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Case Index
Title
Date
ABDUL MAZID Vs. DISTRICT MAGISTRATE
March 10, 1983
ABHINENDRA KUMAR Vs. COMMISSIONER OF INCOME TAX
August 26, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AGARWAL TIMBER AND BANS CO
May 6, 1983
ADIM JATI SEWA SAHAKARI SAMITI Vs. FIRM JAIKISHAN GOPIKISHAN SANAWAD
October 24, 1983
ADIM JATI SEWA SAHAKARI SANSTHA MARYADIT DISTT Vs. DHULJI MAHAJAN
July 19, 1983
AKHERAM Vs. ABDUL GANI
September 25, 1983
ALI HUSSAIN ASGAR ALI Vs. STATE OF M P
September 13, 1983
ALYSON Vs. RODNEY VALENTINE DBRAS
March 9, 1983
AMAL KUMAR SENGUPTA Vs. STATE OF MADHYA PRADESH
February 9, 1983
AMAR SINGH Vs. CHANDRASHEKHAR RAO
October 12, 1983
ANAND PARANJPE AND OTHERS Vs. NANDKISHORE
May 3, 1983
ANANDI ALIAS ANANT RAM Vs. STATE OF M P
September 13, 1983
ANANDILAL Vs. RATLAM CENTRAL CO OP BANK LTD
August 22, 1983
ANIL Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF M P
July 15, 1983
ARVIND KUMAR Vs. INCOME TAX OFFICER
February 23, 1983
ASBESTOS CEMENT LIMITED Vs. UNION OF INDIA
April 13, 1983
ASBESTOS CEMENT LTD Vs. HANUMAN PRASAD PANDEY
February 28, 1983
ASHA SHARMA AND ANOTHER Vs. THE MARRIAGE OFFICER (COLLECTOR) BHOPAL
August 1, 1983
ASHOK KUMAR AGRAWAL Vs. DISTRICT MAGISTRATE
March 14, 1983
ASSISTANT COLLECTOR CENTRAL EXCISE Vs. NARESH KUMAR JAIN
July 15, 1983
BABLU Vs. STATE OF MADHYA PRADESH
March 9, 1983
BADE ALIAS GULAI Vs. STATE OF M P
December 2, 1983
BADRI PRASAD PURAN BADHAI Vs. BALA PRASAD MOOL CHAND SAHU
September 8, 1983
BADRIPRASAD Vs. STATE OF M.P.
March 17, 1983
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
December 13, 1983
BAJRANG Vs. STATE OF MADHYA PRADESH
January 21, 1983
BALKRISHNA AGRAWAL Vs. CENTRAL BANK OF INDIA
August 17, 1983
BALRAJ SINGH Vs. STATE OF MADHYA PRADESH
September 5, 1983
BALWANT AND ANOTHER Vs. M.P. TEWARI, DRUGS INSPECTOR AND ANOTHER
November 25, 1983
BALWANT SINGH Vs. KAILASH CHANDRA DUBEY
February 17, 1983
BANSHIDHER AGARWAL PANNA Vs. COMMISSIONER OF INCOME TAX
April 19, 1983
BASANT RAO Vs. STATE OF M P
September 26, 1983
BHAGWANDAS Vs. STATE OF MADHYA PRADESH
September 30, 1983
BHAGWANI BAI Vs. LIFE INSURANCE CORPORATION OF INDIAJABALPUR
February 22, 1983
BHAIYALAL Vs. STATE OF MADHYA PRADESH
October 1, 1983
BHARAT COMMERCE AND INDUSTRIES LTD Vs. UNION OF INDIA
November 2, 1983
BHARTI DEVI Vs. SHEONARAYAN
October 10, 1983
BHAWANDAS Vs. COMMISSIONER OF INCOME TAX
June 23, 1983
BHAWANDAS Vs. STATE OF MADHYA PRADESH
April 13, 1983
BHOPAL CO OPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
July 8, 1983
BHOPAL SUGAR INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
July 25, 1983
BHUSHANLAL SAHU Vs. JAMUNADAS SUKHWANI
February 26, 1983
BIHARI Vs. STATE OF M.P.
