Case Index

Title
Date
A KRISHNA REDDY Vs. ARIPIREDDY INDRAVATHI
March 23, 1983
A P S E B Vs. C SUBHADRAMRNA
February 10, 1983
A RAMACHANDRA RAJU Vs. BOPPUDI GRAM PANCHAYAT
September 5, 1983
A S PAPANNA DIKSHITULU Vs. HIS HOLINESS SRIMAN PERIKA KOIL KELVI APPAN SRI SUNDARARAMANUJA PEDDA JEEYANGAR TIRUPATHI
December 26, 1983
A SAMAD Vs. ANDHRA PRADESH ROAD TRANSPORT CORPORATION
February 3, 1983
A SITARAMA RAO Vs. FERTILIZER CORPORATION OF INDIA
November 8, 1983
A SUHASINI Vs. CONTROLLER OF ESTATE DUTY ANDHRA PRADESH
February 24, 1983
A TAYARAMMA Vs. SATYANARAYANA FINANCE CORPORATION REGD VAYALAPAD MANAGING PARTNER B NATARAJA REDDI
November 29, 1983
A. LAKSHIMIPATHI RAO Vs. B.R. RAMABHADRAIAH AND OTHER
March 18, 1983
ADINARAYANA CORPORATION Vs. COMMERCIAL TAX OFFICER ANAKAPALLE
November 18, 1983
ADIRAJU SURYANARAYANA MURTHY Vs. ADIRAJU VENKATA LAKSHMAMMA
January 21, 1983
ADVOCATE GENERAL ANDHRA PRADESH Vs. A V KOTESWARA RAO
September 20, 1983
AJJARAPU SURYA SRIRAMACHANDRA MURTHY Vs. AJJARAPU TEJO SATYASATHIMANI
October 24, 1983
AMAN ALLI SAHEB Vs. K VENKATA RAMA SURYANARAYANA SUBBA RAJU
November 24, 1983
ANANTHULA MADHAN MOHAN Vs. KALAVAKUNTA CHANDRA SEKHARARAO
July 16, 1983
ANDHRA KESARI EDUCATION SOCIETY ONGOLE Vs. GOVERNMENT OF ANDHRA PRADESH
November 22, 1983
ANDHRA PRADESH GOVERNMENT TECHNICAL EDUCATION TEACHERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
August 30, 1983
ANDHRA PRADESH SLATE ELECTRICITY BOARD REP Vs. KRISHIVALI KHANDASARI SUGAR INDUSTRY ARTAM REP
November 30, 1983
ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
March 16, 1983
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL LABOUR COURT CUM INDUSTRIAL TRIBUNAL HYDERABAD
September 7, 1983
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GURAVA REDDI
November 24, 1983
ANJANEYASWAMIVARI TEMPLE Vs. SATYAVATHAMMA
November 10, 1983
APSE BOARD REP Vs. CHILLAKURU MASTHANA REDDY
November 30, 1983
ASHA Vs. PRADEEP SHELLY
April 22, 1983
ASSOCIATED MICA EXPORTS Vs. M K REDDY
March 25, 1983
ATAULLAH Vs. MAIMUNNISA BEGUM
November 28, 1983
AUDILAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
March 13, 1983
B BATTABHIRMAYVA Vs. B GOPALAKRISHNAYYA
April 18, 1983
B C SAXENA Vs. STATE
March 31, 1983
B SATYANARAYANA MURTHY AND SONS Vs. STATE OF ANDHRA PRADESH
August 24, 1983
B V VENKATESAM CHETTY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
December 12, 1983
B VENU NAIDU Vs. JT COLLECTOR NELLORE
April 13, 1983
BACHU LAKSHMAN Vs. B SANJEEVA REDDY
August 8, 1983
BALA NARASIMHA Vs. GANGAPUTRA CO OPERATIVE HOUSING SOCIETY
November 15, 1983
BALAJI RICE COMPANY Vs. COMMERCIAL TAX OFFICER NO I NELLORE
April 8, 1983
BALALJI MODERN RICE AND FLOUR MILL ANAPARTHY Vs. GOVERNMENT OF ANDHRA PRADESH
September 20, 1983
BALIVADA SOMASEKHARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 15, 1983
BANDELA NAGARAJU Vs. STATE OF ANDHRA PRADESH
October 4, 1983
BANGARU PATTTABHIRMAYYA Vs. BANGARU GOPALAKIRSHNAYYA
April 18, 1983
BASHA Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYDERABAD
February 24, 1983
BHADRACHALAM PAPER BOARDS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
January 1, 1983
BHEEMAPPA Vs. COMMISSIONER OF LAND REVENUE ANDHRA PRADESH
February 15, 1983
BOMMONENI VENU NAIDU Vs. JOINT COLLECTOR NELLORE
April 13, 1983
BONAM KRISHNAMURTHY Vs. MIRZA NALLAPARAJU VENKATA PRABHAKARA RAMA BHADRA RAJU
August 31, 1983
BONDILI JAGANNATH SINGH Vs. GOVERNMENT OF ANDHRA PRADESH
February 22, 1983
BOYA URUKONDAMMA Vs. STATE OF ANDHRA PRADESH
