs. PATNAM ANANDAM
December 14, 2004
STATE OF A P Vs. SHAIK MOIN
April 7, 2004
STATE OF A P Vs. FARMER SERVICE CO OPERATIVE SOCIETY
August 16, 2004
STATE OF A P Vs. R JEEVARATNAM
July 30, 2004
STATE OF ANDHRA PRADESH Vs. GOLOCONDA LINGA SWAMY
July 27, 2004
STATE OF ANDHRA PRADESH Vs. B NOORULLA KHAN
May 6, 2004
STATE OF ANDHRA PRADESH Vs. K PUNARDANA RAO
September 3, 2004
STATE OF ANDHRA PRADESH Vs. C UMA MAHESWARA RAO
March 31, 2004
STATE OF ANDHRA PRADESH Vs. RAJ GOPAL ASAWA
March 17, 2004
STATE OF ANDHRA PRADESH Vs. NARAGUDEM PAPIREDDY
February 25, 2004
STATE OF ANDHRA PRADESH Vs. V VENKATASWARA RAO
January 16, 2004
STATE OF ANDHRA PRADESH Vs. T VENKATESWARA RAO
February 4, 2004
STATE OF ASSAM Vs. BHAGWATI DEVI
September 13, 2004
STATE OF ASSAM Vs. UNION OF INDIA
September 13, 2004
STATE OF BIHAR Vs. BIHAR RAJYA M S E S K K MAHASANGH
October 12, 2004
STATE OF BIHAR Vs. RAJENDRA SINGH
August 24, 2004
STATE OF CHHATTISGARH Vs. DERHA
April 21, 2004
STATE OF GUJARAT Vs. AKHIL GUJARAT PRAVASI
April 8, 2004
STATE OF H P Vs. NARENDRA KUMAR
February 16, 2004
STATE OF H P Vs. RAM PAL
February 17, 2004
STATE OF H P Vs. SUKHVINDER SINGH
February 4, 2004
STATE OF H. P. Vs. HARNAMA
September 30, 2004
STATE OF H.P. Vs. JASWANT KUMAR
September 29, 2004
STATE OF HARYANA Vs. KASHMIR SINGH AND ORS.
April 27, 2004
STATE OF HARYANA Vs. HASMAT
July 26, 2004
STATE OF HARYANA Vs. STATE OF PUNJAB
June 4, 2004
STATE OF HARYANA Vs. JARNAIL SINGH
April 29, 2004
STATE OF HARYANA Vs. DAYA NAND
August 25, 2004
STATE OF HIMACHAL PRADESH Vs. SHREE KANT SHEKARI
September 13, 2004
STATE OF HIMACHAL PRADESH Vs. MAST RAM
September 10, 2004
STATE OF HIMACHAL PRADESH Vs. SHIVALIK AGRO POLY PRODUCTS
September 14, 2004
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
September 27, 2004
STATE OF HIMACHAL PRADESH Vs. CHANDER DEV
February 12, 2004
STATE OF HIMACHAL PRADESH Vs. DHANWANT SINGH
February 12, 2004
STATE OF HIMACHAL PRADESH Vs. RAJKUMAR BRIJENDER SINGH
April 22, 2004
STATE OF J&K Vs. HINDUSTAN FOREST CO.