April 28, 1983
BILAS HARDIKAR Vs. STATE OF MADHYA PRADESH
February 1, 1983
BILQUIS BAI Vs. SHER KHAN ILAHI BUX
September 8, 1983
Bilquis Bai Vs. Sher Khan
September 3, 1983
BIPIN CHANDRA Vs. PURUSHOTTAM BHAI DHORIBHAI AND CO
July 4, 1983
BOARD OF DIRECTORS OF JILA THOK UPBHOKTA Vs. ASST REGISTRAR CO OP SOC DISTT
April 19, 1983
BOMBAY SCOOTERSCHHINDWARA Vs. COLLECTORCHHINDWARA DISTRICTCHHINDWARA
April 20, 1983
BORA Vs. NARAYAN ALIAS NARAINA
August 11, 1983
BRIJIAL Vs. STATE OF MADHYA PRADESH
March 7, 1983
C.N. ANKLESARIA Vs. CENTRAL BANK OF INDIA, INDORE
February 28, 1983
CENTRAL PAINTS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 1, 1983
CHAKRADHAR SINGH Vs. STATE OF MADHYA PRADESH
August 11, 1983
CHANDA ALIAS CHANDRABIHARI Vs. STATE OF MADHYA PRADESH
May 5, 1983
CHANDER DARYANI Vs. STATE OF M P
September 20, 1983
CHANDRABHAN CHHUTKAURAM BRAHMIN Vs. SARJOO PARMESHWAR
October 31, 1983
CHANDRABHAN SINGH Vs. SHITAL PRASAD
March 14, 1983
CHANDRAKALA DEVI Vs. BILASPUR CO OP CENTRAL BANK LTD
June 25, 1983
CHATURBHUJ DAS Vs. STATE OF MADHYA PRADESH
March 24, 1983
CHHEDILAL AGARWAL Vs. STATE OF MADHYA PRADESH
December 3, 1983
CHHOTELAL Vs. NARMADA PRASAD SONI
February 18, 1983
CHIRONJILAL PHULCHAND Vs. GHANSHYAMDAS SHARMA
April 22, 1983
CHITRAM COMPANY PRIVATE LTD Vs. MADHYA PRADESH ELECTRICITY BOARDRAMPURJABALPUR
April 27, 1983
CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 7, 1983
COMMISSIONER OF INCOME TAX Vs. DURGAPRASAD RAJARAM ADATIYA
April 8, 1983
COMMISSIONER OF INCOME TAX Vs. JADHAVJI KANJI AND CO
March 24, 1983
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRAJI MAHARAJ KA BADA MANDIR
March 11, 1983
COMMISSIONER OF INCOME TAX Vs. KISHANCHAND
June 22, 1983
COMMISSIONER OF INCOME TAX Vs. SHIV NARAIN SHIVHARE
April 22, 1983
COMMISSIONER OF INCOME TAX Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED
January 28, 1983
COMMISSIONER OF INCOME TAX Vs. VISHNUKUMAR BHAIYA
January 10, 1983
COMMISSIONER OF INCOME TAX Vs. RAMDAS RAMLAL
June 30, 1983
COMMISSIONER OF INCOME TAX Vs. GAJRAJSINGH AND COMPANY
July 4, 1983
COMMISSIONER OF INCOME TAX Vs. DHAR CENTRAL CO OPERATIVE BANK
July 8, 1983
COMMISSIONER OF INCOME TAX Vs. KARELAL KUNDANLAL TRUST
July 13, 1983
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA MACHINERY MANUFACTURING CO LTD
August 1, 1983
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED
October 19, 1983
COMMISSIONER OF INCOME TAX Vs. CHOPDA TRADING CO
September 16, 1983
COMMISSIONER OF INCOME TAX Vs. GWALIOR SUGAR COMPANY LIMITED
September 5, 1983
COMMISSIONER OF INCOME TAX Vs. GODAVARI CORPORATION LIMITED
December 5, 1983
COMMISSIONER OF SALES TAX Vs. RATNA FINE ARTS PRINTING PRESS
October 31, 1983
COMMISSIONER OF SALES TAX Vs. CENTRAL INDIA MACHINERY MANUFACTURING COMPANY LTD
October 19, 1983
COMMISSIONER OF SALES TAX Vs. BHANDARI CROSFIELDS LTD
July 27, 1983
COMMISSIONER OF SALES TAX Vs. CHHOGALAL AND SONS
August 17, 1983
COMMISSIONER OF SALES TAX Vs. STEEL TUBES OF INDIA LTD
July 14, 1983
COMMISSIONER OF SALES TAX Vs. RATLAM STRAWBOARD MILLS PRIVATE LTD
February 1, 1983
COMMISSIONER OF SALES TAX Vs. SANGHAI FINANCE CORPORATION
April 27, 1983
COMMISSIONER OF SALES TAX Vs. SANAWAD CO-OPERATIVE SOCIETY
March 15, 1983
COMMISSIONER OF SALES TAX Vs. GREEN RESTAURANT
March 19, 1983
COMMISSIONER OF SALES TAX Vs. HARISHCHANDRA MEHROTRA
March 24, 1983
COMMISSIONER OF SALES TAX M P Vs. TANSUKHDAS MADANLAL
February 26, 1983
COMMISSIONER OF WEALTH TAX Vs. KALYANMAL KACHARJI
January 10, 1983
COMMISSIONER OF WEALTH TAX Vs. ABDUL MAZID KHAN
April 18, 1983
