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Title
Date
A C PAUL AGRICULTURAL CO PVT LTD Vs. STATE OF WEST BENGAL
September 29, 1983
ABDUL BARI Vs. STATE OF WEST BENGAL
August 26, 1983
ABDUL BARS Vs. STATE OF WEST BENGAL
August 25, 1983
ABDUL MAN NAN Vs. RETURNING OFFICER
August 25, 1983
ABHIMANYU MONDAL Vs. ANANDA KUMAR MONDAL
November 24, 1983
ABHOY SINGH SURANA Vs. W EVANS AND CO LTD
March 22, 1983
AJIT KUMAR GAYEN Vs. JYOTSNA PAL
August 2, 1983
AMAL DEB Vs. BISWANATH MITTER
August 19, 1983
AMAL KRISHNA DAS Vs. STATE
May 11, 1983
AMALENDU SANTRA Vs. UNIVERSITY OF CALCUTTA
August 11, 1983
AMBIKA COLD STORAGE Vs. STATE
June 28, 1983
ANAND PRAKASH SAXENA Vs. UNION OF INDIA & ORS.
March 15, 1983
ANARBIBI Vs. HABIBUR RAHAMAN
March 24, 1983
ANATH BANDHU BASAK Vs. RAGHU NATH ADHIKARI
December 25, 1983
ANGUS CO LTD Vs. DEPUTY COLLECTOR OF CUSTOMS
March 23, 1983
ANIL KUMAR DAS Vs. SECRETARY GOVERNMENT OF WEST BENGAL
May 12, 1983
ANIL KUMAR GAYEN Vs. WEST BENGAL STATE ELECTRICITY BOARD
April 13, 1983
APARNA BASU MALLICK Vs. BAR COUNCIL OF INDIA
August 11, 1983
ARUN KUMAR BEDI Vs. ANJANA DEDI
May 10, 1983
ARUN KUMAR SEN Vs. SATINDRA NATH GOSWAMI
July 20, 1983
ASBESTOS CEMENT, LTD. Vs. CHIEF INSPECTOR OF FACTORIES, GOVERNMENT OF WEST BENGAL, CALCUTTA, AND OTHERS
February 9, 1983
ASHIK MIA Vs. MINOR AKBAR ALI
February 3, 1983
ASHOKA Vs. MANIK BANERJEE
March 2, 1983
ASHOKA MARKETING LTD Vs. ADDL REGISTRAR OF COMPANIES
March 2, 1983
ASOKE KUMAR JAIN Vs. STATE OF WEST BENGAL
July 25, 1983
ASSOCIATED PIGMENTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
February 3, 1983
ATUL SINGH Vs. STATE
August 18, 1983
AZIZA KHATUN Vs. STATE OF WEST BENGAL
August 24, 1983
B C BASAK Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
May 2, 1983
B N MITRA Vs. INDIAN AIRLINES CORPORATION
June 24, 1983
BADAL CHANDRA DAS Vs. KINKAR CHANDRA DAS
March 31, 1983
BAIDYANATH BASAK Vs. UNION OF INDIA
June 3, 1983
BAL KRISHNA MISHRA Vs. UNION OF INDIA
February 7, 1983
BALAI CHANDRA SINGHA ROY Vs. UNION OF INDIA
August 19, 1983
BALAI LALL BANERJEE Vs. DEBAKI KUMAR GANGULY
July 5, 1983
BALARAM ROY Vs. STATE
June 8, 1983
BANI KUMAR SARANGI Vs. JYOTIRMOY BASU, GENERAL MANAGER CALCUTTA TELEPHONES & ORS.
