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Case Index
Title
Date
A Vs. B
March 30, 1993
A B SOMIARI Vs. STATE
May 28, 1993
A J MACHINE TOOLS Vs. RATHI ALLOYS AND STEEL LIMITED
April 19, 1993
A K MUKHERJEE Vs. STATE
March 1, 1993
A R CHADHA AND CO I PRIVATE LIMITED Vs. CHIEF FIRE OFFICER
November 2, 1993
A S GAHLOUT Vs. LT GOVERNOR OF DELHI
November 26, 1993
A U AZMI Vs. LT GOVERNOR OF DELHI
January 20, 1993
ABDUAL AZIZ SULEMEN Vs. GENERAL MANAGER TELECOM
March 15, 1993
ABDUL KHALID Vs. STATE
May 24, 1993
ADITYA KUMAR BHANDARI Vs. UNION OF INDIA
October 6, 1993
AIR VICE MARSHAL S S MALHOTRA Vs. UNION OF INDIA
September 24, 1993
AJAB SINGH Vs. STATE
February 12, 1993
AJAY BHUSHAN KALIA Vs. UNIVERSITY OF DELHI
January 22, 1993
AJAY KUMAR Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED
July 9, 1993
AJIT PRASAD JAIN Vs. AMAR CHEMICALS
September 13, 1993
AJIT SINGH DUA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
February 26, 1993
AKLESH CHANDRA MATHUR Vs. CANARA BANK
September 30, 1993
ALBEIN PLYWOOD LIMITED Vs. JANAK KAPUR
March 1, 1993
ALLAHABAD BANK Vs. AMBA CERAMIC DECAL PRIVATE LIMITED
October 1, 1993
ALPINE INDUSTRIES Vs. UNION OF INDIA
January 28, 1993
AMAR PAL SINGH Vs. ELECTION COMMISSIONER OF INDIA
April 2, 1993
AMAR PAL SINGH Vs. CHIEF ELECTION COMMISSIONER OF INDIA
May 13, 1993
AMAR SINGH AND RAM SINGH Vs. STATE DELHI ADMINISTRATION
March 1, 1993
AMARJIT SINGH Vs. SUSHILA KUMARI & ORS
March 24, 1993
AMARJIT SINGH AND PREM PARKASH Vs. STATE DELHI ADMINISTRATION
March 9, 1993
AMIR SINGH JAIN Vs. BIMLA DEVI JAIN
March 26, 1993
AMMONIA SUPPLIES CORPORATION PRIVATE LIMITED Vs. MODERN PLASTIC CONTAINERS PVT
October 11, 1993
ANAND KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
November 9, 1993
ANANT PD. SAH Vs. DEVENDRA NATH GUPTA
February 25, 1993
ANANT RAJ AGENCIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
November 1, 1993
ANCHAL BINNY SHOWROOM Vs. ANAND PRAKASH
November 25, 1993
ANDREW YULE AND COMPANY LIMITED Vs. WG CDR S B GHOSH RETD
July 28, 1993
ANIL ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
September 2, 1993
ANIL CHADHA Vs. SHAKUNTALA RANI
August 20, 1993
ANIL KUMAR MALIK Vs. DELHI ADMINISTRATION
May 12, 1993
ANIL KUMAR MALIK Vs. DELHI ADMINISTRATION
May 28, 1993
ANIS Vs. COMMISSIONER OF POLICE
March 1, 1993
APRONTO TOOLS PVT LTD Vs. STATE
May 25, 1993
ARCHANA AGGARWAL Vs. STATE
May 24, 1993
ARHAM ENGINEERS PRIVATE LIMITED Vs. CEPHAM ORGANIC LIMITED
September 8, 1993
AROSAN ENTERPRISES LIMITED Vs. UNION OF INDIA
May 20, 1993
ARUN BERRY Vs. HINDUSTAN PILKINGSTON GLASS WORKS LIMITED
February 23, 1993
ARUN JAITLY Vs. ISHWAR INDUTRIES LIMITED
July 5, 1993
ARUN K SARAF Vs. LT GOVERNOR OF DELHI
October 28, 1993
ARUN MADAN Vs. STATE
January 18, 1993
ARUNA MADAN Vs. SUBHASH MADAN
December 15, 1993
ARVIND KUMAR Vs. UNION OF INDIA
January 1, 1993
ARVIND KUMAR GOEL Vs. K M SAHNI
July 20, 1993
ARVINDER SINGH KHANNA Vs. B S THAKUR INSPECTOR CUSTOM
May 26, 1993
ASHISH BHATEJA Vs. INDIAN INSTITUTE OF TECHNILOGY
August 26, 1993
ASHOK K GHOSH Vs. ROTARY INTERNATIONAL
July 7, 1993
ASHOK KOHLI Vs. NEELAM KOHLI
November 10, 1993
ASHOK KUMAR Vs. MUKUND BEHARI KAUSHAL
May 18, 1993
ASHOK KUMAR Vs. UNION OF INDIA
March 12, 1993
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION
May 5, 1993
ASHOK KUMAR BEHAL Vs. UNION OF INDIA
August 25, 1993
ASHOK MEHTA Vs. KAMAL NAIN KAUR
July 13, 1993
ASHOKA BUILDERS AND PROMOTERS Vs. EDWARD KEVENTER SUCCESSORS PRIVATE LIMITED
July 5, 1993
ASHRAFI DEVI Vs. DEVI SINGH
September 20, 1993
ATTAR MIAN Vs. STATE
February 8, 1993
AVINASH CHANDRA GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
March 12, 1993
B B PATEL Vs. NEXIM EXPORTS PRIVATE LIMITED
May 3, 1993
B B PATEL Vs. NEXIM EXPORTS PRIVATE LIMITED
October 15, 1993
B K CHAUDHARY Vs. UNION OF INDIA
January 14, 1993
B N CHAUDHARY Vs. MUNICIPAL CORPORATION OF DELHI
September 1, 1993
B R RAM DAYAL AND CO Vs. RULDU RAM JAIN
January 6, 1993
B SHAHAB UL DIN AND CO Vs. NATRAJ WOOLEN MILLS PRIVATE LIMITED
August 26, 1993
BABU LAL Vs. STATE
September 13, 1993
BAIJIT SINGH Vs. UNION OF INDIA
August 13, 1993
BAKSHI SACHDEV Vs. CONCORD INTERNATIONAL PRIVATE LIMITED
May 26, 1993
BAL KISHAN Vs. STATE
February 12, 1993
BALBIR SINGH Vs. STATE
February 22, 1993
BALKAR SINGH Vs. STATE
March 1, 1993
BALLABHAI BITTHADAS Vs. MOHOMMAD MUGNI ABDUL QADIR
May 26, 1993
BANK OF BARODA Vs. CONSORTIUM OF EXPORTS FOR FABRIC EXPORTS
May 6, 1993
BANK OF MADURA LIMITED Vs. STATE BANK OF PATIALA
January 15, 1993
BANWARI LAL AND SONS PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
November 24, 1993
BARHANUDDIN TAHEVALI BILASPURWALA Vs. UNION OF INDIA
November 1, 1993
BATLIBOI AND COMPANY LIMITED Vs. N K VERMA
January 1, 1993
BAWA DARBARA SINGH BEDI Vs. JOGINDER SINGH BEDI
April 2, 1993
BHAGWANA Vs. UNION OF INDIA
September 13, 1993
BHAGWANT SINGH Vs. UNION OF INDIA
October 15, 1993
BHAI MAHAVIR Vs. RADHEY RAMAN
February 23, 1993
BHANKERPUR SIMBHAOLI BEVERAGES PRIVATE LIMITED Vs. COMPANY LAW BOARD
July 29, 1993
BHARAT BHUSHAN GUPTA Vs. RAJ KUMAR GUPTA
May 19, 1993
BHARAT CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. B L GUPTA CONSTRUCTION PRIVATE LIMITED
August 25, 1993
BHARAT OXYGEN AND ACTYELNE CO Vs. UNION OF INDIA
September 29, 1993
BHARAT SEWAK SAMAJ TRUST REGD Vs. UNION OF INDIA
May 7, 1993
BHARAT STEEL TUBES LIMITED Vs. STATE OF BIHAR
March 17, 1993
BHUVANESHWARI DEVI Vs. KALYAN SINGH
March 9, 1993
BIJAY SINGH Vs. UNION OF INDIA
July 19, 1993
BIMALA DEVI Vs. DHARAM CHAND
July 19, 1993
BIMLA DEVI Vs. SAKIRTI DEVI
March 16, 1993
BIMLA DEVI ALIAS VEENA Vs. STATE DELHI ADMINISTRATION
May 19, 1993
BINOY JACOB Vs. CENTRAL BUREAU OF INVESTIGATION
January 28, 1993
BIRLA INSTITUTE OF SCIENTIFIC RESEARCH Vs. UNION OF INDIA
July 12, 1993
BIRLA INSTITUTE OF SCIENTIFIC RESEARCH Vs. UNION OF INDIA
December 25, 1993
BISHNU KUMAR Vs. UNION OF INDIA
August 3, 1993
BLUE STAR LIMITED Vs. RAKBRO INDUSTRIAL CORPORATION