April 4, 1983
BRINDCO SALES CORPN Vs. COM OF EXCISE
September 2, 1983
BULLEMMAYI Vs. SATHIREDDY
April 8, 1983
BYYAPAGU SUBBA RAO Vs. STATE OF ANDHRA PRADESH
March 18, 1983
C RAMALINGAM Vs. S LEELAVATHI
November 2, 1983
C SEETHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
July 14, 1983
CENTRAL GOVERNMENT EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. MELLA LAXMAIAH
July 10, 1983
CENTRAL WINES Vs. GOVT OF A P
December 8, 1983
CH ATCHAIAH Vs. COMMISSIONER OF INCOME TAX
December 30, 1983
CHAIRMAN VIDYANAGAR CHURCH Vs. DOSAPATI RAJARATNAM
March 2, 1983
CHALLA RAMAMURTY Vs. PASUMARTI ADINARAYANA SONS REGD FIRM
April 15, 1983
CHENNIMALIAY Vs. A P MARKETING CORPORATION
December 17, 1983
CHILLAKURU MOHAN REDDY Vs. PAMURU RAMA SUBBA REDDY
November 24, 1983
CHILTAI Vs. SHAKUNTALA PANHANI
November 3, 1983
CHINTALA APPALA SWAMY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES PARVATHIPURAM
April 5, 1983
CHITTI CO OPERATIVE BUILDINGS SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
December 8, 1983
CHITTOOR CO OPERATIVE TOWN BANK LIMITED Vs. T KRISHNAIAH CHETTY
January 20, 1983
COMMISSIONER AND SPECIAL OFFICER Vs. VECHANKI ANASUYAMMA
December 20, 1983
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS WEDDING GIFTS TRUSTS
December 30, 1983
COMMISSIONER OF INCOME TAX Vs. PUTTAIAH SESHAIAH AND CO
January 19, 1983
COMMISSIONER OF INCOME TAX Vs. DEVATHA CHANDRAIAH AND SONS
April 13, 1983
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 13, 1983
COMMISSIONER OF INCOME TAX Vs. JANARDHAN REDDY V
April 18, 1983
COMMISSIONER OF INCOME TAX Vs. NALLI VENKATARAMANA
April 18, 1983
COMMISSIONER OF INCOME TAX Vs. UPPALA RAMESWAR RAO AND CO
March 31, 1983
COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILISERS LIMITED
March 15, 1983
COMMISSIONER OF INCOME TAX Vs. SAHNEY STEEL AND PRESS WORKS LIMITED
November 3, 1983
COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILISERS LIMITED
July 15, 1983
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
June 30, 1983
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. VISAKHAPATNAM PORT TRUST
June 17, 1983
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. PABBATI SHANKARAIAH
April 22, 1983
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ANDHRA PRADESH POLICE WELFARE SOCIETY
March 15, 1983
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. V JANARDHAN REDDY
April 18, 1983
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. NEMIDAS VISHANIJI AND CO
January 20, 1983
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. WEST GODAVARI DISTRICT RICE MILLERS ASSOCIATION
September 6, 1983
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD Vs. TRUSTEES OF H E H NIZAMS SECOND SUPPLEMENTAL FAMILY TRUST
October 7, 1983
COMMISSIONER OF WEALTH TAX Vs. YASODAMMA T SMT
January 25, 1983
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. T YASODAMMA
January 25, 1983
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. MUKUNDGIRJI
February 22, 1983
CONTROLLER OF ESTATE DUTY Vs. GANGAREDDY K ESTATE OF LATE
March 1, 1983
CORAMANDEL FERTILIZERS LIMITED Vs. INCOME TAX OFFICER HYDERABAD
March 15, 1983
CORAMANDEL FERTILIZERS LIMITED Vs. INCOME TAX OFFICER
July 15, 1983
COROMANDEL FERTILIZERS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 10, 1983
D K V PRASADA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 8, 1983
D NARAPA REDDY Vs. GOVERNMENT OF INDIA
February 18, 1983
D RAMALINGA REDDY Vs. T MASTHAN REDDY