July 26, 1983
BANK OF INDIA Vs. GOVIND DEVI BINANI
August 24, 1983
BANKIM BEHARI MAITY Vs. GANESH CH DHAL
February 9, 1983
BANKURA CHINA CLAY INDUSTRIES Vs. UNION OF INDIA
December 20, 1983
BANSHIDHAR MISRA Vs. STATE OF WEST BENGAL
April 20, 1983
BANWARI LAL GOAL Vs. COMMR CORPN OF CALCUTTA
April 12, 1983
BARKA RAJWAR Vs. STATE
July 7, 1983
BASUDEB MONDAL Vs. DUD KUMAR PRAMANIK
September 20, 1983
BEJOY MONDAL Vs. STATE OF WEST BENGAL
June 23, 1983
BENGAL ELECTRIC LAMP WORKS LTD Vs. SUKDEV CHANDRA SINHA
February 15, 1983
BENGAL NATIONAL TEXTILE MILLS LTD Vs. STATE
September 21, 1983
BENODE BEHARI GHOSAL Vs. SHEW KAMAL SINGH
February 9, 1983
BENOY CHANDRA DEY ALIAS BEOY CH DEY Vs. STATE
November 15, 1983
BHAGIRATHI CO OPERATIVE JOINT FARMING SOCIETY LTD Vs. HOWRAH ZILLA PARISHAD
July 15, 1983
BHANU CHOWDHURY Vs. DR. NARAYAN CHANDRA CHOWDHURY
June 7, 1983
BHANWARILAL SETHIA Vs. STATE OF WEST BENGAL
September 7, 1983
BHARAT SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1983
BHARAT SUGAR MILLS LTD Vs. STATE
June 9, 1983
BHOLANATH KARMAKAR Vs. SAILENDRA NATH PRAMANIK
September 29, 1983
BHUSAN DAS Vs. TULSI GANGULI
September 22, 1983
BINA GANGULI Vs. RASH BEHARI GANGULI
July 20, 1983
BINAPANI BASU Vs. UNION OF INDIA
March 16, 1983
BINAPANI DEBI Vs. AJIT BANERJEE
April 19, 1983
BINAPANI GHOSH Vs. STATE OF WEST BENGAL
July 28, 1983
BIRENDRA BAHADUR PANDEY Vs. GRAMOPHONE CO OF INDIA LTD
February 10, 1983
BIRENDRA KUMAR BHUWALKA Vs. UNION OF INDIA
April 6, 1983
BISHNUPADA KHATUA Vs. STATE OF WEST BENGAL
December 9, 1983
BISWANATH PASARI Vs. INCOME TAX OFFICER B WARD
December 14, 1983
BROJOBALA DEBI Vs. RENUKA GHOSAL
August 24, 1983
BROOKE BOND INDIA LTD Vs. UNION OF INDIA
July 14, 1983
BUILD INDIA CONSTRUCTION CO. Vs. HINDUSTAN FERTILISER CORPORATION LTD.
June 17, 1983
BURJOR MADAN Vs. UNITED INDIA INSURANCE CO
July 18, 1983
CALCUTTA CHEMICAL CO LTD Vs. KRISHNA DAS PAL
May 20, 1983
CALCUTTA CHEMICAL COMPANY LIMITED Vs. DHIRESH CHANDRA ROY
November 28, 1983
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. S K BOSE ALIAS SUBIR KUMAR BASU
July 22, 1983
CENTRAL BANK OF INDIA Vs. ATLAS WORKS P LTD
November 28, 1983
CENTRAL BANK OF INDIA Vs. ASHOKE KUMAR BOSE
April 12, 1983
CHABBILA ROY Vs. STATE
June 10, 1983
CHAMPALAL LAKHOTIA Vs. S K MONDAL
July 6, 1983
CHANDRA NATH BANERJEE Vs. P.J. PAREKH AND ORS.
September 6, 1983
CHATTER SINGH BAID Vs. CORPORATION OF CALCUTTA
June 1, 1983
CHITTARANJAN DHARA Vs. B D O UDAYNARAYANPORE HOWRAH
August 23, 1983
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAZORS AND BLADES PVT LTD
December 2, 1983
COMMISSIONER OF INCOME TAX Vs. PARVATI DEVI KALVANI
December 8, 1983
COMMISSIONER OF INCOME TAX Vs. JASKARAN SOHANLAL P LTD
December 13, 1983
COMMISSIONER OF INCOME TAX Vs. SWADESHI SUGAR SUPPLIERS P LTD
December 12, 1983
COMMISSIONER OF INCOME TAX Vs. RAJENDRA TRADING CO PVT LTD
January 10, 1983
COMMISSIONER OF INCOME TAX Vs. IMPERIAL CHEMICAL INDUSTRIES
January 11, 1983
COMMISSIONER OF INCOME TAX Vs. KALICHARAN AGARWALLA AND CO
March 21, 1983
COMMISSIONER OF INCOME TAX Vs. NEW SWADESHI MILLS OF AHMEDABAD LTD
March 9, 1983
COMMISSIONER OF INCOME TAX Vs. USHA MARTIN BLACK WIRE ROPES LTD
March 14, 1983