October 5, 1993
BRIJ NARAIN SINGH Vs. UNIVERSITY OF DELHI
January 22, 1993
BRIJPAL SINGH Vs. MISRO DEVI
August 19, 1993
BUREAU OF INDIAN STANDARDS OFFICER ASSOCIATION Vs. BUREAU OF INDIA STANDARDS
September 23, 1993
BURHANUDDIN PAHEVALI BILASPURWALA Vs. ADMINISTRATOR OF UNION TERRITORY OF DELHI
March 10, 1993
BYFORD MOTORS LIMITED Vs. SALES TAX OFFICER DELHI
August 24, 1993
C P AGGARWAL Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
May 13, 1993
C S CLARKE Vs. GEORGE W MAYOR
September 6, 1993
CALLISTUS ELOCHUKWU OBAH Vs. COUSTOM
May 17, 1993
CANARA BANK Vs. VIKRAM BHARGAVA
July 21, 1993
CANARA BANK Vs. DACRON MANUFACTURERS
July 28, 1993
CANARA BANK Vs. MACADAM CONSTRUCTION CO
August 4, 1993
CANARA BANK Vs. ASHOK KUMAR PRUTHI
February 15, 1993
CENTRAL BANK OF INDIA Vs. RAKESH CHEMICAL INDUSTRIES
October 1, 1993
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
October 1, 1993
CHAMELI DEVI Vs. G C JAIN
January 18, 1993
CHAMELI DEVI Vs. STATE
April 19, 1993
CHANDAN SINGH Vs. YASHVINDER CHAUHAN
September 17, 1993
CHANDER PAL Vs. STATE
February 22, 1993
CHANDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 9, 1993
CHANDI DECD THR LRS Vs. UNION OF INDIA
December 9, 1993
CHARAN SINGH Vs. UNION OF INDIA
February 2, 1993
CHARANJIT KOCHHAR Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
October 27, 1993
CHAUDHARY CO OPERATIVE POULTRY SOCIETY LIMITED Vs. UNION OF INDIA
September 22, 1993
COLONEL S P MURGAI Vs. UNION OF INDIA
July 28, 1993
COMMISSIONER OF INCOME TAX Vs. WINGS WEAR PRIVATE LIMITED
July 14, 1993
COMMISSIONER OF INCOME TAX Vs. L SHRI DHAR AND SONS
July 5, 1993
COMMISSIONER OF INCOME TAX Vs. BANSIDHAR L AND SONS
July 5, 1993
COMMISSIONER OF INCOME TAX Vs. N K JAIN
September 9, 1993
COMMISSIONER OF INCOME TAX Vs. MECHANICAL MOVEMENTS P LTD
August 4, 1993
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
August 25, 1993
COMMISSIONER OF INCOME TAX Vs. M G BUILDERS CO P LTD
January 21, 1993
COMMISSIONER OF INCOME TAX Vs. L BANSI DHAR AND SONS
January 14, 1993
COMMISSIONER OF INCOME TAX Vs. AVTAR SINGH SANDHU S
October 28, 1993
COMMISSIONER OF INCOME TAX NEW DELHI Vs. SOPHIA FINANCE LIMITED
August 27, 1993
COURT ON ITS MOTION Vs. STATE DELHI ADMINISTRATION MALAYALEES WELFARE FORUM DELHI KERALITES FORUM
March 15, 1993
COURT ON ITS OWN MOTION Vs. STATE OF DELHI ADMN
March 16, 1993
COURT ON ITS OWN MOTION Vs. VISHNU PANDIT
January 13, 1993
CREATIVE TRAVELS PRIVATE LIMITED Vs. JOGINDER SINGH PALTA
September 27, 1993
D C M LIMITED Vs. LT GOVERNOR DELHI
October 1, 1993
D C M SRI RAM INDUSTRIES LIMITED Vs. SHASHI MITTAL
May 25, 1993
D C SAXENA Vs. UNION OF INDIA
July 7, 1993
D K PURI Vs. MUNICIPAL CORPORATION OF DELHI
October 29, 1993
D KHOSLA AND COMPANY Vs. Y N R RAO C E
March 29, 1993
D S I D C Vs. CHANDER PARKASH
November 26, 1993
D T C Vs. OM PRAKASH VERMA
April 16, 1993
DAILY FOODS Vs. UNION OF INDIA
March 11, 1993
DAIMLER BENZ AKTI Vs. HYDO HINDUSTAN
November 10, 1993
DAIMLER BENZ AKTIDGESELLSCHAFT Vs. EAGLE FLASK INDUSTRIES LIMITED
November 10, 1993
DALJIT SINGH SANDHU Vs. UNION OF INDIA
August 26, 1993
DALJIT SINGH SANDHU Vs. UNION OF INDIA
January 1, 1993
DAR INTERNATIONAL Vs. ASSISTANT DIRECTOR OF INCOME TAX
May 10, 1993
DARSHAN KUMAR MALHOTRA Vs. SUNDER LAL TANEJA
May 25, 1993
DAULAT SINGH CHADHA Vs. RAJINDER KUMAR
September 10, 1993
DAVINDER NATH SAHI Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
August 20, 1993
DELHI ADMN. Vs. DAYAWANTI
September 13, 1993
DELHI BOTTLING COMPANY PRIVATE LIMITED Vs. A N TRIPATHI
March 19, 1993
DELHI DEVELOPMENT AUTHORITY Vs. NEHRU PLACE HOTELS LIMITED
January 29, 1993
DELHI HIGH COURT BAR ASSOCIATION Vs. HONERABLE CHIEF JUSTICE HIGH COURT OF DELHI
April 23, 1993
DELHI JUDICAL SERVICE ASSN Vs. DELHI ADMINISTRATION DELHI ADMINISTRATION UNION OF INDIA
October 13, 1993
DELHI KHADI AND VILLAGE INDUSTRIES BOARD Vs. PRAGATI SANSTHAN
August 12, 1993
DELHI LABOUR UNION Vs. UNION OF INDIA
December 15, 1993
DELHI PAINTS AND CHEMICALS Vs. NEW DELHI MUNICIPAL COMMITTEE
March 16, 1993
DELHI PRINTING AND PUBLISHING CO PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
February 16, 1993
DELHI TRANSPORT CORPORATION Vs. RAJIV KUMAR
January 21, 1993
DELHI TRANSPORT CORPORATION Vs. VED WATI
September 13, 1993
DELHI TRANSPORT CORPORATION Vs. LEELAWATI
September 13, 1993
DELHI TRANSPORT CORPORATION Vs. NITIN TRANSPORT CO
September 22, 1993
DEPUTY RAI BHASIN Vs. STATE
May 17, 1993
DEUTSCHE RANCO GMBH Vs. MOHAN MURTI
October 15, 1993
DEV RAM Vs. MOTI LAL
January 5, 1993
DEVINDER Vs. STATE
February 3, 1993
DHAN RAJ ALIAS DHANNI Vs. ADMINISTRATOR OF THE NATIONAL CAPITAL TERRITORY OF DELHI
December 10, 1993
DHANPAL ALIAS DHANNU Vs. SUKHBIR SINGH
December 16, 1993
DHANPAL ALIAS DHANNU SUKHBIR SINGH Vs. STATE
December 16, 1993
DHARAM BIR Vs. ANCHA DEVI
November 11, 1993
DHARAM JEET KHERU Vs. STATE
November 8, 1993
DHARAM PAL Vs. UNION OF INDIA
July 30, 1993
DHARAM VIR Vs. LT GOVERNOR OF DELHI
November 26, 1993
DIAMOND INTERNATIONAL PRIVATE LIMITED Vs. UNION OF INDIA
August 16, 1993
DINESH K BATRA Vs. PUNJAB NATIONAL BANK
September 15, 1993
DIWAN SINGH Vs. M PRAKASH
May 4, 1993
DR. L. KRISHNASWAMY Vs. SHRI KAILASH PATI
May 28, 1993
DUGGAL AND CO Vs. COMMISSIONER INCOME TAX
August 25, 1993
E P RAILWAY REFUGEES H B COOP SOCIETY Vs. COMMISSIONER OF POLICE
August 13, 1993
ECONOMIC TRANSPORT Vs. COMMISSIONER OF POLICE
July 9, 1993
ELIAS Vs. STATE
May 24, 1993
EUPHARMA LABORATORIES Vs. UNION OF INDIA
November 10, 1993
EXPORTOS APPAREL GORUP LIMITED Vs. VEDEVEL SIZING AND WEAVING MILLS PRIVATE LIMITED
July 21, 1993
FAQIR CHAND Vs. LILA RAM
July 15, 1993
FAQIR CHAND RAGHUNATH DASS Vs. COMMISSIONER OF INCOME TAX
September 15, 1993
FEDERATION OF CO OP G H SOCIETY Vs. UNION OF INDIA
March 31, 1993
FEDERATION OF DSIDC ENTERPRENEURES ASSOCIATION Vs. UNION OF INDIA
December 6, 1993
FERRUCCIO SIAS Vs. JAI MANGA RAM MULKI
November 9, 1993