COMMISSIONER OF WEALTH TAX Vs. BANOO E COWASJI
November 2, 1983
COMMISSIONER OF WEALTH TAX Vs. D.D. JHAVAR
November 30, 1983
COMMISSIONER, MUNICIPAL CORPORATION Vs. HARPAL SINGH
April 19, 1983
CONTROLLER OF ESTATE DUTY Vs. BANSIDHAR SINGHAL
July 25, 1983
CONTROLLER OF ESTATE DUTY Vs. TIWARI B K
January 10, 1983
CONTROLLER OF ESTATE DUTY Vs. KANHAIYALAL
January 21, 1983
CONTROLLER OF ESTATE DUTY Vs. DULICHAND CHOPRA
March 2, 1983
CONTROLLER OF ESTATE DUTY Vs. PRAKASHCHAND
February 1, 1983
D AND H SECHERON ELECTRODES PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 5, 1983
DALJEET SINGH Vs. INCOME TAX OFFICER
April 11, 1983
DAMODAR SINGH Vs. DRAUPADIBAI
September 21, 1983
DASHRATH PRASAD DUBE Vs. COMMISSIONER OF INCOME TAX
February 1, 1983
DAYA PRASAD Vs. ELECTION OFFICER-CUM-B D O
July 14, 1983
DAYABHAI PUNAMBHAI PATEL Vs. STATE OF M P
October 12, 1983
DAYARAM Vs. STATE OF MADHYA PRADESH
August 26, 1983
DEVENDRA NATH GUPTA Vs. STATE OF M P
July 6, 1983
DEVENDRA SINGH RAI Vs. KHOKAN ROHIT
January 22, 1983
DEVI SINGH Vs. STATE OF M P
June 16, 1983
DEVIDEEN Vs. STATE OF M P
October 28, 1983
DEYS MEDICAL STORES PRVATE LIMITED Vs. DHANYA KUMAR DHARAMDAS AND COMPANY
March 11, 1983
DHARMENDRA SINGH Vs. DISTRICT MAGISTRATE
February 22, 1983
DILDAR MOHAMMAD Vs. STATE OF M P
April 8, 1983
Dilip Kumar Vs. State of M.P.
February 27, 1983
DINDAYAL Vs. DISTRICT MAGISTRATE BHOPAL
March 11, 1983
DINESHCHANDRA VERMA Vs. STATE OF M P
August 18, 1983
DOLLY DEVENDRAKUMAR SHAH Vs. STATE OF M P
November 30, 1983
DURGA PRASAD Vs. STATE OF M P
December 7, 1983
DURGABAI Vs. MURLIDHAR
January 28, 1983
DURGAPRASAD VERMA Vs. K P DIXIT
September 19, 1983
DWARKA PRASAD AGARWAL Vs. SAMRATH SINGH
July 1, 1983
ELECTROFAB INDUSTRIES Vs. SALES TAX OFFICER
August 3, 1983
ERSTWHITE NATIONAL FITNESS CORPS EMPLOYEES ASSOCIATION M P Vs. UNION OF INDIA
April 12, 1983
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX
July 20, 1983
GAMBHIR SINGH KHILADI Vs. STATE OF M P
August 4, 1983
GENDLAL ALIAS GENDU Vs. STATE OF M P
September 9, 1983
General Manager, South Eastern Railway Vs. Radhey Shyam
October 21, 1983
GHANSRAM Vs. STATE OF M.P.
May 5, 1983
GIRDHARILAL NANNELAL Vs. COMMISSIONER OF INCOME TAX
September 5, 1983
GOVINDJI JAMUNADAS Vs. COMMISSIONER OF SALES TAX
March 23, 1983
GULABCHAND MANAKCHAND LATE Vs. COMMISSIONER OF INCOME TAX
April 20, 1983
GULABSINGH CHAUHAN Vs. STATE OF M P
July 30, 1983
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 22, 1983
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 31, 1983
GWALIOR RAYON SILK MFG WVG CO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 21, 1983
GYANABAI Vs. PEETAM
April 20, 1983
GYANCHAND TARACHAND Vs. COMMISSIONER OF INCOME TAX
February 9, 1983
GYANOO ALIAS GYANRAO Vs. STATE OF M P
March 31, 1983
H D SONI Vs. STATE OF M P
November 14, 1983
H.M. JOSHI Vs. SMT. UMA SAGARIA
August 16, 1983
HAJARILAL Vs. DIVISIONAL FOREST OFFICERDHAR
September 13, 1983
HAJI FATMA BEE Vs. PRAHLAD SINGH
August 30, 1983
HAN MOHAN SHIVHARE Vs. STATE OF MADHYA PRADESH
August 8, 1983
HARAK CHAND PHOOLCHAND JAIN Vs. COMMISSIONER OF INCOME TAX
March 11, 1983
HARBHAJAN SINGH Vs. STATE OF M.P. AND ANOTHER
March 18, 1983
HARISH AGRAWAL Vs. INCOME TAX OFFICER
January 20, 1983
HARLAL MANNULAL Vs. COMMISSIONER OF INCOME TAX
March 24, 1983
HATOD DUGDHA UTPADAK SAHAKARI SANSTHA Vs. GAJANAND BHALCHANDRA DUBE
July 19, 1983
INTZAR MOTA Vs. STATE OF M P
September 19, 1983
IRON STEEL STOCK HOLDERS ASSOCIATION Vs. STATE OF M P
February 2, 1983
J K TEXTILES Vs. ADDITIONAL SALES TAX OFFICER
July 8, 1983
JADGISH PRASAD Vs. STATE OF M.P.