COMMISSIONER OF INCOME TAX Vs. MCLEOD AND CO LTD
July 11, 1983
COMMISSIONER OF INCOME TAX Vs. SIJUA ELECTRIC SUPPLY CO LTD
June 30, 1983
COMMISSIONER OF INCOME TAX Vs. C L BAHRI AND SONS
June 27, 1983
COMMISSIONER OF INCOME TAX Vs. ELLENBARRIE TEA COMPANY LTD
June 27, 1983
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA PODDAR CHARITABLE TRUST
July 18, 1983
COMMISSIONER OF WEALTH TAX Vs. NAURANGRAI AGARWALLA
June 20, 1983
COMMUNITY SERVICES SOCIETY Vs. STATE
August 4, 1983
CORPORATION OF CALCUTTA Vs. MD KHAGUDD IN
April 8, 1983
CRESCENT DYES AND CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX
January 25, 1983
D S COMMERCIAL PVT LTD Vs. SHEWTAMBAR STHANAKBASI JAIN SABHA
December 13, 1983
D S COMMERCIAL PVT LTD Vs. SHEWTAMBAR STHAKBASI JAIN SAB HA
November 10, 1983
DEB PROKASH SET Vs. HARIPROSAD MALLICK
September 27, 1983
DEBABRATA MUKHERJEE Vs. KALYAN KUMAR RAY
February 16, 1983
DEBABRATE MUKHERJEE Vs. KALYAN KUMAR ROY
February 16, 1983
DEUTSCHE DAMPSCHIFFSHRTS GESSELLSCHAFT Vs. BHARAT ALUMINIUM CO LTD
May 6, 1983
DHIRENDRA NATH SADHUKHAN Vs. TINKARI SADHUKHAN
September 30, 1983
DIBAKAR DAS Vs. SUB DIVISIONAL OFFICER
April 25, 1983
DILIP RANJAN DASS Vs. RENUKE SENGUPTA
December 21, 1983
DIPALI DAS Vs. GORA CHAND DAS
February 10, 1983
DIPTI MITRA PROPRIETRESS Vs. HIMANGSHU KRISHNA MITRA
March 2, 1983
DODO MAJHI Vs. STATE
September 22, 1983
DR. SANAT KUMAR BASU Vs. STATE OF WEST BENGAL
October 4, 1983
DUNCANS AGRO INDUSTRIES LTD Vs. SECRETARY DEPARTMENT OF INDUSTRIAL DEVELOPMENT
March 23, 1983
DWARKA PROSAD SHARMA Vs. J N NEOGI
December 14, 1983
E.C. BOSE & CO. PRIVATE LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE
March 30, 1983
EAST INDIA PHOTOGRAPHIC TRADERSS ASSOCIATION Vs. STATE
May 5, 1983
EASTERN COLFIELDS LIMITED Vs. STATE
October 5, 1983
EMPLOYEES STATE INSURANCE CORPORATION Vs. SAHA SOAP FACTORY
August 24, 1983
EMPLOYERS OF CINEMA EXHIBITORS INDUSTRY IN WEST BENGAL Vs. STATE OF WEST BENGAL
September 1, 1983
EX PARTE CHAMPALAL JAJODIA Vs. LIFE INSURANCE CORPORATION OF INDIA
May 4, 1983
EXECUTIVE OFFICER DURGAPORE NOTIFIED AREA AUTHORITY CITY CENTRE Vs. EMERGENCY CONSTRUCTION
October 5, 1983
G CARIAPPA Vs. LEILA SINHA ROY
September 15, 1983
GADADHAR DAS Vs. SANTOSH KUMAR MUKHERJEE
July 15, 1983
GANESH CHANDRA MUKHERJEE Vs. NATIONAL TEXTILE CORPN WEST BENGAL ASSAM BIHAR AND ORISSATLD
July 18, 1983
GANGES PRINTING INK FACTORY EMPLOYEES INDUSTRIAL CO Vs. P.F. INSPECTOR AND ANOTHER
September 21, 1983
GANPATRAI AGARWALL Vs. FERTILISER CORPORATION OF INDIA
June 27, 1983
GHOSE ESTATES Vs. COMMISSIONER OF INCOME TAX
December 8, 1983
GOFUR SHEIKH Vs. STATE
March 18, 1983
GOPAL CHAKRABORTY Vs. SABITAMOYEE GHOSH
July 14, 1983
GOPAL CHANDRA PAL Vs. STATE OF WEST BENGAL
March 18, 1983
GOPAL MUKHERJEE Vs. UPENDRA NATH MUKHERJEE
August 24, 1983
GORA CHAND DAS Vs. DIPALI DAS
February 10, 1983
GOUR CHANDRA PANDIT Vs. STATE OF WEST BENGAL
August 26, 1983
GOUR LAL MITRA Vs. TRIPURA PROSANNA BASU
September 21, 1983
GOURI DUTT MAHARAJ Vs. HIRALAR MAHARAJ
March 4, 1983
GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME TAX
January 18, 1983
GURMAN SINGH Vs. UNION OF INDIA
November 9, 1983
HASNEBANU BEWA Vs. STATE OF WEST BENGAL & ORS.