September 22, 2004
STATE OF JHARKHAND Vs. GOVIND SINGH
December 3, 2004
STATE OF JHARKHAND Vs. AMBAY CEMENT
November 17, 2004
STATE OF KARNATAKA Vs. PRAVEEN BHAI THOGADIA
March 31, 2004
STATE OF KARNATAKA Vs. PAPANAIKA
October 14, 2004
STATE OF KARNATAKA Vs. C K PATTAMASETTY
April 29, 2004
STATE OF KARNATAKA Vs. BHASKAR KUSHALI KOTHARKAR
August 19, 2004
STATE OF KERALA Vs. ARYA REFRIGERATION and A C COMPANY
August 3, 2004
STATE OF KERALA Vs. ALEX GEORGE
November 18, 2004
STATE OF KERALA Vs. POPULAR ESTATES
November 4, 2004
STATE OF KERALA Vs. NAZAR
November 24, 2004
STATE OF KERALA Vs. CHANDRAMOHANAN
January 28, 2004
STATE OF M P Vs. DESHRAJ
January 29, 2004
STATE OF M P Vs. KEWALYADAV
February 5, 2004
STATE OF M P Vs. BALU
November 5, 2004
STATE OF M P Vs. REMESH
November 18, 2004
STATE OF M P Vs. S P SALES AGENCIES
March 29, 2004
STATE OF M P Vs. DHARKOLE GOVIND SINGH
October 29, 2004
STATE OF MADHYA PRADESH Vs. SANJAY RAI
March 25, 2004
STATE OF MADHYA PRADESH Vs. BHAGIRATH
October 5, 2004
STATE OF MAHARASHHTRA Vs. SANJAY D RAJHANS
October 25, 2004
STATE OF MAHARASHTRA Vs. JAGMOHAN SINGH KULDIP SINGH ANAND
August 27, 2004
STATE OF MAHARASHTRA Vs. RAGHUNATH GAJANAN WAINGANKAR
August 6, 2004
STATE OF MAHARASHTRA Vs. MANSINGH
August 19, 2004
STATE OF MAHARASHTRA Vs. SITARAM POPAT VETAL
August 23, 2004
STATE OF MAHARASHTRA Vs. ASHA ARUN GAWALI
April 27, 2004
STATE OF MAHARASHTRA Vs. RAMCHANDRA RAMMILAN MISHRA alias PANDEY
March 22, 2004
STATE OF MIZORAM Vs. MIZORAM ENGINEERING SERVICE ASSOCIATION
May 6, 2004
STATE OF ORISSA Vs. RAJENDRA TRIPATHY
May 6, 2004
STATE OF ORISSA Vs. NALINIKANTA MUDULI
August 12, 2004
STATE OF ORISSA Vs. ALL ORISSA FORESTRY EXT OFFICERS ASSOC
October 12, 2004
STATE OF ORISSA Vs. GANESH CHADRA
March 24, 2004
STATE OF ORISSA Vs. BIJAYA C TRIPATHY
February 26, 2004
STATE OF ORISSA Vs. DEBENDRA NATH PADHI
November 29, 2004
STATE OF ORISSA Vs. DHANIRAM LUHAR
February 4, 2004
STATE OF PUNJAB Vs. S C CHADHA
February 9, 2004
STATE OF PUNJAB Vs. PARVEEN KUMAR
November 18, 2004
STATE OF PUNJAB Vs. PUNJAB FIBRES LTD
December 14, 2004
STATE OF PUNJAB Vs. MAKHAN CHAND
February 27, 2004
STATE OF PUNJAB Vs. BALKAR SINGH
March 16, 2004
STATE OF PUNJAB Vs. SAVINDERJIT KAUR
March 18, 2004
STATE OF PUNJAB Vs. BHUPINDER SINGH
April 2, 2004
STATE OF PUNJAB Vs. BALBIR SINGH
October 26, 2004
STATE OF PUNJAB Vs. JAGIR SINGH
September 27, 2004
STATE OF PUNJAB Vs. BALBIR SINGH
September 13, 2004
STATE OF PUNJAB Vs. BALBIR SINGH
September 19, 2004
STATE OF PUNJAB Vs. PHULAN RANI
August 3, 2004
STATE OF PUNJAB Vs. KASTURI LAL
July 28, 2004