FIBER BIND SALES PRIVATE LIMITED Vs. CHAND RANI
February 8, 1993
FOOD CORPORATION OF INDIA Vs. AMAR FLOUR MILLS
November 11, 1993
GANDHARB SINGH Vs. MANJUL NARULA
July 27, 1993
GANESH CHANDER JOSHI Vs. UNION OF INDIA
January 28, 1993
GANGA PRASAD Vs. SHANTI DEVI
November 1, 1993
GARDEN PERFUME PRIVATE LIMITED Vs. ANAND SOAPS AND DETERGENTS
December 13, 1993
GARDEN PERFUME PRIVATE LIMITED Vs. ANAND SOAPS AND DETERGENTS
December 15, 1993
GAS AUTHORITY OF INDIA LIMITED Vs. SPIE CAPAG S A
October 15, 1993
GAYWAYS PUBLICITY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 12, 1993
GEETA Vs. STATE
May 19, 1993
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
July 26, 1993
GEOTECH CONSULTANTS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
August 19, 1993
GIAN GUPTA Vs. UNION OF INDIA
April 15, 1993
GOA ANTIBIOTICS AND PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
October 29, 1993
GODREJ SOAPS PRIVATE LIMITED Vs. NEW INDIA CHEMICALS REGD
July 9, 1993
GOODWILL INDIA LIMITED Vs. PALA SINGH
March 24, 1993
GOPI KRISHNA BUBNA Vs. ARJUN GAURAV TRUST
September 14, 1993
GOVIND NARAIN Vs. UNION OF INDIA
July 26, 1993
GOVIND RAM Vs. CENTRAL BUREAU OF INVESTIGATION
June 4, 1993
GOVT SERVENTS CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA
May 28, 1993
GREAVES FESESCO LIMITED Vs. RATLAM ISPAT LTD
July 15, 1993
GULAB CHAND DHOT Vs. P.N. AGGARWAL
September 14, 1993
GULSHAN KUMAR Vs. STATE
January 15, 1993
GURCHARAN SINGH Vs. STATE
February 17, 1993
GURDEEP SINGH Vs. MUNNA LAL
February 3, 1993
GURDEEP SINGH Vs. STATE
April 16, 1993
GURNAM KAUR Vs. TUISI DEVI
April 27, 1993
H S MINHAS Vs. CENTRAL POLLUTION CONTROL BOARD
September 10, 1993
HALIMA KHATOON Vs. NEW DELHI MUNICIPAL CORPORATION
September 8, 1993
HANS RAJ Vs. ADMINISTRATOR NATIONAL CAPITAL TERRITORY OF DELHI
August 30, 1993
HANSALAYA PROPERTIES Vs. DALMIA CEMENT BHARAT LIMITED
October 5, 1993
HAPARIYA ALIAS KUDU Vs. STATE
May 17, 1993
HAR BHAGWAN Vs. DELHI DEVELOPMENT AUTHORITY
January 22, 1993
HAR KISHAN LAL Vs. JAIN TEXTILES TRADERS
November 23, 1993
HAR LAL Vs. GAON SABHA
August 27, 1993
HARAYANA FINANCE CORPORATION Vs. LUK AUTO ANCILLARY INDIA LTD
July 15, 1993
HARBANS LAL KAPOOR Vs. MOHINDER KUMAR MALHOTRA
August 26, 1993
HARBHAJAN KAUR Vs. UNION OF INDIA
September 21, 1993
HARDAYAL SINGH Vs. CAPT K V BATRA
September 2, 1993
HAREN P CHOWKSEY Vs. UNION OF INDIA
January 1, 1993
HARGO RUBBER INDUSTRIES PRIVATE LIMITED Vs. MUKESH SHARMA
May 3, 1993
HARHINDER SINGH Vs. UNION OF INDIA
July 28, 1993
HARI LAL Vs. GENERAL MANAGER DELHI ELECTRIC SUPPLY UNDERTAKING
September 28, 1993
HARI MOHAN GUPTA Vs. LALIT MOHAN GUPTA AND ORS.
July 22, 1993
HARI MOHAN SHARMA Vs. CSR POULTRY RESEARCH AND BREEDING FARM AMD
September 9, 1993
HARI MOHAN SHARMA Vs. CSR POULTRY RESEARCH AND BREEDING FARM
January 28, 1993
HARI NARAIN Vs. BELA DEVI
July 16, 1993
HARINDER PAL SINGH CHAWLA Vs. NIRMAL DENIERE
May 21, 1993
HARKISHAN DASS Vs. BALKISHAN DASS
August 16, 1993
HARWINDER SINGH Vs. UNION OF INDIA
November 2, 1993
HATDIT SINGH CHADHA Vs. JAGTAR SINGH GORVER
October 1, 1993
HAVELI RAM Vs. MUNICIPAL CORPORATION OF DELHI
March 15, 1993
HAWA SINGH Vs. STATE DELHI ADMINISTRATION
May 4, 1993
HAZARILAL JAIN AND BROS Vs. MUNICIPAL CORPORATION OF DELHI
October 11, 1993
HEERA LAL Vs. STATE
October 8, 1993
HET RAMGAURI Vs. MUNICIPAL CORPORATION OF DELHI
November 12, 1993
HILDA BASANT LAL Vs. BASANT LAL
November 9, 1993
HIND TRADING AND MANUFACTURING CO Vs. DIDI MODES PRIVATE LIMITED
February 25, 1993
HINDUSTAN HOUSING FACTORY LTD. Vs. DELHI MUNICIPAL COMMITTEE
July 28, 1993
HINDUSTAN LRVER LIMITED Vs. L R KAKKAR
October 12, 1993
HOME COMMUNICATION LIMITED Vs. UNION OF INDIA
September 21, 1993
HORIZON TRAVELS Vs. PAN AMERICAN WORLD AIRLINES
January 17, 1993
HUKAM SINGH Vs. STATE THRU. DELHI ADMN.
August 19, 1993
HUKAM SINGH Vs. STATE THRU DELHI ADMN
September 19, 1993
HUKUM CHAND Vs. STATE
May 5, 1993
HUSSAIN ERUMBAN Vs. UNION OF INDIA
August 6, 1993
I K GUJRAL Vs. ELECTION COMMISSION OF INDIA
March 27, 1993
I M LAL Vs. UNION OF INDIA
May 3, 1993
I S SAINI Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE
February 22, 1993
IKRAM ALIAS AKHTAR Vs. STATE
July 8, 1993
IMMAMUDDIN Vs. STATE
May 5, 1993
INDER GUPTA Vs. STATE DELHI ADMINISTRATION
May 28, 1993
INDER KUMAR Vs. UNION OF INDIA
July 21, 1993
INDER PAL SINGH Vs. STATE
October 28, 1993
INDER RAJ Vs. STATE
April 16, 1993
INDER SAIN CHADHA Vs. UNION OF INDIA
July 9, 1993
INDER SINGH AHLUWALIA Vs. PREM CHAND JAIN
January 8, 1993
INDERJEET Vs. DELHI ADMINISTRATION
August 20, 1993
INDIA TELECOMP LIMITED Vs. UNION OF INDIA
February 26, 1993
INDIAN OIL CORPORATION LIMITED Vs. CALCUTTA METALLLISING COMPANY
March 2, 1993
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. A K DOGRA RETD
February 26, 1993
INDU ENGINEERING AND TEXTILES LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
February 1, 1993
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. SHAMA FORGE COMPANY LIMITED
August 6, 1993
INSTALMENT SUPPLY LIMITED Vs. C E C LIMITED
November 10, 1993
ISHWAR SINGH Vs. STATE DELHI ADMINISTRATION
September 17, 1993
ISHWAR SINGH Vs. STATE DELHI ADMINISTRATION
April 22, 1993
ISHWARI DASS Vs. RALLIA RAM
February 22, 1993
J K KASHYAP Vs. J K GUHA
September 23, 1993
J K SYNTHETICS LTS Vs. N C SHARMA
April 28, 1993
J N CONSTRUCTIONS Vs. NEW DELHI MUNICIPAL CORPORATION
September 7, 1993
J N CONSTRUCTIONS Vs. NEW DELHI MUNICIPAL CORPORATION
September 28, 1993
J N CONSTRUCTIONS Vs. NEW DELHI MUNICIPAL COMMITTEE
October 6, 1993
JAGAT SINGH Vs. UNION OF INDIA
October 13, 1993
JAGDISH CHANDER MEHTA Vs. BIMLA MEHTA
December 6, 1993
JAGDISH KUMAR SHARMA Vs. D T C
October 7, 1993
JAGDISH KUMAR SHARMA Vs. D T C
September 28, 1993
JAGDISH SINGH Vs. SHYAM LAL CHARITABLE TRUST
October 8, 1993
JAGPREET SINGH Vs. UNION OF INDIA
September 3, 1993
JAGSON INTERNATIONAL LIMITED Vs. ODEBRECHT PERFURACOES LIMITED
May 6, 1993
JAI BHAGWAN Vs. STATE