November 17, 1983
D V RAGHAVACHARYULU Vs. DEPUTY COMMISSIONER ENDOWMENTS DEPARTMENT GUNTUR
July 28, 1983
D VISWANATHAM Vs. UNION OF INDIA
December 1, 1983
DANIMIREDDY SURYANARAYANA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE EAST GODAVARI DISTRICT KAKINADA
August 17, 1983
DATLA SREERAMACHANDRA RAJU Vs. DISTRICT COLLECTOR VISAKHAPATNAM DISTRICT
January 16, 1983
DEVABHAKTUNI KESAVANARAYANA Vs. CHALLA LAKSHMAVADHANI
July 19, 1983
DORAI MURUGAN COMPANY MADRAS Vs. ANDHRA PRADESH SMALL SCALES INDUSTRIES DEVELOPMENT CORPORATION LIMITED
August 19, 1983
DUGGIRALA BALARAMA Vs. AREKAPUDI JAGANNADHA
October 26, 1983
DUMPA VENUGOPALA REDDY Vs. CHILLA LAXMIKANTHAM
March 9, 1983
DUNCAN AGRO INDUSTRIES LIMITED Vs. SUBBANNA B
March 4, 1983
DURGA BHAVANI TRADING CO Vs. JOINT COLLECTOR MEDAK
August 17, 1983
EASHWAR Vs. B SUDERSHAN
November 17, 1983
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. SOUTHERN EASTERN ROADWAYS
February 7, 1983
EMPLOYEES' STATE INSURANCE CORPORATION Vs. B.V. BALANARASARAJU
April 20, 1983
ERUKULAPATI LAKSHMISARASWATHI Vs. STATE BANK OF INDIA
December 19, 1983
ESWARA OIL COMPANY Vs. STATE OF ANDHRA PRADESH
March 9, 1983
ESWARAMMA Vs. CONTROLLER OF ESTATE DUTY
March 23, 1983
FOOD AND SANITARY INSPECTOR GIDDALUR PANCHAYAT Vs. KOPPU SUBBARATNAM
July 8, 1983
FOOD CORPN OF INDIA Vs. B RAMACHANDRA R RICE MILL
April 20, 1983
FOOD CORPORATION OF INDIA Vs. GANAPATH RAO
March 14, 1983
FOOD CORPORATION OF INDIA Vs. VEERI NAIDU
February 21, 1983
FOOD CORPORATION OF INDIA TADEPALLIGUDEM Vs. RAMACHANDRA BOILED AND RAW RICE MILL
April 20, 1983
G BHEEM RAO Vs. JAYAM LAKSHMIPATHI
December 17, 1983
G NALINI Vs. DIRECTOR MEDICAL EDUCATION GOVERNMENT OF ANDHRA PRADESH
April 18, 1983
G SREERAMULU Vs. M ADINARAYANA RAO
August 26, 1983
G VENKATESWARA RAO Vs. DIST COLLECTOR KHAMMAM
September 14, 1983
G. PENTAIAH AND OTHERS Vs. UNION OF INDIA
February 25, 1983
GADE SREERAMULU Vs. MATTA ADINARAYANA RAO
August 26, 1983
GAJENDARGADKAR Vs. VIJAYA KUMARI GUPTA
January 21, 1983
GANGAVARAPA KAMESWARA RAO Vs. GANGAVARAPH SATYANARAYANA
November 29, 1983
GARA SURPPADU Vs. PANDRANKI RAMI NAIDU
December 14, 1983
GEMINI DISTILLERIES PVT LTD Vs. COMMISSIONER OF EXCISE A P HYDERABAD
June 24, 1983
GHOUSUDDIN Vs. STATE OF ANDHRA PRADESH
March 25, 1983
GODAVARI PLYWOOD LIMITED Vs. UNION OF INDIA
January 1, 1983
GODAVARI TRADING CO Vs. AGRICULTURAL MARKET COMMITTEE
August 29, 1983
GOGINENI RAMATULASAMMA Vs. KONGAGANTI GOWARAIAH
November 23, 1983
GOVERNMENT OF ANDHRA PRADESH Vs. GAMMON INDIA LIMITED
September 19, 1983
GOVERNMENT OF ANDHRA PRADESH Vs. DURGARAM PRASAD
April 8, 1983
GUNDLA VENKATESWARA RAO Vs. DISTRICT COLLECTOR KHAMMAM DISTRICT KHAMMAM
September 14, 1983
GUNTUR MEDICAL COLLEGE Vs. PANDURANGA RAO
January 18, 1983
H C GUPTA Vs. K V RAMANA RAO
December 14, 1983
HANUMANTHA RAO Vs. NARAYANAPRASAD
November 18, 1983
HIGH COURT OF ANDHRA PRADESH Vs. K V HANUMANTHA RAO
June 21, 1983
HINDUPUR MUNICIPAL COUNCIL Vs. MEHARUNNISA
November 25, 1983
HYDERABAD BOTTLING CO PVT LIMITED Vs. UNION OF INDIA
April 12, 1983
INAYATULLA BAIG Vs. OSMANIA UNIVERSITY
February 25, 1983
INDIAN BANK Vs. RACHERLA HANUMANTHAPPA
April 18, 1983
INDIAN BANK ALAMURU Vs. MUDDANA KRISHNA MURTHY
April 1, 1983
INDIAN RAILWAY LABORATORY STAFF ASSOCIATION Vs. INDIAN RAILWAY BOARD
October 24, 1983
INDRASENA REDDY P Vs. CONTROLLER OF ESTATE DUTY
November 30, 1983
INSECTICIDES INSPECTOR ANANTHAPUR Vs. S SRINIVASAN
March 3, 1983
INTI NARAYANA Vs. GURRAM MALAKONDAIAH