March 23, 1983
JAGDISH Vs. STATE OF MADHYA PRADESH
March 31, 1983
JAGDISH PRASAD POORANCHAND Vs. COMMISSIONER OF SALES TAX
September 20, 1983
JAGDISHSINGH MEHTA Vs. REGISTRAR OF COMPANIES
May 25, 1983
JAIN TRADING CO DURG Vs. STATE OF M P
January 30, 1983
JAINARAYAN CHHOTELAL Vs. COMMISSIONER OF INCOME TAX
November 2, 1983
Jainendra Kumar Vs. Kailash Chand
October 24, 1983
JAWAHARLAL Vs. COMMISSIONER OF INCOME TAX
March 8, 1983
JHEENA Vs. STATE OF M P
July 25, 1983
JIVAJIRAO SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 17, 1983
JUJA ALIAS KARAM SINGH Vs. STATE OF M P
August 1, 1983
JYOTI INDUSTRIAL CLOTH MANUFACTURING COMPANY PVT LTD Vs. UNION OF INDIA
January 10, 1983
K BHAGWAN Vs. BASANT KUMAR RAMOLE
January 22, 1983
K D GUPTA Vs. UNION OF INDIA
February 23, 1983
K L JAIN DEPUTY SECRETARY TO GOVERNMENT OF M P TRIBAL AND HARIJAN WELFARE DEPT BHOPAL Vs. UNION OF INDIA
September 9, 1983
KALI CHARAN Vs. STATE OF M P
September 29, 1983
KAMAR AHMED Vs. STATE OF M P
June 16, 1983
KANCHAN SAHELA Vs. SAMIR SINGH SAHELA
February 9, 1983
KANHAIYALAL Vs. COLLECTOR TIKAMGRH
March 10, 1983
KANHAIYALAL Vs. ABDUL HUSSAIN
October 31, 1983
KANHAIYALAL AND RAMSWAROOP Vs. COMMISSIONER OF INCOME TAX
August 29, 1983
KANHAIYALAL SAHU Vs. STATE OF M P
July 1, 1983
KANHYALAL AND RAMSWAROOP Vs. COMMISSIONER OF INCOME TAX
January 20, 1983
KASTURI DEVI Vs. RAMSWAROOP
July 30, 1983
Kasturi Devi Vs. Ram Swaroop
July 26, 1983
KAUSHAL KISHORE VERMA AND ANOTHER Vs. TAHIR ALI BOHRA
August 17, 1983
KAUSHALYA BAI Vs. SIMPLEX METALICS
September 16, 1983
KEDARMAL SARDA Vs. SALES TAX OFFICER
February 7, 1983
KESHARSINGH Vs. STATE OF M P
September 20, 1983
KEVALCHAND PURANCHAND Vs. SUGANCHAND PURANCHAND
January 31, 1983
KEWAL RAM Vs. JIJI BAI
October 12, 1983
KHAIRUNNISA BEGUM Vs. MOTILAL
June 24, 1983
KIMTEE Vs. COMMISSIONER OF INCOME TAX
September 20, 1983
KIRAN ELECTRICALS Vs. STATE BANK OF INDORE
January 7, 1983
KIRTAN Vs. STATE OF M P
July 13, 1983
KISHAN SATYANARAIN Vs. STATE OF MADHYA PRADESH
March 11, 1983
KOMAL DAS BAGHEL Vs. MAQSOOD KHAN @ PAPPU SETH
July 29, 1983
KRISHAN DAYAL ALIAS KESHAVDAYAL Vs. VISHNU PRASAD
April 30, 1983
KRISHNAVTAR SHARMA Vs. STATE OF M P
September 8, 1983
KU MADHU MITTAL Vs. STATE OF MADHYA PRADESH
November 14, 1983
KUNJAMI BHEEME Vs. STATE OF MADHYA PRADESH
July 11, 1983
LAKHAN Vs. DAGDU BAI
October 19, 1983
LAKHMICHAND Vs. MITTHU
July 29, 1983
LAKHOO Vs. STATE OF MADHYA PRADESH
November 24, 1983
LAXMAN Vs. STATE OF MADHYA PRADESH
November 20, 1983
LAXMI KANT SHUKLA Vs. PRESIDENT BIRLA EDUCATION SOCIETY SATNA
February 23, 1983
LAXMINARAYAN MAHARAJ Vs. COMMISSIONER OF INCOME TAX
September 8, 1983
LEELABAI AND ANOTHER Vs. UTTAM CHAND AND ANOTHER
July 6, 1983
LILASONS BREWERIES P LTD Vs. STATE OF M P
September 16, 1983