STATE OF PUNJAB Vs. PARTAP SINGH
July 14, 2004
STATE OF PUNJAB Vs. NESTLE INDIA LIMITED
May 5, 2004
STATE OF PUNJAB Vs. GURANDITTA MAL SHAUTI PRAKASH
May 5, 2004
STATE OF PUNJAB Vs. SUBHASH KUMAR
August 6, 2004
STATE OF PUNJAB Vs. AJAIB SINGH
April 13, 2004
STATE OF RAJASTHAN Vs. SOHAN LAL
April 20, 2004
STATE OF RAJASTHAN Vs. BHANWAR SINGH
May 6, 2004
STATE OF RAJASTHAN Vs. BHANWAR SINGH
September 14, 2004
STATE OF RAJASTHAN Vs. S R HR SEC SCHOOL
September 15, 2004
STATE OF RAJASTHAN Vs. KHUMA
September 8, 2004
STATE OF RAJASTHAN Vs. IKBAL HUSSEN
September 8, 2004
STATE OF RAJASTHAN Vs. J K UDAIPUR UDYOG LIMITED
September 28, 2004
STATE OF RAJASTHAN Vs. TEG BAHADUR
September 29, 2004
STATE OF RAJASTHAN Vs. SHAMBHOOGIRI
October 12, 2004
STATE OF RAJASTHAN Vs. MOOL CHAND
October 14, 2004
STATE OF RAJATHAN Vs. MAHARAJ SINGH
September 2, 2004
STATE OF TAMIL NADU Vs. KETHIYAN PERUMAL
October 11, 2004
STATE OF TAMIL NADU Vs. R GURUSAMY
July 9, 2004
STATE OF TAMIL NADU Vs. S V BRATHEEP MINOR
March 16, 2004
STATE OF U P Vs. MANOHAR
December 15, 2004
STATE OF U P Vs. KRISHAN
December 16, 2004
STATE OF U P Vs. SURENDRA KUMAR
December 16, 2004
STATE OF U P Vs. GULAB SHANKAR SRIVASTAVA
December 3, 2004
STATE OF U P Vs. KISHAN
December 1, 2004
STATE OF U P Vs. PAPPU alias YUNUS
December 1, 2004
STATE OF U P Vs. NAWAB SINGH
February 3, 2004
STATE OF U P Vs. VIRENDRA PRASAD
February 3, 2004
STATE OF U P Vs. SIYA RAM
August 5, 2004
STATE OF U P Vs. SATYA NARAIN KAPOOR
October 26, 2004
STATE OF U P Vs. RAM SUKHI DEVI
October 5, 2004
STATE OF U P Vs. JALAL UDDIN
October 5, 2004
STATE OF U P Vs. SHEO SANEHI
October 6, 2004
STATE OF U P Vs. FARID KHAN
September 23, 2004
STATE OF UTTAR PRADESH Vs. SANJAI PRATAP GUPTA alias PAPPU
September 20, 2004
STATE OF UTTAR PRADESH Vs. OM PRAKASH SINGH
September 3, 2004
STATE OF UTTAR PRADESH Vs. SECTION OFFICER BROTHERHOOD
September 27, 2004
STATE OF UTTAR PRADESH Vs. KISHAN CHAND
August 20, 2004
STATE OF UTTAR PRADESH Vs. VEER SINGH
April 28, 2004
STATE OF UTTAR PRADESH Vs. GOBARDHAN LAL
March 23, 2004
STATE OF UTTAR PRADESH Vs. ABHAI RAJ SINGH
March 8, 2004
STATE OF UTTAR PRADESH Vs. GIR PRASAD
February 25, 2004
STATE OF UTTAR PRADESH Vs. JOHRI MAL
April 21, 2004
STATE OF UTTAR PRADESH Vs. DEVENDRA SINGH
April 13, 2004
STATE OF UTTAR PRADESH Vs. NETRA PAL SINGH
April 21, 2004
STATE OF UTTARANCHAL Vs. AJIT SINGH BHOLA
May 7, 2004
STATE OF W B Vs. RUPA ICE FACTORY P LTD
March 16, 2004
STATE OF W B Vs. ASHISH KUMAR ROY
December 3, 2004
STATE OF WEST BENGAL Vs. KESORAM INDUSTRIES LIMITED
January 15, 2004
STATE OF WEST BENGAL Vs. SUJIT KUMAR RANA
