Case Title | Date |
---|---|
ADVOCATE GENERAL OF SIKKIM Vs. ASHOK KUMAR SUBBA | July 19, 1993 |
KRISHAN CHANDER GOYAL Vs. BAL KUMAR RASAILY | June 30, 1993 |
MADAN KUMAR KARKI Vs. STATE OF SIKKIM AND OTHERS | June 25, 1993 |
MANSAROVER COMMERCIAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ASSESSMENT | July 20, 1993 |
PEM GURMIC LAMA Vs. DAMBER SINGH SUBBAS AND OTHERS | September 6, 1993 |
RAM CHANDRA VERMA Vs. JAGAT SINGHI | August 16, 1993 |
SAFIQ AHMED Vs. AHSAN HALIM | July 21, 1993 |