LOKENDRA SINGH RATHORE Vs. WEALTH TAX OFFICER
December 7, 1983
M D BHATT Vs. STATE OF M P
November 24, 1983
M P STATE ROAD TRANSPORT CORPORATION BHOPAL Vs. STATE INDUSTRIAL COURT M P INDORE
September 15, 1983
M V KIBE Vs. COMMISSIONER OF WEALTH TAX
September 9, 1983
MADHU MITTAL DAUGHTER OF J S MITTAL Vs. STATE OF M P
September 14, 1983
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATIONBHOPAL Vs. STATE GOVERNMENT OF MADHYA PRADESH
September 8, 1983
MAHAKOSHAL CERAMICS Vs. COMMISSIONER OF INCOME TAX NO 1
September 27, 1983
MAHARAJA LOKENDRA SINGHJI H H Vs. COMMISSIONER OF WEALTH TAX
August 5, 1983
MAHESH MEDICAL AND GENERAL AGENCIES Vs. COMMISSIONER OF SALES TAX
April 11, 1983
MAHESHWAR VISHAMBHAR SAHAI Vs. STATE OF MADHYA PRADESH
December 16, 1983
MAJOR K D GUPTA Vs. UNION OF INDIA
February 23, 1983
MALWA VANASPATI AND CHEMICAL CO LTD Vs. COMMISSIONER OF SALES TAX
February 9, 1983
MANAKCHAND NATHURAM AGRAWAL Vs. KRISHI UPAJ MANDI SAMITI ITARSI
February 22, 1983
MANAKLAL MOTILAL AGRAWAL Vs. COMMISSIONER OF GIFT TAX
February 4, 1983
MANGILAL Vs. BOARD OF REVENUE GWALIOR
March 7, 1983
MANJULADEVI TODY Vs. COMMISSIONER OF WEALTH TAX
September 12, 1983
MANOHAR KUNWARBAI Vs. STATE OF MADHYA PRADESH
October 4, 1983
MANOJ TIN CONTAINERS Vs. UNION OF INDIA
September 2, 1983
MARIAM BEE GULAM ALI Vs. TOWN AND COUNTRY DEVELOPMENT AUTHORITY JABALPUR
May 6, 1983
MEERABAI Vs. LAXMINARAYAN MISHRA
November 22, 1983
METAL AND ENGINEERING WORKERS UNION AITUC BAILAI Vs. HIMMAT STEEL FOUNDRY LTD
May 6, 1983
MILAN KUMAR GUPTA Vs. ANJULA GUPTA
November 22, 1983
MOHAMMAD ABDUL MAJID KHAN Vs. H.K. SOOD
April 28, 1983
MOHAMMAD ALI KHAN Vs. STATE OF MADHYA PRADESH
April 1, 1983
MOHANLAL S/O NANDRAMJI Vs. REGISTRAR OF TRADE UNIONS AND OTHERS
April 27, 1983
MOHD UMAR NOOR MOHD Vs. STATE OF M P
June 20, 1983
MOHD. ANWAR Vs. STATE OF MADHYA PRADESH
September 12, 1983
MOOLCHAND Vs. KHUSHED BI
August 8, 1983
MOTIRAM PASUMAL Vs. COMMISSIONER OF INCOME TAX
March 15, 1983
MOTIRAM PESUMAL Vs. COMMISSIONER OF INCOME TAX
August 25, 1983
MUCHAKI BHIMA Vs. STATE OF M P
June 22, 1983
MUNICIPAL COUNCIL SATNA Vs. BIRLA JUTE MANUFACTURING COMPANY LIMITED SATNA
January 28, 1983
MUNICIPAL COUNCILSATNA Vs. BIRLA JUTE MANUFACTURING COMPANY LTD
January 22, 1983
MUNNA SINGH Vs. STATE OF MADHYA PRADESH
March 3, 1983
N P TANDON ASST REGISTRAR Vs. STATE OF M P
October 7, 1983
NAGAR NIGAM, RAIPUR Vs. BISRAM
January 28, 1983
NAGAR PALIKA NIGAM, RAIPUR Vs. BAGGUMAL
February 3, 1983
NAGAR PALIKA, SHEOPUR KALAN Vs. MOOL CHAND SHARMA
April 1, 1983
NANDKISHORE Vs. COMPETENT AUTHORITY UNDER URBAN LAND CEILING AND REGULATION ACT 1976
July 19, 1983
NANNUSINGH NAHARSINGH RAJPUT Vs. STATE OF MADHYA PRADESH
September 13, 1983
NARAINDAS Vs. COMMISSIONER OF INCOME TAX
April 20, 1983
Naraindas Dubey Vs. State of M.P.