February 22, 1983
HEILGERS LIMITED Vs. DEPUTY COLLECTOR OF CUSTOMS
March 29, 1983
HIHIR KR SINGH Vs. A D M
July 15, 1983
HINDUSTAN PETROLIUM CORPORATION LTD Vs. SASHI BHUSAN MONDAL
May 18, 1983
HINDUSTHAN STEEL LTD. Vs. 9TH INDUSTRIAL TRIBUNAL
April 27, 1983
HIRALAL GUPTA Vs. STATE
September 26, 1983
HIRALAL ROY Vs. MATI RANI GHOSH
June 23, 1983
HIRALAL SHAH Vs. STATE OF ASSAM & ORS.
September 21, 1983
HIRENDRA NATH MONDAL Vs. RAJENDRA NATH SATPATHI
December 23, 1983
HOOGHLY DOCKING AND ENGINEERING CO LTD Vs. COMMISSIONER COMMERCIAL TAXES
January 17, 1983
INCOME-TAX OFFICER Vs. CENTURY ENKA LTD
August 12, 1983
INDER SENGUPTA Vs. PROVA RANI
July 19, 1983
INDIA PHOTOGRAPHIC CO TLD Vs. SAUMITRA MOHAN KUMAR ALIAS SAUMITRA KUMAR
September 9, 1983
INDIAN JUTE MILLS ASSOCIATION Vs. WEALTH-TAX OFFICER
October 21, 1983
INDIAN RAYON CORPORATION LIMITED Vs. UNION OF INDIA
July 22, 1983
INDO JAPANESE INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
September 23, 1983
INDRA PRAKASH KARNANI Vs. REGISTRAR OF COMPANIES
February 1, 1983
INDUSTRIAL FUEL MARKETING CO Vs. UNION OF INDIA
January 28, 1983
INSPECTOR GENERAL OF POLICE CABINET VIGILANCEDEPARTMENT GOVT OF BIHAR Vs. CENTRAL MANBHUM COAL CO PVT TLD
February 17, 1983
INSPECTOR GENERAL OF POLICE CALCUTTA VIGILANCE DEPARTMENT GOVERNMENT OF BIHAR Vs. CENTRAL MANBHUM COAL COMPANY PVT LTD
August 10, 1983
ISWARI PRASAD MUNURI Vs. SHIB NARAYAN BANERJEE
November 28, 1983
JADU NATH PAUL Vs. COLLECTOR OF CENTRAL EXCISE
February 15, 1983
JAIN SHUDH VANASPATI LTD Vs. JAIN EXPORTS PVT LTD
September 22, 1983
JAINARAIN AGARWALA Vs. S BANERJEE
December 16, 1983
JAJODIA ESTATES P TLD Vs. CORPORATION OF CALCUTTA
January 28, 1983
JAYANTA BANERJEE Vs. BELDANGA BLOCK 1 CO-OP MARKETING SOCIETY
April 29, 1983
JAYANTI RANI PANDA Vs. STATE OF WEST BENGAL
June 16, 1983
JIIA ENS Vs. HINDUSTHAN ICE AND COLD STORAGE CO LTD
September 6, 1983
JITENDRA NATH BANERJEE Vs. WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION TO MEDICAL ENGINEERING AND TECHNOLOGICAL DEGREE COLLEGES
April 12, 1983
JUDHISTHIR DUTTA AND ANIMA DUTTA Vs. BHANUMATI DUTTA & ANR.