July 16, 1983
INTRAVEN PHARMACEUTICALS PVT LIMITED HYDERABAD Vs. ANDHRA PRADESH SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED HYDERABAD
August 23, 1983
IPPILI TRINADHA RAO Vs. STATE OF ANDHRA PRADESH
June 15, 1983
J H KRISHNAMURTHY Vs. MIR ZAMIN ALI
January 1, 1983
J KRISHNAREDDY Vs. B RAMAGOPALAIAH
June 17, 1983
JAGANMOHAN REDDY Vs. AUTHORISED OFFICER
December 28, 1983
JAGANNADHA RAO Vs. Y SUBBA RAO
April 20, 1983
JAGGAIAH Vs. VENKATA SATYANARAYYA
August 17, 1983
JATTI KRISHNAREDDY Vs. BHADRI RAMAGOPALAIAH
June 17, 1983
JAVVADI SAMBA MURTHY Vs. AGENT TO THE GOVERNMENT EAST GODAVARI DIST AT KAKINADA
February 8, 1983
JAYA SYAMALA RAO Vs. RADHAKANTHASWAMI
December 17, 1983
JAYANTI SHARMA TEJA Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE NEW DELHI
September 13, 1983
K B DESHPANDE Vs. STATE OF ANDHRA PRADESH
July 1, 1983
K C ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
January 18, 1983
K CH PRASAD Vs. J VANALATHA DEVI
November 28, 1983
K INDIRA Vs. STATE BANK OF INDIA
January 20, 1983
K M LAKSHMANA RAO Vs. GOVT OF A P
May 6, 1983
K NARAYANA Vs. STATE OF ANDHRA PRADESH
June 10, 1983
K NARAYANA Vs. GOVT OF A P
August 11, 1983
K RAMACHANDRA RAJU Vs. SYNDICATE BANK MEHIDIPATNAM BRANCH HYD
February 3, 1983
K VEERABHADRA RAO SONS SAMALKOT Vs. EXCISE SUPERINTENDENT KAKINADA E G DIST
October 6, 1983
K VENKA REDDY Vs. L A O
January 27, 1983
K VENKATA RAMANA REDDI Vs. GOVT OF A P
March 25, 1983
K VENUGOPAL Vs. CONTROLLER OF ESTATE DUTY
February 17, 1983
K. LAKSHMA AND OTHERS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD AND OTHERS
October 7, 1983
K. SUBBA RAO Vs. THE DISTRICT & SESSIONS JUDGE AND OTHERS
December 8, 1983
K.V. HANUMANTHA RAO Vs. THE HIGH COURT OF A.P. HYDERABAD AND ANOTHER
August 23, 1983
KALEPU SUBBARAJAMMA Vs. TIGUTI VENKATA PEDIRAJU
March 18, 1983
KAMALA BAI Vs. A K SHAH
April 5, 1983
KAMANA VANMARJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
March 15, 1983
KANAKAMMA Vs. SAMBASIVA RAO
November 22, 1983
KANCHARLA SURYAVATHI Vs. THOTA SURYAKANTHAM
December 29, 1983
KASI VISWANATHAM Vs. VENKATA SUBBA RAO
September 23, 1983
KASI VISWESWARA SWAMY TEMPLE Vs. SUBBA REDDY
December 2, 1983
KASI VISWESWARA SWAMY TEMPLE BOTHNPUDI Vs. GULLAPATTI RANTAYYA
December 3, 1983
KASTURI BAI Vs. VARALAKSHMI
February 28, 1983
KELLAMPALLI SUNDARA RAO Vs. VALETI RAGHAVA
June 15, 1983
KESANI NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
August 11, 1983
KETHAMREDDI VENKATA RAMANA REDDI Vs. GOVERNMENT OF ANDHRA PRADESH
March 25, 1983
KIKER KARAL Vs. SATYANARAYANA MURTHY
September 22, 1983
KODURU PITCHI RAJU Vs. SHAIK MAHABOOB BASHA
June 27, 1983
KODURU VENKATA REDDY Vs. LAND ACQUISITION OFFICER
January 27, 1983
KOTHI SUBBARAMAIAH ALIAS BUDDAIAH Vs. STATE OF ANDHRA PRADESH
December 30, 1983
KOTTAPALLY JAGGAIAH Vs. KOKUMANU VENKATASATYANARAYANA
August 17, 1983
KRISHNA OIL AND GENERAL MERCHANTS AND COMMISSIONS AGENTS Vs. STATE OF ANDHRA PRADESH
June 13, 1983
KRITHNAMURTHY Vs. ZAMIN ALI
February 16, 1983
KUKKALA SURANNA Vs. KUNALA RANGANAYAKAMMA
November 25, 1983
LAKSHMAMMA Vs. LAKSHMAMMA
January 29, 1983
LAKSHMI VENKATA SESHA SAI OIL CO Vs. COMMERCIAL TAX OFFICER II KURNOOL
March 22, 1983
LANKA SARMMA Vs. RAJENDRA SINGH
February 22, 1983
LAXMAN DAS Vs. STATE OF ANDHRA PRADESH
November 29, 1983
LEATHER INDUSTRIES DEVELOPMENT CORPORATION OF ANDHRA PRADESH LTD Vs. LEATHER GOODS PRODUCTION CENTRE EMPLYEES UNION MUSHEERABAD HYDERABAD
April 11, 1983
M K AZAD Vs. STATE OF ANDHRA PRADESH