May 24, 1983
NARAYANDAS DUBEY Vs. STATE OF M P
August 24, 1983
NARAYANDAS KISHANDUTT Vs. COMMISSIONER OF INCOME TAX
July 8, 1983
NARAYANPRASAD Vs. STATE OF MADHYA PRADESH
May 6, 1983
NATHOOMAL Vs. MOHINIBAI @ CHANDRA BAI
July 27, 1983
NATHU RAM JAIN Vs. STATE OF MADHYA PRADESH
February 2, 1983
National Coal Development Corp. Vs. Nathumal
December 1, 1983
NATIONAL INSURANCE CO LTD Vs. BHAGIRATH
April 5, 1983
NATIONAL TEXTILE CORPORATION M P LIMITED Vs. INCOME TAX OFFICER
September 24, 1983
NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI BAI
August 25, 1983
NEW INDIA ASSURANCE CO LTD Vs. BISMILLA BI
February 2, 1983
NEW INDIA ASSURANCE CO LTD Vs. NANSINGH
February 28, 1983
OJENDRA KUMAR TIWARI Vs. DISTRICT MAGISTRATE
May 5, 1983
PADIYANI BADODI Vs. STATE OF M P
December 5, 1983
PANDURANG SONAWLE Vs. DHAR CENTRAL CO OP BANK LTD
October 31, 1983
PATIRAM Vs. STATE OF MADHYA PRADESH
December 27, 1983
POONAM CHAND Vs. COMMISSIONER OF INCOME TAX
March 16, 1983
PRADAMAN SINGH ALIAS BABBU Vs. STATE OF MADHYA PRADESH
November 10, 1983
PRADEEP PICTURES Vs. COMMISSIONER OF INCOME TAX
April 15, 1983
PRAKASH TIWARI Vs. COMMISSIONER OF INCOME TAX
April 5, 1983
PRAMOD CHAND SONI TRUST Vs. COMMISSIONER OF INCOME TAX
April 26, 1983
PRAMODCHAND SONI TRUST Vs. COMMISSIONER OF WEALTH TAX
April 26, 1983
PRASANNA KUMAR SHARMA Vs. REGISTRAR M P HIGH COURT
April 16, 1983
PREMCHAND GUPTA Vs. G. P. SOLANKI
March 7, 1983
PRINCESS USHA TRUST Vs. COMMISSIONER OF INCOME TAX
March 19, 1983
PUNITRAM Vs. STATE OF M P
December 7, 1983
PUSHPA KUMAR Vs. VINOD KUMAR AND OTHERS
July 7, 1983
R J DIVEKAR Vs. UNION OF INDIA UOI
December 8, 1983
RADHAKISHAN AGRAWAL Vs. COMMISSIONER OF SALES TAX
March 8, 1983
RAI SAHEB SETH GHISALAL MODI FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
July 18, 1983
RAJ BAHADUR VARMA, FOOD INSPECTOR, MUNICIPAL CORPORATION Vs. SUBHASH CHANDER
December 16, 1983
RAJA VIKRAMADITYASINGH Vs. COMMISSIONER OF INCOME TAX
February 14, 1983
RAJENDRA KUMAR Vs. STATE OF M P
November 21, 1983
RAJENDRA SINGH Vs. STATE OF M P
December 15, 1983
RAJKUMAR SINGH KASLIWAL Vs. COMMISSIONER OF WEALTH TAX
January 12, 1983
RAJPAL SOOD Vs. SANEHLATA KAPOOR
March 8, 1983
RAKHAN RAMJILAL Vs. STATE OF M P
February 27, 1983
RAM KUMAR Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
January 4, 1983
RAMBAGAS Vs. STATE OF MADHYA PRADESH
July 25, 1983
RAMCHANDRA CHOUTHE Vs. STATE OF M P
September 19, 1983
RAMCHANDRA JAGANNATH AND CO Vs. STATE OF MADHYA PRADESH
August 11, 1983
RAMESH KACCHWAHA Vs. M P RASHTRIYA KOYALA KHADAN MAZDOOR SANGH COLLIERY EMPLOYEES CO OP CREDIT SOC LTD
June 24, 1983
RAMKUMAR Vs. UMEDRAM BORA AND CO
July 18, 1983
RAMLAGAN ALIAS RAMLAKHAN Vs. STATE OF M.P.