January 20, 2004
STATE OF WEST BENGAL Vs. HARESH C BANERJEE
May 26, 2004
STATE OF WEST BENGAL Vs. SADAN K BORMAL
April 29, 2004
STATE OF WEST BENGAL Vs. KAILASH CHANDRA PANDEY
October 13, 2004
STATE OF WEST BENGAL Vs. BABU CHAKRABORTY
September 2, 2004
STATE REP Vs. N M T JOY IMMACULATE
May 5, 2004
STATE REP Vs. V JAYAPAUL
March 22, 2004
SUB COLLECTOR L A O TENALI Vs. MANEPALLI N RAO
September 22, 2004
SUBBEGOWDA Vs. THIMMEGOWDA
April 16, 2004
SUBHASH Vs. STATE OF RAJASTHAN
April 16, 2004
SUBRAMANI Vs. M CHANDRALEKHA
November 23, 2004
SUBRAMANIUM SETHURAMAN Vs. STATE OF MAHARASHTRA
September 17, 2004
SUDESH JAKHU Vs. NARENDER VERMA
May 26, 2004
SUDHA RANI GARH Vs. JAGDISH KUMAR
September 8, 2004
SUDHANGSHU MOHAN DEB Vs. NIRODA SUNDARI DEBIDHUP
February 20, 2004
SUDHIR JAGGI Vs. SUNIL AKASH SINHA CHOUDHARY
August 11, 2004
SUHAS SANDILYA Vs. CENTRAL INDUSTRIAL SECURITY FORCE
July 26, 2004
SUKHWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
March 23, 2004
SULTAN SADIK Vs. SANJAY RAJ SUBHA
January 5, 2004
SUMAN VERMA Vs. UNION OF INDIA
September 24, 2004
SUMATHI P. RAI Vs. ISAC D'ALMEIDA
September 16, 2004
SUMATIDEVI N DHANWATAY Vs. UNION OF INDIA
April 6, 2004
SUMITRA DEVI ANAND Vs. SHANTI DEVI
December 15, 2004
SUNITA DEVI Vs. STATE OF BIHAR
December 6, 2004
SUNITHA RATHORE Vs. UNION OF INDIA
August 9, 2004
SUPER ENGG CORPORATION Vs. MAHESHWARI BROS
February 19, 2004
SURENDRA KUMAR VAKIL Vs. CHIEF EXECUTIVE OFFICER M P
March 15, 2004
SURENDRA PAL SHIVBALAKPAL Vs. STATE OF GUJARAT
September 16, 2004
SURESH GUPTA Vs. GOVT OF NCT OF DELHI
August 4, 2004
SURINDER KAUR Vs. STATE OF HARYANA
February 25, 2004
SURJIT SINGH Vs. NAHARA RAM
August 5, 2004
SWADESH PAL BALIYAN Vs. AIR FORCE COMMADING IN CHIEF
November 1, 2004
SWARNAM RAMCHANDRA Vs. ARAVACODE CHAKUNGAL JAYAPALAN
August 25, 2004
SWEDISH MATCH AB Vs. SECURITIES AND EXCHANGE BOARD INDIA
August 25, 2004
SYED JAMEEL ABBAS Vs. MOHAMMAD YAMIN alias KALLU KHAN
April 20, 2004
SYNTHETICS & CHEMICALS LTD. Vs. CCE
January 14, 2004
T N ALLOY FOUNDRY COMPANY LIMITED Vs. T N ELECTRICITY BOARD
February 12, 2004
T N HOUSING BOARD Vs. N BALASUBRAMANIUM
April 15, 2004
T N NEWSPRINT AND PAPERS LTD Vs. LAKSHMI
September 3, 2004
T N STATE TRANSPORT CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
April 1, 2004
T P MOIDEEN KOYA Vs. GOVERMENT OF KERALA
September 30, 2004
T SHANKAR PRASAD Vs. STATE OF ANDHRA PRADESH
January 12, 2004
T T G INDUSTRIES LIMITED MADRAS Vs. COLLECTOR OF CENTRAL EXCISE RAIPUR
May 7, 2004
T T HANEEFA Vs. STATE OF KERALA
April 21, 2004
T.V. MYLSAMY Vs. R. MEENAKSHI SUNDARAM