November 22, 1983
JUGAL KISHORE LAHA Vs. STATE
September 7, 1983
K K NANDI Vs. AMITABHA BANERJEE
January 28, 1983
KAILAS PROSAD MUSADDI Vs. STATE
December 8, 1983
KAILASH SAVING UNITS PVT LTD Vs. SANTI RANJAN GHOSH
December 13, 1983
KALIDAS DUTTA Vs. CORPORATION OF CALCUTTA
March 23, 1983
KALIPADA ROY Vs. DISTRICT CONTROLLER FOOD AND SUPPLIES HOOGHLY
August 11, 1983
KAMAKSHYA SINGH DEO Vs. MODULA INDIA
December 25, 1983
KAMALENDU CHANDA Vs. DILIP KUMAR BISWAS
May 6, 1983
KANAI BHOWMICK Vs. PRESIDENT BOARD OF SECONDARY EDUCATION WEST BENGAL
June 21, 1983
KANAI KRISHNA BHAWMIK AND OTHERS Vs. DIRECTOR OF SECONDARY EDUCATION, GOVERNMENT OF WEST BENGAL AND OTHER
June 23, 1983
KANAI SHEET Vs. STATE
February 7, 1983
KANSAI STEAMSHIP CO. LTD. Vs. UNION OF INDIA & ANR.
August 29, 1983
KAPUR AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
May 11, 1983
KARALI BAURI Vs. SUBHASH DAS MUSIB
May 20, 1983
KASHINATH GOSWAMI Vs. BISHNUPADA MUKHERJEE
August 26, 1983
KING ELECTRONICS Vs. COLLR OF C EX & CUS , WEST BENGAL
July 11, 1983
KISHAN JADAV Vs. STATE
October 4, 1983
KOLEY PROPERTIES P TLD Vs. METHAI LAL SHAW
June 10, 1983
KRISHNA KUMAR DAMANI Vs. RAMNARAIN AGARWAL
September 13, 1983
LAKHAPATI DEBI JAISWAL Vs. BHAGATI PRESSING CO
July 21, 1983
LAKHI CHAND Vs. STATE
April 12, 1983
LAKSHMI TRACTORS CO Vs. OFFICIAL LIQUIDATOR
August 25, 1983
LALASK ALIAS LALAUDDIN Vs. STATE
March 22, 1983
LAXMI RANI AICH Vs. THE STATE & ANR.
September 8, 1983
LIPTON INDIA LIMITED Vs. STATE OF WEST BENGAL
July 14, 1983
M K GUHA Vs. UNION OF INDIA
August 9, 1983
M L SHAW Vs. STATE
April 19, 1983
MACNEILL AND BARRY LTD Vs. UNION OF INDIA
December 23, 1983
MADHUSUDAN BANERJEE Vs. STATE
January 14, 1983
MAHADEB GHOSH Vs. STATE
March 31, 1983
MAHADEB KUMAR BANERJEE Vs. STATE OF WEST BENGAL
December 9, 1983
MAKHAN LAL BOSE Vs. CHARUPAMA DEBI
June 16, 1983
MAN MOHAN KHEMKA Vs. KAILASH KUMAR SHARMA
December 16, 1983
MD. AKRAM Vs. STATE
June 22, 1983
MIHIR ADHIKARY Vs. STATE
May 4, 1983
MILAN KUMAR MUKHERJEE Vs. UNION OF INDIA
July 19, 1983
MINING AND ALLIED MACHINERY CORPORATION LTD Vs. HOPE INDIA LTD
February 3, 1983
MOHAMMAD JEBBAS ALI Vs. RAHIMA BIBI
April 29, 1983
MOHAMMAD KASIMUDDIN Vs. YUNUS ALI MONDAL
February 11, 1983
MOHAMMADBHAI SK MOHSINBHOY Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
August 4, 1983
MONOJ MAJUMDAR Vs. STATE OF WEST BENGAL
June 20, 1983
MONORANJAN SINHA Vs. G C BARRET
June 22, 1983
NANDA GHOSH DASTIDAR Vs. GURU NANAK EDUCATION TRUST
June 27, 1983
NARENDRA NATH SAHOO Vs. STATE OF WEST BENGAL & ORS.