March 17, 1983
RAMNATH Vs. STATE OF MADHYA PRADESH
September 27, 1983
RAMPRASAD Vs. STATE OF M P
March 24, 1983
RAMPYARIBAI NARAYANDAS Vs. COMMISSIONER OF INCOME TAX
March 18, 1983
RAMSING AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 17, 1983
RANGMATIA BAI Vs. STATE OF M P
July 1, 1983
RATANLAL RAJMISTRI Vs. MOHANLAL VERMA
September 1, 1983
RATLAM BONE MILLS Vs. COMMISSIONER OF INCOME TAX
February 28, 1983
REKHA CHOUHAN Vs. RAMESH CHANDRA CHOUHAN
April 11, 1983
RENU SONI Vs. NARAYAN SINGH
December 16, 1983
RESTAURANT LEE Vs. STATE OF MADHYA PRADESH
April 28, 1983
REVABAI Vs. SITARAM
November 24, 1983
ROSHAN Vs. STATE OF MADHYA PRADESH
September 14, 1983
RUGGA Vs. HARBHAJAN KAUR
August 23, 1983
Rupa Vs. Ramchandra
September 8, 1983
RUSTAM KHAN Vs. STATE OF MADHYA PRADESH
October 4, 1983
S K MALVIYA Vs. SHIVEHARAN KURNI
December 13, 1983
S. K. KHANNA AND ANOTHER Vs. DR. TARACHAND JAIN
February 21, 1983
SADHANA AGRAWAL Vs. COMMISSIONER OF INCOME TAX
January 17, 1983
SADHNA AGRAWAL Vs. INCOME TAX OFFICER
January 17, 1983
SAHARA INDIA Vs. STATE OF M P
April 20, 1983
SAMPATLAL AND SONS Vs. COMMISSIONER OF INCOME TAX
August 26, 1983
SANDEEP KHANNA Vs. FIRST CIVIL JUDGE CLASS 1 GWALIOR
June 30, 1983
SARASVATI BAI Vs. NITAI CHAND
July 25, 1983
SARDAR DEV RAO JADHAO Vs. GANGARAM SITARAM
July 26, 1983
SARVAJANIK SEWA SAMAJ Vs. COMMISSIONER OF INCOME TAX
April 19, 1983
SATISHCHANDRA ARYA Vs. INCOME TAX OFFICER
January 20, 1983
SATYA NARAIN GUPTA Vs. KESHAV DEO
November 22, 1983
SAWANDAS DEVRAM Vs. COMMISSIONER OF INCOME TAX
September 13, 1983
SETH DAUMAL NARSUMAL Vs. COMMISSIONER OF INCOME TAX
November 16, 1983
SEVARAM Vs. BOARD OF REVENUE
May 4, 1983
SHAKUNTALA Vs. DEVI PRASAD SHARMA
November 14, 1983
SHAKUNTLA Vs. LALJI PRASAD BAJAJ
March 28, 1983
Shamsherkaur Vs. Kanoli Pushparaj
September 21, 1983
SHANKERLAL Vs. STATE OF MADHYA PARADESH
December 12, 1983
SHANTILAL Vs. COMMISSIONER OF INCOME TAX
April 4, 1983
SHANTILAL ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX
August 6, 1983
SHANTILAL GADIA Vs. COMMISSIONER OF INCOME TAX NO 2
July 7, 1983
SHAUKAT Vs. STATE OF M. P.
March 19, 1983
SHEELADEVI MATLANI Vs. COMMISSIONER
October 24, 1983
SHER SINGH Vs. SMT. SAVITRIBAI
August 19, 1983
SHIV KUMAR SONI Vs. COLLECTOR, CENTRAL EXCISE
January 6, 1983
SHIV SHANKAR Vs. PRABHA WATI
December 8, 1983
SHIVRAM Vs. STATE OF MADHYA PRADESH
February 7, 1983
SHIVSAHAI SINGH Vs. STATE OF MADHYA PRADESH
November 22, 1983
SHYAM BAI Vs. STATE OF MADHYA PRADESH
January 29, 1983
SHYAM SUNDER BANKA Vs. STATE OF MADHYA PRADESH
April 15, 1983
SHYAMBABU CHANDRASHEKHAR SHARMA Vs. STATE OF M P
September 13, 1983
SINGH ENGINEERING CO JABALPUR Vs. REGIONAL DIRECTOR ESIC INDORE
February 22, 1983
SITARAM Vs. MATHURALAL
September 9, 1983
SMITA CONDUCTORS PVT LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
October 12, 1983
SMT. SIYA PATEL Vs. DR. S. C. CHATTERJEE
January 13, 1983
SMT. SUGRABI Vs. HARI RAM AND OTHERS
January 31, 1983
SOHDEEN BAIGA Vs. STATE OF MADHYA PRADESH
September 23, 1983
SONI R.D. Vs. STATE OF M.P. AND OTHERS
November 14, 1983
Soorat Singh Himachal Singh Vs. State of M.P.