March 3, 1993
JAI BHAGWAN Vs. STATE
March 1, 1993
JAI DEV SINGH Vs. SUJAN SINGH
May 6, 1993
JAI KRISHAN PARUTHI Vs. D S PUNIA
July 13, 1993
JAI KUMAR ALIAS BICHHA Vs. STATE
May 12, 1993
JAI SINGH Vs. CORPORAL S R VOHRA
September 9, 1993
JAI STEELS LIMITED Vs. DELHI FINANCE CORPORATION
August 6, 1993
JAIN COMMISSION OF ENQUIRY Vs. STATE
July 2, 1993
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
September 29, 1993
JALLO SUSIDIARY INDUSTRIES CO INDIA PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
January 12, 1993
JAMIT RAI AND CO Vs. UNION OF INDIA
March 15, 1993
JAMMU AND KASHMIR BANK LIMITED Vs. EAGLE BUILDERS AND CONTRACTORS LIMITED
September 17, 1993
JAMNA AUTO INDUSTRIES Vs. UNION OF INDIA
November 26, 1993
JASBIR KAUR Vs. S SAMPURAN SINGH
September 14, 1993
JASPAL SINGH Vs. STATE DELHI ADMINISTRATION
November 1, 1993
JASWANT SINGH Vs. LAND ACQUISITION COLLECTOR
July 8, 1993
JAYANTI PRASAD GOEL Vs. SUMITRA JAIN
September 10, 1993
JAYANTI PRASAD GOEL Vs. SURESH JAIN
February 22, 1993
JAYASHREE BIJWE Vs. UNION OF INDIA
March 17, 1993
JAYSHREE RAVI Vs. UNIVERSITY OF DELHI
January 22, 1993
JAYSHREE RAVI Vs. UNIVERSITY OF DELHI
September 17, 1993
JEEWAN MEHROTRA Vs. SALAWANTI KOTWANI
May 30, 1993
JESUS SALES CORPORATION Vs. UNION OF INDIA
September 29, 1993
JHON TOPO ALIAS JHOHNI Vs. STATE
April 26, 1993
JINDAL INDUSTRIES LIMITED Vs. SAMANA STEELS LIMITED
April 23, 1993
JIT RAM SHARMA Vs. GYAN CHAND
February 3, 1993
JIWAN DAS Vs. LIFE INS CORP OF INDIA
September 28, 1993
JUMMA SINGH Vs. CHAIRMAN FOOD CORPORATION OF INDIA
May 12, 1993
K B VASIST Vs. HONERABLE CHIEF JUSTICE
March 1, 1993
K C CHIBBER Vs. STATE
August 16, 1993
K C GOYAL Vs. DELHI DEVELOPMENT AUTHORITY
July 19, 1993
K K KAPUR Vs. SATINDRA PRAKASH ANAND
May 11, 1993
K M ARTEE Vs. LIFE INSURANCE CORPORATION OF INDIA
May 27, 1993
K.S. JAWATKAR Vs. ATAM DEVI
February 8, 1993
KAILASH CHAND GUPTA Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
July 22, 1993
KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. BHARAT CONFECTIONERY WORKS REGD
April 2, 1993
KALI CHARAN SHARMA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
September 20, 1993
KAMAL AGARWAL Vs. UNION OF INDIA
January 11, 1993
KAMAL KAPOOR Vs. STATE BANK OF INDIA
August 12, 1993
KAMLA DEVI Vs. POLICE COMMISSIONER
April 30, 1993
KARAM CHAND THAPAR AND BROS COAL SALES LIMITED Vs. ACME PAPER LIMITED
April 23, 1993
KARAMTULLAH Vs. DELHI DEVELOPMENT AUTHORITY
February 16, 1993
KARAN INDUSTRIES Vs. D C M LIMITED
November 11, 1993
KARTAR KAUR Vs. L WALIA
March 30, 1993
KARTAR SINGH Vs. STATE
January 19, 1993
KASHMIR VANASPATI PRIVATE LIMITED Vs. UNION OF INDIA
September 8, 1993
KATARIA CONSTRUCTION Vs. MUNICIPAL CORPORATION OF DELHI
September 15, 1993
KELSON CONSTRUCTIONS Vs. VERSHA SPINNING MILLS LIMITED
November 8, 1993
KELVINATOR OF INDIA LIMITED Vs. A P BAGAI
November 23, 1993
KERALA STATE COIR CORPN LIMITED Vs. DELHI INTERCONTINENTAL HOTELS PRIVATE LIMITED
February 17, 1993
KESHAV METAL WORKS Vs. JITENDER KUMAR VERMA
December 15, 1993
KEWAL KRISHAN KUMAR TRADING AS KUMAR DAL MILLS Vs. AKASH SPICES AND FOOD INDUSTRY
May 7, 1993
KHAIRUL NISSAN Vs. TUFAIL AHMED
August 3, 1993
KHAZANO DEVI Vs. MOTI LAL
September 10, 1993
KIDARSONS INDUSTRIES PRIVATE LIMITED Vs. HANSA INDUSTRIES PRIVATE LIMITED
February 5, 1993
KIDARSONS INDUSTRIES PRIVATE LIMITED Vs. HANSA INDUDTRIES PRIVATE LIMITED
December 1, 1993
KIKKI FARMS PRIVATE LIMITED Vs. ADDITIONAL DISTRICT MAGISTRATE
May 25, 1993
KIRANJIT SINGH Vs. MADAN LAL KHANNA
August 24, 1993
KIRPAL SINGH KHURANA Vs. UNION OF INDIA
September 13, 1993
KIRPAL SINGH VIRDHI Vs. STATE
July 5, 1993
KISHORE LAL SHANKAR Vs. S. QURESHI AND OTHERS
September 14, 1993
KISHORI LAL Vs. ESTATE OFFICER
May 27, 1993
KOCHHAR CONSTRUCTION CORPORATION Vs. NEW DELHI MUNICIPAL COMMITTEE
March 16, 1993
KRISHAN KUMAR SHYAM LAL BANSAL Vs. UNION OF INDIA
September 6, 1993
KRISHAN LAL Vs. HANUMAN
January 28, 1993
KRISHAN LAL Vs. MOHAMMAD DIN
March 4, 1993
KRISHAN LAL KOHLI Vs. V K KHANNA
July 12, 1993
KRISHAN MOHAN SINGH Vs. CHAND GUPTA
March 17, 1993
KRISHANA CHANDER MAHAJAN AND ANOTHER Vs. DESH BHUSHAN JAIN
February 18, 1993
KULBIR SINGH Vs. STATE
September 7, 1993
KULDIP MEHTA Vs. UNION OF INDIA
March 12, 1993
KULVINDER SINGH SETHI Vs. PUNJAB AND SINDH BANK
October 7, 1993
KUMARI ALKA Vs. UNION OF INDIA
March 18, 1993
KUSUM LATA Vs. SATISH KUMAR KHANNA
November 4, 1993
L BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX
January 14, 1993
LAHORI MAL Vs. NEW DELHI MUNICIPAL CORPORATION
October 15, 1993
LAIS Vs. STATE
February 17, 1993
LAL CHAND Vs. BEGUM JAN DECD MOHAMMAD AHMED
August 17, 1993
LALITA BHOJWANI Vs. NARENDER KUMAR
March 22, 1993
LAMBA BROTHERS PRIVATE LIMITED Vs. LAMBA BROTHERS
August 30, 1993
LAMBA BROTHERS PVT LTD Vs. LAMBA BROTHERS
January 1, 1993
LAVINO KAPUR COTTONS PRIVATE LIMITED ANR Vs. B I F R
July 28, 1993
LAWRANCE SINGH RANA Vs. STATE DELHI ADMINISTRATION
May 10, 1993
LAXMI IRON AND STEEL MANUFACTURING CO PRIVATE LIMITED Vs. PREM CHONA
March 17, 1993
LIAQ MOHAMMAD Vs. DELHI DEVELOPMENT AUTHORITY
August 5, 1993
LILA DEVI Vs. RAJ KUMARI
October 26, 1993
M A A ABU GHUNIMA NAZER ZOHIR EI YAZGI Vs. UNION OF INDIA
September 2, 1993
M BLOCK WELFARE SOCIETY GRATER KAILASH NEW DELHI Vs. MUNICIPAL CORPORATION OF DELHI
March 4, 1993
M L AGGARWAL Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
February 10, 1993
M L KHURANA Vs. H C CHOPRA
March 10, 1993
M S B PRASAD Vs. K M SHARMA
March 2, 1993
M SONI AND COMPANY Vs. CHOWDHARI AND COMPANY
September 17, 1993
M T N L CASE Vs. UNION OF INDIA
July 20, 1993
M/S JHALANI TOOLS (INDIA) PVT. LTD. Vs. B.K. SONI
November 2, 1993
M/S M. L. MAHAJAN Vs. DELHI DEVELOPMENT AUTHORITY AND OTHERS
March 18, 1993
M/S PUNJ LLOYD PVT. LTD. Vs. SHRI V.P. PUNJ
September 28, 1993
MAHARSHI DEYANAND CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
August 27, 1993
MAHAVIR SINGH Vs. DELHI TRANSPORT CORPN.