March 17, 1983
NATIONAL COTTON MILLS LTD Vs. ASSTT REGISTRAR OF COMPANIES WEST BENGAL
August 8, 1983
NATIONAL COTTON MILLS LTD Vs. ASSISTANT REGISTRAR OF COMPANIES W B
August 1, 1983
NAYEK ASSOCIATE ALIAS NAYEK PAPER AND BOARD MILLS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
June 14, 1983
NEW CENTRAL JUTE MILLS CO LTD Vs. VEB DEUTFRACHT SEEREEDEREI ROSTOCK
January 20, 1983
NEW INDIA INVESTMENT CORPORATION LTD Vs. INCOME TAX OFFICER
May 19, 1983
NIKHIL CHANDRA SEN Vs. AJIT CHANDRA MULLICK
February 16, 1983
NILSIN COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
July 18, 1983
NIRANJAN ROY Vs. DIST PANCHAYET OFFICER
May 12, 1983
NIRMAL KARMAKAR Vs. STATE
September 27, 1983
NIRMAL KUMAR Vs. B K BASU
June 2, 1983
NISHIT CHANDRA GHOSH Vs. BIDHU BHUSAN GHOSH
September 16, 1983
NORTH KESHALPORE COLLIERIES CO Vs. SARDAR UJAGAR SINGH
March 18, 1983
OM PRAKASH Vs. STATE
March 10, 1983
ORIENT PAPER INDUSTRIES TLD Vs. UNION OF INDIA
July 13, 1983
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. ASHOKE RANJAN CHAKRABORTY
October 4, 1983
P DUTTA Vs. UNION OF INDIA
August 2, 1983
PANCHKARI DE Vs. THE STATE OF WEST BENGAL & ORS.
December 29, 1983
PARESH CHANDRA RANA Vs. SANKAR KUMAR ROY & ORS.
June 24, 1983
PARIMAL KUMAR GUHA Vs. SMT. SOVANA SINHA
March 1, 1983
PARITOSH PARUK Vs. STATE OF WEST BENGAL
May 5, 1983
PARITOSH SIL & ORS. Vs. STATE OF WEST BENGAL & ORS.
May 6, 1983
PESTON PADAMJI GINWALLA Vs. COMMISSIONER OF INCOME TAX
March 9, 1983
PRAN KRISHNA GOSWAMI Vs. STATE OF WEST BENGAL
July 15, 1983
PRASUN KUMAR BHATTACHARJEE Vs. INDIA MACHINERY CO LTD
August 12, 1983
PREM RATAN VYAS Vs. ANIL CHATTERJEE
May 3, 1983
PREMIER ROAD CARRIERS LTD. Vs. INDIAN OIL CORPORATION
May 6, 1983
PRONAB PROSAD ROY Vs. STATE OF WEST BENGAL
March 10, 1983
PURUSHOTTAM DAS BANGUR Vs. WEALTH TAX OFFICER
May 12, 1983
R K CHEMICAL INDUSTRIES PVT LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
October 9, 1983
R K CHEMICAL INDUSTRIES PVT LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
October 5, 1983
R K DATTA Vs. EMPLOYEES STATE INSURANCEE S I
July 5, 1983
RADESHYAM SAHA Vs. RAMANI MOHAN CHAKRABORTY
June 20, 1983
RADHARANI MONDAL Vs. BHIMA BHARNA DEY
August 24, 1983
RADHESHYAM SENAPATI Vs. W B BOARD OF SECONDARY EDUCATION
March 15, 1983
RAJ BALLAV DAS Vs. HARIPADA DAS
July 18, 1983
RAJ KUMAR MONDAL Vs. STATE OF WEST BENGAL
February 15, 1983
RAJBALHAT UNION WEAVERS CO-OPERATIVE SOCIETY TLD Vs. STATE
May 3, 1983
RAJESH KHAITAN Vs. STATE OF WEST BENGAL
March 1, 1983
RAJESH KHAITAN Vs. STATE OF W.B.
February 24, 1983
RALLIS INDIA LTD Vs. STATE OF WEST BENGAL
April 28, 1983
RAM SWARUP SHAW Vs. THE STATE
June 13, 1983
RAMA KANT SINGH Vs. UNION OF INDIA AND OTHERS
July 26, 1983
RANI SATIJI MANDIR Vs. SHYAM SUNDAR JHUNJHUNWALA
April 11, 1983
RANJIT KUMAR CHATTERJEE Vs. UNION OF INDIA
May 12, 1983
RANU SEN GUPTA Vs. STATE OF WEST BENGAL
January 12, 1983
REMINGTON RAND OF INDIA LTD Vs. SOHANLAL RAJGHARIA
May 20, 1983
RINA GANGULY Vs. RASHBEHARI GANGULY
July 20, 1983
ROHIMA KHATUN Vs. STATE OF WEST BENGAL
March 29, 1983
ROYAL CALCUTTA TURF CLUB Vs. WEALTH TAX OFFICER B WARD VIII
May 30, 1983
RUNGTA SONS P LTD Vs. COLLECTOR OF CUSTOMS
September 2, 1983
S LAL AND CO LTD Vs. SENIOR MINING OFFICER ORISSA
June 17, 1983
SACHIKANTA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
March 3, 1983
SADEK SK Vs. STATE
April 13, 1983
SADHAN CHANDRA SAMANTA Vs. STATE OF WEST BENGAL
June 10, 1983
SADHU SARAN PRASAD Vs. RABINDRA NATH SAHA
March 3, 1983
SAILENDRA LAL SENGUPTA ALIAS SANTI SEN Vs. ADMINISTRATOR CORPN OF CALCUTTA
April 6, 1983
SAILENDRA NATH DE Vs. CHAIRMAN CHAKDAHA MUNICIPALITY
March 3, 1983
SAILENDRA NATH MUKHERJEE Vs. M/S STEWART AND CO
January 28, 1983
SAJDER RAHMAN Vs. ELECTION OFFICER
August 3, 1983
SAKTIPADA SINHA Vs. STATE OF WEST BENGAL
October 10, 1983
SAMARENDRA NARAYAN GHOSE Vs. THE STATE OF WEST BENGAL AND ORS.
