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Case Index
Title
Date
A K SAWHNEY Vs. D R CHOUDHARY
December 8, 1983
AB AZIZ Vs. STATE OF J&K
June 10, 1983
ABDUL AHAD KHAN Vs. GHULAM MOHAMAD BHAT
July 14, 1983
ABDUL KARIM THAKUR Vs. STATE
June 24, 1983
ABINASH CHANDER Vs. UNION OF INDIA
April 23, 1983
AHAD BHAT Vs. GULZAR BHAT
September 16, 1983
ALI LONE Vs. AMIR LONE
July 26, 1983
ALI MOHD DAR Vs. AB SAMAD TELI
May 19, 1983
ALI MOHD SOFI Vs. SHAMA BIBI
May 19, 1983
ANGREZ SINGH Vs. DINA NATH
February 28, 1983
ASSAD SHAH Vs. AHMAD WANI
September 15, 1983
BADRI NATH Vs. STATE
October 27, 1983
BANSI LAL DOGRA Vs. LT COL C S JAMWAL
May 5, 1983
BASHIR AHMED KHAN Vs. FAROOQ ABDULLAH
June 3, 1983
BHAGAT GOURI Vs. SUB JUDGE, BADARWAH
September 2, 1983
BHAGWAN SINGH Vs. UNION OF INDIA
April 7, 1983
BHARAT KILN Vs. OFFICER I/C DMO
April 27, 1983
BIR SEIN ANAND Vs. STATE OF JAMMU AND KASHMIR
June 24, 1983
BODH RAJ Vs. KAKU
November 15, 1983
CAPTAIN RANDHIR SINGH Vs. SADHNA CHOPRA
April 7, 1983
DHIRENDRA BRAHAMCHARI Vs. STATE OF JAMMU AND KASHMIR
December 7, 1983
DUNI CHAND Vs. NIRMALA DEVI
September 1, 1983
EX HAVILDAR GH MOHD DAR Vs. UNION OF INDIA
April 7, 1983
GH AHMAD BHAT Vs. MOHD SHABAN GUJRI
May 23, 1983
GH HASSAN PANJARA Vs. STATE
May 10, 1983
GH RASOOL WANI Vs. NUR-UD-DIN WANI
September 24, 1983
GHULAM HASSAN Vs. SAJA
May 25, 1983
GUPTA PVT LOAN COMMITTEE Vs. MOTI RAM
November 15, 1983
HABIB ULLAH MALIK Vs. STATE
October 24, 1983
HAJRA Vs. STATE
November 24, 1983
HUSSAIN ALAM Vs. STATE OF JAMMU AND KASHMIR
February 8, 1983
KAMLA RICE MILLS Vs. N A C R S PURA
April 12, 1983
KASHMIR MOTOR DRIVERS ASSOCIATION Vs. UNION OF INDIA
April 22, 1983
KHALIQ MIR Vs. RAMZAN KHAN
August 5, 1983
KHAN NAZIR MOHD Vs. IQBAL BEGUM
May 24, 1983
KRISHAN LAL ISHER Vs. KHAN MOHD RAMZAN SOFI
May 27, 1983
KRISHEN CHAND Vs. SAFEER CHAND
September 1, 1983
KRISHNA SUDAMA Vs. KASTURI LAL
February 4, 1983
L DEVI DASS Vs. PANNA LAL
December 23, 1983
LIFE INSURANCE CORPORATION OF INDIA Vs. IQBAL KAUR
June 24, 1983
MAN MOHAN KAPOOR Vs. KAILASH KUMARI
November 24, 1983
MANGAT RAM Vs. GOVERNMENT OF JAMMU AND KASHMIR
April 7, 1983
MILITARY ESTATES OFFICER Vs. ZAMINDARAN AIR FIELD
April 27, 1983
MOHD AFZAL MIR Vs. HAJI MAHDA BHAT
May 20, 1983
MOHD FAZAL Vs. STATE OF J&K
September 9, 1983
MOHD RAMZAN KHAN Vs. ABDUL MAJID KHAN
August 12, 1983
MOHD RAMZAN MAGREY Vs. TAJA
April 11, 1983
MOHD SIDIQ GANAI Vs. GH AHMED SOOFI
November 3, 1983
MOHD UMAR & CO Vs. INCOME TAX OFFICER
October 27, 1983
MOHINDER SINGH JAMWAL Vs. UNIVERSITY OF JAMMU
November 5, 1983
MULKH RAJ Vs. UNION OF INDIA
April 7, 1983
MUMMA MALLA Vs. MOHAMAD PADROO
August 4, 1983
NABA WAGEY Vs. STATE
October 11, 1983
NOOR MOHD MIR Vs. GH QADIR MIR
April 7, 1983
OSWAL P C Vs. MEHTA S P WTO
April 19, 1983
P C OSWAL Vs. S P MEHTA
April 17, 1983
PRINCIPAL, S.D KANYA VIDHYALA, Vs. AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
March 11, 1983
PRITHVI NATH JALALI Vs. ABDUL AHAD SODAGAR
May 18, 1983
R B JODHAMAL BISHEN LAL Vs. STATE OF JAMMU AND KASHMIR
May 5, 1983
RAMA RICE AND GENERAL MILLS Vs. GENERAL MANAGER, J&K
April 8, 1983
REHMAN TANTRAY Vs. STATE
May 17, 1983
S TEJA SINGH Vs. SHAMBOO NATH RAZDAN
May 19, 1983
SAYEED MOHD RAZA Vs. UNIVERSITY OF JAMMU
December 6, 1983
SEWA RAM NAGIAL Vs. UNION OF INDIA
April 7, 1983
SHASHI PAUL Vs. KOSHALYA DEVI
October 21, 1983
STATE Vs. FAYAZ AHMAD MIR
May 17, 1983
STATE Vs. MOHD SADIQ
September 22, 1983
VINOD KUMAR GUPTA Vs. INDIAN AIRLINES
December 1, 1983
WALI MOHD KAR Vs. HABIB ULLAH KAR
October 14, 1983