December 2, 1983
M LAKSHMINARAYANA Vs. M SURVAKANTHAM
August 26, 1983
M OMKAR Vs. GOVERNMENT OF ANDHRA PRADESH
January 19, 1983
M VEERABHADRA RAO Vs. UNION OF INDIA
April 22, 1983
M. JAGAN MOHAN REDDY Vs. DY. SECRETARY TO GOVERNMENT
December 28, 1983
M.C. SUNDARARANJAN AND ETC. Vs. SECRETARY MINISTRY OF DEFENCE, GOVT. OF INDIA NEW DELHI AND OTHERS
September 5, 1983
MADHAVA RAO Vs. SHANKAR REDDY
April 8, 1983
MADHAVACHARYULU Vs. VENKATA RAO
October 3, 1983
MADRAS MARINE CO Vs. STATE OF ANDHRA PRADESH
October 4, 1983
MAHENDRA KUMAR Vs. UNION OF INDIA AND ANOTHER
June 10, 1983
MALLIKARJUNA RAO Vs. E E NIMAL
January 19, 1983
MANEPALLI LAKSHMINARAYANA Vs. MANDAVALLI SURYAKANTHAM
August 26, 1983
MANEPALLI LASHMINARAYANA Vs. MANDAVALLI SURYAKANTHAM
April 18, 1983
MANTHANA RAMANAMMA Vs. USHODAYA PUBLICATIONS PRIVATE LTD
February 2, 1983
MAWAHEDDUDDIN Vs. COLLECTOR HYDERABAD
December 23, 1983
MOHAMMAD ABDUL KHADAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 30, 1983
MOHAMMAD GHULAM GHOUSE KHAN Vs. ANANTHA RAO DESHMUKH
November 21, 1983
MOHAMMAD SHAMSUDDIN QUADRI Vs. S B H
December 20, 1983
MOHD HYDER KHAN SUPERINTENDENT GANDHI HOSPITAL AND PROFESSOR GANDHI MEDICAL COLLEGE HYDERABAD Vs. STATE OF ANDHRA PRADESH
March 3, 1983
MOHD SHAMSUDDIN QUADRI Vs. STATE BANK OF HYDERABAD
December 5, 1983
MOPEDS INDIA LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE NELLORE DIVISION
January 1, 1983
MUDDANA RANGA RAO Vs. TIRUAAREDDI VARAHALAMMA
February 25, 1983
MUDDANA RANGA RAO Vs. TIRUMAREDDY VARAHALAMMA
November 25, 1983
MUDUNURI GOPALARAJU Vs. YANNABATHULA VENKANNA
December 1, 1983
MUMTAZ AHMED Vs. NASEEM SULTANA
August 25, 1983
MUNICIPAL COMMISSIONER RAYADURG Vs. S MAHAMMAD
December 23, 1983
MURAHARI RAO Vs. VASANTHA MANOHARI
March 11, 1983
N NAGENDRA RAO AND CO Vs. STATE OF ANDHRA PRADESH
February 22, 1983
N SULOCHANA Vs. STATE OF ANDHRA PRADESH
July 13, 1983
N V CHOWDARY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED VISAKHAPATNAM
August 24, 1983
NALGONDA TELUGU BAPTIST CHURCHES Vs. DIIT COLLECTOR
February 3, 1983
NALLAMILLI BULLEMMAYI Vs. MEDAPATI SATHIREDDI
April 8, 1983
NALLI VENKATARAMANA COMMISSIONER OF INCOME TAX ANDHRA PRADESH II Vs. P THIRUPATHI RAO AND COMPANY
April 18, 1983
NANDIGAMA SUDHAKARA RAO Vs. YEDURUVADA BASAVA RAO
December 1, 1983
NARASIMHA REDDY Vs. VENKATARAMI REDDY
February 21, 1983
NARAYAN "UHETTY Vs. PHANAMMA
April 22, 1983
NARAYANA RAO Vs. LAKSHMI DEVI
February 1, 1983
NARINDI MAHALAKSHMAIAH Vs. KOMATI BASAVAMRNA
November 14, 1983
NASEERUDDIN DOSTH BEEDI FACTORY WARANGAL Vs. UNION OF INDIA
November 17, 1983
NATHRI SATYANARAYANA Vs. THENNETI VENKATA NARASAYYA
September 2, 1983
NATRAJ CONSTRUCTION CO Vs. GOVERNMENT OF ANDHRA PRADESH
February 24, 1983
NAWAB KAZIM NAWAZ JUNG Vs. H E H NAWAB MIR BARKAT ALI KHAN BAHADUR
March 28, 1983
NELLIMERLA JUTE MILLS CO LIMITED Vs. APPELLATE COLLECTOR CENTRAL EXCISE MADRAS
December 22, 1983
NIRMALA POTHANNA Vs. LAXMI BAI
December 2, 1983
NIZAMS PILGRIMAGE MONEY TRUST TRUSTEES OF HEH Vs. CONTROLLER OF ESTATE DUTY
December 2, 1983
NUTAN VIDYA SAMITHI Vs. MIR NASIR ALI KHAN
December 20, 1983
NUTRINE CONFECTIONARY COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE NELLORE
March 4, 1983
OFFICIAL RECEIVER CUDDAPAH Vs. GOSULA BALI REDDY
November 10, 1983
P ATHAVALLA Vs. STATE OF ANDHRA PRADESH
September 16, 1983
P KONDAIAH CHETTY Vs. CHERUVA VENKATA SUBRAHMANYAM
August 11, 1983
P KRISHNA RAO Vs. ANDHRA PRADESH CO OPERATIVE CENTRAL AGRICULTURAL DEVELOPMENT BANK LIMITED