May 12, 1993
MAHESHWARI PROTEINS LIMITED Vs. STATE DELHI ADMINISTRATION
November 1, 1993
MAHINDER PAL WADHWA Vs. ASHOK KUMAR WADHAWA
July 6, 1993
MAHINDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
July 14, 1993
MAINTECH ENGINEERS Vs. JOTINDRA STEEL AND TUBES LIMITED
March 18, 1993
MAJ GEN A K LUTHRA Vs. MALKIT MAMRATH
May 17, 1993
MALWINDER KAUR Vs. TEJ PRATAP SINGH
April 1, 1993
MANAGEMENT OF NEW DELHI TUBERULOSIS CENTRE Vs. LT GOVERNOR OF DELHI
February 22, 1993
MANAGING COMMITTEE ALOK BHARTI SECONDARY SCHOOL Vs. UNION OF INDIA
July 7, 1993
MANAV RATAN DR RAJRANG SINGH Vs. DELHI ADMINISTRATION
September 7, 1993
MANBHAVATI Vs. SURTE
April 16, 1993
MANJIT AHLUWALIA Vs. UNION OF INDIA
December 16, 1993
MANOHAR LAL Vs. PUSHPAWATI JAIN
February 8, 1993
MANOHAR SINGH AND SONS Vs. NAVKATEN COOPERATIVE GROUP HOUSING SOCIETY
August 10, 1993
MANOJ SINGH Vs. STATE
February 1, 1993
MANOJ SINGH Vs. STATE
February 12, 1993
MANORAMA PACKAGING PRIVATE LIMITED Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION
July 30, 1993
MARGARET KATHLEEN GANDHI Vs. UNION OF INDIA
May 3, 1993
MAYAR TRADERS LIMITED Vs. AKHIL SERVICES LIMITED
October 29, 1993
MEERA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
December 1, 1993
MICRONIX INDIA Vs. J R KAPOOR
September 15, 1993
MILK FOOD LIMITED Vs. KIRAN KHANNA
May 4, 1993
MODERM CONSTRUCTION CO DELHI Vs. UNION OF INDIA
November 19, 1993
MODERN TRADING CO. (DELHI) PVT. LTD. Vs. CHAND INDUSTRIES
July 30, 1993
MOHAMMAD INAM QADIR REHMAN MATIN Vs. JAMIA MILLIA ISLAMIA
October 8, 1993
Mohammad Lias Vs. State
May 24, 1993
MOHAMMAD SALIM KHATRI Vs. UNION OF INDIA
August 5, 1993
MOHAMMED SALIM KHATRI Vs. UNION OF INDIA
January 8, 1993
MOHAN Vs. STATE OF TAMIL NADU
May 17, 1993
MOHAN Vs. STATE
May 28, 1993
MOHAN KUMAR Vs. NARENDRA PRODUCTS
November 2, 1993
MOHAN MACHINES LIMITED Vs. SALES TAX TRIBUNAL
November 26, 1993
MOHAN SINGH KASHYAP Vs. SOHAN SINGH
October 5, 1993
MOHANLAL Vs. STATE
February 3, 1993
MOHD AHSAN Vs. STATE OF DELHI
August 26, 1993
MOHD ANIS Vs. COMMISSIONER OF POLICE
March 24, 1993
MOHINDER SINGH Vs. O P KHATRI
August 5, 1993
MONIKA CHAWLA Vs. NATIONAL TRADING COMPANY
January 28, 1993
MONIKA CHAWLA Vs. NATIONAL TRADING COMPANY
January 1, 1993
MOOL CHAND Vs. STATE
February 8, 1993
MOONKLIGHT ELECTRONIC IND Vs. DELHI DEVELOPMENT AUTHORITY
December 6, 1993
MOTI RAM Vs. UNION OF INDIA
May 17, 1993
MOTI RAM BHASIN Vs. ASSISTANT DIRECTOR ENFORCEMENT
May 26, 1993
MOTILAL PESTICIDES INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 17, 1993
MS NEELAM MAHAJAN SINGH Vs. COMMISSIONER OF POLICE
September 10, 1993
MUKESH Vs. STATE (DELHI ADMN )
May 13, 1993
MUKESH Vs. STATE DELHI ADMINISTRATION
March 13, 1993
MUNICIPAL CORPORATION OF DELHI Vs. BHUPINDER KUMAR
August 26, 1993
MUNICIPAL CORPORATION OF DELHI Vs. NAND RANI
September 19, 1993
MUNICIPAL CORPORATION OF DELHI Vs. MODEL TOWN OWNERS AND RESIDENTS SOCIETY REGD
September 8, 1993
MUNICIPAL CORPORATION OF DELHI Vs. H D SHOURIE
December 17, 1993
MUNICIPAL CORPORATION OF DELHI Vs. SAVITRI RANA
September 22, 1993
MUNICIPAL CORPORATION OF DELHI Vs. GANESH RAZAK
November 26, 1993
MUNNA LAL Vs. BIMLA WATI MAHARANI
September 3, 1993
N K RASTOGI Vs. KARORI LAL
February 17, 1993
N K RUSTOGI Vs. K S GUPTA
January 18, 1993
N PAUL Vs. RAM KALI
March 18, 1993
N S KAPUR Vs. UNIVERSITY OF DELHI
October 7, 1993
NAHIDCO HOUSING PRIVATE LIMITED Vs. STATE
January 19, 1993
NAMDI FRANCIS NWAZOR Vs. NARCOTICS CONTROL BUREAU
December 15, 1993
NAMESH KUMAR Vs. UNION OF INDIA
September 8, 1993
NANAK CHAND Vs. SOBHA SINGH
August 4, 1993
NANIK R PAHILAJANI Vs. DELHI DEVELOPMENT AUTHORITY
August 27, 1993
NARAIN SHARMA Vs. STATE
January 5, 1993
NARAIN SHARMA Vs. STATE
November 5, 1993
NARENDER KUMAR Vs. VISHNU KR. NAYYAR
February 17, 1993
NARENDER KUMAR KHANNA Vs. JAGDISH PRAKASH KATHURIA
March 12, 1993
NARENDER PAL SINGH Vs. UNION OF INDIA
September 14, 1993
NARESH KUMAR AND BITTU Vs. STATE
March 24, 1993
NARESH KUMAR BANSAL Vs. G S KALRA
January 12, 1993
NARESH KUMAR GUPTA Vs. NAV BHARAT TIMES COOPERATIVE GROUP HOUSING SOCIETY LIMITED
October 6, 1993
NARINDER KUMAR Vs. VISHNU KUMAR NAYYAR
February 11, 1993
NARNDI FRANCIS NWAZOR Vs. NARCOTIC CONTROL BUREAU
December 15, 1993
NATIONAL EX SERVICEMEN CO ORDINATION COMMITTEE Vs. UNION OF INDIA
February 23, 1993
NATIONAL IRON FOUNDRY Vs. STATE BANK OF INDIA
October 1, 1993
NAVNEET BANSAL Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
January 28, 1993
NAVNEET RAI Vs. NARINDER KAUR
August 24, 1993
NAVYUG INVESTMENTS LIMITED Vs. UNION OF INDIA
August 4, 1993
NAZRUL HAQ Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER
January 20, 1993
NEELAM MAHAJAN SINGH Vs. COMMISSIONER OF POLICE
September 17, 1993
NEELAM MALHOTRA Vs. RAJINDER MALHOTRA
July 6, 1993
NEERU GAMBHIR Vs. NEW INDIA INSURANCE CO.