November 22, 2004
TAJ NARAYAN Vs. SHANTI SWAROOP BOHRE
September 28, 2004
TALCHER MUNICIPALITY Vs. TALCHER REGULATED MKT COMMITTEE
July 28, 2004
TALLA BAL REDDY Vs. RAMRAJ S. RAO
September 30, 2004
TAMIL NADU KALYANA MANDAPAM ASSOCIATION Vs. UNION OF INDIA
April 15, 2004
TARAK SINGH Vs. JYOTI BASU
November 19, 2004
TATA CONSULTANCY SERVICE Vs. STATE OF A P
November 5, 2004
TATA IRON and STEEL COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
May 5, 2004
TATA IRON and STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND
August 25, 2004
TATA MOTORS LIMITED Vs. STATE OF MAHARASHTRA
May 6, 2004
TECUMSEH PRODUCTS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
May 5, 2004
TEESTA SETALVAD Vs. STATE OF GUJARAT
April 12, 2004
TEGA INDIA LIMITED Vs. COMMISSIONER CENTRAL EXCISE CALCUTTA II
February 10, 2004
TEKABA AO Vs. SAKUMEREN AO
April 29, 2004
TEN SPORTS Vs. CITIZEN CONSUMER and CIVIC ACTION GROUP
March 17, 2004
TEXTILE LABOUR ASSOCIATION Vs. OFFICIAL LIQUIDATOR
April 12, 2004
THAKKAN JHA Vs. STATE OF BIHAR
September 29, 2004
THANGAIYA Vs. STATE OF TAMIL NADU
December 8, 2004
THAYARAMMAL Vs. KANAKAMMAL
December 6, 2004
THIAGARAJAN Vs. VENUGOPALASWAMY B KOIL
March 16, 2004
TITHI GARG Vs. NATIONAL INSURANCE CO. LTD
December 6, 2004
TRANSMISSION CORPORATION OF A P Vs. CH PRABHAKAR
May 26, 2004
TRAVANCORE DEVASWOM BOARD Vs. PANCHAMI PACK PVT LTD
October 15, 2004
TRIPATI BALAJI DEVELOPERS PRIVATE LIMITED Vs. STATE OF BIHAR
April 21, 2004
U P CO OPERATIVE CANE UNIONS FEDRATIONS Vs. WEST U P SUGAR MILLS ASSOCIATION 7 ORS
May 5, 2004
U P STATE BRIDGE CORPORATION LTD Vs. U P RAJYA SETU NIGAM S KARAMCHARI SANGH
February 13, 2004
U P STATE ELECTRICITY BOARD Vs. SHIV MOHAN SINGH
October 1, 2004
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. SHAKTI BHATTA UDYOG
August 19, 2004
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
November 29, 2004
U P STATE SUGAR CORPN Vs. MAHALCHAND M KOTHARI
October 29, 2004
U P STATE SUGAR CORPORATION Vs. BURWAL SUGAR MILLS CO LTD
February 24, 2004
U P STATE SUGAR CORPORATION LIMITED Vs. JAIN CONSTRUCTION COMPANY
August 25, 2004
UCO BANK Vs. SANWAR MAL
March 11, 2004
UGAM CHAND BHANDARI Vs. COMMISSIONER OF CENTRAL EXCISE MADRAS
May 5, 2004
UGRE GOWDA Vs. NAGEGOWDA
July 27, 2004
UMA SHANKAR GOPALIKA Vs. STATE OF BIHAR
March 24, 2004
UNION OF CARBIDE COPN Vs. UNION OF INDIA
July 19, 2004
UNION OF INDIA Vs. VIDYA BAGARIA
May 5, 2004
UNION OF INDIA Vs. KRISHAN LAL ARNEJA
April 28, 2004
UNION OF INDIA Vs. MANU DEV ARYA
April 27, 2004
UNION OF INDIA Vs. SANJAY KUMAR JAIN
August 11, 2004
UNION OF INDIA Vs. MUNNA