March 4, 1983
P NARAYANA RAO S O NARASIMHA RAO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERGUDA
December 7, 1983
P NARAYANA RAO S O NARASIMHA RAO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
December 17, 1983
P NARSAIAH Vs. P RAJ REDDY
April 29, 1983
P RAMA RAO Vs. STATE OF ANDHRA PRADESH
June 24, 1983
P S AND COMPANY Vs. STATE OF ANDHRA PRADESH
September 13, 1983
P V RANGA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 28, 1983
P VENKATESWARA RAO Vs. LABOAR COURT GUNTUR
September 2, 1983
PADMA LAXMAN Vs. STATE OF ANDHRA PRADESH
June 7, 1983
PADMAVATHAMMA Vs. SUGUNA FERTILIZERS
October 21, 1983
PALLELA KONNARAO ALIAS NALLAMARI Vs. KARRI SURYANARAYANA
April 4, 1983
PARIMI VENKATA RAO Vs. P A V V T JAGAPATHIRAJU
November 24, 1983
PASADI VEERABBAYI Vs. STATE OF ANDHRA PRADESH
June 30, 1983
PEDAUDI RAGHAVA RAMACHARYNLU Vs. ESTATES ABOLITION TRIBUNAL ELURU WEST GODAVARI DISTRICT
December 28, 1983
PEDDI SAMBAIAH Vs. PRINCIPAL SUBORDINATE JUDGES COURT GUNTUR
June 23, 1983
PINGLE MADHUSUDHAN REDDY Vs. CONTROLLER OF ESTATE DUTY
November 30, 1983
PODIPIREDDY ATCHUTA DESAI Vs. CHINNAM JOGA RAO
July 19, 1983
POTHURI RAMAIAH Vs. SUDANAGUNTA VENKAIAH
December 23, 1983
PRASAD Vs. SANGHI COLLEGE
November 10, 1983
PREM CHAND Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
March 30, 1983
PREMIER INSURANCE CO LIMITED VIJAYAWADA Vs. VADDESWARAPU SIROMANAMMA
February 16, 1983
PUBLIC PROSECUTOR Vs. SYED NOOR MOHAMMED ALI
September 13, 1983
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. NALLA VENKAT REDDY
April 22, 1983
PUNEW VENKATASWAMY Vs. ELECTION OFFICER SENIOR INSPECTOR AUDITOR CO OPERATIVE SOCIETIES SATTNPALLI
February 9, 1983
PUNJAB NATIONAL BANK MADRAS Vs. CHALLAPALLI SUGARS LTD
April 22, 1983
PUNNAYYA P A CHOUDARY S G MACKINNON Vs. RT REV VICTOR PREM SAGAR
April 15, 1983
PUTTA GANGADHARAM Vs. KANTHAMMA
November 21, 1983
QALIULLA BAIG Vs. INDIAN GOVERNMENT MINT HYD
March 22, 1983
R VANAMARAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 15, 1983
RAJAGOPAL Vs. NELLORE MUNICIPAL COUNCIL
November 23, 1983
RAJANA VENKU NAIDU Vs. MANUGULA RAJA NAIDU
August 26, 1983
RAJASEKHARAN Vs. PARAMARTHA BHUSHANAM NATHELLA SAMPATHU CHETTY CHGRITIES NATHELLA NARAYANA GUPTA
July 1, 1983
RAM KRISHNA KALWANT RAI Vs. STATE OF ANDHRA PRADESH
January 18, 1983
RAMA KRISHNA RICE AND GROUNDNUT OIL MILL NO 1 Vs. STATE OF ANDHRA PRADESH
August 8, 1983
RAMADEVI Vs. GOVERNMENT OF ANDHRA PRADESH
March 15, 1983
RAMAIAH Vs. STATE OF ANDHRA PRADESH
April 6, 1983
RAMAKRISHNA REDDI Vs. SYNDICATE BANK
November 9, 1983
RAMALINGA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
August 4, 1983
RAMAMANDIRAM Vs. RAGHAVAMMA
July 8, 1983
RAMCHANDRA PATRO Vs. SURYANARAYARNA MURTHY
October 5, 1983
RAMI REDDI Vs. VEAKATA SESHAMMA
March 15, 1983
RANGACHARYULU Vs. RAJA RAMESWARA RAO
March 25, 1983
RAYALASEEMA ROLLER FLOOR MILLS PVT LTD Vs. STATE OF ANDHRA PRADESH
December 12, 1983
REDDI RAMAIAH Vs. S LAXMANA
October 6, 1983
ROYAL FINANCE CORPORATION GUNTUR Vs. VENKATA SESHAYYA
August 26, 1983
RUPULAYYA Vs. ANNAJI RAO
September 23, 1983
S BIKSHAPATHI Vs. N LAKSHMANA RAO
February 24, 1983
S L V SESHA SAI OIL CO Vs. C T O KURNOOL
March 24, 1983
S NAGANNA Vs. STATE
September 20, 1983
S NAGENDRA Vs. UNION BANK OF INDIA
April 5, 1983
S. REHAN FATIMA Vs. SYED BADINUDIN PARIVIZ
August 5, 1983
SAJANAM ENTERPRISES Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 1983
SALAH BEGUM ALIAS SHAHENSHA BEGUM Vs. R V BHUPAL PRASAD