November 9, 1983
SAMARENDRA NATH DAS Vs. UNION OF INDIA
November 17, 1983
SAMBHUMHTH PAL Vs. STATE OF WEST BENGAL
April 4, 1983
SANATAN ROY AND ORS. Vs. JOYAD ALI DHABAK AND ORS.
December 25, 1983
SANDIP KUMAR GHOSH Vs. BROJOBALA DAS
August 18, 1983
SANJAY SINHA Vs. STATE
April 22, 1983
SANJIT KUMAR DATTA Vs. THE STATE
December 16, 1983
SANKAR KUMAR GHOSH Vs. STATE
February 24, 1983
SANTANU DAN Vs. STATE
September 1, 1983
SANTOSH KUMAR ROY Vs. OFFICIAL RECEIVER, CALCUTTA HIGH COURT AND OTHERS
July 28, 1983
SANTOSH SANTRA ALIAS BACHU Vs. STATE
May 19, 1983
SARAL KUMAR SENGUPTA Vs. STATE OF WEST BENGAL & ORS.
January 18, 1983
SARAL PATWAR Vs. SUSHILA DASSI
February 9, 1983
SARAL PATWAR Vs. SUSHILA DASSI
September 30, 1983
SASADHAR SAMANTA Vs. STATE
September 12, 1983
SATYA RANJAN CHOWDHURY Vs. COMMR OF POLICE CALCUTTA
April 27, 1983
SATYA RANJAN NANDI & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 17, 1983
SATYABRATA BOSE Vs. AMIYA BALA BOSE
December 8, 1983
SATYANARAYAN SHAH Vs. STAR COMPANY LTD
April 13, 1983
SCIENTIFIC INSTRUMENT AND CHEMICAL COMPANY Vs. VISHWANATH PODDAR
February 1, 1983
SHANKAR CONSTRUCTION CO PVT LTD Vs. UNION OF INDIA
December 15, 1983
SHANKARLAL SHAW Vs. STATE
November 9, 1983
SIDDHARTHA APPARELS P LTD Vs. STATE
May 2, 1983
SIMEA CHANDRA MONDAL Vs. GHISU LAL MONDAL
March 1, 1983
SISIR KUMAR ARNAB & ORS. Vs. NITIBRATA GHOSH DASTIDAR & ORS.
July 15, 1983
SK KENARAM Vs. STATE OF WEST BENGAL
February 23, 1983
SOMNATH BHATTACHARJEE Vs. TAPAS KUMAR BHATTACHARJEE
November 10, 1983
SPENCER AND COMPANY LIMITED Vs. STATE OF WEST BENGAL & ORS.