February 2, 1993
NEETA AGGATWAL Vs. RAJ WADHWA ANDORS
October 13, 1993
NEEV INVESTMENT AND TRADING PRIVATE LIMITED Vs. SASIA EXPRESS COURIERS PRIVATE LIMITED
May 11, 1993
NEW BANK OF INDIA Vs. FARIDABAD MANUFACTURING ENGG PRODUCT PRIVATE LIMITED
December 1, 1993
NEW DELHI MUNICIPAL CORPORATION Vs. HOUSE OF HANDICRAFT
May 25, 1993
NEW HORIZONS LIMITED Vs. UNION OF INDIA
October 15, 1993
NEW INDIA ASSURANCE CO. LTD. Vs. DHANESH KUMAR
March 29, 1993
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MURTI DEVI
March 29, 1993
NICHIMEN CORPORATION Vs. UNION OF INDIA
February 9, 1993
NIRAJ KUMAR SINGH Vs. UNIVERSITY OF DELHI
February 3, 1993
NIRMALA DEVI Vs. JAGDISH KUMAR
February 10, 1993
NIRMALAN SELVARAJAH Vs. UNION OF INDIA
August 16, 1993
NORMA INDUSTRIES Vs. MUNICIPAL CORPORATION OF DELHI
December 7, 1993
ODEBRECHT PERFURACOES LIMITED Vs. STATE
February 12, 1993
OLD VILLAGE INDUSTRIES LIMITED Vs. UNION OF INDIA
April 30, 1993
OM PRAKASH Vs. KARAN SINGH
May 24, 1993
OM PRAKASH GUPTA Vs. MUKESH
January 29, 1993
OM PRAKASH JAIN Vs. UNION OF INDIA
January 1, 1993
OM PRAKASH JAIN Vs. UNION OF INDIA
July 28, 1993
ONKAR CHAND PRASHAR Vs. STATE
November 17, 1993
ONKAR DUTT GUTTI Vs. GLOBE MOTORS LTD. AND OTHERS
November 1, 1993
ONKAR DUTT GUTTI Vs. GLOBE MOTORS LIMITED
January 1, 1993
ORIENT ABRASIVES LIMITED Vs. HARIGANGA ALLOYS AND STEEL LIMITED
January 1, 1993
ORIENTAL BANK OF COMMERCE Vs. SALEK CHAND BALAK RAM
March 4, 1993
P S BHARGAVA Vs. P C KOHLI
March 1, 1993
PAMELA MANMOHAN SINGH Vs. FAMILY PLANNING FOUNDATION
November 26, 1993
PANAKKAL MOHAMED BASHEER Vs. UNION OF INDIA
February 26, 1993
PANDIT MANOHAR LAL SHARMA Vs. UNION OF INDIA AND OTHERS
July 23, 1993
PANKAJ TRADERS Vs. D C P LICENSING
October 14, 1993
PAPPA Vs. STATE
December 6, 1993
PAPPA Vs. STATE
September 6, 1993
PARAMVIR SINGH ALIAS PAMMU Vs. UNION OF INDIA
August 20, 1993
PARENT FORUM FOR MEANINGFUL EDUCATION Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 10, 1993
PARMESHWARI DEVI Vs. OGDHYAN HARBHAJAN RASTOGI
February 23, 1993
PARVEEN GORE Vs. STATE
March 29, 1993
PARVESH RANI Vs. RAJ KISHAN
September 20, 1993
PATEL CONSTRUCTION CO Vs. OIL AND NATURAL GAS COMMISSION
July 28, 1993
PATODIA AND COMPANY Vs. BOMBAY WOOLLEN MILLS LIMITED
March 5, 1993
PAYAAL SABHLOK Vs. R K SABHLOK
March 9, 1993
PEAREY LAL AND SONS PRIVATE LIMITED Vs. MODI SPENNING AND WEAVING COMPANY LIMITED
July 30, 1993
PESTICIDES INDIA Vs. STATE CHEMICALS AND PHARMACEUTICAL CORPORATION OF INDIA LIMITED
December 16, 1993
PHOOL SINGH DECD Vs. UNION OF INDIA
May 19, 1993
PIARA SINGH Vs. AMRIK
March 23, 1993
PISHORI LAL MAGU Vs. DELHI DEVELOPMENT AUTHORITY
January 28, 1993
POONAM VERMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 29, 1993
PRABHAT KUMAR SRIVASTAVA Vs. UNION OF INDIA
August 12, 1993
PRADEEP Vs. STATE
March 17, 1993
PRAKASH BHATIA Vs. SUBHASH CHANDER SURI
October 7, 1993
PRAKASH BHATIA Vs. SUBHASH CHANDER SURI
September 28, 1993
PRAKASH CHANDER Vs. STATE
December 16, 1993
PRAKASH INDUSTRIES LIMITED Vs. RAJAN ENTERPRISES
September 29, 1993
PRAMOD JAIN Vs. UNION OF INDIA
January 28, 1993
PRATAP SINGH Vs. SHISH PAL
December 6, 1993
PREM INDUSTRIES Vs. STATE BANK OF INDIA
October 27, 1993
PREM KUMAR Vs. VED PARKASH
February 1, 1993
PREM NATH WADHAWAN Vs. INDER RAJ WADHAWAN
March 4, 1993
PREM NATH WADHAWAN Vs. INDER RAI WADHAWAN
March 12, 1993
PREM PAL SINGH Vs. JUGAL KISHORE GUPTA
January 28, 1993
PREM SINGH Vs. ADMINISTRATION OF THE NATIONAL CAPITAL TERRITORY OF DELHI
February 16, 1993
PRITPAL SINGHAL Vs. STATE
March 9, 1993
PUNJ LLOYD PRIVATE LIMITED Vs. STATE
October 1, 1993
PUNJAB AND SIND BANK Vs. DELHI EX SERVICEMEN STONE CRUSHING COMPANY
September 28, 1993
PUNJAB AND SIND BANK Vs. MANJIT SINGH
November 12, 1993
PURBOSHREE MAHILA SAMITI Vs. UNION OF INDIA
September 3, 1993
PURE PHARMA PRIVATE LIMITED Vs. UNION OF INDIA
November 10, 1993
PURSHOTTAM LAL ANAND Vs. MARIANO DSOUZA
May 21, 1993
PUSHKAR DUTT JOSHI Vs. NATIONAL SEEDS CORPORATION LIMITED
January 21, 1993
R DAVID Vs. KANTA RANI
February 22, 1993
R K AND CO Vs. DELHI DEVELOPMENT AUTHORITY
September 14, 1993
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
October 12, 1993
R K JAIN Vs. POONAM JAIN
July 20, 1993
R K KALRA Vs. VIDESH SANCHAR NIGAM LID
April 22, 1993
R N KAPOOR Vs. UCO BANK
September 24, 1993
R P SHARMA Vs. VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY
September 23, 1993
R S AMARNATH MEHRA AND CO Vs. UNION OF INDIA
August 25, 1993
R S RANA Vs. DELHI DEVELOPMENT AUTHORITY
March 9, 1993
RADHA KISHAN SACHDEVA Vs. FLT LT L D SHARMA
April 28, 1993
RADNIK Vs. JANATA BANK
October 11, 1993
RAHIS AHMED Vs. STATE
November 23, 1993
RAIPUR ALLOYS AND STEEL LIMITED Vs. UNION OF INDIA
March 9, 1993
RAJ KUMAR Vs. STATE DELHI ADMINISTRATION
April 21, 1993
RAJ KUMAR GUPTA Vs. UNION OF INDIA
May 26, 1993
RAJ KUMAR GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
September 30, 1993
RAJ KUMAR GUPTA Vs. UNION OF INDIA
May 25, 1993
RAJ SINGH Vs. UNINERSITY GRANTS COMMISSION
October 15, 1993
RAJBIR Vs. STATE
December 9, 1993
RAJBIR SINGH ALIAS RAJU Vs. STATE
February 22, 1993
RAJENDER KISHORE AGGARWAL Vs. PAWAN KUMAR BANSAL
February 11, 1993
RAJENDRA KUMAR TANDON Vs. RAHABAR PRODUCTION PRIVATE LIMITED
January 1, 1993
RAJINDER KAKKAR Vs. DELHI DEVELOPMENT AUTHORITY
November 3, 1993
RAJINDER KUMAR AGGARWAL Vs. HIGH COURT OF DELHI
March 22, 1993
RAJINDER SINGH Vs. COMMISSIONER OF POLICE
March 4, 1993
RAJINDER SINGH BAGGA Vs. HARISH CHANDER CHOPRA
February 25, 1993
RAJINDER SINGH BHATIA Vs. RAMESH SURI ANAND
March 10, 1993
RAJIV AGARWAL Vs. UNION OF INDIA
November 2, 1993
RAJIVE GOYAL Vs. UNIVERSITY OF DELHI
September 10, 1993
RAKESH KUMAR Vs. STATE OF DELHI
May 5, 1993
RAKESH KUMAR Vs. STATE
May 28, 1993
RAKESH RUBBER INDUSTRIES Vs. MUNICIPAL CORPORATION OF DELHI
August 20, 1993
RAM AVTAR Vs. STATE
October 8, 1993
RAM CHAND PRITHVI CHAND Vs. VIRENDER KUMAR MITTAL
March 1, 1993
RAM GANGA FERTILIZERS LTD Vs. UNION OF INDIA
July 30, 1993
RAM I LAL GOEL Vs. STATE
January 25, 1993
RAM JAWAI Vs. SHAKUNTALA DEVI
March 23, 1993
RAM JAWAI Vs. SHAKUNTALA DEVI
May 20, 1993
RAM KHILARI Vs. K S GUPTA
February 11, 1993
RAM KISHAN GUPTA Vs. NATHU RAM GUPTA
August 6, 1993
RAM LUBHAYA Vs. STATE
September 7, 1993
RAM OJHA Vs. UNION OF INDIA
January 19, 1993
RAM RAKHA AGGARWAL Vs. BANWARI LAL
February 25, 1993
RAM SHANKAR Vs. STATE
May 27, 1993