November 9, 1983
SARETTHA Vs. VENKATA SUBBAIAH
July 1, 1983
SATYANANDAM Vs. GOVERNMENT OF ANDHRA PRADESH
April 22, 1983
SECRETARY AGRICULTURAL MARKET COMMITTEE KOTHAVALASA Vs. VENKATESHWARA GROUNDNUT OIL MILLS
July 16, 1983
SEETHAL SINGH Vs. MAHMOOD SHARIFF
November 17, 1983
SEETHARATNAM Vs. N NAGARAM
March 25, 1983
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA HYDERABAD Vs. GOPINATH RAO
March 14, 1983
SESHAMMA Vs. VALIVELA BASAVAIAH
October 7, 1983
SHAM APPARTMENTS Vs. MUNICIPAL CORPORATION OF HYDERABAD
April 22, 1983
SHAW KHEMCHAND DEEPCHAND AND CO Vs. STATE OF ANDHRA PRADESH
January 17, 1983
SHAW WALLACE and CO LTD Vs. STATE OF ANDHRA PRADESH
September 5, 1983
SHAZADI BEGUM Vs. MOSQUE COMMITTEE
November 24, 1983
SINGARENI COLLERIES Vs. V S MURTHY
September 23, 1983
SINGARENI COLLERIES COMPANY LTD Vs. V SATYANSRAYANA MURTHY
July 5, 1983
SINGARENI COLLERIES COMPANY LTD Vs. V SATYANARAYANA MURTHY
July 15, 1983
SINGARENI COLLIERIES COMPANY LIMITED Vs. RAGHURAM
September 6, 1983
SITARAMASWAMI TEMPLE Vs. CHUNDURI SATYANARAYANA MURTHY
January 21, 1983
SOMISETTI ANJANEYULU Vs. DISTRICT COLLECTOR PRAKASHAM DIST AT ONGOLE
February 24, 1983
SPECIAL DEPUTY COLLECTOR Vs. BALAIAH
December 29, 1983
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION SSP KURNOOL Vs. C SAI REDDY
March 14, 1983
SPECIAL DY COLLECTOR Vs. KONDA LAKSHMAN BAPUJI
November 14, 1983
SPECIAL SECRETARY TO GOVERNMENT OF RAJASTHAN Vs. VEDAKANTARA VENKATARAMANA SESHAIYER
August 1, 1983
SREENIVASA TALKIES Vs. A C T O
December 23, 1983
STATE OF ANDHRA PRADESH Vs. SUBBARATNAM
July 6, 1983
STATE OF ANDHRA PRADESH Vs. MUBARAK RICE MILL COMPANY CHANDOLE
September 22, 1983
STATE OF ANDHRA PRADESH Vs. P S N RAJU
March 24, 1983
STATE OF ANDHRA PRADESH Vs. THUNGABHADRA INDUSTRIES LIMITED
April 22, 1983
STATE OF ANDHRA PRADESH Vs. RAJA MEDICAL STORES
February 22, 1983
STATE OF ANDHRA PRADESH Vs. A VIJAUALAKSHMI
January 29, 1983
SUBBA RAO Vs. LAXMIKANTHAMMA
October 4, 1983
SUDHAKAR RAO Vs. BASAVA RAO
December 1, 1983
SULTAN UI ULOOM EDUCATION SOCIETY HYD Vs. STATE OF ANDHRA PRADESH
December 23, 1983
SUPERINTENDENT OF POLICE Vs. KOTAVA CHOUDARI
October 25, 1983
SUPERINTENDENT OF POST OFFICES KHAMMAM Vs. KALLURI VASAYYA
April 22, 1983
SUPERINTENDENT OF POST OFFICES, KHAMMAM DIVISION, KHAMMAM AND ANOTHER Vs. KALLURI VASAYYA
June 13, 1983
SUPERVISOR AGRICULTURAL MARKET Vs. DANDI JAGANNADHAM
March 16, 1983
SURESH PAWN BROKERS NELLORE Vs. APPELLATE TRIBUNAL CONSTITUTED
August 23, 1983
SYED EQBAL Vs. RABIA BEE
September 23, 1983
SYED RAFIUDDIN Vs. S. ASADUDDIN
November 28, 1983
SYED VIQUAR MOHD Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
July 16, 1983
T DEEN DAYALU Vs. BEZAWADA PAPI REDDY
August 19, 1983
T SANDHAYA RAM Vs. ACCOUNTS OFFICER ADMINISTRATION OFFICE OF THE DIRECTOR OF ACCOUNTS HYDERABAD
August 25, 1983
T SUBBI REDDY Vs. STATE
August 29, 1983
T SULOCHANA Vs. GOVERNMENT OF ANDHRA PRADESH
February 23, 1983
T VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
November 8, 1983
T.E. GEORGE Vs. KULAPAKA SAMBAMURTHY
November 23, 1983
TADIKONDA PARVATHAMMA Vs. ALI BAIG
November 30, 1983
TADIKONDA SEETHA MAHALAXMAMMA Vs. MANDADAPU DAIVA PRASD
February 18, 1983
TALARI VENKATAMMA Vs. MALISETTI ASWATHANARAYANARAYANAPPA
September 15, 1983
TATEEF KHAN Vs. ABDUL BASIFH KHAN
November 9, 1983
THRIPURA SUNDARAMMA Vs. STATE OF ANDHRA PRADESH
October 19, 1983
TIRUMALESA SUGARS PALAKOL Vs. GOVERNMENT OF INDIA
June 15, 1983
TRINATH RAO Vs. STATE OF ANDHRA PRADESH