November 30, 1983
STATE OF M P Vs. SUNDER LAL
December 23, 1983
STATE OF M P Vs. ATTUMAL
October 28, 1983
STATE OF M P Vs. GANGARAM
September 13, 1983
STATE OF M P Vs. CHIMAN SINGH
September 13, 1983
STATE OF M P Vs. DEVENDRA KUMAR PANDYA
July 19, 1983
STATE OF M P Vs. L C BAHIRANI
August 30, 1983
STATE OF M P Vs. VINOD ALIAS STAYABRAT CHATURVEDI
January 31, 1983
STATE OF M.P. Vs. GANESHRAM
September 27, 1983
STATE OF MADHYA PRADESH Vs. GANGA RAM
November 25, 1983
STATE OF MADHYA PRADESH Vs. SURAJMAL
January 22, 1983
STATE OF MADHYA PRADESH Vs. SHRIKISHAN
December 22, 1983
State of Madhya Pradesh Vs. Gwalior Forest Products Ltd. Shivpuri
July 26, 1983
STATE OF MADHYA PRADESH Vs. BHAMA DEVI
September 19, 1983
STATE OF MADHYA PRADESH Vs. HAR NARAYAN
January 8, 1983
STATE OF MADHYA PRADESH Vs. BOARD OF REVENUEGWALIOR
January 4, 1983
STATE OF MADHYA PRADESH Vs. ASHARAM
February 10, 1983
STATE OF MADHYA PRADESH Vs. MAHARAJA MARTANDSINGH JOODEO
February 27, 1983
STATE OF MADHYA PRADESH Vs. JIWAN MATHURA PRASAD
April 5, 1983
STATE OF MADHYA PRADESH Vs. BAHADUR SINGH
August 1, 1983
STATE OF MADHYA PRADESH Vs. KALYANMAL AGRAWAL
October 4, 1983
STATE OF MADHYA PRADESH Vs. NARAYAN
October 1, 1983
STATE OF MADHYA PRADESH Vs. SUSHIL SINGH
November 2, 1983
STEEL AUTHORITY OF INDIA LTD Vs. AELTEMESH REIN
August 17, 1983
SUHAG HOTELS PVT LTD Vs. MADHYA PRADESH HOUSING BOARDBHOPAL
December 3, 1983
SUKHNANDAN Vs. STATE OF MADHYA PRADESH
January 6, 1983
SUNIL KUMAR GHOSH Vs. UNION OF INDIA
March 10, 1983
SURENDRA PAL KANDA Vs. STATE OF MADHYA PRADESH
June 24, 1983
SURESH Vs. STATE OF MADHYA PRADESH
September 13, 1983
SUSHILA CHAWALIYA Vs. BHARORAO CHAWALIYA
November 21, 1983
SWAROOPCHANDRA GARG Vs. STATE OF M P
March 31, 1983
SYNPRO INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
January 18, 1983
TAX RECOVERY OFFICER Vs. DILIP CONSTRUCTION CO
May 6, 1983
TIVDILAL Vs. STATE OF MADHYA PRADESH
March 1, 1983
TRIVENI BAI Vs. TEJ SINGH
November 29, 1983
TULSIRAM Vs. STATE OF MADHYA PRADESH
August 16, 1983
UJJAIN MUNICIPAL CORPORATION, UJJAIN Vs. CHETAN DAS
January 18, 1983
Uma Shankar Vs. Administrator, Municipal Corporation
March 23, 1983
UNION OF INDIA Vs. GULABRAO
October 28, 1983
UNION OF INDIA Vs. ISHWAR BHAI
January 24, 1983
V.V. CHANDORKAR, FOOD INSPECTOR, MUNICIPAL CORPORATION, INDORE Vs. MANOHAR
March 16, 1983
VEERESH Vs. STATE OF M. P.
March 19, 1983
Vidhya Bohare Vs. State of M.P.
August 20, 1983
VIJAY SINGH THAKUR KUNWARSINGH Vs. STATE OF M P
April 22, 1983
VIJAYKUMAR Vs. SUNDERLAL
September 19, 1983
VIMAL CHAND PRAKASH CHAND Vs. COMMISSIONER OF SALES TAX
June 25, 1983
VIMALCHAND PRAKASHCHAND Vs. COMMISSIONER OF SALES TAX M P
July 25, 1983
VIMLA BAI Vs. KAMAL KISHORE
October 28, 1983
VINOD KUMAR JAIN Vs. TULSABAI
June 23, 1983
VISHAL Vs. STATE OF M P
December 13, 1983
VISHAMBHAR PRASAD LALWANI Vs. HASAMAL
June 30, 1983
VISHESHWAR SINGH Vs. STATE OF MADHYA PRADESH
December 27, 1983
VISHNU Vs. STATE OF MADHYA PRADESH
August 19, 1983
VISHNUKANTA PANDEY Vs. VIDYA SHANKER PANDEY
November 21, 1983
VITTHALRAO NATTHUJI MAHALE Vs. STATE OF M P
January 31, 1983
VRIBATAKAR PRATHMIK KRISHI SEBAKARI SAMITI Vs. ASST REGISTRAR CO OP SOCIETIES DISTT
January 7, 1983
ZAHEER AHMEDBHOPAL Vs. HONBLE KULADHIPATIBHOPAL UNIVERSITYBHOPAL
February 9, 1983
ZILA SAHKARI KENDRIYA BANK LTD Vs. BOARD OF REVENUE GWALIOR
January 18, 1983