Case Index

Title
Date
A.BALACHANDRAN Vs. SIPANI AUTOMOBILES LTD.
February 1, 1993
ABDUL AZEEZ RASHEED Vs. DIRECTOR OF INSURANCE
September 20, 1993
ASSISTANT EXECUTIVE ENGINEER Vs. ABBAS
November 12, 1993
B.VELAYUDHAN Vs. G.SHANKAR
December 28, 1993
DEVASSIA VARGHESE MANNANKULATHU VEEDU, KOLAKKADY Vs. MANAGING DIRECTOR, THE BALIAPATTAM TILE WORKS PYPPINISSERY
December 31, 1993
GENERAL MANAGER, SOUTHERN RAILWAYS Vs. R.K.NAIR
May 15, 1993
K.AMINA Vs. SENIOR DIVISIONAL MANAGER, L.I.C.
December 7, 1993
KERALA WATER AUTHORITY Vs. K.SAMITHA VARMA
November 1, 1993
KHERA AUTOMOBILES, DELHI Vs. KERALA AUTOMOBILES
October 28, 1993
MANAGER, RAMYA GAS AGENCIES Vs. M.K.MANIYAN ACHARY
December 6, 1993
MANAGING DIRECTOR, MANASASTHRAM PUBLICATIONS Vs. P.K.GEORGE
December 20, 1993
OMANA PONNACHAN Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
December 20, 1993
ORIENTAL INSURANCE COMPANY LTD. Vs. W.MURALIDHARAN
December 20, 1993
P.P.ISMAIL Vs. KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
October 6, 1993
PURUSHOTHAM GOCULDAS MARCH CO. Vs. NEW INDIA ASSURANCE CO., LTD.
January 4, 1993
SATHEESAN N. Vs. G.M., M.G.F. (INDIA) LIMITED
October 29, 1993
SECRETARY, SAHITHYA PRAVARTHAKA CO-OPERATIVE SOCIETY LTD. Vs. N.K.NARAYANA PILLAI
September 29, 1993
SOLIDAIRE INDIA LTD. Vs. K.INDIRA
December 28, 1993
T.M.GEORGE Vs. M.O.HASAN KUTHOOS MARICAR LTD.
December 22, 1993