June 15, 1983
TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST Vs. COMMISSIONER OF WEALTH TAX CENTRAL RANGE BANGALORE
September 9, 1983
TRUSTEES OF H E H THE NIZAMS PILGRIMAGE MONEY TRUST Vs. CONTROLLER OF ESTATE DUTY HYDERABAD
December 2, 1983
TRUSTEES OF SAHEBZADI ANWAR BEGUM TRUST Vs. CONTROLLER OF ESTATE DUTY HYDERABAD
December 9, 1983
UMMIDI NARAYANA RAO Vs. ELECTION TRIBUNAL PRINCIPAL SUBORDINATE JUDGE KAKINADA
November 2, 1983
UNION OF INDIA Vs. JAYALAKSHMI AGRO CHEMICALS
March 22, 1983
UNION OF INDIA Vs. GAJANAND OIL AND DAL MILLS
November 16, 1983
UNITED MOSAICS Vs. STATE OF ANDHRA PRADESH
January 17, 1983
UPPULURI SITA RAMAIAH Vs. STATE BANK OF INDIA REPALLE
March 11, 1983
V BALA KRISHNA Vs. V LALITHA
September 22, 1983
V BALARAMA RAJU Vs. NATIONAL CADET CORPS,. ANDHRA PRADESH
February 18, 1983
V G GAJENDRAGADKAR Vs. VIJAI KUMARI GUPTA
January 1, 1983
V PRAKASA RAO Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY STATE TRANSPORT AUTHORITY A P
December 14, 1983
V R V SREE RANA RAO Vs. TELUGU DESAM A POLITICAL PARTY
December 9, 1983
V RAGHURAM Vs. SINGARENI COLLIERIES COMPANY LIMITED
January 25, 1983
V S RAJU AND SONS ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
December 17, 1983
V SANJEEVAMMA Vs. Y PURNAMMA
April 12, 1983
V SESHAMNA Vs. TALIVELA BASAVAIAH
October 7, 1983
V V NARAYAN CHETTY Vs. NENLA DHANAMMA
April 22, 1983
V VENKAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
April 8, 1983
VALI PATTABHIRAMA RAO Vs. RAMANUJA GINNING AND RICE FACTORY P LIMITED
December 26, 1983
VANAMA RAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 13, 1983
VCNUGOPA Vs. CONTROLLER OF ESTATE DUTY
February 17, 1983
VEERAMALLU CHENNAKESAVULU Vs. SUPERINTENDENT OF EXCISE GUNTAR
December 1, 1983
VENKATA RATNAMMA Vs. SUNDARA RATNAMMA
September 22, 1983
VENKATANARAYANA Vs. G M S C RAILWAY
November 16, 1983
VENKATARAMANA TRADING COMPANY Vs. COMMERCIAL TAX OFFICER GUDUR
April 5, 1983
VENKATESAM CHETTY B V Vs. COMMISSIONER OF INCOME TAX
December 12, 1983
VENKATESWARA RICE CO Vs. STATE OF ANDHRA PRADESH
August 16, 1983
VENKATESWARA TALKIES CHEEDIPUDI PATHAPATNAM TALUK SRIKAKULAM DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
April 5, 1983
VIDYASAGAR REDDY Vs. LAND ACQUISITION OFFICER UNIT LL
October 3, 1983
VIKRASIMHA REDDY Vs. CHAIRMAN ANDHRA PRADESH HOUSING BOARD
August 19, 1983
VISHNUMOLAKALA RAMAIAH Vs. GULLAPALLI KRISHNA RAO
December 26, 1983
VISHNUVARDHANA RAO Vs. INSPECTOR OF POLICE
December 21, 1983
VITTA KRISTAPPA Vs. REVENUE DIVISIONAL OFFICER ADONI KURNOOL DISTRICT
November 8, 1983
VITTAL REDDY Vs. COMMISSIONER OF INCOME TAX
April 18, 1983
VIZIANAGARAM DISTRICT HULLER Vs. DISTRICT COLLECTOR
June 27, 1983
WARANGAL DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED Vs. STATE OF ANDHRA PRADESH
September 15, 1983
X RAJAMALLU Vs. STATE OF ANDHRA PRADESH
November 22, 1983
Y GOPAL KRISHNA PRASAD Vs. YENDURI SUBBARAO
June 10, 1983
Y KRISHNA RAO Vs. SREERAMULU
February 15, 1983
Y S PRAKASA RAO Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH HYDERABAD
March 15, 1983
Y V K MURTHY Vs. BIMAL KISHORE
July 29, 1983
Y V NARAYANA Vs. PUVVADA VENKATAMADHAVA RAO
November 29, 1983
Y VEERAREDDI Vs. Y PANDURANGA REDDI
June 30, 1983
Y.G. RAMAMURTHY Vs. THE CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS AND ANOTHER
March 25, 1983
YARAKARAJU APPAMMA Vs. NAGARAJU SUBBAYAMMA
October 4, 1983
YASIN KHAN Vs. INCOME TAX OFFICER D WARD CIRCLE II HYDERABAD
September 12, 1983