August 27, 2004
UNION OF INDIA Vs. MUKESH HANS
September 17, 2004
UNION OF INDIA Vs. STATE OF ASSAM
September 10, 2004
UNION OF INDIA Vs. ABDULLA
September 21, 2004
UNION OF INDIA Vs. KARAM CHAND THAPAR
March 10, 2004
UNION OF INDIA Vs. WEST COAST PAPER MILLS LTD
February 25, 2004
UNION OF INDIA Vs. MAHABOOB ALAM
February 27, 2004
UNION OF INDIA Vs. MOHANLAL LIKUMAL PUNJABI
February 17, 2004
UNION OF INDIA Vs. AMRIT LAL MANCHANDA
February 16, 2004
UNION OF INDIA Vs. JANARDHAN DEBANATH
February 13, 2004
UNION OF INDIA Vs. GURNAM SINGH
March 23, 2004
UNION OF INDIA Vs. BANWARILAL AND SONS PRIVATE LIMITED
April 12, 2004
UNION OF INDIA Vs. CHAYA GHOSHAL
December 13, 2004
UNION OF INDIA Vs. S B VOHRA
January 5, 2004
UNION OF INDIA Vs. KISHAN K SHARMA
January 5, 2004
UNION OF INDIA Vs. BAL RAM
January 20, 2004
UNION OF INDIA Vs. NAVEEN JINDAL
January 23, 2004
UNION OF INDIA Vs. SNEHA KHEMKA
January 23, 2004
UNION OF INDIA Vs. K S JOSEPH
February 5, 2004
UNION OF INDIA Vs. WEST COAST PAPER MILLS LTD
February 5, 2004
UNION OF INDIA Vs. M P GUPTA
February 5, 2004
UNION OF INDIA Vs. MANAGER, NAMDANG TEA ESTATE
January 13, 2004
UNION OF INDIA Vs. P.S. SANDHU
March 17, 2004
UNION OF INDIA Vs. SHRIMATI CHAYA GHOSHAL
December 13, 2004
UNION OF INDIA Vs. C DINAKAR IPS
April 20, 2004
UNITED INDIA INSURANCE CO LTD Vs. PUSHPALAYA PRINTERS
February 25, 2004
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARCHAND RAI CHANDAN LAL
September 24, 2004
UOI Vs. J.P. ELECTRONICS PVT. LTD
April 13, 2004
UPENDRA KUMAR Vs. STATE OF BIHAR
March 31, 2004
UPKAR SINGH Vs. VED PRAKASH
September 10, 2004
UPTRON INDIA LIMITED Vs. UNION OF INDIA
February 5, 2004
URVASHI GOVIND ADVANI Vs. STATE OF KARNATAKA
October 12, 2004
USHA MEHTA Vs. STATE OF MAHARASHTRA
May 5, 2004
USMAN MIAN Vs. STATE OF BIHAR
October 4, 2004
V M SINGH Vs. WEST U P SUGAR MILLS ASSOCITION
May 5, 2004
V RAJA KUMARI Vs. P SUBBARAMA NAIDU
November 2, 2004
V SUBRAHMANYA RAO Vs. LAND ACQUISITION ZONE OFFICER
February 4, 2004
VALLIAMMAL Vs. SUBRAMANIAM
August 31, 2004
VARADA RAMA MOHANA RAO Vs. STATE OF ANDHRA PRADESH
March 25, 2004
VAREED JACOB Vs. SOSAMMA GEEVARGHESE
April 21, 2004
VARIETY METALS PVT. LTD. Vs. CCE, PUNE
November 3, 2004
VASANT N. KARKHANIS Vs. PRABHAVATI B. HAJARNIS
July 13, 2004
VASANT VITHU JADHAV Vs. STATE OF MAHARASHTRA
March 9, 2004
VASANTIBEN PRAHLADJI NAYAK Vs. SOMNATH MUIJIBHAI NAYAK
March 9, 2004
VICE CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN Vs. GIRDHARILAL YADAV
April 28, 2004
VIDYA DEVI Vs. STATE OF HARYANA
January 20, 2004
VIGIL MARINE SERVICES Vs. COCHIN SHIPYARD LTD.