RAM SWAROOP AGGARWAL Vs. UNION OF INDIA
May 14, 1993
RAM SWAROOP KATHURIA Vs. NAGPAL OPTICAL CO
March 11, 1993
RAMANAND Vs. UNION OF INDIA
July 30, 1993
RAMASWAMY Vs. STATE
March 22, 1993
RAMESH BHANDARI Vs. CHARAN DASS PUN
February 24, 1993
RAMESH CHAND Vs. MANJU DEVI
October 8, 1993
RAMESH KUMAR Vs. STATE OF DELHI
May 17, 1993
RAMESH KUMAR BAJAJ Vs. MENGHA RAM
December 2, 1993
RAMESHWAR DAS Vs. UNION OF INDIA
April 12, 1993
RAMESHWAR DASS Vs. UNION OF INDIA
March 12, 1993
RAN SINGH Vs. UNION OF INDIA
September 19, 1993
RANDHIR SINGH Vs. STATE OF DELHI
July 27, 1993
RANJIT SINGH Vs. STATE CENTRAL BUREAU OF INVESTIGATION
July 30, 1993
RANJIT SINGH DECD Vs. B S SETHI DECD
January 21, 1993
RANUTROL LIMITED Vs. ALL INDIA ENGINEERING AND GENERAL MAZDOOR UNION
August 10, 1993
RASHTRIYA METAL INDUSTRIES Vs. UNION OF INDIA
May 28, 1993
RATAN SINGH DECD Vs. UNION OF INDIA
May 10, 1993
RAVI KAPOOR Vs. UNION OF INDIA
February 18, 1993
RAVI KUMAR Vs. UMESH CHAND JAIN
March 7, 1993
RAVI KUMAR NIGAM Vs. STATE
August 5, 1993
RAVI KUMAR SUKHIJA Vs. G V JANNAH
July 28, 1993
RAVI SINGHAL Vs. UNION OF INDIA
May 5, 1993
RAVILAKHINA Vs. HIMMAT RAM
September 1, 1993
RAVINDER PAL SINGH Vs. STATE
January 19, 1993
RAVINDER PAL SINGH CHAWLA Vs. STATE
November 2, 1993
RAVINDER SINGH Vs. JATINDER SINGH
March 19, 1993
RAVINDER SINGH Vs. COMMISSIONER OF INCOME TAX NEW DELHI
March 22, 1993
RAZAULLAH KHAN HASSANALLY Vs. UNION OF INDIA
August 18, 1993
REENA BOSE Vs. UNION OF INDIA
January 18, 1993
RENU VOHRA Vs. SHREYANS PAPER MILLS LIMITED
March 23, 1993
RENUSAGAR POWER COMPANY LIMITED Vs. UNION OF INDIA
July 9, 1993
RISHI PAL Vs. STATE
April 22, 1993
ROGER ENTERPRISES PRIVATE LIMITED Vs. UNION OF INDIA
January 25, 1993
ROMA SANYAL Vs. S K BAGARI
July 28, 1993
ROOP LAL Vs. EDMOND INTERNATIONAL
November 22, 1993
ROXY ENTERPRISES PRIVATE LIMITED Vs. ARUNA RAINA
July 9, 1993
ROXY ENTERPRISES PRIVATE LIMITED Vs. ARUN RAINA
July 8, 1993
RUPENDRA KASHYAP Vs. JIWAN PUBLISHING HOUSE PRIVATE LIMITED
December 16, 1993
RUPINDER HANDA Vs. UNION OF INDIA
May 24, 1993
S AMRIK SINGH Vs. STATE
February 8, 1993
S B I NEW DELHI STAFF COOP HOUSING Vs. MUNICIPAL CORPORATION OF DELHI
November 10, 1993
S C CHAWLA Vs. HARBANS LAL KHULLAR
May 25, 1993
S GURMUKH SINGH Vs. GOPI RAM
September 14, 1993
S K BAHARAL Vs. ADMINISTRATOR OF DELHI
February 8, 1993
S K ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
October 13, 1993
S K MEHRA Vs. STATE
February 9, 1993
S K MITRA Vs. D E S U
April 23, 1993
S K MOULIK Vs. UNION OF INDIA
November 18, 1993
S K SARAWAGI AND CO PRIVATE LIMITED Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
March 1, 1993
S KUMAR AND CO Vs. NEW DELHI MUNICIPAL CORPORATION
May 21, 1993
S M BOSE Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
May 13, 1993
S M RAI AND CO Vs. NEW INDIA ASSURANCE
November 17, 1993
S N AGGARWAL Vs. UNION OF INDIA
February 26, 1993
S N BHATIA Vs. SITA BIJAI SINGH
March 11, 1993
S P CHAUDHARY Vs. INDIAN TRADE PROMOTION OGRANISATION
October 15, 1993
S R BOSE Vs. S GURBAX SINGH
February 17, 1993
S R BOSE Vs. S GURBAX SINGH
January 28, 1993
S S KARANA Vs. ELECTION COMMISSION
April 27, 1993
S S PURI AVSM Vs. R CHANDER SHEKHAR
December 13, 1993
S S SIKKA SONS HOTELS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
March 4, 1993
S SONY AND CO Vs. DELHI DEVELOPMENT AUTHORITY
December 17, 1993
S WARYAM SINGH Vs. STATE
July 19, 1993
SAGAR APARTMENTS FLAT OWNERS SOCIETY REGD Vs. SEQUOIA CONSTRUCTION PRIVATE LIMITED
March 31, 1993
SAHARA DEPOSIT AND INVESTMENTS I LIMITED Vs. MAJIDAN
September 2, 1993
SAHIB SINGH Vs. INDERJIT SINGH
September 8, 1993
SANDEEP KALSON Vs. STATE
November 19, 1993
SANDEEP MAZUMDAR Vs. STATE DELHI ADMINISTRATION
June 25, 1993
SANJAY ALIAS PAHARI Vs. DELHI ADMINISTRATION
February 23, 1993
SANJEEV Vs. ADMINISTRATOR OF DELHI
September 1, 1993
SANJIV GAMBHIR Vs. DELHI DEVELOPMENT AUTHORITY
September 15, 1993
SANJIWAN SAHNI Vs. CITI BANK
May 20, 1993
SANSAR Vs. STATE
December 14, 1993
SARDAR AHMED Vs. STATE
April 19, 1993
SARDAR SINGH KOHLI Vs. AHUJA PROPERTIES FINANCIERS AND PROMOTERS PRIVATE LIMITED
April 23, 1993
SARDAR SINGH SAROHI Vs. STATE
May 27, 1993
SARITA DEVI Vs. SIPPY ELECTRONICS PRIVATE LIMITED
July 13, 1993
SARUP LAL SINGLA Vs. NATIONAL FERTILIZERS LIMITED
March 15, 1993
SAT PAL Vs. SURAJ BHAN MALHOTRA
September 2, 1993
SATISH CHANDRA Vs. REGISTRAR CO OPERATIVE
July 16, 1993
SATISH KUMAR Vs. STATE DELHI ADMINISTRATION
April 19, 1993
SATISH KUMAR Vs. UNION OF INDIA
January 7, 1993
SATISH VERMA Vs. UNION OF INDIA
January 7, 1993
SATYA WATI Vs. UNION OF INDIA
March 15, 1993
SCOOTER INDIA LIMITED Vs. SUBHASH CHANDER PAHWA
February 25, 1993
SEEMA SETH Vs. NAIN BALA SHARMA
July 5, 1993
SEHJIV KUMAR TANDON Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
May 27, 1993
SHAFI BAKSHI Vs. KRISHNA BANSAL
July 28, 1993
SHAFIQ Vs. STATE
March 29, 1993
SHAKOOR AHMED Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
April 15, 1993
SHAKUNTALA SHARMA Vs. MAYA DEVI
December 10, 1993
SHAMSHER HUSSAIN Vs. STATE DELHI ADMINISTRATION
October 25, 1993
SHANKAR Vs. STATE
April 22, 1993
SHANTI Vs. CHATTER SINGH
September 7, 1993
SHANTI BEHAL Vs. STATE
July 20, 1993
SHANTI DEVI Vs. UNION OF INDIA
July 21, 1993
SHARAD DUTT Vs. KIRAN
February 24, 1993
SHAW WALLACE AND COMPANY LIMITED Vs. TAJINDER SINGH JOLLY
January 29, 1993
SHEILA ROY Vs. UNION OF INDIA
March 31, 1993
SHERU Vs. DEPUTY COMMISSIONER OF POLICE LICENSING DELHI
February 23, 1993
SHIV KUMAR WASAI AND CO Vs. DELHI DEVELOPMENT AUTHORITY
September 29, 1993
SHIV RAJ SINGH Vs. DELHI DEVELOPMENT AUTHORITY
July 30, 1993
SHREELEASING AND INDUSTRIEAL FINANCE COMPANYS LIMITED Vs. CEMENT LIMITED
August 23, 1993
SIMON ANTHONY Vs. RAJ KUMAR
November 2, 1993
SIRI CHAND SAINI Vs. MODERN BAKERIES INDIA LIMITED
August 20, 1993
SITA RAM Vs. STATE
October 27, 1993
SOM DISTILLERY PRIVATE LIMITED Vs. LT GOVERNOR DELHI
March 12, 1993
SPARSH SAMAJ KALYAN SAMITI REGD Vs. UNION OF INDIA
December 1, 1993
STALION SHOX PRIVATE LIMITED COMPANY Vs. AUTO TENSIONS PRIVATE LIMITED
April 19, 1993
STANDARD CHARTERED BANK Vs. M S HANDA
March 11, 1993
STAR PAPER MILLS LIMITED Vs. UNION OF INDIA
July 5, 1993
STATE Vs. KHEM CHAND
July 7, 1993
STATE Vs. MAHINDER SINGH
September 17, 1993
STATE Vs. NAGENDRA PAL SINGH
November 3, 1993
STATE Vs. NITIN SHAH
November 9, 1993
STATE BANK OF INDIA Vs. CONSOL ELEVATORS PRIVATE LIMITED
November 8, 1993