September 1, 1983
SREE LAKSHMI OIL MILL Vs. STATE
March 18, 1983
SRI IS WAR DURGAMATA THAKURANI Vs. STATE OF WEST BENGAL
June 6, 1983
SRI OM PRAKASH LATH Vs. DR. SAMBHUNATH MAL
December 25, 1983
STAR IRON WORKS P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
July 18, 1983
STATE OF ORISSA Vs. GOENKA INVESTMENT AND MINING INDUSTRIES PVT LTD
March 17, 1983
STATE OF WEST BENGAL Vs. MONDAL AND CO
February 16, 1983
STATE OF WEST BENGAL Vs. BRIJMOHAN GUPTA
February 28, 1983
STATE OF WEST BENGAL Vs. STATISH SHARMA
June 8, 1983
STATE OF WEST BENGAL Vs. BELARANI DEBI
December 7, 1983
STATE OF WEST BENGAL Vs. BHOLANATH KHAS NAB IS
September 23, 1983
STATE OF WEST BENGAL Vs. STATE OF WEST BENGAL
September 5, 1983
STEEL AUTHORITY OF INDIA LTD Vs. R N DATTA
April 5, 1983
STRAW PRODUCTS LTD Vs. INCOME-TAX OFFICER
May 17, 1983
SUBIR CHOUWDHURY Vs. UNION OF INDIA
August 30, 1983
SUBIR KUMAR BASU Vs. NEW CENTRAL GROUP ENGINEERING P LTD
June 8, 1983
SUBRATA CHATTERJEE Vs. STATE
June 1, 1983
SUDHINDRA COOMAR Vs. MONMOHINI COOMAR
March 10, 1983
SUGANDHA ROY Vs. UNION OF INDIA
September 1, 1983
SUKHANTI RAM BINODE KUMAR Vs. BIJOY LAXMI JAISWAL
January 28, 1983
SULEKHA WORKS TLD Vs. BAREN DAS
July 28, 1983
SUPROVAT GHOSH Vs. STATE
September 6, 1983
SURENDRA CHANDRA BHOWMIGK Vs. PRITIMOYEE GUPTA
April 29, 1983
SURYA KUMAR MAITY Vs. SUBODH CHANDRA SASMAL
August 1, 1983
SUSANTA KR. DAS GUPTA Vs. THE MANAGING DIRECTOR, DURGAPUR STEEL PLANT
November 27, 1983
SUSHIL KUMAR CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
May 12, 1983
SUSHIL KUMAR DAS Vs. RESERVE BANK OF INDIA
December 22, 1983
T S SATYANATH Vs. J THOMAS AND CO
June 2, 1983
TANWIR EQBAL & ORS. Vs. UNION OF INDIA & ORS.
December 22, 1983
TAPAN BHATTACHARJEE Vs. STATE
March 21, 1983
TARAK SHAW Vs. MINTO SHAW
April 18, 1983
TARAKESWAR NATH OJHA & ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS.
March 9, 1983
TARAPADA SHOME Vs. PARBATI CHARAN SARKAR AND ORS.
April 29, 1983
TARU BALA BISWAS Vs. PRASANTA KUMAR BISWAS & ORS.
September 5, 1983
TEHAROONCHAND Vs. SURAJMULL NAGARMULL
August 23, 1983
TOBU ENTERPRISES PVT LTD Vs. CAMCO INDUSTRIES LTD
April 8, 1983
TRIDANDEESWAMI BHAKTI KUSUM SRAMAN MAHARAJ Vs. MAYAPORE SREE CHAITANYA MATH
April 22, 1983
UMARANI SEN Vs. SUDHIR KUMAR DATTA
January 14, 1983
UNION OF INDIA Vs. NAND KISHORE KANSAL
February 16, 1983
UNION OF INDIA Vs. ORIENT PAPER AND INDUSTRIES LTD
March 31, 1983
UNION OF INDIA Vs. CALCUTTA HARDWARE
May 30, 1983
UNION OF INDIA Vs. STRAW PRODUCTS LTD
September 6, 1983
UNION OF INDIA Vs. RAM PEARY DEBI KANORIA
September 19, 1983
UNION OF INDIA Vs. MALINA GHOSH
November 24, 1983
UNION OF INDIA Vs. SUBODH KUMAR
January 21, 1983
UNION OF INDIA Vs. SUBODH KUMAR U MEHTA
February 21, 1983
UNITED BANK OF INDIA OFFICERS ASSOCIATON Vs. UNITED BANK OF INDIA
September 29, 1983
USHA UTHUP Vs. STATE OF WEST BENGAL
September 1, 1983
W H TARGETT AND CO LTD Vs. WALL STREET INVESTMENT P LTD
March 21, 1983
WEALTH-TAX OFFICER Vs. CHAMPALAL SARAOGI
September 8, 1983
WELLMAN INCANDESCENT INDIA TLD Vs. A K AGNIHOTRY
March 8, 1983
WEST BENGAL BOARD OF EXAMINATION Vs. JITENDRA LAL BANERJEE
August 17, 1983
WEST BENGAL HEAD MASTERS ASSN Vs. UNION OF INDIA
March 17, 1983
WEST BENGAL MIDDLE CLASS HOUSE OWNERS ASSOCIATION Vs. STATE
March 8, 1983
WILLIAM JACKS AND CO INDIA TLD Vs. SUMITA SEN
July 21, 1983