July 30, 2004
VIJAY AND ORS. Vs. HANUMAN DEOSTHAN THR. TRUSTEES
December 17, 2004
VIJAY KUMAR PRASAD Vs. STATE OF BIHAR
April 7, 2004
VIJAY LATA SHARMA Vs. RAJ PAL
August 13, 2004
VIJAY SHEKHAR Vs. UNION OF INDIA
April 27, 2004
VIJAY SHEKHAR Vs. UNION OF INDIA
July 20, 2004
VIJAY SHEKHAR Vs. UNION OF INDIA
January 29, 2004
VIJAYBHAI BHANABHAI PATEL Vs. NAVNITBHAI NATHUBHAI PATEL
March 26, 2004
VIJAYENDRA KUMAR Vs. STATE OF BIHAR
November 24, 2004
VILAS P THALI Vs. JOS PETER D SOUZA
April 23, 2004
VILAS PANDURANG PATIL Vs. STATE OF MAHARASHTRA
May 6, 2004
VINAY N. TEWAR Vs. J. SUBRAMANIAN
September 24, 2004
VINOD BANSAL Vs. STATE OF HARYANA
July 20, 2004
VINOD KUMAR Vs. COMMISSIONER
April 27, 2004
VIRENDER KUMAR RAI Vs. UNION OF INDIA
March 23, 2004
VIRENDER SINGH HOODA Vs. STATE OF HARYANA
October 27, 2004
VIRENDRA KUMAR SRIVASTAVA Vs. U P RAJYA KARMACHARI
November 23, 2004
VIRENDRA NATH Vs. MOHAMMAD JAMIL
July 14, 2004
VISHWANATH Vs. STATE OF MAHARASHTRA
November 3, 2004
VISHWANATH JHUNJHUNWALA Vs. STATE OF UTTAR PRADESH
April 16, 2004
VISHWANT KUMAR Vs. MADAN LAL SHARMA
March 18, 2004
VOLTAS LTD Vs. STATE OF A P
March 25, 2004
WASIM AHMED SAEED Vs. UNION OF INDIA
August 5, 2004
WATTAN SINGH Vs. STATE OF PUNJAB
February 4, 2004
WAZIR CHAND AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS NEW DELHI
January 20, 2004
WEST BENGAL FREEDOM FIGHTERS ORGANIZATION Vs. UNION OF INDIA
August 20, 2004
WORKMEN OF NILGIRI COOP MARKETING SOCIETY LIMITED Vs. STATE OF TAMIL NADU
February 5, 2004
Y ABRAHAM AJITH Vs. INSPECTOR OF POLICE CHENNAI
August 17, 2004
YAKUB ISMAILBHAI PATEL Vs. STATE OF GUJARAT
August 31, 2004
YASHODA Vs. STATE OF MADHYA PRADESH
February 4, 2004
YESHWANT SAKHALKAR Vs. HIRABAT KAMAT MHAMAI
April 30, 2004
ZAHIRA HABIBULLA H SHEIKH Vs. STATE OF GUJARAT
April 12, 2004
ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT
December 6, 2004
ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT
May 7, 2004
ZANDU PHARMACEUTICAL WORKS LTD Vs. SHARAFUL HAQUE
November 1, 2004
ZILE SINGH Vs. STATE OF HARYANA
October 7, 2004