STATE BANK OF INDIA Vs. R P KHURANA
September 8, 1993
STATE BANK OF INDIA Vs. P K SETHI
September 10, 1993
STATE BANK OF INDIA Vs. G G FOAM
September 1, 1993
STATE BANK OF INDIA Vs. DAMYANTI RANI CHADHA
August 23, 1993
STATE BANK OF MYSORE Vs. SURJEET KAUR
May 20, 1993
STATE DELHI ADMINISTRATION Vs. BALROOP SINGH
February 3, 1993
SUB INSPECTOR K P SHARMA Vs. UNION OF INDIA
January 19, 1993
SUBHASH ALIAS BABLI Vs. STATE
January 21, 1993
SUBHASH CHANDER OBEROI Vs. SHIV RAM
April 21, 1993
SUDERSHAN KUMAR Vs. HINDU UNDIVIDED FAMILY INDER SAIN JAIN
November 2, 1993
SUDERSHAN THUKRAL Vs. KHEM B MANKANI
May 4, 1993
SUDHA NANGIA Vs. IBRAHIM
August 6, 1993
SUDHIR BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
October 28, 1993
SUDHIR JAIN Vs. H P BAGCHI
July 23, 1993
SUDHIR KUMAR DHINGRA Vs. UNION OF INDIA
November 12, 1993
SUHAG TRADERS PRIVATE LIMITED Vs. APPAREL EXPORT PROMOTION COUNCIL
July 27, 1993
SUKHDEV SINGH ROY Vs. UNION OF INDIA
February 24, 1993
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY
July 23, 1993
SUMAN DOVAL Vs. UNION OF INDIA
September 6, 1993
SUMAN DOVAL Vs. UNION OF INDIA
November 26, 1993
SUNIL KUMAR Vs. STATE DELHI ADMINISTRATION
December 15, 1993
SUNIL KUMAR KAMRA Vs. UNION OF INDIA
April 15, 1993
SUNIL PURI Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
March 10, 1993
SUNIL SHARMA Vs. STATE
May 20, 1993
SUNITA SOOD Vs. LT GOVERNOR
August 10, 1993
SUPER CASSETTE INDUSTRIES LIMITED Vs. BATHLA CASSETTES INDIA PRIVATE LIMITED
February 4, 1993
SURAJ PRAKASH MAHAJAN Vs. LACHMAN DASS
January 29, 1993
SURAJ SHARMA Vs. STATE
December 24, 1993
SURESH CHAND VERMA Vs. UNION OF INDIA
March 24, 1993
SURESH KUMAR BANSAL Vs. U P MINERAL PRODUCT LIMITED
August 20, 1993
SURINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
November 16, 1993
SURINDER KAUR AND OTHERS Vs. DHARAM BIR AND OTHERS
May 10, 1993
SURINDER KUMAR AND BROS Vs. UNION OF INDIA
September 3, 1993
SURINDER SINGH Vs. STATE DELHI ADMINISTRATION
May 24, 1993
SURMDER KAUR Vs. DHARAM VIR
May 16, 1993
SURMDER KUMAR Vs. UNION OF INDIA
October 1, 1993
SURUCHI SANSTHAN Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
March 18, 1993
SUSHIL KANTA CHAKRAVARTY Vs. STATE
January 1, 1993
SUSHIL KUMAR Vs. UNION OF INDIA
March 15, 1993
SUSHIL KUMAR Vs. UNION OF INDIA
October 29, 1993
SUSHOL KANT CJAKRAVARTY Vs. STATE
August 25, 1993
SWARAN KUMARI DECREE HOLDER Vs. SANTOSH SANDHU
August 6, 1993
SYNDICATE BANK Vs. HINDUSTAN FIBRE GLASS PRODUCTS
January 1, 1993
SYNDICATE BANK Vs. DOABA PAINT HOUSE
January 20, 1993
SYNDICATE BANK Vs. PARERHAT PAPER
December 13, 1993
T N SESHAN Vs. UNITED NEWS
December 10, 1993
TAPAN SAHA Vs. UNION OF INDIA
January 4, 1993
TARA CHAND SAINI Vs. SUNDAR SINGH
April 22, 1993
TEK CHAND JAIN Vs. DELHI STATE
December 8, 1993
TEXMACO LIMITED Vs. UNION OF INDIA
May 27, 1993
THAKRAL AND SONS Vs. INDIAN PETRO CHEMICALS CORPORATION LIMITED
March 2, 1993
THAKUR BIR RANDHIR SINGH Vs. THAKUR KARTAR SINGH
April 27, 1993
THAKUR DASS Vs. PARBATI DEVI
October 8, 1993
THIRANI CHEMICALS LIMITED Vs. REGISTRAR OF COMPANIES
April 16, 1993
THOMSON CSF Vs. NATIONAL AIRPORT AUTHORITY OF INDIA
March 19, 1993
THUKRAL MECHANICAL WORKS Vs. NITIN MACHINE TOOLS P LTD
May 27, 1993
TILAK RAJ GULATI Vs. VEENA RANI
January 20, 1993
TOBU ENTERPRIES LIMITED Vs. LT GOVERNOR DELHI
November 5, 1993
TRILOCHAN SINGH Vs. USHA DHIR
May 17, 1993
TUBE FABRICO I LIMITED Vs. COMMISSIONER OF INCOME TAX
October 4, 1993
U K MEHRA Vs. UNION OF INDIA
April 30, 1993
UJAGAR SINGH GILL Vs. UNION OF INDIA
May 14, 1993
UMED SINGH Vs. STATE
February 18, 1993
UMESH BHATIA Vs. UNION OF INDIA
October 7, 1993
UMIKA AGENCIES Vs. SURESH TANWAR
July 26, 1993
UNION OF INDIA Vs. JAI NARAIN
July 26, 1993
UNION OF INDIA Vs. RAMESH MAKIN
July 29, 1993
UNION OF INDIA Vs. JITENDER SINGH
May 28, 1993
UNION OF INDIA Vs. FREE INDIA DRY ACCUMULATORS LTD
February 8, 1993
UNION OF INDIA Vs. RAM CHANDER
March 15, 1993
UNITED COMMERCIAL BANK LIMITED Vs. BHIM SAIN MAKHIJA
September 16, 1993
UNITED ENGINEERING EASTERN CORPORATION Vs. DELHI STATE INDL DEVELOPMENT CORPN LIMITED
November 3, 1993
UNITED INDIA PERIONICALS PRIVATE LIMITED Vs. BANK OF BARODA
May 10, 1993
UNIVEREAL CYLINDER LIMITED Vs. GURDMRAN SINGH RISHI PAL
November 26, 1993
UTTAM SINGH DUGGAL AND COPRIVATE LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
March 9, 1993
UTTAM WIRES AND MACHINES PRIVATE LIMITED Vs. STATE OF RAJASTHAN
October 6, 1993
UTTAMI BAI Vs. SUKH CHAIN
February 3, 1993
V CHANDRASEKARAN Vs. VASANTHA
August 26, 1993
V GUPTA Vs. L M P PRECISION ENGINEERING COMPANY PRIVATE LIMITED
October 5, 1993
V K DEWAN AND CO Vs. N B C C
January 25, 1993
V K DEWAN AND CO Vs. MUNICIPAL CORPORATION OF DELHI
March 22, 1993
V K JAIN Vs. RICHA LABORATORIES PRIVATE LIMITED
April 20, 1993
V K SHUKLA Vs. UNION OF INDIA
September 3, 1993
V P TALWAR Vs. MUNSHI RAM
March 12, 1993
VARINDER SINGH BATRA Vs. UNION OF INDIA
August 13, 1993
VED PRAKASH ALIAS PAPPU Vs. STATE
March 5, 1993
VED PRAKASH KHULLAR Vs. GENELEC LIMITED
January 20, 1993
VEENA GUPAT Vs. UNIVERSITY OF DELHI
September 16, 1993
VEENA KOHLI Vs. FAMILY PLANNING ASSOCIATION OF INDIA
October 8, 1993
VIDYA WATI Vs. STATE
May 18, 1993
VIDYA WATI DECD Vs. HANS RAJ DECD
February 8, 1993
VIJAY FOAM AND COMPANY Vs. V K BAJAJ AND COMPANY
April 30, 1993
VIJAY KUMAR BHATI Vs. COMMISSIONER OF INCOME TAX
May 21, 1993
VIJAY KUMAR GANJU Vs. NARKOTICS CONTROL BOREAU
August 4, 1993
VIJAY KUMAR NARANG Vs. USHA RANI
March 12, 1993
VIJAY KUMARI MCGEE Vs. S M RAO
August 19, 1993
VIKRAM ROLLER FLOUR MILLS LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
September 3, 1993
VINOD INDUSTRIES PRIVATE LIMITED Vs. SURAJ KUMARI
August 5, 1993
VINOD INDUSTRIES PRIVATE LIMITED Vs. SURAJ KUMARI
May 19, 1993
VIPIN BABBAR Vs. SAROJ SATIJA
November 11, 1993
VIRENDER SINGH Vs. STATE
February 8, 1993
VISHNU KUMAR SHUKLA Vs. UNION OF INDIA
August 13, 1993
VISHNU PANDIT Vs. STATE
May 21, 1993
VITROCIN FOREXIM BUCHAREST ROMANIA Vs. BYFORD LIMITED
August 20, 1993
VIVEKANAND PRATISHTHAN PARISHAD Vs. REHMAT ALI
April 21, 1993
VMOD KUMAR Vs. STATE
March 31, 1993
WEARWELL CYCLE COMPANY INDIA LIMITED Vs. A K MISRA AND BRAHM ARENJA
May 28, 1993
WORLD TRADE CENTRE WELFARE SOCIETY Vs. BHARAT HOTELS LIMITED
November 4, 1993
YASHVIR SINGH Vs. ADMINISTRATOR
April 16, 1993
YOUSUF Vs. UNION OF INDIA
February 9, 1993
ZAHOOR HASSAN Vs. MST. NOOR JAHAN
July 14, 1993